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Case Index
Title
Date
A Vs. STATE OF GOA
July 9, 2008
A J VARGHESE Vs. DIRECTOR OF TECHNICAL EDUCATION
August 14, 2008
A M GANAPATYE Vs. STATE OF GOA
July 30, 2008
A M YUSUF Vs. MUMBAI MUNICIPAL CORPORATION
December 11, 2008
A S BAKSHI Vs. CHIEF CONTROLLER DEFENCE ACCOUNTS
November 12, 2008
AAJINATH S/O MARUTI WAGHMARE AND ORS Vs. STATE OF MAHARASHTRA
April 16, 2008
AAPPA KAKHRYA PAWARA Vs. STATE OF MAHARASHTRA
May 6, 2008
AASHABAI VILAS WAGH Vs. STATE OF MAHARASHTRA
June 11, 2008
AATAM GEMS Vs. ORIENTAL BANK COMMERCE
October 16, 2008
AB AND U COMMUNICATION PVT LTD Vs. JITU SHAH, PROP OF DHAVAL ENTERPRISES
October 7, 2008
ABA ALIAS DINKAR GIRDHAR KOLI Vs. STATE OF MAHARASHTRA
April 3, 2008
ABASAHEB YADAV HONMANE Vs. STATE OF MAHARASHTRA
March 12, 2008
ABDE MUSA MULIA ALI SAHEB Vs. LRS OF LALTA PRASAD
April 15, 2008
ABDUL AZIZ ZBDUL REHMAN MOOSA Vs. STATE OF MAHARASHTRA
March 14, 2008
ABDUL HAMEED JAMAL Vs. NAGPUR IMPROVMENT TRUST
September 1, 2008
ABDUL HAMID SHAIKH MOHAMMED Vs. SHAIKH RAHIM SHAIKH MOHD BHARTI & ORS
August 13, 2008
ABDUL HAQUE ABDUL AZIZ Vs. MOHAMMED RIZWAN
June 17, 2008
ABDUL KAYYUM ABDUL HAMID PATEL Vs. PURANLAL HARINARAYAN JAISWAL
April 17, 2008
ABDUL MAJAIDKHAN S/O AHMED MIRKHAN Vs. MUNIRKHAN S/O GULAKHAN
February 28, 2008
ABDUL MAJID TINWALLA Vs. STATE OF MAHARASHTRA
April 8, 2008
ABDUL RASHID KHAN Vs. BRIHANMUMBAI MAHANAGARPALIKA
February 18, 2008
ABDUL RASHID KHAN Vs. BRIHANMUMBAI MAHANAGAR PALIKA
October 24, 2008
ABDUL REHMAN ABDUL WAHID Vs. D N JADHAV
July 29, 2008
ABDUL REHMAN KHAN S/O HAJI YAKUB KHAN Vs. WAQF-E-KHAS BAID BIRADARI
January 16, 2008
ABDUL SAJID MOHD ISMAIL Vs. STATE OF MAHARASHTRA
October 8, 2008
ABDUL SATTAR SHER MOHAMMAD Vs. HAJI MUSTAQ AHMAD SHER MOHD
December 1, 2008
ABDUL WAHAB SHAIKH ISMAIL Vs. CHIEF GENERAL MANAGER
October 6, 2008
ABDUL ZAMIR ABDUL HAKIM Vs. DEPUTY DIRECTOR OF EDUCATION
January 18, 2008
ABEDA IQBAL PATEL Vs. CORMORANT INVESTMENT PVT LTD
December 10, 2008
ABHAY S/O MOHANRAO SONONE Vs. ASSISTANT REGISTRAR
April 3, 2008
ABHIJEET SHARAD PATIL Vs. STATE OF MAHARASHTRA
February 28, 2008
ABHIJIT BHIKASETH AUTI Vs. STATE OF MAHARASHTRA
September 16, 2008
ABHIMAN S/O GNYANBA TANPURE Vs. PARWATIBAI WD/O NAMDEO SHELKE AND ORS
August 20, 2008
ABHINAY JAYRAM DESAI Vs. SUNITA SHYAM NAIK
June 5, 2008
ABHISHEK RAVISHANKAR AGRAWAL Vs. ASSISTANT CHARITY COMMISSIONER BHANDARA
December 4, 2008
ADARSHA MATSYA VYAVSAY SAHAKARI SANSTHA MARYADIT Vs. GOVERNMENT OF MAHARASHTRA
March 3, 2008
ADHIKRAO MAHADEO PATIL Vs. CHIEF EXECUTIVE OFFICER
May 6, 2008
ADITYA AUTO AGENCIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 12, 2008
ADITYA SHAHAJI FAVADE Vs. STATE OF MAHARASHTRA
May 5, 2008
ADOLFO BRAULIO CESARIO RODRIGUES FERNANDES Vs. DEPUTY COLLECTOR DEV AND LAND ACQUISITION OFFICER
September 5, 2008
AEKLAVYA MAGAS SEVA SAMITI Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
February 20, 2008
AFAJAL S/O YASIN PATHAN Vs. ABRAR AHEMAD
February 18, 2008
AGARWAL TRADERS Vs. ANKUSH M BHABAL
July 22, 2008
AGOSTINHO MESQUITA Vs. AGNELO FATIMA RODRIGUE
April 10, 2008
AGRICULTURAL PRODUCE MARKET COMMITEE Vs. JUGALKISHOR KEDAR NATH AGARWAL
June 2, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SHAHNAWAZ KASIM SHAIKH
December 15, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. TUMSAR MUNICIPAL COUNCIL
January 23, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
August 28, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
April 17, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BABULAL S/O CHUNILAL BRAHMECHA
April 17, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE YAVATMAL THROUGH ITS SECRETARY Vs. NAGESH
April 23, 2008
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. PRAKASH KATHANEY
August 20, 2008
AHEMADIBEGUM @ SHAMIMBEGUM W/O SALIM KHAN Vs. JAFARULLAKHAN S/O SHAIFULLAKHAN & ORS
February 4, 2008
AHMED MAJID KHAN Vs. STATE OF MAHARASHTRA
August 12, 2008
AHMEDNAGAR ADAT BAZAR MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
June 3, 2008
AIRCARGO AGENTS ASSOCIATION OF INDIA Vs. UNION OF INDIA (UOI)
February 27, 2008
AJABRAO MAHADEORAO CHOUDHARY Vs. PRINCIPAL KALA VANIJYA MAHAVIDYALAYA
August 27, 2008
AJAMODDIN PINJARI Vs. EXECUTIVE DIRECTOR
March 27, 2008
AJARA URBAN CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
October 1, 2008
AJAY MONGA Vs. RED CHILLIES ENTERTAINMENT PVT LTD
August 6, 2008
AJAY VASANT GAWAND Vs. STATE OF MAHARASHTRA
March 12, 2008
AJINKYA ENTERPRISES Vs. UNION OF INDIA
July 2, 2008
AJIT KURANAKARAN MENON Vs. STATE OF MAHARASHTRA
May 2, 2008
AJIT RAMCHANDRA INAMDAR Vs. DIVISIONAL JOINT REGISTRAR
September 30, 2008
AJIT T KOSSAMBE Vs. GOA STATE CO OPERATIVE MILK PRODUCERS
March 24, 2008
AKBAR THOBANI Vs. JOAQUIM GODINHO
March 27, 2008
AKBARKHAN BANEKHAN Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE AURANGABAD DIVISION
April 1, 2008
AKOLA JANTA COMMERCIAL CO-OP BANK LTD Vs. LALITKUMAR S/O CHAJJAJURAM MITTAL
August 11, 2008
AKOLA ZILLA PARISHAD PRIMARY TEACHERS CO OPERATIVE Vs. STATE OF MAHARASHTRA
August 22, 2008
AL AZIZ PLASTICS LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
August 6, 2008
AL SALEHA BEING Vs. STATE OF MAHARASHTRA
January 24, 2008
AL-QAHTANI PIPE COATING TERMINAL Vs. MINERALS SALES (P.) LTD.
June 13, 2008
ALCON INC AND ALCON LABORATORIES (I) PVT LTD Vs. AJANTA PHARMA LIMITED
November 17, 2008
ALCON INC. AND ALCON LABORATORIES (I) PVT. LTD. Vs. AJANTA PHARMA LIMITED
November 14, 2008
ALDINO SANTOSH BRAGANZA Vs. MARLE DAS SANTOSH BRAGANZA
May 6, 2008
ALEX LESLIE ELENCO Vs. INTELLIGENCE OFFICER N C B
December 12, 2008
ALEX PEDRO ROSARIO Vs. STATE OF GOA
August 12, 2008
ALKA (ANUSAYABAI) BHARAT MORE Vs. STATE OF MAHARASHTRA
August 6, 2008
ALKA RAMESHRAO PATIL Vs. NUTAN MAHILA SARVODAYA BALVIKAS SANSTHA
December 11, 2008
ALKA VASANT KHOMANE Vs. STATE OF MAHARASHTRA
February 26, 2008
ALKANANDA Vs. SECRETARY
April 29, 2008
ALLABAX ABDUL RAZZAK KHAN Vs. STATE OF MAHARASHTRA
January 16, 2008
ALLAN JOHN WATERS Vs. STATE OF MAHARASHTRA
July 23, 2008
ALLAUDDIN LALASO PATEL Vs. EXECUTIVE DIRECTOR
March 27, 2008
ALLBUX ABDUL PIRJADE Vs. JYOTI MOHAN GOHIL
August 25, 2008
ALLUMINITE PVT LTD Vs. GENERAL ANSURANCE CORPORATION OF ONDIA
April 24, 2008
ALMARAM CHAPA SANDASHIV Vs. SHAMSHADBI BASIR SHAH FAKIR
February 8, 2008
ALOK PARSHURAM JALAN MANAGING DIRECTOR OF LAQSHYA MEDIA Vs. BRIHANMUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
September 23, 2008
ALPANA KAUR DHILLON Vs. BANK OF INDIA
March 13, 2008
ALVARO DE SOUZA FARIA Vs. FRADERICK DE SOUSA
October 14, 2008
AMARJITSINGH SARBATSINGH JOHAL Vs. STATE OF MAHARASHTRA
April 8, 2008
AMARNATH BAIJNATH GUPTA Vs. MOHINI ORGANICS PVT LTD
December 11, 2008
AMBADAS KHANDERAO Vs. SHAIKH RAZAQ
September 25, 2008
AMBADAS S/O KRISHNARAO KOHLE Vs. AISHWARI SAHKARI GRIHA NIRMAN SANSTHA LTD & ORS
August 20, 2008
AMBAR FORGE PVT LTD Vs. MADHUKAR KHANDERAO JAGTAP
May 2, 2008
AMBIKA PRASAD SHER BAHADUR Vs. UNION OF INDIA
August 25, 2008
AMBU S/O YASHO WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 4, 2008
AMCO METAL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
January 31, 2008
AMIN KHAN AMANULLAH KHAN Vs. STATE OF MAHARASHTRA
March 13, 2008
AMIRHAMJA AMIN MUJUWAR Vs. KISAM PEERSAHEB GUNDEWADI
April 24, 2008
AMIRUDDIN HASAN NOORANI MALAK Vs. STATE OF MAHARASHTRA
August 27, 2008
AMIT ASHOK THEPADE Vs. SHAH NAGINDAS MANCHHURAM
April 25, 2008
AMIT DATTATRAYA DIGHE Vs. STATE OF MAHARASHTRA
September 25, 2008
AMIT KUMAR JAI PRAKASH Vs. MAHESH MAHADEV DABHOLAKAR
April 22, 2008
AMIT SHRIPAD DESHPANDE Vs. STATE OF MAHARASHTRA
February 26, 2008
AMIT SUBHASHRAO BAND Vs. STATE OF MAHARASHTRA
July 22, 2008
AMJAD WAJIR PATHAN Vs. STATE OF MAHARASHTRA
April 9, 2008
AMMUNITION FACTORY Vs. BADRINARAYAN R SHARMA
December 3, 2008
AMOL NAVELKAR Vs. NITIN B. VIRGINKAR
January 20, 2008
AMOL PURUSHOTTAM YUWANATE Vs. STATE OF MAHARASHTRA
April 28, 2008
AMOL S/O RAVINDRA PALANDURKAR Vs. I C I C I BANK LTD
August 13, 2008
AMRAVATI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
August 6, 2008
AMRITA LAXMAN WAGHMAN Vs. BHIKAJI LAXMAN WAGHMAN
June 18, 2008
AMRITA RAVINDA NAGMOTI Vs. DIRECTORATE OF MEDICAL
September 25, 2008
AMRUT SHANKAR VERLEKAR Vs. SARVAJANIC SATYANARAYANMAHA POOJA
August 19, 2008
AMZEL PVT LTD Vs. TRUSTEES OF THE PORT OF BOMBAY
January 18, 2008
ANAHITA PANDOTE Vs. STATE OF MAHARASTRA
May 5, 2008
ANAND DHARMA BORKER Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY
August 30, 2008
ANAND ENTERPRISES Vs. UNION OF INDIA
August 4, 2008
ANAND LAXMI ENTERPRISES Vs. VASANT BALU MHATRA
September 30, 2008
ANAND MARUTI SHINDE Vs. PATANKRAO DADASAHEB PATIL
January 24, 2008
ANAND NURSING HOME Vs. MAHADEV GAIKWAD
September 24, 2008
ANAND S LAD Vs. AMIRA ABDUL RAZAK
December 17, 2008
ANAND URBAN CO OPERATIVE CREDIT SOCIETY LTD Vs. VIPIN LALCHAND MEHTA
April 11, 2008
ANANDA S/O UKANDJI DHUTADE Vs. SHESHRAO S/O DEORAO GHORBAND & ORS
February 28, 2008
ANANDIBAI PAWANRAJE ALIAS BHUPALSINGH Vs. INSPECTOR KALAMBOLI POLICE STATION
October 23, 2008
ANANDRAO S O KHANDU ZALKE Vs. STATE OF MAHARASHTRA
April 10, 2008
ANANDRAO SHRIPATI PATIL Vs. JEETENDRA LAXMAN PATIL
July 30, 2008
ANANT Vs. STATE OF GOA THROUGH POLICE INSPECTOR
March 13, 2008
ANANT DINKAR KHARKAR Vs. NITIN GOVIND SHINDE
March 28, 2008
ANANT TUKARAM NALAWADE Vs. LATIKA ANANT NALAWADE
July 25, 2008
ANANTRAO S/O SANDIPAN PATIL Vs. MANSUD ABDUL RAJJAK ARAB
April 30, 2008
ANDRE PO Vs. STATE OF GOA
August 8, 2008
ANGATH ARTS PVT LTD Vs. CENTURY COMMUNICATION LTD
May 6, 2008
ANGELA D SA Vs. DEPUTY DIRECTOR OF PANCHAYATS MARGAO SALCETE GOA
September 2, 2008
ANGERLEHNER MICHEL CONSTRUCTION PVT LTD Vs. SHRIMOULI BUILDERS
February 1, 2008
ANIL ALIAS ANTYA Vs. STATE OF MAHARASHTRA
March 27, 2008
ANIL ALISA BOWA Vs. STATE OF MAHARASHTRA
December 1, 2008
ANIL CHOTULAL SHARMA Vs. STATE OF MAHARASHTRA
January 8, 2008
ANIL DATTU INGLE AND ORS Vs. STATE OF MAHARASHTRA
January 16, 2008
ANIL FONDU NAIK GAONKAR Vs. STATE OF GOA
June 9, 2008
ANIL HARIBHAU SHETE Vs. HIRABAI HARIBHAU SHETE
March 12, 2008
ANIL KUMAR ALIAS ANNU Vs. STATE OF MAHARASHTRA
June 6, 2008
ANIL KUMAR SHARMA Vs. KETTY
April 15, 2008
ANIL MOTILAL NIMBHORE Vs. STATE OF MAHARASHTRA
January 7, 2008
ANIL RANGNATH Vs. MEERA SHIVAJI
December 2, 2008
ANIL S/O BABURAO DANGE Vs. NARAYANSINGH S/O BUDSINGH RAJPUT
April 25, 2008
ANIL S/O BAPURAO BHOITE Vs. VATSALABAI W/O SHANKARRAO VEER
February 22, 2008
ANIL S/O NANASAHEB PAGARE Vs. SUJATA W/O ANIL PAGARE
August 6, 2008
ANIL S/O PANDURANG DANGE Vs. STATE OF MAHARASHTRA
April 22, 2008
ANIL S/O RAMNARAYAN JAISWAL Vs. BRIJLAL S/O MOHANLAL RATHI
August 6, 2008
ANIL S/O SADASHIV MEHER Vs. STATE OF MAHARASHTRA
August 14, 2008
ANIL S/O SHRIRAMJI KAPADE Vs. VILAS S/O OMKAR GAWANDE
August 8, 2008
ANIL SITARAM Vs. DIRECTOR OF HIGHER AND TECHNICAL EDUCATION
October 7, 2008
ANIL SOPAN BHANUSE Vs. STATE OF MAHARASHTRA
April 25, 2008
ANIL TUKARAM SOMWANSHI Vs. STATE OF MAHARASHTRA
April 29, 2008
ANIL WAMANRAO THAKARE Vs. KAWADU SUDAM KULSANGE
February 4, 2008
ANILKUMAR GOKULDAS RAI Vs. STATE OF MAHARASHTRA
March 24, 2008
ANILKUMAR JINABHAI PATEL Vs. STATE OF MAHARASHTRA
October 7, 2008
ANIRUDHA ALIAS PADMAKAR RAGHUNATH MIRGUNDE Vs. STATE OF MAHARASHTRA
February 15, 2008
ANISH D SHAH Vs. STATE OF MAHARASHTRA
April 4, 2008
ANITA NAGINDAS PAREKH Vs. ANIL C PINTO
November 10, 2008
ANITA W O VRISHABH KUMAR PANNALAL Vs. STATE OF MAHARASHTRA
February 14, 2008
ANJALI JAYANT KHATI Vs. BAL MANDIR SANSTHA NAGPUR
September 23, 2008
ANJANA A GULATI Vs. MEERA G PATEL
August 29, 2008
ANJANA BALKRISHNA SHEWALE Vs. CHAYYA BOBAN JAGDATE
May 2, 2008
ANJU BAJAJ Vs. STATE OF MAHARASHTRA
August 13, 2008
ANKITA ANUP RATHOR Vs. STATE OF MAHARASHTRA
August 14, 2008
ANKUSH BANSI WAGH Vs. STATE OF MAHARASHTRA
July 31, 2008
ANKUSH R NAIK Vs. SUJATA SANZGIRY
July 17, 2008
ANKUSH S/O NAMDEO KOLTE Vs. MANIKRAO S/O YEDUBA SHELKE
February 21, 2008
ANKUSH S/O NAMDEORAO KALHANE Vs. PARVATIBAI WD/O NAMDEORAO KALHANE
August 21, 2008
ANNA BAJABA WAGHE Vs. STATE OF MAHARASHTRA
April 25, 2008
ANNA DHURAJI PATIL Vs. STATE OF MAHARASHTRA
September 15, 2008
ANNAJI RAUT SHIKSHAN SANSTHA Vs. SECRETARY DEPARTMENT OF EDUCATION AND EMPLOYMENT
July 2, 2008
ANNASAHEB BHAUSAHEB BHOSALE Vs. STATE OF MAHARASHTRA
April 10, 2008
ANNASAHEB CHOUGULI URBAN Vs. NARAYNA PANDURANG KORGAONKAR
April 23, 2008
ANNASAHEB S/O SHANKARRAO KADAM Vs. STATE OF MAHARASHTRA
January 16, 2008
ANNASAHEB SHANKAR DESAI Vs. COLLECTOR
March 7, 2008
ANNU @ MANOHAR S/O BHAIYALAL CHANDANMATHE Vs. STATE OF MAHARASHTRA
January 14, 2008
ANTHONY CARVALHO Vs. MOHAMMAD NAUSHAD
November 11, 2008
ANTHONY DE COSTA ANTONIO D DE COSTA Vs. DIRECTOR OF PANCHAYAT
March 18, 2008
ANTHONY ROSARIO REBELLO Vs. STATE OF GOA
July 4, 2008
ANTHONY X NORONHA Vs. STATE OF GOA
March 11, 2008
ANTHONY XAVIER FERNANDES Vs. STATE OF GOA
April 1, 2008
ANTONIO FRANCISCO DE SILVA Vs. BEATRIZ NORONHA CABRAL
April 4, 2008
ANTONIO SEBASTIAO MERVYN Vs. STATE OF GOA
June 30, 2008
ANTONIO SEBASTIAO MERVYN Vs. STATE OF GOA
July 30, 2008
ANTONIO SEQUEIRA Vs. PRAKASH FADTE
September 19, 2008
ANTONIO SEQUEIRA COUTINHO PEREIRA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY TO THE GOVERNMENT OF GOA
December 2, 2008
ANTONY EUGENE Vs. EUGENE CAJETAN
September 15, 2008
ANUJ SHARMA Vs. ATUL SHAH
February 21, 2008
ANUPAMA D/O KUMAR SATHE Vs. CHAIRMAN, DISTRICT SELECTION COMMITTEE AND COLLECTOR
August 12, 2008
ANUPRITA S BHADAGE Vs. NAGPUR COLLEGE OF HOMEOPATHY
February 16, 2008
ANUSAYA PURSHOTTAM PATIL Vs. SHOBHA
February 27, 2008
ANUSAYA WD/O SHANKAR BANGADE Vs. GAJANAN S/O KISAN BANGADE
January 29, 2008
ANUSAYABAI KHUSHAL DAMBHORE Vs. COLLECTOR
January 29, 2008
ANUSAYABAI WD/O SHAMRAOJI BHUTE Vs. SUNDERABAI WD/O SHAMRAOJI BHUTE
August 1, 2008
ANUSHRI BUILDERS Vs. RAMESH
April 30, 2008
ANWARKHAN SARVARKHAN PATHAN Vs. STATE OF MAHARASHTRA
April 16, 2008
ANYAJI RAGHOBAJI BUNDHADE Vs. VISHWESHWAR RAGHOBAJI BUNDHADE
September 11, 2008
APPALAL KACHARU PATEL Vs. EXECUTIVE DIRECTOR
March 27, 2008
APPASAHEB NIVRUTTI JAGTAP Vs. STATE OF MAHARASHTRA
April 24, 2008
APPOLLO TYRES LTD Vs. SHASHITAI BHAGWAN AHIRE
April 30, 2008
ARAFA METAL INDUSTRIES Vs. CHANDRABHAGA PUNDALIK MALIK
August 11, 2008
ARATI DURGARAM GAVANDI Vs. MANAGING DIRECTOR
October 6, 2008
ARCHANA ALIAS MADHURI W/O ABHIJIT AMBILWADE Vs. ABHIJIT S/O ASARAM AMBILWADE
April 15, 2008
ARCHANA WIFE OF PRAMOD PAWAR Vs. PRAMOD SON OF MADHUKARRAO PAWAR
April 28, 2008
ARIF ABDUL AZIZ ALYANI Vs. STATE OF MAHARASHTRA
September 23, 2008
ARIFVALI MUHAMMED SHAIKH Vs. STATE OF MAHARASHTRA
April 28, 2008
ARIHANT BUILDERS PVT LTD Vs. MANJULA VITHALDAS KAPADIA
September 11, 2008
ARJUN BAJIRAO KALE Vs. STATE OF MAHARASHTRA
November 12, 2008
ARJUN KRISHNA AGAWANE Vs. STATE OF MAHARASHTRA
October 1, 2008
ARJUN RODU NHAVI AND ORS Vs. STATE OF MAHARASHTRA
January 24, 2008
ARJUN SHANKAR CHAVAN Vs. EXECUTIVE DIRECTOR
March 27, 2008
ARMAMENT OFFICERS MESS AND INSTITUTE Vs. VITTHAL PUNDIL KHADALE AND OTHERS
October 7, 2008
ARNOLD BRAGANZA Vs. KAMLABAI PANDURANG
August 20, 2008
AROWOSAYE WASIU ALIAS WASIU Vs. VIPIN NAIR
June 25, 2008
ARTI ASHOK MALEKAR Vs. STATE OF MAHARASHTRA
April 21, 2008
ARUMUGAM A MUTHUSAMY Vs. UNION OF INDIA
September 10, 2008
ARUN ALIAS BITU ALIAS OMPRAKASH Vs. STATE OF MAHARASHTRA
November 20, 2008
ARUN GANPATRAO KALE Vs. NAGPUR IMPROVEMENT TRUST
April 21, 2008
ARUN KRISHNA PATIL Vs. STATE OF MAHARASHTRA
May 5, 2008
ARUN KUMAR KANORIA Vs. UNITED PHOSPHOROUS LTD
December 19, 2008
ARUN M MALLYA Vs. GOA BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
July 7, 2008
ARUN MAROTRAO PATIL Vs. STATE OF MAHARASHTRA
April 30, 2008
ARUN P GORADIA Vs. MANISH JAISUKHALAL SHAH
November 10, 2008
ARUN RAMBHAU SONAWANE Vs. GARAKSHANATH BHANUDAS WAHADNE
July 17, 2008
ARUN S O WAMAN BANE Vs. STATE OF MAHARASHTRA
April 8, 2008
ARUN S/O MAHADEO BANGRE Vs. SOUTH CENTRAL ZONE CULTURAL CENTRE
March 4, 2008
ARUN SHANKAR SALUNKHE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY
August 12, 2008
ARUN SHIVDAS JAGTAP Vs. STATE OF MAHARASHTRA
April 2, 2008
ARUNA Vs. STATE OF RAJASTHAN
April 9, 2008
ARUNDHATI DEEPAK PATIL Vs. DEEPAK BHAURAO PATIL
August 4, 2008
ARVIND BHAURAO Vs. INDIRABAI BALKRISHNA GANGASHETTIWAR
April 24, 2008
ARVIND DEOCHAND MEHTA Vs. GENU TUKARAM BHOIR
November 12, 2008
ARVIND G CHAUDHARI Vs. DHANRAJ NATHU PATIL
June 24, 2008
ARVIND GAJANAN Vs. STATE OF MAHARASHTRA
September 1, 2008
ARVIND GANAJAN PATIL Vs. STATE OF MAHARASHTRA
October 14, 2008
ARVIND K. PANDYA Vs. STATE OF MAHARASHTRA
August 21, 2008
ARVIND MAHADEV GHARAT Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED
September 22, 2008
ARVIND NATHURAM VATKAR Vs. STATE OF MAHARASHTRA
August 14, 2008
ARVIND RAMDAS VAKIL Vs. ISPAT INDUSTRIES LTD
October 16, 2008
ARVIND SHARAWANJI BHIRAD Vs. STATE OF MAHARASHTRA
April 10, 2008
ARVIND VITTHAL LOKHANDE Vs. STATE OF MAHARASHTRA
February 25, 2008
ARYAN KAMAL WADHWA Vs. BIHARILAL WADHWA
September 23, 2008
ASABAI W/O NANASAHEB LATPATE Vs. LAXMAN S/O DADABA KHEDKAR
August 8, 2008
ASARAM DNYAANOBA DAKE Vs. STATE OF MAHARASHTRA
April 7, 2008
ASARAM KANHAJI GAIKWAD Vs. KUSUMBAI SAHEBRAO JADHAV
July 25, 2008
ASGHAR ALI S/O KIKA BHAI Vs. RAVISH CHANDRAKUMAR CHOURIYA
August 20, 2008
ASHA Vs. STATE OF MAHARASHTRA
December 1, 2008
ASHA NEELESH BHAGAT Vs. NEELESH S/O SHAMRAO BHAGAT
August 20, 2008
ASHA SHAMANDAS BAJAJ Vs. MEERAN BORWANKAR SPECIAL INSPECTOR GENERAL OF POLICE
October 22, 2008
ASHABAI ASHOK SHINDE Vs. ADDITIONAL COMMISSIONER
September 11, 2008
ASHFORD DEVELOPERS PVT LTD Vs. PRAVIN DALPATRAM DESAI
August 29, 2008
ASHISH MANDAL Vs. STATE OF MAHARASHTRA
July 14, 2008
ASHITKUMAR SURENDRA MEHTA Vs. TRILOCHANABEN THAKORLAL
March 3, 2008
ASHOK Vs. STATE OF MAHARASHTRA
December 4, 2008
ASHOK Vs. STATE OF MAHARASHTRA
December 5, 2008
ASHOK Vs. STATE OF MAHARASHTRA
October 7, 2008
ASHOK ANANDRAO RASTE Vs. VIJAY RISHIDEO SHASTRI
June 5, 2008
ASHOK ARJANBHAI JOLIA Vs. CHIEF EXECUTIVE OFFICER
March 13, 2008
ASHOK BHAURAO GAIKWAD Vs. STATE OF MAHARASHTRA
June 2, 2008
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July 29, 2008
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August 6, 2008
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August 12, 2008
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August 5, 2008
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August 20, 2008
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June 20, 2008
ASHOK MANGAL SHENDRE Vs. STATE OF MAHARASHTRA
February 15, 2008
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June 5, 2008
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September 23, 2008
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January 25, 2008
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February 5, 2008
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August 13, 2008
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February 11, 2008
ASHOK S O BHIVSAN PATIL Vs. STATE OF MAHARASHTRA
July 28, 2008
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January 16, 2008
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April 24, 2008
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March 3, 2008
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August 26, 2008
ASHOK SHARMA Vs. DIVISIONAL COMMERCIAL MANAGER
August 14, 2008
ASHOK TUKARAM MORE Vs. STATE OF MAHARASHTRA
April 17, 2008
ASHOK V NANWARE Vs. UNION OF INDIA THROUGH SECRETARY
April 16, 2008
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May 2, 2008
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March 13, 2008
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August 20, 2008
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August 11, 2008
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September 16, 2008
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October 23, 2008
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July 10, 2008
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September 25, 2008
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February 5, 2008
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April 7, 2008
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April 4, 2008
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August 20, 2008
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December 15, 2008
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March 27, 2008
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July 3, 2008
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March 12, 2008
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July 10, 2008
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August 29, 2008
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July 2, 2008
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September 1, 2008
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July 31, 2008
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April 28, 2008
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August 27, 2008
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July 31, 2008
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May 5, 2008
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March 14, 2008
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June 17, 2008
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July 31, 2008
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January 31, 2008
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May 6, 2008
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June 12, 2008
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August 14, 2008
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September 11, 2008
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April 10, 2008
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August 27, 2008
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February 6, 2008
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March 18, 2008
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April 23, 2008
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November 25, 2008
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April 30, 2008
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April 10, 2008
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August 12, 2008
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January 28, 2008
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August 13, 2008
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August 22, 2008
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August 12, 2008
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December 4, 2008
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August 14, 2008
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January 31, 2008
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August 29, 2008
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April 22, 2008
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February 29, 2008
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April 1, 2008
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April 24, 2008
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April 24, 2008
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January 23, 2008
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January 17, 2008
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January 25, 2008
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April 23, 2008
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January 28, 2008
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April 1, 2008
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April 8, 2008
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February 28, 2008
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March 11, 2008
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March 25, 2008
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December 17, 2008
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September 30, 2008
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February 29, 2008
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March 31, 2008
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July 4, 2008
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March 11, 2008
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September 24, 2008
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February 27, 2008
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March 27, 2008
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October 24, 2008
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February 28, 2008
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May 6, 2008
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December 11, 2008
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October 1, 2008
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November 26, 2008
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November 20, 2008
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November 12, 2008
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June 16, 2008
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April 8, 2008
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August 20, 2008
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April 4, 2008
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April 15, 2008
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January 15, 2008
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October 7, 2008
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September 30, 2008
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May 6, 2008
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March 13, 2008
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August 21, 2008
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February 1, 2008
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April 2, 2008
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April 8, 2008
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July 24, 2008
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July 18, 2008
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August 1, 2008
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February 8, 2008
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January 25, 2008
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June 20, 2008
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January 17, 2008
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August 19, 2008
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August 26, 2008
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February 13, 2008
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August 6, 2008
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December 19, 2008
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November 17, 2008
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April 4, 2008
BALU MADHUKAR SALUNKHE Vs. EXECUTIVE DIRECTOR
March 27, 2008
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March 12, 2008
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June 12, 2008
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July 4, 2008
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June 6, 2008
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January 24, 2008
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April 4, 2008
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March 27, 2008
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January 29, 2008
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January 31, 2008
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March 11, 2008
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January 29, 2008
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February 21, 2008
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January 29, 2008
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October 1, 2008
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December 4, 2008
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August 21, 2008
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August 20, 2008
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February 15, 2008
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August 26, 2008
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January 22, 2008
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July 22, 2008
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June 13, 2008
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February 27, 2008
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April 10, 2008
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April 10, 2008
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February 16, 2008
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May 2, 2008
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October 6, 2008
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February 12, 2008
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March 13, 2008
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April 2, 2008
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August 29, 2008
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September 25, 2008
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December 11, 2008
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February 11, 2008
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April 8, 2008
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January 29, 2008
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January 8, 2008
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August 27, 2008
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August 21, 2008
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March 11, 2008
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February 14, 2008
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February 22, 2008
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April 10, 2008
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August 26, 2008
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August 30, 2008
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April 28, 2008
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February 4, 2008
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August 11, 2008
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February 20, 2008
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April 10, 2008
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February 7, 2008
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April 11, 2008
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September 2, 2008
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August 12, 2008
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April 2, 2008
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April 1, 2008
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September 24, 2008
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January 29, 2008
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March 14, 2008
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June 6, 2008
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February 1, 2008
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August 22, 2008
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March 27, 2008
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July 14, 2008
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May 5, 2008
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September 17, 2008
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August 17, 2008
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February 7, 2008
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February 7, 2008
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August 21, 2008
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January 30, 2008
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March 14, 2008
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August 29, 2008
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August 8, 2008
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August 6, 2008
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February 29, 2008
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April 23, 2008
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August 7, 2008
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March 27, 2008
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August 7, 2008
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November 21, 2008
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February 12, 2008
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February 28, 2008
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April 21, 2008
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September 30, 2008
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August 7, 2008
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August 21, 2008
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February 20, 2008
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September 2, 2008
BHAVESH JAYANTI Vs. STATE OF MAHARASHTRA
August 11, 2008
BHAVESH JAYANTI LAKHANI Vs. STATE OF MAHARASHTRA
August 1, 2008
BHAVSINGH KALSINGH TADAWALE Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
August 21, 2008
BHAWNA ATMARAM SURYAWANSHI Vs. DEPUTY DIRECTOR (RESEARCH)
April 25, 2008
BHIKAMSINGH CHATARSINGH SAPKAL Vs. STATE OF MAHARASHTRA
February 5, 2008
BHILA ROHIDAS VENDAIT Vs. TUKARAM VANJI CHAUDHARI
April 7, 2008
BHIMA HARIBHAU SHELAR Vs. STATE OF MAHARASHTRA
August 21, 2008
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June 5, 2008
BHIMRAO BAKARAMJI DHOLE Vs. ADDITIONAL COMMISSIONER
January 23, 2008
BHIMRAO MAHADEV BHAGARE Vs. EXECUTIVE DIRECTOR
March 27, 2008
BHIMRAO S/O LAXMAN KAMBLE Vs. STATE OF MAHARASHTRA
April 1, 2008
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April 11, 2008
BHIMRAO SHAMRAO PATIL Vs. STATE OF MAHARASHTRA
August 22, 2008
