Case Index

Title
Date
A A SUBBARAJA Vs. A K D DHARMAKRISHNA RAJA &
April 30, 2008
A ABDUL KHADAR Vs. V SATHIYAVATHI
February 14, 2008
A ABDUL RAHMAN Vs. P DHANDAPANI SPECIAL OFFICER PUDUPET CO-OPERATIVE SOCIETY LTD
July 29, 2008
A ABIDA BANU Vs. A MOHAMMED SANALLUAH
January 30, 2008
A ALAGAMMAL Vs. CHIEF ENGINEER HANDRW
July 18, 2008
A ALAGUPONNU Vs. UNION OF INDIA
September 22, 2008
A ALIMA Vs. A CHARLES VINCENT PAUL
February 13, 2008
A ANTHONY PUSHPAM AMMAL Vs. REV MOTHER SUPERIOR
December 4, 2008
A ARDHANARI Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPT
August 5, 2008
A ARPUTHARAJ Vs. CORPORATION OF CHENNAI
June 12, 2008
A ARULIN AJITHA RANI Vs. PRINCIPAL AND FILM AND TELEVISION INSTITUTE OF TAMIL NADU
June 27, 2008
A ARUNAGIRI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
August 26, 2008
A B ABOOBAKKAR Vs. UNION TERRITORY OF PONDICHERRY
December 8, 2008
A B D BADUSHAS, EXECUTIVE TRUSTEE Vs. COMMISSIONER OF POLICE AND THE INSPECTOR OF POLICE
December 22, 2008
A BALAKUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION
April 17, 2008
A BALAKUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION
January 4, 2008
A BALARAMAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANNAMALAI DISTRICT
December 11, 2008
A BALARAMAN Vs. STATE OF TAMIL NADU
June 11, 2008
A C MOHAN Vs. FOOD INSPECTOR
June 23, 2008
A C SEKAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANNAMALAI CIRCLE THIRUVANNAMALAI
January 24, 2008
A C SENTHIL KUMAR Vs. DIRECTORATE OF MEDICAL EDUCATION
September 30, 2008
A CALEVANANE Vs. MANAGING DIRECTOR PONDICHERRY TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LIMITED
February 5, 2008
A CHANDRASEKAR Vs. STATE OF TAMIL NADU
January 31, 2008
A CHANDRASEKAR` Vs. T VENUGOPAL
August 11, 2008
A CHANDRASEKARA NAIDU Vs. JAI BAGAWAN ENTERPRISES
July 10, 2008
A CHANDRASEKARAN Vs. SUB-REGISTRAR OFFICE OF THE SUB-REGISTRAR KONNUR
December 3, 2008
A CHANDRASEKARAN Vs. DIRECTOR OF RURAL DEVELOPMENT
July 21, 2008
A CHINNARAJU Vs. STATE OF TAMIL NADU
June 20, 2008
A CHOCKALINGAM CHETTIAR Vs. STATE OF TAMIL NADU BY THE
November 17, 2008
A COGOULANE Vs. STATE
April 29, 2008
A CRUZ AROCKIASAMY Vs. DIRECTOR OF SCHOOL EDUCATION
June 9, 2008
A D SUDHINDHRA Vs. INSPECTOR OF POLICE
December 23, 2008
A DAVIDSON Vs. CHIEF CONSERVATOR OF FORESTS SOCIAL FORESTRY CIRCLE E V R BUILDING
July 8, 2008
A DHANASEKARAN Vs. STATE OF TAMILNADU
June 27, 2008
A DIRAVIDAMANI Vs. CHITRADEVI
September 30, 2008
A DORAI Vs. R SUNDARA NAICKER
April 1, 2008
A DORAI; CHINNAMMAL AND NIRMALA Vs. R SUNDARA NAICKER
April 29, 2008
A DURAISWAMY PILLAI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
December 18, 2008
A FRANCIS Vs. STATE OF TAMIL NADU
April 28, 2008
A FRANCIS Vs. CHIEF ADMINISTRATIVE OFFICER
January 11, 2008
A G L IRUDHAYARAJ Vs. COLLECTOR OF TIRUCHIRAPALLI
August 29, 2008
A GANESAN Vs. STATE OF TAMIL NADU
July 30, 2008
A GEORGE BENJAMIN Vs. DISTRICT FOREST OFFICER KANYAKUMARI DIVISION
June 24, 2008
A GEORGE BENJAMIN Vs. DISTRICT FOREST OFFICER, KANYAKUMARI DIVISION
June 24, 2008
A GERARD MAJELLA Vs. UNION OF INDIA
July 30, 2008
A GOVINDARAJU THENNA THIRAYAR Vs. COMMISSIONER H R
August 28, 2008
A GUNASEKARAN Vs. K DAMAYANTHI
July 7, 2008
A GURUNATHAN ALIAS SIVAJI Vs. J MUTHULAKSHMI
December 12, 2008
A I SINGH Vs. SQUASH RACKETS FEDERATION OF INDIA
November 26, 2008
A INDUMATHI Vs. K KARTHIK
January 23, 2008
A J MAPILLAI MOHADEEN Vs. SUB REGISTRAR REGISTRATION DEPARTMENT
July 31, 2008
A J SABASTIN Vs. SPECIAL TAHSILDAR LAND ACQUISITION
July 14, 2008
A JAYARAMAN,; P VIJAYAKUMAR AND V PERIYASAMY Vs. THE COMMISSIONER, THOTTIYAM PANCHAYAT UNION
December 23, 2008
A JAYARANI Vs. STATE OF TAMIL NADU
March 25, 2008
A JESUDHASAN Vs. M GOPI
February 6, 2008
A JESURAJA Vs. GOVT OF TAMIL NADU
June 13, 2008
A JOHN PETER Vs. TAMIL NADU STATE TRANSPORT COR
March 24, 2008
A K BOSE Vs. TAMIL NADU LEGISLATIVE ASSEMBLY
February 1, 2008
A K D KAILASAM Vs. CHIEF ENGINEER DISTRIBUTION TRICHY TRICHY ELECTRICITY DISTRIBUTION CIRCLE TRICHY REGION
September 26, 2008
A K KAMARUDEEN Vs. BANK OF INDIA
November 18, 2008
A K KANDASWAMY Vs. STATE BANK OF INDIA
January 8, 2008
A K MUTHUSAMY Vs. N P PALANISAMY
November 6, 2008
A K RAJABHUSHANAM Vs. GOVERNMENT OF TAMIL NADU
July 21, 2008
A K VELMURUGAN Vs. DIRECTOR OF LOCAL FUND ACCOUNTS
June 27, 2008
A KAALIAMMAL Vs. ROKKAPPAN
November 10, 2008
A KALIYAPPAN Vs. DISTRICT COLLECTOR SALEM DISTRICT
March 7, 2008
A KANAGARAJAN Vs. SECRETARY TO GOVERNMENT
July 2, 2008
A KANNIAPPAN Vs. COMMISSIONER OF MUNICIPAL ADMN
June 9, 2008
A KARUNAKARAN Vs. DIRECTOR GENERAL OF POLICE
September 16, 2008
A KARUPPIAH Vs. STATE OF TAMILNADU
July 25, 2008
A KAVITHA Vs. REGISTRAR BHARATHIAR UNIVERSITY
August 7, 2008
A KISHORE KUMAR Vs. DIRECTOR OF ELEMENTARY SCHOOL EDUCATION COLLEGE ROAD
July 31, 2008
A KRISHNAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
August 25, 2008
A KUTHALINGAM Vs. STATE BANK OF INDIA
April 10, 2008
A L PERIYANAN SHANMUGAM AND ORS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS
September 8, 2008
A LAKSHMI Vs. STATE OF TAMIL NADU
February 27, 2008
A LAKSHMI Vs. MUTHURENGACHETTY ANNA CHATRAM
November 5, 2008
A LAKSHMI Vs. STATE OF TAMIL NADU
September 2, 2008
A LAVANYA Vs. K MUTHUSAMY
October 22, 2008
A LOHIRAJAN Vs. DIVISIONAL ENGINEER HIGHWAYS TIRUVALLUR DIVISION
November 6, 2008
A M BASHEER AHMED Vs. INDIAN COUNCIL OF MEDICAL RESEARCH
November 13, 2008
A M GOVINARAJAN Vs. CHIEF ENGINEER TRANSMISSION TAMIL NADU ELECTRICITY BOARD
November 21, 2008
A M SYED SULTAN GANI PROPRIETOR OF DHANALAKSHMI BUS Vs. BABU
June 11, 2008
A MANICKAM Vs. DISTRICT REVENUE OFFICER, DHARMAPURI DISTRICT
June 12, 2008
A MANOKARAN Vs. MANAGEMENT OF FUTURA POLYESTERS LTD
December 19, 2008
A MARAPPAN Vs. VALLIAMMAL
November 14, 2008
A MARUDHANAYAGAM Vs. STATE OF TAMILNADU
June 18, 2008
A MATHIVANAN AND G CHANDRASEKARAN Vs. DISTRICT REGISTRAR (SOCIETIES) ADMINISTRATION AND ORS
May 15, 2008
A MOHAMED ALI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
September 26, 2008
A MOHAMED ALI AND ORS Vs. DISTRICT COLLECTOR AND THE EXECUTIVE OFFICER, ODDANCHATHRAM TOWN PANCHAYAT
August 13, 2008
A MUBHARAK UNNISSA Vs. DIRECTOR INSTITUTE OF ROAD AND TRANSPORT
October 29, 2008
A MURUGESAN Vs. SATHEESHKUMAR
November 7, 2008
A MUTHUKUMARASWAMY CHETTIAR Vs. COLLECTOR OF VILLUPURAM DISTRICT
April 3, 2008
A MUTHURAMALINGAM Vs. ENGINEERING COLLEGE PONDICHERRY SOCIETY
October 14, 2008
A MUTHUSAMY Vs. G AYYAPPAN
February 4, 2008
A NACHIMUTHU Vs. EXECUTIVE OFFICER
June 24, 2008
A NAKKEERAN Vs. INSPECTOR GENERAL OF REGISTRATION
April 21, 2008
A NAMBIVENKATESH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
March 12, 2008
A NARAYANA PILLAI Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER SALEM
March 14, 2008
A NARAYANAN Vs. STATE
February 20, 2008
A NARAYANAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
November 20, 2008
A NARAYANASWAMY Vs. DIRECTOR OF TECHNICAL EDUCATION GOVERNMENT OF TAMIL NADU
June 9, 2008
A NAVIN Vs. STATE
June 30, 2008
A NEELAVATHY Vs. STATE OF TAMIL NADU
November 19, 2008
A P DHAYALAN Vs. COLLECTOR
December 2, 2008
A P MOHAMMED ALI Vs. STATE
April 1, 2008
A P MOORTHY Vs. THILLAI NAYAGAM
June 10, 2008
A P RAMASAMY Vs. STATE OF TAMIL NADU
December 19, 2008
A P SUBRAMANIAN Vs. R SIVASAMY
August 4, 2008
A P SURYAPRAKASAM Vs. GOVT OF TAMIL NADU
January 30, 2008
A P SURYAPRAKASAM Vs. DIRECTOR GENERAL OF POLICE
January 30, 2008
A PADMANABHAN Vs. JOINT COMMISSIONER OF LABOUR
October 23, 2008
A PALANI Vs. STATE OF TAMIL NADU
December 5, 2008
A PALANI Vs. BANK OF INDIA VELLORE
February 27, 2008
A PALANIAPPAN Vs. K NALLASAMY
April 23, 2008
A PALANIAPPAN Vs. COLLECTOR NAMAKKAL DISTRICT
February 21, 2008
A PALANIYANDI Vs. SRIRAM OVERSEAS FINANCE LTD
June 10, 2008
A PANDURANGAN Vs. MALAYALAM KRISHNAIER CHATRAM VEDAPADASALA
January 11, 2008
A PARANJOTHI Vs. OFFICIAL ASSIGNEE HIGH COURT
July 3, 2008
A PARVATHY Vs. VANAJA ARANGANAYAGI
September 23, 2008
A PERIYAKARUPPAN Vs. DISTRICT COLLECTOR
April 10, 2008
A PERIYASAMY Vs. STATE OF TAMIL NADU
June 16, 2008
A PITCHAI Vs. REGISTRAR GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY GANDHIGRAM
July 9, 2008
A R ABDUL LATHEEF Vs. A R MOHAMMED ILIYAS
March 5, 2008
A R ABDUL THURAB Vs. N H MD OBAIDULLAH MASSOOD GENERAL
September 17, 2008
A R PERIYASAMY Vs. G KARUNAKARAN
December 1, 2008
A R SAFIULLAH Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
September 25, 2008
A RAGHAVIAH Vs. DISTRICT REGISTRAR SOCIETIES
August 12, 2008
A RAJAGOPAL PROPRIETOR RAJALAKSHMI MINES AND MINERALS Vs. UNION OF INDIA
June 30, 2008
A RAJAGOPALAN Vs. REGISTRAR UNIVERSITY OF MADRAS
June 27, 2008
A RAJALAKSHMI NANDINI Vs. GOVERNMENT OF TAMIL NADU
August 12, 2008
A RAMAGUPTAN Vs. INSPECTOR GENERAL OF PRISONS MADRAS
June 25, 2008
A RAMAMURTHY Vs. INCOME TAX OFFICER
February 11, 2008
A RAMANATHAN CHETTHIAR Vs. R RANGANAYAKI
February 29, 2008
A RAMASWAMY Vs. REVENUE DIVISIONAL OFFICER
January 24, 2008
A RANGATHAL Vs. DIRECTOR GENERAL OF POLICE
July 24, 2008
A RASAL RAJ Vs. DIRECTOR GENERAL OF POLICE,; SUPERINTENDENT OF POLICE,; ADDITIONAL SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
December 22, 2008
A RAVI Vs. DIRECTOR KING INSTITUTE OF PREVENTIVE MEDICINE GUINDY-600 032
July 22, 2008
A RAVINDRA Vs. STATE
February 8, 2008
A RAVISHANKAR PRASAD Vs. STATE
April 30, 2008
A RENGASAMY Vs. COMMISSIONER THIRUVARANGAM PANCHAYAT UNION
June 30, 2008
A S A MUSAFAR GANI Vs. SREE PRASANNA VINAYAGAR TEMPLE TRUST
November 5, 2008
A S BALAKRISHNAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL CHENNAI
January 8, 2008
A S CHIDAMBARANTHAN Vs. DISTRICT REGISTRAR
October 24, 2008
A S K SIVAKUMAR Vs. COLLECTOR VELLORE DISTRICT COLLECTORATE
November 17, 2008
A S M KUMAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS
April 25, 2008
A S SAMPATHKUMAR Vs. UNION OF INDIA
January 2, 2008
A S SUBRAMANIAN Vs. STATE
July 31, 2008
A S VENUGOPAL Vs. R CHELLAMUTHU IAS
March 31, 2008
A SABIR Vs. STATE
November 13, 2008
A SAKTHIVEL Vs. R PERIYASAMY
March 3, 2008
A SANDOSH Vs. LAKSHMI NARAYANA INSTITUTE OF MEDICAL SCIENCES
January 7, 2008
A SARASWATHY Vs. SUNDARESAN
October 20, 2008
A SARAVANAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
December 16, 2008
A SARAVANAN Vs. PRESIDING OFFICER
June 9, 2008
A SARAVANAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 24, 2008
A SAVARIAR Vs. SECRETARY TAMIL NADU PUBLIC SERVÏ¿½ICE COMMISSION
February 28, 2008
A SIVASANKARAN Vs. SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST
September 17, 2008
A SRINIVASAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
April 23, 2008
A SUBRAMANI Vs. SECRETARY TO GOVERNMENT
June 25, 2008
A SUBRAMANIAN Vs. LIAKATH ALI
June 18, 2008
A SYED AYEESHAL Vs. A E JOHN MOHAMMED
January 23, 2008
A SYED HASSAN Vs. PRINCIPAL DISTRICT JUDGE VILLUPURAM DISTRICT
November 19, 2008
A SYYED GULAM HUSSAIN Vs. V GOVINDAN
January 10, 2008
A T MAIDEEN Vs. STATE OF TAMIL NADU
February 26, 2008
A T O (I) PRIVATE LIMITED Vs. S AND S POWER SWITCHGEAR LIMITED, REP BY ITS POWER AGENT/SUBROGEE, THE ORIENTAL INSURANCE COMPANY LIMITED AND ORIENTAL INSURANCE COMPANY LIMITED, REP BY ITS PRINCIPAL OFFICER/SENIOR DIVISIONAL MANAGER
January 8, 2008
A THANGAMMAL Vs. STATE
February 6, 2008
A THANGAPANDI Vs. M SIVABALAN
February 8, 2008
A THANGAPANDIAN Vs. REVENUE DIVISIONAL OFFICER
July 31, 2008
A THANGARAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION
June 16, 2008
A THANGARAJ Vs. PRESIDING OFFICER
August 30, 2008
A THILAGANATHAN Vs. AIRPORT AUTHORITY OF INDIA
December 2, 2008
A THIRUNAVUKKARSU Vs. T SREEDEVI
January 22, 2008
A THOMAS XAVIER Vs. MURUGESAN
December 18, 2008
A UMA RANI Vs. DISTRICT COLLECTOR
March 7, 2008
A UNNIKRISHNAN Vs. STATE OF TAMILNADU
June 3, 2008
A V M K SHANMUGAM Vs. V SHANTHI
February 5, 2008
A V RAJAN Vs. PRESIDING OFFICER LABOUR COURT
July 28, 2008
A VAHITHKHAN Vs. DIRECTOR OF FAMILY WELFARE
June 27, 2008
A VASANTHA Vs. TAMIL NADU SLUM CLEARANCE BOARD
August 18, 2008
A VEDAGIRI Vs. THIRU R CHELLAMUTHU
February 8, 2008
A VELLAICHAMY Vs. DISTRICT COLLECTOR; DISTRICT REVENUE OFFICER AND THE TAHSILDAR
December 23, 2008
A VENKATARAMAN Vs. LIC HOUSING FINANCE LIMITED
April 11, 2008
A VENKATESAN Vs. DISTRICT COLLECTOR VELLORE DISTRICT
April 22, 2008
A VIJAYA MURUGAN Vs. GOVERNMENT OF TAMIL NADU
January 7, 2008
A VIJAYAKUMAR Vs. TAMIL NADU CHIEF CONTROLLING AUTHORITY AND INSPECTOR GENERAL OF REGISÏ¿½TRATION NO 120 SANTHOME HIGH ROAD
April 21, 2008
A Y PRABHAKAR Vs. ANUBHAV PLANTATIONS LIMITED
July 14, 2008
A. ANBUMANI Vs. KANTHAMMAL
July 15, 2008
A. BALAKRISHNAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
October 20, 2008
A. JAYAGOPAL S/O. ANAND ALWAR Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE (LEGAL)
May 14, 2008
A. JEYABAL Vs. M/S. G.B. ENGINEERING ENTERPRISES PVT. LTD. AND OTHERS
April 9, 2008
A. SANTHIYAGU Vs. THE DISTRICT COLLECTOR
October 20, 2008
A. SIDDIQ @ MOHAMMED SIDDIQ Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI AND ANOTHER
December 23, 2008
A. SIVAJI Vs. UNION OF INDIA (UOI), REP. BY SECRETARY TO GOVERNMENT, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS DEPARTMENT
September 8, 2008
A. SOWFILA Vs. THE COMMISSIONER OF POLICE, MADURAI CITY,
April 9, 2008
A.F. SYED NAZEEMUDDIN Vs. M. MUTHU AND MR. M. SAIBHOOSAN
December 22, 2008
A.V.M. TEXTILES Vs. COMMERCIAL TAX OFFICER
June 19, 2008
AANDAL Vs. A ANTHONY
December 19, 2008
AAR JAY EXPORTS Vs. AUTHORIZED OFFICER THE SOUTH INDIAN BANK LTD
July 23, 2008
ABB LIMITED TEYNAMPET Vs. BHAGWANDAS METALS LIMITED
August 1, 2008
ABBAS MOHIDEEN Vs. GOVERNMENT OF INDIA
March 5, 2008
ABDUL HAFIZ Vs. SARDAR
December 2, 2008
ABDUL HAMEED DECEASED Vs. SENKOTTAI GOUNDER DECEASED
June 30, 2008
ABDUL LATHEEF SAHIB Vs. RAJAMBAL
April 1, 2008
ABDUL RAHIM Vs. P RAVINDRAN
July 14, 2008
ABNER ALEX Vs. STATE
February 16, 2008
ABOORVAM Vs. KALAIMATHI
December 5, 2008
ACE TRADING COMPANY Vs. STATE OF TAMIL NADU
November 6, 2008
ADDITIONAL DIRECTOR EXOTIC CATTLE BREEDING FARM Vs. V MUTHURAMALINGAM
April 9, 2008
ADDITIONAL SPECIAL TAHSILDAR LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE HARUR Vs. P RANGANATHAN
July 30, 2008
ADHIKESAVAN Vs. KALAVATHI
February 19, 2008
ADHILAKSHMI Vs. STATE OF TAMIL NADU
January 8, 2008
ADHIMOOLAM Vs. INDIAN BANK
July 10, 2008
ADHINARAYANAN Vs. STATE
October 14, 2008
ADHIYAMAAN EDUCATIONAL AND RESEARCH INSTITUTIONS Vs. TAMIL NADU HOUSING BOARD
September 19, 2008
ADIKESAVA PERUMAL PEYALWAR DEVASTHANAM Vs. LAKSHMI SURESH COUNCILOR
October 21, 2008
ADITHYA FERO ALLOYS Vs. ADDL COMMISSIONER AUTHORITY
January 11, 2008
ADIVARAM VARTHAGARGAL SANGAM PALANI Vs. STATE OF TAMIL NADU
October 28, 2008
ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL Vs. STATE OF TAMIL NADU
March 20, 2008
AFSAL KHAN Vs. STATE
April 16, 2008
AGRI DEVELOPMENT FINANCE TAMIL NADU LTD Vs. NIVAS FARMS PVT LTD
September 5, 2008
AHAMED IBRAHIM Vs. INSPECTOR OF POLICE
December 10, 2008
AIR INDIA Vs. DEVELOPMENT SERVICES INDIA PVT LTD
July 1, 2008
AISHNAVI LEATHERS Vs. MULTIZHIP PVT LTD
August 18, 2008
AJITH ROSSAVAN PHILIP Vs. THOMAS GEORGE
December 4, 2008
AKILA INVESTMENTS Vs. P C NARAYANAN
September 16, 2008
AKILANDAM Vs. MUTHUSAMY
August 4, 2008
AKILANDESWARI Vs. STATE
July 1, 2008
AKSHAYA TEXTILES LIMITED Vs. TAHSILDAR COIMBATORE NORTH TALUK COIMBATORE
March 26, 2008
AL RAMANATHAN Vs. GOVERNMENT OF INDIA; DISTRICT REVENUE OFFICER; SPECIAL TAHSILDAR, (LAND ACQUISITION), DIVISION III AND THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
September 17, 2008
AL RAMANATHAN AMUTHA AND CO INDIAN OIL DEALER TIRUCHIRAPPALLI Vs. GOVERNMENT OF INDIA
June 9, 2008
ALACRITY FOUNDATIONS PVT LTD Vs. S RAMAKRISHNAN
November 10, 2008
Alagar Exports Vs. Islamic Republic of Iran Shipping Lines of Tehran through its Power Agent
October 15, 2008
ALAGESAN Vs. STATE
March 3, 2008
ALAGUMALAI Vs. KANNAMMAL
December 2, 2008
ALAMELU Vs. KUNJALAM
December 23, 2008
ALBERT ALIAS ATHIMOOLAM Vs. STATE OF TAMIL NADU
June 13, 2008
ALBERT JAYASINGH Vs. MARIE LOUISE
August 19, 2008
ALEXANDAR Vs. STATE OF TAMIL NADU
December 19, 2008
ALFINE KNIT PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
October 23, 2008
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. UNION OF INDIA
April 29, 2008
ALL INDIA ASSOCIATION OF CUSTOMS CENTRAL EXCISE AND NARCOTICS Vs. UNION OF INDIA
April 30, 2008
ALL INDIA SYNDICATE BANK SCHEDULED CASTE AND SCHEDULED TRIBES EMPLOYEES WELFARE ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK
August 11, 2008
ALLAHABAD BANK Vs. TAMILNADU ELECTRICITY BOARD
August 5, 2008
ALLIED INDUSTRIES PROPRIETOR Vs. EMPLOYEES STATE INSURANCE CORPORATION REP
June 20, 2008
ALLIED PHOTOGRAPHICS INDIA LIMITED Vs. GOVERNMENT OF INDIA
September 17, 2008
AMARAVATHI Vs. SUBRAMANI
September 18, 2008
AMARAVATHI THEVAR Vs. BALAKRISHNAN
January 23, 2008
AMBATTUR CLOTHING CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 11, 2008
AMBEDKAR Vs. STATE
February 7, 2008
AMBROSE Vs. SIVABAKKIAM
December 3, 2008
AMBROSE Vs. NEELAMEGAM
September 2, 2008
AMINA BEEVI Vs. ABDUL JABBAR
September 30, 2008
AMMAI SABANAYAGAM Vs. STATE
February 8, 2008
AMMAIAPPAN Vs. GENERAL MANAGER
September 16, 2008
AMMANI AMMAL Vs. DHANALAKSHMI BANK LTD
February 4, 2008
AMMANIAMMAL Vs. M PALANISAMY
July 30, 2008
AMMASAIATHAL alias CHINNAMMAL Vs. A SIVAPRAKASH
April 29, 2008
ANANDA EXPORTS AND IMPORTS REHAJA COMPLEX Vs. VIKRAM SINGH
February 26, 2008
ANANDAN ALIAS ARUL SUSAIRAJ Vs. STATE
August 22, 2008
ANANDHAN Vs. STATE
June 9, 2008
ANANTHA PADMANABHAN ALIAS BALU Vs. SASSICALA
March 1, 2008
ANANTHA PADMANABHAN ALIAS BALU Vs. SASSICALA
March 24, 2008
ANBALAZHAGAN Vs. STATE
September 22, 2008
ANBARASAN Vs. STATE
April 9, 2008
ANBU Vs. C YOGANANDAM
December 16, 2008
ANBU Vs. STATE OF TAMIL NADU
June 18, 2008
ANBU ALIAS ANBARASU Vs. STATE
March 4, 2008
ANBUSELVI ALIAS SELVI Vs. STATE
December 5, 2008
ANGUPARAMESWARI TEXTILE PVT. LTD. Vs. SETHU SPINNING MILLS (INDIA) PVT. LTD.
