Case Index

Title
Date
A.K. DIAGNOSTICS LTD. Vs. STATE OF ANDHRA PRADESH
December 8, 2008
A.P. CO-OPERATIVE OIL SEEDS FEDERATION LIMITED Vs. STATE OF ANDHRA PRADESH
November 20, 2008
A.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
September 5, 2008
A.P. STATE ELECTRICITY BOARD Vs. STATE OF ANDHRA PRADESH
April 2, 2008
AJIT SINGH Vs. ASSISTANT SALES TAX OFFICER AND ORS.
December 5, 2008
AL-KABEER EXPORTS LIMITED Vs. STATE OF ANDHRA PRADESH
July 22, 2008
ALLEN HOMEO AND HERBAL PRODUCTS LIMITED Vs. STATE OF ANDHRA PRADESH
September 16, 2008
ALOKE PATRA AND ANR. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
June 11, 2008
ANDHRA ENGINEERING CORPORATION Vs. STATE OF ANDHRA PRADESH
July 2, 2008
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. STATE OF ANDHRA PRADESH
October 24, 2008
ASHWINI HOMEO PHARMACY Vs. STATE OF ANDHRA PRADESH
November 17, 2008
ASIT BARAN GHOSH Vs. SALES TAX OFFICER AND ORS.
July 18, 2008
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF ANDHRA PRADESH
October 24, 2008
ASSOCIATED CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
March 26, 2008
ASTHA TEXTILES COMPANY LTD. Vs. STATE OF ANDHRA PRADESH
September 15, 2008
BALAJI RATANLAL MITAI BHANDAR Vs. STATE OF ANDHRA PRADESH
June 23, 2008
BENGAL CEMENT CO. LTD. Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
June 12, 2008
BHAGYALAKSHMI VEGETABLE PRODUCTS LTD. Vs. STATE OF ANDHRA PRADESH
November 3, 2008
BHARAT DYNAMICS LIMITED Vs. STATE OF ANDHRA PRADESH
July 22, 2008
BHARAT HEAVY ELECTRICALS LTD. Vs. STATE OF ANDHRA PRADESH
August 21, 2008
BINJUSARIA METAL BOX COMPANY Vs. STATE OF ANDHRA PRADESH
November 7, 2008
CARGIL INDIA (P) LTD. Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
April 3, 2008
CHAITANYA ELECTRICALS Vs. STATE OF ANDHRA PRADESH
March 17, 2008
COLGATE-PALMOLIVE (INDIA) LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND ORS.
May 2, 2008
COMFORT LINE SYSTEMS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
August 22, 2008
CROWN ESSENTIAL OIL CO. Vs. STATE OF ANDHRA PRADESH
August 4, 2008
DENZONG WINES (PVT.) LTD. AND ANOTHER Vs. DEPUTY COMMISSIONER OF SALES TAX, SILIGURI CIRCLE AND OTHERS
December 23, 2008
DIAMOND FREIGHT CARRIERS Vs. STATE OF ANDHRA PRADESH
September 5, 2008
ELGITREAD (INDIA) LIMITED Vs. STATE OF ANDHRA PRADESH
July 15, 2008
EVEREADY INDUSTRIES INDIA LTD. Vs. STATE OF ANDHRA PRADESH
November 7, 2008
F.S. ENTERPRISES (P) LTD. Vs. STATE OF ANDHRA PRADESH
September 24, 2008
GANGA INDUSTRIAL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
October 23, 2008
GEOFFREY MANNERS & COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
March 31, 2008
GOODYEAR INDIA LIMITED Vs. C.C.T. AND ORS.
November 6, 2008
HEINZ INDIA PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
June 24, 2008
HINDUSTAN AERONAUTICS LTD. Vs. STATE OF ANDHRA PRADESH
December 31, 2008
HINDUSTAN LEVER LIMITED Vs. STATE OF ANDHRA PRADESH
November 24, 2008
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
February 4, 2008
HINDUSTHAN ZINC LIMITED Vs. STATE OF ANDHRA PRADESH
June 23, 2008
ICICI LIMITED Vs. STATE OF ANDHRA PRADESH
February 26, 2008
INDIA POTTERIES LIMITED AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, TALTALA CHARGE AND ORS.
December 18, 2008
JASPER INDUSTRIES (P) LTD. Vs. STATE OF ANDHRA PRADESH
February 15, 2008
JSK MARKETING PRIVATE LTD. AND ANR. Vs. SALES TAX OFFICER, SILIGURI RANGE AND ORS.
April 30, 2008
KAUSAR INDIA LTD. AND ANR. Vs. SALES TAX OFFICER AND ORS.
August 29, 2008
KISHOREBHAI KALIDAS PATEL AND CO. Vs. STATE OF ANDHRA PRADESH
June 24, 2008
KMC CONSTRUCTION LIMITED Vs. STATE OF ANDHRA PRADESH
October 15, 2008
LAXMI DURGA GRANITES LTD. Vs. STATE OF ANDHRA PRADESH
September 25, 2008
LIMRA DOCTOR FEEDS Vs. STATE OF ANDHRA PRADESH
January 7, 2008
MADAN LAL GOEL Vs. COMMERCIAL TAX OFFICER AND ORS.