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March 27, 2008
BHIVA LADU SAWANT Vs. NARAYAN YASHWANT NAIK
August 20, 2008
BHIVRAO KISAN KAKAD Vs. STATE OF MAHARASHTRA
March 13, 2008
BHIVSAN S/O KASHIRAM SHINDE Vs. JALNA DISTRICT CENTRAL CO-OPERATIVE BANK LTD
February 25, 2008
BHIWASAN S/O ARJUN TIRMALE Vs. STATE OF MAHARASHTRA
February 25, 2008
BHOLESHANKAR AWAS GRUHA NIRMAN SAHAKARI Vs. OMPRAKASH S O DWARKAPRASAD MALVIYA
July 7, 2008
BHUJANG NATHUJI Vs. RAMKRISHNA
November 14, 2008
BHUPESH RAMTEJ SINGH ALIAS THAKUR Vs. SHAILESH WANMALI PATIL
October 22, 2008
BHUSAN BANTARRAO GHOLAP Vs. STATE OF MAHARASHTRA
February 27, 2008
BIBI AMIR SHAIKH Vs. KADIR YASIN KHOT
May 6, 2008
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April 16, 2008
BIDDLE SAWYER LIMITED MUMBAI Vs. CHEMICAL EMPLOYEES UNION
April 2, 2008
BIHARILAL MINTILAL JADHAV Vs. STATE OF MAHARASHTRA
April 3, 2008
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August 22, 2008
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August 6, 2008
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March 11, 2008
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March 25, 2008
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June 30, 2008
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April 10, 2008
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March 19, 2008
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December 1, 2008
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April 15, 2008
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January 21, 2008
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November 26, 2008
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March 26, 2008
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September 25, 2008
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July 30, 2008
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April 29, 2008
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October 10, 2008
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November 14, 2008
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January 22, 2008
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February 7, 2008
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August 20, 2008
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July 29, 2008
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August 6, 2008
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March 11, 2008
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April 7, 2008
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January 25, 2008
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April 3, 2008
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April 3, 2008
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July 7, 2008
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March 3, 2008
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January 25, 2008
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August 26, 2008
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April 3, 2008
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September 10, 2008
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October 17, 2008
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August 29, 2008
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January 23, 2008
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August 20, 2008
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August 7, 2008
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January 29, 2008
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April 29, 2008
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February 15, 2008
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July 15, 2008
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September 9, 2008
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March 5, 2008
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September 10, 2008
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June 25, 2008
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August 13, 2008
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August 8, 2008
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August 12, 2008
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March 10, 2008
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April 23, 2008
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April 23, 2008
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January 31, 2008
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February 25, 2008
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February 28, 2008
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June 27, 2008
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June 20, 2008
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August 12, 2008
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June 26, 2008
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August 29, 2008
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March 3, 2008
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February 12, 2008
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April 2, 2008
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March 3, 2008
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March 28, 2008
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December 19, 2008
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May 2, 2008
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June 4, 2008
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October 6, 2008
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June 20, 2008
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February 7, 2008
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February 18, 2008
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April 8, 2008
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April 8, 2008
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April 3, 2008
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March 3, 2008
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March 4, 2008
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July 16, 2008
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June 9, 2008
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September 17, 2008
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August 29, 2008
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July 23, 2008
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December 17, 2008
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December 19, 2008
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July 10, 2008
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January 11, 2008
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January 25, 2008
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February 11, 2008
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July 9, 2008
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January 22, 2008
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August 20, 2008
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August 21, 2008
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August 21, 2008
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August 25, 2008
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February 12, 2008
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March 12, 2008
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January 22, 2008
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September 19, 2008
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January 8, 2008
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January 22, 2008
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January 15, 2008
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March 11, 2008
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November 25, 2008
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September 22, 2008
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September 19, 2008
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February 27, 2008
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March 12, 2008
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October 16, 2008
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November 27, 2008
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April 21, 2008
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March 11, 2008
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September 15, 2008
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July 14, 2008
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June 30, 2008
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July 10, 2008
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January 11, 2008
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February 28, 2008
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June 16, 2008
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March 11, 2008
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April 24, 2008
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August 29, 2008
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May 6, 2008
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July 3, 2008
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August 7, 2008
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February 14, 2008
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March 14, 2008
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April 23, 2008
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January 28, 2008
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April 22, 2008
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August 21, 2008
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December 15, 2008
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October 17, 2008
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February 27, 2008
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December 1, 2008
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April 10, 2008
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July 30, 2008
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March 4, 2008
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September 10, 2008
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August 6, 2008
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August 8, 2008
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March 19, 2008
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April 24, 2008
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July 15, 2008
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September 19, 2008
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April 15, 2008
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April 9, 2008
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April 24, 2008
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September 30, 2008
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September 12, 2008
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August 28, 2008
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August 20, 2008
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August 13, 2008
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January 14, 2008
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April 23, 2008
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February 12, 2008
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June 2, 2008
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March 24, 2008
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March 27, 2008
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January 17, 2008
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May 6, 2008
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June 30, 2008
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October 14, 2008
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October 14, 2008
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March 28, 2008
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January 14, 2008
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October 1, 2008
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July 25, 2008
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February 5, 2008
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September 2, 2008
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August 12, 2008
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January 15, 2008
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April 28, 2008
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February 14, 2008
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January 10, 2008
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July 22, 2008
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March 4, 2008
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November 19, 2008
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April 17, 2008
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January 15, 2008
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February 8, 2008
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April 23, 2008
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September 1, 2008
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February 5, 2008
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March 3, 2008
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February 16, 2008
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March 3, 2008
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August 1, 2008
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April 2, 2008
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August 27, 2008
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July 16, 2008
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March 28, 2008
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January 10, 2008
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October 23, 2008
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February 8, 2008
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November 14, 2008
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February 27, 2008
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July 3, 2008
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May 5, 2008
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November 21, 2008
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February 18, 2008
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August 26, 2008
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January 15, 2008
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August 14, 2008
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February 4, 2008
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August 25, 2008
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April 16, 2008
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June 11, 2008
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January 31, 2008
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August 26, 2008
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May 6, 2008
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January 13, 2008
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February 13, 2008
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September 1, 2008
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April 1, 2008
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January 15, 2008
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February 4, 2008
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April 4, 2008
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February 11, 2008
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July 23, 2008
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June 30, 2008
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August 21, 2008
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June 18, 2008
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August 28, 2008
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January 30, 2008
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June 30, 2008
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April 16, 2008
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September 23, 2008
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September 26, 2008
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August 20, 2008
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June 30, 2008
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March 11, 2008
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July 18, 2008
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June 3, 2008
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November 25, 2008
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December 2, 2008
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August 7, 2008
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July 24, 2008
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February 13, 2008
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August 29, 2008
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January 28, 2008
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April 7, 2008
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January 22, 2008
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March 24, 2008
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November 26, 2008
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November 26, 2008
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August 8, 2008
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August 8, 2008
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August 20, 2008
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June 10, 2008
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January 16, 2008
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December 19, 2008
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April 21, 2008
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March 27, 2008
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August 14, 2008
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April 29, 2008
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December 12, 2008
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March 19, 2008
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September 5, 2008
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August 7, 2008
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October 22, 2008
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September 16, 2008
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November 14, 2008
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February 4, 2008
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December 17, 2008
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September 11, 2008
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November 13, 2008
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June 17, 2008
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January 31, 2008
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April 1, 2008
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April 1, 2008
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April 9, 2008
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September 18, 2008
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April 9, 2008
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April 15, 2008
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May 6, 2008
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August 27, 2008
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June 26, 2008
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September 29, 2008
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December 4, 2008
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September 1, 2008
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August 19, 2008
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February 27, 2008
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February 7, 2008
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January 7, 2008
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June 27, 2008
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September 19, 2008
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January 16, 2008
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April 24, 2008
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September 2, 2008
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November 10, 2008
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September 15, 2008
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September 15, 2008
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April 4, 2008
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June 11, 2008
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July 23, 2008
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April 4, 2008
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August 7, 2008
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September 30, 2008
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March 26, 2008
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December 17, 2008
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August 11, 2008
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February 27, 2008
EXECUTIVE ENGINEER Vs. VISHWAMBHAR G WANKAR
January 23, 2008
EXECUTIVE ENGINEER Vs. STATE OF MAHARASHTRA
February 5, 2008
EXECUTIVE ENGINEER M I ZILLA PARISHAD BHANDARA Vs. SATPAL PURANDAL PARDHI
October 15, 2008
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February 18, 2008
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February 20, 2008
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October 14, 2008
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November 19, 2008
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February 29, 2008
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February 7, 2008
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April 25, 2008
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March 14, 2008
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December 18, 2008
FATESINH M CHAUHAN Vs. ADMINISTRATOR OF DADRA AND NAGAR HAVELI
January 24, 2008
FEDERATION OF ALL INDIA HIRE PURCHASE FINANCIERS Vs. UNION OF INDIA
August 12, 2008
FEHMIDA ABUBAKAR VARAKAYA Vs. STATE OF MAHARASHTRA
September 4, 2008
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April 28, 2008
FGP LTD Vs. CIT
June 26, 2008
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August 12, 2008
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June 2, 2008
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December 1, 2008
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June 5, 2008
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March 11, 2008
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November 26, 2008
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October 17, 2008
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October 15, 2008
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July 1, 2008
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February 20, 2008
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July 2, 2008
FRANCISCO D LUIS Vs. DIRECTOR BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
September 26, 2008
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August 25, 2008
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August 25, 2008
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June 6, 2008
FRANSISCO D LUIS Vs. STATE OF MAHARASHTRA
August 1, 2008
FRANSISCO D LUIS Vs. STATE OF MAHARASHTRA
August 20, 2008
FRIENDS COOPERATIVE HOUSING SOCIETY Vs. NAGPUR IMPROVEMENT TRUST
August 29, 2008
FRIENDS COOPERATIVE HOUSING SOCIETY LIMITED AND ORS Vs. ASIT MULTI PURPOSE ASSOCIATION & ORS
August 29, 2008
FULCHAND BIHARILALA Vs. STATE OF MAHARASHTRA
March 7, 2008
FULKARBAI W/O RATANSINGH RAJPUT Vs. RAMESHWAR S/O MAHADEO GHOPE
February 14, 2008
G H R EDUCATION FOUNDATION SOCIETY Vs. STATE OF MAHARASHTRA
September 24, 2008
G KPANDE Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
September 24, 2008
G N GHORPADE Vs. STATE OF MAHARASHTRA
April 4, 2008
G PRATIBHA RAGHURAM Vs. UNION OF INDIA
July 25, 2008
G V IYENGAR Vs. A R SAMPATHKUMAR
February 29, 2008
GAFOOR LAL PATEL Vs. EXECUTIVE DIRECTOR
March 27, 2008
GAFRYA THEDA BARELA Vs. STATE OF MAHARASHTRA
June 24, 2008
GAGADHAR S/O POSHETTI MAMOD Vs. CHEDULED TRIBE CASTE CERTIFICATE VERIFICATION COMMITTEE
January 31, 2008
GAHENABAI WD/O DAULATRAO UIKE Vs. GANPATRAO S/O SHANKARRAO DHAWAN
April 17, 2008
GAJABAI WD/O KONDU NANAVRE AND ORS Vs. TANBA S/O JANBA BAWANE
January 31, 2008
GAJANAN BHAURAO WAGHMARE Vs. STATE OF MAHARASHTRA
April 2, 2008
GAJANAN EKNATH MARATHE Vs. STATE OF MAHARASHTRA
April 25, 2008
GAJANAN EKNATH MURLE Vs. STATE OF MAHARASHTRA
February 16, 2008
GAJANAN KISAN KOLI Vs. RAJSHREE ABRASIVES PVT LTD
August 13, 2008
GAJANAN MAHADEO KULKARNI Vs. STATE OF MAHARASHTRA
December 4, 2008
GAJANAN MAHARAJ SANSTHAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 27, 2008
GAJANAN PARSHURAM Vs. MAHATMA JYOTIRAO
October 10, 2008
GAJANAN S/O GANPAT RAKHONDE (MALI) Vs. SHANTABAI W/O GANPAT BAND
February 13, 2008
GAJANAN WAMAN CHIKHALE Vs. RAMDAS BAKARAM THOMBRE
March 3, 2008
GAJANAN WASUDEO GAWADE Vs. STATE OF MAHARASHTRA
February 22, 2008
GAJENDRA SOLAO Vs. STATE
April 23, 2008
GAJUDDIN AKBAR Vs. NISAKA ENGINEERING P LTD
September 24, 2008
GAL OFFSHORE SERVICES LTD Vs. COMMISSIONER OF INCOME TAX
November 17, 2008
GALORE INTERNATIONAL PROJECT PVT LTD Vs. CONDEQUIP ENGINEERING (INDIA) LTD
February 6, 2008
GAMPU S/O BAPURAO INDRALE Vs. UTTAM S/O BALIRAM KASALE
May 5, 2008
GANBA GANPAT RAUT Vs. STATE OF MAHARASHTRA
April 10, 2008
GANDHI BHUVAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. RAJ DOSHI EXPORTS PVT LTD
April 30, 2008
GANESH Vs. STATE OF MAHARASHTRA
March 14, 2008
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June 19, 2008
GANESH BENZOPLAST LTD Vs. BOARD OF TRUSTEES
September 19, 2008
GANESH GIRISH PADE Vs. STATE OF MAHARASHTRA
February 22, 2008
GANESH NAMDEO VARAD Vs. STATE OF MAHARASHTRA
November 21, 2008
GANESH S OF O MADHAVRAO TEMBHARE Vs. SK ZAMIR SK AINU
January 24, 2008
GANESH S/O NATHUJI WASNIK Vs. BRIJRAJ SWARUP BHATNAGAR
November 27, 2008
GANESH S/O PARMESHWAR GOSALWAD Vs. MANOHAR S/O LAXMAN GOSALWAD
January 17, 2008
GANESH YUVRAJ TAYADE Vs. STATE OF MAHARASHTRA
February 21, 2008
GANESHLAL HIRALAL KARWA Vs. STATE OF MAHARASHTRA
February 8, 2008
GANESHMAL VIRCHAND SONIGARA Vs. RAHIMUTHI ALLARKHU BAKRASAB & ORS
February 25, 2008
GANGABAI GOPALDAS MOHTA Vs. STATE OF MAHARASHTRA
December 1, 2008
GANGABAI GOPALDAS MOHTA Vs. STATE OF MAHARASHTRA
December 8, 2008
GANGABAI GOPALDAS MOHTA Vs. STATE OF MAHARASHTRA
November 18, 2008
GANGADHAR ALIAS DEWAJI S O GOVINDA PARAYE Vs. VASANT CLAIMING TO BE
June 17, 2008
GANGADHAR MAHAJAN PUPALE Vs. STATE OF MAHARASHTRA
April 23, 2008
GANGADHAR PANDHARI HARDE Vs. UTTAM PANDHARI HARDE
January 14, 2008
GANGADHAR S/O TULSHIRAM KAWALE Vs. DEPUTY PERSONNEL MANAGER
August 13, 2008
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November 26, 2008
GANGAPUR SAHAKARI SAKHAR KARKHANA LTD Vs. UNION OF INDIA
August 19, 2008
GANGARAM NAGORAO NARWAD Vs. STATE OF MAHARASHTRA
February 12, 2008
GANGU SURYABHAN JADHAV Vs. STATE OF MAHARASHTRA
April 1, 2008
GANGUBAI GANPATI MENKUDALE Vs. VANAPPA SHEKAPPA MANG
November 24, 2008
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March 11, 2008
GANNON DUNKERLEY & CO LTD Vs. UNION OF INDIA
January 11, 2008
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March 14, 2008
GANPAT SARASWAT Vs. PRINCIPAL, VIKAS HIGH SCHOOL AND JR COLLEGE
August 11, 2008
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January 15, 2008
GANPATI ZILLA KRISHI Vs. A S LAHOTI FAMILY
September 29, 2008
GARWARE WALL REPES LTD Vs. A I CHOPRA ENGINEERS AND CONTRACTORS
December 18, 2008
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August 29, 2008
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December 10, 2008
GAURISHANKAR KREEDA MANDAL Vs. MUNICIPAL CORPN
October 17, 2008
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October 17, 2008
GAUTAM CHAND CHOPDA Vs. MAHENDRAKUMAR PUKHRAJ KOTHARI
July 22, 2008
GAUTAM MAROTI WANKHEDE Vs. STATE OF MAHARASHTRA
August 12, 2008
GAUTAM MOTIRAM NAIK Vs. S P S EDUCATION SOCIETY
April 30, 2008
GAUTAM S/O MANGRUJI SHAMBHARKAR Vs. NAGPUR MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
August 26, 2008
GAYABAI MAROTI BODADKAR Vs. NAMDEO DAJIBA JUNGHARI
August 6, 2008
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February 13, 2008
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August 5, 2008
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August 28, 2008
GEENU RAKESH KHURANA Vs. BADJATE AND COMPANY
May 2, 2008
GEETA MARINE SERVICES PVT LTD Vs. STATE
September 22, 2008
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October 21, 2008
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June 4, 2008
GEETABAI MADHAVRAO LOKHANDE Vs. MADHAVRAO MARUTI LOKHANDE
November 27, 2008
GENDARAM ASARAM PANDE Vs. STATE OF MAHARASHTRA
August 7, 2008
GENERAL LABOUR UNION (RED FLAG) Vs. KANAK INDUSTRIES
August 6, 2008
GENERAL MANAGER Vs. RAMDAS CONSTRUCTION COMPANY
September 18, 2008
GENERAL SECRETARY Vs. GENERAL MANAGER
July 7, 2008
GENERAL SECRETARY Vs. DIRECTOR SOICIAL FORESTRY
December 1, 2008
GENU BHIVAJI RAO Vs. SPECIAL LAND ACQUISITION OFFICER
January 31, 2008
GERMAN REMEDIES MUMBAI Vs. R D LOTIKAR
April 21, 2008
GHANSHYAM MULCHAND KESHWANI Vs. STATE OF MAHARASHTRA
January 7, 2008
GHANSHYAM NEWANDRAM PARWANI Vs. NANALAL NAGARDAS VORA
August 29, 2008
GHANSHYAM RAMCHANDRA PATIL Vs. STATE OF MAHARASHTRA
February 21, 2008
GHANSHYAM S O VITHAL GARJE Vs. STATE OF MAHARASHTRA
August 5, 2008
GHANSHYAM S/O GANPATI THAKRE Vs. SUMAN W/O GHANSHYAM THAKRE
April 3, 2008
GHARDA CHEMICALS LTD Vs. STATE OF MAHARASTRA
March 14, 2008
GHASIRAM KANHAYALAL SOLANKI Vs. UNION OF INDIA
December 10, 2008
GHYANCHAND LALCHAND Vs. MUNICIPAL CORPORATION
August 29, 2008
GIBLO MORTO NAIK GAONKAR Vs. KISNARAJ VITHAL GAONKAR
April 18, 2008
GILDA FINANCE & INVESTMENT LTD Vs. NATENCO WIND POWER PVT LTD
November 14, 2008
GIRDHARI MOHANPRASAD KAITHWAS Vs. STATE OF MAHARASHTRA
March 10, 2008
GIRISH Vs. STATE OF MAHARASHTRA
March 26, 2008
GIRISH KANAIYALAL MUNSHI Vs. SUDHA GIRISH MUNSHI
May 6, 2008
GIRISH MANUBHAI PAREKH Vs. CONTINENTAL STEEL CORPORATION
October 10, 2008
GLAXO SMITHKLINE PHARMACEUTICALS Vs. ABHAY RAJ JAIN
August 12, 2008
GLOBAL OFFSHORE INTERNATIONAL LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
May 6, 2008
GOA ANTIBIOTICS AND PHARMACEUTICALS LTD Vs. R K CHAWLA
August 12, 2008
GOA FOUNDATION Vs. RAMESH HOTELS AND RESORTS PVT LTD
August 8, 2008
GOA FOUNDATION THROUGH ITS SECRETARY DR. CLAUSE ALVARES Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
August 20, 2008
GOA HOUSING BOARD Vs. PANDURANG V SAWANT
April 16, 2008
GOA HOUSING BOARD Vs. MADAN WAMAN CHODANKAR
June 9, 2008
GOA POST TELEGRAPHS Vs. REGISTRAR OF CO OPERATIVE
November 14, 2008
GOA TOURISM DEVELOPMENT CORPORATION EMPLOYEES UNION THROUGH ITS PRESIDENT Vs. GOA TOURISM DEVELOPMENT CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR
August 29, 2008
GOA TOURISM DEVELOPMENT CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 31, 2008
GOBIND BUILDERS AND DEVELOPERS Vs. INCOME TAX SETTLEMENT COMMISSION
March 4, 2008
GODAVARI MARATHWADA PATBANDHARE VIKAS MAHAMANDAL Vs. STATE OF MAHARASHTRA
October 16, 2008
GODAVARIBAI WD/O KRISHNAJI PADRE Vs. STATE OF MAHARASHTRA
August 25, 2008
GOENCA RESORTS PVT LTD Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
August 7, 2008
GOKUL MUKUNDRAO KARPE Vs. RATANHARI SAMBHAJI BHATANE
December 19, 2008
GOKULDAS KASHINATH NAIK Vs. KISHORE SADA NAIK
February 8, 2008
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September 15, 2008
GOLDGEM OVERSEAS Vs. FLAWLESS DIAMOND (INDIA) LTD.
December 19, 2008
GOPAL BALAJI PRABHU Vs. BABUSO KUSDO NAIK
October 7, 2008
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October 21, 2008
GOPAL GLASS WORKS LIMITED Vs. UNION OF INDIA
March 13, 2008
GOPAL GOVIND GHARAT Vs. STATE OF MAHARASHTRA
February 7, 2008
GOPAL LAL SARDA Vs. UNION OF INDIA
October 20, 2008
GOPAL PAL Vs. GOA TOURISM DEVELOPMENT CORPORATION LIMITED, THROUGH ITS MANAGING DIRECTOR
December 18, 2008
GOPAL RAMDAS CHAUDHARI Vs. M S E B DEEPNAGAR
August 4, 2008
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June 6, 2008
GOPAL S/O HARIBHAU AMLE Vs. EXECUTIVE ENGINEER
August 14, 2008
GOPAL S/O SUPAL DALVI Vs. STATE OF MAHARASHTRA
January 30, 2008
GOPAL S/O VITHALRAO BAGADE Vs. SUMANT S/O GANPATRAO BAGADE
February 16, 2008
GOPAL SAKHARAM JAMBHULKAR Vs. GAYABAI WD/O SAKHARAM JAMBHULKAR
February 13, 2008
GOPAL SHERSINGH Vs. STATE OF MAHARASHTRA
September 1, 2008
GOPAL SHIVVALLABHDAS CHANDAK Vs. MADHUKAR KISANRAO KOLHE
September 5, 2008
GOPALDAS MATHURADAS SARDA Vs. RAMESHWARDAS MATHURDAS SARDA
February 1, 2008
GOPALRAO S/O BALIRAMJI GULHANE Vs. STATE OF MAHARASHTRA
August 26, 2008
GOPE BAHRANI Vs. STATE OF MAHARASHTRA
May 2, 2008
GOPIKA CHANDRABHUSHAN SARAN Vs. XLO INDIA LTD.
April 29, 2008
GOPIKISHAN Vs. STATE OF MAHARASHTRA
September 15, 2008
GORAKH S/O CHANNAPPA LATURE Vs. KANTABAI W/O RAM KAMBLE
April 28, 2008
GORAKH S/O MAHADU GADKAR Vs. STATE OF MAHARASHTRA
March 14, 2008
GORAKH S/O NAMDEO GHUGE Vs. STATE OF MAHARASHTRA
February 16, 2008
GOTIRAM PAPA JAWALE Vs. CHIEF OFFICER YEOLA NAGAR PALIKA
November 20, 2008
GOUS MOHAMMAD KHAN DURRANI S/O AKBAR KHAN DURRANI SAHEB AND ORS Vs. STATE OF MAHARASHTRA
May 6, 2008
GOVERNER DAGDU KALE Vs. STATE OF MAHARASHTRA
April 16, 2008
GOVIND Vs. DATTATRAYA
March 26, 2008
GOVIND BHARAT KALE Vs. STATE OF MAHARASHTRA