April 30, 2008
ANIKADAVU MADAMANAI LATHEKARAR Vs. K THANDAPANI
October 22, 2008
ANISH ALEXANDER Vs. GOVERNMENT OF TAMIL NADU
April 22, 2008
ANJALA ALIAS KAMATCHI Vs. STATE OF TAMIL NADU
February 5, 2008
ANJALAI AMMAL Vs. DURAISAMY
August 13, 2008
ANNA MATHEW Vs. N KANNADASAN PRESIDING OFFICER TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION
December 12, 2008
ANNADURAI Vs. STATE
September 11, 2008
ANNAI FATHIMA CHILD Vs. DEPUTY COMMISSIONER
August 19, 2008
ANNAI FLOUR MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
July 7, 2008
ANNAI SANDHYA NAGAR KUDIYIRUPOR Vs. COMMISSIONER
May 14, 2008
ANNALAKSHMI Vs. DIRECTOR OF GEOLOGY AND MINING GUINDY
February 12, 2008
ANNIE TARINI Vs. L C JOSHUA
November 17, 2008
ANNIS ANANDHI Vs. KANAGA
October 23, 2008
ANTHONIRAJ Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE AND THE INSPECTOR OF POLICE
December 23, 2008
ANTHONY HARRY Vs. REGISTRAR OF CITY CIVIL COURT AND ESTATE OFFICER (ASSISTANT COMMISSIONER OF POLICE AND PRO TO THE COMMISSIONER OF POLICE)
April 22, 2008
ANTONY Vs. COMPETENT AUTHORITY
April 1, 2008
ANU GAYATHRI Vs. K KARTHIKEYAN
September 4, 2008
ANUBAVA ALLOPATHY Vs. UNION OF INDIA
August 19, 2008
ANURAG JAIN Vs. AUTHORITY FOR ADVANCE RULINGS INCOME TAX
September 30, 2008
APOLLO TYRES LTD Vs. TRANSPORT CORPORATION OF INDIA
January 23, 2008
APOLLO TYRES LTD. Vs. TRANSPORT CORPORATION OF INDIA
January 3, 2008
APOLLOS TEACHER TRAINING INSTITUTE COIMBATORE DISTRICT Vs. C SUBRAMANIAN PRINCIPAL DISTRICT INSTITUTE OF EDUCATION AND TRAINING COIMBATORE DISTRICT
September 22, 2008
APPARU GOUNDER ALIAS CHINNASAMY GOUNDER Vs. STATE
November 4, 2008
APPLE CREDIT CORPORATION LIMITED Vs. K SUBBARAVAMMA
February 1, 2008
ARAMANAI RAMAN CHETTIAR Vs. RAVICHANDRAN
November 21, 2008
ARCH DIOCESE OF MADRAS-MYLAPORE SOCIETY Vs. JAYAROSE AMMAL
December 10, 2008
AREVA T AND D INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 24, 2008
AREVA T AND D INDIA LTD. (FORMERLY KNOWN AS ALSTOM LTD.) Vs. INCOME TAX OFFICER-II (INTERNATIONAL TAXATION)
February 11, 2008
ARIFULLAH SAHIB Vs. ABDUL KHADER
November 25, 2008
ARJUNAN Vs. GOVINDAMMAL
January 6, 2008
ARJUNAN Vs. SANTHI ALIAS VENKATESHWARI
September 26, 2008
ARPUTHA MARY Vs. MARIA ARPUTHAM
November 17, 2008
ARULJOTHI AIDED MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION TAMIL NADU
September 19, 2008
ARULMIGHU CHOKKANATHASAMY Vs. CHOKKALINGAPURAM DEVANGAR &
February 15, 2008
ARULMIGHU KALLALAGAR THIRUKOIL Vs. S S RAJARAM
February 4, 2008
ARULMIGU KOLAVIZHI AMMAN TEMPLE G N CHETTY STREET Vs. R SHAMUGHAM
February 20, 2008
ARULMIGU SANKARANARAYANASWAMY THIRUKOVIL Vs. THE INSPECTOR GENERAL OF REGISTRATION
September 26, 2008
ARUMUGAM Vs. STATE
March 28, 2008
ARUMUGAM Vs. THE STATE OF TAMIL NADU AND OTHERS
April 29, 2008
ARUMUGAM Vs. SUPERINTENDENT OF POLICE AND THE INSPECTOR OF POLICE
December 23, 2008
ARUMUGAM AND SAKTHI @ SAKTHIVEL Vs. STATE REP BY THE INSPECTOR OF POLICE
December 12, 2008
ARUMUGAM SERVAI Vs. STATE OF TAMILNADU
January 25, 2008
ARUMUGAM TEACHER TRAINING INSTITUTE ARUMUGAM EDUCATION AND SOCIAL TRUST Vs. GOVERNMENT OF TAMIL NADU
December 3, 2008
ARUMUGHAM Vs. CHITTHIVINAYAGAM
July 10, 2008
ARUN KAPUR Vs. ATUL KAPUR
March 10, 2008
ARUNA HOTELS LTD Vs. AKMAL JAN
August 28, 2008
ARUNACHALA UDAYAR Vs. ELAYAPERUMAL
July 18, 2008
ARUNACHALAM Vs. STATE OF TAMIL NADU
March 31, 2008
ARUNACHALAM Vs. STATE OF TAMIL NADU
June 25, 2008
ARUNADEVI Vs. K. DAMODARARI
February 29, 2008
ARUVANCHAM Vs. STATE OF TAMIL NADU
June 18, 2008
ASANKHAN Vs. MANICKAM
August 19, 2008
ASCO (INDIA) LTD Vs. CEGAT, CHENNAI
February 28, 2008
ASHOK KUMAR Vs. K SABARINATHAN
March 4, 2008
ASIAN PAINTS INDIA LIMITED Vs. MACNEIL AND MAGOR LIMITED
July 3, 2008
ASIYA BANU Vs. TAX RECOVERY OFFICER
February 6, 2008
ASMA AMMAL Vs. SULTHAN ABDUL KATHAR
August 6, 2008
ASMA BEEVI Vs. M AMEER ALI
June 10, 2008
ASMATH BEE; HALIMA BEE; KHAMRUN; PADMA BAI Vs. STATE OF TAMIL NADU, REP BY DEPUTY COLLECTOR AND SUB COLLECTOR
February 7, 2008
ASMATH KATHU Vs. LAL KHAN
September 10, 2008
ASSISTANT COMMISSIONER OF CUSTOMS DBK Ï¿½ MANUAL CUSTOMS HOUSE Vs. C BHARANI EXPORTS
November 10, 2008
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. APOLLO HOSPITALS ENTERPRISES LIMITED
March 10, 2008
ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE XV 34 Vs. PALLAVA GRANITE INDUSTRIES 10 NORTH STREET SRIRAM NAGAR 18
July 30, 2008
ASSISTANT ENGINEER Vs. KANNAN CHETTIAR
June 11, 2008
ASSISTANT EXECUTIVE ENGINEER, DISTRIBUTION/RURAL, TAMIL NADU ELECTRICITY BOARD Vs. A V K VELAYUTHARAJA AND STATE REP BY THE INSPECTOR OF POLICE
June 24, 2008
ASSOCIATED CEMENT COMPANIES LIMITED Vs. CHIEF ENGINEER
August 6, 2008
ASSTT COMMR OF C EX , TIRUCHIRAPALLI Vs. INDIAN HUME PIPE CO LTD
July 9, 2008
ASTOR TECHNOLOGIES Vs. L B THIAGARAJAN
August 11, 2008
AUROBINDO ASHRAM TRUST Vs. HEMLATA
December 19, 2008
AUTHORIZED OFFICER INDIAN OVERSEAS BANK TRICHY MAIN BRANCH Vs. ASHOK SAW MILL
September 1, 2008
AVM STUDIO Vs. UNION OF INDIA
March 11, 2008
AVTEC LIMITED Vs. SUPERINTENDENT OF POLICE KRISHNAGIRI
March 4, 2008
AYISHA AMMAL Vs. AMEER MAIDEEN
January 21, 2008
AYYA SURESH Vs. STATE OF TAMIL NADU
June 17, 2008
AYYADURAI @ VELANKANI Vs. STATE
August 5, 2008
AYYAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
January 31, 2008
AYYANAAL AMMAL Vs. A THANGASAMY
January 23, 2008
AYYANAR Vs. STATE OF TAMILNADU
December 1, 2008
AYYANAR DHALL MILLS Vs. V M KCHINNAPALAM NADAR DHALL MILLS
February 26, 2008
AYYANAR GOUNDER Vs. MANICKAM
February 4, 2008
AYYAVOO Vs. KRISHNAN
October 17, 2008
AZEEZ Vs. ACHIAMMAL
December 15, 2008
B A SYED AHAMMED Vs. M SAROJA
January 4, 2008
B AHMED SHERIFF Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
June 9, 2008
B AMMU Vs. STATE OF TAMIL NADU
October 20, 2008
B ANDHONI DOSS Vs. STATE OF TAMIL NADU
July 30, 2008
B ATHILAKSHMI Vs. PRASANNA VINAYAGAR TEMPLE
November 25, 2008
B BALAKRISHNAN ALIAS PARTHE BHASKAR Vs. VASUDEVAN MANAGING DIRECTOR OZONE PROJECTS PRIVATE LTD
July 22, 2008
B GANESAN Vs. BANK OF INDIA
February 4, 2008
B GOVINDARAJULU Vs. THULASIRAMAN
January 31, 2008
B GUNA ALIAS GUNASEKARAN Vs. COMMISSIONER OF POLICE
January 24, 2008
B JAGADEESH Vs. UNION BANK OF INDIA
February 6, 2008
B JAGADEESH CHANDRA BOSE Vs. SUPERINTENDENT OF POLICE
September 30, 2008
B K KRISHNAMURTHY Vs. S BALASUBRAMANIAN
November 13, 2008
B KALI JOTHI Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD
August 19, 2008
B KRISHNAMOORTHY Vs. MANAGING DIRECTOR TAMIL NADU
June 9, 2008
B KRISHNAN Vs. TAMILNADU WATER SUPPLY AND DRAINAGE BOARD
March 19, 2008
B KULAMANI Vs. REGISTRAR GENERAL OF HIGH COURT CHENNAI
March 27, 2008
B MALARKODI Vs. S RENUKA
March 3, 2008
B MEERA Vs. CONTROLLER OF EXAMINATIONS TAMIL NADU PUBLIC SERVICE COMMISSION
October 21, 2008
B MURUGAN Vs. EXECUTIVE OFFICER
June 24, 2008
B NAGARAJ Vs. STATE OF TAMIL NADU
June 18, 2008
B NARAYANASAMY Vs. MANAGEMENT OF INDIAN BANK
September 22, 2008
B NARAYANASWAMY Vs. STATE OF TAMIL NADU
February 8, 2008
B OLIVANNAN Vs. TAMIL NADU INDUSTRIAL INVESTMENTS CORPORATION
November 18, 2008
B PONNUSAMY Vs. SECRETARY TO GOVERNMENT
February 27, 2008
B PURUSHOTHAMAN Vs. K CHANDRAN
January 9, 2008
B RAJAGOPAL Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS
August 6, 2008
B RAJASEKARAN Vs. PRINCIPAL DISTRICT JUDGE
July 16, 2008
B RAJESWARI Vs. N NARAYANAN
November 5, 2008
B RAJMOHAN Vs. R NOORJHAN
December 11, 2008
B RAMESH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 15, 2008
B RAMESH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
October 15, 2008
B RANGANAYAKI Vs. C SENTHILKUMAR
November 12, 2008
B SAKTHI Vs. THIRU S KOSALARAMAN I A S THE DISTRICT COLLECTOR AT COIMBATORE DISTRICT
April 30, 2008
B SEKAR Vs. S LATHA
December 2, 2008
B SELVARAJ Vs. COMMISSIONER MADURAI CITY MUNICIPAL
August 12, 2008
B SHYAMALA DEVI Vs. SECRETARY TO GOVERNMENT, COMMERCIAL T D
June 27, 2008
B SOUNDARARAJ REDDY Vs. P CHANDRASEKAR REDDY
July 29, 2008
B SUBBIAH NAIDU Vs. STATE OF TAMIL NADU
January 22, 2008
B SURESH BABU Vs. NITHYA
October 30, 2008
B SWAMINATHAN Vs. STATE
November 21, 2008
B T KUMAR @ B T ARASAKUMAR PRESIDENT Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, SUPERINTENDENT OF POLICE
September 22, 2008
B ULLASAVELAN Vs. COLLECTOR OF KANCHEEPURAM
February 13, 2008
B.V.V. PAPER INDUSTRIES LTD. Vs. COMMERCIAL TAX OFFICER
July 18, 2008
BABU Vs. STATE
July 28, 2008
BABU Vs. STATE
September 12, 2008
BABU Vs. GOVERNMENT OF TAMILNADU THE DEPUTY SECRETARY TO GOVERNMENT DEPARTMENT OF NATIONAL HIGHWAYS
August 11, 2008
BABUJI ALIAS MAHESH Vs. STATE
January 31, 2008
BABURAJ Vs. STATE
October 31, 2008
BABY Vs. K VENUGOPAL
September 12, 2008
BABY AMMAL Vs. M. KRISHNAN
March 11, 2008
BACKIAM ALIAS BACKIALAKSHMI Vs. M RAMAMURTHY
November 25, 2008
BAGAWAN JUMANI Vs. STATE OF TAMIL NADU
November 11, 2008
BAGIRATHI Vs. S MANIVANAN
August 14, 2008
BAGYAVATHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 8, 2008
BAJAJ AUTO LTD Vs. TVS MOTOR COMPANY LTD
February 16, 2008
BAKELITE HYLAM LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
December 23, 2008
BALA @ BALASUBRAMANIAM Vs. STATE
December 22, 2008
BALA KANAVU ILLANGAL Vs. BEATRICE SAMUEL
July 15, 2008
BALA SUBRAMANIA ASARI Vs. VEERASAMY NAICKER
January 11, 2008
BALAJI DIESEL SALES MART Vs. DALTON CERAMIC INDUSTRIES
January 31, 2008
BALAJI DISTILLERIES LTD. Vs. STATE OF TAMIL NADU
March 17, 2008
BALAJI INTERCONTINENTAL Vs. MADRAS PURASAWALKAM HINDU JANOBAKARA SASWATHA NIDHI LTD
February 21, 2008
BALAKRISHNAN Vs. MUSTAFA
December 23, 2008
BALASARAVANAN Vs. STATE
January 31, 2008
BALASUBRAMANIAM Vs. KANAGARAJ
November 18, 2008
BALASUBRAMANIAM Vs. SOMASUNDARAM
October 21, 2008
BALCHAND AND POONAM CHAND CHHAPARWAL Vs. STATE
August 20, 2008
BALKIS Vs. STATE
April 10, 2008
BALRAJ Vs. JEGANATHAN
October 22, 2008
BANK OF BARODA EMPLOYEES UNION Vs. BANK OF BARODA
January 4, 2008
BANK OF BARODA EMPLOYEES UNION Vs. BANK OF BARODA
June 13, 2008
BANK OF INDIA Vs. B SUNDARI
January 31, 2008
BANK OF MAHARASHTRA Vs. B M STEELS PRIVATE LTD
January 31, 2008
BANK OF MAHARASHTRA Vs. ASHA BAGREE
January 31, 2008
BANUMATHI Vs. SECRETARY GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE
April 24, 2008
BAPPU Vs. S MANICKAM
July 25, 2008
BASKAR VEMBU INDIAN INHABITANT Vs. STATE OF TAMIL NADU
August 19, 2008
BASKARAN Vs. STATE
February 25, 2008
BATCHA Vs. UNION OF INDIA
July 22, 2008
BEEKEY ENTERPRISES Vs. QUARANTINE OFFICER
March 5, 2008
BEL MOTORS Vs. UTHAGAMANDALAM MUNICIPALITY
April 3, 2008
BELL PRODUCTS PRIVATE LIMITED Vs. M K GUPTA PROPRIETOR SRI BALAJI INDUSTRIES
September 25, 2008
BETTER LABEL MANUFACTURING CO LTD Vs. COMMISSIONER OF CUSTOMS
March 3, 2008
BHAGAWATH DEVI Vs. ASWIN C JAIN
December 4, 2008
BHARAT HEAVY ELECTRICALS LTD , HIGH PRESSURE BOILER PLANT REP BY ITS EXECUTIVE DIRECTOR Vs. STATE OF TAMILANDU; BHEL SOCIETY SANITARY WORKERS UNION; BHEL COMPLEX CO-OPERATIVE LABOUR CONTRACT SOCIETY LIMITED
December 10, 2008
BHARAT MATRIMONY COM PVT LTD Vs. PEOPLE INTERACTIVE I PVT LTD
September 5, 2008
BHARAT OVERSEAS BANK LIMITED Vs. GOVERNMENT OF INDIA
March 24, 2008
BHARAT SALT REFINERIES LTD Vs. COMPANIA NAVIERA SODNOC
August 1, 2008
BHARATHIAR UNIVERSITY COIMBATORE Vs. BHARATHIAR UNIVERSITY UNIT IV COIMBATORE
January 23, 2008
BHARATIYA JANATHA PARTY Vs. GREATER CHENNAI COMMISSIONER OF POLICE
March 14, 2008
BHEL RETIRED EMPLOYEES ASSOCIATION Vs. BHARAT HEAVY ELECTRICALS LIMITED
August 27, 2008
BHIMA LAKSHMI NARASAMAH Vs. PRINCE MANOHAR DEVADOSS
July 14, 2008
BHUSHAN PRASAD Vs. K RAVICHANDER
September 24, 2008
BHUVANESWARI Vs. V SENTHIL ALIAS PRAKASH
January 24, 2008
BINDU Vs. C V ANANTH PADMANABHAN
March 20, 2008
BINDU alias BINDU SELVAKUMAR Vs. HOME SECRETARY
June 27, 2008
BISHOP PRESIDENT TAMIL EVANGELICAL LUTHERAN CHURCH TRICHY Vs. S D MOHAN DAS GANDHI
March 4, 2008
BLACK THUNDER THEME PARK PRIVATE LIMITED Vs. STATE OF TAMIL NADU
October 23, 2008
BOARD OF DIRECTORS Vs. N SOMASUNDARAM
September 1, 2008
BOARD OF DIRECTORS,TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION,LTD Vs. N.SOMASUNDARAM
September 2, 2008
BOILER PLANT EMPLOYEES UNION Vs. BHARAT HEAVY ELECTRICALS LTD
September 10, 2008
BOJAN Vs. STATE
July 17, 2008
BRANCH MANAGER Vs. BHUVANESWARI
November 10, 2008
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. M KHADER BASHA
December 2, 2008
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. GANESAN
June 24, 2008
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. P AZHAGARSAMI
June 12, 2008
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. A MARY IMELDA JAYASEELI
March 18, 2008
BRANCH MANAGER PRIENTAL INSURANCE CO LTD Vs. A SEKAR
June 19, 2008
BRANCH MANAGER THENI Vs. RATHINASABAPATHI alias SABAPATHI &
October 21, 2008
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NAGAMMAL
February 19, 2008
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NAGAMMAL
December 23, 2008
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MUNUSAMY
November 7, 2008
BRANCH MANAGER, LIC OF INDIA Vs. D MURALIDARAN
January 22, 2008
BRANCH MANAGER, NATIONAL INSURANCE CO LTD; M MANSOOR ALI; M MALLIKA BEGAM Vs. M MANSOOR ALI; M MALLIKA BEGAM; KALIL AHMED @ KALEEL; S A RAJAMOHAMMED; THE BRANCH MANAGER, NATIONAL INSURANCE CO LTD
October 15, 2008
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MARIYAPPAN AND A MANI
June 17, 2008
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SHANMUGATHAI
July 14, 2008
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.,METTUR DAM Vs. VENKATAN
February 19, 2008
BRITTO Vs. STATE OF TAMIL NADU
June 17, 2008
C A ABDUL AZEEZ Vs. TAHSILDAR YERCAUD
August 25, 2008
C ABDUL WAHAB Vs. STATE OF TAMIL NADU
September 30, 2008
C ANANDA SUNDARAMAN Vs. C THIRUPURASUNDARI
July 2, 2008
C ANANTHA JEYAKUMAR Vs. C MURUGAPRIYA
September 17, 2008
C ANNADURAI Vs. DISTRICT EDUCATIONAL OFFICER
September 19, 2008
C BALAKRISHNAN Vs. PRINCIPAL DISTRICT JUDGE CO-OPERATIVE TRIBUNAL
December 11, 2008
C CHENNAPPAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
July 9, 2008
C CHINNASAMY REDDIAR Vs. EXECUTIVE OFFICER
March 19, 2008
C CHOKKALINGAM Vs. S SAMUEL MUTHIAH EXECUTIVE ENGINEER
March 11, 2008
C DOORVASAN Vs. SUB-REGISTRAR SUB-REGISTRAR OFFICE PALACODE
April 16, 2008
C DURAICHAMY Vs. PREMALATHA
January 10, 2008
C E SULOCHANA Vs. C E SATHYANARAYANA REDDY
January 3, 2008
C ELANGOVAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 18, 2008
C GOPAL Vs. TAMIL NADU CO-OPERATIVE STATE AGRICUL;CHRE
February 7, 2008
C GOVINDASAMY Vs. SUPERINTENDENT OF POLICE
September 16, 2008
C HARRIS Vs. STATE OF TAMIL NADU
October 30, 2008
C INDIRA Vs. SENTHIL AND CO
November 6, 2008
C J RAJAN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 30, 2008
C J SENTHIL KUMAR Vs. M RANI MUNIRATHINAM
June 30, 2008
C JOTHIRLINGAM Vs. S R JAYARAMAN
January 8, 2008
C K MAHALINGAM Vs. R PALANISAMY
April 24, 2008
C K NATARAJAN Vs. M SARVOTHAYAM
July 25, 2008
C KANNAN Vs. STATE
April 23, 2008
C KRISHNAMOORTHY Vs. DIRECTOR GENERAL OF POLICE
November 27, 2008
C KRISHNAN Vs. DISTRICT EDUCATIONAL OFFICER
May 13, 2008
C KULANDAIVELU Vs. COLLECTOR VIRUDHUNAGAR DISTRICT
September 10, 2008
C L PASUPATHY ASSISTANT SELECTION GRADE Vs. ENGINEER IN CHIEF WRO AND THE CHIEF ENGINEER GENERAL PWD
August 29, 2008
C LAKSHMI NARAIN CHENNAI Vs. GOVERNMENT OF TAMIL NADU
March 15, 2008
C LEELAKRISHNAN Vs. V DEVI
October 16, 2008
C M DEVARAJ Vs. V NARASIAH NAIDU
January 4, 2008
C M K REDDY Vs. SETTLEMENT COMMISSION IT/WT NANDANAM
April 17, 2008
C M KAMARAJ PROPRIETOR SAKTHI COCO PRODUCTS Vs. ASSISTANT DIRECTOR AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT DEVELOPMENT AUTHORITY APEDA NCUI BUILDING
September 18, 2008
C M KAMARAJ PROPRIETOR SAKTHI COCO PRODUCTS Vs. ASSISTANT DIRECTOR AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT DEVELOPMENT AUTHORITY APEDA NCUI BUILDING
September 2, 2008
C MANOHARAN Vs. UNION OF INDIA
November 6, 2008
C MANOHARAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 14, 2008
C MURALI Vs. DISTRICT COLLECTOR
September 19, 2008
C MUTHUSAMI Vs. GOVERNMENT OF TAMILNADU
June 19, 2008
C N KANDASAMY Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
April 17, 2008
C NARAYANAMOORTHY Vs. STATE OF TAMIL NADU
June 26, 2008
C PACKIANATHAN Vs. TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LTD
December 2, 2008
C PAZHAMALAI PILLAI Vs. CHINNADURAI
July 24, 2008
C PERUMAL Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI
March 4, 2008
C PRASANNAKUMARI Vs. STATE OF TAMILNADU; DEPUTY INSPECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE
December 18, 2008
C R CHENTHILKUMAR Vs. K SUTHA
February 11, 2008
C R SUBBA RAO Vs. DIRECTOR OF HANDLOOMS AND TEXTILES
June 17, 2008
C RADHASHARAN AGARWAL Vs. S SAMSON SAMPATH KUMAR
November 7, 2008
C RAGHUPATHY Vs. C GOVINDAN
September 30, 2008
C RAJ Vs. JUNIOR EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD
August 11, 2008
C RAJA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
June 30, 2008
C RAJAMANI Vs. C RATHNA BAI
December 17, 2008
C RAJASEKAR Vs. S SASIKUMAR
July 10, 2008
C RATHINAM Vs. CHIEF REGIONAL MANAGER
June 11, 2008
C RATHINAVEL Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVT , FOREST AND FISHERIES DEPARTMENT; WILDLIFE WARDEN; RANGER AND; SUPERINTENDENT OF POLICE
August 18, 2008
C S I HIGH SCHOOL Vs. GOVT OF TAMIL NADU
August 21, 2008
C S I KANYAKUMARI DIOCESE Vs. GOVERNMENT OF TAMIL NADU
July 7, 2008
C S PERIYARDASAN Vs. STATE OF TAMIL NADU
April 10, 2008
C S SHANMUGHAM Vs. DIRECTOR OF TOWN PLANNING
February 16, 2008
C SANDHIYA Vs. DIRECTOR OF MEDICAL EDUCATION
March 10, 2008
C SANGEETHA Vs. RENGAPASIYAM
November 20, 2008
C SANKAR Vs. ASSISTANT EDUCATIONAL OFFICER
June 23, 2008
C SARADAMBAL Vs. PADMAVATHI
December 8, 2008
C SARAVANAN Vs. REGISTRAR THE CENTRAL ADMINISTRATIVE TRIBUNAL
July 2, 2008
C SAROJA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
November 13, 2008
C SATHANATHAM Vs. INSPECTOR GENERAL OF REGISTRATION
October 16, 2008
C SATHIYANATHAN Vs. VEERAMUTHU
November 14, 2008
C SELVAKUMAR ALIAS MURUGESAN Vs. STATE
November 12, 2008
C SELVARAJ Vs. K VIJAYALAKSHMI
January 5, 2008
C SETHURAMAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
April 2, 2008
C SIMON Vs. PASSPORT OFFICER; INSPECTOR OF POLICE
December 18, 2008
C T BASKARAN Vs. M P JAYARAJAN
September 30, 2008
C THANGARAJ Vs. DIRECTOR SR DEPARTMENT OF POSTS
October 30, 2008
C THARMARAJ Vs. DIRECTOR OF DRUG CONTROL &
February 26, 2008
C THIAGARAJAN Vs. C DURAI
June 20, 2008
C THIRUGNANASAMBANDAM Vs. NEYVELI LIGNITE CORPORATION LTD
October 22, 2008
C UMA DEVI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
July 7, 2008
C V S RAVI Vs. RATNA SAILAJA
September 10, 2008
C VALLI Vs. STATE OF TAMIL NADU
November 4, 2008
C VENKATESAN Vs. STATE
July 9, 2008
C VISWANATHAN Vs. STATE OF TAMIL NADU
October 23, 2008
C WILBERT Vs. MANAGER OF INDIAN INSTITUTE OF TECHNOLOGY
July 15, 2008
C YESUBALAN Vs. DISTRICT COLLECTOR KANYAKUMARI
June 26, 2008
C. ARUMUGAM Vs. C. AYYAVU
February 22, 2008
C. MALATHY Vs. INCOME-TAX OFFICER
October 14, 2008
C. PACKIRISAMY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
December 5, 2008
C. PANDIAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, FOOD, CO
October 30, 2008
C. PETCHAMMAL Vs. THE COMMISSIONER OF POLICE AND ANOTHER
September 23, 2008
C. RAMAN Vs. S. KASI SERVAI
January 28, 2008
C. RAVICHANDRAN Vs. STATE, REP BY THE DEPUTY SUPERINTENDENT OF POLICE, PERAMBALUR, PASALUR POLICE STATION, CR.NO. 256/2000
November 12, 2008
C. VASANATHA Vs. MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION
April 10, 2008
C. VILVANATHAN Vs. STATE
November 27, 2008
CALCIUM INDIA PRIVATE LIMITED Vs. CUSTOMS EXCISE
June 30, 2008
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September 30, 2008
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April 16, 2008
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January 29, 2008
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January 1, 2008
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July 17, 2008
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September 29, 2008
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April 10, 2008
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October 31, 2008
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October 1, 2008
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September 18, 2008
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August 7, 2008
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July 15, 2008
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June 10, 2008
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August 25, 2008
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November 26, 2008
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June 13, 2008
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August 28, 2008
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September 25, 2008
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February 27, 2008
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August 20, 2008