January 18, 2008
MAHAVEER ENTERPRISES LIMITED Vs. STATE OF ANDHRA PRADESH
February 7, 2008
MARBLE AND TILES TRADERS ASSOCIATION OF SILIGURI Vs. CTO SILIGURI CHARGE
January 9, 2008
MARUTHI TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
January 7, 2008
MICRO RAJ ELECTRONICS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
June 7, 2008
MODI XEROX LIMITED Vs. STATE OF ANDHRA PRADESH
January 8, 2008
NARESH INDUSTRIES Vs. STATE OF ANDHRA PRADESH
February 4, 2008
NARESH KUMAR JALAN Vs. COMMERCIAL TAX OFFICER, CHANDNEY CHAWK CHARGE AND ORS.
December 11, 2008
NATIONAL GLASS TRADERS Vs. STATE OF ANDHRA PRADESH
July 29, 2008
NEW TECH SERVICES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
January 28, 2008
NUTRINE CONFECTIONARY CO. LTD. Vs. STATE OF ANDHRA PRADESH
November 24, 2008
PANKAJ GUPTA Vs. SALES TAX OFFICER, SILIGURI RANGE AND ANR.
July 17, 2008
PRAGATHI STRAW BOARDS PVT. LTD. Vs. ESTATE OF ANDHRA PRADESH
May 17, 2008
PRAHLAD RAI KHELAWAT Vs. SALES TAX OFFICER AND ORS.
April 17, 2008
PRAMOD KUMAR AGARWAL (SARAF) Vs. COMMERCIAL TAX OFFICER, SILIGURI CHARGE AND ORS.
April 18, 2008
PRASHANT MILAN (P) LTD. AND ANR. Vs. COMMISSIONER OF SALES TAX AND ANR.
May 9, 2008
PREMIER DIESEL PVT. LTD. Vs. COMMISSIONER OF SALES TAX
September 5, 2008
RAJ KUMAR MADHOGARIA Vs. COMMERCIAL TAX OFFICER, SALKIA CHARGE AND ORS.
September 5, 2008
ROXY STEEL RE-ROLLING MILL Vs. STATE OF ANDHRA PRADESH
November 19, 2008
RUBBER (INDIA) PRODUCTS Vs. STATE OF ANDHRA PRADESH
May 17, 2008
S.S. ORGANICS LIMITED Vs. STATE OF ANDHRA PRADESH
May 5, 2008
SHIV STEEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
July 3, 2008
SHRIRAM REFRIGERATION INDUSTRIES Vs. STATE OF ANDHRA PRADESH
June 7, 2008
SIDDHARTHA ENGINEERING INDUSTRIES Vs. STATE OF ANDHRA PRADESH
August 21, 2008
SILPA FLOORING SUPER MARKET Vs. STATE OF ANDHRA PRADESH
September 19, 2008
SRI MATHA VYSHNAVI COLD STORAGE (P) LTD. Vs. STATE OF ANDHRA PRADESH
August 28, 2008
SRI PADMAVATHI VENKATARAMANA TRADERS Vs. STATE OF ANDHRA PRADESH
February 6, 2008
SRINIVASA LITHOGRAPHICS Vs. STATE OF ANDHRA PRADESH
July 28, 2008
SUJIT KUMAR DATTA Vs. COMMERCIAL TAX OFFICER, STRAND ROAD CHARGE AND ORS.
July 11, 2008
SUPER CASETTEE INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
May 15, 2008
SURYAVANSHI SPINNING MILLS LTD. Vs. STATE OF ANDHRA PRADESH
October 1, 2008
SWASTIC TRADING CORPORATION Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
January 16, 2008
SYSTEMIC MINERALS (P) LTD. Vs. STATE OF ANDHRA PRADESH
August 21, 2008
TURBOMACHINERY WORKS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
January 28, 2008
U.P. STATE BRIDGE CORPORATION Vs. STATE OF ANDHRA PRADESH
May 17, 2008
ULTRA TECH CEMENT LIMITED AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHARAGPUR RANGE AND ORS.
January 25, 2008
UNIQUE BODY BUILDERS Vs. STATE OF ANDHRA PRADESH
June 23, 2008
VASAVI GENERAL STORES Vs. STATE OF ANDHRA PRADESH
July 22, 2008
VENKATESWARA HATCHERIES LTD. Vs. STATE OF ANDHRA PRADESH
September 22, 2008
VIEWTECH IMAGING SYSTEMS Vs. STATE OF ANDHRA PRADESH
July 31, 2008
VIJAYA JEWELLERS & GEMS Vs. STATE OF ANDHRA PRADESH
February 4, 2008
VINAYAKA STEELS LTD. Vs. STATE OF ANDHRA PRADESH
July 22, 2008
VIPUL TRADERS Vs. STATE OF ANDHRA PRADESH
January 7, 2008
YESWANTH TRADERS Vs. STATE OF ANDHRA PRADESH
February 5, 2008
ZUVARI CEMENT LTD. Vs. STATE OF ANDHRA PRADESH
November 24, 2008