August 4, 2008
GOVIND MADHAV UPASE Vs. DATTATRAYA MADHAV HABBU
April 22, 2008
GOVIND RAMNIVAS CHANDAK Vs. STATE OF MAHARASHTRA
February 18, 2008
GOVIND S O MANOHAR JADHAV Vs. RUKHMINIBAI W O MANOHAR JADHAV
April 21, 2008
GOVIND VISHWANATH BANSODE Vs. MANIKA GANGARAM BANSODE
July 24, 2008
GOVINDA S/O NARAYAN GUNAJAL Vs. STATE OF MAHARASHTRA
March 12, 2008
GOVINDA SON OF PANDURANG DADHE Vs. WESTERN COALFIELDS LIMITED
August 20, 2008
GOVINDBHAI BHAWANJIBHAI CHAWHAN Vs. MUNICIPAL COUNCIL
February 7, 2008
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February 15, 2008
GOVINDRAO SHANKARRAO REDDY Vs. RUKMANIBAI VITHAL REDDY
September 4, 2008
GOWARDHANDAS LAXMANDAS Vs. STATE OF MAHARASHTRA
June 24, 2008
GRAM VIKAS SEVA MANDAL Vs. SALUNKE MADHUKAR DAYARAM
January 24, 2008
GRAM VIKAS SEVA MANDAL Vs. DEORE RANJANA WANJI
February 1, 2008
GRAMIN UDDHAR SOCIETY Vs. GOPAL DAMDUJI SHELWATKAR
April 7, 2008
GRAMODYOGIC SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
March 12, 2008
GTC INDUSTRIES LIMITED Vs. COASTAL ROADWAYS LIMITED
December 17, 2008
GTC INDUSTRIES LTD Vs. SOMA PAPERS & INDUSTRIES LIMITED
April 1, 2008
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August 11, 2008
GULAB DASTAGIR PATIL Vs. EXECUTIVE DIRECTOR
March 27, 2008
GULAB MARUTI AMBEKAR AND ORS Vs. CHANDRASHEKHAR MADHUKAR TIKHE AND ORS
November 19, 2008
GULABBAI GOPALDAS GUJRATI Vs. UNION OF INDIA
July 9, 2008
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May 2, 2008
GULABRAO Vs. VIMLABAI
April 24, 2008
GULABRAO GANGARAM ASHTANKAR Vs. NAGPUR IMPROVEMENT TRUST
February 5, 2008
GULABRAO NAMDEORAO PUND Vs. STATE OF MAHARASHTRA
March 10, 2008
GULABRAO S/O SAKHARAMJI KURWADE Vs. STATE OF MAHARASHTRA
April 21, 2008
GULABSING S/O FATESING VASAVE Vs. STATE OF MAHARASHTRA
March 4, 2008
GULAM MOHD KABIR MOHD MIR ALIAS GULMIR Vs. STATE OF MAHARASHTRA
January 10, 2008
GULAM YUNUS GULAM RASUL Vs. STATE OF MAHARASHTRA
February 27, 2008
GULF OIL CORPN LTD Vs. UNION OF INDIA
February 17, 2008
GULF OIL CORPORATION LTD Vs. UNION OF INDIA
January 17, 2008
GULSHAN W/O HASAN MUJAWAR Vs. SIKANDAR TAJUDDIN MUJAWAR
May 2, 2008
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December 15, 2008
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April 21, 2008
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January 15, 2008
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September 1, 2008
GURMEET Vs. RENUSINGH
June 26, 2008
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June 6, 2008
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October 7, 2008
GURU DATT ENTERPRISES Vs. SUNFLAG IRON & STEEL COMPANY LTD
April 16, 2008
GURUMITSINGH BHADURSINGH TAK Vs. STATE OF MAHARASHTRA
March 28, 2008
GURUVINDER SINGH Vs. STATE
April 23, 2008
GYANENDRA S N SINGH Vs. STATE OF MAHARASHTRA
January 30, 2008
H K TANEJA Vs. BIPIN GANATRA
December 17, 2008
H N RAI Vs. AJAY MOHAN
July 11, 2008
HABIBUDDIN S/O AHMEDODDIN QUADRI Vs. STATE OF MAHARASHTRA
May 5, 2008
HABIBUDDIN SADRUDDIN Vs. AMIRBI SHUJAUDDIN INAMDAR
October 16, 2008
HAFIZUR RAHAMAN Vs. UNION OF INDIA
January 17, 2008
HAJARAT LALASO PATEL Vs. EXECUTIVE DIRECTOR
March 27, 2008
HAKIM S/O BAHAUDDIN Vs. SHAIKH HABIB S/O SK AMEER
January 14, 2008
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February 28, 2008
HAMIDA BI D/O MOHAMMAD HUSSAIN Vs. ABDUL RAHIM S/O ABDUL KARIM
April 11, 2008
HAMJEKHAN GULA MUJAWAR Vs. JAYDEEP BABURAO PATIL
August 12, 2008
HANDMADE PAPER PRODUCTION MARKETING AND TRAINING CENTER Vs. SURESH BHAURAO VASAKE R/O MAGANWADI QUARTER & ORS
August 25, 2008
HANEEF S/O ABDUL RAHMAN Vs. NAWAJ S/O DADA
August 6, 2008
HANIFSHA BABA DARGA Vs. SALIMKHAN KARIMKHAN
October 7, 2008
HANMANTRAO SAWALARAM TAGADE Vs. STATE OF MAHARASHTRA
August 11, 2008
HANSRAJ ARJUN PATEL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
August 19, 2008
HANSRAJ MADHAVJI THAKKAR Vs. APPROPRIATE AUTHORITY
June 4, 2008
HANSRAJ S OF O MAROTI PATIL Vs. SUDHA W OF O PRABHAKAR INGOLE
March 3, 2008
HANUMAN DEOSTHAN Vs. JAIWANT WASUDEO PULLARWAR
October 24, 2008
HANUMANT S/O BABURAO PAWAR Vs. STATE OF MAHARASHTRA
August 11, 2008
HANUMANTU S O HARI PIDURKAR Vs. GENERAL MANAGER WESTERN COALFIELDS LIMITED
August 8, 2008
HAPPY HOME ESTATES Vs. STATE OF MAHARASHTRA
January 17, 2008
HARAKCHAND MISIRIMAL Vs. COLLECTOR OFFICE
October 24, 2008
HARCHARANJIT SINGH THIND Vs. DEEKSA THIND
February 22, 2008
HARESH VINAYAK PATIL Vs. D SHIVANANDHAN
February 8, 2008
HARI GOVIND HATWAR Vs. STATE OF MAHARASHTRA
April 21, 2008
HARI KRISHNA MANDIR TRUST Vs. STATE OF MAHARASHTRA
September 15, 2008
HARI NINU GHODE Vs. JAGUBAI SHIVALING TAKALE
April 1, 2008
HARIBAI BABURAO Vs. RAYAT SHIKSHAN
September 19, 2008
HARIBHAU GULABRAO NAKSHANE Vs. VINAYAK RAMCHANDRA KSHIRSAGAR
August 27, 2008
HARIBHAU S/O KISAN KHANDARE Vs. STATE OF MAHARASHTRA
August 26, 2008
HARIGANGA ALLOYS STEEL LTD. Vs. STATE
October 24, 2008
HARIHAR SON OF GOPALRAO SAYANKAR Vs. NALINI WIFE OF CHANDRAKANT JOSHI & ORS
January 23, 2008
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February 4, 2008
HARISCHANDRA RAMCHANDRA DHAKATE Vs. SANTOSH RAMCHANDRA PALTHE
April 3, 2008
HARISH KANAYALAL THAWANI Vs. S C PRASAD
December 1, 2008
HARISH KANAYALAL THAWANI Vs. APPROPRIATE AUTHORITY
December 1, 2008
HARISHANKAR PANDEY Vs. STATE OF MAHARASHTRA
May 5, 2008
HARISHCHANDRA S OF O MADHAVRAO DHAWADE Vs. STATE OF MAHARASHTRA
January 28, 2008
HARIYANA METALS COMPANY Vs. JEJANI UDYOG
May 5, 2008
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October 23, 2008
HARJIT SINGH SOHAL Vs. INDIAN BANK MUMBAI
December 18, 2008
HAROLD M CARVALHO Vs. K S RAJPUT
October 8, 2008
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February 6, 2008
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September 16, 2008
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January 11, 2008
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November 19, 2008
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December 15, 2008
HASSAN ALI KHAN Vs. SETTLEMENT COMMISSION
January 28, 2008
HDFC BANK LTD Vs. STATE OF MAHARASHTRA
September 9, 2008
HDFC BANK LTD Vs. KISHORE K MEHTA
June 30, 2008
HDFC BANK LTD Vs. ASHISH SHESHMANI PANDEY
February 11, 2008
HEAD MISTREES FATIMABEVI ENGLISH SCHOOL MUMBAI Vs. MARLYN FERNADES
February 11, 2008
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February 11, 2008
HEAT SHRINK TECHNOLOGIES LIMITED Vs. IIT CAPITAL SERVICES LIMITED
March 13, 2008
HEENA NARESH Vs. SARITA NANDLAL
August 27, 2008
HEMADAS PREMDAS RANBAKUDA Vs. SURAJBAI
March 13, 2008
HEMANT METKAR Vs. STATE
April 23, 2008
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February 3, 2008
HEMANT S/O LAXMANRAO KADU Vs. DISTRICT SOCIAL WELFARE OFFICER
January 17, 2008
HEMANT THACKER Vs. PRASHANT KANGUTKAR
June 17, 2008
HEMENDRA RASIKLAL GHIA Vs. SUBODH MODY
October 16, 2008
HEMLATA MILIND BACCHAV ALIAS HEMLATA NIVRUTTI KAKAD Vs. STATE OF MAHARASHTRA
February 15, 2008
HEMRAJ RATIRAM Vs. COLLECTOR
November 17, 2008
HEMRAJ RATIRAM AMBULE Vs. COLLECTOR
November 18, 2008
HEMS APPARELS Vs. RASHTRIYA BANIJYA BANK
January 14, 2008
HENRIQUETA MARIA Vs. STATE OF GOA
February 27, 2008
HINDI VIDYA BHAWAN Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, MUMBAI
June 11, 2008
HINDUSTAN ANTI-BIOTICS LTD Vs. KIRLOSKAR INVESTMENT AND FINANCE LTD
August 20, 2008
HINDUSTAN COMPUTERS LTD Vs. NATTY ROSE PESSO
February 26, 2008
HINDUSTAN CONSTRUCTION CO. LTD Vs. WEALTH TAX OFFICER
January 9, 2008
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February 26, 2008
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September 30, 2008
KHAIRRUNISA HAJI Vs. AFZAL HAJI
December 5, 2008
KHAIRUBI WD/O ABDUL SATTAR Vs. SHAKURKHAN @ SALIMKHAN S/O ABDUL REHMANKHAN
August 5, 2008
KHAIRUNISA BEGUM Vs. JEELANI BEGUM
September 10, 2008
KHAIRUNNISSA BEGUM Vs. ASLAMKHAN AKBAR ALI KHAN
July 16, 2008
KHAIRUNNISSA BEGUM W O ASLAMKHAN Vs. ASLAMKHAN S O AKBAR ALI KHAN
July 22, 2008
KHALID DAWOOD HAMDULAY Vs. DISTRICT MAGISTRATE
August 19, 2008
KHALIKHAN BISMILLAKHAN Vs. STATE OF MAHARASHTRA
January 29, 2008
KHALILOLLAH ANOLLAH KHAN Vs. STATE OF MAHARASHTRA
August 11, 2008
KHAMRODDIN S/O SATTARMIYAN MULANI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 23, 2008
KHANDESH URBAN CO-OPERATIVE CREDIT SOCIETY LTD Vs. YUVRAJ MANGA NIKUMBH
October 20, 2008
KHODADAD MERWAN MODEGAR Vs. COMMISSIONER OF POLICE OF GREATER MUMBAI
February 20, 2008
KHOJESTE MISTREE Vs. BOMBAY PARSI PUNCHAYET MUMBAI
June 16, 2008
KHOJESTE MISTREE Vs. MINOO RUSTOMJI SHROFF
April 30, 2008
KHOJESTE MISTREE Vs. BOMBAY PARSI PUNCHAYAT
April 30, 2008
KHUHAL BAPURAO PAWAR Vs. STATE OF MAHARASHTRA
September 19, 2008
KHUSHABA S/O SUKDEO KHADE Vs. STATE OF MAHARASHTRA
January 16, 2008
KHUSHBHU RAHUL DAYAMA Vs. RAHUL ARUNKUMAR DAYAMA
April 7, 2008
KHUSHBOO RAJESH SINGH Vs. STATE OF MAHARASHTRA
August 27, 2008
KIMBERLY CLARK LEVER PRIVATE LTD Vs. M V EAGLE EXCELLENCE
August 13, 2008
KIRAN AGENCIES Vs. SAGARMAL NEVATIA
February 17, 2008
KIRAN ASHOKRAO PATIL DONGAONKAR Vs. COLLECTOR AND ELECTION OFFICER
February 1, 2008
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June 25, 2008
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March 13, 2008
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March 4, 2008
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July 4, 2008
KIRTANE AND PANDIT Vs. SUNDERLAL BALAJI
April 2, 2008
KIRTI SUJIT SATAM Vs. STATE OF MAHARASHTRA
February 22, 2008
KIRTILAL KALIDAS DIAMONDS EXPORTS P. LTD. Vs. STATE
February 29, 2008
KISAN PANDURANG KAJALE Vs. STATE OF MAHARASHTRA
April 10, 2008
KISAN S/O BAPURAOJI SAYAM Vs. STATE OF MAHARASHTRA
September 25, 2008
KISAN TULSIRAM PATIL Vs. BHULABAI RAMBHAU PATIL
August 20, 2008
KISANRAO UCHITRAO SARNAIK Vs. SADASHIVRAO RAOBARAO DESHMUKH
February 4, 2008
KISHAN S/O NAGORAO JAGDALE Vs. STATE OF MAHARASHTRA
April 22, 2008
KISHANCHAND L THAKUR Vs. NARAYAN L RUPAREL
August 4, 2008
KISHOR KIRTILAL MEHTA Vs. STATE OF MAHARASHTRA
February 1, 2008
KISHOR N LULLA Vs. STATE OF MAHARASHTRA
January 22, 2008
KISHORE Vs. ZILLA PARISHAD, AKOLA
April 10, 2008
KISHORE CHANDRAKANT SHAH Vs. STATE OF MAHARASHTRA
March 13, 2008
KISHORE JAGJIVANDAS TANNA Vs. K. RANGRAJAN
March 25, 2008
KISHORE S/O ARJUNSINGH CHAVAN Vs. STATE OF MAHARASHTRA
January 15, 2008
KISHORE S/O DWARKADAS KABRA Vs. CHANDULAL S/O PUNJILAL RATHI
February 14, 2008
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August 4, 2008
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April 15, 2008
KOBAD RUSTOMIJ Vs. NELLY RUSTOMIJ
June 2, 2008
KOHINOOR PLANET CONSTRUCTIONS LTD Vs. STATE OF MAHARASAHTRA
January 31, 2008
KOKILABAI WD O BANSILAL AGRAWAL Vs. SURESH S O BHAWARLAL
October 6, 2008
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November 19, 2008
KONDABAI BHASKAR SOUR Vs. ADDITIONAL COMMISSIONER
August 25, 2008
KONDABAI LAXMAN MHASKE Vs. MUKTABAI VINAYAKRAO CHAVAN
August 7, 2008
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August 6, 2008
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April 17, 2008
KOSARE WEAVERS CO-OPERATIVE SOCIETY PAUNI Vs. FATTU SON OF RAGHO SAKKARE
April 3, 2008
KOTAK MAHINDRA BANK LIMITED Vs. STATE BANK OF PATIALA
October 8, 2008
KOTAK MAHINDRA BANK LTD Vs. RAVLON PEN COMPANY LTD
August 12, 2008
KOTAK MAHINDRA PRIME LIMITED Vs. SANJEEV
October 13, 2008
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February 5, 2008
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March 24, 2008
KRANTIKARI KAMGAR UNION Vs. LABOUR AND ENFORCEMENT OFFICER
June 18, 2008
KRC EMPLOYEES UNION Vs. KONKAN RAILWAY CORPORATION LTD
April 17, 2008
KRC EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND
April 17, 2008
KRIPAL SINGH S/O SANTA SINGH Vs. PATEL SERVICE STATION
December 3, 2008
KRIPASHANKAR JEETNARAYAN SHUKLA Vs. STATE OF MAHARASHTRA
August 5, 2008
KRISHANA ALIAS GOTYA Vs. STATE OF MAHARASHTRA
April 30, 2008
KRISHNA BAPU SHINGOLE Vs. STATE OF MAHARASHTRA
February 14, 2008
KRISHNA DADA WABLE Vs. STATE OF MAHARASHTRA
April 10, 2008
KRISHNA DINKAR KADAM Vs. SUNITA KRISHNA KADAM
July 22, 2008
KRISHNA DNYANDEO LAD Vs. CHAIRMAN RAHMATPUR PANCHKRUSHI SHISMAN MANDAL
January 11, 2008
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May 5, 2008
KRISHNA GAWAS Vs. STATE OF GOA
August 20, 2008
KRISHNA LIFESTYLE TECHNOLOGIES LTD Vs. UNION OF INDIA
February 5, 2008
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May 2, 2008
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April 8, 2008
KRISHNA SOMA RAUT Vs. STATE OF MAHARASHTRA
January 11, 2008
KRISHNA TEXPORT AND CAPITAL MARKETS LTD Vs. ILA A AGRAWAL
May 6, 2008
KRISHNA WOOLEN MILLS PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
February 21, 2008
KRISHNABAI WD/O RAMCHANDRA SAMARTH Vs. RAMDAS S/O RAMCHANDRA SAMARTH
August 14, 2008
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March 5, 2008
KRISHNAJI VAGHU Vs. GOVIND GOPALKRISHNA
August 30, 2008
KRISHNAKUMAR VITHALRAO JAMADAR Vs. KAMALKISHORE BALKISAN MALANI
June 4, 2008
KRISHNALAL S/O SHEETALJI BASNIWAL Vs. STATE OF MAHARASHTRA
September 1, 2008
KRISHNAMILAN GAJANAN SHUKLA Vs. STATE OF MAHARASHTRA
August 7, 2008
KRISHNANATH GOPAL MATODKAR Vs. STATE
November 17, 2008
KRISHNANATH GOPAL MATODKAR Vs. ALTINHO, PANAJI
January 17, 2008
KRISHNAS O SADASHIV KALE Vs. BHAGWAN NATHHU KALE
June 2, 2008
KULAPPA VITHAL TELI Vs. STATE OF MAHARASHTRA
April 3, 2008
KULJINDER SINGH AHUWALIYA Vs. SANDEEPKAUR AHUVALIA
December 16, 2008
KUMAR UTTAMCHAND AILANI Vs. STATE OF MAHARASHTRA
April 24, 2008
KUMUDINI BALASAHEB SALKAR Vs. ADDITIONAL COMMISSIONER AMRAVATI
April 10, 2008
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August 11, 2008
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August 1, 2008
KUNBI SAHAKARI BANK LTD Vs. SHAKTI PAPER COMPANY
August 30, 2008
KUNDALIK HINDURAO PATIL Vs. GUNDA HARI KHOT
December 12, 2008
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August 25, 2008
KURUKUTTIKARAN ANTHONY Vs. A J SHAIKH
May 6, 2008
KUSUM KRISHNAJI REWATKAR Vs. KRISHNAJI NATHUJI REWATKAR
January 15, 2008
KUSUMRANI P AGARWAL Vs. UNION OF INDIA
December 18, 2008
KUSUMTAI W/O SUDHAKAR SAPKAL Vs. ASSISTANT REGISTRAR
August 29, 2008
KUWARSING S/O THAPSING PADVI Vs. STATE OF MAHARASHTRA
March 4, 2008
LA MARVEL RESIDENTS Vs. CORPORATION OF CITY OF PANAJI
September 23, 2008
LACHMABAI W O HANUMANT Vs. VITHABAI W O LAXMAN NAMAWAR
August 13, 2008
LAHU MALHARI KHARATE Vs. STATE OF MAHARASHTRA
February 28, 2008
LAHU RAMCHANDRA BANDPATTE Vs. STATE OF MAHARASHTRA
August 5, 2008
LAHU RAMU VAZE Vs. TUKARAM DHONDIBA CHOUDHARY
May 2, 2008
LAKHAN CHANNA KANOJIA Vs. NAINA DEEPAK KAMANI
August 29, 2008
LAKHI KARI NARAYANDAS MAKHIJA Vs. STATE OF MAHARASHTRA
October 7, 2008
LALASAHEB SAHEBRAO KAJALE Vs. STATE OF MAHARASHTRA
April 10, 2008
LALITA ANIL SHETE Vs. PADMAVATI MAHILA NAGARI SAHAKARI PAT SANSTHA MARYADIT
January 9, 2008
LALITA WD/O DILIP ALIAS DEEPAK GHATOLE Vs. NARESH S/O DHILANDAS DAYANI
August 19, 2008
LALITABAI W/O BALASAHEB DONGRE Vs. HARBANSKAUR SARANSINGH CHUG
July 4, 2008
LALSING ALIAS LALARAM SHANKAR BARELA Vs. STATE OF MAHARASHTRA
April 21, 2008
LANCO INFRATECH LTD Vs. MORMUGAO PORT TRUST
December 11, 2008
LAQSHYA MEDIA PVT LTD , ALOK JALAN Vs. STATE OF MAHARASHTRA THROUGH PUBLIC WORKS DEPARTMENT (PUBLIC UNDERTAKING)
November 19, 2008
LARSEN & TOUBRO LIMITED Vs. UNION OF INDIA
August 29, 2008
LATA Vs. STATE
April 22, 2008
LATA ALIAS BHAGYASHREE W O ARUN KUMAR SANGLE Vs. MADHUKAR S O RAJARAM GANJARE
July 8, 2008
LATA EKANATH PATIL Vs. TANUJA EKANATH PATIL
February 1, 2008
LATA VISHWANATH GAWADE Vs. VISHWANATH JAYWANT GAWADE
June 18, 2008
LATABEN D SHAH Vs. STATE OF MAHARASHTRA
July 16, 2008
LATE YASHODABAI GUDADHE SHIKSHAN SANSTHA Vs. YASHODA PRATHMIK SHALA
February 11, 2008
LATIFKHAN Vs. STATE OF MAHARASHTRA
April 23, 2008
LATIKA KASHINATH KHADSE Vs. ARVIND SHRAWAN BHIRAD
April 3, 2008
LATIKA RAMESH SIRSATH Vs. UNION BANK OF INDIA, UNION BANK BHAVAN
January 21, 2008
LAWRENCE DSOUZA Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
April 3, 2008
LAXMAN Vs. COLLECTOR AHMEDNAGAR
December 17, 2008
LAXMAN Vs. VILAS
April 29, 2008
LAXMAN BHAGUJI Vs. SATYABHAMA SHILATA CHAWAN
April 21, 2008
LAXMAN BHIKASHET GANDHI Vs. PRATAPRAO ABAJIRAO SHINDE
August 28, 2008
LAXMAN DADASAHEB MULE Vs. STATE OF MAHARASHTRA
August 26, 2008
LAXMAN KONDIBA DHOBALE Vs. KALPANA RAMESH NARHIRE
October 16, 2008
LAXMAN LOBHAJI KANHEKAR Vs. COLLECTOR
April 22, 2008
LAXMAN MAHADU NIGROSE Vs. SPECIAL LAND ACQUISITION OFFICER
July 17, 2008
LAXMAN NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
December 1, 2008
LAXMAN SHIVAPPA KAMBLE Vs. STATE OF MAHARASHTRA
April 30, 2008
LAXMAN TIKAMDAS SIPPY Vs. OMPRAKASH TULSIDAS WADHWA
January 11, 2008
LAXMAN TULSIRAM DHAGE Vs. STATE OF MAHARASHTRA
August 11, 2008
LAXMAN ZIPRU GAWALI Vs. SPECIAL LAND ACQUISITION OFFICER
May 2, 2008
LAXMANGIRI GURUSANT JANARDHAN SWAMI MAUNIGIRI MAHARAJ Vs. TUKARAM S/O MARUTI MAGAR
August 12, 2008
LAXMI VISHNU KUMBHAR Vs. VASSUDEV PANDURANG NAIK
April 1, 2008
LAXMIBAI W/O DAGDOBA POTFADE Vs. STATE OF MAHARASHTRA
January 28, 2008
LAXMIBAI W/O JAGANNATHJI WAGH Vs. SOU MANJULABAI W/O ANNAJI KAWALE
March 4, 2008
LAXMICHAND Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY
March 24, 2008
LAXMICHAND DEORAO KHANDATE Vs. STATE OF MAHARASHTRA
April 24, 2008
LAXMIKANT D NAIK KARMALI Vs. DEPUTY COLLECTOR
June 6, 2008
LAXMIKANT R GADEKAR Vs. CHIEF ENGINEER WATER RESOURCES DEPARTMENT
July 24, 2008
LAXUMAN DADARAO BODAKE AND OTHER Vs. VITHAL DADARAO BODAKE AND OTHER
September 4, 2008
LAZARUS D SOUZA Vs. NATIONAL SMALL SCALE INDUSTRIES CO-OPERATION LTD
October 6, 2008
LEELA CHANDRASHEKHAR Vs. STATE OF GOA
January 16, 2008
LEELABAI MARUTI HOLKAR Vs. CHATURABAI SIDDHESHWAR JAVERI
December 17, 2008
LEELABAI SAKHARAM BHAGWAT Vs. SHOBHA INDUSTRIES
August 21, 2008
LEELABAI VITTHALRAO BHEGADE Vs. UNION OF INDIA
February 21, 2008
LEENA BOOTWALA Vs. ALISAGAR ALIAS SALIM MOHAMMED BOOTWALA
August 29, 2008
LEGAL REPRESENTATIVES OF MANOHAR Vs. VISHWESHWAR TUKARAM GIRIPUNJE
January 29, 2008
LIALUBHAI AMICHAND LTD Vs. AKRUTI NIRMAN LTD
February 1, 2008
LIFE ETERNAL TRUST Vs. PRATUL S/O BHAGWATI PRASAD DAGA
August 13, 2008
LIFE INSURANCE CORPORATION MUMBAI Vs. S PAREKH AND CO
April 24, 2008
LILADHAR VASANT CHOGALE Vs. UNION OF INDIA
June 19, 2008
LILAVATI KIRTILAL MEHTA Vs. CHARU K MEHTA
December 17, 2008
LIMBA SAYAPPA SHINDE Vs. STATE OF MAHARASHTRA
April 10, 2008
LOKHANDWALA INFRASTRUCTURE Vs. MUNICIPAL CORPORATION OF GREATER
July 31, 2008
LOKHANDWALA INFRASTRUCTURE PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 4, 2008
LOKMAT PROPERIETORS Vs. PRABHAKAR RAMBHAUJI
October 10, 2008
LOKSONS (P) LTD. Vs. ASSTT. CIT
July 15, 2008
LRS OF MANOHAR Vs. VISHWESHWAR TUKARAM GIRIPUNJE
January 29, 2008
LUBRIZOL INDIA LTD Vs. J G RODRIQUES
March 13, 2008
LUPIN LABORATORIES Vs. J P GAIKWAD
June 23, 2008
LUTHFUDDIN TAMIZODDIN SHAIKH Vs. ASIATIC OXYGEN AND ACETYLENE
June 13, 2008
LYKA LABS LTD Vs. STATE OF MAHARASHTRA
August 6, 2008
M AND B FOOTEWAR PVT LTD Vs. R K SALES
April 11, 2008
M AND B FOOTWEAR PVT LTD Vs. R K SALES
April 1, 2008
M B SOGAONKAR Vs. SUNITA R RAJPUT
April 4, 2008
M G NAIK Vs. STATE OF GOA
July 30, 2008
M J INTERNATIONAL Vs. NAKSHATRA FINLEASE PVT LTD
July 22, 2008
M K BIDI Vs. STATE OF GOA
August 30, 2008
M K INTERNATIONAL Vs. ABHAY S BIRJE
April 2, 2008
M M SINTERED PRODUCTS PRIVATE LTD Vs. ASSISTANT PROVIDENT FUNDS COMMISSIONER
April 3, 2008
M S R T C Vs. LEELADHAR BABURAO ADMANE
September 2, 2008
MABAI HOTELS Vs. CHETAN DESSAI
August 11, 2008
MACHCHINDRA TUKARAM KOLI Vs. STATE OF MAHARASHTRA
June 19, 2008
MADAMALAL TUKARAM PASHINE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 29, 2008
MADAN S/O ANNASAHEB KALE Vs. STATE OF MAHARASHTRA
August 20, 2008
MADANAYYA RAMAYYA LENKALA Vs. STATE OF MAHARASHTRA
February 15, 2008
MADANILALA PRAKASHCHAND AND CO Vs. AGRICULTURAL PRODUCE MARKET
February 12, 2008
MADANLAL S/O CHUNNILAL CHHAJED Vs. STATE OF MAHARASHTRA
August 13, 2008
MADHAORAO S/O MAROTRAO MHASKE Vs. SHANTIBAI WD/O BASANTILAL AGRAWAL
January 25, 2008
MADHAV BHALCHANDRA JOSHI Vs. VIDYA VIKAS MANDAL
February 8, 2008
MADHAV GANSA WANI Vs. HAUSABAI
December 2, 2008
MADHAV VITHALRAO MAHAGAVE Vs. STATE OF MAHARASHTRA
January 28, 2008
MADHAVRAO VITHALRAO WAZARGEKAR Vs. STATE OF MAHARASHTRA
April 3, 2008
MADHU GOPINATH NAIK Vs. BHARAT KHANDU RAUT DESSAI
August 11, 2008
MADHU KAMAL GYANCHANDANI Vs. STATE OF MAHARASHTRA
September 11, 2008
MADHU MALU GADEKAR Vs. STATE OF MAHARASHTRA
August 19, 2008
MADHU V HOLAMAGI Vs. UNION OF INDIA
July 31, 2008
MADHUKAR BAPURAO TELKAR Vs. SAU SHOBHA SURESHKUMAR NANDE
April 9, 2008
MADHUKAR D NIRGUDKAR Vs. ECONOMIC DEVELOPMENT
October 16, 2008
MADHUKAR KRISHNA DHUSANE OCCUPATION Vs. MANDABAI HARI CHOUDHARI
June 13, 2008
MADHUKAR NIRGUDKAR Vs. MAHARASHTRA STATE
October 16, 2008
MADHUKAR RAGHUNATH BHAVE Vs. WYAWAHARE AND SONS BULDANA
March 31, 2008
MADHUKAR S/O BABURAO DESHMUKH Vs. STATE OF MAHARASHTRA
August 29, 2008
MADHUKAR S/O BHIMRAO BODAKHE Vs. CHIEF EXECUTIVE OFFICER
August 12, 2008
MADHUKAR S/O NARAYAN LALE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER
August 7, 2008
MADHUKAR S/O RAMJI DOLARE Vs. PRAMILBAI W/O RAMKRUSHNA PRADHAN
March 4, 2008
MADHUKAR V. KHANDEPARKAR Vs. ADMINISTRATIVE TRIBUNAL
November 14, 2008
MADHURI VASANTRAO NANEKAR Vs. VARSHA VINOD DESHPANDE
January 18, 2008
MADHURI W O PRAMOD SHAHA Vs. COMMISSIONER OF INCOME TAX
August 7, 2008
MADHUSUDAN SHRIKRISHNA Vs. EMKAY EXPORTS
June 2, 2008
MADURA COATS LIMITED Vs. P C RATHOD
April 28, 2008
MAGAN AUTOMOBILES Vs. ASHOK S/O LAXMANDAS KRISHNANI
February 5, 2008
MAGAN LAL SAVANI Vs. UTTAM CHITRA
March 14, 2008
MAHABALESHWAR R HEGDE Vs. LAKSHMI A SALGAOCAR
June 17, 2008
MAHADEAO RAMA VAIDYA Vs. STATE OF MAHARASHTRA
June 4, 2008
MAHADEO ATMARAMJI NAGE Vs. MAHARASHTRA STATE ROAD TRANSPORT COEPORATION
November 27, 2008
MAHADEO BRIJLAL TIWARI Vs. RAMJAG S/O RAMROOP PANDEY
January 15, 2008
MAHADEO CHAGALAL KUREL Vs. STATE OF MAHARASHTRA
August 26, 2008
MAHADEO EKNATH Vs. STATE OF MAHARASHTRA
July 17, 2008
MAHADEO GOSAI SAHARE Vs. MAROTI S/O KARUNJI RAUT
February 20, 2008
MAHADEO KERBA MASKE Vs. STATE OF MAHARASHTRA
March 5, 2008
MAHADEO NATHUJI PATIL Vs. SURJABAI KHUSHALCHAND LAKKAD
March 4, 2008
MAHADEO RAMA VANDALE Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES & ORS
August 27, 2008
MAHADEO S O TULSIRAM OATHADE Vs. VATSALABAI WD O SHAMRAO PATHADE
June 20, 2008
MAHADEO S/O BUDHA GEDAM Vs. GOVIND S/O SUKRUJI RAMTEKE
April 7, 2008
MAHADEO SON OF BAJIRAO MAMILWAR Vs. OMPRAKASH GYARASILAL AGRAWAL
August 21, 2008
MAHADEO VISHWANATHAPPA GANDIGUDE Vs. SUNIL SHRIRAM PANDILWAR
November 11, 2008
MAHADU APPA WANJOLE Vs. LAXMAN VEERAPPA WANJOLE
June 5, 2008
MAHADU S/O NARAYAN PANGSE Vs. GANPAT NARAYAN PANGSE
August 7, 2008
MAHAKAUSHAL AGROTECH LTD Vs. STATE OF MAHARASHTRA
January 30, 2008
MAHARANI DURGAVATI GONDWANA SHIKSHAN SANSKRITIK VIKAS PARISHAD KHAPAKURD Vs. STATE OF MAHARASHTRA
January 22, 2008
MAHARASHTRA CENTRE Vs. KISHOR SITARAM AMBHORE
March 14, 2008
MAHARASHTRA HOUSING AND AREA DEVLOPMENT AUTHORITY Vs. P V ANTURKAR
July 4, 2008
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN LTD Vs. GOVARDHANI CONSTRUCTION CO
February 27, 2008
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GAJANAN PRINTING PRESS OFFICE
September 30, 2008
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GAJANAN PRINTING PRESS OFFICE
August 21, 2008
MAHARASHTRA MANDAL SADASHIV PETH Vs. ANJALI RAMESH SHAH
February 26, 2008
MAHARASHTRA SHARIRIK SHIKSHAN SHASTRA MAHAVIDYALAYA VYAVASTHAPAN MAHASANGH Vs. STATE OF MAHARASHTRA
August 13, 2008
MAHARASHTRA SHIVAJI EDU SOCIETY SIHORA Vs. JOINT CHARITY COMMISSIONER
April 23, 2008
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. PRAKESH R SOMWANSHI
October 20, 2008
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SNEHADEEP STRUCTURES PVT LTD
February 5, 2008
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDERY EDUCATION Vs. SANJAY KISHANRAOSHRUNGARE
March 28, 2008
MAHARASHTRA STATE CO OP Vs. JOINT DIRECTOR
December 5, 2008
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
June 2, 2008
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
September 8, 2008
MAHARASHTRA STATE CO-OPERATIVE HOUSING FINANCE CORPORATION LTD Vs. STATE OF MAHARASHTRA
January 17, 2008
MAHARASHTRA STATE COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. ANNASAHEB BANDU PATIL
February 5, 2008
MAHARASHTRA STATE COOPERATIVE BANK LIMITED Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
August 20, 2008
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED Vs. SURESH WAMANRAO MASODKAR
August 25, 2008
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. PRADEEP LAXMANRAO DESHMUKH
April 11, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. NAMDEO S/O ASHRUBA KALE
February 14, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. GANGABAI SHAMRAO SUDKE
August 6, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. K T STEEL INDUSTRIES PRIVATE LIMITED
May 6, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. PANYAM CEMENT & MINERALS IND LTD
May 2, 2008
MAHARASHTRA STATE ELECTRICITY GENERATION COMPANY LIMITED, MAHARASHTRA STATE ELECTRICITY GENERATION COMPANY LIMITED Vs. PREMLAL S/O KANHAIYALAL JOGI
August 21, 2008
MAHARASHTRA STATE OF BOARD OF SECONDARY Vs. SANJAY KRISHNARAO SHRUNGARE
April 8, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. HARI SADASHIV MALI
March 28, 2008
MAHARASHTRA STATE ROAD Vs. VASANT B ARAJ
March 11, 2008
MAHARASHTRA STATE ROAD TRANSPORT Vs. RARMBAI VIJAY SHENDE
November 20, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VAISHALI VASUDEO SHIRKE
December 1, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SITARAM CHIMAJI GODSE
August 14, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. AMBADAS SADHIV HINGANE
April 10, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRAKASH TULSHIRAM PARDESHI
April 22, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. S Y UBALE
August 26, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MADHUKAR SHAMRAO PATIL
June 16, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRAMOD S/O SHRIRAM NANDANWAR
August 13, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GAJANAN S/O NARAYAN HANUMANTE
August 8, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PUSHPABAI WD/O PUNDLIKRAO RAMTEKE
March 4, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MANTESHWAR VITTAL JOSHI
February 6, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GUJARAT STEEL TUBES LTD
February 21, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. JEEVAN MAHADEO NILKAR
January 22, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAULABI ABDUL MUJAWAR
August 26, 2008
MAHARASTRA STATE ROAD TRANSPORT COR Vs. LEELADHAR SON OF BABURAO ADMANE
September 2, 2008
MAHATMA GANDHI MISSIONS INSTITUTE Vs. STATE OF MAHARASHTRA
August 22, 2008
MAHATTA CHAMBER OF COMMERCE INDUSTRIES AND AGRICULTURAL Vs. STATE OF MAHARASHTRA
April 15, 2008
MAHAVIR ENTERPRISES Vs. JOINT CIVIL JUDGE
August 19, 2008
MAHAVIR THEATRES CO Vs. UNION OF INDIA
April 17, 2008
MAHENDRA D JAIN Vs. INCOME TAX OFFICER
September 8, 2008
MAHENDRA JAYANTILAL VORA Vs. ADITYA ENTERPRISES
January 18, 2008
MAHENDRA N THAKKAR Vs. JAYESH M GANDHI
August 6, 2008
MAHENDRA PANMAL DUGGAD JAIN Vs. BHARARILAL PANMAL DUGGAD JAIN
March 10, 2008
MAHESH CHANDAIKAR Vs. DATTARAM TATO CHANDAIKAR
December 18, 2008
MAHESH LAXMAN JUWATKAR Vs. STATE OF MAHARASHTRA
October 7, 2008
MAHESH PRALHADRAO LAD Vs. STATE OF MAHARASHTRA
July 14, 2008
MAHESH SAHAKARI PASTSANSTHA LTD Vs. GUNARAM ATUMAL TOLANI
March 19, 2008
MAHESH VARMA Vs. STATE OF MAHARASHTRA
March 27, 2008
MAHESH VARMA Vs. STATE OF MAHARASHTRA
February 13, 2008
MAHESH VASANT PAWAR Vs. STATE OF MAHARASHTRA
June 10, 2008
MAHESHKANT MULJIBHAI MAKAWANA Vs. RAMKRISHNA MANGILAL DALYA
December 10, 2008
MAHESHKUMAR AGRAWAL Vs. STATE
April 23, 2008
MAHIBOOB MAHAMMAD PATIL Vs. EXECUTIVE DIRECTOR
March 27, 2008
MAHINDRA & MAHINDRA LTD Vs. UNION OF INDIA
September 4, 2008
MAHINDRA AND MAHINDRA CO LTD Vs. STATE OF MAHARASHTRA
September 19, 2008
MAHINDRA AND MAHINDRA CO LTD Vs. RAJENDRA KUMAR BHURAT
September 19, 2008
MAHINDRA AND MAHINDRA LTD Vs. AVINASH D KAMBLE
March 3, 2008
MAHINDRA DIPCHAND JAIN Vs. ASHOK SARDARMAL PAREKH
June 3, 2008
MAHMOODKHAN HASANKHAN Vs. SHAMIM KHANAM WD/O AYYUBKHAN
January 28, 2008
MAINABAI WD/O TULSIRAM RAMTEKE AND ORS Vs. SAJANDAS GOWARDHAN BOMBARDE
February 25, 2008
MAITABKHAN Vs. BABURAO
December 15, 2008
MAKANJI TIMBERS Vs. MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD
February 21, 2008
MAKERS DEVELOPMENT SERVICES PVT LTD Vs. M VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE
April 25, 2008
MALADEVI LEELANAND ANTHWAL Vs. SATESHWAR PRASAD MURLIDHAR ANTHWAL
September 17, 2008
MALATI APPU PACHORE Vs. STATE OF MAHARASHTRA
January 18, 2008
MALEGAON NAGAR PALIKA Vs. VASANT NATHU KALE
January 23, 2008
MALHARI VITHOBA ZAWARE Vs. BHIMASHANKAR BALWANT PAYMODE
March 11, 2008
MALINI V PARAB ALIAS PRABHU Vs. PRAFULLAKUMAR R DESHPANDE
June 6, 2008
MALLIKARJUN BASAVNAPPA KALSHETTI Vs. EXECUTIVE DIRECTOR
March 27, 2008
MALOJI NANPPA Vs. STATE OF GOA
March 14, 2008
MAMATA CHATURBHUJ RIJHWANI Vs. CHATURBHUJ
February 26, 2008
MAN MOHAN THAPAR Vs. STATE OF GOA
March 7, 2008
MANAGER Vs. BHALCHANDRA BABULAL WANI
April 28, 2008
MANAGER SOLAPUR MUNICIPAL CORPORATION Vs. DEVIDAS MAHADEV POTDAR
December 10, 2008
MANALI S KALE Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION RESEARCH
July 3, 2008
MANCHAKRAO RAMCHANDRA DESHMUKH Vs. DESAI SAKHARAM MARATHE & ORS
February 18, 2008
MANDA ASHOK PATLIPUTRA Vs. COMMISSIONER OF POLICE
February 21, 2008
MANDABAI Vs. MURLIDHAR NARAYAN PONNALWAR
May 5, 2008
MANDAKINI BHAUSAHEB PAGIRE Vs. BHAUSAHEB GENU PAGIRE
July 25, 2008
MANDAKINI MANOHAR DESAI Vs. CHAMPAKLAL CHOGMAL JAIN
April 30, 2008
MANGAL BALASAHEB DESHMANE Vs. STATE OF MAHARASHTRA
August 20, 2008
MANGAL S/O LALCHAND BIRHADE Vs. STATE OF MAHARASHTRA
May 2, 2008
MANGALA PRADEEP LAMBADE Vs. MADHUBALA MADHUKAR MISHRA
June 19, 2008
MANGALA R AWAD Vs. SHASHIKALA KISAN AWAD
May 6, 2008
MANGALA W/O SUNDARRAO MORE Vs. STATE OF MAHARASHTRA
August 14, 2008
MANGANESE ORE INDIA LTD Vs. COMMISSIONER FOR WORKMEN COMPENSATION
April 3, 2008
MANGESH DNYANESHWAR WALHUJ Vs. STATE OF MAHARASHTRA
July 16, 2008
MANGESH GULABRAO GAWANDE Vs. STATE OF MAHARASHTRA
April 10, 2008
MANGESH RAMCHANDRA Vs. STATE OF MAHARASHTRA
September 29, 2008
MANGESH T SAWANT Vs. STATE OF MAHARASHTRA
June 9, 2008
MANGHANDAS PARMANAND Vs. KAMLESH M HEMRAJANI
July 4, 2008
MANGLA HOMES (P) LTD Vs. ITO
August 29, 2008
MANGUESH MEGHASYAM KUWELKAR ALIAS SHARAD MEGHASYAM KUWELKAR Vs. YESHWANT MEGHASYAM KUWELKAR ALIAS SHISHIR MEGHASYAM KUWELKAR
July 9, 2008
MANGUESH RAJARAM WAGLE Vs. SURESH D NAIK
February 1, 2008
MANI TIAWRI Vs. STATE OF MAHARASHTRA
November 26, 2008
MANIK BASAPPA ALIAS BASAWANTAPPA BARULE Vs. STATE OF MAHARASHTRA
June 25, 2008
MANIK DINKAR JAGTAP Vs. STATE OF MAHARASHTRA
April 30, 2008
MANIK GANPATRAO TAIWADE Vs. STATE OF MAHARASHTRA
September 18, 2008
MANIK GANPATRAO TAIWADE Vs. STATE OF MAHARASHTRA
September 19, 2008
MANIK SHANKARRAO DHOTRE Vs. STATE OF MAHARASHTRA
February 5, 2008
MANIKRAO MAHADEORAO NIMJE Vs. SUB-DIVISIONAL OFFICER
February 7, 2008
MANIKRAO S/O SITARAM PANHEKAR Vs. SHANKARRAO S/O SITARAM PANHEKAR
April 22, 2008
MANIKRAO SHRIPATRAO BIRAJDAR Vs. STATE OF MAHARASHTRA
January 18, 2008
MANIKSING KISANSING PARDESHI Vs. STATE OF MAHARASHTRA
February 27, 2008
MANILAL S/O NARSIDAS TAHTWANI AND ORS Vs. VIJAY S/O BABURAO CHANDAWAR
August 25, 2008
MANISH LALITKUMAR BAVISHI Vs. ADDL. DIR. GENERAL, DRI
January 24, 2008
MANISH S/O PURUSHOTTAM CHIRAWAWALA Vs. PURUSHOTTAM S/O BISESERLALJI CHIRAWAWALA
August 7, 2008
MANISHA @ MALA W/O PRADIP SHEWATKAR Vs. PRADIP S/O UTTAMRAO SHEWATKAR
January 15, 2008
MANJARA SHETAKARI SAHAKARI SAKHAR KARKHANA LTD Vs. ATMARAM RAOSAHEB GAWALI
March 11, 2008
MANJERI VIJAYSINH PATIL Vs. STATE OF MAHARASHTRA
August 21, 2008
MANJU SINGH Vs. JANKI RAMRAO AMMANRAJ
December 10, 2008
MANJULABEN W/O MANILAL PATEL Vs. STATE OF MAHARASHTRA
August 14, 2008
MANJUSHA RAJENDRA KALE Vs. SCHOOL EDUCATION AND SPORTS DEPARTMENT
March 19, 2008
MANMIT KAUR GANDHI Vs. BUDH SINGH ANAND
June 4, 2008
MANMIT SAGGU Vs. STATE OF MAHARASTRA
October 17, 2008
MANNU S/O KONDIBA CHANDOL Vs. STATE OF MAHARASHTRA
March 12, 2008
MANOHAR MAHADEORAO PAGRUT Vs. SAU SUNANDA RAMDAS THARKAR
April 1, 2008
MANOHAR S/O JESAMAL MOTWANI Vs. ARUNA RAJENDRA LANJEKAR
August 20, 2008
MANOHAR S/O MAHADEORAO BALPANDE Vs. GANPAT S/O WAMANRAO JEWANKAR (JEWANE)
August 7, 2008
MANOHAR S/O NARHARRAO DESHPANDE AND ORS Vs. STATE OF MAHARASHTRA
May 6, 2008
MANOHAR SHRIPAD BHAT Vs. MUNICIPAL CORPORATION OF CITY OF PUNE
April 15, 2008
MANOHAR SON OF DAMODHAR PATIL Vs. SUB DIVISIONAL OFFICER (REVENUE)
February 14, 2008
MANOJ B. JOSHI Vs. 8TH INCOME-TAX OFFICER
July 29, 2008
MANOJ KUMAR ALIAS ASHOK Vs. STATE OF MAHARASHTRA
July 11, 2008
MANOJ SAKHARAM NAWALE Vs. STATE OF MAHARASHTRA
May 22, 2008
MANOJ VITHALRAO GARUD Vs. STATE OF MAHARASHTRA
March 5, 2008
MANRAKHAN S/O ITWARI SAHU AND ORS Vs. GOPAL S/O GANESH PADHYE
August 11, 2008
MANRATNA DEVELOPERS Vs. MEGH RATAN COOPERATIVE HOUSING
October 23, 2008
MANU NARANG Vs. AMINABAI ABDUL REHMAN
February 21, 2008
MANUEL COLACO Vs. ANTONIO COLACO
August 27, 2008
MANUEL JOAO PEREIRA Vs. PASCOAL SEBASTIAO CARDOSO
August 29, 2008
MANUELINO HIPOLITO RODRIGUES Vs. STATE THROUGH POLICE INCHARGE
April 17, 2008
MANZOOR MOHAMMED IBRAHIM SHAIKH Vs. STATE OF MAHARASHTRA
August 11, 2008
MAPRA LABORATORIES PVT LTD Vs. WALTER BUSHNESS PVT LTD
June 23, 2008
MARATHWADA GRAMIN SHIKSHAN PRASARAK MANDAL Vs. VASANT S/O BABURAO KURUND
May 2, 2008
MARGAPPA SHETHAPPA VADAR Vs. PROCTOR AND GAMBLE INDIA MUMBAI
May 2, 2008
MARIA ALINA ETERMINA DO ROSARIO Vs. DEPUTY COLLECTOR DEV
July 4, 2008
MARIA AQUINA LOBO Vs. DIRECTOR OF PANCHAYAT
August 8, 2008
MARIA CELSA GOMES Vs. MARIA AMALIA PEREIRA
July 29, 2008
MARIA LUIZA VALENTINA PEREIRA Vs. JOSE PAULO COUTINHO
August 8, 2008
MARIA MONICA SUSAIRAJ Vs. STATE OF MAHARASHTRA
October 14, 2008
MARIANO S J GODINHO Vs. GEORGE SEVERINO DMELO
March 31, 2008
MARICO LIMITED Vs. RAJ OIL MILLS LIMITED
February 20, 2008