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August 21, 2008
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October 28, 2008
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February 11, 2008
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December 15, 2008
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June 27, 2008
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July 2, 2008
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November 27, 2008
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September 18, 2008
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March 4, 2008
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October 22, 2008
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November 5, 2008
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September 23, 2008
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August 25, 2008
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September 23, 2008
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December 2, 2008
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August 29, 2008
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July 9, 2008
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December 2, 2008
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November 19, 2008
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September 18, 2008
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June 23, 2008
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August 19, 2008
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June 23, 2008
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July 14, 2008
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July 10, 2008
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April 21, 2008
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July 4, 2008
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March 27, 2008
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February 6, 2008
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December 15, 2008
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March 24, 2008
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December 10, 2008
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November 25, 2008
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October 29, 2008
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. S SUBRAMANI
July 15, 2008
CHIEF POST MASTER GENERAL Vs. K M ABDUL KHADER
April 2, 2008
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January 29, 2008
CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY Vs. D NAGARAJAN
November 21, 2008
CHINNA RAJA Vs. STATE OF TAMIL NADU
April 1, 2008
CHINNAMANI @ MURUGAN Vs. THE INSPECTOR OF POLICE, MANUR POLICE STATION, DISTT. TIRUNELVELI
January 30, 2008
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August 29, 2008
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October 23, 2008
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March 25, 2008
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July 4, 2008
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December 3, 2008
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July 14, 2008
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June 30, 2008
CHINNARAJ JOSEPH JAIKUMAR; GOVERNING COUNCIL OF AMERICAN COLLEGE; GOVERNING COUNCIL OF AMERICAN COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION
December 11, 2008
CHINNATHAMBI AND SATHEESH @ SATHEESHKUMAR Vs. STATE
July 20, 2008
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October 20, 2008
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November 19, 2008
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November 4, 2008
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November 13, 2008
CHITRA CONSTRUCTION PVT LTD Vs. S SUBRAMANYAN AND CO
March 28, 2008
CHITRAHAR TRADERS REP. BY ITS PARTNER, R. KRISHNAMURTHI AND NEYVELI LIGNITE CORPORATION LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES,
March 17, 2008
CHITTY BABU Vs. STATE OF TAMIL NADU
December 5, 2008
CHOKKALINGAM Vs. STATE
June 12, 2008
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October 24, 2008
CHOLAN ROADWAYS CORPORATION LTD., KUMBAKONAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, MADRAS
September 29, 2008
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June 11, 2008
CHRIST MATRIC HIGHER SECONDARY SCHOOL Vs. DISTRICT COLLECTOR
December 17, 2008
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December 19, 2008
CHROME LEATHER COMPANY LTD Vs. COLLECTOR KANCHEEPURAM DISTRICT
February 1, 2008
CIT Vs. VIGNESH KUMAR JEWELLERS
June 25, 2008
CIT Vs. SPECIALITY PAPER CO.
July 7, 2008
CIT Vs. APPASAMY REAL ESTATES LTD
June 11, 2008
CITY THEATRES PVT LTD Vs. SURESHKUMAR G NICHANI
July 7, 2008
CLASSIC STEEL Vs. SALES TAX OFFICER
December 15, 2008
CLASSIC STEEL Vs. SALES TAX OFFICER
October 15, 2008
CLASSIC THREAD MILLS P LTD Vs. STATE OF TAMIL NADU
November 10, 2008
COIMBATORE BAR ASSOCIATION A REGISTERED ASSOCIATION Vs. STATE OF TAMIL NADU
April 29, 2008
COIMBATORE PIONEER FERTILIZERS LTD Vs. UNION OF INDIA
July 25, 2008
COLGATE-PALMOLIVE INDIA LIMITED Vs. ANCHOR HEALTH AND BEAUTY CARE PRIVATE LTD
September 4, 2008
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February 27, 2008
COLONEL RAJEEV MANNALI Vs. MINITARY SECRETARYÏ¿½S BRANCH INTEGRATED HEAD QUARTERS OF MINISTRY OF DEFENSE
July 4, 2008
COMMANDANT ORDNANCE DEPOT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
November 26, 2008
COMMERCIAL TAX OFFICER Vs. C P D COMPUTER PERIPHERAL DEVICES PRIVATE LIMITED
September 2, 2008
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October 31, 2008
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April 25, 2008
COMMISSIONER Vs. N KALAVATHY
June 10, 2008
COMMISSIONER COIMBATORE CORPORATION COIMBATORE Vs. A MICHAEL RAJ
January 9, 2008
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February 27, 2008
COMMISSIONER H R AND C E Vs. VISALAKSHI SAMETHA
April 10, 2008
COMMISSIONER H R AND C E Vs. P S SETHURATHINAMMAL
January 29, 2008
COMMISSIONER H R AND C E A DEPARTMENT Vs. G VENKATACHALAPATHY
February 20, 2008
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. N KRISHNAMOORTHY
February 11, 2008
COMMISSIONER H R AND C E ADMN DEPARTMENT NUNGAMBAKKAM HIGH ROAD Vs. LALITHANANDA SARASWATHI BAKTHA SAMAJAM
July 14, 2008
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT Vs. V JEGATHAMBAL
September 19, 2008
COMMISSIONER OF C EX , CHENNAI Vs. THIRUMALA ALLOYS CASTINGS (P) LTD
March 24, 2008
COMMISSIONER OF C EX , CHENNAI-II Vs. ARIHANT COMPUTERS PVT LTD
March 20, 2008
COMMISSIONER OF C EX , PONDICHERRY Vs. CESTAT
July 23, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND GOLD
February 7, 2008
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January 24, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BOC INDIA LTD
June 17, 2008
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September 23, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
July 10, 2008
COMMISSIONER OF CENTRAL EXCISE BANGALORE-III COMMISSIONERATE BANGALORE Vs. SOUTH INDIA WIRE PRODUCTS PVT LTD
March 7, 2008
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL SOUTH REGIONAL
January 8, 2008
COMMISSIONER OF CENTRAL EXCISE PONDICHERRY COMMISSIONERATE Vs. SUNCO RUBBERS LTD
January 25, 2008
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January 25, 2008
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January 25, 2008
COMMISSIONER OF CUSTOMS Vs. V KARUPPIAH
January 11, 2008
COMMISSIONER OF CUSTOMS Vs. CHOICE INTERNATIONAL
February 7, 2008
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January 31, 2008
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January 31, 2008
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June 19, 2008
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July 4, 2008
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January 31, 2008
COMMISSIONER OF CUSTOMS (AIR), CHENNAI Vs. HIDES
February 28, 2008
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July 23, 2008
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June 12, 2008
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December 18, 2008
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. N K ENTERPRISES
January 8, 2008
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April 30, 2008
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August 25, 2008
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February 26, 2008
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February 25, 2008
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March 3, 2008
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March 4, 2008
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March 17, 2008
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January 30, 2008
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February 4, 2008
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February 15, 2008
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December 5, 2008
COMMISSIONER OF INCOME TAX Vs. APPASAMY REAL ESTATES LIMITED
June 11, 2008
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June 9, 2008
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June 18, 2008
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June 30, 2008
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August 6, 2008
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June 9, 2008
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July 7, 2008
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July 8, 2008
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August 12, 2008
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October 20, 2008
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October 20, 2008
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September 24, 2008
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April 2, 2008
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October 20, 2008
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September 24, 2008
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September 26, 2008
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August 25, 2008
COMMISSIONER OF INCOME TAX Vs. LATE N. KASI VISWANATHAN
July 16, 2008
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December 18, 2008
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December 23, 2008
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July 4, 2008
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July 4, 2008
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July 9, 2008
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July 9, 2008
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July 9, 2008
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July 8, 2008
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July 29, 2008
COMMISSIONER OF INCOME TAX Vs. A M MOHAN BABU
July 7, 2008
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August 13, 2008
COMMISSIONER OF INCOME TAX Vs. NEXUS COMPUTER PVT LTD
August 18, 2008
COMMISSIONER OF INCOME TAX Vs. POOMPUHA SHIPPING CORPORATION
August 18, 2008
COMMISSIONER OF INCOME TAX Vs. TAMILNADU ELECTRICITY BOARD
August 25, 2008
COMMISSIONER OF INCOME TAX Vs. IDEAL GARDEN COMPLEX PRIVATE LTD
August 19, 2008
COMMISSIONER OF INCOME TAX CHENNAI Vs. NARAYANA GURTUVIAH CHETTYS ESTATE AND CHARITIES
September 1, 2008
COMMISSIONER OF INCOME TAX CHENNAI Vs. A M MOHAN BABU
July 8, 2008
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July 9, 2008
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October 26, 2008
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July 9, 2008
COMMISSIONER OF INCOME TAX I MADURAI Vs. INDUSTRIES LTD
November 21, 2008
COMMISSIONER OF INCOME TAX II Vs. RAMAKRISHNA MILLS CBE LTD
July 21, 2008
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June 17, 2008
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July 21, 2008
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July 14, 2008
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July 4, 2008
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July 4, 2008
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November 12, 2008
COMMISSIONER OF INCOME TAX-I Vs. BANNARI AMMAN SUGARS LIMITED
July 21, 2008
COMMISSIONER OF INCOME-TAX Vs. M GANI
February 4, 2008
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February 4, 2008
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June 9, 2008
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November 10, 2008
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March 4, 2008
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March 18, 2008
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March 24, 2008
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July 8, 2008
COMMISSIONER OF INCOME-TAX Vs. ZONAL OFFICER-V, CORPORATION OF CHENNAI
July 23, 2008
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October 21, 2008
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September 5, 2008
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July 8, 2008
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June 18, 2008
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August 28, 2008
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November 21, 2008
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November 24, 2008
COMMISSIONER OF INCOME-TAX Vs. TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION
November 17, 2008
COMMISSIONER OF INCOME-TAX TAMIL NADU-I Vs. TUBE INVESTMENTS OF INDIA LTD
July 18, 2008
COMMISSIONER OF POLICE Vs. V P KALAIRAJAN
September 30, 2008
COMMISSIONER, H R AND C E ADMN DEPARTMENT AND THE DEPUTY COMMISSIONER, H R AND C E ADMN DEPARTMENT Vs. T AZHAGAPPAN, P GURUSAMY, NAGARAJAN AND B BHOOPATHY
April 30, 2008
COMMR OF CUS(IMPORTS), CHENNAI-I Vs. G M PENS INTERNATIONAL
July 22, 2008
COMMR TIRUCHIRAPALLI Vs. KOTHARI SUGARS & CHEMICALS LTD
July 24, 2008
COMPASS SHIPPING AND TRADING PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 29, 2008
COMPUTER GRAPHICS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE
August 6, 2008
CONCEPT AND DEVICES Vs. STATE OF TAMIL NADU
December 11, 2008
CONVENOR GOVERNMENT OF PONDICHERRY CENTRALISED ADMISSION Vs. S VELAYUDHAM
April 15, 2008
COONOOR CLUB Vs. COMMERCIAL TAX OFFICER
November 4, 2008
CORPORATION OF CHENNAI Vs. D KUPPAN
February 4, 2008
CORRESPONDENT INTER CHRISTIAN MISSION MIDDLE SCHOOL TUTICORIN DISTRICT Vs. D JAYAKUMAR PONNUDURAI
August 22, 2008
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August 26, 2008
CORRESPONDENT SRI CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY Vs. GOVERNMENT OF INDIA
November 21, 2008
CORRESPONDENT, SRI CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY; PRESIDENT, CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY; CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY; MRS T J MANJULADEVI Vs. T J MANJULADEVI; STATE OF TAMILNADU; DIRECTOR OF SCHOOL EDUCATION; INSPECTOR OF MATRICULATION SCHOOLS; GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE AND ORS
November 21, 2008
COTTON CITY APPAREL EXPORTS Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 24, 2008
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. M VIJAYAN
July 22, 2008
CRYSTOPOR IMPEX Vs. UNION OF INDIA
August 26, 2008
CSI PRIMARY SCHOOL AT NONSUCH ESTATE Vs. DIRECTOR OF ELEMENTARY EDUCATION
August 8, 2008
D ANJALAM CHRISTUDAS Vs. GOVERNMENT OF TAMILNADU
December 4, 2008
D ANNADURAI Vs. SECRETARY TO GOVERNMENT
August 27, 2008
D ARAVINDAN Vs. SPECIAL COMMISSIONER
May 13, 2008
D ARUMUGA NADAR Vs. K MUTHULAKSHMI
October 23, 2008
D ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
October 16, 2008
D BALARAMAN Vs. STATE OF TAMIL NADU
October 24, 2008
D BALASUBRAMANIAN SUPERVISOR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PERAMBALUR PERAMBALUR DISTRICT
September 1, 2008
D BHUVANESWARI Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
September 26, 2008
D CHANDRAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
February 8, 2008
D CHANDRASEKHARAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
June 19, 2008
D CHRISTAL JAYANTHI Vs. STATE OF TAMIL NADU
July 17, 2008
D DAYANITHI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
August 13, 2008
D DEVARAJ ATHISAYARAJ Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
December 17, 2008
D DHANASEKARAN Vs. CHAIRMAN
February 6, 2008
D DRAVIDASELVAN Vs. SUPERINTENDENT OF POLICE
July 30, 2008
D GANESAN Vs. SENIOR REGIONAL MANAGER
September 18, 2008
D GUNABUSHANAM Vs. TAMIL NADU ELECTRICITY BOARD
July 1, 2008
D H SARATH K KUMAR Vs. GOVERNMENT OF TAMIL NADU
April 30, 2008
D I J PANDIAN Vs. STATE OF TAMIL NADU
June 16, 2008
D JAHARA BEEVI Vs. STATE OF TAMIL NADU
November 6, 2008
D JAYANTHI Vs. COMMISSIONER OF POLICE GREATER CHENNAI
June 18, 2008
D KALYANI Vs. CHAIRMAN AND MANAGING DIRECTOR OF TAMILNADU
August 13, 2008
D KANCHANA DEVI Vs. D KALPANA RANI
April 10, 2008
D KANNAN Vs. CENTRAL BANK OF INDIA
June 30, 2008
D KARAL Vs. STATE OF TAMIL NADU
July 25, 2008
D LOGAMBAL @ RANI Vs. REGISTRAR (GENERAL), HIGH COURT AND PRINCIPAL DISTRICT JUDGE
September 5, 2008
D M KAVITHA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE
September 16, 2008
D M SEKAR Vs. SUPERINTENDENT OF POLICE
July 14, 2008
D MAHADEVAN Vs. DIRECTOR GENERAL OF POLICE
March 14, 2008
D MALLIKA Vs. PANNEER SELVAM
March 20, 2008
D MENAKA Vs. P DEVAKI
November 17, 2008
D MURALI Vs. ASSISTANT ENGINEER
September 16, 2008
D MURTHY Vs. MARUTHAMBAL
December 11, 2008
D MURUGASAMY Vs. COMMISSIONER OF TREASURIES
June 27, 2008
D MUTHIAH Vs. GOVERNMENT OF TAMILNADU
July 16, 2008
D NAGARAJAN Vs. CHIEF REGIONAL MANAGER
February 29, 2008
D NAGENDRAN Vs. V SEKAR
February 11, 2008
D NICHOLAS Vs. NAZZIMUDDIN I A S
February 11, 2008
D PACKIASAMU Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
October 14, 2008
D PADMINI Vs. REGISTRAR GENERAL HIGH COURT MADRAS
January 29, 2008
D PALANI Vs. DIRECTOR OF MUNICIPALITIES EZHILAGAM
June 26, 2008
D PANNER SELVAM Vs. CHIEF ENGINEER
June 27, 2008
D PARAMESWARI Vs. STATE OF TAMIL NADU
August 27, 2008
D PETER FRANCIS Vs. P S B EDUCATIONAL TRUST
November 6, 2008
D PICHANDI Vs. EXECUTIVE ENGINEER OANDM TAMIL NADU ELECTRICITY BOARD
October 24, 2008
D PRAKASAM Vs. STATE
April 3, 2008
D RAJAMMA Vs. DIRECTOR OF SOCIAL WELFARE CHEPAUK
February 5, 2008
D RAJENDRAN Vs. R DHANALAXMI
January 23, 2008
D RAMACHANDRAN Vs. SUB COLLECTOR
March 11, 2008
D RAMAGOPAL Vs. STATE
April 30, 2008
D RAMAMURTHY Vs. R SEKAR
April 29, 2008
D RAMANI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
October 14, 2008
D RANI Vs. JOINUS INTERIORS AND CONSTRUCTION LTD
November 19, 2008
D S KANAGARATHINAM Vs. DAMODARAN
December 15, 2008
D S MARIAPPAN Vs. N MANOHARAN
December 22, 2008
D S VELYAUDHAM Vs. COMMISSIONER OF POLICE (L AND O) AND ORS
January 21, 2008
D SABAPATHY ALIAS SABA KAILAS Vs. STATE OF TAMIL NADU
April 9, 2008
D SARASWATHI Vs. MANICKAM ARUMUGAM
September 22, 2008
D SELVAM Vs. BAR COUNCIL OF TAMIL NADU AND PONDICHERRY
July 13, 2008
D SELVARAJ Vs. STATE
February 15, 2008
D SENDILKUMAR Vs. M SADASIVAM
March 19, 2008
D SHANTHI Vs. MANAGING DIRECTOR STATE TRANSPORT CORP LTD
December 4, 2008
D SOUNDARRAJAN Vs. PRESIDING OFFICER
December 1, 2008
D SRINIVASAN Vs. SECRETARY HOME PRISONS GOVERNMENT
June 19, 2008
D SUBRAMANIAN Vs. COLLECTOR VELLORE DISTRICT
October 24, 2008
D SURESH KUMAR Vs. CHIEF EXECUTIVE OFFICER CHENNAI
March 13, 2008
D THENMOZHI Vs. STATE OF TAMIL NADU
September 12, 2008
D V NARAYANA SAH Vs. A G NAGAMMAL BAI
September 26, 2008
D VASUDEVAN Vs. DISTRICT COLLECTOR-CUM-INSPECTOR OF PANCHAYAT
May 13, 2008
D VIJAYARANGAN Vs. SECRETARY SALES TAX APPELLATE TRIBUNAL ADDL BENCH
November 17, 2008
D. MARIMUTHU Vs. S. CHANDRASEKARAN
December 16, 2008
DAILAH ALBARAKA INLAND LIMITED Vs. PENTASOFT TECHNOLOGIES LIMITED
December 16, 2008
DAISEY Vs. STATE OF TAMIL NADU
February 6, 2008
DAKSHINA MARA NADAR SANGAM TIRUNELVELI Vs. SECRETARY TO
August 12, 2008
DAKSHINA MOORTHY Vs. SUPERINTENDENT OF POLICE
November 4, 2008
DALMIA CEMENT Vs. REGIONAL PROVIDENT
September 8, 2008
DASARATHAN Vs. STATE
February 25, 2008
DASI GOPI Vs. STATE
December 17, 2008
DAYANAND P SESHAN Vs. M DHANASEKARAN
September 9, 2008
DECCAN FINANCE LTD Vs. REGIONAL TRANSPORT OFFICER SALEM
March 28, 2008
DEEN DAYAL MEDICAL AND EDUCATION TRUST Vs. HOUSING AND ARBAN DEVLOPMENT CORPORATION LTD
July 22, 2008
DEITY OF KOOTHANDAKOIL PETHADHAMPATTI VILLAGE Vs. COLLECTOR OF DHARMAPURI DISTRICT
December 22, 2008
DEIVANAI AMMAL Vs. KUMARAYEE AMMAL
October 24, 2008
DENNISON PAULRAJ Vs. MAYAWINOLA
April 2, 2008
DEPUTY CHIEF MECHANICAL ENGINEER PERSONNEL BRANCH GOLDEN ROCK WORKSHOP SOUTHERN RAILWAY Vs. G ANNIE CHRISTY
November 6, 2008
DEPUTY COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. V P PRITHVIRAJ
February 20, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASVINI FISHERIES (P) LTD.
June 16, 2008
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE Vs. OFFICIAL LIQUIDATOR HIGH COURT
June 11, 2008
DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE SOUTHERN ZONE Vs. S AMBIGAPATHY
November 21, 2008
DEPUTY INSPECTOR GENERAL OF POLICE Vs. P SHANMUGASUNDARAM
August 14, 2008
DEVARAJ Vs. STATE
April 8, 2008
DEVATHAL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
December 4, 2008
DEVI Vs. STATE
June 18, 2008
DEVI CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
October 15, 2008
DEVIKA RANI Vs. V SRIDHARAN
June 20, 2008
DHANABAL Vs. STATE
January 4, 2008
DHANALAKSHMI Vs. K LOGANATHAN
July 31, 2008
DHANALAKSHMI FINANCIERS Vs. SOUNDARAMMAL
September 8, 2008
DHANALAKSHMI MILLS WORKERS AND STAFF UNION Vs. DHANALAKSHMI MILLS LIMITED
September 24, 2008
DHANAM Vs. SANKARAMMAL
April 28, 2008
DHANAPACKIAM Vs. STATE OF TAMILNADU
January 3, 2008
DHANAPACKIAM Vs. DISTRICT REVENUE OFFICER
January 3, 2008
DHANAPAL Vs. STATE
October 31, 2008
DHANAPAL Vs. STATE
July 23, 2008
DHANASEKAR ALIAS ATTUMAVOO Vs. STATE
November 12, 2008
DHANASEKARAN Vs. A R C SCHOOL BOARD
December 3, 2008
DHANASEKARAN Vs. SECRETARY TO GOVERNMENT
June 30, 2008
DHANDAPANI Vs. STATE OF TAMIL NADU
April 30, 2008
DHANUS TECHNOLOGIES LTD Vs. INSPECTOR OF POLICE CBI ACB
March 17, 2008
DHARMALINGAM Vs. STATE
April 1, 2008
DHARMALINGAM Vs. SENTHILKUMAR
March 31, 2008
DHARMALINGAM Vs. SPECIAL TAHSILDAR LAND ACQUISITION
January 25, 2008
DHARMAR PANDIAN Vs. BALASUBRAMANIAN
January 11, 2008
DHARMENDRA BAFNA Vs. KISHAN LAL
March 13, 2008
DHARUMIAH ALIAS DHARUMAIYAN Vs. STATE
January 8, 2008
DHAVAMANI Vs. STATE
December 18, 2008
DINAMALAR Vs. SUN T V LIMITED
September 25, 2008
DINDIGUL PETTAI SATHANGUDI SHATRIYA NADAR URAVINMURAI THROUGH ITS SECRETARY AND THIRUMANGALAM PANDIAR KULA SHATRIYA NADAR URAVINMURAI THROUGH ITS MUTHALMURAIKARAR Vs. SELVARAJ SUNDAR AND ABRAHAM
December 17, 2008
DIOCESE OF TIRUNELVELI C S I Vs. CHURCH OF SOUTH INDIA
August 18, 2008
DIRECTOR EMPLOYMENT AND TRAINING CHEPAUK Vs. J UMASHANKAR
August 20, 2008
DIRECTOR GANDHIGRAM INSTITUTE OF RURAL HEALTH Vs. G POONGAVANAM
September 29, 2008
DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE Vs. P M RAMALINGAM
January 4, 2008
DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. K SEKAR
April 15, 2008
DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD Vs. S DURAIRAJ
January 7, 2008
DIRECTOR OF INDUSTRIES AND COMMERCE Vs. P N KUMAR
November 24, 2008
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES Vs. D SHANTHI
April 22, 2008
DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE Vs. S MARUDHANAYAGAM
August 26, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. S SHANMUGAM
April 3, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. MUSLIM
April 29, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. S JAMBU KUMARAN
November 13, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. N NADUSAMY
July 22, 2008
DIRECTOR OF SERICULTURE Vs. RAJA
April 29, 2008
DIRECTOR OF SERICULTURE Vs. S PANNEERSELVAM
July 18, 2008
DIRECTOR OF TECHNICAL EDUCATION Vs. ADDITIONAL DIRECTOR OF TECHNICAL EDUCATION
June 25, 2008
DIRECTOR VECTOR CONTROL RESEARCH CENTRE MEDICAL COMPLEX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 22, 2008
DISTRICT COLLECTOR Vs. VM VEERAPANDIAN
April 29, 2008
DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT VILLUPURAM Vs. S SENTHAMIZH SELVI
November 6, 2008
DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT Vs. JAYASEELAN
January 7, 2008
DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. S RACHEL
April 3, 2008
DISTRICT FOREST OFFICER Vs. GUPTA ENTERPRISES
January 30, 2008
DITTAKAVI ANANTHA PADMANABHAMOORTHY Vs. TAMIL NADU POLICE HOUSING CORPORATION LIMITED
July 22, 2008
DIVISIONAL MANAGER Vs. CHANDRASEKARAN
January 4, 2008
DIVISIONAL MANAGER Vs. MEHERUNNISA
June 9, 2008
DIVISIONAL MANAGER Vs. S V MANI
July 22, 2008
DIVISIONAL MANAGER Vs. VINAYAGA MOORTHI
July 18, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE Vs. SUNDARAM
July 30, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. T CHELLADURAI
July 14, 2008
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. S SOWKATH ALI
December 22, 2008
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. S THANGAVEL; EASWARI AND A LAKSHMANAN
January 3, 2008
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SELVI, KAUSALYA
December 4, 2008
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. MARIAMMAL; RASUPILLAI AND; THE CORRESPONDENT, NEHRU MATRICULATION SCHOOL
December 12, 2008
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MURUGAN AND S PIRAMUTHU
January 2, 2008
DIVYA J DOLIA Vs. SECRETARY GOVERNMENT OF TAMIL NADU
October 13, 2008
DR A MANONMANI DURAIPANDIAN THE CHAIRMAN, THIRUPPUVANAM PANCHAYAT UNION Vs. DISTRICT COLLECTOR; ASSISTANT DIRECTOR OF PANCHAYAT; REVENUE DIVISIONAL OFFICER AND THE COMMISSIONER, THIRUPPUVANAM PANCHAYAT UNION
September 17, 2008
DR P V G PATRUDU Vs. C P RAMANATHAN
April 29, 2008
DR S CHING CHYANG CHING Vs. REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL AND THE DIRECTOR OF ELEMENTARY EDUCATION
April 22, 2008
DR. CHRISTOPHER ASIR, BISHOP OF CHURCH OF SOUTH INDIA, MADURAI AND RAMNAD DIOCESE, EAST VELI STREET, MADURAI Vs. THE REVENUE DIVISIONAL OFFICER, MADURAI AND 10 OTHERS
July 25, 2008
DURAI ALIAS DURAI MURUGAN Vs. STATE
March 1, 2008
DURAI ALIAS LOGANATHAN Vs. STATE
March 17, 2008
DURAI CHELLAMUTHU Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
February 11, 2008
DURAICHANDRAN Vs. STATE
November 7, 2008
DURAISAMY Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
February 25, 2008
DURAISAMY Vs. MASILAMANI
June 27, 2008
DURAISAMY AND MURUGESAN Vs. SUBBARAYA REDDY
October 23, 2008
DURAISAMY S Vs. MANAGING DIRECTOR ANGLO FRENCH TEXTILES
June 27, 2008
DYNASTY DEVELOPERS PRIVATE LIMITED Vs. JUMBO WORLD HOLDINGS LIMITED
January 10, 2008
DYNAVISION LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
April 9, 2008
E BALU Vs. SPECIAL TAHSILDAR LAND ACQUISITION
March 1, 2008
E BALU Vs. SPECIAL TAHSILDAR SALEM
March 5, 2008
E DURAI Vs. SUPERINTENDENT OF POLICE THIRUVALLUR THIRUVALLUR DISTRICT
March 26, 2008
E JEYANTHI Vs. DIRECTOR OF TOWN PANCHAYAT
June 11, 2008
E JOSEPH Vs. TAMIL NADU ELECTRICITY BOARD
October 30, 2008
E KUMAR Vs. P JOTHI
March 6, 2008
E KUMAR ALIAS VEMBADIAN Vs. STATE
April 16, 2008
E M KANNAPPAN Vs. G SYAMALA
August 26, 2008
E MADHAVAN NAIR Vs. THE DEPUTY COMMISSIONER, ADMINISTRATION, H R AND C E AND ORS
December 19, 2008
E MURALIDHARAN Vs. UNION OF INDIA
November 28, 2008
E MURALIDHARAN Vs. VENKATARAMAN
September 25, 2008
E MURALIDHARAN Vs. UNION OF INDIA
September 22, 2008
E MURALIDHARAN Vs. UNION OF INDIA
December 23, 2008
E MUTHU KALA Vs. STATE OF TAMIL NADU
September 8, 2008
E NAGASUBRAMANIAM Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT
October 24, 2008
E P PERUMAL Vs. STATE OF TAMIL NADU
February 27, 2008
E PONNUSAMY Vs. STATE OF TAMIL NADU
June 18, 2008
E RAJA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY
August 7, 2008
E RAJESWARI Vs. C ARUMUGAM
January 31, 2008
E RAJMOHAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS
July 1, 2008
E SANJEEVI Vs. STATE OF TAMIL NADU
June 9, 2008
E SARASWATHI Vs. COMMISSIONER CORPORATION OF CHENNAI
February 7, 2008
E SAYED ALI Vs. UNION OF INDIA
October 24, 2008
E SHEELA Vs. SECRETARY SELECTION COMMITTEE COMMISSIONERATE OF INDIAN MEDICINE AND HOMEOPATHY ARIGNAR ANNA GOVT HOSPITAL OF INDIAN MEDICINE CAMPUS
September 24, 2008
E SRINIVASARAGHAVAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
April 17, 2008
E SURESH Vs. INSPECTOR OF POLICE
May 13, 2008
E TAMILMANI Vs. STATE OF TAMIL NADU
April 17, 2008
E UMASHANKAR Vs. STATION HOUSE OFFICER REDDIARPALAYAM POLICE STATION PUDUCHERRY
December 2, 2008
E VALSARAJ HONORARY PRESIDENT MAHE CO-OPERATIVE CENTRE Vs. V SUDHAKARAN
April 28, 2008
E VELAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION
June 24, 2008
E VELUSAMI Vs. SPECIAL TAHSILDAR L A
November 5, 2008
E.R. SATHISKUMAR Vs. K.S. KRISHNAMOORTHY
June 27, 2008
EARTH MINERALS RESOURCES P LTD Vs. GOVERNMENT OF INDIA
August 12, 2008
EAST COAST HOSPITALS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS GROUP 5B OFFICE OF THE COMMISSIONER OF CUSTOMS CUSTOM HOUSE 1
July 29, 2008
EAST COAST STEEL LTD Vs. OWNERS AND
July 18, 2008
EASTERN ELECTRICS Vs. STATE OF TAMIL NADU
December 1, 2008
EASTERN ELECTRICS Vs. STATE OF TAMIL NADU
December 5, 2008
EASY WELD ELECTRODES P LTD Vs. RECOVERY OFFICER EMPLOYMENT INSURANCE CORPORATION
February 1, 2008
EBENEZER TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
January 11, 2008
ECONOMIST COMMUNICATIONS LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 26, 2008
EID PARRY INDIA LTD Vs. M N PADMANABHAN
June 26, 2008
EKANATHASAMIDURAI Vs. PERIYASAMIDURAI PATCHALA NAINAR
June 1, 2008
EKANATHASAMIDURAI Vs. PERIYASAMIDURAI PATCHALA NAINAR
February 29, 2008
ELANGOVAN Vs. STATE OF TAMIL NADU
September 12, 2008
ELAVARASI Vs. IYYANAR
October 17, 2008
ELEPHANT G RAJENDRAN Vs. DISTRICT COLLECTOR OOTY
January 31, 2008
ELUGUNDAN Vs. STATE
June 16, 2008
ELUMALAI Vs. STATE
June 9, 2008
ELUMALAI Vs. STATE
December 2, 2008
ELUMALAI Vs. STATE OF TAMIL NADU
March 6, 2008
ELUMALAI Vs. STATE
March 7, 2008
ELUMALAI NAICKER Vs. KANCHANAMALA
August 11, 2008
EMBASSY HOTELSP LTD Vs. BENJAMIN PROPRIETOR
March 11, 2008
EMIRATES FINANCE P LTD Vs. V HARIKRISHNAN
February 7, 2008
EMMIMA Vs. PUELA
July 28, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAGHAVENRA THEATRE
October 29, 2008
ENNORE PORT LIMITED Vs. HCC
August 1, 2008
ER U R SRIRANGARAJAN Vs. CHAIRMAN DEALER SELECTION COMMITTEE
October 22, 2008
ERA GANESAN Vs. K JAYARAMAN
June 12, 2008
ERONIMUS Vs. SUPERINTENDENT OF POLICE
June 11, 2008
ERUDHAYARAJ ALIAS MACKACHOLAM Vs. STATE
October 31, 2008
ESES COMBINES ENGINEERING PRIVATE LIMITED Vs. RAJENDRAN CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
September 23, 2008
ESWARA GOUNDER Vs. K P THANGAMANI
July 1, 2008
ESWARAN Vs. REVENUE DIVISIONAL OFFICER GOBICHETTIPALAYAM
September 1, 2008
ESWARAN Vs. THANGAVEL MAISTRY
December 16, 2008
ESWARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 25, 2008
ETHIRAJ Vs. STATE
December 5, 2008
EVERGREEN MOVIE INTERNATIONAL Vs. BALA FILM DIRECTOR
July 14, 2008
EVVA MEMORIAL TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION
January 23, 2008
EXCLUSIVE MARINE INC Vs. BOARD OF TRUSTEES OF PORT OF CHENNAI
April 21, 2008
EXECUTIVE ENGINEER Vs. M SAKTHIVEL
October 31, 2008
EXECUTIVE ENGINEER Vs. K.S.D. RAJENDRAN
January 28, 2008
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. GIRIJA JANARTHANAN
November 25, 2008
EXECUTIVE ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD Vs. S J GAYAS
February 5, 2008
EXECUTIVE OFFICER Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
February 12, 2008
EZHILARASI Vs. INSPECTOR GENERAL OF REGISTRATION
November 5, 2008
F ISMAIL PILLAI ANNAVI Vs. STATE OF TAMIL NADU
November 4, 2008
F SHEIK HUSSAIN Vs. FARIDHA BANU
July 4, 2008
FAIRMONT HOTEL PRIVATE LIMITED Vs. ASSISTANT GENERAL MANAGER MID CORPORATE GROUP STATE BANK OF INDIA CHENNAI
April 10, 2008
FALCON TYRES LIMITED Vs. TVS SRICHAKARA TYRES LIMITED
April 29, 2008
FARHANA SAIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 21, 2008
FARM TEA ESTATE SYNDICATE Vs. TAMIL NADU TEA PLANTATIONS LTD
October 23, 2008
FAROUK IRANI Vs. REGISTRAR OF COMPANIES
July 1, 2008
FASHION SUITING AND SHIRTINGS Vs. A KRISHNAMURTHY
January 5, 2008
FATHIMA MAJEED Vs. SUBHAPRATHA RAVIKUMAR
July 1, 2008
FATHIMA SAW MILL Vs. B G AND SONS
July 10, 2008
FATHIMA SUDHA alias ESAKI SUDHA Vs. DISTRICT COLLECTOR
April 8, 2008
FATHIMATHU ZOHRA Vs. STATE OF TAMIL NADU
September 25, 2008
FEDERATION OF CHENNAI SUBURBAN SOUTH WELFARE ASSOCIATION Vs. MUSLIM CULTURAL ASSOCIATION
June 10, 2008
FEDERATION OF K K NAGAR Vs. STATE OF TAMIL NADU
February 25, 2008
FERNHILL PALACE Vs. J K CONSTRUCTIONS
August 29, 2008
FIBRO FLEX INDIA PRIVATE LIMITED Vs. SEVEN HILLS REAL ESTATE
April 29, 2008
FIFTH PILLAR INDIA Vs. SECRETARY DEPARTMENT OF REVENUE
November 11, 2008
FIRST LEASING COMPANY OF INDIA LTD Vs. NANDAKUMAR VICE PRESIDENT RISK MANAGEMENT CITI BANK NA
April 15, 2008
FOOD CORPORATION OF INDIA Vs. S NAYAGAM
April 15, 2008
FOOD CORPORATION OF INDIA LTD Vs. S SELVARAJ
January 30, 2008
FOOD WORLD SUPERMARKETS LTD Vs. S SUBRAMANIAN
September 18, 2008
FORWARD LEATHER COMPANY Vs. INSPECTOR GENERAL OF REGISTRATION
December 22, 2008
FOUNDATION OF FAIR PRACTICES IN PROPERTY DEVELOPMENT (FAIRPRO) Vs. STATE OF TAMIL NADU
January 5, 2008
FUAAD MUSVEE Vs. M SHUAIB MUSVEE
March 6, 2008
G A PONNUSAMY Vs. N SANTHANAM
January 31, 2008
G ALEX BENZIGER Vs. TAMIL NADU CATHOLIC BISHOPS
November 3, 2008
G ANAND Vs. STATE OF TAMIL NADU
March 27, 2008
G ANANDAN Vs. COMMISSIONER
September 26, 2008
G AROCKIASAMY Vs. C MARIARAJ
October 23, 2008
G AROKIYA MARIE Vs. SUPERINTENDENT OF POLICE
February 1, 2008
G ATHIYAMAN Vs. DISTRICT REGISTRAR-CUM-SOCIETIES REGISTRAR
December 22, 2008
G BABU Vs. PERUNDEVI
June 30, 2008
G BALAJI Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPN LTD
July 24, 2008
G BALASUBRAMANIAN Vs. JAYASHREE RAJAGOPALAN
September 11, 2008
G BASKARAN Vs. S MOHAMMED ALI JINNAH
February 28, 2008
G BHEEMEN Vs. DIRECTOR OF SCHOOL EDUCATION
June 24, 2008
G BHOOPALAN Vs. D I G OF POLICE
May 13, 2008
G CHALA Vs. DIRECTOR OF PRIMARY SCHOOL EDUCATION
February 12, 2008
G CHITA Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION
October 31, 2008
G DEIVASIGAMANI Vs. METROPOLITAN TRANSPORT CORPORATION LTD
January 9, 2008
G DURAIKKAN Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
June 25, 2008
G ELANGOVAN Vs. DIRECTOR OF MEDICAL EDUCATION
November 12, 2008
G ELUMALAI Vs. G VENKATESAN
October 24, 2008
G GANESAN Vs. JOINT COMMISSIONER OF POLICE
June 24, 2008
G GANGADURAI Vs. STATE OF TAMILNADU
September 25, 2008
G GAYATHRI Vs. K RAMESH
April 30, 2008
G GIRIJA Vs. ASSISTANT DIRECTOR
June 18, 2008
G GOKULAKRISHNAN Vs. DIRECTOR OF SCHOOL EDUCATION
February 6, 2008
G HARESH CHAND Vs. GEE GEE GRANITES LIMITED
August 28, 2008
G JAYAKUMAR Vs. UNION OF INDIA
January 9, 2008
G JAYANTHI Vs. STATE OF TAMIL NADU
July 18, 2008
G JAYARAMAN Vs. SECRETARY TO GOVERNMENT
October 24, 2008
G K AMARANATHAN Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT
January 3, 2008
G K GOVINDARAJULU Vs. R ALAMELU
July 16, 2008
G K PALANI GOUNDER ALIAS MANI Vs. KANAKAMBAL
August 18, 2008
G K RAMAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
June 25, 2008
G K SAMPATH Vs. A M SELVAM
February 14, 2008
G K STEELS COIMBATORE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 20, 2008
G KANCHANA Vs. S GANESAN
September 10, 2008
G KARTHIK Vs. SURESH
September 9, 2008
G KATHIRVEL Vs. SUPERINTENDENT OF POLICE
December 19, 2008
G KRISHNAMURTHY Vs. VICE CHANCELLOR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
December 15, 2008
G KUMA Vs. SYED GULAM HUSSAIN
January 10, 2008
G KUMAR Vs. STATE OF TAMIL NADU
June 16, 2008
G LAKSHMI Vs. DEPUTY REGISTRAR
December 8, 2008
G LAKSHMI Vs. STATE OF TAMIL NADU
April 10, 2008
G LAKSHMI AMMAL Vs. DISTRICT COLLECTOR
December 3, 2008
G M RAJENDRAN Vs. JOINT REGISTRAR HOUSING DIVISION
December 4, 2008
G MANI Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
July 7, 2008
G MANIKANDAN Vs. UNION OF INDIA
August 28, 2008
G MANIKKAM Vs. SECRETARY TO GOVERNMENT
July 2, 2008
G MANIMEKALAI Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI
February 13, 2008
G MANOHARAN Vs. A RAJESWARI
December 17, 2008
G MARIMUTHU Vs. SECRETARY TO GOVERNMENT
January 9, 2008
G MEENA Vs. COMMISSIONER OF POLICE
December 8, 2008
G MEENALOCHANI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
July 14, 2008
G MOORTHY Vs. INSPECTOR OF POLICE
August 14, 2008
G MURUGAN Vs. CHOLAMNDALAM INVESTMENT FINANCE COMPANY LIMITED
July 18, 2008
G MUTHU Vs. CHANDRABOSS
February 11, 2008
G NAGAMMAL Vs. BLOCK DEVELOPMENT OFFICER
June 11, 2008
G NAGAPPAN Vs. B KALAICHELVAM
July 9, 2008
G NAGARAJAN S/O GANESAN Vs. SECRETARY TO GOVERNMENT HOME SC DEPT
October 21, 2008
G NAGOOR Vs. MANAGEMENT OF MODERN FOOD INDUSTRIES INDIA LTD
August 27, 2008
G NATARAJAN Vs. G SUBRAMNIAN
March 18, 2008
G NEELAMMAL GOVINDARAJ Vs. STATE OF TAMIL NADU
July 21, 2008
G NITHYANANDHAN Vs. GOVERNMENT OF TAMILNADU
September 24, 2008
G P RAJENDRAN Vs. M VALARMATHI
November 28, 2008
G P VENKATESA MUDALIAR Vs. COMMISSIONER CORPORATION OF CHENNAI
March 7, 2008
G PADMANABHAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
January 29, 2008
G PANDITHURAI Vs. SPECIAL OFFICER AGRICULTURAL COOP BANK ARIYALUR DISTRICT
June 27, 2008
G PANNERSELVAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES DHARMAPURI CIRCLE DHARMAPURI
October 20, 2008
G PARIMELAZHAGAN Vs. STATE OF TAMIL NADU
August 11, 2008
G PRAVINA Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
November 10, 2008
G R KALYANI Vs. SALEM SRI RAMAVILAS CHIT CO PVT LTD
June 18, 2008
G R RAGUNATHAN Vs. DIRECTOR OF TOWN
February 29, 2008
G RAJ KUMAR Vs. STATE
July 1, 2008
G RAJAGOPAL Vs. SUPERINTENDING ENGINEER
March 14, 2008
G RAJAGOPAL Vs. GOVERNMENT OF TAMILNADU
June 30, 2008
G RAJENDRAN Vs. STATE OF TAMIL NADU
February 26, 2008
G RAJESWARAN Vs. KUPPAMMAL
October 29, 2008
G RAMAKRISHNAN Vs. SUPERINTENDENT OF POLICE
June 27, 2008
G RAMALINGAM S/O GANGACHALAM, PRESIDENT, IVANUR VILLAGE PANCHAYAT Vs. ELECTION COMMISSION OF INDIA, REP BY ITS CHIEF ELECTION COMMISSIONER; SECRETARY TO GOVERNMENT, TAMIL NADU LEGISLATIVE ASSEMBLY DEPARTMENT AND THIRU K SELVAM
December 17, 2008
G RANGANATHAN Vs. STATE OF TAMIL NADU
November 18, 2008
G RAVI Vs. STATE OF TAMIL NADU
April 29, 2008
G RAVICHANDRAN Vs. G RAMALINGAM
July 22, 2008
G REGHUVARAN Vs. STATE OF TAMIL NADU
April 8, 2008
G S LOGANATHAN Vs. CENTRAL BANK OF INDIA KASTHURBA NAGAR ADYAR-20
July 31, 2008
G S RAJENDRAN Vs. DIRECTOR OF ELEMENTARY
January 21, 2008
G SELVAMOORTHY Vs. B GAJARAJ
February 22, 2008
G SELVARAJ Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
July 4, 2008
G SENTHILVEL Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
July 29, 2008
G SETHURAMAN Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
August 28, 2008
G SILAMBUSELVI Vs. PRESIDENT/SPECIAL OFFICER THE KALLAKURICHI CO-OPERATIVE SUGAR MILLS
November 4, 2008
G SIVAKUMAR Vs. FOOD INSPECTOR CITY MUNICIPAL CORPORATION OF COIMBATORE
December 19, 2008
G SIVALINGAM Vs. STATE
March 27, 2008
G SOUNDARARAJAN Vs. K VIJAYAKUMAR
June 12, 2008
G SUBBARAJ Vs. S RAMACHANDRAN
April 16, 2008
G SUBRAMANI Vs. COLLECTOR
January 10, 2008
G SUGUMARAN Vs. GOVERNMENT OF PUDUCHERRY
July 15, 2008
G SUNDAR RAJ Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY
December 23, 2008
G SURESH BABU Vs. COMMISSIONER OF POLICE
May 6, 2008
G THIRUPATHY Vs. SECRETARY TAMIL NADU ELECTRICITY BOARD
December 16, 2008
G V FILMS LIMITED Vs. S PRIYADARSHAN
August 19, 2008
G V INDUMATHI Vs. R SASIKUMARI
October 14, 2008
G V KRISHNA SETTY Vs. GOVERNMENT OF TAMIL NADU,
August 8, 2008
G V KRISHNA SETTY Vs. GOVERNMENT OF TAMIL NADU
August 11, 2008
G VADIVEL Vs. ASSISTANT ENGINEER
May 14, 2008
G VASANTHA Vs. UNDER SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION
July 18, 2008
G VENKATESAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
August 21, 2008
G VENKATESAN Vs. DISTRICT COLLECTOR
September 12, 2008
G VISHVA BAHARATHI Vs. DISTRICT COLLECTOR MADURAI &
June 9, 2008
G. BALASUBRAMANIAN Vs. THE INSPECTOR OF POLICE, MEENBURITTY POLICE STATION, PERAMBALUR DISTRICT, CRIME NO. 220/22007
February 5, 2008
G. RAJADURAI Vs. M. BOSE
June 17, 2008
G. SELVIN Vs. UCHIMALAI
June 23, 2008
G. SHANTHI Vs. THE SPECIAL DISTRICT COLLECTOR
October 21, 2008
G.V. FILMS LTD. Vs. STATE
December 4, 2008
GAIN-N-NATURE FOOD PRODUCTS Vs. GALAXY AMAZE KINGDOM LTD
March 27, 2008
GAJENDRAN Vs. STATE THROUGH INSPECTOR OF POLICE CIVIL
October 30, 2008
GAJENDRAN Vs. VASANTHA BAI
July 16, 2008
GAMMON INDIA LTD Vs. SANKARANARAYANA CONSTRUCTION BANGALORE PVT LTD
September 11, 2008
GANAPATHY THEVAR Vs. SHANMUGA THEVAR
January 25, 2008
GANDHI Vs. SAKTHIVEL
November 24, 2008
GANDHI Vs. SAKTHIVEL AND OTHERS
November 21, 2008
GANESA PILLAI Vs. ANJAPPAN
February 18, 2008
GANESAN Vs. STATE REP
November 20, 2008
GANESAN Vs. STATE OF TAMIL NADU
November 28, 2008
GANESAN Vs. G PUSHPAM
April 22, 2008
GANESAN Vs. HOME SECRETARY
February 25, 2008
GANESAN Vs. P P CHINNAPPA
April 22, 2008
GANESAN Vs. R NACHI
June 17, 2008
GANESAN Vs. PALANISAMY
October 20, 2008
GANESAN Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
December 18, 2008
GANESAN ALIAS BOMB GANESAN Vs. SECRETARY TO GOVERNMENT HOME
July 1, 2008
GANESAPANDI Vs. STATE
July 29, 2008
GANESH ALIAS AJEET Vs. STATE
February 20, 2008
GATE GLOBAL SOLUTIONS LIMITED Vs. STATE OF TAMIL NADU
August 11, 2008
GAUTAM DASS Vs. UNION OF INDIA
January 22, 2008
GDA TECHNOLIGIES LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
November 13, 2008
GEARCASE INDIA Vs. COMMERCIAL TAX OFFICER AND ANR.