MARINE DRIVE (GHEF) RESIDENTS Vs. STATE OF MAHARASHTRA
April 10, 2008
MARIO AGUSTO RAPOSO Vs. DEPUTY COLLECTOR LAND ACQUISITION OFFICER PANAJI
October 24, 2008
MARJORIE PASSANAH Vs. MUMTAZ IQBAL SHAIKH
June 16, 2008
MAROLI S O VISHNU BORKER Vs. STATE OF MAHARASHTRA
May 2, 2008
MAROTI HARIBA GOTWLE Vs. KUSUM MAROTI GOTAWALE
June 2, 2008
MAROTI PIRAJI BHASKARE Vs. STATE OF MAHARASHTRA
August 13, 2008
MAROTI RAMCHANDRA PARSUTKAR Vs. RAMDAS KHATI PIDURKAR
January 23, 2008
MAROTI S O VITHAL BHARPURE Vs. STATE OF MAHARASHTRA
August 7, 2008
MAROTI S/O GOVINDRAO CHAFLE Vs. NARAYAN S/O AMBADAS CHAFLE
February 8, 2008
MAROTI S/O VISHNU BORKAR Vs. STATE OF MAHARASHTRA
April 9, 2008
MAROTI TANU BHAISARE Vs. SURESH S/O BAJIRAO SAKHARE
January 22, 2008
MARTHAWADA GRAMIN BANK KARMACHARI SANGHATANA Vs. MANAGEMENT OF MARATHWADA GRAMIN BANK
November 14, 2008
MARTIN KWULIRE Vs. INTELLIGENCE OFFICER
April 22, 2008
MARTIN LOTTERY AGENCIES LTD Vs. STATE OF GOA
June 12, 2008
MARUTI BALWANT PAWAR Vs. MAHATMA PHULE AGRIVULTURAL UNIVERSITY
December 1, 2008
MARUTI JAGANNATH AUDI Vs. GOA UNIVERSITY
June 13, 2008
MARUTI LAXMAN ZHIPARE Vs. RAHUL ARJUN SARANG
February 28, 2008
MARUTI MANAJI SONUNE Vs. PRAKASH MAROTI AMBHORE & ORS
February 11, 2008
MARUTI S O BHAGWANRAO PATIL Vs. STATE OF MAHARASHTRA
October 6, 2008
MARUTI S/O SHETIBA BANSODE Vs. STATE OF MAHARASHTRA
January 30, 2008
MARYA RAMA RAO Vs. STATE OF GOA
February 6, 2008
MASCON MULTISERVICES AND CONSULTANTS PVT. LTD Vs. BHARAT OMAN REFINERIES LTD
August 1, 2008
MASJIT MUSHIJI CHAMDIWALE Vs. PURUSHOTTAM WASUDEORAO MOTGHARE
February 18, 2008
MASTER MAYUR NAVNATH VHATTE Vs. UNION OF INDIA
August 1, 2008
MATOSHREE WAHATUK COMPANY Vs. CENTRAL WAREHOUSING CORPORATION
January 30, 2008
MATOSHRI RAMABHAI AMBEDKAR VIDYARTHI VASATIGRUH TRUST Vs. BHARAT D HAMBIR
December 19, 2008
MAURICO DMELLO Vs. STATE THROUGH POLICE INSPECTOR
December 15, 2008
MAXGROW FINLEASE PRIVATE LIMITED Vs. STATE OF GOA THROUGH CHIEF SECRETARY
September 8, 2008
MAYA AJIT SATAM Vs. STATE OF MAHARASHTRA
September 22, 2008
MAYA W/O RAMESH WAKULKAR Vs. SHANKAR KISAN KUDE
January 15, 2008
MAYA WD/O RAJARAM CHAUDHARI Vs. STATE OF MAHARASHTRA
February 25, 2008
MEDHA WD/O GIRISH PUNJARI Vs. PARASANNA TOURS & TRAVELS
January 31, 2008
MEDLEY PHARMACEUTICALS LTD Vs. WINSOME LABOURATORIES LTD
September 22, 2008
MEENA SHANKARRAO MESHRAM Vs. C H RAJPUT
August 22, 2008
MEENA SURESH MANE Vs. SURESH GANGARAM MANE
December 10, 2008
MEENABAI MOHANRAO PATIL Vs. SUDHAKAR RAMRAO BIRAJDAR
January 31, 2008
MEERA BHAGWAT JADHAVAR Vs. STATE OF MAHARASHTRA
February 25, 2008
MEERA D/O RAMRAO PUTTHEWAD Vs. STATE OF MAHARASHTRA
January 15, 2008
MEERA SHRIKRISHNA NENE Vs. TASGAON ELECTRICITY GENERAL COOP SOCIETY LTD
February 1, 2008
MEGA VISHWANATH IYER Vs. UNFAIR MEANS ENQUIRY COMMITTIEE OF S K SOMAIYA COLLEGE OF ARTS SCIENCE AND COMMERS
August 28, 2008
MEGH RATAN Vs. RUSHABH RIKHAV
June 25, 2008
MEHBOOB ABDUL AALAM SURTANE Vs. STATE OF MAHARASHTRA
September 25, 2008
MEHMOOD SUBHAN SHAIKH Vs. STATE OF MAHARASHTRA
April 21, 2008
MEHTA MODY AND CO Vs. APPROPROATE AUTHIRITY
April 2, 2008
MEMON MINORITY EDUCATIONAL AND WELFARE SOCIETY Vs. STATE OF MAHARASHTRA
August 25, 2008
MENINO FERNANDES Vs. DIPIKA SOLANKI
October 17, 2008
MENON BEARING LTD Vs. BHARATIYA KAMGAR
November 26, 2008
MERCANTILE FINANCE HOUSE PRIVATE LIMITED Vs. ALFRED M COTTA
August 14, 2008
METHODEX SYSTEMS (P) LTD Vs. UNION OF INDIA
January 8, 2008
MHADA Vs. CHAIRMAN GRUH NIRMAN BHAVAN
August 4, 2008
MICHAEL JOHN HOLYOAKE Vs. COMMISSIONER OF CUSTOMS
October 7, 2008
MIDAS CARE PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA (UOI)
October 1, 2008
MILAGRES A DE MELLO ATTORNEY OF CANCA COMMUNIDADE Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
April 16, 2008
MILIND HARAMAN MESHRAM Vs. STATE OF MAHARASHTRA
April 3, 2008
MINAKSHI DNYANESHWAR Vs. STATE OF MAHARASHTRA
September 12, 2008
MINI MUNESHWOR NATH KAUL Vs. TOPESHWARNATH KAUL
April 4, 2008
MINOO R SHROFF Vs. SHIRAAZ D ZILLA
January 16, 2008
MINOO RUSTOMJI SHROFF Vs. DALI KAVASJI GAI OF MUMBAI
March 13, 2008
MINOTI ANAND Vs. SUBHASH ANAND
December 10, 2008
MIRA ANANTA NAIK Vs. DEPUTY COMMISSIONER OF INCOME TAX (INVESTIGATION)
August 26, 2008
MIRZA QUMER HYDER Vs. A K THAKKER
March 14, 2008
MITEN SHYAMSUNDER MOHOTA Vs. UNION OF INDIA
March 27, 2008
MOH AZHAR KHAN Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE
February 29, 2008
MOHAMAD ALIAS HAMYA RAZZAK PATHAN Vs. STATE OF MAHARASHTRA
December 16, 2008
MOHAMAD ASLAM Vs. DEPUTY COMMISSIONER
April 9, 2008
MOHAMAD ASLAM ABDUL RAZZAK SURAIYYA Vs. DEPUTY COMMISSIONER
December 16, 2008
MOHAMED ARIF HAJI UMAR MOTIWALA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 5, 2008
MOHAMED DADUKHAN TANASHA Vs. FATIMABI DILWAR JAMADAR
April 8, 2008
MOHAMED HANIF ANSARI Vs. STATE OF MAHARASHTRA
February 26, 2008
MOHAMED KAMIL NOOR MOHAMMED ANSARI ALIAS ANSAR Vs. D N JADHAV
February 1, 2008
MOHAMED SALEH GHULAMALI Vs. KAZI EBRAHIM JAMALUDDIN
February 29, 2008
MOHAMMAD ADIL Vs. STATE
December 16, 2008
MOHAMMAD ADIL Vs. STATE
December 18, 2008
MOHAMMAD ADIL, PRESENTLY LODGED IN CENTRAL JAIL AGUADA Vs. STATE THROUGH PUBLIC PROSECUTOR
December 1, 2008
MOHAMMAD AFZAL Vs. STATE OF MAHARASHTRA
September 1, 2008
MOHAMMAD AFZAL Vs. STATE OF MAHARASHTRA
September 2, 2008
MOHAMMAD AFZAL SON OF SAMSHODDIN MUS Vs. STATE OF MAHARASHTRA
September 9, 2008
MOHAMMAD HARUN S/O JUMMA KURESHI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 8, 2008
MOHAMMAD IQBAL ANSARI S OF O ABDUL AZIZ ANSARI Vs. CUSTOMS AND CENTRAL EXCISE DEPARTMENT
February 22, 2008
MOHAMMAD IQBAL USMAN KHATRI Vs. SURESH TOTARAM NATHANI
September 22, 2008
MOHAMMAD ISHAK MOHAMMAD KASAM Vs. HARIRAM GULABCHAND MAHAJAN
June 26, 2008
MOHAMMAD ISRAIL S/O MOHD IBRAHIM Vs. JOBEDA BEGUM WD/O BASHIR ALI & ORS
April 8, 2008
MOHAMMAD KHAIRUDDIN S O MOHD HABIBUDDIN Vs. MOINUDDIN S O PACHULAL SHAIKH
July 4, 2008
MOHAMMAD RAFEEQUE Vs. M ABDULLA MOHIDDIN KUNHI
August 29, 2008
MOHAMMAD SALIM SHAIKH AHMED Vs. STATE OF MAHARASHTRA
December 4, 2008
MOHAMMAD SHAHJAHAN Vs. GEO-CHEM LABORATORIES (P) LTD
January 30, 2008
MOHAMMADI SHOP Vs. HINDUSTAN PETROLEUM CORPN LTD
August 26, 2008
MOHAMMED ATIQ SHAIKH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS
April 10, 2008
MOHAMMED INAMUL HAQ Vs. MOHAMMAD IDRIS QURESHI
July 4, 2008
MOHAMMED INAMUL HAQ Vs. MOHAMMAD IDRIS QURESHI
June 24, 2008
MOHAMMED JAHIRUDDIN BAHAUDDIN Vs. DIVISIONAL JOINT REGISTRAR
August 21, 2008
MOHAMMED MUSTAKIN KHAN Vs. STATE OF MAHARASHTRA
June 25, 2008
MOHAMMED SALEEM VALI Vs. STATE
October 7, 2008
MOHAN Vs. GOVERNMENT OF INDIA
August 1, 2008
MOHAN DATTATRAYA KATKAR Vs. STATE OF MAHARASHTRA
February 20, 2008
MOHAN GOVIND CHITALE Vs. NIRMALA ANAND DEODHAR
December 5, 2008
MOHAN GOVIND NAIK Vs. SUDHAKAR V GURAV
June 5, 2008
MOHAN KUMAR RAYANA Vs. RAJENDRAPRASAD RAMESHWARLAL JHAVAR
August 26, 2008
MOHAN LAL SHARMA Vs. FAMOUS CINE LABORATORIES AND STUDIOUS
March 10, 2008
MOHAN S O GOPALRAO MATE Vs. PRINCIPAL SECRETARY
August 14, 2008
MOHAN SHAMRAO MOHITE Vs. STATE OF MAHARASHTRA
January 22, 2008
MOHAN SO SOPAN BARBOLE Vs. STATE OF MAHARASTRA
April 16, 2008
MOHAN TARACHAND MUKHI Vs. STATE OF MAHARASHTRA
September 26, 2008
MOHANKUMAR JAIGOPAL ARORA Vs. MUNICIPAL CORPORATION OF CITY
October 7, 2008
MOHANKUMAR JAIGOPAL ARORA Vs. MUNICIPAL CORPORATION THANE
July 30, 2008
MOHD ABDUL Vs. STATE OF MAHARASHTRA
March 17, 2008
MOHD ABDUL JABBAR S/O MOHD ABDUL QADAR Vs. SUBHASH S/O DHONDIRAM MANE
February 4, 2008
MOHD AKHIL SHAKIL SHAIKH Vs. STATE
April 23, 2008
MOHD ARIF MOHD SULEMAN Vs. STATE OF MAHARASHTRA
February 6, 2008
MOHD ASPAT ABDUL AZIZ Vs. STATE
April 23, 2008
MOHD AZIZ UL HAQ Vs. DILIP MURLIDHAR LOHIYA
October 18, 2008
MOHD HABIB MOHD ISHAOUE Vs. ABDUL AZIZ
April 11, 2008
MOHD HUSSAIN Vs. STATE OF MAHARASHTRA
February 22, 2008
MOHD JAKRIA MOHD BASHIR SAUDAGAR Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
August 1, 2008
MOHD KAMAR ABDUL ANSARI Vs. STATE OF MAHARASHTRA
June 24, 2008
MOHD MUSHIRULHAQ MOHD MOHILBULHAQ Vs. PRESIDING OFFICER
August 21, 2008
MOHD NABI ALIAS BABLOO Vs. STATE OF MAHARASHTRA
April 25, 2008
MOHD RIYAZUR REHMAN SIDDIQUI Vs. DEPUTY DIRECTOR OF HEALTH SERVICES
September 25, 2008
MOHD SHAKEEL MOHD ISMAIL Vs. STATE OF MAHARASHTRA THROUGH SUPERINTENDENT
August 4, 2008
MOHD SHOAIB HAIDER KHAN Vs. STATE OF MAHARASHTRA
October 22, 2008
MOHINI JANARDHAN PATIL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 15, 2008
MOHMAD JAKIR MOHAMAD MUKTAR SHAIKH Vs. TATE OF MAHARASHTRA
February 14, 2008
MOHMED YUNUSUDDIN SHAIKH Vs. MANGANESE ORE INDIA LTD
January 25, 2008
MONT BLANC PROPERTIES AND INDUSTRIES LTD Vs. MONT BLANC CO-OPERATIVE HOUSING SOCIETY LTD
October 23, 2008
MOOLCHAND S SHAH @ CHOKSI Vs. UNION OF INDIA
September 11, 2008
MORESHWAR BHARATRAM BHADE Vs. AGRICULTURE PRODUCE MARKETING
July 31, 2008
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August 8, 2008
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April 2, 2008
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August 20, 2008
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August 14, 2008
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January 24, 2008
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July 9, 2008
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May 6, 2008
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June 3, 2008
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November 24, 2008
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January 28, 2008
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April 30, 2008
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June 3, 2008
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June 25, 2008
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April 11, 2008
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February 12, 2008
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May 6, 2008
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September 24, 2008
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November 27, 2008
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August 14, 2008
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June 25, 2008
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September 12, 2008
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August 29, 2008
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April 25, 2008
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February 15, 2008
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October 3, 2008
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August 7, 2008
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April 16, 2008
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November 18, 2008
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April 29, 2008
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May 5, 2008
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February 18, 2008
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August 14, 2008
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January 24, 2008
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June 23, 2008
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March 26, 2008
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March 26, 2008
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November 24, 2008
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June 19, 2008
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January 28, 2008
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April 28, 2008
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January 28, 2008
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June 27, 2008
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November 11, 2008
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January 8, 2008
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August 20, 2008
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September 30, 2008
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July 8, 2008
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February 16, 2008
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January 28, 2008
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August 12, 2008
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July 9, 2008
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March 12, 2008
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April 9, 2008
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August 7, 2008
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April 21, 2008
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July 30, 2008
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September 24, 2008
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May 6, 2008
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April 15, 2008
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July 10, 2008
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July 14, 2008
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August 7, 2008
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April 4, 2008
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March 27, 2008
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January 31, 2008
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April 9, 2008
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April 24, 2008
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April 29, 2008
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March 27, 2008
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April 22, 2008
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February 28, 2008
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March 12, 2008
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February 14, 2008
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August 22, 2008
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August 19, 2008
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January 15, 2008
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July 7, 2008
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March 13, 2008
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June 30, 2008
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February 8, 2008
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February 18, 2008
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April 15, 2008
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February 26, 2008
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July 8, 2008
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April 2, 2008
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June 19, 2008
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February 7, 2008
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June 10, 2008
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January 21, 2008
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October 1, 2008
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January 30, 2008
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September 11, 2008
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March 28, 2008
NAMDEO VISHWNATH UMALE Vs. COMMISSIONER
January 28, 2008
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January 15, 2008
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August 8, 2008
NANA VISHWANATH DUKRE Vs. STATE OF MAHARASHTRA
August 22, 2008
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February 27, 2008
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August 25, 2008
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April 24, 2008
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August 29, 2008
NANCY DHAR Vs. SHIVANDAS REWACHAND DHARMANI EDUCATIONAL TRUST
January 25, 2008
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November 26, 2008
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February 1, 2008
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August 13, 2008
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April 29, 2008
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March 4, 2008
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January 31, 2008
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October 3, 2008
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April 24, 2008
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September 8, 2008
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April 8, 2008
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August 14, 2008
NANDU CHAVAN Vs. STATE
April 23, 2008
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March 19, 2008
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May 2, 2008
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November 11, 2008
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April 7, 2008
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April 24, 2008
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December 8, 2008
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August 1, 2008
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June 17, 2008
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June 27, 2008
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March 12, 2008
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April 1, 2008
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December 12, 2008
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January 18, 2008
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April 21, 2008
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November 20, 2008
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February 15, 2008
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July 9, 2008
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January 22, 2008
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December 5, 2008
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August 14, 2008
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August 5, 2008
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April 1, 2008
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August 21, 2008
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August 21, 2008
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August 13, 2008
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August 14, 2008
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April 3, 2008
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August 14, 2008
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November 20, 2008
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February 15, 2008
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January 30, 2008
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April 7, 2008
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January 25, 2008
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June 2, 2008
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July 30, 2008
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March 14, 2008
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September 17, 2008
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October 15, 2008
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December 2, 2008
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July 29, 2008
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August 29, 2008
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August 29, 2008
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October 10, 2008
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February 27, 2008
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November 17, 2008
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July 15, 2008
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December 4, 2008
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May 6, 2008
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January 14, 2008
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September 16, 2008
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August 11, 2008
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January 28, 2008
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August 6, 2008
NAYAN S/O KESHAVJI NAGADA Vs. BHARAT S/O KESHAVJI NAGADA
August 1, 2008
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March 12, 2008
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August 4, 2008
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June 25, 2008
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September 30, 2008
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December 2, 2008
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November 24, 2008
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April 16, 2008
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February 16, 2008
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July 2, 2008
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July 1, 2008
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July 7, 2008
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June 19, 2008
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January 31, 2008
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January 31, 2008
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May 6, 2008
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August 14, 2008
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April 16, 2008
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April 10, 2008
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April 2, 2008
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February 1, 2008
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February 20, 2008
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July 18, 2008
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April 30, 2008
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April 17, 2008
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April 29, 2008
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April 28, 2008
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November 10, 2008
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August 8, 2008
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October 23, 2008
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December 3, 2008
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October 13, 2008
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August 1, 2008
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January 25, 2008
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October 24, 2008
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October 6, 2008
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February 5, 2008
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September 5, 2008
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January 9, 2008
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July 3, 2008
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September 25, 2008
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August 11, 2008
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April 23, 2008
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August 4, 2008
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April 23, 2008
NILESH M MAHADESHWAR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
August 12, 2008
NILESH R MANDRA Vs. UNION OF INDIA
February 22, 2008
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February 14, 2008
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November 27, 2008
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June 12, 2008
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March 11, 2008
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April 29, 2008
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February 7, 2008
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August 6, 2008
NIMBALKAR Vs. INSPECTOR
October 23, 2008
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October 1, 2008
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March 27, 2008
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April 24, 2008
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April 25, 2008
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February 12, 2008
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December 19, 2008
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December 2, 2008
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August 7, 2008
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January 23, 2008
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February 12, 2008
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November 20, 2008
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September 15, 2008
NISHITH M P VERLEKAR Vs. ASHPAQUE MARFANI
December 8, 2008
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November 17, 2008
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September 12, 2008
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June 3, 2008
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May 2, 2008
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April 25, 2008
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October 22, 2008
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January 22, 2008
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October 8, 2008
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August 27, 2008
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August 12, 2008
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October 24, 2008
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August 7, 2008
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September 30, 2008
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September 2, 2008
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April 25, 2008
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July 28, 2008
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August 27, 2008
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September 16, 2008
NRK HOUSE Vs. P V TOMMY
August 27, 2008
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November 18, 2008
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February 1, 2008
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April 9, 2008
O O C J Vs. MEHTA PVT LTD
September 12, 2008
OBERAI CONSTRUCTION PVT LTD Vs. WORLI SHIVSHANI CO OP HSG SOCITY LTD
January 30, 2008
OBEROI CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
March 24, 2008
OBEROI CONSTRUCTIONS PVT LTD Vs. STATE OF MAHARASHTRA
March 26, 2008
OFFICE NOTES, OFFICE MEMORANDA OF CORAM Vs. STATE
October 21, 2008
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April 28, 2008
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August 13, 2008
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June 30, 2008
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June 23, 2008
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December 18, 2008
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August 27, 2008
OLIVIA F DSOUZA Vs. DEPUTY COLLECTOR
October 24, 2008
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June 10, 2008
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June 24, 2008
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December 19, 2008
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August 29, 2008
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August 4, 2008
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February 6, 2008
OMKARA RAMCHANDRA ZALTE Vs. STATE OF MAHARASHTRA
February 5, 2008
OMPRAKASH GULABDAS VAISHNAV Vs. STATE OF MAHARASHTRA
April 22, 2008
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April 22, 2008
ONYX MUSICABSOLUTE COM PVT LTD Vs. YASH RAJ FILMS PVT LTD
July 4, 2008
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March 3, 2008
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April 7, 2008
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March 11, 2008
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April 4, 2008
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July 4, 2008
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September 18, 2008
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June 6, 2008
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June 6, 2008
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February 5, 2008
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June 26, 2008
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August 6, 2008
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August 29, 2008
ORNATE TRADERS PRIVATE LIMITED AND ORS Vs. ADVANCE POWER DISPLAY SYSTEMS PVT LTD & ORS
August 6, 2008
OSHIWARA LAND DEVELOPMENT COMPANY PVT LTD Vs. STATE OF MAHARASHTRA
January 17, 2008
OSMANABAD DISTRICT CENTRAL CO OP BANK LTD Vs. ASARAM VISHWANATH WAGHMARE
June 18, 2008
OSMANABAD MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
January 15, 2008
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March 27, 2008
OUT OF HOME MEDIA I P LTD Vs. FUN MULTIPLEX PVT LTD
April 2, 2008
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July 14, 2008
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July 25, 2008
P K THILAKAN Vs. VITHAL N SHETTY
December 12, 2008
P KRISHNA MURTHY Vs. MONIKA SIDHU
October 3, 2008
P LOKNATH RAJA Vs. STATE OF MAHARASHTRA
April 11, 2008
P O ERNAKULAM Vs. ANNA DANI
August 14, 2008
P P SUROSHE Vs. STATE OF MAHARASHTRA
December 12, 2008
P S KORVI Vs. PEICO ELECTRONICD AND ELECTRICALS LTD
April 29, 2008
PADAM CHANDRA SINGHI Vs. PRAFUL B DESAI
February 14, 2008
PADMAJABAI DATTATRAYA KHATI Vs. SHRIRAM SHANKARRAO DESHMUKH
January 28, 2008
PADMAKAR SHAMRAO CHAVAN Vs. EXECUTIVE DIRECTOR
March 27, 2008
PADMASING KONDU CHANDA Vs. STATE OF MAHARASHTRA
July 15, 2008
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January 15, 2008
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August 4, 2008
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December 5, 2008
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October 10, 2008
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October 18, 2008
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August 4, 2008
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September 19, 2008
PANDURANG BALA KEKAN Vs. STATE OF MAHARASHTRA
April 10, 2008
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July 24, 2008
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January 21, 2008
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August 27, 2008
PANDURANG GUNDA PATIL Vs. DUTTA DADA PATIL
March 5, 2008
PANDURANG ISHWARA RACHKAR Vs. STATE OF MAHARASHTRA
February 7, 2008
PANDURANG LALASAHEB NIMBALKAR Vs. STATE OF MAHARASHTRA
April 10, 2008
PANDURANG MALHARI KALE Vs. STATE OF MAHARASHTRA
April 21, 2008
PANDURANG NANDLAL CHANDAK Vs. SANDIP MUKUNDRAO
November 27, 2008
PANDURANG RAMA ATHOR AND ORS Vs. STATE OF MAHARASHTRA
August 14, 2008
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August 8, 2008
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January 22, 2008
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July 4, 2008
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September 24, 2008
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January 22, 2008
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November 10, 2008
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August 13, 2008
PARBHANI ZILLA MAZDOOR UNION Vs. STATE OF MAHARASHTRA
August 8, 2008
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September 9, 2008
PARKE DAVIS INDIA LTD Vs. MAHADEV BHIKU JADHAV
January 18, 2008
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December 19, 2008
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July 31, 2008
PARLE PRODUCTS PVT LTD Vs. PARLE AGRO PVT LTD
December 18, 2008
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June 10, 2008
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January 10, 2008
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April 28, 2008
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October 6, 2008
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June 18, 2008
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April 2, 2008
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February 8, 2008
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May 6, 2008
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October 8, 2008
PARWATABAI Vs. STATE OF MAHARASHTRA
September 24, 2008
PARWATIBAI RAMAJI KALE Vs. KISAN VITHOBA KALE
April 22, 2008
PARWATIBAI WD/O VISHNU GULHANE Vs. TULSHIRAM S/O KHUSHALRAO LOKHANDE
April 15, 2008
PASHAMIYA Vs. STATE OF MAHARASHTRA
March 13, 2008
PATRIC INDICA GRIGORI Vs. STATE OF MAHARASHTRA
April 17, 2008
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April 25, 2008
PATRICIO D SOUZA Vs. OSCAR D SOUZA
October 22, 2008
PATRICK BOON ERUMOLOUR IKEKE Vs. UNION OF INDIA
November 19, 2008
PAUL DIAS Vs. SDS SHIPPING PVT LTD
July 22, 2008
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October 8, 2008
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July 14, 2008
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April 2, 2008
PAWANKUMAR S/O BABULAL JAIN Vs. UNION OF INDIA
August 14, 2008
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January 25, 2008
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June 9, 2008
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February 20, 2008
PENINSULA LAND LTD Vs. BRIHAN MUMBAI MAHANAGARPALIKA
October 24, 2008
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August 4, 2008
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October 1, 2008
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February 18, 2008
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December 1, 2008
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December 19, 2008
PERCEPT TALENT MANAGEMENT PVT LTD Vs. YUVRAJ SINGH
January 17, 2008
PERCY RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LTD.