November 12, 2008
GEETHA Vs. COMMISSIONER OF POLICE
July 22, 2008
GEETHA KASTURIRANGAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD
September 11, 2008
GEM AGENCIES Vs. ASSISTANT COMMISSIONER (CT)
December 19, 2008
GEM GRANITES Vs. SECRETARY TO GOVERNMENT
February 20, 2008
GENERAL MANAGER SOUTHERN RAILWAY Vs. S MUNIRAJ
April 29, 2008
GENERAL MANAGER TAMIL NADU COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT
July 15, 2008
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVN II LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 10, 2008
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION - II LTD Vs. UDAYASURIYAN
March 6, 2008
GENERAL MANAGER, DEPARTMENT OF TELECOM Vs. R. GANESAN
February 19, 2008
GENERAL OPTICS (ASIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 22, 2008
GENGARI AND OTHERS Vs. STATE AND KRISHNASAMY TEVAR AND ANOTHER
September 18, 2008
GENN CONTROLS Vs. SATHISHKUMAR
March 5, 2008
GEORGE D CORNEELIUS Vs. RINKU A SHAH
July 11, 2008
GEORGE MATHEW Vs. CHAIRMAN
November 21, 2008
GHCL LIMITED Vs. STATE OF TAMIL NADU
August 26, 2008
GK HARIHARA RAJAN Vs. NEETHI DEVI
December 30, 2008
GLADYS L PAULSAMY Vs. DEPUTY INSPECTOR GENERAL
September 30, 2008
GLORY JEEVA RITA Vs. EXECUTIVE DIRECTOR BHARAT PETROLEUM CORPORATION MUMBAI
February 11, 2008
GNANASOUNDARI Vs. K S SUBRAMANIAM
September 17, 2008
GNANASOUNDARY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND
April 24, 2008
GNANASOUNDARY ALIAS GNASOUNDARAM Vs. VAITHIANATHA SIVACHARYAR
September 29, 2008
GOLD SOAP COMPANY Vs. THE COMMISSIONER OF CENTRAL EXCISE, CENTRAL REVENUE BUILDING MADURAI
December 19, 2008
GOLDEN JUBILEE FLAT OWNERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
September 10, 2008
GOMATHI Vs. STATE
January 10, 2008
GOODWILL TEAM PAPER LTD Vs. CUS & C EX SETTLEMENT COMM , CHENNAI
November 7, 2008
GOPAL Vs. STATE
July 24, 2008
GOPAL RAMANATHAN Vs. JAYASHREE
July 1, 2008
GOPALAPPA Vs. STATE GOVERNMENT OF TAMIL NADU
November 26, 2008
GOPALIAPPA Vs. MADANAGIRIAPPA
April 4, 2008
GOPI Vs. STATE
September 18, 2008
GOPI @ SUNDARAMOORTHY Vs. STATE THROUGH INSPECTOR OF POLICE
August 13, 2008
GOUNDATHAL Vs. GOVERNMENT OF TAMIL NADU
March 17, 2008
GOVERNMENT OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 2, 2008
GOVERNMENT OF INDIA Vs. T R T THIRUMALAIVASI
December 2, 2008
GOVERNMENT OF INDIA Vs. NIRMALA VENKATESWARAN
January 21, 2008
GOVERNMENT OF INDIA Vs. M JEYAPAL
January 9, 2008
GOVERNMENT OF INDIA Vs. ZAHRAT MAKKAH HAJ SERVICES
August 6, 2008
GOVERNMENT OF INDIA, MINISTRY OF MINES; DIRECTOR GENERAL, GEOLOGICAL SURVEY OF INDIA, GOVT OF INDIA AND THE DIRECTOR, DEPT OF PENSION AND PEN WELFARE Vs. M K IQBAL AND THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
October 14, 2008
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU GOVERNMENT TRANSPORT RETIRED
January 9, 2008
GOVERNMENT OF TAMIL NADU Vs. GOVERNMENT OF TAMIL NADU
March 24, 2008
GOVERNMENT OF TAMIL NADU Vs. N BALASUNDARAM
March 3, 2008
GOVERNMENT OF TAMIL NADU Vs. K MANI
February 25, 2008
GOVERNMENT OF TAMIL NADU Vs. M DEIVASIGAMANI
December 17, 2008
GOVERNMENT OF TAMIL NADU Vs. K S R MURUGESAN
June 13, 2008
GOVERNMENT OF TAMIL NADU Vs. M SUBRAMANIAN
July 3, 2008
GOVERNMENT OF TAMIL NADU Vs. THIRUKOIL PANIYALARGAL SANGAM AMBASAMUDRAM
September 29, 2008
GOVERNMENT OF TAMIL NADU Vs. S K SUBBIAH
September 26, 2008
GOVERNMENT OF TAMIL NADU REP Vs. K M SHAHUL HAMEED ALIAS K M RAMESH
April 22, 2008
GOVINDAN Vs. STATE
June 10, 2008
GOVINDARAJ Vs. STATE
March 17, 2008
GOVINDARAJAN Vs. STATE OF TAMIL NADU
December 5, 2008
GOVINDHAN Vs. STATE
February 20, 2008
GOWARI Vs. STATE
February 15, 2008
GOWRI Vs. INSPECTOR GENERAL AND COMMISSIONER OF POLICE
August 25, 2008
GOWRI MAHESH AND RUKMANI Vs. STATE
September 5, 2008
GOYAL ISPAT LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
October 24, 2008
GRACE PROMOTORS Vs. DOSS
August 28, 2008
GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. STERLING HOLIDAY RESORTS INDIA LTD
February 11, 2008
GULAM AHAMED FAZIL Vs. GHULAM DASTAGIR
July 29, 2008
GUNA ALIAS GUNASEKARAN Vs. STATE
July 9, 2008
GUNASEELAN Vs. STATE
November 28, 2008
GUNASEKAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR
March 5, 2008
GUNASEKAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR
March 4, 2008
GURU Vs. STATE
October 13, 2008
GURUSAMY GOUNDER ALIAS PONNIAH GOUNDER Vs. E S NATARAJAN
July 21, 2008
GURUSAMY PILLAI AND ANOTHER Vs. SEETHAI AMMAL AND 2 OTHERS
November 11, 2008
GURUVINDER KAUR Vs. SURYA AGENCIES
March 14, 2008
H ANWAR BASHA Vs. REGISTRAR GENERAL INCHARGE
July 1, 2008
H B N SHETTY Vs. GOVT OF TAMIL NADU
December 3, 2008
H DAWOOD Vs. L THANGARAJAN
August 3, 2008
H K M AND CO Vs. DHAKSHINAMOORTHY
June 18, 2008
H M CHANDRASEKARAN Vs. H M SREE KANDAIAH
June 17, 2008
H MOHAMED ABRAHIM KALEEL Vs. STATE
January 2, 2008
H MOHAMED IBRAHIM KALEEL Vs. STATE REP BY
January 2, 2008
H MOHAMED JOHN Vs. STATE OF TAMIL NADU
December 23, 2008
H MOHAMMED IQUBAL Vs. SULTHAN MARICAR
June 25, 2008
H N UMASHANKAR Vs. STATE BANK OF MYSORE
January 25, 2008
H NANJAN Vs. COLLECTOR NILGRIS DISTRICT
June 1, 2008
H RAJESHKUMAR Vs. FAIRLANDS RECREATION CLUB
June 20, 2008
H RAJKUMAR Vs. TAMIL NADU ELECTRICITY BOARD
March 17, 2008
H RANI Vs. GENERAL MANAGER SOUTH AND DISCIPLINARY AUTHORITY
November 11, 2008
H S NABI ALIAS H S MOHAMMED NABI Vs. SEETHALAKSHMI
May 6, 2008
H SARABUDEEN Vs. COMPETENT AUTHORITY
August 1, 2008
H SUDHA Vs. T V RAMESH
June 11, 2008
H T NATARAJAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
September 12, 2008
H VASANTHI Vs. H MADHAVA RAO
July 7, 2008
H VENGOPA RAO Vs. UNION OF INDIA
June 24, 2008
H. AMEER Vs. THE REVENUE DIVISIONAL OFFICER
August 6, 2008
HAJEE A B F NOORULLAH FAIZEE Vs. INSPECTOR OF POLICE
July 22, 2008
HAJIRA BEEVI Vs. S CHANDRAKUMAR
August 21, 2008
HAJIRABEEVI Vs. STATE OF TAMILNADU
April 23, 2008
HANDICRAFTS AND HANDLOOM EXPORT CORPORATION OF INDIA LTD Vs. STATE OF TAMIL NADU
September 25, 2008
HANDLOOM EXPORT PROMOTION COUNCIL EMPLOYEES UNION Vs. GOVERNMENT OF TAMIL NADU
January 31, 2008
HANU REDDY REALTY INDIA PVT LTD Vs. JIGNESH
February 4, 2008
HARAKH CHAND GOLECHA Vs. CHANDRAPRABHA JAIN SWETAMBER TEMPLE
July 8, 2008
HARISARVOTHAMAN ALIAS RAMESH Vs. S PRATHIBA
July 31, 2008
HASBI TRADERS Vs. CHIEF ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD
November 18, 2008
HASEENA BEGUM Vs. SYED MASOOD ALI
August 19, 2008
HATSUN AGRO PRODUCT LIMITED Vs. P RAJARAM
August 12, 2008
HATSUN AGRO PRODUCT LTD Vs. STATE OF TAMIL NADU
September 30, 2008
HEBZIBAI Vs. AYYAPPAN AND ANOTHER
August 6, 2008
HEINZ INDIA PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
November 5, 2008
HELAN GILDAS Vs. DISTRICT COLLECTOR AND THE SPECIAL TAHSILDAR, LAND ACQUISITION (NHA-1, PROJECT)
December 19, 2008
HENRI TIPHAGNE Vs. STATE OF TAMILNADU
September 6, 2008
HENRY THIAGARAJ MANAGING TRUSTEE DALIT LIBERATION EDUCATION TRUST Vs. M AZARIAH
April 9, 2008
HINDUSTAN ENGINEERING INSTITUTE CENTRE Vs. UNION OF INDIA
September 17, 2008
HINDUSTAN PETROLEUM CORPORATION LTD Vs. INSPECTOR GENERAL OF REGISTRATION SANTHOME HIGH ROAD
July 14, 2008
HINDUSTAN PETROLEUME CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT CUM INDUSTRIAL TRIBUNAL
July 22, 2008
HINDUSTAN PETROLIUME CORPORATION LTD Vs. INSPECTOR GENERAL OF REGISTRATION
July 14, 2008
HINDUSTAN PHOTO FILMS EMPLOYEES CO OPEREATIVE STORES Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
September 2, 2008
HIS HOLINESS SIVAPRAKASA PANDARA SANNITHI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
November 28, 2008
HOTEL PALMGROVE Vs. STATE OF TAMILNADU
September 30, 2008
HOTEL UDIPI WOODLANDS Vs. COMMISSIONER
November 21, 2008
HUMMAL FAROOK Vs. M RAJARAM I A S
January 24, 2008
HYLUCK FILM Vs. THEATRE NAGESH
June 30, 2008
I 558 KUTHIRAICHANDAL PRIMARY CO-OPERATIVE BANK LIMITED Vs. A ASOKAN
November 12, 2008
I C AND C E S ASSOCIATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 15, 2008
I HEARTWIN WESSLEY BIJU Vs. STATE
April 10, 2008
I SANKARASUBBU Vs. REGISTRAR GENERAL
January 23, 2008
I SIVASUBRAMANIAN Vs. SPECIAL COMMISSIONER
February 11, 2008
I SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
March 20, 2008
I YESUDAS Vs. INSPECTOR GENERAL OF REGISTRATION
June 11, 2008
I. SEKARAN Vs. THE JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADURAI
October 20, 2008
ICICI BANK EMPLOYEES UNION Vs. ADDITIONAL REGISTRAR OF TRADE UNIONS DEPUTY COMMISSIONER OF LABOUR
November 21, 2008
ICICI BANK LIMITED Vs. OFFICIAL LIQUIDATOR
February 7, 2008
ICICI BANK LIMITED Vs. LAKSHMINARAYANAN
January 4, 2008
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SULOCHANA
September 30, 2008
IGGI RESORTS INTERNATIONAL LTD Vs. S BALAKRISHNAN
September 8, 2008
ILANGO Vs. ASSISTANT EDUCATIONAL OFFICER
July 2, 2008
ILANGOVAN Vs. STATE
January 3, 2008
IMCOLA EXPORTS LIMITED Vs. PONDICHERRY CO-OPERATIVE SUGAR MILLS LTD
August 1, 2008
IMMANUEL RAJACHANDRAN Vs. CHINNARAJULU REDDIAR
November 19, 2008
IMRAN CHIDA Vs. STATE
April 1, 2008
IND BANK HOUSING LIMITED CORPORATE OFFICE Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
November 21, 2008
INDIA BREWERY AND DISTILLERY LTD Vs. TVS LAKSHMI CREDIT LIMITED
August 8, 2008
INDIA CEMENTS CAPITAL AND FINANCE LIMITED Vs. SHREE BALAJI INDUSTRIES
July 3, 2008
INDIA CEMENTS LIMITED Vs. C GANESH
September 30, 2008
INDIA COMNET INTERNATIONAL P LIMITED Vs. INCOME-TAX OFFICER
July 9, 2008
INDIA EVANGELICAL LUTHERAN CHURCH Vs. A VIJAYAKUMAR CORRESPONDENT
June 13, 2008
INDIA PISTONS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 13, 2008
INDIAN BANK Vs. HAMOSONS APPARELS PRIVATE LTD
November 18, 2008
INDIAN BANK Vs. D P RAVINDRAN & ORS
June 19, 2008
INDIAN BANK Vs. DUNLOP INDIA LTD AND ANOTHER
July 9, 2008
INDIAN BANK Vs. COMMERCIAL TAX OFFICER OFFICE OF CTO NAVALPUR RANIPET
September 17, 2008
INDIAN BANK Vs. V G P FINANCE LIMITED A COMPANY
September 9, 2008
INDIAN BANK OFFICERS ASSOCIATION Vs. INDIAN BANK
April 21, 2008
INDIAN NETWORK FOR PEOPLE LIVING WITH HIV/AIDS Vs. UNION OF INDIA
December 2, 2008
INDIAN OVERSEAS BANK Vs. G S RAJSHEKARAN
February 21, 2008
INDIAN OVERSEAS BANK Vs. SREE ARAVINDH STEELS LTD
September 9, 2008
INDIRA Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD
May 12, 2008
INDIRA Vs. GOVERNMENT OF TAMIL NADU
September 17, 2008
INDIRA IRON AND STEEL WORKS Vs. AGE IMPEX INTERNATIONAL
January 29, 2008
INDIRA RACHEL Vs. UNION OF INDIA
November 17, 2008
INDIRANI ALIAS VEDANAYAKI Vs. CHITRA
August 6, 2008
INDO INTERNATIONAL LTD Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT
January 8, 2008
INDO INTERNATIONAL LTD Vs. UMRAOMAL LODHA
April 17, 2008
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAJALAKSHMI MILLS LTD
October 21, 2008
INDUSTRIAL FINANCE CORPORATION OF INDIA LTD Vs. DAS LAGERWEY WIND TURBINES LTD
September 23, 2008
INFORSYS TECHNOLOGIES LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
July 25, 2008
INLAC GRAND STONE LIMITED Vs. MANAGEMENT OF INLAC GRAND STONE LTD
September 12, 2008
INNOVATIVE ENTERPRISES Vs. STEEL AND TUBES SYNDICATE
July 2, 2008
INSPECTOR OF POLICE Vs. CHERAN ENTERPRISES P LTD
March 24, 2008
INSTITUTE OF TOWN PLANNERS OF INDIA Vs. A KRISHNA KUMAR
February 21, 2008
INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE Vs. ANIL BHAI BALWANT RAI DESAI
January 25, 2008
INTER SHOES P LTD Vs. THIRU K SUBRAMANI
November 7, 2008
INTERNATIONAL SRI VAISHNAVA DHARMA SAMRAKSHANAA SOCIETY Vs. CENSOR BOARD SHASTRI BHAVAN
May 1, 2008
INTERNATIONAL STEEL HOUSE Vs. TAMIL NADU STEELS LIMITED
July 21, 2008
ION EXCHANGE WATERLEAU LTD Vs. COMMISSIONER MADURAI
April 28, 2008
IQRA TRADERS Vs. COMMERCIAL TAX OFFICER
December 5, 2008
IRENE ISABELLA Vs. AUTHORISED OFFICER STATE BANK OF INDIA UDAGAMANDALAM BRANCH
July 14, 2008
IRULAYEE Vs. K. ALAGARSAMY
February 27, 2008
IRUSAMMAL Vs. STATE OF TAMIL NADU
September 10, 2008
IRUTHAYARAJ Vs. STATE
March 19, 2008
ISHMATH BASHA Vs. G GIRIJA
August 13, 2008
ITC LTD Vs. NORASIA CONTAINER LINES LTD
November 21, 2008
ITC LTD Vs. INDUSTRIAL TRIBUNAL CITY
July 7, 2008
ITEL INDUSTRIES PVT LTD Vs. IND SOLDERS AND ALLOYS PVT LTD
December 23, 2008
IVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. S. THANGAVEL
January 3, 2008
IYAMMAL Vs. SUPERINTENDENT OF POLICE,; DEPUTY SUPERINTENDENT OF POLICE, THIRUPPARANKUNDRAM RANGE AND THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
December 22, 2008
IYYAM PERUMAL Vs. STATE
October 20, 2008
IYYANAR Vs. STATE
February 5, 2008
J ABILA THANGARANI D/O JACOP LABAS Vs. UNION OF INDIA
September 30, 2008
J ALWIN JEYASEELAN Vs. UNION OF INDIA
April 22, 2008
J AMALAVIJI Vs. J JOHNSON
January 22, 2008
J ANVAR SATHATH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
December 12, 2008
J B JOE VILWARAYAR PRESIDENT Vs. LOORDHU AMMAL
March 7, 2008
J B KHANNA AND COMPANY Vs. S ASAD
March 28, 2008
J BALASUBRAMANIAN Vs. STATE OF TAMIL NADU
April 28, 2008
J CHELLADURAI Vs. CHIEF COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME-TAX-I; DEPUTY COMMISSIONER OF INCOME TAX AND THE TAX RECOVERY OFFICER I, INCOME TAX DEPARTMENT
September 29, 2008
J CHELLIAH Vs. STATE OF TAMIL NADU
January 21, 2008
J DHANALAKSHMI Vs. RAHENDRA NAVANEETH DISTRICT COLLECTOR VILLUPURAM DISTRICT VILLUPURAM
July 11, 2008
J DORAISAMY Vs. STATE OF TAMIL NADU
July 2, 2008
J EDISON Vs. CHIEF ENGINEER GENERAL PUBLIC WORKS DEPARTMENT
July 16, 2008
J FRANKLIN ROY PRABHAKARAN Vs. CHIEF EDUCATIONAL OFFICER
June 17, 2008
J GANESAN Vs. STATE
January 3, 2008
J GUNASEKARAN Vs. SECRETARY GOVERNMENT OF TAMIL NADU CHENNAI
February 19, 2008
J GURUNATHAN ALIAS GURU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR ARIYALUR DISTRICT
November 18, 2008
J HIRUDAYARAJ Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
December 23, 2008
J IVAN Vs. ALPHONSE LOURDU MARY
December 16, 2008
J IVAN Vs. ALPHONSE LOURDU MARY
December 17, 2008
J JAYALAKSHMI Vs. KATHIJA BEEVI
November 24, 2008
J JAYALALITHAA Vs. STATE OF TAMIL NADU
June 9, 2008
J JAYALALITHAA Vs. NAKHEERANGOPAL
October 13, 2008
J JAYARAMAN Vs. DISTRICT ELEMENTARY EDUCATIONAL
June 16, 2008
J JOSEPH ALPHONSE Vs. LOVERAT MARY
March 19, 2008
J K JAYAPRAKASH Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
October 30, 2008
J KARPAGAM Vs. V MURUGAN
December 23, 2008
J KUPPURAJ Vs. CHAIRMAN SELECTION COMMITTEE TAMIL NADU UNIFORMED SERVICES
September 23, 2008
J LAKSHMI BAI Vs. GOVERNMENT OF TAMIL NADU
August 5, 2008
J M ARUMUGHAM Vs. STATE
February 27, 2008
J M REDDY Vs. P B MYTHILI
February 13, 2008
J MANOHAR Vs. J SRIDHAR
June 16, 2008
J MATHIVANAN Vs. TAMIL NADU ELECTRICITY BOARD
November 21, 2008
J MOHANRAJ Vs. SECRETARY TO GOVERNMENT HOME
December 17, 2008
J MURUGESAN Vs. K DEENABANDHU
August 28, 2008
J N HANSRAJ Vs. D R BENEFIT FUND LIMITED
October 22, 2008
J NAGENDRAN Vs. BHARAT PETROLEUM CORPORATION LTD
November 19, 2008
J NAZEER HUSSAIN AND ORS Vs. CHAN MASTHAN QULIA DURGA AND MOSQUE BY ITS SECRETARY, H RAHMUDEEN AND G D SHEIK DAWOOD
December 18, 2008
J NIRMALA Vs. M SHANMUGAM
November 28, 2008
J PARTHIBAN Vs. STATE OF TAMIL NADU
March 27, 2008
J R DEVADOSS Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
June 19, 2008
J R INTERNATIONAL P LTD Vs. MEENAKSHI MARKETING
October 31, 2008
J R JOHN SEMUVEL NELLATHEMBI SECRETARY Vs. GOVERNMENT OF TAMIL NADU
March 26, 2008
J RAJASULOCHANA ALIAS JOTHI Vs. MEHAPOOP BAI MILL VILLUPURAM
October 29, 2008
J RAMACHANDRAN Vs. SAROJINI NATARAJAN
June 30, 2008
J SELVARETNAM Vs. ADDITIONAL COMMISSIONER OF INDUSTRIES COMMERCE
January 25, 2008
J SHAHUL AHAMED Vs. DISTRICT COLLECTOR PERUNBIDUGU MUTHARAYAR DISTRICT
July 21, 2008
J SRINIVASAN Vs. CHIEF EDUCATIONAL OFFICER
June 30, 2008
J SRINIVASAN Vs. J PARVATHI
July 28, 2008
J SURENDRAN Vs. SUDHA VIJAYAKUMAR
February 19, 2008
J SURESHKUMAR Vs. ASSISTANT EXECUTIVE ENGINEER
November 6, 2008
J VADIVELU Vs. ASSISTANT EDUCATIONAL OFFICER
June 13, 2008
J VANISHREE Vs. G JAYACHANDRAN