November 14, 2008
PERFECT MACHINE TOOLS CO LTD Vs. STATE OF MAHARASHTRA
January 17, 2008
PERT AND DEAL COMPANY Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
August 14, 2008
PERWEZ KHAJUDDIN KALAL Vs. STATE OF MAHARASHTRA
April 15, 2008
PETINE SHIPPING INC MONFOVIA Vs. MINERELS AND METAL TRADING CORPORATION OF INDIA LTD
February 7, 2008
PETINE SHIPPING INC OF MONROVIA Vs. MINERALS AND METALS TRADING CORPORATION
January 7, 2008
PETROLEUM INDIA INTERNATIONAL Vs. BANK OF BARODA
February 4, 2008
PHARMA BASE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
October 18, 2008
PHILIP FADRICK DSOUZA Vs. STATE OF MAHARASHTRA
September 8, 2008
PHILIPS ELECTRONICS INDIA LTD Vs. COMMISSIONER OF C EX , PUNE-I
July 30, 2008
PHILOMENA SEVERINA PEREIRA Vs. CARMELINA PEREIRA
July 31, 2008
PIECO ELECTRONICS AND ELECTRICALS LIMITED THROUGH ITS SALES EXECUTIVE Vs. AMAR SALES CORPORATION
August 21, 2008
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October 18, 2008
PIMPRI CHINCHWAD MUNICIPAL TRANSPORT Vs. GANESH GOVIND GOLAND
August 12, 2008
PINTYA ALIAS NILESH GOVINDRAO KOKATE Vs. STATE OF MAHARASHTRA
April 11, 2008
PIONEER EMBROIDERIES LTD Vs. PRITHVI SINGH
December 12, 2008
PIONEER EMMBROIDERIES LTD Vs. PRITHVI SINGH
December 11, 2008
PIPE ARTS INDIA PVT LTD Vs. GANGADHAR NATHUJI GOLAMARE
March 13, 2008
PLASTIBLENDS INDIA LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 19, 2008
PLAZA DIAMOND PROPERTIES (P) LTD Vs. COMMISSIONER OF INCOME TAX
February 6, 2008
POOJA ENTERPRISES Vs. KISHANLAL HARIRAM SHROFF
February 25, 2008
POONA HERALD PVT LTD Vs. URMILA VINOD MOTI
February 5, 2008
POONYA STEEL PROCESSORS PVT LTD Vs. STATE OF MAHARASHTRA
December 11, 2008
POPAT ADINATH TIKATE Vs. SUDAM VITHOBA SARDOE
January 21, 2008
POWAI PANCHSHEEL CHS Vs. MHADA
March 26, 2008
PRABHA P SHENAL Vs. CROWN MARITIME CO PVT LTD
August 13, 2008
PRABHAKAR Vs. STATE OF MAHARASHTRA
July 18, 2008
PRABHAKAR S/O DAMDUJI KAMBLE Vs. MEMBER, INDUSTRIAL COURT
August 5, 2008
PRABHAKAR S/O MAROTIRAO DALAL Vs. STATE OF MAHARASHTRA
July 23, 2008
PRABHAKAR S/O RAMAJI SARODE Vs. STATE OF MAHARASHTRA
February 16, 2008
PRABHAKAR SHANKAR NIKAM Vs. SATYABHAMA PRABHAKAR NIKAM
March 28, 2008
PRABHAT KUMAR GUPTA Vs. STATE OF MAHARASHTRA
November 20, 2008
PRABHAVATI JAGNNATH THAKAR Vs. COLLECTOR REQUISITION BRANCH PUNE
January 31, 2008
PRABHAWATI JAGANNATH THAKAR Vs. COLLECTOR
January 14, 2008
PRABHU BABU CHAWARE Vs. STATE OF MAHARASHTRA
February 7, 2008
PRABHUBHAI JADHAVJI RATHOD Vs. UNION OF INDIA
February 28, 2008
PRABHUBHAI S/O JADHAV RATHOD Vs. UNION OF INDIA
August 6, 2008
PRABHUDAS DEVJI GHUTLA Vs. STATE OF MAHARASHTRA
July 16, 2008
PRADEEP CHANDRAKANT RAUT Vs. UMESH VASANTRAO GAIKWAD
June 26, 2008
PRADEEP S/O RAMCHANDRA WATTAMWAR Vs. STATE OF MAHARASHTRA
August 8, 2008
PRADEEP VIPUL GOSWAMI Vs. STATE OF MAHARASHTRA
April 4, 2008
PRADIP BHUTA Vs. STATE OF MAHARASHTRA
June 23, 2008
PRADUMNKUMAR S/O MOTIRAM BELOKAR (DEAD) Vs. STATE OF MAHARASHTRA
August 14, 2008
PRAFUL VASANI Vs. MOHAMMED YUNUS KHAN
January 29, 2008
PRAFULLA Vs. STATE OF MAHARASHTRA
November 18, 2008
PRAFULLA DEVIDAS KHAPARDE Vs. STATE OF MAHARASHTRA
April 3, 2008
PRAFULLATA RAJAN Vs. PUSHPALATA CHANDRAKANT
November 24, 2008
PRAKASH ALIAS SANJAY Vs. STATE OF MAHARASHTRA
November 25, 2008
PRAKASH BABANRAO KHOPADKAR Vs. STATE OF MAHARASHTRA
April 22, 2008
PRAKASH BALARAM NICHANI Vs. MOHANDAS PARSHURAM
July 4, 2008
PRAKASH BAPU MHATUGADE Vs. STATE OF MAHARASHTRA
April 25, 2008
PRAKASH J SHAH Vs. MUNICIPAL CORPORATION
June 3, 2008
PRAKASH KAKUBHAI RANGWALA Vs. NANDIAL
June 12, 2008
PRAKASH LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
February 8, 2008
PRAKASH LAXMAN NEMADE Vs. STATE OF MAHARASHTRA
March 3, 2008
PRAKASH MADHUKAR MADNE Vs. STATE OF MAHARASHTRA
August 30, 2008
PRAKASH MANIKRAO KONDALKAR Vs. STATE OF MAHARASHTRA
July 16, 2008
PRAKASH NAYI ALIAS SEN Vs. STATE OF GOA
June 2, 2008
PRAKASH PRALHAD PATIL Vs. STATE OF MAHARASHTRA
July 4, 2008
PRAKASH PRALHAD PATIL Vs. STATE OF MAHARASHTRA
June 27, 2008
PRAKASH RAMRAO SALUNKHE Vs. STATE OF MAHARASHTRA
December 2, 2008
PRAKASH RANCHHODDAS Vs. PRAVINKUMAR BHIMJI KARSONDAS
March 25, 2008
PRAKASH S PATIL Vs. STATE OF MAHARASHTRA
April 1, 2008
PRAKASH S/O MARUTIRAO VASMATE Vs. STATE OF MAHARASHTRA
October 17, 2008
PRAKASH S/O PUNJABRAO Vs. DAMAYANTIBAI S/O DAULATRAO WANKAR
August 21, 2008
PRAKASH S/O RAMBHAUJI GAVANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 11, 2008
PRAKASH S/O VANJI DALAL Vs. STATE OF MAHARASHTRA
April 21, 2008
PRAKASH SADASHIV NIKALJE Vs. STATE OF MAHARASHTRA
November 11, 2008
PRAKASH SHIVRAJ DALVI Vs. STATE OF MAHARASHTRA
February 28, 2008
PRAKASH TIMAJI DHANJODE Vs. INCOME TAX OFFICER
September 12, 2008
PRAKASH VERNEKAR Vs. STATE OF GOA
January 11, 2008
PRAKASH VITTHAL KHARAT Vs. STATE OF MAHARASHTRA
April 30, 2008
PRAKASHKUMARI Vs. COMMISSIONER OF INCOME TAX
August 22, 2008
PRALHAD KRUSHNARAO DESHMUKH Vs. STATE OF MAHARASHTRA
August 29, 2008
PRALHAD S/O LALNA KOYLAWAR Vs. STATE OF MAHARASHTRA
April 29, 2008
PRALHAD TUKARAM PANDHARE Vs. STATE OF MAHARASHTRA
February 11, 2008
PRALHADRAO S/O BHAGWANSA KAPILE Vs. VIDYADHAR S/O VISHNU PARIHAR
April 23, 2008
PRAMILABAI BHIKARAM MORE Vs. STATE OF MAHARASHTRA
October 8, 2008
PRAMOD DAMODAR TATTE Vs. JOINT DIRECTOR OF HEALTH SERVICE PUNE
November 10, 2008
PRAMOD DATTATRAYA MHASKE Vs. STATE OF MAHARASHTRA
February 25, 2008
PRAMOD GIRNALE Vs. STATE
April 23, 2008
PRAMOD KRISHNA DEOKAR Vs. STATE OF MAHARASHTRA
August 7, 2008
PRAMOD NARAYAN BANDEKAR Vs. STATE OF MAHARASHTRA
January 7, 2008
PRAMOD S. SAWANT Vs. NORTH BOMBAY CENTRAL CO-OPERATIVE SOCIETY WHOLESALE
July 4, 2008
PRAMOD S/O BHIMRAO MORE Vs. STATE OF MAHARASHTRA
April 2, 2008
PRAMOD S/O KANHAIYALAL UMARE Vs. KANTILAL S/O JATASHANKAR VYAS
May 5, 2008
PRAMOD SAKHARAM BHORSE Vs. VIJAY SUKHDEO PASARATE
April 17, 2008
PRAMODSINGH Vs. STATE OF MAHARASHTRA
March 31, 2008
PRANJALI FILMS Vs. STATE OF MAHARASTRA
February 18, 2008
PRARABDHA STEEL AND WOODEN FURNITURES Vs. MAHAVEER ALLUMINIUM HOUSE
August 5, 2008
PRASANT BANSILAL BAMB Vs. NANAD LAL
January 22, 2008
PRASHANT Vs. STATE OF MAHARASHTRA
April 28, 2008
PRASHANT B UMREDKAR Vs. SANJAY SHIVAJI SHARMA
February 14, 2008
PRASHANT DATTATRAYA Vs. STATE OF MAHARASHTRA
August 30, 2008
PRASHANT HARIBHAU KHAWAS Vs. STATE OF MAHARASHTRA
January 25, 2008
PRASHANT KISHOR MEHETA Vs. STATE OF MAHARASHTRA
April 23, 2008
PRASHANT MAHADEO CHAVAN Vs. STATE OF MAHARASHTRA
October 6, 2008
PRASHANT NARAYANRAO CHIDAM Vs. STATE OF MAHARASHTRA
February 16, 2008
PRASHANT S/O BABASAHEB WASADE Vs. STATE OF MAHARASHTRA
February 4, 2008
PRASHANT S/O SHASHIKANT WAGH Vs. STATE OF MAHARASHTRA
February 28, 2008
PRASMAL M LODHA Vs. RANGANATH SOMANI
January 28, 2008
PRATAP BHAUSAHEB JAGADALE Vs. STATE BANK OF INDIA
November 19, 2008
PRATAPRAO NARAYAN PAWAR Vs. RAMCHANDRA
January 21, 2008
PRATAPSINGH S/O MAHADEO JAWANJAL Vs. MANOHAR V AKOTKAR
August 27, 2008
PRATIBHA D GAWAS ALIAS PRATIBHA WANKHEDE Vs. DEVENDRA GAWAS
February 29, 2008
PRAVEEN S/O BHAYYALALJI KHANGARLE Vs. KANTABAI BHAYYALALJI KHANGARLE
August 6, 2008
PRAVIN ALIAS PRAMOD RAJABHAU SARNAIK Vs. ANKUSHRAO SHESHRAO SARNAIK
August 28, 2008
PRAVIN MOHARAO UNHALE Vs. STATE OF MAHARASHTRA
December 3, 2008
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August 5, 2008
PRAVIN S OF O RAVINDRA RAUT Vs. STATE OF MAHARASHTRA
February 11, 2008
PRAVIN S SHAH Vs. RASHTRIYA MILL MAZDOOR SANGH
December 18, 2008
PRAVIN S SHAH Vs. OFFICIAL LIQUIDATOR
December 18, 2008
PRAVIN S/O KRUSHNARAO BAGDE Vs. EDUCATION OFFICER (SECONDARY)
February 22, 2008
PRDEEP BALMUKUND AGARWAL Vs. SONALI J SHAH
January 23, 2008
PREMCHAND NIMBA Vs. STATE OF MAHARASHTRA
February 28, 2008
PREMIER IRRIGATION EQUPMENT LTD Vs. MAHARASHTRATOURISM DEVLOPMENT CORPORATION LTD
October 18, 2008
PREMNARAYAN PRABHULAL MINA Vs. STATE OF MAHARASHTRA
January 31, 2008
PREMRAO NATHUJI DHOPTE Vs. KRISHNARAO RAJARAMJI KARNE
February 5, 2008
PRESIDENT Vs. JUDGE
February 4, 2008
PRESIDENT LATE SHRI RAMCHANDRA PATIL Vs. HAIDRALI MAHMADHANIF INAMDAR
January 31, 2008
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March 11, 2008
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June 25, 2008
PRINCIPAL DAUND TALUKA ARTS AND COMMERCE COLLEGE DAUND Vs. MACCHINDRA SAHEBRAO BHAVAR
December 18, 2008
PRINCIPAL JUDGE Vs. STATE OF MAHARASHTRA
June 12, 2008
PRINCIPAL JUDGE Vs. STATE
June 1, 2008
PRINCIPAL JUDGE, FAMILY COURT Vs. NIL
June 12, 2008
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August 26, 2008
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December 19, 2008
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July 18, 2008
PRITHVI CAPITAL Vs. ONALI BANDUKWALA
July 30, 2008
PRIYA ANAND HOBALI Vs. STATE OF MAHARASHTRA
March 24, 2008
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February 15, 2008
PRIYANKA P NATEKAR Vs. DEAN GOA DENTAL COLLEGE
January 16, 2008
PRS PERMACEL PVT LTD Vs. JOHNSON AND JOHNSON EMPLOYEES UNION
July 31, 2008
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July 21, 2008
PUBLIC INFORMATION OFFICER Vs. JOAO C. PEREIRA
September 12, 2008
PUDUMJEE PULP AND PAPER MILLS KAMGAR SANGH Vs. PUDM\UMJEE AND PAPER MILLS
May 2, 2008
PUKHRAMBHAM SURCHANDSINGH IBOHAN Vs. STATE OF MAHARASHTRA
June 4, 2008
PUNDLIK Vs. STATE OF MAHARASHTRA
April 17, 2008
PUNDLIK S/O ANANDA MALEKAR Vs. DNYANBA S/O SURYABHAN MALEKAR
February 16, 2008
PUNDLIK S/O RAKHMAJI BHOPALE Vs. JALNA DISTRICT CENTRAL CO-OPERATIVE BANK LTD
February 25, 2008
PUNE MUNICIPAL CORPORATION Vs. DNYANESHWAR NIVRUTTI NARHARE
March 25, 2008
PUNE MUNICIPAL TRANSPORT Vs. GENERAL SECRETARY P M T KARMACHARI SANGHATANA
April 1, 2008
PUNE MUNICIPAL TRANSPORT Vs. BABULAL A DHOTRE
April 1, 2008
PUNE READYMIX CONCERTE INDUSTRIES LTD Vs. SATAV CONSTRUCTIONS PVT LTD
June 11, 2008
PUNEET MALHOTRA Vs. R S GAI
October 23, 2008
PUNJABRAO HIMMATRAO DESHMUKH Vs. BHAGIRATH SHRIKISAN BAJAJ
January 29, 2008
PURAN CHAND Vs. STATE OF MAHARASHTRA
July 15, 2008
PURANCHANDRA J. RAO Vs. INCOME TAX SETTLEMENT COMMISSION
January 14, 2008
PURSHOTTAM S/O BHIKAJI BOMBATKAR Vs. NIRMALABAI W/O KISAN WAVGE
August 6, 2008
PURUSHOTTAM S/O SAWATA MALI Vs. STATE OF MAHARASHTRA
April 23, 2008
PUSHP HOLDINGS LTD Vs. STATE OF MAHARASHTRA
August 8, 2008
PUSHPA Vs. MAHARASHTRA STATE ROAD
July 21, 2008
PUSHPA ALIAS CHAHABAI BHAUSAHEB GADE Vs. BHAUSAHEB RANUJI GADE R O PIMPALGAON KONZIRA
September 19, 2008
PUSHPA GIRIDHAR WAGHMARE Vs. BAHUJAN SHIKSHAN SANGH
February 27, 2008
PUSHPA PURUSHOTTAM WAGHANDE Vs. ADDITIONAL COMMOSSSSSIONER AMRAVATI
March 24, 2008
PUSHPA WD/O MAHADEORAO DEOGHARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 29, 2008
PUSHPAKUNJ CO PPERATIVE HSG SOC LTD Vs. H S B CONSTRUCTION
January 31, 2008
QAYYUM IBRAHIM Vs. STATE OF MAHARASHTRA
October 22, 2008
R K FLOOR MILLS Vs. LAINDAS S/O DHIRAJIT BANJARE
August 26, 2008
R K KOTTARY Vs. MUMBAI ELECTRIC SUPPLY AND TRANSPORT
June 26, 2008
R M ASSOCIATES Vs. R P S MINERAL TRADING COMPANY
November 18, 2008
R R TRIPATHI Vs. UNION OF INDIA
February 15, 2008
R R TRIPATHI Vs. UNION OF INDIA
October 8, 2008
R S AVTARSINGH AND COMPANY Vs. STATE OF MAHARASHTRA
August 6, 2008
R S JOSHI Vs. CHILDRENS AID SOCIETY
August 26, 2008
R V BHASIN Vs. BHUSHAN S GAWADE
August 12, 2008
R V SHETTY Vs. NATIONAL FEDERATION OF GENERAL INSURANCE EMPLOYEES
July 15, 2008
RABIYA KHATUN Vs. M.S.R.T.C.
November 17, 2008
RADHA TILES NIRVADE Vs. MAHESH LAXMAN ALVE
February 5, 2008
RADHABAI K ASGAONKAR Vs. DEPUTY COLLECTOR AND S D O LAND ACQUISITION OFFICER MAPUSA
December 16, 2008
RADHESHYAM M CHOBE Vs. STATE OF MAHARASHTRA
August 20, 2008
RADHESHYAM MOHANLAL RATHI Vs. STATE OF MAHARASHTRA
May 2, 2008
RADHEY SHYAM ASSOCIATES Vs. STATE OF MAHARASHTRA
February 11, 2008
RADHIKA W/O RAJGOPAL KABRA Vs. STATE OF MAHARASHTRA
April 10, 2008
RAFAEL PALAFOX GARCIA Vs. UNION OF INDIA
September 25, 2008
RAGHUNATH HAIBAT BHOITE Vs. SPECIAL LAND ACQUISITION OFFICER
August 14, 2008
RAGHUNATH MAHADEV Vs. UNION OF INDIA
October 21, 2008
RAGHUNATH NARAYAN BHADE Vs. SANDU YADAV CHOPADE
May 6, 2008
RAHUL DNYANESHWAR VAIDYA Vs. STATE OF MAHARASHTRA
December 4, 2008
RAHUL PUNJABRAO DESHMUKH Vs. STATE OF MAHARASHTRA
November 17, 2008
RAHUL S/O DAMODAR SIRSAT Vs. SHITAL W/O RAHUL SIRSAT
August 27, 2008
RAIGAD ZILLA PARISHAD Vs. GAJANAN H PATIL
October 24, 2008
RAJ KRISNLAL MARWAH Vs. GOVIND H ROHIRA
June 11, 2008
RAJABHAU GOVINDASA Vs. STATE OF MAHARASHTRA
November 26, 2008
RAJABHAU S/O ASHROBA MANE Vs. STATE OF MAHARASHTRA
February 27, 2008
RAJAN LAKULE Vs. COUNCIL OF ARCHITECTURE INDIA
October 18, 2008
RAJAN RAGHUNATHRAO DESAI Vs. SANJITA RANESARDESSAI
September 19, 2008
RAJARAM BANDEKAR SIRIGAO MINES Vs. V S DEMPO AND CO LTD
August 11, 2008
RAJARAM D MESHRAM Vs. HARIGANGA ALLOYS & STEEL LTD
March 11, 2008
RAJARAM DAULAT PURI (CONVICT) Vs. STATE OF MAHARASHTRA
March 10, 2008
RAJARAM DHONDIBA SHINGTE Vs. STATE OF MAHARASHTRA
April 24, 2008
RAJARAM GANPAT GHONGADE Vs. NIVRUTTI PANDURANG GHONGADE
March 14, 2008
RAJARAM GULABAI NAIK Vs. VITHAL APP GAWAS
June 16, 2008
RAJARAM KASHINATH CHAROSKAR Vs. STATE OF MAHARASHTRA
September 12, 2008
RAJARAM KONDIBA WAKADE Vs. STATE OF MAHARASHTRA
April 10, 2008
RAJARAM N S BANDEKAR AND COMPANY PVT LTD Vs. ORIENTAL INSURANCE COMPANY LTD
November 14, 2008
RAJARSHI SHAHU TRUST Vs. STATE OF MAHARASHTRA
February 16, 2008
RAJEBOINWAD GOPAL S/O HULLAJI Vs. STATE OF MAHARASHTRA
August 12, 2008
RAJENDRA DINASINGH RATHOD Vs. STATE OF MAHARASHTRA THROUGH SUPERINTENDENT
August 12, 2008
RAJENDRA DWARKADAS RAISONI Vs. SUNITA ASHOKKUMAR RAISONI
December 4, 2008
RAJENDRA DWARKADAS RAISONI Vs. SUNITA ASHOK KUMAR RAISONI
December 14, 2008
RAJENDRA JAGANNATH DHANGAR Vs. STATE OF MAHARASHTRA
February 25, 2008
RAJENDRA KUAMR JAIN Vs. PANKAJ GULATI
December 18, 2008
RAJENDRA P SINGH Vs. STATE OF MAHARASHTRA
January 23, 2008
RAJENDRA S/O BHIKA PATIL Vs. STATE OF MAHARASHTRA
April 23, 2008
RAJENDRA S/O MAHADEO SAKHARE Vs. STATE OF MAHARASHTRA
February 21, 2008
RAJENDRA S/O SARJERAO ROKADE Vs. BHAUSAHEB DNYANDEO SHINDE
August 11, 2008
RAJENDRA SAMBHAPPA MITAKARI Vs. KESHAORAO RAGHOJI DABRE
April 30, 2008
RAJENDRA SHAMRAO YESUGADE Vs. STATE OF MAHARASHTRA
April 28, 2008
RAJENDRA SHANKAR INDE Vs. NAGENDRA SHANKAR INDE
February 22, 2008
RAJENDRA SOMAJI WAGHADE Vs. DIGAMBER BAHUDDESHIYA APANG KALYAN
June 13, 2008
RAJENDRA SON OF KASHINATH TEMBHURNE Vs. PEOPLES WELFARE SOCIETY
April 28, 2008
RAJENDRA SON OF SHRIKRISHNA DESHMUKH Vs. RAMCHANDRA SON OF SAKHARAM
April 30, 2008
RAJENDRAPRASAD GANGABISHEN PORWAL Vs. SANTOSHKUMAR PARASMAL SAKLECHA
March 5, 2008
RAJENDRAPRASHAD BRIJBHUSHAN CHOUBE Vs. STATE OF MAHARASHTRA
August 29, 2008
RAJERAM SON OF KONDBA KARWATKAR Vs. ASHOK SON OF SHRAWAN BHAJBHUJE
March 7, 2008
RAJESH BABURAO THOOL Vs. BHIWA RATAN BHAGWAT
January 21, 2008
RAJESH BALWANTRAO DESHMUKH Vs. SOLAPUR MUNICIPAL CORPN
July 18, 2008
RAJESH BHAURAO SADANSHIV Vs. STATE OF MAHARASHTRA
April 29, 2008
RAJESH CONSTRUCTION CO LTD Vs. RAVILAL NANJI
October 23, 2008
RAJESH GORELAL GUPTA Vs. STATE OF MAHARASHTRA
February 22, 2008
RAJESH KAUSHAL Vs. KETTY D/O LATE JEHANGIR H DHANJIBHOY
April 15, 2008
RAJESH MADHUKAR SRISUNDAR Vs. STATE OF MAHARASHTRA
January 29, 2008
RAJESH MULJIBHAI CHAVAN Vs. STATE OF MAHARASHTRA
August 29, 2008
RAJESH NARAYAN TAMBE Vs. STATE OF MAHARASHTRA
August 28, 2008
RAJESH PRATAP SAINANI Vs. BHAVNA RAJESH SAINANI
August 26, 2008
RAJESH SETH @ SHETH Vs. VIDEOCON INDUSTRIES LTD
November 28, 2008
RAJESH VARMA Vs. AMINEX HOLDINGS AND INVESTMENTS
January 10, 2008
RAJESHI CHHATRAPATRAPATI SHAHU VIDYA PRASARAK Vs. SUREKHA KISHAN DHAKE
February 21, 2008
RAJESHKUMAR @ RAJESH MANGALU PASWAN Vs. STATE OF MAHARASHTRA
April 22, 2008
RAJESHWAR DASHRATH KOTEWAD Vs. COMMITTEE FOR SCRUTINY
April 11, 2008
RAJESHWAR HIRAMAN MOHURLE Vs. STATE OF MAHARASHTRA
June 10, 2008
RAJHANS NARENDRA RAUT Vs. STATE OF MAHARASHTRA
December 11, 2008
RAJINDAR KARAMSINGH WALIA Vs. OFFICIAL LIQUIDATOR OF PATEL SYNTHETICS
March 5, 2008
RAJINDER SINGH Vs. UNION OF INDIA
January 8, 2008
RAJIV BANO Vs. BRIHANMUMBAI MAHAMAGAPALIKA
February 18, 2008
RAJIV BHAGWANRAO Vs. SAU MIANKSHI
July 17, 2008
RAJIV D BHATIA Vs. S K LAUL
December 8, 2008
RAJIV D. BHATIA Vs. APPROPRIATE AUTHORITY
December 8, 2008
RAJIV S/O RAMRAO CHOPADE Vs. RAMRAO S/O DEORAO SONULE
August 7, 2008
RAJIV TULSHIRAM ITOLE Vs. DHIRAJLAL HIMMATLAL SHAH
August 26, 2008
RAJJAK MAULASAB BAGWAN Vs. STATE OF MAHARASHTRA
January 15, 2008
RAJKAR S/O SAINAPPA WAGHMARE Vs. COMPETENT AUTHORITY
August 20, 2008
RAJKUMAR ALIAS RAJENDRA BAPPASAHEB INGOLE Vs. STATE OF MAHARASHTRA
January 11, 2008
RAJKUMAR DEEPCHAND MULCHANDANI Vs. STATE OF MAHARASHTRA
June 19, 2008
RAJKUMAR MOHANDAS Vs. STATE OF MAHARASHTRA
February 29, 2008
RAJKUMAR PUNDLIKRAO ZAPE Vs. SHANTARAM AMRUTRAO WAGHMARE
February 27, 2008
RAJKUMAR RAMPAL Vs. SARITA RAJKUMAR
August 26, 2008
RAJKUMAR TIWARI Vs. STATE OF MAHARASHTRA
September 4, 2008
RAJKUMARI R GOENKA Vs. STOCK EXCHANGE BOMBAY
August 14, 2008
RAJU Vs. STATE OF MAHARASHTRA`
September 15, 2008
RAJU ALIAS RAJESH NARAYANA AMIN POOJARI Vs. STATE OF MAHARASHTRA
June 27, 2008
RAJU BIHARI Vs. STATE
April 29, 2008
RAJU BRIJMOHAN MAURYA Vs. STATE OF MAHARASHTRA
August 28, 2008
RAJU DAKRU BAWANE Vs. STATE OF MAHARASHTRA
June 20, 2008
RAJU MAHADEORAO UMATHE Vs. NAGPUR MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
August 20, 2008
RAJU NAMDEO PACHARNE Vs. STATE OF MAHARASHTRA
September 12, 2008
RAJU NATTHUTI POTPOHODE Vs. STATE OF MAHARASHTRA
February 11, 2008
RAJU R JAIN Vs. MUICIPAL CORPORATION OF GREATER MUMBAI
June 12, 2008
RAJU RAGHUNATH LOHAT Vs. STATE OF MAHARASTRA
January 31, 2008
RAJU RUPRAO BUTE Vs. STATE OF MAHARASHTRA
April 3, 2008
RAJU ZIBALJI SHIWANKAR Vs. RAJU GANPATRAO HEDAU
January 16, 2008
RAJUSINGH RAMSINGH MUNGONA Vs. STATE OF MAHARASHTRA
April 15, 2008
RAJWADE MANDAL PEOPLES CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
February 4, 2008
RAKESH KAPOOR Vs. STATE OF MAHARASHTRA
October 8, 2008
RAKESH MATADIN JOSHI Vs. LAXMAN BABURAO AAWATE
February 26, 2008
RAKHI W O SANTHOSE DEORANKAR Vs. JAYENDRA S O SANTHOSE DEORANKAR
April 30, 2008
RALLIS INDIA LIMITED Vs. UNION OF INDIA
December 16, 2008
RAM BABURAO KONDALE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 28, 2008
RAM SAMPATH Vs. RAJESH ROSHAN
April 9, 2008
RAM SAMPATH Vs. RAJESH ROSHAN AND ORS.