November 25, 2008
J VENKATESAN Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
October 22, 2008
J VIJAYARANI Vs. STATE
July 2, 2008
J. NIRMALA KUMARI Vs. THE SPECIAL DEPUTY COLLECTOR
June 16, 2008
JAFFAR SIDIQ AND ANOTHER ETC. Vs. STATE
February 27, 2008
JAGA INDUSTRIES Vs. SULOCHANA COTTON SPINNING MILLS PVT LTD
December 8, 2008
JAGADEESAN Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT
July 17, 2008
JAGANATHAN ALIAS JAGADEESH Vs. STATE
July 10, 2008
JAGANNATHAN Vs. STATE
February 13, 2008
JAHUFER AYSA Vs. STATE OF TAMIL NADU
July 23, 2008
JAI BHAWANI STEEL ENTERPRISES LTD Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE
December 15, 2008
JAI ENTERPRISES Vs. OMEGA CABLES LIMITED
July 22, 2008
JAKULIN Vs. STATE
August 14, 2008
JALAKANDESWARAN ALIAS ESWARAN Vs. STATE REP
November 26, 2008
JALAL NASAR Vs. OFFICIAL LIQUIDATOR
August 28, 2008
JALANDHAR M REDDY Vs. MADRAS BOAT CLUB
September 30, 2008
JAMES Vs. STATE
March 6, 2008
JAMES FREDRICK Vs. COROMANDEL INDAG PRODUCTS INDIA LTD
January 31, 2008
JAMNAKATHU Vs. STATE OF TAMIL NADU
July 28, 2008
JANAGARAJAN Vs. THIRUVADUTHURAI AATHINAM
December 17, 2008
JANAKARAN AND ORS Vs. STATE REPRESENTED
July 30, 2008
JANAKI VASUDEVAN Vs. VASANTHA SRINIVASAN
July 10, 2008
JANAKIRAMAN Vs. METROPOLITAN TRANSPORT CORPN CD I LTD
June 23, 2008
JANAKIRAMAN Vs. G P SAVITHIRI
October 15, 2008
JANAKIRAMAN AND SUBRAMANI Vs. STATE THROUGH THE SUPERINTENDENT OF POLICE
November 19, 2008
JAWAHAR SANTHAKUMAR Vs. UNION OF INDIA
April 17, 2008
JAYAKRISHNA AIDED PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 30, 2008
JAYAKRISHNA PESTICIDES P LTD Vs. STATE OF TAMIL NADU
September 2, 2008
JAYAKUMAR Vs. DISTRICT REVENUE OFFICER DHARMAPURI DHARMAPURI DISTRICT
December 3, 2008
JAYAKUMARI Vs. K VENUGOPALRAJ
October 14, 2008
JAYAKUMARI ALIAS SABEEHA BANU Vs. M BALASUBRAMANIAN
February 22, 2008
JAYALAKSHMI Vs. STATE OF TAMIL NADU
December 18, 2008
JAYALAKSHMI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 25, 2008
JAYALAKSHMI Vs. AMIRTHAMMAL
October 1, 2008
JAYAM FOOD PROCESSING INDUSTRIES Vs. BHALRAM TRADERS
August 28, 2008
JAYAMMAL Vs. V KUMAR
July 2, 2008
JAYANTHI Vs. SECRETARY TO GOVERNMENT FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT
January 30, 2008
JAYAPAUL MOHAN Vs. ENGINEER IN CHIEF AND CHIEF ENGINEER GENERAL WATER RESOURCES ORGANISATION PWD
November 13, 2008
JAYAPRAKASH Vs. MINOR MANIKANDAN
March 5, 2008
JAYAPRAKASH SAMANTARAY Vs. STATE
March 14, 2008
JAYARAMAN Vs. DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE
December 17, 2008
JAYARAMAN AND OTHERS Vs. STATE
November 20, 2008
JEEVA ALIAS JEEVANANDAM Vs. STATE
February 25, 2008
JEEVA NASAMANY AND OTHERS Vs. STATE
November 18, 2008
JEEVANDAS LALJEE Vs. STATE OF TAMIL NADU
January 7, 2008
JEEVARATHINAM Vs. GOVERNMENT OF TAMIL NADU
July 22, 2008
JEGANNATHAN Vs. RAJU SIGAMANI
September 26, 2008
JERALD RAVI Vs. ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
December 12, 2008
JESUNAMAM Vs. THE UNION OF INDIA
September 22, 2008
JETRUTH MANICKAM Vs. MARIAMMAL
April 9, 2008
JEYAPAL AND OTHERS Vs. THE STATE REP. BY INSPECTOR OF POLICE
February 1, 2008
JEYAPRAKASAM Vs. GOVERNMENT OF TAMILNADU
October 13, 2008
JEYARAM EDUCATIONAL TRUST Vs. A G SYED MOHIDEEN TRUSTEE SRI JEYARAM EDUCATIONAL TRUST
April 25, 2008
JHONSON KENNEDY Vs. MARGARET RITA
September 19, 2008
JMC EDUCATIONAL TRUST Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONAL BENCH
February 16, 2008
JOB SARAVANAN Vs. STATE OF TAMILNADU
January 22, 2008
JOHAN ROASE Vs. STATE
October 23, 2008
JOHARA BIBI Vs. BEGAM BIBI
March 19, 2008
JOHN KENNADY ALIAS MURUGAN Vs. V BHAGAVATHI
June 10, 2008
JOHN KENNEDY Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
August 13, 2008
JOHN PETER A Vs. TAMIL NADU STATE TRANSPORT CORPORATION
March 24, 2008
JOHN PREMKUMAR Vs. NARAYANADASS
December 11, 2008
JOHNSI RANI alias ARASI Vs. STATE OF TAMIL NADU
September 10, 2008
JOINT DIRECTOR OF SCHOOL EDUCATION Vs. K RAJALAKSHMI
October 23, 2008
JOSEPH ALIAS POLAYA Vs. STATE
November 25, 2008
JOSEPH AND SILUVAIRAJAN Vs. JEYASEELI @ CISILI; XAVIER @ XAVIER CHRISTOBER NAYAGAM; ARUL FLOWER MARY
December 3, 2008
JOSEPH DOMINIC JERALD ALIAS JERALD Vs. STATE
January 4, 2008
JOSEPH LOURDES LAWRENCE Vs. KHAIRWAL CHIEF SECRETARY GOVERNMENT
March 25, 2008
JOSEPH S EUCALYPTUS OIL CO Vs. TAMIL NADU NEWSPRINT
March 6, 2008
JOSPINE VIMALA Vs. MANAGING DIRECTOR
June 5, 2008
JPSEPHINE ALPHONSE Vs. STATE OF TAMIL NADU
September 16, 2008
JUDE SAHAYARAJ Vs. GOVERNMENT OF TAMIL NADU
June 20, 2008
JYOTHI Vs. COMMISSIONER OF POLICE
October 15, 2008
K A BASKARAN Vs. STATE OF TAMIL NADU
July 17, 2008
K A DURAISAMY Vs. GOVERNMENT OF TAMILNADU
October 15, 2008
K ABDUL JABBAR Vs. STATE OF TAMIL NADU
July 11, 2008
K ABUTHAHIR ALIAS SAIT Vs. STATE
July 22, 2008
K ALLIAMMAL Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE
March 13, 2008
K AMBALANATHA DOSS Vs. SPECIAL OFFICER KANYAKUMARI DISTRICT CENTRAL CO-OPERATIVE BANK
December 12, 2008
K ANANDHI Vs. DISTRICT EDUCATIONAL OFFICER
March 6, 2008
K ANBALAGAN Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL CHENNAI
April 22, 2008
K ANNADURAI Vs. A NATESAN
January 4, 2008
K ANSER BAIG Vs. GOVERNMENT OF TAMILNADU
October 21, 2008
K ARUMUGAM Vs. COMMISSIONER DISTRICT
December 4, 2008
K ARUN SABHAPATHY Vs. TAMILNADU PUBLIC SERVICE COMMISSION
December 16, 2008
K ARUNACHALAM Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
October 15, 2008
K ARUNACHALAM Vs. STATE OF TAMIL NADU
January 2, 2008
K ASHOK KUMAR Vs. STATE OF TAMIL NADU
March 17, 2008
K B LOKNATHLAMA Vs. MANAGEMENT PONDS INDIA LIMITED
September 8, 2008
K B SUBRAMANIAM Vs. SATHYAVATHAMMA
March 7, 2008
K BAIRAMDAS Vs. K P N TRAVELS INDIA LTD
August 1, 2008
K BALAKRISHNAN Vs. VEERASAMY
December 4, 2008
K BALAMURUGAN Vs. STATE OF TAMIL NADU
September 9, 2008
K BALASUBRAMAINAN Vs. PONDICHERRY CO-OPERATIVE CENTRAL LAND DEVELOPMENT BANK LTD
December 16, 2008
K BASKAR Vs. UNION OF INDIA
September 2, 2008
K C BOHRA PROPRIETOR Vs. DURGA LODGE PVT LTD
June 27, 2008
K C K PRABHAKAR Vs. COLLECTOR OF CHENNAI
March 14, 2008
K C KUMAR Vs. BHARAT OVERSEAS BANK LTD
March 12, 2008
K C PALANISAMY Vs. KASTURI AND SONS LIMITED
November 25, 2008
K C PALANISWAMY Vs. KASTURI AND SONS LIMITED REP
November 21, 2008
K CHANDRAN Vs. CHIEF REGIONAL MANAGER
May 13, 2008
K CHANDRASEKARAN Vs. COMMISSIONER MADURAI EAST PANCHAYAT UNION
June 30, 2008
K CHANDRAVALLI Vs. SENTHIL FINANCE PVT LTD
April 30, 2008
K CHANDRIKA Vs. COMMISSIONER CORPORATION OF CHENNAI
February 26, 2008
K CHELLA NADAR Vs. KHAJA MOHIDEEN
July 29, 2008
K CHELLAIYAN Vs. DIRECTOR GENERAL OF HEALTH SERVICES NIRMAN BHAVAN NEW DELHI 110 011
July 18, 2008
K CHENGALVARAYAN Vs. DISTRICT COLLECTOR TRIVELLORE
March 28, 2008
K CHOKKAR Vs. CORPORATION OF MADURAI
September 26, 2008
K DAVID PACKIA MUTHU Vs. SECRETARY TO GOVERNMENT
February 4, 2008
K DEVAKI Vs. S DHARMARAJ
June 13, 2008
K DEVAKUMAR Vs. A RAJA
May 16, 2008
K DEVIKA Vs. K KANNIAPPAN
March 24, 2008
K DURAISAMY Vs. CHIEF POSTMASTER GENERAL
June 17, 2008
K E KRISHNAMURTHY Vs. COMMISSIONER WALAJAPET MUNICIPALITY
June 19, 2008
K ELAYAPERUMAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE &
September 30, 2008
K F JACOB Vs. ESTATE OF M A BROWNE
November 6, 2008
K G HARIHARAN Vs. GOVT OF TAMILNADU
February 11, 2008
K G KOTHANDAPANI NAIDU Vs. DISTRICT COLLECTOR
September 9, 2008
K GANAPATHY, JOTHIMANI, SERMAVIJAYARAJAN, RAJA PRABHU Vs. P K VAIGUNDAMANI, TAMIL VANI
November 24, 2008
K GANESAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD
April 4, 2008
K GANESAN Vs. CHAIRMAN AND MANAGING DIRECTOR
February 26, 2008
K GANESAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL
June 13, 2008
K GANESAN Vs. THIRU K DEVARAJAN DIRECTOR OF ELEMENTARY EDUCATION
September 30, 2008
K GANESAN Vs. FOOD INSPECTOR PERIYAKULAM
October 30, 2008
K GIRIJA Vs. DIRECTOR OF MATRICULATION SCHOOLS
October 31, 2008
K GNANAGURU Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
September 24, 2008
K GNASEKHARAN Vs. S V RAMAMOORTHY
August 1, 2008
K GOKUL MURUGESAN Vs. STATE OF TAMIL NADU
April 10, 2008
K GOVINDARAJULU Vs. NATIONAL INSURANCE COMPANY LTD
October 30, 2008
K GOVINDASAMY Vs. DEPUTY COMMISSIONER OF LABOUR LABOUR OFFICE BALASUNDARAM ROAD
July 31, 2008
K GUNASEKARAN Vs. DISTRICT COLLECTOR DINDIGUL
May 28, 2008
K GURUSAMY Vs. TAMIL NADU STATE SCRUTINY COMMITTEE ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
July 21, 2008
K GURUSAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 17, 2008
K H ESWARAN Vs. S MANI
January 8, 2008
K HARIHARA SUBRAMANIAN Vs. DISTRICT COLLECTOR TIRUNELVELI
July 18, 2008
K HEMAVATHY Vs. GOVERNMENT OF TAMIL NADU
June 30, 2008
K IRENE HILDA MAGDELENE Vs. T FREDISH PAUL
October 20, 2008
K IYAPPAN Vs. DISTRICT COLLECTOR
November 27, 2008
K JAYACHANDRAN Vs. STATE OF TAMIL NADU
February 11, 2008
K JAYAKUMAR Vs. KOTEESWARAN
September 17, 2008
K JAYALAKSHMI Vs. GOVERNMENT OF TAMILNADU
July 30, 2008
K JAYARAMAN Vs. DISTRICT COLLECTOR
June 25, 2008
K JEEVANANTHAM Vs. UNION OF INDIA
October 13, 2008
K JEGANATHAN Vs. UNION OF INDIA
April 21, 2008
K JEYAPRAKASAM Vs. STATE OF TAMIL NADU
July 14, 2008
K JEYARAMAN Vs. M S SUNDARAM INDUSTRIES LTD
April 4, 2008
K JOSEPH Vs. STATE OF TAMIL NADU
June 30, 2008
K K MOHANDAS Vs. STATE OF TAMIL NADU
February 14, 2008
K K R FARM OIL INDIA Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT TIRUVALLUR
April 10, 2008
K K SESHIEN Vs. S R SUNDAR
January 7, 2008
K KALAMEGAM Vs. N TAMIL NADU ELECTRICITY BOARD
September 2, 2008
K KALIMUTHU Vs. TAMIL NADU GOVERNMENT
June 17, 2008
K KAMALA Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
November 10, 2008
K KAMALA Vs. C VIJAYAKUMAR
March 7, 2008
K KAMATCHI Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
December 5, 2008
K KANDAN ACCOUNTANT Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PERAMBALUR
September 1, 2008
K KANNAN Vs. MANAGEMENT OF MARSHALL SONS AND CO MFG LTD
November 3, 2008
K KANNAYIRAM Vs. ASSISTANT DIRECTOR OF SURVEY AND SETTLEMENT
July 18, 2008
K KARUNANETHI Vs. STATE
April 15, 2008
K KARUPPASAMY Vs. STATE CHIEF INFORMATION COMMISSIONER, TAMIL NADU INFORMATION COMMISSION
December 23, 2008
K KAVIYARASU Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 1, 2008
K KETTIMUTHUSAMY Vs. DIRECTOR GENERAL OF POLICE
August 29, 2008
K KIROUBAGARANE Vs. HIGH COURT OF JUDICATURE AT MADRAS
October 16, 2008
K KOMALAVALLI Vs. SPECIAL DEPUTY COLLECTOR KALLAR
June 10, 2008
K KRISHNAN Vs. CHAIRMAN AND MANAGING DIRECTOR
August 20, 2008
K KRISHNAN Vs. STATE OF TAMIL NADU
July 31, 2008
K KUMARESAN ASARI Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS TIRUNELVELI
July 3, 2008
K KUNCHAI Vs. DEPUTY INSPECTOR GENERAL C R P F GROUP CENTRE CAMPUS HYDERABAD
September 26, 2008
K KUPPUSAMY Vs. ANNA UNIVERSITY
July 30, 2008
K L SANKARAPANDIAN PROPRIETOR Vs. EMPLOYEES STATE
April 16, 2008
K LAKSHMANAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER
July 2, 2008
K M KESAVAN Vs. DIRECTOR/COMMISSIONER OF SERICULTURE DISTRICT
September 26, 2008
K M MOHAMED YOUNUS Vs. K M AKBAR ALI
July 24, 2008
K M MOHIDEEN PITCHAI Vs. K M MOHAMED ABUBACKER
May 28, 2008
K M MURUGESAN Vs. ASSISTANT DIRECTOR OF PANCHAYATS
June 10, 2008
K M RAMALINGAM Vs. STATE
June 10, 2008
K M RAMANNA Vs. THIMMAKKA
October 29, 2008
K M S MOHAMED ABBAS Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT
January 30, 2008
K M SUBASH Vs. FOREST RANGE OFFICER BITHARKADU
January 11, 2008
K M SUNDARAM Vs. ELECTION OFFICER EXECUTIVE OFFICER GOUNDAMPALAYAM
September 25, 2008
K MADHAVAN Vs. DISTRICT COLLECTOR
September 4, 2008
K MAHESWARI Vs. ASHWANI KUMAR
November 24, 2008
K MANICKAM Vs. K RAJA
October 30, 2008
K MANIMOZHI Vs. UNION OF INDIA
March 24, 2008
K MANOHARA SELVAN Vs. K THANGAMANI
January 2, 2008
K MARIAPPAN Vs. M P KUMARASAMY
November 25, 2008
K MARUDARAJ Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
August 1, 2008
K MEENAMBIGAI Vs. POOVANANDAN
November 14, 2008
K MOHAN RAO Vs. SUPER DIAMOND TOOLS
September 29, 2008
K MOHANKUMAR Vs. INSPECTOR OF POLICE
November 18, 2008
K MUNEESWARAN Vs. SRIRANGAM MUNICIPALITY, REPRESENTED BY ITS, EXECUTIVE OFFICER/COMMISSIONER
November 11, 2008
K MUNIYANDI Vs. STATE OF TAMIL NADU
March 7, 2008
K MURUGAIYA Vs. JOINT REGISTRAR OF CO-OP SOCIETIES REVISIONAL AUTHORITY
February 8, 2008
K MURUGAN Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
January 24, 2008
K MURUGAVEL Vs. ALAGAMMAL
September 16, 2008
K MURUGESH Vs. REGISTRAR STATE HUMAN RIGHTS COMMISSION TAMIL NADU
August 11, 2008
K MUTHUSAMY Vs. VISALAKSHI
February 13, 2008
K MUTHUSAMY Vs. HONBLE PRESIDING OFFICER DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI
December 5, 2008
K MUTHUSAMY PILLAI Vs. MALLIKA, NACHIYARAMMAL, P SARAVANAKUMAR
December 23, 2008
K N DHANANJAYAN Vs. GENERAL MANAGER
August 13, 2008
K N GOPAL Vs. A BHANUMATHY
June 24, 2008
K N KRISHNAMOORTHY Vs. SECRETARY TO GOVERNMENT FOOD COOPERATION AND CONSUMER PROTECTION DEPARTMENT
July 29, 2008
K N SOUNDARARAJAN Vs. STATE OF TAMIL NADU
December 8, 2008
K NAGESWARA RAO Vs. CHENNAI PORT TRUST
January 28, 2008
K NAGESWARA RAO Vs. DISTRICT COLLECTOR
January 28, 2008
K NALLIANNAN Vs. SARASWATHI
December 12, 2008
K NANDAKUMAR Vs. STATE
June 13, 2008
K NARASIMHAN Vs. COLLECTOR
December 2, 2008
K NARAYANAREDDY Vs. STATE OF TAMILNADU
January 10, 2008
K NATESAN Vs. M A SRINIVASAN
March 12, 2008
K NAVAJOTHI Vs. DEPUTY GENERAL MANAGER CMR
August 22, 2008
K NEELAVATHY Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD
August 20, 2008
K NEELAVENI Vs. S K SIVAKUMAR
August 21, 2008
K NEHRU Vs. STATE OF TAMIL NADU
August 19, 2008
K NOOR MOHAMMED Vs. A CHINNASAMY
November 10, 2008
K P ABUBUCKER Vs. G BALASUBRAMANIAN
December 16, 2008
K P CHANDRASEKARAN Vs. STATE OF TAMIL NADU
July 1, 2008
K P MURALI Vs. VITAN DEPARTMENTAL STORES
December 3, 2008
K P NAGARAJAN Vs. DIRECTOR GENERAL OF POLICE
June 20, 2008
K P NATARAJAN Vs. STATE OF TAMIL NADU
June 9, 2008
K P P E P MEMORIAL TRUST AYYA MATRICULATION HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF MATRICULATION SCHOOLS
November 17, 2008
K P PERUMAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
December 5, 2008
K P PONNUSAMY Vs. PONNUSAMY GOUNDAR
June 10, 2008
K P SRINIVASAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
December 5, 2008
K P VIJAYAN Vs. DISTRICT REVENUE OFFICER SIVAGANGAI DISTRICT
March 25, 2008
K PADMANATHAN Vs. M SOMASUNDARAM
February 22, 2008
K PALANI Vs. K PATTABIRAMAN
November 21, 2008
K PALANI Vs. NATIONAL COUNCIL OF YOUNG MENS CHRISTIAN ASSOCIATION OF INDIA
July 11, 2008
K PALANIAMMAL Vs. DEPUTY DIRECTOR OF HEALTH SERVICES
September 10, 2008
K PALANIAPPAN Vs. ACCOUNTS OFFICER
August 1, 2008
K PALANIRAJAN Vs. RAJESWARI
November 10, 2008
K PALRAJ Vs. STATE
June 10, 2008
K PANCHATCHARAM Vs. CHIEF EDUCATIONAL OFFICER
June 10, 2008
K PANDIAN Vs. DIRECTOR OF SCHOOL EDUCATION
September 19, 2008
K PANDURANGAN Vs. COMMISSIONER OF POLICE
July 18, 2008
K PANNAT SETHURAMAN Vs. A R SETHURAMAN
February 1, 2008
K PARAMANANDAM Vs. C SHANMUGASUNDARAM
April 22, 2008
K PARAMASIVAM Vs. BHARAT SANCHAR NIGAM LIMITED
August 19, 2008
K PARAMASIVAN Vs. DIRECTOR GOVERNMENT EXAMINATIONS
June 24, 2008
K PERUMAL Vs. STATE OF TAMIL NADU
January 4, 2008
K PONNURANGAM Vs. STATE OF TAMILNADU
June 10, 2008
K PONNUSAMY Vs. PRESIDING OFFICER
July 1, 2008
K PONNUVEL Vs. STATE OF TAMILNADU
January 22, 2008
K PORUTHAMMAL Vs. ASSISTANT DIRECTOR DRUGS CONTROL
April 10, 2008
K PRAKALANATHAN Vs. NAMAKKAL DISTRICT VIGILANCE
June 26, 2008
K PRAKASAM Vs. R SAMIAPPAN
January 24, 2008
K R PALANISAMY Vs. UNION OF INDIA
August 5, 2008
K R PALANISWAMI Vs. CO-OPERATIVE SOCIETIES SPECIAL TRIBUNAL
December 11, 2008
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. STATE
October 20, 2008
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY FOUNDER CHAIRMAN TAMILNADU SOCIAL WORKS ORGANIZATION Vs. COLLECTOR CHENNAI DISTRICT RAJAJI SALAI