April 10, 2008
RAMA MAINAJI BHOSALE Vs. STATE OF MAHARASHTRA
March 18, 2008
RAMA NANA ZINZURKE Vs. PRALHAD DAMODHAR KULKARNI
September 19, 2008
RAMA NARAYAN MALI Vs. ADDITIONAL COLLECTOR THANE
January 16, 2008
RAMA S/O NAROBA PATWE Vs. SHANKAR BALLAPA BHARADE
January 23, 2008
RAMACHANDRA GANPATI SHEDAM Vs. SUB DIVISIONAL OFFICER SDO CHANDRAPUR
August 27, 2008
RAMAKANT RAMCHANDRA DALVI Vs. RASHMI RAJU MHATRE
November 21, 2008
RAMANLAL S/O RAMLAL JAISWAL Vs. STATE OF MAHARASHTRA
April 4, 2008
RAMASAMY SUPPIAH VENUGOPAL Vs. UNION OF INDIA, THROUGH COMMISSIONER, CUSTOMS AND OTHERS
November 14, 2008
RAMBHAJAN S/O DUDHNATH DHUSIYA Vs. S VENKATACHALAM S/O SANTHAPPAN
August 7, 2008
RAMBHAU GOPALA INGALE Vs. HOUSABAI DAGDU INGALE
November 14, 2008
RAMBHAU NARAYAN KOLTE Vs. COLLECTOR
January 29, 2008
RAMBILAS RAMRATAN MALANI Vs. SHAFIABI W/O SHERKHAN
May 2, 2008
RAMCHANDRA Vs. STATE OF MAHARASHTRA
December 5, 2008
RAMCHANDRA BABURAO APTE Vs. BHIMRAO BABURAO APTE
March 5, 2008
RAMCHANDRA BABURAO JADHAV Vs. SHIVAJI RAMCHANDRA DHUMAL
February 29, 2008
RAMCHANDRA BALWANT THORAT Vs. BHAUSAHEB DNYANU PATIL
August 22, 2008
RAMCHANDRA BANDODKAR Vs. PROVIDENT FUND INSPECTOR
October 13, 2008
RAMCHANDRA KALE Vs. MAHARASHTRA STATE ROAD
November 10, 2008
RAMCHANDRA MAHADU SUDKE Vs. JAKIR BAKSHUBAI SHAIKH
March 17, 2008
RAMCHANDRA MARUTI BHOYAR Vs. RAMESH NARAYAN GAWANDE
June 13, 2008
RAMCHANDRA NIVRUTTI MULAK Vs. STATE OF MAHARASHTRA
June 26, 2008
RAMCHANDRA R DESHPANDE Vs. C R KULKARNI
March 14, 2008
RAMCHANDRA S/O NAMDEO THOKAL Vs. BAJIRAO S/O TRIMBAK CHAVAN
January 31, 2008
RAMDAAS HANUMANT PALANKAR Vs. N D VENEKAR
June 10, 2008
RAMDAS NANAJI BHOYAR Vs. ASHOK S/O PANDURANG BHOYAR
February 13, 2008
RAMDAS S/O MAROTI WALDE Vs. HARIBHAU S/O MAYARAM SANSKAR
August 19, 2008
RAMDAS THANU DESSAI Vs. STATE OF GOA
August 13, 2008
RAMDAYAL GULABACHAND KHANDELWAL Vs. MAHENDRA
December 19, 2008
RAMDAYAL S O SUKHRAM GUDEWAR Vs. PRINCIPAL INDUSTRIAL TRAINING INSTITUTE
October 6, 2008
RAMDEOBABA SMARAK SARVAJANIK SAMITI Vs. HONBLE PRESIDING OFFICER
January 29, 2008
RAMDHAN @ NAMDEO S/O SAVAI JADHAV Vs. UNION OF INDIA
December 18, 2008
RAMDULARI MATABDALSINGH Vs. MEERABAI BHARATSINGH BAGHEL
April 28, 2008
RAMESH BABULAL SHAH Vs. BASHIR GULAM BAGWAN
July 9, 2008
RAMESH BHAIROBA MANE Vs. STATE OF MAHARASHTRA
January 24, 2008
RAMESH BODHRAJ NAGPAL Vs. PRAKASHKAUR SARDAR DEELIPSINGH
November 26, 2008
RAMESH CHANDER SINGH Vs. STATE OF GOA
December 1, 2008
RAMESH CHANDRA GOVIND PAWASKAR Vs. DY COLLECTOR
September 26, 2008
RAMESH CHANDRA S O MURATI BHOYER Vs. RAMESH S O NARAYAN GAWANDE
June 13, 2008
RAMESH DASU CHAUHAN Vs. STATE OF MAHARASHTRA
April 11, 2008
RAMESH DURVE Vs. GODREJ AND BOYCE ENG CO LTD
April 29, 2008
RAMESH GOPINATH Vs. DIVISIONAL CONTROLLER
December 10, 2008
RAMESH GOVIND THAKUR Vs. STATE OF MAHARASHTRA
April 3, 2008
RAMESH J BELOKAR Vs. TRIMBAK MAROTI DANTRAO
March 12, 2008
RAMESH M HARIA Vs. LAXMI JIVRAJ SHAH
April 29, 2008
RAMESH MALHARI Vs. STATE OF MAHARASHTRA
August 13, 2008
RAMESH NARAYAN KADAM Vs. STATE OF MAHARASHTRA
April 16, 2008
RAMESH RAMAMAL Vs. STATE OF MAHARASHTRA
September 9, 2008
RAMESH S PUJARI Vs. STATE OF MAHARASHTRA
July 16, 2008
RAMESH S SHIRODKAR Vs. STATE OF GOA
October 10, 2008
RAMESH S/O NATHA KHAIRNAR Vs. STATE OF MAHARASHTRA
February 13, 2008
RAMESH S/O RAGHUNATHRAO MAHALINGE Vs. STATE OF MAHARASHTRA
August 20, 2008
RAMESH SHRIDHAR TEKE Vs. STATE OF MAHARASHTRA
August 1, 2008
RAMESH SHRIRAM Vs. DILIPRAJ NIRANJANKUMAR
November 21, 2008
RAMESH SHRIRAM SULE Vs. DILIPRAJ NIRANJANKUMAR GOENKA
July 23, 2008
RAMESH SON OF PANDURANG RAUT Vs. STATE OF MAHARASHTRA
February 16, 2008
RAMESH TULSIRAM TENDULKAR Vs. STATE OF MAHARASHTRA
August 29, 2008
RAMESH VIJA VASAVE Vs. STATE OF MAHARASHTRA
February 20, 2008
RAMESHCHANDRA Vs. VIDHYAVIHAR SAHAKARI GRUH NIRMAN SAHAKARI SANSTHA MARYADIT
April 28, 2008
RAMESHCHANDRA HARNAMSINGH YADAV Vs. JASWINDERSINGH S OF O SARNAMSINGH DALWAD
January 14, 2008
RAMESHWAR VISHNU SURADKAR Vs. DIVISIONAL SECRETARY
September 18, 2008
RAMESHWARNATH MATHURDAS MALIK Vs. PISHORILAL KISHANCHAND VARMA
April 22, 2008
RAMJI S/O DAULAT CHAKRE Vs. NARAYANRAO S/O BHAGWANTRAO DESHMUKH
January 16, 2008
RAMKALYAN S/O KAWANRLAL NAGAR Vs. STATE OF MAHARASHTRA
August 5, 2008
RAMKISAN S/O BALAJI NEMANE Vs. STATE OF MAHARASHTRA
April 30, 2008
RAMKISHAN S/O NARAYAN UMALEWAD Vs. STATE OF MAHARASHTRA
March 24, 2008
RAMKRISHNA S/O KHUSHABA GAWADE Vs. STATE OF MAHARASHTRA
August 27, 2008
RAMLAL DHARMA PAAWAR Vs. STATE OF MAHARASHTRA
July 2, 2008
RAMLOTAN KANOJE Vs. PRAMOD S/O RAMACHARAYA VISHWAKARMA
April 1, 2008
RAMNATH RADHAKISHAN MAHALE Vs. STATE OF MAHARASHTRA
April 2, 2008
RAMNORD RESEARCH LABORATORIES (P) LTD Vs. WEALTH TAX OFFICER
January 23, 2008
RAMPRASAD BHAGIRATH AGRAWAL Vs. UTTAMCHAND DANMAL PANDE
October 21, 2008
RAMPRASAD CHANDULAL BRAHMAN Vs. SYED HUSSAIN
October 8, 2008
RAMPUJAN SUDARSHAN RUDRAPAL Vs. STATE OF MAHARASHTRA
April 28, 2008
RAMRAO DAMADAJI LIHAKARI Vs. INDUBAI AJABRAO RAUT
January 29, 2008
RAMRAO RANGNATH Vs. SHREE TIRTHANKAR COMPANY
August 13, 2008
RAMRAO SATYANARAYAN RAMOD Vs. STATE OF MAHARASHTRA
September 8, 2008
RAMSING SAKHARAM GIRASE Vs. KALUSING ALIAS KAYSING JAIRAM BHIL NAIK
July 7, 2008
RAMU S/O KAMDUJI KUMBHARE Vs. KANHAYALAL S/O SITARAM PATLE
February 16, 2008
RAMVILASJI S/O CHHAGANLALJI JAJU Vs. BRIJLALJI S/O CHHAGANLALJI JAJU
January 18, 2008
RANBA S O SATTAJI Vs. STATE OF MAHARASHTRA
September 16, 2008
RANBAXY LABROTORIES LTD Vs. UNIVERSAL TWIN LABS
January 30, 2008
RANJANA JAYANT AUNDHE Vs. ASHOK NAMDEO INAMDAR
December 4, 2008
RANJANA R GADEKAR Vs. DINESH NAIK
July 14, 2008
RANJANA W/O SUBHASH DAHIWALE Vs. STATE OF MAHARASHTRA
April 22, 2008
RANJANABAI Vs. STATE OF MAHARASHTRA
July 24, 2008
RANJANABAI RAMCHANDRA SONWANE Vs. STATE OF MAHARASHTRA
January 31, 2008
RANJIT S/O SUDHAKAR SHIMPI Vs. UNION OF INDIA
March 5, 2008
RANJYOTSINGH GURUDAYALSINGH Vs. STATE OF MAHARASHTRA
October 6, 2008
RAOSAHEB NAMDEO AHER Vs. BEBITAI PANDIT SONAWANE
August 12, 2008
RAOSAHEB S/O RAMRAO KHEDKAR Vs. MAHENDRA S/O RAMKISHAN JAISWAL
August 5, 2008
RASHEEDABI Vs. SAKHARAM
May 6, 2008
RASHESH KRISHNAKANT PATEL Vs. WALCHAND COLLEGE OF ENGINEERING
March 10, 2008
RASHTRIYA CHEMICAL AND FERTILIZERS LTD Vs. VISHAL SHARMA
January 10, 2008
RASIKLAL S MARDIA Vs. ICICI BANK LIMITED
August 29, 2008
RASTRIYA ISPAT NIGAM LTD Vs. DEWAN CHAND RAM SARAN
February 25, 2008
RASTRIYA SAKHAR KAMGAR UNION Vs. STATE OF MAHARASHTRA
March 13, 2008
RATANDEEP BUILDERS Vs. BABURAO TUKARAN MANGALE
February 22, 2008
RATILAL Vs. KUVARBEN
November 10, 2008
RATNAKAR BHAGWANRAO MAHAJAN Vs. DISTRICT AND SESSIONS JUDGE JALNA
September 24, 2008
RATNAKAR RAMCHANDRA PATIL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 25, 2008
RAVANSIDHA CHANDRAM MASHALE Vs. DISTRICT COLLECTOR, SOLAPUR
August 29, 2008
RAVI ANANDILAL UMRE Vs. COLLECTOR WARDHA
April 28, 2008
RAVI JAGANNATH MAHANTI Vs. PARSHURAM TUKARAM SHINDE
May 6, 2008
RAVI KRISHNA NAIDU Vs. STATE OF MAHARASHTRA
February 1, 2008
RAVI KUMAR BALI Vs. KALA TECH
June 3, 2008
RAVI RADHUNATH DHUMAL MAHAJAN Vs. STATE OF MAHARASHTRA
February 7, 2008
RAVIKANT C BORKAR Vs. GOKULDAS RAMCHANDRA NAIK
July 27, 2008
RAVIKIRAN ALIAS BABA GOPAL SHINDE Vs. STATE OF MAHARASHTRA
June 10, 2008
RAVIKIRAN BHUJANGRAO VAIDYA Vs. STATE OF MAHARASHTRA
May 5, 2008
RAVINDA RANGRAO MISTRI Vs. SHEETAL SUBHASH JAIN
September 1, 2008
RAVINDRA Vs. STATE OF MAHARASHTRA
November 21, 2008
RAVINDRA ATMARAM Vs. KAVITA
October 8, 2008
RAVINDRA D AHIRKAR Vs. RAVIKISHORE S O RAMKISANJI PASHINE
July 3, 2008
RAVINDRA HASTIMAL BHANDARI Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
April 9, 2008
RAVINDRA NAINSUKH SANGHAVI Vs. LAXMAN RANGNATH NAGARKAR
February 7, 2008
RAVINDRA NARAYAN JOGLEKAR Vs. ENCON EXPORTS PVT LTD
February 27, 2008
RAVINDRA S/O BHAGWANDAS MUNDHADA Vs. STATE OF MAHARASHTRA
September 18, 2008
RAVINDRA S/O RAMASA CHAWARE Vs. HAJI JUSAB S OF O HAJI USMAN KACHHI
January 28, 2008
RAVINDRA S/O SUBHASH KULKARNI Vs. ARCHANA W/O RAVINDRA KULKARNI
March 12, 2008
RAVINDRA S/O SUKDEO PATIL Vs. STATE OF MAHARASHTRA
February 5, 2008
RAVINDRA SUBHANA Vs. STATE OF MAHARASHTRA
August 13, 2008
RAVINDRA TUKARAM HIWALE Vs. STATE OF MAHARASHTRA
February 4, 2008
RAVINDRA VINAYA SATHE Vs. STATE OF MAHARASHTRA
January 16, 2008
RAVINDRA VITHAL PRABHU Vs. UMESH MARTAPPA PRABHU
July 4, 2008
RAVINDRAPAL S/O WASUDEOILAL DHAWAN Vs. SAVITRIDEVI WD/O HANSRAJ ARORA
August 12, 2008
RAVISHANKAR MULCHAND KHANDELWAL Vs. SADULAL JAGAON LILHARE
August 22, 2008
RAVISHANKAR S/O GAYAPRASAD AWASTHI Vs. ADDITIONAL COMMISSIONER
April 1, 2008
RAYA S O GOPAL MOON Vs. STATE OF MAHARASHTRA
March 28, 2008
RAZIA SULTANA WD OF O HAJI ABDUL KALAM PATEL Vs. CHINDHUJI JAGOJI KHAWAS
February 13, 2008
RAZVI SYED MUKARAM ALI S/O MAZHAR ALI Vs. STATE OF MAHARASHTRA
February 14, 2008
REGENCY HOTELS PRIVATE LTD Vs. CHERISH INVESTMENTS PRIVATE LTD
July 7, 2008
REGIONAL DIRECTOR Vs. SEROFIE BERNARD VAZ
August 26, 2008
REGIONAL DIRECTOR Vs. M B ACHAREKAR
April 30, 2008
REGIONAL DIRECTOR E S I CORPORATION Vs. SHYAM BHATIA
February 14, 2008
REGIONAL DIRECTOR EMPLOYEE STATE INSURANCE CORPORATION Vs. SEROFIE BERNARD VAZ
September 12, 2008
REHANA MUSHTAZ TEMREKAR Vs. STATE OF MAHARASHTRA
April 9, 2008
REKHA W/O RAJESH BHAMRE Vs. STATE OF MAHARASHTRA
April 2, 2008
RELIANCE ENERGY LIMITED Vs. RASHTRAWADI KAMGAR SANGH
November 28, 2008
RELIGARE FINVEST LTD Vs. PRADEEP KUMAR
February 27, 2008
RENUKA B HARIJAN ALIAS HUDLI Vs. BASAVANI BIMAPPA HARIJAN
August 20, 2008
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February 6, 2008
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March 10, 2008
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June 17, 2008
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February 14, 2008
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February 26, 2008
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December 5, 2008
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January 17, 2008
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February 22, 2008
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February 18, 2008
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February 28, 2008
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September 9, 2008
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March 4, 2008
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August 29, 2008
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April 25, 2008
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April 24, 2008
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March 19, 2008
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February 14, 2008
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June 9, 2008
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February 1, 2008
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October 1, 2008
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October 1, 2008
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January 29, 2008
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August 30, 2008
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February 26, 2008
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October 3, 2008
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June 19, 2008
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May 2, 2008
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February 26, 2008
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April 21, 2008
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April 3, 2008
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November 14, 2008
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April 8, 2008
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March 26, 2008
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April 30, 2008
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January 17, 2008
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January 22, 2008
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February 21, 2008
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May 2, 2008
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July 17, 2008
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July 1, 2008
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March 27, 2008
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October 8, 2008
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August 22, 2008
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February 12, 2008
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June 9, 2008
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February 28, 2008
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February 4, 2008
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January 23, 2008
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April 10, 2008
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March 25, 2008
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January 18, 2008
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April 11, 2008
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August 1, 2008
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May 28, 2008
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February 28, 2008
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March 28, 2008
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April 22, 2008
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September 11, 2008
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January 23, 2008
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April 4, 2008
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March 19, 2008
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August 14, 2008
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July 29, 2008
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August 1, 2008
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August 11, 2008
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October 7, 2008
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July 10, 2008
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March 27, 2008
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February 22, 2008
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April 30, 2008
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September 16, 2008
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April 17, 2008
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June 3, 2008
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June 24, 2008
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January 10, 2008
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February 22, 2008
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January 31, 2008
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August 13, 2008
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August 12, 2008
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August 11, 2008
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January 17, 2008
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February 16, 2008
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January 16, 2008
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February 8, 2008
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April 23, 2008
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April 29, 2008
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August 11, 2008
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February 29, 2008
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January 21, 2008
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January 22, 2008
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June 2, 2008
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January 31, 2008
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January 24, 2008
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March 28, 2008
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December 18, 2008
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July 2, 2008
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November 17, 2008
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March 3, 2008
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August 27, 2008
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August 5, 2008
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July 25, 2008
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April 29, 2008
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July 10, 2008
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December 19, 2008
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April 16, 2008
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September 5, 2008
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September 15, 2008
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January 29, 2008
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March 10, 2008
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July 4, 2008
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July 31, 2008
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April 30, 2008
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December 11, 2008
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October 8, 2008
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April 7, 2008
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March 18, 2008
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July 8, 2008
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January 25, 2008
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January 28, 2008
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June 16, 2008
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September 9, 2008
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January 28, 2008
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February 20, 2008
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June 6, 2008
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March 18, 2008
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April 29, 2008
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July 2, 2008
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June 20, 2008
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February 8, 2008
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August 25, 2008
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April 24, 2008
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August 11, 2008
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October 1, 2008
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March 14, 2008
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January 31, 2008
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June 4, 2008
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August 28, 2008
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August 20, 2008
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June 5, 2008
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February 27, 2008
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March 7, 2008
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May 6, 2008
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January 22, 2008
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August 11, 2008
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April 15, 2008
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August 22, 2008
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February 22, 2008
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August 4, 2008
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June 25, 2008
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April 8, 2008
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March 13, 2008
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November 10, 2008
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January 17, 2008
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October 15, 2008
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February 22, 2008
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June 13, 2008
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August 7, 2008
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February 15, 2008
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March 23, 2008
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July 8, 2008
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February 5, 2008
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January 16, 2008
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February 16, 2008
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December 10, 2008
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December 1, 2008
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January 22, 2008
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February 18, 2008
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June 5, 2008
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August 25, 2008
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August 4, 2008
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February 1, 2008
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August 7, 2008
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February 11, 2008
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April 11, 2008
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June 2, 2008
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March 7, 2008
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August 12, 2008
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June 12, 2008
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July 30, 2008
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January 16, 2008
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April 30, 2008
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April 17, 2008
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August 20, 2008
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February 15, 2008
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August 13, 2008
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April 21, 2008
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April 9, 2008
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August 11, 2008
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February 5, 2008
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April 10, 2008
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February 1, 2008
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July 31, 2008
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March 4, 2008
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September 29, 2008
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December 15, 2008
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January 24, 2008
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January 24, 2008
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May 5, 2008
SATISH Vs. STATE OF MAHARASHTRA
December 5, 2008
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July 4, 2008
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September 10, 2008
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August 26, 2008
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August 6, 2008
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January 17, 2008
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October 20, 2008
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March 13, 2008
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June 13, 2008
SATYANARAYAN MODULAL DAYMA Vs. STATE OF MAHARASHTRA
August 22, 2008
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October 7, 2008
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February 18, 2008
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August 11, 2008
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July 25, 2008
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April 22, 2008
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September 24, 2008
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December 5, 2008
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November 25, 2008
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August 21, 2008
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June 6, 2008
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February 11, 2008
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August 12, 2008
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January 15, 2008
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February 28, 2008
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January 17, 2008
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August 1, 2008
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February 7, 2008
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February 20, 2008
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August 7, 2008
SAWITRABAI Vs. SHAHAJI
April 28, 2008
SAYAD MOHAMMED MASOOD Vs. STATE OF MAHARASHTRA
March 3, 2008
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May 6, 2008
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May 2, 2008
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April 17, 2008
SAYEEDA IQBAL VAKIL Vs. JAVED ABDUL LATIF SHAIKH AND ANR
April 14, 2008
SAYYADA KAMARUNNISA KUTUB ALAM BUKHARI Vs. STATE OF MAHARASHTRA
December 8, 2008
SAYYED ISSAQ SAYYED RAZZAK Vs. STATE OF MAHARASHTRA
March 12, 2008
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May 2, 2008
SBI LIFE INSURANCE CO LTD Vs. OFFICE OF THE INSURANCE OMBUDSMAN MAHARASHTRA AND GOA MUMBAI
January 29, 2008
SECRETARY Vs. PRESIDING OFFICER
August 11, 2008
SECRETARY BOMBAY ST XAVIERS COLLEGE SOCIRTY MUMBAI Vs. ANWAR HASAN BHOMBAL
March 11, 2008
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January 31, 2008
SECTION 34 OF THE ARBITRATION AND CONCILIATION ACT 1996 MAHENDRA N THAKKAR Vs. YOGENDRA N THAKKAR
August 14, 2008
SEEMA ASHOK KAMBLE Vs. COLLECTOR PUNE
February 12, 2008
SEEMA JAGDISH NEVIET Vs. STATE OF MAHARASHTRA
February 13, 2008
SEEMA M JADHAV Vs. STATE OF MAHARASHTRA
March 19, 2008
SEIKO AND SEIKO MANUFACTURERS BATTERIES AND ACCESSORIES Vs. ENCO BATTERIES
September 5, 2008
SERTORIO S FACHO Vs. FERNANDO JORGE COLASO
December 4, 2008
SESA GOA LIMITED Vs. STATE OF MAHARASHTRA
December 11, 2008
SESA GOA LTD Vs. UNION OF INDIA
June 9, 2008
SESA INDUSTRIES LIMITED Vs. STATE
December 18, 2008
SET SATELLITE SINGAPORE PTE LTD Vs. DEPUTY DIRECTOR OF INCOME-TAX
August 22, 2008
SETH GOVINDJI RAOJI AYURVED MAHAVIDYALAYA Vs. RAOSAHEB JINGONDA PATIL
April 9, 2008
SHABBIR AH AB RAHEEM HAKEEM Vs. SAJEDA W O ABDUL HAFIZ
June 7, 2008
SHABIR AHMED ABDUL REHMAN Vs. UNION OF INDIA
December 3, 2008
SHABNUM SYED AHMED KALANTER ZADEH Vs. STATE OF MAHARASHTRA
February 14, 2008
SHAH INDUSTRIES Vs. VADHANI INDUSTRIAL ESTATE
November 19, 2008
SHAHA NANJI NAGSHI Vs. KAMALKISHOR GURUDAYAL BANODE
March 4, 2008
SHAHAJI ALLOYS STEEL PVT LTD Vs. SICOM LTD
July 4, 2008
SHAHIN IQBAL GHANIWALE Vs. COMMISSIONER OF INCOME TAX
April 16, 2008
SHAIKH ABDUL AZIZ YASIN Vs. SHAIKH ABDUL HAMID YASIN
August 12, 2008
SHAIKH ABDUL AZIZ YASIN Vs. SHAIKH ABDUL HAMID YASIN
September 12, 2008
SHAIKH ABDUL RAHIM @ SK. CHAND S/O SK. NAWAB Vs. STATE OF MAHARASHTRA
March 10, 2008
SHAIKH ABED SHAIKH BABAMIYA Vs. STATE OF MAHARASHTRA
July 30, 2008
SHAIKH BASHIR S/O SK AHMED Vs. MUSTAFA S/O SHAIKH CHAND & ORS
January 31, 2008
SHAIKH HAFIZ SHAIKH HABIB Vs. STATE OF MAHARASHTRA
July 9, 2008
SHAIKH IBRAHIM SHAIKH AHMED Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 10, 2008
SHAIKH KHALILULLAH Vs. SOFIYA LAXMINARAYAN
September 16, 2008
SHAIKH MAHEBOOB S O SK MOOSA Vs. STATE OF MAHARASHTRA
August 29, 2008
SHAIKH MAHEBOOB S/O SHAIKH SAMAD Vs. STATE OF MAHARASHTRA
August 4, 2008
SHAIKH MOHAMMAD MIRAN MOHAMMAD IBRAHIM Vs. STATE OF MAHARASHTRA
January 31, 2008
SHAIKH NABAB SHAIKH ABDUL Vs. BABULAL @ BHIKARIKHA IBRAHIM
August 30, 2008
SHAIKH RAFIK RASHID Vs. PRAMILA KISHOR RENAVIKAR
August 12, 2008
SHAIKH SALEH SHAIKH MAHBOOB Vs. STATE OF MAHARASHTRA
February 6, 2008
SHAIKH SHAFI AHMED KHADARSAB Vs. STATE OF MAHARASHTRA
August 11, 2008
SHAIKH UMAIR S/O SHAIKH IBRAHIM Vs. STATE OF MAHARASHTRA
August 30, 2008
SHAILAJA CHANDRASHEKHAR SANGVIKAR Vs. STATE OF MAHARASHTRA
February 26, 2008
SHAILENDRA MAHENDRA KHARATI Vs. DEPUTY DIRECTOR OF EDUCATION
January 18, 2008
SHAILENDRA SHIKSHAN SANSTHA Vs. KHANDU BHAGWAN KAWADE
August 11, 2008
SHAILESH H KULKARNI Vs. UNION OF INDIA
August 28, 2008
SHAILESH S/O BHOJRAJ RATHOD Vs. STATE OF MAHARASHTRA
April 25, 2008
SHAKEEL AHMED FATEH MOHD SUNDKE Vs. AZIZ AHMED KHAN
June 18, 2008
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February 26, 2008
SHAKTI TRADERS Vs. SHAKTI PRESS LTD
July 29, 2008
SHAKUNTALA W/O DEVANAND WAGHMARE Vs. DEWANAND BABANRAO WAGHMARE
August 29, 2008
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January 24, 2008
SHALIGRAM PARITA KANHAIYALAL PARITA Vs. CENTRAL BUREAU INVESTINGATION
August 19, 2008
SHALIKRAM HUBLAL Vs. STATE OF MAHARASHTRA
February 25, 2008
SHALINI HINDURAO SHINDE Vs. SHIROOR MUNICIPAL COUNSIL
January 29, 2008
SHALINI NUMES MASCARNEHAS AND OTHERS Vs. TREVOR NUNES AND ANOTHER
December 17, 2008
SHAM S/O SOPAN JADHAV Vs. STATE OF MAHARASHTRA
April 21, 2008
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August 8, 2008
SHAM SADASHIVA WAGH Vs. MULEY CONSTRUCTIONS PVT LTD
July 15, 2008
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February 18, 2008
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February 11, 2008
SHAMIM S/O SK HASAN Vs. STATE OF MAHARASHTRA
January 23, 2008
SHAMLATA WD O MANOHAR RAUT Vs. VISHWESHWARA TUKARAM GIRIPUNJE
January 29, 2008
SHAMMI NAGAPAL Vs. SUDHIR NAGAPAL
May 6, 2008
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July 8, 2008
SHAMRAO S/O KRISHNARAO KADU Vs. INDUBAI W/O BABURAO SATPUTE
August 21, 2008
SHAMRAO S/O TUKARAM CHAUDHARI Vs. STATE OF MAHARASHTRA
March 13, 2008
SHAMSHADBHAI BASHIR SAHA FAKIR Vs. STATE OF MAHARASHTRA
November 11, 2008
SHAMSHODDIN SUJAODDIN KHATIB Vs. STATE OF MAHARASHTRA
March 5, 2008