April 28, 2008
K R SHANMUGANATHAN Vs. CHAIRMAN, COMMON CADRE AUTHORITY/JOINT REGISTRAR OF COOP SOCIETIES,; SPECIAL OFFICER, KATTU BRAMMANAVAYAL PRIMARY AGRICULTURAL COOP BANK AND THE SPECIAL OFFICER, KADAMPATTI PRIMARY AGRICULTURAL CO-OP BANK
August 21, 2008
K R SOMASEKARA Vs. IRECTOR OF ELEMENTARY EDUCATION
February 28, 2008
K R VENUGOPAL Vs. K R SRINIVASAN
October 30, 2008
K RAGHAVAN Vs. K RAMAKRISHNAN
February 13, 2008
K RAGHAVENDRAN Vs. STATE OF TAMIL NADU
February 18, 2008
K RAGHUPATHY Vs. K R PANNEERSELVAM
October 21, 2008
K RAHAVAN Vs. B T PADMANABAN NADAR
February 18, 2008
K RAJAGOPAL Vs. MS JAYALAKSHMI RAVINDRAN
July 15, 2008
K RAJASEKARAN Vs. K SAKUNTHALA
August 29, 2008
K RAJENDIRAN Vs. STATE
October 14, 2008
K RAJI Vs. DEPUTY COMMISSIONER OF POLICE
January 29, 2008
K RAKKIANNA GOUNDER Vs. STATE OF TAMIL NADU SOCIAL WELFARE DEPARTMENT
December 11, 2008
K RAMACHANDRAN Vs. PERSONAL ASSISTANT
June 19, 2008
K RAMALINGAM Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
November 5, 2008
K RAMASAMY Vs. CHINNA APPU
January 7, 2008
K RAMESH Vs. OFFICIAL LIQUIDATOR HIGH COURT THE OFFICIAL LIQUIDATOR OF RAMESH CARS LIMITED
July 17, 2008
K RANGANAYAGAM Vs. DIRECTOR OF SCHOOL EDUCATION
November 6, 2008
K RANI Vs. V S FINANCIERS
July 22, 2008
K RAVICHANDRAN Vs. R MANNAR
February 4, 2008
K RAVIKUMAR Vs. A KALYANASUNDARAM
November 6, 2008
K RAVINDRAN PILLAI Vs. R SHANKAR
July 29, 2008
K RAYAR Vs. SENIOR DIVISIONAL MANAGER
November 26, 2008
K RENGASAMY Vs. REVATHI
March 3, 2008
K S GNANASEKAR Vs. PREM PRATAP SINGH SISODIA ALIAS PREM SINGH SISODIA
January 25, 2008
K S GNANASEKAR Vs. ANIL BHAI BALWANT RAI DESAI
January 25, 2008
K S GOVINDARAJAN Vs. S PRABHAKARAN
November 25, 2008
K S HEDGE Vs. STATE OF TAMIL NADU
August 27, 2008
K S JEYASEELI Vs. DISTRICT PROJECT NUTRITION OFFICER
July 29, 2008
K S KAMAKSHI CHETTY Vs. COMMISSIONER ARUPPUKOTTAI MUNICIPALITY
February 5, 2008
K S KULANDAISAMY Vs. P MANICKAM
June 30, 2008
K S MADHAVAN NAIR ALIAS SETHU MATHAVAN Vs. P L SUMATHI
October 23, 2008
K S MOHAMED IBRAHIM Vs. MOHAMED HABIBULLAH
January 8, 2008
K S NANNAMMAL Vs. M SARADHA
August 7, 2008
K S RAJA Vs. V SHANMUGASUNDARAM
July 29, 2008
K S SHEIK ABDUL CADER Vs. CHAIRMAN, TAMIL NADU WAKF BOARD AND ORS
December 23, 2008
K S SRIPATHI IAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 8, 2008
K S VAIDYANATHAN Vs. EXAMINER LOCAL FUND AND ACCOUNTS
July 1, 2008
K S VIRUTHAMBAL Vs. SPECIAL TAHSILDAR
July 8, 2008
K SAKTHEEANANTH Vs. SECRETARY TO GOVERNMENT LAW DEPARTMENT
January 2, 2008
K SAMPATH Vs. MANI
October 22, 2008
K SANKARA NAMASIVAYAM Vs. C PONNUSAMY
November 14, 2008
K SANTHABAI Vs. DISTRICT COLLECTOR
May 6, 2008
K SANTHANAM ALIAS ALAGAR Vs. MANAGING DIRECTOR METRO TRANSPORT CORP LTD
July 10, 2008
K SARASWATHI Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
June 27, 2008
K SARASWATHI Vs. STATE OF TAMIL NADU
July 1, 2008
K SARAVANAKUMAR Vs. SHEELA
June 18, 2008
K SATHURU SANKARAVELAN Vs. GOVERNMENT OF TAMILNADU
July 21, 2008
K SEKARAN Vs. GOVERNMENT OF TAMIL NADU
December 19, 2008
K SELVAN Vs. PRESIDENT THIRUPARAMKUNDRAM COOPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED
August 21, 2008
K SELVARAJ Vs. COMMISSIONER OFFICE OF THE STATE COMMISSIONER
March 18, 2008
K SELVARAJ Vs. J NARAYANAN
January 28, 2008
K SELVARAJ Vs. REGISTRAR OF CO-OPERATIVE SOCIETY; JOIN REGISTRAR OF CO-OPERATIVE SOCIETY; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY; SPECIAL OFFICER
December 16, 2008
K SELVARAJ; V C AJEETH KUMAR Vs. THE COMMISSIONER AND ORS; THE INDIAN OIL CORPORATION REP BY ITS CHAIRMAN AND MANAGING DIRECTOR AND ORS
March 18, 2008
K SENGENIAMMAL Vs. REGISTRAR PONDICHERRY UNIVERSITY PONDICHERRY
November 21, 2008
K SENTHIL KUMAR Vs. SAHADEVAN
June 9, 2008
K SHANMUGAM Vs. STATE OF TAMIL NADU
June 25, 2008
K SHANMUGAM Vs. DHANALAKSHMI AMMAL
September 1, 2008
K SIVAKUMAR Vs. STATE OF TAMIL NADU
June 17, 2008
K SIVAKUMAR Vs. DISTRICT COLLECTOR
July 14, 2008
K SOMASUNDARAM Vs. STATE OF TAMIL NADU
June 24, 2008
K SOUNDARARAJ Vs. K DHANALAKSHMI
February 27, 2008
K SRINIVASAN Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
November 25, 2008
K SRINIVASAN Vs. REGIONAL MANAGER
February 14, 2008
K SRINIVASAN Vs. STATE OF TAMIL NADU
June 20, 2008
K SUBRAMANI Vs. P RAJESH KHANNA
December 3, 2008
K SUBRAMANI Vs. DIRECTOR OF ANIMAL HUSBANDARY
August 28, 2008
K SUBRAMANIAM Vs. STATE
October 14, 2008
K SUBRAMANIAN Vs. TAMIL NADU ELECTRICITY BOARD
June 9, 2008
K SUJATHA Vs. B SARAVANARAMAN
January 24, 2008
K SUMATHI Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE
December 2, 2008
K SUMATHY Vs. STATE OF TAMIL NADU
September 18, 2008
K SUNDARAM Vs. DIRECTOR OF SCHOOL EDUCATION
September 24, 2008
K SUNDARAMOORTHY Vs. UNION OF INDIA
August 27, 2008
K SUNDARARAJAN Vs. T M BAGGIYA LAKSHMI
June 9, 2008
K SUNDARARASU Vs. VIJAYAKUMAR
April 11, 2008
K SWARNAMARY Vs. UNION OF INDIA
June 18, 2008
K T DAYALAN Vs. K T KIRUBANANDAM
August 7, 2008
K T SUNDARAM Vs. T SOUNDAIYA
December 23, 2008
K T VENDRASI Vs. DISTRICT COLLECTOR KANCHEEPURAM
June 24, 2008
K THANGARAJAN Vs. K PALANISAMY
March 28, 2008
K THANGAVELU Vs. ARULDEVI
December 10, 2008
K THIAGARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 11, 2008
K THIRUMALAI JAYABAL MUTHU Vs. JOINT COMMISSIONER OF HINDU
July 28, 2008
K V BALU Vs. PADMA DURAISAMY
September 25, 2008
K V K MOHANAVALLI Vs. UNION OF INDIA & ORS
September 29, 2008
K V MANICKAM Vs. MANICKAM ALIAS RAMASAMY
June 12, 2008
K V MOHAN DOSS Vs. P V BHIDE THE REVENUE SECRETARY TO THE GOVT OF INDIA DEPARTMENT OF REVENUE
October 22, 2008
K V NARASIMHAN Vs. S SALAMMAL
January 22, 2008
K V NATARAJAN Vs. K V ANANTHARAJ
April 22, 2008
K V PERUMAL Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL
January 4, 2008
K V RAMASAMY Vs. STATE OF TAMIL NADU
February 16, 2008
K V SATHYANARAYANAN Vs. DISTRICT REVENUE OFFICER
December 18, 2008
K V SELVARAJ Vs. R SUNDARAM
March 5, 2008
K V SHETTY Vs. WOODBRIER ESTATES LIMITED
March 10, 2008
K V SRIDHARAN AND S RAGUPATHY Vs. S SUNDARAMOORTHY AND PRINCIPAL CHIEF POSTMASTER GENERAL
December 3, 2008
K V SUNDARAM Vs. GOVERNMENT OF TAMILNADU
July 17, 2008
K VADIVEL Vs. NATARAJAN
January 10, 2008
K VARADHARAJULU Vs. DISTRICT ADI DRAVIDA WELFARE OFFICER
June 19, 2008
K VARUNA BABU Vs. STATE OF TAMIL NADU
June 27, 2008
K VASANTHA Vs. M VELUSAMY
February 21, 2008
K VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU
January 28, 2008
K VEERASAMY Vs. DISTRICT REVENUE OFFICER PERIYAR DISTRICT
July 14, 2008
K VELAYUDHAM PILLAI Vs. T VELAYUTHAM PILLAI DIED
September 2, 2008
K VELAYUTHAM Vs. VENKATA NAICKER TRUST
October 15, 2008
K VELLIKANNU Vs. TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-1 LTD
March 18, 2008
K VELUSAMY Vs. LABOUR COURT
December 15, 2008
K VELUSAMY Vs. CHIEF ENGINEER/ PERSONNEL TAMIL NADU
September 16, 2008
K VENKATRATHINAM Vs. THIRUTHANI CO OPERATIVE AGRICULTURAL MARKETING SOCIETY LIMITED
January 23, 2008
K VENUGOPAL Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN TAMIL NADU
November 25, 2008
K VIJAYAKUMAR Vs. N SRIRAMULU
March 31, 2008
K VIJAYAKUMARAN Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
December 1, 2008
K VISWALINGAM Vs. REVENUE DIVISIONAL OFFICER
June 18, 2008
K VISWAN Vs. VIJAYAKUMAR
February 11, 2008
K. CHELLA THANGAM Vs. JESINTHA MARY
December 19, 2008
K. KRISHNAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
April 28, 2008
K. KRISHNASAMY Vs. CHINNAMMAL
December 12, 2008
K. MANUVEL NADAR Vs. INSPECTOR GENERAL OF REGISTRATION
October 21, 2008
K. MUNEESWARAN Vs. THE STATE REP. BY INSPECTOR OF POLICE
February 1, 2008
K. PARTHASARATHY SPINNING MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES
January 23, 2008
K. SIVAKAMI Vs. S. KRISHNAN
December 10, 2008
K. SUBBAMMAL Vs. THE STATE OF TAMIL NADU
June 12, 2008
K. SUBRAMANIAN Vs. THE DISTRICT COLLECTOR-CUM-CHAIRMAN
July 31, 2008
K.M. ABDUL JALEEL Vs. HAJI N. ABDUL RAHIM
September 12, 2008
K.S. & COMPANY Vs. UNION OF INDIA & ANR.
September 5, 2008
K.V.SRIDHARAN Vs. S.SUNDAMOORTHY
December 3, 2008
KADAMBAYAN Vs. ABDUL RAZAK
December 16, 2008
KALA AGENCIES POONAMALLEE CHENNAI Vs. DEPUTY GENERAL MANAGER LPG
April 30, 2008
KALAIARASI Vs. STATE
October 31, 2008
KALAISELVI Vs. S SHANMUGAM
February 12, 2008
KALAIVANI Vs. K U RAJSEKAR
December 22, 2008
KALAIVANI SPINNERS P LIMITED MYVADI Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
February 20, 2008
KALAVALLY Vs. PARTHASARATHY
October 14, 2008
KALAYANI Vs. M RAMASAMI PADAYACHI
February 27, 2008
KALEESWARI Vs. GOVERNMENT OF TAMILNADU
October 13, 2008
KALIAMMAL Vs. STATE
June 16, 2008
KALIAMMAL Vs. STATE
September 23, 2008
KALIAMMAL Vs. S K SUBRAMANIAN
September 22, 2008
KALIAPERUMAL Vs. KUPPUSAMY
August 4, 2008
KALISAMY Vs. STATE OF TAMILNADU
January 10, 2008
KALKULAM VILAVANCODE TALUK CO OP MARKETING SOCIETY Vs. S ARUL LINGAM
July 3, 2008
KALLANAI AMBALAM Vs. R.R. MUNIYANDI
December 10, 2008
KAMAL ALIAS KAMALAHASAN Vs. STATE OF TAMIL NADU
February 5, 2008
KAMAL HASAAN Vs. P L FINANCE AND INVESTMENT LTD
July 30, 2008
KAMALA DEVI Vs. T P MANOHARAN
October 14, 2008
KAMALA GANAPATHY SUBRAMANIAN Vs. STATE
April 15, 2008
KAMALA KANNAN Vs. M MANIKANDAN
October 23, 2008
KAMALAKANNAN Vs. ANJALAKSHMI
September 5, 2008
KAMALAKSHI PANDYURANGAN COLLEGE OF PHARMACY Vs. PRESIDENT AYYAMPALAYAM VILLAGE PANCHAYAT
August 27, 2008
KAMALAMMAL Vs. STATE OF TAMIL NADU
December 17, 2008
KAMALDHEEP SYNTHETIC LIMITED Vs. CHAIRMAN DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI
February 12, 2008
KAMARAJ Vs. STATE
November 6, 2008
KAMATCHI Vs. M G VENKATESAN
April 29, 2008
KAMDAR EXPORTS EXPORTER AND IMPORTERS Vs. STATE OF TAMIL NADU
November 12, 2008
KAMSALA Vs. STATE
February 13, 2008
KAMSAN Vs. STATE
January 24, 2008
KANAGAM Vs. COMMISSIONER COIMBATORE CORPORATION
February 1, 2008
KANAGARAJ Vs. INSPECTOR OF POLICE
February 16, 2008
KANAGARAJ ALIAS DURAISAMY ALIAS GANESH Vs. STATE
April 24, 2008
KANAGASABAPATHY MUDALIAR Vs. ASSISTANT COMMISSIONER
September 2, 2008
KANAGAVEL Vs. STATE
March 26, 2008
KANAKA @ KANAKAMBAL AND ORS Vs. ETHURAJU AND ORS
December 16, 2008
KANAKA ALIAS KANAKAMBAL Vs. ETHURAJU
December 16, 2008
KANCHANA NAIR SPECIAL SALES SUPERVISOR GUJARAT Vs. SHRI K CHANDRASEKAR
September 10, 2008
KANDAN Vs. STATE
April 2, 2008
KANDASAMY Vs. MANAGEMENT TNSTC KOVAI DIVISION LTD
July 4, 2008
KANDASAMY AND UDAYAKUMAR Vs. STATE THROUGH INSPECTOR OF POLICE
April 21, 2008
KANMANI RAJA Vs. STATE
March 27, 2008
KANNADA PRASAD Vs. SECRETARY TO GOVERNMENT
February 1, 2008
KANNAGI Vs. PRESIDENT
November 21, 2008
KANNAGI Vs. STATE OF TAMIL NADU
January 2, 2008
KANNAIYAN Vs. SULOCHANA AMMAL
December 17, 2008
KANNAMMAL Vs. STATE OF TAMIL NADU
March 27, 2008
KANNAN Vs. STATE
February 26, 2008
KANNAN Vs. STATE
June 19, 2008
KANNAN ALIAS RAMAKRISHNAN Vs. STATE
December 18, 2008
KANNAPPA MUDALIAR Vs. GOVERNMENT OF TAMIL NADU
February 19, 2008
KANNIAMMAL Vs. SPECIAL TAHSILDAR
February 6, 2008
KANNIAMMAL Vs. LIFE INSURANCE CORPORATION OF INDIA GROUP INSURANCE SECTION LIC BUILDNG
September 11, 2008
KANNIAPPAN Vs. STATE
April 9, 2008
KANNIKA PARAMESHWARI SERVICE STATION BHARATH PETROLEUM Vs. BHARATH PETROLEUM CORPORATION ANNA NAGAR
February 14, 2008
KANNUCHAMY Vs. DISTRICT COLLECTOR AND THE SUPERINTENDENT OF POLICE
December 23, 2008
KANNUSAMY Vs. STATE
January 9, 2008
KANYAKUMARI MARKET COMMITTEE AT NAGERCOIL Vs. DELICIOUS CASHEW COMPANY
October 22, 2008
KARNAN ALIAS KARUNAKARAN Vs. UNION OF INDIA
August 19, 2008
KARNATAKA BANK LTD Vs. INDIAN BANK MYLAPORE BRANCH
August 8, 2008
KARPAGAVALLI Vs. SECRETARY TO THE GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT
July 7, 2008
KARTHIKEYAN Vs. ARUMUGAM
November 5, 2008
KARTHIKEYAN Vs. KANNAN
April 3, 2008
KARUPPAN Vs. STATE
January 25, 2008
KARUPPAN Vs. STATE
September 5, 2008
KARUPPASAMY Vs. THE STATE REP. BY INSPECTOR OF POLICE, ARAVAKURICHI POLICE STATION, DISTT. KARUR
January 31, 2008
KARUPPIAH Vs. CHANDRAN
November 10, 2008
KARUPPUSAMY Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
October 29, 2008
KARUPPUSAMY Vs. SHANMUGA SUNDARAM
July 16, 2008
KARUR BASKETBALL CLUB Vs. Commissioner Karur Municipality
May 8, 2008
KARUR VYSYA BANK LIMITED Vs. INCOME TAX OFFICER
March 26, 2008
KASIMUTHU Vs. STATE
March 3, 2008
KASIPAIYAN @ LAKSHMANAN Vs. STATE
January 22, 2008
KASTURI AND SONS LTD Vs. STATE TRADING CORPORATION OF INDIA LIMITED
July 15, 2008
KATHAR Vs. STATE AND ANOTHER
April 30, 2008
KATHAVARAYANAN ALIAS KUPPUSAMY Vs. KALAIARASI
January 22, 2008
KATHIRVELU Vs. ANBAZHAGAN
March 12, 2008
KAYALVIZHI Vs. S PARTHASARATHY
July 21, 2008
KEERAPAKKAM MAGALIR KALLUDIPPOR MEMBATTU SANGAM Vs. DISTRICT COLLECTOR
February 4, 2008
KERALA ROADWAYS LIMITED Vs. P THULASIRAMAN
November 18, 2008
KETAN A SHAH Vs. DEVENDRAKUMAR HIRALAL VEECUMESEE
January 24, 2008
KEYARAM HOTELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2008
KHADER MOIDEEN Vs. STATE
October 14, 2008
KHADIR ALIAS RAVI Vs. STATE OF TAMIL NADU
April 28, 2008
KHALID KHAN Vs. STATE
July 31, 2008
KHURSHEED BANU Vs. OFFICIAL TRUSTEE OF TAMIL NADU
August 6, 2008
KITCHAN BUHARI Vs. STATE
September 30, 2008
KK3 ADTEC Vs. DISTRICT COLLECTOR
May 6, 2008
KNISS LABORATORIES PVT LTD Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED
October 31, 2008
KODEESWARI Vs. DISTRICT COLLECTOR AND DISTRICT
August 14, 2008
KONAR PUBLICATIONS Vs. MADRAS PALANIAPPA BROS
January 11, 2008
KONE ELEVATOR INDIA PVT LTD Vs. INDO PACIFIC SOFTWARE AND ENTERTAINMENT LTD
September 19, 2008
KONUSI SUBRAMANIYAM Vs. INSPECTOR OF POLICE
March 26, 2008
KOOTHA PILLAI Vs. COMMISSIONER MUNICIPAL ADMINISTRATION
November 5, 2008
KOPPINEDI MANGAYAMMA Vs. UNION TERRITORY OF PONDICHERRY
March 25, 2008
KORAM CHAND THAPAR Vs. MONACO PROPERTIES PVT LTD
August 12, 2008
KOTAK MAHINDRA BANK LTD Vs. UNION OF INDIA
April 30, 2008
KOTAK MAHINDRA BANK LTD Vs. AMALGAM LEATHER PVT LTD
December 8, 2008
KOTAK MAHINDRA BANK LTD Vs. KOTHARI INDUSTRIAL CORPORATION LTD
July 15, 2008
KOTTAICHAMY Vs. KANNAN
April 25, 2008
KOTTEESWARAN Vs. K A SUBRAMANIAM
June 20, 2008
KOUSAR BEGAM Vs. INDIAN BANK GUINDY BRANCH CHENNAI
September 1, 2008
KOVAI MEDICAL CENTRE AND HOSPITAL LIMITED Vs. DIRECTORATE GENERAL OF HEALTH SERVICES M G SECTION NIRMAN BHAVAN NEW DELHI
August 22, 2008
KOVI RAVI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
June 19, 2008
KOYA MOHIDEEN Vs. TAHSILDHAR GUDALUR NILGIRIS
February 14, 2008
KOYAMBEDU PERIYAR COMPLEX VIABARIGAL DEIVEEGA PERAVAI PODUNALA SANGAM Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
September 24, 2008
KR TEACHER TRAINING INSTITUTE FOR WOMEN Vs. STATE OF TAMIL NADU
October 28, 2008
KRISHNA ALLOYS Vs. TAMIL NADU ELECTRICITY BOARD
April 24, 2008
KRISHNA CHETTY Vs. GOVERNMENT OF TAMIL NADU
July 3, 2008
KRISHNAGIRI TALUK AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD Vs. N MAHALINGAM
July 22, 2008
KRISHNAMMAL Vs. REVENUE DIVISIONAL OFFICER
March 18, 2008
KRISHNAMMAL Vs. A MARY
September 25, 2008
KRISHNAMOORTHY Vs. DHEIVANEETHI
February 22, 2008
KRISHNAMURTHY Vs. MS VENKATAMMAL
October 31, 2008
KRISHNAMURTHY AND ANOTHER Vs. STATE
September 4, 2008
KRISHNAN ALIAS ARUPPU KRISHNAN Vs. STATE
July 1, 2008
KRISHNAN ALIAS RAMASAMY Vs. STATE
March 31, 2008
KRISHNAVENI Vs. D RAGHAVALU
September 17, 2008
KSHATRIA RAJUS CHARITABLE TRUST Vs. RAJESH LAKKANI COMMISSIONER
September 8, 2008
KUHAN Vs. C R SHANMUGHAM
March 17, 2008
KUILAMBAL Vs. DIRECTOR OF SCHOOL EDUCATION
March 27, 2008
KULLAMMAL Vs. PRESIDING OFFICER LABOUR COURT
September 2, 2008
KUMAR Vs. STATE
April 1, 2008
KUMAR Vs. SANJAY AGARWAL
December 16, 2008
KUMAR Vs. STATE
June 11, 2008
KUMAR Vs. STATE
August 27, 2008
KUMAR ALIAS KOOLAIYAN Vs. STATE
October 20, 2008
KUMAR ALIAS KRISHNANN KUMAR Vs. STATE OF TAMIL NADU
October 28, 2008
KUMARAGURU Vs. KAMSALA
October 16, 2008
KUMARAGURU FINANCE Vs. M GANESAN
November 14, 2008
KUMARAN AND CO. Vs. UNITED INDIA INSURANCE CO. LTD.