SHAMSHUBEE W/O AZIMYARKHA Vs. MOHD TAYABALI S/O MOHD ALI
April 3, 2008
SHAMSINH S/O NARAYANSINH GAHLOT Vs. STATE OF MAHARASHTRA
August 28, 2008
SHANKAR Vs. RUKHMINIBAI
June 18, 2008
SHANKAR BHAVANJI KAMBLE Vs. STATE OF MAHARASHTRA
April 4, 2008
SHANKAR NAGAR GRUH NIRMAN SAHKARI SANSTHA LTD Vs. PARBATABAI WD O ATMARAM SHENDED
October 23, 2008
SHANKAR NAGAR SQUARE Vs. UNION OF INDIA
February 28, 2008
SHANKAR NAMDEORAO UMREDKAR Vs. EDUCATION OFFICER
August 12, 2008
SHANKAR S/O CHANDRABHAN SONONE Vs. VENUBAI WD/O NAMDEORAO PADOLE
April 28, 2008
SHANKAR S/O GANPAT DHOBE Vs. STATE OF MAHARASHTRA
April 22, 2008
SHANKAR SHIVRAM PATIL Vs. ADDITIONAL COMMISSIONER
November 25, 2008
SHANKARGIR KHEMGIR GOSAVI Vs. BABU CHIMA BHOI
September 4, 2008
SHANKER Vs. STATE OF MAHARASHTRA THROUGH SECRETARY OF HOME DEPARTMENT
May 2, 2008
SHANTA SHANKAR JANGAM Vs. ZILLA PARISHAD SATARA
January 14, 2008
SHANTABAI BHIMA SANGLE Vs. YAMUNABAI WALIBA KEDAR
October 1, 2008
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June 2, 2008
SHANTABAI WD/O NARAYAN BURADE Vs. GOPAL KRISHNA DEOSTAN
April 2, 2008
SHANTARAM GANPAT SAWANT Vs. PRAMOD S/O KASINATHRAO JOSHI
May 30, 2008
SHANTARAM PANDHARI FOTTO Vs. SUKIDO
January 24, 2008
SHANTARAM VITHOBA PATHARE Vs. RAMCHANDRA GANESH CHITALE
October 23, 2008
SHANTI KRISHI SEVA KENDRA Vs. STATE OF MAHARASHTRA
April 11, 2008
SHANTIBAI K VARDHAN Vs. MEERA G PATEL
August 29, 2008
SHANTILAL KALYANJI PANDYA Vs. KANCHANGAURI MAHASHANKAR KHORIDAS
August 28, 2008
SHANTILAL NAGARWAL Vs. UNION OF INDIA
September 19, 2008
SHANTNU KESHAV BANDIWADEKAR Vs. KIRAN KUNDALIK BORKE
August 20, 2008
SHARAD GAJANAN AMBOLE Vs. GAURAMMA KUMARAPPA MEDAR & ORS
August 7, 2008
SHARAD S/O CHANDRABHAN RATHOD Vs. STATE OF MAHARASHTRA
August 11, 2008
SHARAD S/O MANSUKHLAL MUTHA Vs. STATE OF MAHARASHTRA
April 2, 2008
SHARAD S/O PARBAT DAUND Vs. STATE OF MAHARASHTRA
April 30, 2008
SHARAD S/O RAMESH KEDIYA Vs. SURESH S/O GAJANANRAO RAJPURKAR
January 23, 2008
SHARAD VISHNU PATIL Vs. D SHIVANANDHAN
January 25, 2008
SHARAD YASHWANT JOSHI Vs. MOHAMED YUSUF NASIRUDDIN
June 4, 2008
SHARADABAI ANANDRAO DURGULE Vs. RAMCHANDRA MANKU POL
December 3, 2008
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February 13, 2008
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February 6, 2008
SHARDA CONSTRUCTION Vs. AUTHORITY UNDER MINIMUM WAGES ACT 1948 AND REGIONAL LABOUR COMMISSIONER CENTRAL MUMBAI
April 22, 2008
SHARDABEN JASHBHAI PATEL Vs. STATE OF MAHARASHTRA
June 12, 2008
SHARDABEN NARSHIBHAI PATEL Vs. P J THANKAPPAN
January 29, 2008
SHARDADEVI S AGARWAL Vs. AHMED ABDUL GANI
February 16, 2008
SHASHI KAMAT PANAJIKAR Vs. RAMKRISHNA ALIAS SUDIN DHAVLIKAR
January 10, 2008
SHASHI MOHAN S/O SUGANCHAND TAPADIYA Vs. REGIONAL LABOUR COMMISSIONER
August 5, 2008
SHASHIKANT B KULKARNI Vs. PRINCIPAL BPCS COLLEGE OF PHYSICAL EDUCATION
May 5, 2008
SHASHIKANT M SABLE Vs. ADVANI OERLIKON LIMITED
August 29, 2008
SHASHIKANT MITHAILAL SHARMA Vs. STATE OF MAHARASHTRA
April 24, 2008
SHASHIKANT RAMHARI TAMBE Vs. STATE OF MAHARASHTRA
July 16, 2008
SHASHIKANT RAMJIDAS CHAWLA Vs. STATE OF MAHARASHTRA
August 4, 2008
SHAUKATALI YAKUB KHAN Vs. STATE OF MAHARASHTRA
May 23, 2008
SHAYAM RAO Vs. STATE OF MAHARASHTRA
February 13, 2008
SHEETAL SHARAD PAWAR Vs. BANDAPPA BASAPPA BORGE
February 6, 2008
SHEIKH HAROON S/O SK IBRAHIM MUSSALMAN Vs. DAGDABAI W/O MAHAAJI JADHAV
March 11, 2008
SHEIKH NURZAHABI MUNAF Vs. ADDL COMMR AMRAVATI
April 23, 2008
SHEIKH SHAFI S OF O SHAIKH KALU Vs. STATE OF MAHARASHTRA
February 14, 2008
SHEILA PRAKASH KAVLEKAR Vs. JEETENDRA A NAGARSHEKAR
April 17, 2008
SHEKHAR BAJAJ Vs. STATE OF MAHARASHTRA
December 19, 2008
SHEKHAR GUPTA Vs. STATE OF MAHARASHTRA
July 18, 2008
SHEMAROO ENTERTAINMENT PVT. LTD Vs. AFZAL KHAN
August 13, 2008
SHERSING S/O FATHESING PADVI Vs. STATE OF MAHARASHTRA
March 4, 2008
SHESHRAO S O NANA DHAWALE Vs. STATE OF MAHARASHTRA
September 11, 2008
SHESHRAO S/O SANJABRAO KATARE Vs. BAPURAO S/O BABARAO KATARE
May 6, 2008
SHETKARI SAHAKARI SANGH LIMITED Vs. RAMESH @ RAMCHANDRA MORE
April 10, 2008
SHEWALKAR DEVELOPERS PVT LTD Vs. UNION OF INDIA
August 7, 2008
SHIBA HEALTH CARE Vs. M J PHARMACEUTICALS LTD
April 24, 2008
SHIDRAM TIPPANNA GHODAKE, Vs. EXECUTIVE DIRECTOR
March 27, 2008
SHIKSHAN PRASARAK MANDAL Vs. UTTAM HARIBA BHANDRE
March 14, 2008
SHIKSHAN PRASARAK MANDAL Vs. ANANT S/O DIGAMBAR MUNJE & ORS
August 19, 2008
SHIKSHAN PRASARAK MANDAL Vs. SARJERAO RAMCHANDRA JADHAV
March 13, 2008
SHIMA KAUSHAL ALIAS SUSHIMA SHARMA Vs. KETTY D/O LATE JEHANGIR H DHANJIBHOY
April 15, 2008
SHIRDI NAGAR PANCHAYAT Vs. GORDIA BUDGET HOTEL
September 4, 2008
SHIRISH CHINTAMAN CHOGLE Vs. STATE OF MAHARASHTRA AND OTHER
March 28, 2008
SHIRISH S/O PRABHAKAR JATEGAONKAR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
April 2, 2008
SHIRKRISHNA JUGALKISHORE Vs. GOVIND TRIMBAK
November 26, 2008
SHIVADAS DASHARATH JADHAV Vs. STATE OF MAHARASTRA
May 6, 2008
SHIVADHARI KALU SINGH Vs. RUBY MILLS LTD
November 25, 2008
SHIVAJI BANAJI BHAGAT Vs. MAROTI DEWAJI PAWAR
January 30, 2008
SHIVAJI BANAJI BHAGAT Vs. BABURAO SHIVAJI BHAGAT
January 30, 2008
SHIVAJI CHINTAPPA PATIL Vs. STATE OF MAHARASHTRA
August 25, 2008
SHIVAJI DASHRATH KHOT Vs. SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION
June 19, 2008
SHIVAJI DATTU MANG @ NAGARPOLE Vs. GOVINDA SANTU KUMBHAR
June 12, 2008
SHIVAJI DATTU MANG ALIAS NAGARPOLE Vs. KRISHNA T KUMBHAR
June 12, 2008
SHIVAJI GAONKAR Vs. STATE
August 20, 2008
SHIVAJI HIGH SCHOOL Vs. NANDED WAGHALA MUNICIPAL CORPORATION
April 8, 2008
SHIVAJI KISAN GANDUGALE Vs. STATE OF MAHARASHTRA
August 1, 2008
SHIVAJI KRISHNAJI BHALERAO Vs. STATE OF MAHARASHTRA
September 18, 2008
SHIVAJI MARTAND KHOMANE AND ORS Vs. DIAMOND CLOCK MANUFACTURING CO PVT LTD
February 12, 2008
SHIVAJI PARGONDA HULYALKAR Vs. SHRI ANANDRAO CHANDROJI PATIL
March 28, 2008
SHIVAJI S/O GANGADHAR WADAJE Vs. STATE OF MAHARASHTRA
February 25, 2008
SHIVAJI S/O SANJAY EKNATH Vs. STATE OF MAHARASHTRA
February 26, 2008
SHIVAJI S/O SITARAM KHADSE Vs. SUMANBAI DNYANBA BODKHE & ORS
January 24, 2008
SHIVAJI SATUPPA GAVADE PATIL Vs. STATE OF MAHARASHTRA
October 22, 2008
SHIVAJI SHANKAR KONKEWAD Vs. STATE OF MAHARASHTRA
September 25, 2008
SHIVAJI UNIVERSITY Vs. BABASAHEB KESHAVRAO PATIL
April 1, 2008
SHIVAJI VITHALRAO BHIKANE Vs. CHANDRASEN JAGDEVRAO DESHMUKH
March 11, 2008
SHIVAJI VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD AND ORS Vs. STATE OF MAHARASHTRA
April 2, 2008
SHIVAJI YALLAPPA MANE Vs. STATE OF MAHARASHTRA
December 15, 2008
SHIVAJIRAO BALWANTRAO PATIL (KAVEKAR) Vs. UNION OF INDIA & ORS
August 12, 2008
SHIVAJIRAO DATTU BHOSALE Vs. STATE OF MAHARASHTRA
January 22, 2008
SHIVANAND ALIAS SHIVA SHIVSHANKAR Vs. STATE OF MAHARASHTRA
April 29, 2008
SHIVANGI Vs. GREATER BOMBAY COOPERATIVE BANK LTD
January 11, 2008
SHIVAYAY APAYYA MARIHAL Vs. STATE OF GOA
April 2, 2008
SHIVCHANDRA VISHWANATHAPPA KARAKNALE Vs. BALAJI S O MADHAVRAO KARAKNALE
October 16, 2008
SHIVKUMAR Vs. STATE OF MAHARASHTRA
September 24, 2008
SHIVKUMAR MISHRA Vs. STATE OF GOA
August 19, 2008
SHIVKUMAR SUKHDEV WAHURWAGH Vs. DEPUTY INSPECTOR GENERAL
August 22, 2008
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March 12, 2008
SHIVNARAYANA BHONDAPRASAD Vs. SUPERINTENDENT CENTRAL PRISON NAGPUR
July 23, 2008
SHIVNATH RAI HARNARAIN (INDIA) LTD Vs. UNION OF INDIA
February 29, 2008
SHIVPARVATI SAKHAR KARKHANA LTD Vs. JAGANNATH SITARAM SHAHANE
August 5, 2008
SHIVPRASAD S/O SHANKAR LALME Vs. STATE OF MAHARASHTRA
February 14, 2008
SHIVRAJ S/O BABASAHEB SURYAWANSHI Vs. STATE OF MAHARASHTRA
August 28, 2008
SHIVRAM Vs. STATE OF MAHARASHTRA
March 17, 2008
SHIVRAM S/O BABURAO POPLE Vs. STATE OF MAHARASHTRA
February 13, 2008
SHIVSAGAR VEG. RESTAURANT Vs. ASSTT. COMMISSIONER OF INCOME-TAX
November 14, 2008
SHIVSHANAKAR S O UPASRAO NIMBADKAR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY
June 6, 2008
SHOBHA BAJIRAO Vs. TRIRATNA KRIDA
October 17, 2008
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February 5, 2008
SHOBHA W/O JITENDRA AGRAWAL Vs. KESRIMAL GANESHRAM AGRAWAL
February 16, 2008
SHOBHITA RANI KAUSHAL Vs. KETTY JEHANGIR H DHANJIBHOY
April 15, 2008
SHRAMIK MAHASANGH Vs. CIPLA LTD
April 11, 2008
SHRAMIK SENA KHAIRNE Vs. ST THOMAS SOCIETY SANDOR
April 21, 2008
SHRAMIK UTKARSHA SABHA Vs. MAHARASHTRA FILM STAGE AND CULTURAL DEVELOPMENT CORPORATION LIMITED
March 13, 2008
SHRAWAN GOPALRAO WAGHMARE Vs. TUKARAM DAMDUJI BALWIR
January 17, 2008
SHRAWAN SADU SORMALE Vs. STATE OF MAHARASHTRA
April 28, 2008
SHREE HARI CO-OPERATIVE HOUSING SOCIETY LTD Vs. ASHOK PHALKE
January 24, 2008
SHREE HARI CO-OPERATIVE HOUSING SOCIETY LTD Vs. AJITHA MOHAN KUMAR NAIR
January 24, 2008
SHREE RAMDEOBABA SMARAK SARVAJANIK SAMITI Vs. HON BLE PRESIDING OFFICER
January 29, 2008
SHREEJI INVESTMENTS Vs. VIRENDRA JAVERI
January 31, 2008
SHRI ARUN S/O VITHAL SAMUDRE AND ORS Vs. STATE OF MAHARASHTRA
March 5, 2008
SHRI DAYANAND NARVEKAR Vs. SMT. FERMEENA P. KHAUNTE
October 10, 2008
SHRI RAMESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. UNION OF INDIA
September 9, 2008
SHRI SANT GOROBA SHIKSHAN SANSTHA Vs. ANANTRAO KHANDOJI AUTY
January 11, 2008
SHRI SANT SAWTAMALI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
July 24, 2008
SHRI VASANTA S/O SAKHARAMJI SATHAWANE Vs. SUPERINTENDENT OF CENTRAL PRISON
April 21, 2008
SHRICHAND GIRDHARILAL PUNJABI Vs. MUNICIPAL CORPORATION OF GR
April 9, 2008
SHRICHAND GIRIDHAR LAL PUNJABI Vs. MUNICIPAL CORPORATION OF GR MUMBAI
June 12, 2008
SHRIDHAR BAPU BILLE Vs. MADHUKAR BABURAO KATKAR
May 2, 2008
SHRIDHAR DHONDIRAJ KELAPURE Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY
April 21, 2008
SHRIDHAR S/O JANGLUJI KUMBHALKAR Vs. EDUCATION OFFICER
April 25, 2008
SHRIKANT ALIAS BUNTY GAJANAN GONDHALE Vs. STATE OF MAHARASHTRA
September 11, 2008
SHRIKANT JAIN Vs. SECRETARY MINISTERY OF COAL
November 14, 2008
SHRIKANT UTTAMRAO BHUTEKAR Vs. STATE OF MAHARASHTRA
September 19, 2008
SHRIKRISHNA ALIAS PINTYA S O KHANDEL SHINDE Vs. STATE OF MAHARASHTRA
February 1, 2008
SHRIKRISHNA NARAYAN DESHPANDE Vs. NEW AKOT COTTON GINNING AND PRESSING COMPANY LTD
August 21, 2008
SHRIKRISHNA PANDITRAO BAHIRATH Vs. ANGAD SHIVAJI BAHIRATH
August 19, 2008
SHRIKRISHNA RAMRAO PATIL Vs. STATE OF MAHARASHTRA
July 3, 2008
SHRIKRISHNA VIJTANTRI PRASHIKSHIT SUSHIKSHIT BEKAR KAMGAR SAHAKARI SANSTHA LIMITED Vs. STATE OF MAHARASHTRA
January 30, 2008
SHRIMANT S/O RAMCHANDRA AMBAR Vs. STATE OF MAHARASHTRA
August 20, 2008
SHRIMANTIBAI RAMU NARGUDE Vs. BHIMRAO APPA NARGUDE
June 27, 2008
SHRIMATI VITHABAI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
April 15, 2008
SHRINIVASH BACCHULALJI PADIYA Vs. AKOLA JANATA COMMERCIAL CO OPERATIVE BANK LTD
May 6, 2008
SHRIPAD S/O MANOHAR PAITHANKAR Vs. LEARNED JUDGE CO-OPERATIVE COURT
February 25, 2008
SHRIPAD TALAULIKAR Vs. STATE OF MAHARASHTRA
August 4, 2008
SHRIPAT MAHADU PATIL Vs. CHIEF LAND AND SURVEYOR CIDCO LTD
October 24, 2008
SHRIPATI SANTU MANE Vs. GOROBA NIVARTI GHUTUKADE
July 1, 2008
SHRIRAM ANTARAM BURANDE Vs. GRAM PANCHAYAT
April 29, 2008
SHRIRAM GANGARAM BUTE Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
January 29, 2008
SHRIRAM NIWRUTTI MAHALLE Vs. PANNALAL NARAYANDAS TOTALA
March 3, 2008
SHRIRAM TULSHIRAM BALI Vs. KUKAJI
April 23, 2008
SHUBHANGI DILIP KULKARNI Vs. STATE OF MAHARASHTRA
November 20, 2008
SHYAM JAGASHI CHAUHAN Vs. STATE OF MAHARASHTRA
January 28, 2008
SHYAM T NICHANI Vs. BALIRAM C CHAWLA
May 6, 2008
SHYAMJIT MATAPRASAD YADAV Vs. STATE OF MAHARASHTRA
January 22, 2008
SHYAMLAL BIHARILAL PANDEY Vs. RELIANCE INFRASTRUCTURE LTD
December 5, 2008
SHYAMLAL GOVARDHAN LAL Vs. STATE OF GOA
January 17, 2008
SHYAMLAL S/O TOLARAM HOTCHANDANI Vs. STATE OF MAHARASHTRA
August 14, 2008
SHYAMRAO Vs. STATE OF MAHARASHTRA THROUGH THE CONSERVATOR OF FOREST
January 13, 2008
SHYAMRAO KHANDU SONAWANE Vs. STATE OF MAHARASHTRA
June 6, 2008
SHYAMRAO SO NATHUUHUJI WASNIK Vs. STATE OF MAHARASHTRA
February 13, 2008
SHYAMSUNDAR BABU NAIK DESAI Vs. BABAN ANANT NAIK
July 21, 2008
SICOM LTD Vs. PARCA PAPER INDUSTRIES LTD
September 2, 2008
SICOM LTD Vs. UNION OF INDIA
February 16, 2008
SIDDARAM RAMCHANDRA SHINDE Vs. CHIRF ENGINEER
January 21, 2008
SIDDESH ANIL ASHIRAT Vs. STATE OF MAHARASHTRA
September 11, 2008
SIDDESHWAR Vs. H T GURUMURTHY
October 24, 2008
SIDDHAPPA ANDAPPA ANDOLGI Vs. STATE OF MAHARASHTRA
August 28, 2008
SIDDHESHWAR KREEDA MANDAL Vs. UTTAM KISANRAO SHRIKHANDE
June 11, 2008
SIDDHIVINAYAK Vs. BAJEERAO TUKARAM PAWASE
March 28, 2008
SIKANDARSINGH S O KISAN SINGH BAWRI Vs. STATE OF MAHARASHTRA
January 11, 2008
SIMPLEX INFRASTRUCTURES LTD Vs. GOA STATE INFRASTRUCTURAL
July 25, 2008
SIMPLEX PAPER MILLS DIVISION OF THE SIMPLEX MILLS CO LTD Vs. SUKHRAM S/O KUNJAN ACHARYA
August 6, 2008
SINGAPORE AIRLINES LIMITED Vs. QUENTIN RODRIGUES
October 8, 2008
SIRAJ NOOR MOHAMMAD SHEIKH Vs. KALMESHWAR TEXTILES MILLS LTD
August 11, 2008
SITABAI ALIAS SEVANTABAI Vs. STATE OF MAHARASHTRA
February 11, 2008
SITABAI VISHNU SHENVI DESAI Vs. STATE OF MAHARASHTRA
June 6, 2008
SITABAI VISHNU SHENVIDESAI Vs. STATE OF MAHARASHTRA
June 5, 2008
SITARAM BALRAM SURVE Vs. PRABHAKAR VIDYADHAR MORE
February 1, 2008
SITARAM BALU BHOPI Vs. STATE OF MAHARASHTRA
March 14, 2008
SITARAM RAMSUKH YADAV Vs. STATE OF MAHARASHTRA
August 6, 2008
SK ABDUL S/O SK MAHEBOOB Vs. SK LAL S/O SK DAUD
February 16, 2008
SK AMAD SK BANU Vs. STATE OF MAHARASHTRA
December 16, 2008
SK KALANJI S/O SK MOTI Vs. MAHADU S/O BABA RAUT
January 23, 2008
SK NAWAB Vs. STATE OF MAHARASHTRA
March 10, 2008
SKS LOGISTICS I LIMITED Vs. MUMBAI PORT TRUST
October 1, 2008
SMALL GAUGES LTD Vs. V P RAMAIAH
September 5, 2008
SMITA HALARNKAR Vs. MAHENDRA HALARNKAR
August 13, 2008
SMITA N TRIVEDNEE Vs. STATE BANK OF INDIA
October 7, 2008
SMITTA ARUN KASHIKAR Vs. COLLECTOR WARDHA
March 13, 2008
SMT. KAMLA RAMESHCHANDRA SHARMA Vs. MAHARASHTRA RAJYA WAKHAR MAHAMANDAL, PUNE
January 15, 2008
SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS COONQUISTAS Vs. SUDHAKAR SANGUN BHANDARI
June 6, 2008
SOHAIL ASGASR RIZWI Vs. STATE OF MAHARASHTRA
February 21, 2008
SOLID CONTAINERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 29, 2008
SOMA L RAUT Vs. STATE OF GOA
April 7, 2008
SOMAN NAIR Vs. KASHINATH V BADIGER
October 15, 2008
SOMESHWAR S/O SATYAPRAKASH KALSHETTI Vs. STATE OF MAHARASHTRA
April 21, 2008
SOMNATH BHANUDAS MORE Vs. STATE OF MAHARASHTRA
September 29, 2008
SOMNATH CHINTAMAN VASKAR Vs. STATE OF MAHARASHTRA
October 23, 2008
SOMNATH S/O MURLI AKOSKAR Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE
August 28, 2008
SOMNATH SHANKAR NAGARE Vs. STATE OF MAHARASHTRA
January 24, 2008
SOMNATH TULSHIRAM GALANDE Vs. PRESIDING OFFICER IIND LABOUR COURT PUNE
January 31, 2008
SONABAI ALIAS SONAVA Vs. PONDA MUNICIPAL COUNCIL
June 5, 2008
SONABAI KERAPPA KATKAR Vs. MOHAMAD JILANI MOHMAD WAHID SHAIKH
March 27, 2008
SONALI Vs. VIJAY
February 13, 2008
SONALI GOVIND BADHE Vs. STATE OF MAHARASHTRA
August 26, 2008
SONAM FINANCE LEASE CO PVT LTD Vs. VASANTSINGH SHANKAR NARAYANSINGH
March 19, 2008
SONICA D/O SURJIT BANSAL @ SMT SONICA W/O VIKRAM BHARTI Vs. STATE OF MAHARASHTRA
August 1, 2008
SONRAJ BHAVARLAL JAIN Vs. GANPAT CHANDRA VALVI
May 6, 2008
SOPAN Vs. PANDHARI
April 30, 2008
SOPAN VITHAL SHINDE Vs. STATE OF MAHARASHTRA
February 27, 2008
SOU MOTU HIGH COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY GOVT OF MAHARASHTRA
December 18, 2008
SOURABH S/O CHIRKUT RODE Vs. CASTE SCRUTINY COMMITTEE
February 6, 2008
SOW VITTHABAI W/O MADHAVRAO BORDE Vs. MANAGER
February 28, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. CHIEF ENGINEER
August 12, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. VITHAL G KAMAT
December 16, 2008
SPECIAL LAND ACQUISITION OFFICER (N) Vs. MR. MADHUSUDAN SADANAND JOSHI
March 31, 2008
SPECIAL LAND ACQUISITION OFFICER (NORTH GOA), KONKAN RAILWAY CORPORATION LTD AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. SMT MARELIA BARRETO XAVIER (SINCE EXPIRED, REP BY LRS CIDALIA ROSA PAULINA DE LOURDES ALMEIDA BODADE ALIAS CIDALIA BODADE (DAUGHTER) AND HER HUSBAND, NAVIN CHANDRA BODADE ALIAS NAVIN BODADE AND JORGE DO CARMO PEDRO ALMEIDA ALIAS JORGE ALMEIDA (SON))
August 12, 2008
SPIE CAPAG Vs. UNION OF INDIA
August 12, 2008
SREEDHARAN Vs. RAMACHANDRAN PILLAI
June 16, 2008
SRI ENTERPRISES Vs. ANIL GANPAT TATHE
March 18, 2008
STANDARD CHARTERED BANK Vs. INDIAN FINTRADE LTD
November 10, 2008
STANLEK ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 10, 2008
STAR APPARELS PVT LTD Vs. PARAMPREET SINGH BINDRA AND KING BINDRA
August 21, 2008
STATE Vs. ANIL JACOB
August 8, 2008
STATE Vs. ANIL JACOB
July 23, 2008
STATE Vs. SELVOM ATHISAVEM
October 22, 2008
STATE Vs. JOHN DSOUZA, S/O ANTONIO DSOUZA
November 25, 2008
STATE BANK OF INDIA Vs. GOMANTAK MAZDOOR SANGH
April 25, 2008
STATE BANK OF INDORE Vs. MANOJ TRADING SYNDICATE
February 21, 2008
STATE GOVERNMENT OF MAHARASHTRA Vs. BAMA CHANDAR BHAGAT
March 7, 2008
STATE OF GOA Vs. G K SALELKAR
August 5, 2008
STATE OF GOA Vs. GOPAL BABURAO GAUDO
August 6, 2008
STATE OF GOA Vs. PANCRACIO LUIS
June 11, 2008
STATE OF GOA Vs. MARIA CAETANA BRAGANZA
June 10, 2008
STATE OF GOA Vs. ALVARO MOUSINHO A
June 12, 2008
STATE OF GOA Vs. UNION OR INDIA
June 17, 2008
STATE OF GOA Vs. CHINNA NACHIMUTHU CONSTRUCTIONS ENGINEERS AND CONTRACTORS
July 3, 2008
STATE OF GOA Vs. C V NAIK
September 12, 2008
STATE OF GOA Vs. MENINA FRENANDES
November 28, 2008
STATE OF GOA Vs. MARIA ALIAS MARY MASCARENHAS
December 1, 2008
STATE OF GOA Vs. CHINNA NACHIMUTHU CONSTRUCTIONS
June 3, 2008
STATE OF GOA Vs. N S NAYAK
June 3, 2008
STATE OF GOA Vs. SUMATI YESHWANT NAIK
June 6, 2008
STATE OF GOA Vs. VITHAL S NAIK
November 12, 2008
STATE OF GOA Vs. GEORGE GOES
November 27, 2008
STATE OF GOA Vs. RANI CONSTRUCTIONS PVT LTD
July 2, 2008
STATE OF GOA THROUGH THE LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF MOROMBI-O-PIQUENO REPRESENTED BY ANTONIO D OLIVEIRA, ATTORNEY OF APPLICANT
August 5, 2008
STATE OF GOA, EXECUTIVE ENGINEER, WORKS DIVISION VIII, T I P, IRRIGATION DEPARTMENT Vs. RANI CONSTRUCTIONS PVT LTD
July 1, 2008
STATE OF GOA, LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER, WORKS DIVISION VI, PUBLIC WORKS DEPARTMENT Vs. THEREZA GZORIO SALDANHA
November 11, 2008
STATE OF MAHARASHTRA Vs. SITARAM S/O SADASHIV GAIKWAD
August 5, 2008
STATE OF MAHARASHTRA Vs. MAHADEO S/O VISHWANATH URKUDE
August 11, 2008
STATE OF MAHARASHTRA Vs. RAMCHANDRA DIGAMBAR PATIL & ORS
August 11, 2008
STATE OF MAHARASHTRA Vs. PADMAKAR BANSIDHAR HAZARE
August 7, 2008
STATE OF MAHARASHTRA Vs. GHANSHYAM KESHAVPRASAD TIWARI
August 20, 2008
STATE OF MAHARASHTRA Vs. RAJKUMAR CHANDRAKANT MHATRE
June 4, 2008
STATE OF MAHARASHTRA Vs. RAJU ALIAS RAJKUMAR BANSILAL KURIL
June 2, 2008
STATE OF MAHARASHTRA Vs. SANTARAM MAHADU PINGLE
May 2, 2008
STATE OF MAHARASHTRA Vs. HARISH RAMANNA SHETTY
May 5, 2008
STATE OF MAHARASHTRA Vs. DATTARAYA SHANKRA DIWAKAR
May 2, 2008
STATE OF MAHARASHTRA Vs. VITHAL DUDHARAM POGALE
April 22, 2008
STATE OF MAHARASHTRA Vs. KERU BABAN
April 10, 2008
STATE OF MAHARASHTRA Vs. ANWAR NIZAMUDDIN SHAIKH
April 10, 2008
STATE OF MAHARASHTRA Vs. BHAGYASHREE RAJENDRA BAGADE
April 1, 2008
STATE OF MAHARASHTRA Vs. ARVIND DATTATRAY LONDHE
June 24, 2008
STATE OF MAHARASHTRA Vs. BALASO YASHWANT OLEKAR
June 3, 2008
STATE OF MAHARASHTRA Vs. DRAUPADI PARPIYANI
April 21, 2008
STATE OF MAHARASHTRA Vs. FARUQ IMAM SAYYAD
June 17, 2008
STATE OF MAHARASHTRA Vs. PRAMODKUMAR DAMODHAR WANI
March 26, 2008
STATE OF MAHARASHTRA Vs. PUNJA TRAMBAK LAHAMAGE
March 27, 2008
STATE OF MAHARASHTRA Vs. WALCHANDNAGAR INDUSTRIES LTD
November 19, 2008
STATE OF MAHARASHTRA Vs. ASHOK NARAYAN DESHMUKH
December 4, 2008
STATE OF MAHARASHTRA Vs. YASHWANT ALIAS MANOHAR RUSHI KODAPE
December 11, 2008
STATE OF MAHARASHTRA Vs. AMBYAKALYA
November 11, 2008
STATE OF MAHARASHTRA Vs. BHASKAR NAMDEO WAGH
October 23, 2008
STATE OF MAHARASHTRA Vs. MANIK MOHAN GAIKWAD
November 26, 2008
STATE OF MAHARASHTRA Vs. VIJAY DORASWAMI PILLE
January 8, 2008
STATE OF MAHARASHTRA Vs. ANIL EKNATH KHARAT MOTICHANDNAGAR
February 12, 2008
STATE OF MAHARASHTRA Vs. DEEPTI ANIL DEVASTHALI AND LEENA ANIL DEVASTHALI
October 15, 2008
STATE OF MAHARASHTRA Vs. DNYANESHWAR KISANRAO PHADTARE
October 8, 2008
STATE OF MAHARASHTRA Vs. RAJKUMAR BASANTANI
October 1, 2008
STATE OF MAHARASHTRA Vs. MALLIKARJUN
September 30, 2008
STATE OF MAHARASHTRA Vs. VISHRAM KUNDALIK
September 30, 2008
STATE OF MAHARASHTRA Vs. BHAUSAHEB EKANTH PAWAR
September 16, 2008
STATE OF MAHARASHTRA Vs. SADASHIV GANPAT AVHAD
January 31, 2008
STATE OF MAHARASHTRA Vs. S P KALAMKAR
January 31, 2008
STATE OF MAHARASHTRA Vs. USHA SHIRISH KHANDWALA
January 28, 2008
STATE OF MAHARASHTRA Vs. GULAM NABI SK MAHEBOOB
February 4, 2008
STATE OF MAHARASHTRA Vs. SUBHASH HARIBHAU BAGALE
February 5, 2008
STATE OF MAHARASHTRA Vs. SAHADU ABA SHETE
September 25, 2008
STATE OF MAHARASHTRA Vs. PRAMOD SAHEBRAO
September 22, 2008
STATE OF MAHARASHTRA Vs. MADAN S O VITHALRAO NAIKNAWARE
September 9, 2008
STATE OF MAHARASHTRA Vs. VALU YESU SURYAVANSHI NHAVI
January 17, 2008
STATE OF MAHARASHTRA Vs. DNYANESHWAR HARIBABU KULAL
January 11, 2008
STATE OF MAHARASHTRA Vs. HARESH MOHANDAS RAJPUT
January 11, 2008
STATE OF MAHARASHTRA Vs. RAMANATH
January 5, 2008
STATE OF MAHARASHTRA Vs. SHAIKH SATTAR SHAIKH EBRAHIM
January 14, 2008
STATE OF MAHARASHTRA Vs. PARMESHWAR GURUBASAPPA LAKANSEHETTI
July 1, 2008
STATE OF MAHARASHTRA Vs. RAMCHANDRA SUDAM INGALE
July 1, 2008
STATE OF MAHARASHTRA Vs. VITHU KALYA GOVARI
June 26, 2008
STATE OF MAHARASHTRA Vs. SHANKAR S O KRISANRAO KHADE
June 27, 2008
STATE OF MAHARASHTRA Vs. GOPALKRISHNA N GAGGAR
June 30, 2008
STATE OF MAHARASHTRA Vs. SANJAY APPARAO RAUT
July 16, 2008
STATE OF MAHARASHTRA Vs. MADHU SONYA PAWARA
July 11, 2008
STATE OF MAHARASHTRA Vs. NIVRUNI TUKARAM BHAGWAT
June 12, 2008
STATE OF MAHARASHTRA Vs. PRAKASH VASUDEO DEODHAR
June 12, 2008
STATE OF MAHARASHTRA Vs. RAMPAL RAMAVATAR SAHU
June 10, 2008
STATE OF MAHARASHTRA Vs. VIJAY BHIKAJI KARPE
June 18, 2008
STATE OF MAHARASHTRA Vs. KALPAK BHASKAR
June 18, 2008
STATE OF MAHARASHTRA Vs. PRASHANT SUBRAO MANGAONKAR
June 17, 2008
STATE OF MAHARASHTRA Vs. PARVATIBAI VITTHAL HUDAR
June 19, 2008
STATE OF MAHARASHTRA Vs. NAVNATH EKNATH JAIGUDE
June 19, 2008
STATE OF MAHARASHTRA Vs. NARAYAN BABARAO LONIKAR
June 25, 2008
STATE OF MAHARASHTRA Vs. HARSINGH BAHUSINGH SABLE
June 25, 2008
STATE OF MAHARASHTRA Vs. DILIP S O NATHMAL CHORDIYA
June 24, 2008
STATE OF MAHARASHTRA Vs. MOHAMMAD ANEES ABDUL RASHID
August 4, 2008
STATE OF MAHARASHTRA Vs. ASHOK LAXMAN WANI
July 31, 2008
STATE OF MAHARASHTRA Vs. PANDURANG SITARAM JADHAV
July 31, 2008
STATE OF MAHARASHTRA Vs. UTTAM NANDRAM SOMWANSHI
July 22, 2008
STATE OF MAHARASHTRA Vs. JOSE CAESAR D'SOUZA
August 11, 2008
STATE OF MAHARASHTRA Vs. MAHESH KANHAIYALAL NARAYANI
January 9, 2008
STATE OF MAHARASHTRA Vs. ASHOK NARAYAN DESHMUKH
December 2, 2008
STATE OF MAHARASHTRA Vs. KASHINATH NATHU KATKARI
March 7, 2008
STATE OF MAHARASHTRA Vs. SHANKAR TUKARAM MADHAVI
March 4, 2008
STATE OF MAHARASHTRA Vs. M G DINGANKAR
March 4, 2008
STATE OF MAHARASHTRA Vs. BHASKAR D SANAP
March 13, 2008
STATE OF MAHARASHTRA Vs. KRISHNA RAGHUNATH PATIL
March 18, 2008
STATE OF MAHARASHTRA Vs. GOVIND NARHAR EVLEKAR
March 14, 2008
STATE OF MAHARASHTRA Vs. PANDIT BHIKA JADHAV
March 27, 2008
STATE OF MAHARASHTRA Vs. BHASKARRAY K DHOLAKIA
April 8, 2008
STATE OF MAHARASHTRA Vs. MOHOMAD AHMED MEHFOOZ
April 8, 2008
STATE OF MAHARASHTRA Vs. NALINI C PATHAK
April 8, 2008
STATE OF MAHARASHTRA Vs. SULBHA RAMESH DESHMUKH
April 8, 2008
STATE OF MAHARASHTRA Vs. SHANTABAI PURUSHOTTAM ZOPE
April 8, 2008
STATE OF MAHARASHTRA Vs. VIMALABAI BHALCHANDRA LELE
April 8, 2008
STATE OF MAHARASHTRA Vs. RAGHO JANU CHIMANE
April 3, 2008
STATE OF MAHARASHTRA Vs. ARVIND DAMODAR DODE
April 10, 2008
STATE OF MAHARASHTRA Vs. BALKRISHNA HARI SANAP
April 10, 2008
STATE OF MAHARASHTRA Vs. RAGHUNATH GANPAT DHAIGUDE
April 7, 2008
STATE OF MAHARASHTRA Vs. VITHAL GANU PATIL
April 8, 2008
STATE OF MAHARASHTRA Vs. R J MAJITHIA
April 9, 2008
STATE OF MAHARASHTRA Vs. RAMESHCHANDRA LALLUBHAI PARMAR
April 15, 2008
STATE OF MAHARASHTRA Vs. BHIMRAO CHAMPATRAO DESHMUKH
April 16, 2008
STATE OF MAHARASHTRA Vs. UTTAM GOBAJI JATTE
April 16, 2008
STATE OF MAHARASHTRA Vs. SUKHDEO MOHANAJI GORPADE
April 15, 2008
STATE OF MAHARASHTRA Vs. VITHU DAMA KADU
April 10, 2008
STATE OF MAHARASHTRA Vs. MAHADU RAMCHANDRA DHAGAR
April 10, 2008
STATE OF MAHARASHTRA Vs. GAUTAMCHAND
December 19, 2008
STATE OF MAHARASHTRA Vs. KANA NAGU MHATRE
February 12, 2008
STATE OF MAHARASHTRA Vs. VISHNU CHANDRAHARSHA PATIL & ORS
August 26, 2008
STATE OF MAHARASHTRA Vs. PRADEEP NARAYANRAO KULKARNI
August 26, 2008
STATE OF MAHARASHTRA Vs. AMIRKHAN JAMALKHAN PATHAN
August 26, 2008
STATE OF MAHARASHTRA Vs. ARJUN RAMBHAU KARLE
August 26, 2008
STATE OF MAHARASHTRA Vs. DEVIDAS S/O SHAMRAO MATKAR TALATHI
August 26, 2008
STATE OF MAHARASHTRA Vs. PANDHARINATH BABU PATIL
August 27, 2008
STATE OF MAHARASHTRA Vs. SAINATH S/O KONDIBA KLAHALE
August 29, 2008
STATE OF MAHARASHTRA Vs. KU FARJANA SHAIKH EBRAHIM
January 14, 2008
STATE OF MAHARASHTRA Vs. MALHARI S/O SAKHA CHANDANSHIVE
January 28, 2008
STATE OF MAHARASHTRA Vs. JANU HALYA BHINGARKAR
January 16, 2008
STATE OF MAHARASHTRA Vs. MATHIBAI DHARMA PHADKE
January 15, 2008
STATE OF MAHARASHTRA Vs. KESHAV DAYARAM MHATRE
January 15, 2008
STATE OF MAHARASHTRA Vs. ANANT BABU MHATRE
January 15, 2008
STATE OF MAHARASHTRA Vs. KAMALAKAR SHANKAR PAVANEKAR
January 15, 2008
STATE OF MAHARASHTRA Vs. NAMDEO BHANURAO POTHODE
January 21, 2008
STATE OF MAHARASHTRA Vs. CHIMAJIS/O RAKHMAJI DHEMRE
August 1, 2008
STATE OF MAHARASHTRA Vs. V J KUDALKAR
August 4, 2008
STATE OF MAHARASHTRA Vs. NANASO VITHAL DESAI
April 30, 2008
STATE OF MAHARASHTRA Vs. SULTAN GAFOOR SHAIKH
April 30, 2008
STATE OF MAHARASHTRA Vs. DILIP YADAV PINGLE
May 2, 2008
STATE OF MAHARASHTRA Vs. TULSHIRAM JANUJI
April 28, 2008
STATE OF MAHARASHTRA Vs. SHARAD SHANKAR TAMHANE
April 24, 2008
STATE OF MAHARASHTRA Vs. SHAKUNTALABAI BABURAO CHINDHE
April 24, 2008
STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY Vs. OMPRAKASH GHANSHYAMDAS
December 18, 2008
STATE OF MAHARASHTRA THROUGH THE SPECIAL LAND ACQUISITION OFFICER Vs. SHARDABAI GANESH OZE
August 25, 2008
STATE OF MAHARASTRA Vs. NAYANKUMAR SHIVAPPA WAGHMARE
February 6, 2008
STATE OF MAHARSASHTRA Vs. LAXMIBAI VITHAL WAGH
January 17, 2008
STATE THROUGH P I ATTACHED TO QUEPEM POLICE STATION Vs. AGNEL D B COSTA
August 25, 2008
STEEL AUTHORITY OF INDIA LTD Vs. A ONE HANDLING AGENCY
August 12, 2008
STEEL CASTINGS PVT LTD Vs. VASANTHA KUNDLIK KUMBHARE
February 14, 2008
STELLAR INDUSTRIES Vs. INTERNATIONAL COMBUSTION INDIA LTD
September 26, 2008
SUB-DIVISIONAL ENGINEER Vs. SARANG MAROTRAO GURNULE
March 19, 2008
SUB-DIVISIONAL OFFICER Vs. GANESH SAKHARAM KOKATE
June 26, 2008
SUBHADRA DAYASHANKERLAL Vs. RAMDEO BHAIRO YADAV
April 1, 2008
SUBHADRABAI HIRALAL GAWALI Vs. SK AMAD SK SAMSHU MUSALMAN
March 27, 2008
SUBHASH Vs. STATE OF MAHARASHTRA
September 9, 2008
SUBHASH Vs. ADDITIONAL COMMISSIONER
August 13, 2008
SUBHASH AVCHIT SURYAWANSHI Vs. STATE OF MAHARASHTRA
March 14, 2008
SUBHASH BABU PATIL Vs. STATE OF MAHARASHTRA
June 12, 2008
SUBHASH BALLU RATHOD Vs. STATE OF MAHARASHTRA
February 5, 2008
SUBHASH PRATAPRAO PAWAR Vs. STATE OF MAHARASHTRA
December 8, 2008
SUBHASH RATANLAL Vs. NASEEM BEGUM
December 16, 2008
SUBHASH S/O AMBADAS NILGIRWAR Vs. SHIVKUKAR S/O ANANDRAO NILGIRWAR
August 14, 2008
SUBHASH S/O KANHAIYALAL BAKLIWAL Vs. MUNICIPAL COUNCIL
March 5, 2008
SUBHASH S/O PUNJAJI UBALE Vs. STATE OF MAHARASHTRA
August 1, 2008
SUBHASH S/O SHRIRANG YADAV Vs. UNION OF INDIA
August 20, 2008
SUBHASH SAMAL Vs. STATE OF GOA
October 13, 2008
SUBHASH SHIVAPPA KUMBAR Vs. STATE OF MAHARASHTRA
March 14, 2008
SUBHASHCHANDRA MISHRA Vs. STATE OF MAHARASHTRA
April 22, 2008
SUBHASHCHANDRA TULSHIRAM SAHU Vs. GENERAL MANAGER SYNDICATE BANK
November 24, 2008
SUBHASHKUMAR GULABCHAND GELADA Vs. ADDITIONAL COLLECTOR
April 29, 2008
SUDAM MANGU PATIL Vs. SINDURNI SAHAKARI KHAREDI VIKRI VA GINNING PRESSING SOCIETY LTD
February 5, 2008
SUDAM S OF O NARAYAN KOSARE Vs. STATE OF MAHARASHTRA
January 25, 2008
SUDAM SHANKAR JADHAV Vs. SUJATA @ JANTA SUDAM JADHAV
February 6, 2008
SUDESH BARIKRAO ATHWALE Vs. STATE OF MAHARASHTRA
April 21, 2008
SUDHA BALASAHEB JANGAM Vs. VIDYA SANJAY PATIL
January 15, 2008
SUDHA WD/O DNYANESHWAR CHANDANKHEDE Vs. GRAM PANCHAYAT, ARMORI
April 15, 2008
SUDHAKAR ANANTRAO DHUMANE Vs. SUBHASH KONDANNAJI KATKAMWAR
April 21, 2008
SUDHAKAR HARI JADHAV Vs. STATE OF MAHARASHTRA
February 15, 2008
SUDHAKAR SANDUJI GANDHILE Vs. NAGPUR MUNICIPAL CORPORATION
August 26, 2008
SUDHAKAR SON OF LAXMAN MENGHARE AND ORS Vs. ASSISTANT REGISTRAR
April 16, 2008
SUDHIR ACCHUTRAO DESHMUKH Vs. MANMANDIR NAGARI
April 25, 2008
SUDHIR TUKARAM CHAVAN Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
August 29, 2008
SUGANDHA SURESH PATIL Vs. ASSISTANT REGISTRAR
November 17, 2008
SUGRABEE Vs. MUBARAK MEHBOOD PATHAN
December 11, 2008
SUHAS BHAND Vs. STATE OF MAHARASHTRA
August 18, 2008
SUHAS SIRSAT Vs. DEVENDRA T DHAVJEKAR
October 3, 2008
SUHASH ANANT KULKARNI Vs. SPCIES AND OIL SEEDS EXCHANGE
March 18, 2008
SUHASH VISHWANATH KOLAPKAR Vs. ASSISTANT COLLECTOR AHMEDNAGAR AT AHMEDNAGAR
July 17, 2008
SUHASINI D/O HARIHAR Vs. STATE OF MAHARASHTRA
February 26, 2008
SUHASINI GOPINATH DADKAR Vs. RABHAJI GANGARAM NAIKWADI
June 30, 2008
SUJNATA ASHOK Vs. SUDHIR P BHADRI
July 21, 2008
SUKHRAJ B NAHAR Vs. STATE OF MAHARASHTRA
January 24, 2008
SULOCHANA WIFE OF BHAGWAT KHATI Vs. PRABHAKAR SON OF NANAJI KALE
August 8, 2008
SULTAN KAMRUDDIN DHARANI Vs. UNION OF INDIA
September 19, 2008
SUMAN BALKRISHNA Vs. ALAKA SURESH ZODAGE
June 13, 2008
SUMAN KANHAIYYALAL Vs. KRANTIBALA VASANT KONDALKAR
March 10, 2008
SUMAN LAHANU WAKCHAURE Vs. STATE OF MAHARASHTRA
August 12, 2008
SUMAN V JAIN Vs. MARWADI SAMMELAN
July 4, 2008
SUMANBAI BHAURAO SHINDE Vs. MARATHWADA AGRICULTURAL UNIVERSITY
February 8, 2008
SUMANT S/O SHAMRAO PUSTOLE Vs. DEPUTY DIRECTOR
August 21, 2008
SUMATIBAI ANANDRAO Vs. PUNAMCHAND P LOHADE
December 2, 2008
SUMATIBAI W/O RANGANATHRAO KULKARNI Vs. RAJENDRA S/O ACHUTRAO FUTANE
August 12, 2008
SUMEYANFREEM SHAIKH VAZIR Vs. STATE OF MAHARASHTRA
July 16, 2008
SUMIKIN BUSSAN INTERNATIONAL HONG KONG LTD Vs. KING SHING ENTERPRIES LTD
February 13, 2008
SUMITRA MADHAV SHETE Vs. NIRMALA GANGADHAR DANDE
September 30, 2008
SUN INDUSTRIES Vs. SHARDA SYNTHETICS P. LTD.
August 14, 2008
SUNDARABAI W/O BALU GOTAD Vs. BADRUDDIN DADASAHEB MURSAL
September 10, 2008
SUNDARLAL LAXMAN MAHYAVANSHI Vs. N T C MN LTD
February 14, 2008
SUNDARSONS Vs. STATE OF MAHARASHTRA
June 26, 2008
SUNEETA G MHATRE Vs. COMMISSIONER KALYAN DOMBIVALI MUNICIPAL CORPORATION KALYAN
October 18, 2008
SUNFLAG IRON AND STEEL COMPANY LTD Vs. STATE OF MAHARASHTRA
October 20, 2008
SUNFLAG IRON AND STEEL MAZDOOR SABHA Vs. MEMBER INDUSTRIAL COURT NAGPUR
December 10, 2008
SUNIL BHAGWAN BHENDE Vs. STATE OF MAHARASHTRA
October 10, 2008
SUNIL EKNATH PATIL ALIAS CHAUDHARY Vs. STATE OF MAHARASHTRA
March 31, 2008
SUNIL INGLE Vs. ZILLA PARISHAD
December 18, 2008
SUNIL KILLEKAR Vs. STATE
April 23, 2008
SUNIL LAKHOTAI Vs. PRATIMA LAKHOTAI
October 23, 2008
SUNIL NAGNATH GITE Vs. STATE OF MAHARASHTRA
May 5, 2008
SUNIL RAMCHANDRA Vs. STATE OF MAHARASHTRA
December 10, 2008
SUNIL RAMESHCHANDRA KEDIA Vs. STATE OF MAHARASHTRA
December 2, 2008
SUNIL S/O GULABRAO MANATKAR Vs. KISHOR NARAYANRAO AWARE
April 21, 2008
SUNIL S/O HARIBHAU PANDIT Vs. STATE OF MAHARASHTRA
August 20, 2008
SUNIL S/O LAXMANRAO SHANE Vs. STATE OF MAHARASHTRA
August 13, 2008
SUNIL S/O RAGHUNATH NIMSARKAR AND ORS Vs. ZILLA PARISHAD
August 21, 2008
SUNIL ZIBALJI NARNAWARE Vs. PUNDLIK RAMAJI GURUMUKHI
February 11, 2008
SUNITA Vs. STATE OF MAHARASHTRA
July 25, 2008
SUNITA @ NALU W/O SATISH BAGHEL Vs. STATE OF MAHARASHTRA
August 27, 2008
SUNITA D/O PRABHUAPPA BAVAGE Vs. VISHWESHWAR SHIKSHAN PRASARAK MANDAL
April 1, 2008
SUNITA JAIPRAKASH KUKADE Vs. VASANT NAGRI SAHAKARI PAT SANSTHA MARYADIT AKOT
April 24, 2008
SUNITA KARBOTKAR Vs. SATISH RAJARAM NACHINOLKAR
September 12, 2008
SUNITA MAHADEO ATHAWALE Vs. BHARAT SANCHAR NIGAM LTD
October 23, 2008
SUNITA MAHESH SURYAWANSHI Vs. STATE OF MAHARASHTRA
August 21, 2008
SUNITA RAJESH SAINI Vs. STATE OF MAHARASHTRA
March 4, 2008
SUNITA RAJWANI Vs. STATE OF MAHARASHTRA
November 17, 2008
SUNITA TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
March 4, 2008
SUNITA W O MAHESH SURYAWANSHI Vs. STATE OF MAHARASHTRA
August 14, 2008
SUNITA W/O SANJAY SHINDE Vs. FAKIR S/O MASOOD MUJAWAR
April 22, 2008
SUNNY KAMALSINGH MATHUR Vs. OFFICE OF COMMISSIONER OF POLICE FOR MUMBAI
October 14, 2008
SUPER MAX INTERNATIONAL PVT LTD Vs. STATE OF MAHARASHTRA
October 14, 2008
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January 25, 2008
SUPREME QUALITY TEXTILE PROCESSORS PRIVATE LIMITED Vs. COMMISSIONER
February 4, 2008
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January 9, 2008
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January 25, 2008
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June 12, 2008
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April 1, 2008
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February 6, 2008
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March 3, 2008
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March 5, 2008
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January 31, 2008
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August 27, 2008
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September 9, 2008
SURESH Vs. STATE OF MAHARASHTRA
September 30, 2008
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November 28, 2008
SURESH Vs. STATE OF MAHARASHTRA
December 5, 2008
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July 31, 2008
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August 27, 2008
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December 3, 2008
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February 28, 2008
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July 31, 2008
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March 13, 2008
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June 2, 2008
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February 7, 2008
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April 8, 2008
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January 30, 2008
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January 14, 2008
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March 18, 2008
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June 6, 2008
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August 21, 2008
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May 2, 2008
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June 25, 2008
SURESH PANDHARINATH MAHAJAN Vs. COLLECTOR
August 14, 2008
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January 29, 2008
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October 20, 2008
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February 13, 2008
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August 27, 2008
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June 11, 2008
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April 17, 2008
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July 30, 2008
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August 13, 2008
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June 25, 2008
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December 17, 2008
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November 17, 2008
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February 18, 2008
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January 28, 2008
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July 25, 2008
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February 8, 2008
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July 10, 2008
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September 18, 2008
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April 17, 2008
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October 21, 2008
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July 10, 2008
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August 27, 2008
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December 2, 2008
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September 10, 2008
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August 7, 2008
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March 12, 2008
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March 25, 2008
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February 28, 2008
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January 24, 2008
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March 18, 2008
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October 7, 2008
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July 25, 2008
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December 19, 2008
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October 7, 2008
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April 29, 2008
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November 19, 2008
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August 27, 2008
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April 7, 2008
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October 16, 2008
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August 27, 2008
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August 26, 2008
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February 7, 2008
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February 13, 2008
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July 9, 2008
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June 16, 2008
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August 14, 2008
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March 17, 2008
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August 4, 2008
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June 30, 2008
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March 10, 2008
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April 11, 2008
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February 18, 2008
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September 10, 2008
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July 16, 2008
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April 1, 2008
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February 20, 2008
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May 5, 2008
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April 21, 2008
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July 16, 2008
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January 11, 2008
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January 11, 2008
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November 18, 2008
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April 16, 2008
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November 17, 2008
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March 14, 2008
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February 16, 2008
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February 5, 2008
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March 26, 2008
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August 29, 2008
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July 24, 2008
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April 24, 2008
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November 11, 2008
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April 23, 2008
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April 9, 2008
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February 8, 2008
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August 21, 2008
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December 16, 2008
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March 25, 2008
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August 27, 2008
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January 30, 2008
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July 14, 2008
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February 6, 2008
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June 25, 2008
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March 17, 2008
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April 9, 2008
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October 1, 2008
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April 24, 2008
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October 24, 2008
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February 12, 2008
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February 14, 2008
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September 16, 2008
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January 25, 2008
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January 22, 2008
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May 5, 2008
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August 6, 2008
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August 27, 2008
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July 7, 2008
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August 7, 2008
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September 9, 2008
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December 18, 2008
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July 23, 2008
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February 7, 2008
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January 17, 2008
UCO BANK Vs. KANJI MANJI KOTHARI AND CO
February 12, 2008
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August 20, 2008
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October 20, 2008
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July 29, 2008
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August 26, 2008
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February 1, 2008
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August 14, 2008
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April 29, 2008
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January 30, 2008
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September 15, 2008
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February 26, 2008
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July 7, 2008
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July 1, 2008
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April 25, 2008
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May 5, 2008
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October 15, 2008
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October 24, 2008
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March 18, 2008
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March 27, 2008
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July 7, 2008
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July 7, 2008
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July 4, 2008
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February 20, 2008
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August 6, 2008
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April 25, 2008
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August 13, 2008
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February 22, 2008
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March 24, 2008
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April 10, 2008
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August 7, 2008
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January 25, 2008
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January 30, 2008
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November 20, 2008
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April 25, 2008
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February 22, 2008
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February 26, 2008
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February 27, 2008
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December 18, 2008
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February 22, 2008
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September 11, 2008
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January 22, 2008
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April 21, 2008
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April 22, 2008
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March 12, 2008
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February 18, 2008
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October 6, 2008
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February 21, 2008
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April 8, 2008
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September 29, 2008
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September 19, 2008
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August 4, 2008
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July 24, 2008
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April 29, 2008
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August 4, 2008
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January 17, 2008
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February 22, 2008
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April 2, 2008
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September 5, 2008
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January 18, 2008
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July 28, 2008
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November 14, 2008
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March 31, 2008
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September 12, 2008
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February 1, 2008
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October 23, 2008
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April 30, 2008
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April 10, 2008
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April 18, 2008
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August 5, 2008
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August 13, 2008
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January 30, 2008
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July 30, 2008
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October 7, 2008
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August 29, 2008
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October 7, 2008
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April 15, 2008
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April 1, 2008
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September 16, 2008
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September 23, 2008
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October 8, 2008
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April 7, 2008
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June 4, 2008
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August 12, 2008
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December 17, 2008
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February 13, 2008
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August 27, 2008
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March 3, 2008
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March 18, 2008
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March 7, 2008
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August 4, 2008
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July 16, 2008
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July 2, 2008
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November 14, 2008
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April 4, 2008
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March 13, 2008
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October 10, 2008
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March 12, 2008
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September 5, 2008
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January 17, 2008
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August 26, 2008
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November 25, 2008
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April 2, 2008
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April 3, 2008
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April 28, 2008
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January 30, 2008
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October 15, 2008
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September 9, 2008
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February 26, 2008
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March 18, 2008
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August 25, 2008
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March 27, 2008
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April 10, 2008
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April 4, 2008
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August 7, 2008
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April 10, 2008
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January 24, 2008
VASUDEO ANANDA ZAMBRE Vs. RAMRAO GOPALRAO ZANAK EDUCATION SOCIETY
February 6, 2008
VASUDEV ALIAS VIKAS Vs. STATE OF MAHARASHTRA
February 14, 2008
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February 6, 2008
VASUDHA GORAKHNATH MANDVILKAR Vs. CITY AND INDUST RIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
April 17, 2008
VATCHHALABAI WD/O SADASHIVRAO GODSHELWAR Vs. SHANKARRAO S/O ABAJI POTWAR
August 28, 2008
VATSALABAI MANIKRAO GHOGARE Vs. STATE OF MAHARASHTRA
August 11, 2008
VED PRAKASH MALHOTRA Vs. STATE OF MAHARASHTRA
August 6, 2008
VED TEXTILES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 28, 2008
VEERUMAL DULARAM NAINWANI ALIAS SUNDER Vs. INTELLIGENCE OFFICER NCB
December 2, 2008
VENCTEXA X SINAI SUCTANCAR Vs. COLLECTOR
September 17, 2008
VENKAT Vs. KASHIBAI
March 18, 2008
VENKAT S/O MADHAVRAO BHOSALE Vs. STATE OF MAHARASHTRA
February 21, 2008
VENKAT S/O RANGARAO DHUMAL Vs. STATE ELECTION COMMISSIONER & ORS
August 12, 2008
VENKATESH K PATIL Vs. STATE OF GOA
August 21, 2008
VENKATRAO S/O NAGURAO CHEWALE Vs. RAMNATH S/O NIVRUTTI CHEWALE
April 1, 2008
VENKATRAO S/O NARHARRAO KULKARNI Vs. DEPUTY CHARITY COMMISSIONER
August 14, 2008
VENUBAI WASUDEO RAMBHAD Vs. NARAYAN LAXMAN RAMBHAD
January 18, 2008
VIASHANAVDEVI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
August 28, 2008
VICE CHANCELLOR Vs. GITABAI MAHADEO AMARALE
January 28, 2008
VICE-CHANCELLOR Vs. SHANTABAI GENABA CHIVE
August 8, 2008
VICKY Vs. STATE OF MAHARASHTRA
June 20, 2008
VICKY GANPAT LAD Vs. STATE OF MAHARASHTRA
April 4, 2008
VICTOR FERNANDES Vs. RAGHAV BAHL OF NOIDA INDIAN
August 8, 2008
VIDARBHA FLOUR FILLS OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
August 1, 2008
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. VISHNUPANT KASHIRAM LABADE
August 14, 2008
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. MEMBER
August 13, 2008
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SAKHUBAI RAMBHAU DAKHORE
August 4, 2008
VIDEOCON INTERNATIONAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 16, 2008
VIDHYA PURUSHOTTAM BORALKAR Vs. SANDHYA WD/O SURESH PADOLE
August 6, 2008
VIDYA PRASARAK MANDAL Vs. UNIVERSITY OF MUMBAI
April 15, 2008
VIDYA VINOD DHAKATE Vs. STATE OF MAHARASHTRA
June 6, 2008
VIDYUT METALLICS PVT LTD Vs. MAHARASHTRA RAJYA RASHTRIYA KAMGAR SANGH
March 17, 2008
VIDYUT METALLICS PVT LTD Vs. MAHARASHTRA RAJYA RASHTRIYA KAMGAR SANGH
March 5, 2008
VIDYUT METALLIES PVT LTD Vs. DINESHCHANDRA
April 4, 2008
VIJ KAMAGAR Vs. RAMKRUSHNA
October 7, 2008
VIJAY ARORA Vs. EASTERN INTERNATIONAL HOTELS
January 23, 2008
VIJAY BABURAO THAKAR Vs. STATE OF MAHARASHTRA
July 10, 2008
VIJAY BALU WAYANDE Vs. MARTAND KESHAV DABHADE
June 2, 2008
VIJAY BHAGWAN SHETTY Vs. STATE OF MAHARASHTRA
September 26, 2008
VIJAY DASHIKA CHAR Vs. BANK OF MAHARASHTRA
October 1, 2008
VIJAY DHONDIRAM KAMBLE Vs. STATE OF MAHARASHTRA
March 10, 2008
VIJAY GULABRAO LODAM Vs. STATE OF MAHARASHTRA
April 2, 2008
VIJAY K MEHTA Vs. CHARU K MEHTA
September 9, 2008
VIJAY K MEHTA Vs. CHARU K MEHTA
July 11, 2008
VIJAY KHANNA Vs. DEEPA BAJAJ
September 16, 2008
VIJAY KUMAR GOENKA Vs. UNION OF INDIA (UOI)
January 24, 2008
VIJAY KUMAR GUPTA Vs. STATE OF MAHARASTRA
March 13, 2008
VIJAY KUMAR JAIN Vs. STATE OF MAHARASHTRA
August 1, 2008
VIJAY MADHUKAR THORAT Vs. STATE OF MAHARASHTRA
April 30, 2008
VIJAY MANOHAR Vs. AVINASH PUNDALIK
June 12, 2008
VIJAY PRAHLAD UMALE Vs. LAXMIKANT RANGANATH WADODKAR
August 14, 2008
VIJAY RAMA POOJARY Vs. ANAND MODHE
April 30, 2008
VIJAY RAMCHANDRA NAHARE Vs. STATE OF MAHARASHTRA
February 22, 2008
VIJAY S/O DAGADU MALI Vs. STATE OF MAHARASHTRA
April 23, 2008
VIJAY S/O PRITHVIRAJJI PANPALIA Vs. MAHARASHTRA STATE ELECTRICITY BOARD
August 21, 2008
VIJAY S/O SITARAM SANAP Vs. MANKARNIKABAI PARNERKAR
April 11, 2008
VIJAY VITHALRAO JOSHI Vs. UNION OF INDIA
August 4, 2008
VIJAYA D/O GUKULDAS KITE Vs. GOKULDAS S/O BAPURAO KITE
August 27, 2008
VIJAYA VILAS PEMGIRIKAR Vs. STATE OF MAHARASHTRA
September 23, 2008
VIJAYKISAN EKNATH KABRA Vs. KESHAVDAS DEVANDAS FIRM
August 19, 2008
VIJAYKUMAR TUKARAM BHOSALE Vs. VIJAY RAGHUNATH LOKARE
November 11, 2008
VIJAYNATH PANDITRAO JADHAV Vs. STATE OF MAHARASHTRA
September 2, 2008
VIJAYSINGH BHAGWAN NAIK Vs. MOTISINGH GYANSINGH DHIRBASI
October 6, 2008
VIJAYSINGH S OF O NATHESINGH RAJPUT Vs. STATE OF MAHARASHTRA
February 14, 2008
VIKAS J KAMBLE Vs. STATE OF GOA
July 4, 2008
VIKAS S/O RATNAPPA GAIKWAD Vs. STATE OF MAHARASHTRA
February 29, 2008
VIKAS S/O RAVINDRA PATEL Vs. STATE OF MAHARASHTRA
April 24, 2008
VIKAS SURYA SATARDEKAR Vs. STATE OF GOA
June 24, 2008
VIKAS VIDYHA PRASARAK MANDAL PRIYADARSHANI MADHYAMI VIDYALAYA Vs. STATE OF MAHARASHTRA
January 31, 2008
VIKRAMSING JALAMSING WALVI Vs. STATE OF MAHARASHTRA
October 31, 2008
VILAS Vs. RAMAKANT VENKATRAO KADAM
March 26, 2008
VILAS DADARAO CHAVAN Vs. KIRAN ASHOK PATIL DONGAONKAR
December 5, 2008
VILAS KANDANMAL LODHA Vs. STATE OF MAHARASHTRA
April 30, 2008
VILAS N PAWGI Vs. S LPILLAI
March 18, 2008
VILAS NIVRUTI Vs. STATE OF MAHARASHTRA
September 25, 2008
VILAS S/O HARISING PAWAR Vs. STATE OF MAHARASHTRA
April 25, 2008
VILAS S/O KUNDANMAL LODHA Vs. NAGAR URBAN COOPERATIVE BANK LTD
April 10, 2008
VILAS S/O NAMDEO MORE Vs. STATE OF MAHARASHTRA
May 2, 2008
VILAS S/O UKHARDU PATIL Vs. SOW LATA W/O VILAS PATIL
August 28, 2008
VILAS SANJAY PAWAR Vs. PANDHARINATH
July 4, 2008
VILAS VITHALRAO TAKALE Vs. JAYA HIND INDUSTRIES LTD
April 8, 2008
VILASH UTTAM GHULE Vs. ADDITIONAL COLLECTOR
April 22, 2008
VILE PARLE KELAVANI MANDAL Vs. STATE OF MAHARASHTRA
March 13, 2008
VILE PARLE MAHILA SANGH Vs. RAJARAM SITARAM RAHATE
June 23, 2008
VILLAGE PANCHAYAT OF COLLEM COLLEM TALUKA SANGUEM GOA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
January 24, 2008
VILLAGE PANCHAYAT OF CURCA-BAMBOLIM TALAULIM Vs. MARIA LUIZINHA RODRIGUES
February 16, 2008
VIMAL Vs. NAGORAO BABANRAO GHODASKAR
April 9, 2008
VIMALBAI CHINDU BAVASKAR Vs. SPECIAL LAND ACQUISITION OFFICER
March 19, 2008
VIMALBAI W/O MANIKRAO ASOLE Vs. UNION OF INDIA
August 28, 2008
VIN CHEMPERS PRIVATE LIMITED Vs. INDUS PAPER BOARD PRIVATE LTD
January 29, 2008
VINABEN C PARIKH Vs. U V SHAHDADPURI
November 24, 2008
VINAY KUMAR RATANLALAJI JAISWAL Vs. NANDRANIBAI KISANLAL JAISWAL
February 29, 2008
VINAY PODDAR Vs. STATE OF MAHARASHTRA
September 11, 2008
VINAYAK CHINTAMANI AGASHE Vs. STATE OF MAHARASHTRA
December 19, 2008
VINAYAK KRISHNAJI APTE Vs. LAND ACQUISITION OFFICER
April 3, 2008
VINAYAK S/O EKNATH VAIDYA Vs. STATE OF MAHARASHTRA
August 13, 2008
VINAYAK S/O WAMANRAO THAKARE Vs. STATE OF MAHARASHTRA
September 8, 2008
VINAYKUMAR BALKRISHNA RALE Vs. UNIVERSITY OF PUNE
September 4, 2008
VINAYKUMAR RATANLALJI JAISWAL Vs. NANDRANIBAI KISANLAL JAISWAL
February 1, 2008
VINAYKUMAR RATANLALJI JAISWAL Vs. NANDRANIBAI KISANLAL JAISWAL
February 8, 2008
VINAYKUMAR RATANLALJI JAISWAL AND ORS Vs. NANDRANIBAI KISANLAL JAISWAL
January 29, 2008
VINOD Vs. STATE OF MAHARASHTRA
December 5, 2008
VINOD ALIAS DANAM SUBHASH SONAWANE Vs. STATE OF MAHARASHTRA
January 21, 2008
VINOD ATMARAM TALREJA Vs. SHIRMAN APPROACH AND DECENT APPLIANCES
February 18, 2008
VINOD HINGORANI Vs. STATE OF MAHARASHTRA
January 16, 2008
VINOD HINGORANI Vs. STATE OF MAHARASHTRA
June 18, 2008
VINOD R KHOLKAR Vs. STATE OF GOA
August 22, 2008
VINOD S O ATMARAM TALREJA Vs. SHRICHAND S/O TARACHAND BATIYA
October 24, 2008
VINOD S/O RAMRAO WAGHMARE Vs. MEERA W/O VINOD WAGHMARE
January 15, 2008
VIP INDUSTRIES LIMITED Vs. MAHARASHTRA KAMGAR KARMACHARI SANGHATANA
April 9, 2008
VIPUL BHATU PAWAR Vs. STATE OF MAHARASHTRA
August 7, 2008
VIPUL DILIPBHSI DORDA Vs. STATE OF MAHARASHTRA
September 12, 2008
VIRAN CHIMANLA VORA Vs. KISHORE V MEHTA
August 4, 2008
VIRANA PRABHUHAKKLADADDI Vs. STATE OF MAHARASHTRA
September 9, 2008
VIRENDRA Vs. APPROPRIATE AUTHORITY
September 11, 2008
VIRENDRA KUMAR Vs. N K VOHRA
June 11, 2008
VIRENDRA SHIV SHANKAR Vs. STATE OF MAHARASHTRA
December 4, 2008
VISHAL DAMODAR PATIL Vs. VISHAKHA VISHAL PATIL
August 20, 2008
VISHAL KUMAR NEMICHAND KAKAD Vs. SHANKAR MAHADEO KUBDE
January 7, 2008
VISHNU NARAYANA NAIK Vs. DEPUTY COLLECTOR REVENUE AND LAND ACQUISITION OFFICER
June 16, 2008
VISHNUPANT RAMCHANDRA NARUTE Vs. STATE OF MAHARASHTRA
April 10, 2008
VISHWANATH S/O SHANKAR RAUT Vs. BABASAHEB S/O GULABRAO PAWAR
February 6, 2008
VISHWANATH S/O WAGHOBAJI RAUT Vs. MADHUSUDHAN S/O BALCHANDRA DESHMUKH
February 7, 2008
VISHWAS K NAYAK LIAISON OFFICER Vs. INSTITUTE OF PUBLIC ASSISTANCE
August 13, 2008
VITHAL Vs. STATE OF MAHARASHTRA
March 26, 2008
VITHAL ABASAHEB CHAVAN Vs. STATE OF MAHARASHTRA
July 2, 2008
VITHAL BABARAO DESHMUKH Vs. TUKARAM GANUJI GRESPUNJE
March 3, 2008
VITHAL S/O RAMBHAU YEOLE Vs. STATE OF MAHARASHTRA
March 14, 2008
VITHAL SATTU GAIKWAD Vs. ZILLA PARISHAD
February 27, 2008
VITHAL ZIBLAJI SONONE Vs. STATE OF MAHARASHTRA
January 15, 2008
VITHOBA BHAURAO JAMBHULE Vs. STATE OF MAHARASHTRA
December 17, 2008
VITHOBA BHAURAO JAMBHULE Vs. STATE OF MAHARASHTRA
February 29, 2008
VITHOBA RAMJI PANSARE AGRICULTURIST Vs. HARI MAHADU KEKAN
August 5, 2008
VITTHAL Vs. STATE OF MAHARASHTRA
December 1, 2008
VITTHAL Vs. BABAN
March 17, 2008
VITTHAL GULAL PATIL Vs. STATE OF MAHARASHTRA
August 13, 2008
VITTHAL HIRAMAN MANGAR Vs. STATE OF MAHARASHTRA
January 10, 2008
VITTHAL S/O BHAURAO MHASKE Vs. STATE OF MAHARASHTRA
February 16, 2008
VITTHAL S/O REVNATH GAIKWAD Vs. JALNA DISTRICT CENTRAL CO-OPERATIVE BANK LTD
March 11, 2008
VITTHALRAO SADASHIVRAO TARALE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
October 6, 2008
VIVEK S/O SUBHASH PATIL Vs. STATE OF MAHARASHTRA
February 18, 2008
VODAFONE INTERNATIONAL HOLDINGS B V A COMPANY INCORPORATED Vs. UNION OF INDIA
December 3, 2008
VOLTAS LIMITED Vs. UMED SINGH BAJETHA
August 25, 2008
VOLTASH LTD Vs. ADDITIONAL COLLESTOR AND COMPETENT AUTHORITY
July 25, 2008
VYANKATESH Vs. STATE TRANSPORT CORPORATION BANK LTD.
June 10, 2008
WAHEED AKHTAR ANSARI Vs. PRESIDENT KHAIRUL ISLAM HIGHER EDUCATION SOCIETYS MAHARASHTRA COLLEGE OF ARTS AND COMMERCE
September 16, 2008
WALCHAND COLLEGE OF ENGINEERING Vs. SHIVAJI UNIVERSITY
March 10, 2008
WAMAN BHIMRAO MENDHE Vs. STATE OF MAHARASHTRA
June 27, 2008
WAMAN BHIMRAO MENDHE Vs. STATE OF MAHARASHTRA
June 20, 2008
WAMANRAO S/O MAROTRAO BURANGE Vs. HANSABAI W/O RAMHARI PANNASE
August 5, 2008
WANDANA RAMKRUSHNA NESKAR Vs. STATE OF MAHARASHTRA
October 6, 2008
WARES EDUCATIONAL TRUST Vs. SUNITA S SHINDE
September 16, 2008
WASIM JAHIRODDIN PINJARI Vs. STATE OF MAHARASHTRA
January 31, 2008
WASP PUMP PVT LTD Vs. UNION OF INDIA
January 17, 2008
WASUDEO BUDHARAM BARAPATRE Vs. NATHU DEOBA DHANDOLE
January 28, 2008
WASUDEO NARAYANRAO UCHITKAR Vs. STATE OF MAHARASHTRA
January 16, 2008
WASUDEO PRALHAD PHOPSE Vs. INDUSTRIAL COURT
October 6, 2008
WASUDEO URKUDA BAWANKAR Vs. SHAKUNTALA MOOL
February 26, 2008
WATSALABAI W/O HARIBHAU JAMBHULKAR Vs. DURWALU S/O SAMPAT SAHARE
March 4, 2008
WESTERN COALFIELDS LTD Vs. RAMAIYA MODHI NAKULWAR & ORS
August 12, 2008
WHETHER REPORTERS OF LOCAL PAPERS Vs. STATE OF MAHARASHTRA
August 26, 2008
WHITE TOWERS CO OP HSG SOCIETY LTD Vs. S K BUILDERS
April 22, 2008
WIBRO CONSTRUCTION CO THROUGH ITSMANAGING DIRECTOR MR K ABDULLAH Vs. GANGANI RESORTS PVT LTD
July 22, 2008
WILLIAM ROSARIO FERNANDES Vs. CHANDER MOHAN MEHATA
January 24, 2008
WILLYAM MICHEL DESOUZA CONVICT CENTRAL PRISON Vs. STATE OF MAHARASHTRA THR DEPUTY INSPECTOR OF GENERAL OF PRISONS
February 1, 2008
WYETH HOLDINGS CORPORATION Vs. BURNET PHARMACEUTICALS PVT LTD
January 25, 2008
XAVIER DSOUZA Vs. LUIS DSOUZA
June 25, 2008
YADAV NATHOBA KOHCHADE Vs. STATE OF MAHARASTRA
February 6, 2008
YADAV NINU PATIL Vs. NARAYAN KASHIRAM PATIL
April 10, 2008
YADAV S/O PUNDAJI SUKRE Vs. STATE OF MAHARASHTRA
February 22, 2008
YAMUNA RAMCHANDRA HALWANE Vs. VITHAL WASUDEO SAPKAL
March 7, 2008
YASHODABAI WD/O MAHADEO BHULE Vs. BAPURAO S/O KRISHNAJI MADANKAR
March 7, 2008
YASHPALSING CHANDANSINGH THAKUR Vs. SWATI YASHPALSINGH THAKUR
January 16, 2008
YASHWANT DAGDU MORE Vs. MAYURESH BUILDERS
June 23, 2008
YASHWANT S/O DASHRATH BHAGAT Vs. MUNICIPAL COUNCIL
April 11, 2008
YASIN CHANDSO KAMATE Vs. STATE OF MAHARASHTRA
September 10, 2008
YAVATMAL DISTRICT SEMI DEROSENE DEALERS ASSN Vs. STATE OF MAHARASHTRA
April 17, 2008
YERAWADA JAIL Vs. UNION OF INDIA
June 10, 2008
YESHWANT Vs. STATE OF MAHARASHTRA
April 25, 2008
YESHWANT ALIAS VASSANT Vs. SEBASTIAO OLIVEIRA
October 17, 2008
YESHWANT SHANKAR BABAR Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD
May 5, 2008
YESHWANT SHIVRAM PATIL Vs. PANDURANG
September 1, 2008
YESHWANT TAKAJI KANGNE Vs. STATE OF MAHARASHTRA
February 27, 2008
YOGENDRA S/O VAIJINATHRAO NAIK Vs. SAMANDARKHAN S/O SARDARKHAN PATHAN
January 24, 2008
YOGESH Vs. SOW UNJWALA
March 17, 2008
YOGESH MAHADEO GAVALI Vs. STATE OF MAHARASHTRA
April 10, 2008
YOGESH MANGAKASEN BAHAL Vs. RAJESH CHIMANRAO WABLE
January 10, 2008
YOGESH S/O RAMBHAU LUNGE Vs. NAGPUR MUNICIPAL CORPORATION
August 27, 2008
YOGESHWAR NAGARI PATSANSTHA LTD Vs. ASSTT COMMISSIONER, CENTRAL EXCISE, PUNE-3
August 14, 2008
YOGESHWAR S/O RAMDAYAL CHAURASIA Vs. SUKHDEO S/O PANDURANG SARODE & ORS
April 28, 2008
YOURAJ PANDIT PATIL Vs. SAYANKABAI YUVRAJ PATIL
August 7, 2008
YUNUSKHA HANIFKHA Vs. STATE OF MAHARASHTRA
March 12, 2008
YUSUF DADAMIYAN MALIK Vs. STATE OF MAHARASHTRA
January 21, 2008
YUSUF IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
June 12, 2008
YUTH DEVELOPMENT CO OPERATIVE BANK LTD Vs. BALASAHEB DINKARRAO SALOKHE
March 26, 2008
YUVRAJ NATHUJI RODYE Vs. CHAIRMAN MAHARASHTRA STATE ELECTRICITY BOARD
September 18, 2008
YUVRAJ S/O SURYABHAN SHINDE, Vs. STATE OF MAHARASHTRA
January 23, 2008
ZADE MANISHA GUNDERAOJI Vs. STATE OF MAHARASTRA
February 25, 2008
ZAHOOR BI Vs. REHMAT KHAN S/O NAWAZ KHAN
March 4, 2008
ZAINUDDIN KASAMALI SUTARWALA Vs. DILIP D PATIL
February 14, 2008
ZAKIR MURTUZ HIROLI Vs. SIDDHESHWAR DEVASTHAN PANCH COMMITEE
June 6, 2008
ZARGAR NAZIR AHMED Vs. STATE OF MAHARASHTRA
July 2, 2008
ZARINABI Vs. SHAMIM SULTANA
February 12, 2008
ZHAKIR HUSSEIN @ BITTU MOHD IQBAL KHAN Vs. STATE OF MAHARASHTRA
August 12, 2008
ZILLA PARISHAD Vs. SHIVA
January 30, 2008
ZILLA PARISHAD PARBHANI Vs. SHIVA PANDURANG KALE
January 29, 2008
ZILLA PARISHAD, AMRAVATI Vs. DADARAO S/O RAMRAOJI WADEKAR
August 4, 2008
ZITRU LAHANUJI LONARE Vs. RAJESH TRIMBAKRAO DESHMUKH
July 17, 2008
ZUBER MUSTAK KONHURE Vs. STATE OF MAHARASHTRA
July 7, 2008