July 22, 2008
KUMARASEN Vs. INSPECTOR GENERAL OF REGISTRATION
February 12, 2008
KUMARAVEL Vs. STATE
June 16, 2008
KUMARESAN; P HARIKRISHNAN MANAGING TRUSTEE ARULMIGU ESWARI PADHRA KALIAMMAN TEMPLE Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS; ASSISTANT COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENT ADMINISTRATION DEPARTMENT AND THE EXECUTIVE OFFICER A/M ISAKKI AMMAN THIRUKOIL MUPPANDAL
September 22, 2008
KUNJAMMA @ P J ALIAMMA Vs. R SANKARA SUBRAMANIAN THEVAR AND HARI DAS
August 12, 2008
KUNJAMMAL Vs. STATE
October 31, 2008
KUNJITHAM Vs. G THANIKACHALAM
August 11, 2008
KUNNUMAL MADHAVI Vs. KARTHIYAYINI
September 8, 2008
KUPPAN Vs. STATE
April 2, 2008
KUPPAN ALIAS GOPAL Vs. KUPPUSAMY GOUNDER
September 1, 2008
KUPPUSAMI Vs. STATE
March 25, 2008
KURUNTHAN Vs. STATE
February 1, 2008
KUSUM ASHOK Vs. N AJIT KUMAR
March 26, 2008
KUTTI ALIAS RAMALINGAM Vs. STATE
April 11, 2008
KUTTI MANI ALIAS MANI Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 31, 2008
KUTTIAMMAL Vs. EXECUTIVE OFFICER
February 19, 2008
KUTTY ALIAS VINCENT Vs. STATE
November 17, 2008
KWALITY SPINNING MILLS LTD. Vs. INDIA CEMENTS CAPITAL FINANCE LTD.
June 9, 2008
KWICK HANDLING SERVICE PVT LTD Vs. JOINT SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI
November 14, 2008
KWICK HANDLING SERVICE PVT LTD Vs. JOINT SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE GOVERNMENT OF INDIA
July 8, 2008
L ANANDAKUMAR Vs. PRESIDING OFFICER THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
December 2, 2008
L BHOJAN Vs. MANAGING DIRECTOR
September 16, 2008
L BOOPATHI Vs. STATE
July 9, 2008
L CHOCKALINGAM Vs. CHAIRMAN PANDYAN GRAMA BANK
August 25, 2008
L GANESH BALAIAH Vs. DIRECTOR GENERAL OF POLICE
August 14, 2008
L GOVINDARAJ Vs. DISTRICT REVENUE OFFICER
August 27, 2008
L I C TEMPORARY EMPLOYEES' ASSOCIATION Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
June 9, 2008
L JESSIE FATHIMA Vs. COMMISSIONER OF POLICE CHENNAI
February 27, 2008
L K BABURAJ Vs. UNION OF INDIA
February 25, 2008
L K SUBRAMANIAN Vs. N RAMALINGAM
February 11, 2008
L KALYAMOORTHY Vs. STATE OF TAMILNADU
September 17, 2008
L LAKSHMI NARAYANAN Vs. V ANANDAN
December 17, 2008
L LOGANATHAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI
January 2, 2008
L MALA Vs. TAHSILDAR (BIRTH AND DEATH CONTROLLING AUTHORITY)
September 30, 2008
L MALATHI Vs. SECRETARY
June 17, 2008
L MANI Vs. ASST GENERAL MANAGER
June 27, 2008
L NAGESWARAN Vs. STATE OF TAMIL NADU
September 5, 2008
L NICHOLAS Vs. TAMIL NADU ELECTRICITY BOARD NILGIRIS
August 25, 2008
L PRAKASH Vs. SUPERINTENDENT PUZHAL CENTRAL PRISON PUZHAL
July 23, 2008
L PRASAD Vs. CHAIRMAN
May 6, 2008
L RAJALAKSHMI Vs. A G CHANDRA PRAKASH ALIAS PRABHU
November 11, 2008
L VASUDEVAN Vs. INSPECTOR OF GENERAL OF REGISTRATION
February 8, 2008
L. RAJABATHAR Vs. STATE
October 14, 2008
L.K.S. JEWELLERS Vs. STATE OF TAMIL NADU
November 11, 2008
LAHARI RECORDING COMPANY LIMITED Vs. MUSIC MASTER AUDIO
March 3, 2008
LAKSHMANAN Vs. STATE OF TAMIL NADU
July 9, 2008
LAKSHMI Vs. METROPOLITAN TRANSPORT CORPORATION LTD
April 3, 2008
LAKSHMI Vs. UNION OF INDIA
April 2, 2008
LAKSHMI Vs. RATHINAMBAL
November 18, 2008
LAKSHMI Vs. N A NASIA
June 27, 2008
LAKSHMI Vs. PALANIAMMAL
July 15, 2008
LAKSHMI Vs. V.N. JEYAPRAKASH
September 26, 2008
LAKSHMI AMMAL Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF URBAN LAND CEILING
December 18, 2008
LAKSHMI HOMES REP BY MR G GANESH, MANAGING PARTNER Vs. R PARAMESWARI AND JUSTICE S SIVASUBRAMANIAM (RETD ), SOLE ARBITRATOR
January 11, 2008
LAKSHMI MILLS COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
November 24, 2008
LAKSHMI PRASANNA AGENCIES Vs. DEPUTY COMMISSIONER OF CUSTOMS EDI EXPORTS
October 15, 2008
LAKSHMI SHANKAR MILLS P LTD Vs. AUTHORISED OFFICER/CHIEF MANAGER
April 15, 2008
LAKSHMI SRINIVAS SAVINGS AND CHIT FUNDS SYNDICATE PRIVATE LIMITED Vs. J S RAMAN
March 6, 2008
LAKSHMI VIDHYA SANGAM Vs. REGIONAL TRANSPORT OFFICER MADURAI SOUTH
November 3, 2008
LAKSHMI VIDHYA SANGAM MADURAI Vs. REGIONAL TRANSPORT OFFICER MADURAI
January 11, 2008
LAKSHYA APARTMENTS OWNERS ASSOCIATION Vs. T KANNIYARANI
August 26, 2008
LALGUDI G JAYARAMAN Vs. CLEVELAND CULTURAL ALLIANCE
February 26, 2008
LALITHA Vs. V ARJUNAN
April 29, 2008
LALITHA Vs. STATE
June 18, 2008
LALITHA BAI Vs. SPECIAL TAHSILDAR
September 11, 2008
LALITHA DEVI Vs. MANAGEMENT OF HANDLOOM EXPORT PROMOTION COUNCIL
January 31, 2008
LALITHA NARAYAN Vs. LATHA BARATHAN
March 13, 2008
LAND ACQUISITION OFFICER Vs. THEKKIAMMAL ALIAS THIRUPPATHIAMMAL
August 14, 2008
LAND ACQUISITION OFFICER Vs. SELVARAJ
September 29, 2008
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR ADW OMALUR Vs. PALANIAMMAL
July 23, 2008
LAND ACQUISITION OFFICER MAHE Vs. ANITHA SANALKUMAR
July 21, 2008
LAND ACQUISITION OFFICER SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE KRISHNAGIRI Vs. MUNUSAMY
July 30, 2008
LAND ACQUISITION OFFICER, SPECIAL TEHSILDAR Vs. KADER USSAIN
April 30, 2008
LAND OWNERS OF S F NO 195 1 OF MAYANUR VILLAGE Vs. T R Nagarajan
April 3, 2008
LANSON CARS (P) LTD. Vs. COMMERCIAL TAX OFFICER
August 22, 2008
LATIN DIOCESE OF TRIVANDRUM ST ALOYSIUS HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
June 26, 2008
LAXMI BAI Vs. BANSI LAL
September 12, 2008
LAXMI COTTON TRADERS LTD Vs. SANKU CHAKARA MILLS LTD
July 1, 2008
LAXSHMI VIDHYA SANGAM Vs. REGIONAL TRANSPORT OFFICER
January 11, 2008
LEELA CHRISTABEL Vs. PRESIDING OFFICER LABOUR COURT
December 2, 2008
LEELAMMAL Vs. UNION OF INDIA
January 25, 2008
LEELAVATHI Vs. STATE OF TAMIL NADU
April 10, 2008
LEIGH BAZAAR MERCHANTS ASSOCIATION LTD Vs. COMMISSIONER
June 10, 2008
LIC HOUSING FINANCE LTD Vs. R SARADHA
July 16, 2008
LILLY STANISLAUS Vs. CHAIRMAN T N E B
February 11, 2008
LITTLE FLOWER PRIMARY SCHOOL Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION
November 24, 2008
LIYAKATH ALI RAHMAN Vs. STATE
September 11, 2008
LOGANATHA NAICKER Vs. COMMISSIONER H R AND CE
August 5, 2008
LOGANATHAN Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE NEW DELHI
November 27, 2008
LOGESH REDDI Vs. INSPECTOR OF POLICE MATHIRIGI POLICE
June 18, 2008
M A BOSE Vs. STATE OF TAMIL NADU
June 26, 2008
M A N LOGANATHAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DMS COMPOUND TEYNAMPET
July 9, 2008
M A NATESAN Vs. DISTRICT COLLECTOR DISTRICT
December 22, 2008
M ABDUL JALEEL Vs. HAJI N ABDUL RAHIM
September 12, 2008
M ALI HUSSAIN Vs. TAMIL NADU WAKF BOARD
December 17, 2008
M AMMASI Vs. GOVERNMENT OF TAMIL NADU
August 22, 2008
M AMOHAMED THAMEEM Vs. F M BILAL
July 8, 2008
M ANANDA Vs. DIRECTOR GENERAL OF PRISONS
August 12, 2008
M ANANDA PARASURAMMAN Vs. DIRECTOR GENERAL OF POLICE
June 10, 2008
M ANANDAN Vs. A DAKSHINAMOORTHY
January 8, 2008
M ANBAZHAGAN Vs. UNION OF INDIA
August 1, 2008
M ARUL MANIMARAN Vs. SECRETARY TO GOVERNMENT
March 28, 2008
M ARULARASAN Vs. STATE OF TAMIL NADU
March 7, 2008
M ARULPRAKASAM Vs. INSPECTOR OF POLICE
December 15, 2008
M ARUNAGIRI Vs. CHAIRMAN NATIONAL COMMISSION FOR SCHEDULED CASTE AND SCHEDULED TRIBES
July 16, 2008
M ASHOK KUMAR Vs. SECRETARY TO GOVERNMENT
April 29, 2008
M AYSHA BEEVI Vs. SPECIAL COMMISSIONER AND COMMISSIONER
September 2, 2008
M AZARIAH Vs. HENRY THIAGARAJ MANAGING TRUSTEE DALIT LIBERATION EDUCATION TRUST
April 9, 2008
M BALACHANDER Vs. DIRECTOR GENERAL OF POLICE
June 24, 2008
M BALASUBRAMANIAM Vs. INSPECTOR GENERAL OF REGISTRATION
July 9, 2008
M BAZEER AHAMED Vs. DISTRICT COLLECTOR
May 6, 2008
M C ELUMALAI CHETTIAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
September 25, 2008
M CHAKRAPANI Vs. T VASANTHA
February 27, 2008
M CHAKRAVARTHY Vs. DIRECTOR OF SCHOOL EDUCATION
June 25, 2008
M CHANDRA Vs. COMMISSIONER CORPORATION OF MADURAI/REGISTRAR OF BIRTHS AND DEATHS
September 26, 2008
M CHIDAMBARAM Vs. M S UNITED INDIA INSURANCE CO LTD
April 4, 2008
M CHINNASUBRAMANIAN Vs. SUB INSPECTOR OF POLICE
February 20, 2008
M CHINNIAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINES
June 24, 2008
M CHINNUSAMY Vs. GOVERNMENT OF TAMIL NADU
December 8, 2008
M CHOKKALINGAM Vs. STATE OF TAMIL NADU
January 23, 2008
M CHOKKALINGAM SECRETARY Vs. BRANCH MANAGER THE DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LTD
July 2, 2008
M D MATHIVANAN Vs. GOVERNMENT OF TAMIL NADU
August 1, 2008
M D RAJUKUMAR Vs. REGISTRAR BHARATHIAR UNIVERSITY COIMBATORE
July 18, 2008
M DAKSHINAMOORTHY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 26, 2008
M DEEPALAKSHMI Vs. R RAMESH
July 15, 2008
M DENNIS JOE Vs. STATE OF TAMILNADU
June 30, 2008
M DEVASAGAYAM Vs. D ARULAPPAN
December 19, 2008
M DHAKSHINAMOORTHI Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
July 22, 2008
M DHANASEKARAN Vs. S KRISHNAN
July 17, 2008
M DHANASEKARAN Vs. S KRISHNAN
July 7, 2008
M DIVYA PRABHA Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
November 25, 2008
M DURAISAMY Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
January 3, 2008
M E DEVARAJAN Vs. B ADHIKESAVALU
August 28, 2008
M EASWARI Vs. VIJAYAKUMAR
November 6, 2008
M G PERIASAMY Vs. MUTHUSAMY
November 20, 2008
M G VAJRAVELU Vs. CHIEF ENGINEER, (DISTRIBUTION) COIMBATORE REGION AND SUPERINTENDING ENGINEER COIMBATORE ELECTRICITY DISTRIBUTION
October 29, 2008
M G VENKATESAN Vs. KAMACHI
April 29, 2008
M GANAGAVEL Vs. A RAMAMOORTHY
June 23, 2008
M GANAPATHY Vs. DIRECTOR OF SCHOOL EDUCATION
June 27, 2008
M GANESA REDDIAR Vs. C KRISHNASAMY RAJU
April 22, 2008
M GANESAN Vs. STATE THROUGH INSPECTOR OF POLICE
November 5, 2008
M GANESAN Vs. VIMALA DEVI SOLE PROPRIETRIX
July 10, 2008
M GOPALAKRISHNAN Vs. UNION OF INDIA
July 16, 2008
M GOPINATHAN Vs. DIRECTOR GENERAL OF POLICE
June 27, 2008
M GOVINDARAJ Vs. V NALLASIVAN
February 20, 2008
M GULLAPPA Vs. KRISHNAMMA
April 30, 2008
M HANUMANTHA RAO Vs. SPECIAL DEPUTY COLLECTOR MADRAS METROPOLITAN
February 14, 2008
M HARIDASS Vs. STATE OF TAMIL NADU
June 3, 2008
M INBARAJ Vs. SPECIAL TAHSILDAR
March 11, 2008
M INDIRA Vs. MANAGER INDIAN OVERSEAS BANK
May 13, 2008
M INDIRANI Vs. STATE OF TAMILNADU
April 10, 2008
M INDIRANI Vs. MANAGEMENT OF COIMBATORE MURUGAN MILLS
September 25, 2008
M JAGANNATHAN Vs. MANOHARAN
December 5, 2008
M JAICHANDREN Vs. GOVERNMENT OF TAMIL NADU
October 15, 2008
M JAMAL MOHAMED Vs. SAVANI TRANSPORT P LTD
October 22, 2008
M JAYALAKSHMI Vs. EXECUTIVE ENGINEER
May 14, 2008
M JAYANTHI Vs. TEACHERS RECRUITMENT BOARD
July 17, 2008
M JEGANNATHAN Vs. STATE OF TAMIL NADU
November 21, 2008
M JESIAN Vs. THIRUVADUTHURAI ADHINAM
March 7, 2008
M JEYAMANI Vs. PERSONAL ASSISTANT
January 23, 2008
M K ANAND Vs. SUPERINTENDENT OF POLICE
December 10, 2008
M K AYYANAR Vs. STATE OF TAMIL NADU
December 10, 2008
M K GULAM RASUL Vs. A/M DHARMARAJA @ DHROWAPATHI AMMAN TEMPLE
August 27, 2008
M K SANGA Vs. UNION OF INDIA
March 18, 2008
M K SANTHI Vs. DISTRICT EMPLOYMENT EXCHANGE OFFICER VILLUPURAM
July 29, 2008
M KADAR MOHIDEEN Vs. JOINT COMMISSIONER OF CIVIL SUPPLIES CHEPAUK
June 11, 2008
M KALA Vs. RENGANATHAN ALIAS KANNAN
December 5, 2008
M KALAVATHY Vs. K CHITRA
September 17, 2008
M KALIAPPAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
October 21, 2008
M KALIYAMOORTHY Vs. R KRISHNAMOORTHY
January 24, 2008
M KALPANA Vs. VETRI VENDHAN INSPECTOR OF POLICE KARIMANGALAM POLICE STATION
July 30, 2008
M KANAKABAI Vs. STATE OF TAMIL NADU
August 14, 2008
M KANDASAMY Vs. DISTRICT COLLECTOR
January 24, 2008
M KANDASAMY Vs. A RAJENDRAN
June 23, 2008
M KARNAN Vs. PRESIDING OFFICER
June 9, 2008
M KARUPPANNAN Vs. M PONNUSAMY
November 17, 2008
M KHADER MOHIDEEN Vs. SUPERINTENDENT OF POLICE NAGAI
June 20, 2008
M KRISHNAMOORTHY Vs. M NACHIMUTHU
November 7, 2008
M KRISHNAN Vs. STATE OF TAMILNADU
July 17, 2008
M KRISHNASAMY Vs. PRINCIPAL DISTRICT JUDGE PUDUKKOTTAI SPECIAL TRIBUNAL FOR CO-OP CASES PUDUKKOTTAI
September 8, 2008
M KUGAPRIYAN Vs. REGISTRAR PONDICHERRY UNIVERSITY
December 18, 2008
M KUMAR Vs. STATE
March 28, 2008
M KUMAR Vs. DEVI
August 7, 2008
M KUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
December 10, 2008
M KUMAR Vs. S SUBBIAH KONE
December 23, 2008
M KUPPAN Vs. ADDITIONAL BLOCK
June 20, 2008
M LAKSHMI Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME PROHIBITION AND EXCISE DEPARTMENT
November 28, 2008
M LOGANATHAN Vs. MARIYAYEEAMMAL
June 27, 2008
M LOGANATHAN Vs. INCOME TAX OFFICER
May 14, 2008
M M CHOLAN DEPUTY OFFICIAL LIQUIDATOR Vs. ANURAG GOEL
June 19, 2008
M M J NAMAZI Vs. GANI
September 10, 2008
M M SYNTHETICS Vs. COMMERCIAL TAX OFFICER-II; ASSISTANT COMMISSIONER (CT) AND THE BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
September 1, 2008
M M V ALAGAPPAN Vs. KARAIKUDI CO-OPERATIVE HOUSE
February 15, 2008
M MADAN Vs. GOVERNMENT OF TAMIL NADU
July 16, 2008
M MALARVANNAN Vs. UNION OF INDIA
June 10, 2008
M MALATHI Vs. P MANIKANDAN
June 30, 2008
M MARIA JOSEPH Vs. STATE OF TAMIL NADU
July 8, 2008
M MARIMUTHU Vs. STATE
March 14, 2008
M MARTIN Vs. STATE OF TAMIL NADU
November 21, 2008
M MASOOD KHAN Vs. SHERIN JAHAN
December 11, 2008
M MAYAKAL Vs. DISTRICT FOREST OFFICER
November 5, 2008
M MOHAMMED IBRAHIM Vs. STATE OF TAMIL NADU
July 23, 2008
M MOHANRAJ Vs. ASSISTANT ENGINEER
June 12, 2008
M MUNUSAMY Vs. STATE
April 16, 2008
M MURALI Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
September 30, 2008
M MURUGAMMAL Vs. SAKUNTHALA
March 13, 2008
M MURUGAN Vs. GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT
July 17, 2008
M MURUGAVEL Vs. COMMISSIONER MUNICIPAL CORPORATION
September 19, 2008
M MUTHUCHAMI Vs. SECRETARY TO GOVERNMENT
July 2, 2008
M N RAJAN Vs. STATE OF TAMIL NADU
June 10, 2008
M N RANGASAMY Vs. A KISHNASAMY
October 30, 2008
M N SANARANARAYANAN Vs. ACCOUNTANT GENERAL ACCOUNTANT GENERAL TEYNAMPET
June 30, 2008
M NADIMUTHU Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
July 2, 2008
M NAGENDIRAN, KAMATCHI Vs. UNION OF INDIA
November 18, 2008
M NAGU Vs. DISTRICT COLLECTOR
February 26, 2008
M NATARAJAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI
April 28, 2008
M NATHIAN Vs. MANAGEMENT OF PATTUKOTTAI ALAGIRI
June 11, 2008
M NIZAMUDEEN Vs. CHEMPLAST SANMAR LIMITED
October 31, 2008
M NOORUDEEN Vs. STATE OF TAMILNADU
November 21, 2008
M O HASAN KUTHOOS MARICAR LTD Vs. AGATE MADRAS INTERNATIONAL FINANCE LTD
October 14, 2008
M P GOVINDASWAMY Vs. GOVERNMENT OF TAMIL NADU
April 22, 2008
M P KALAIMANI Vs. R RATHINAKUMAR SPECIAL OFFICER
April 16, 2008
M P KANAKAN Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF GEOLOGY AND MINING AND THE COLLECTOR
October 15, 2008
M P RANJIT Vs. S HARSHAVARDHAN
November 12, 2008
M PA BASHEER AGAMETH Vs. KATHIJA BEEVI
March 1, 2008
M PA BASHEER AGAMETH Vs. KATHIJA BEEVI AND
March 10, 2008
M PALANI Vs. MEENAKSHI
February 27, 2008
M PALANI Vs. MUNIAMMAL
September 18, 2008
M PALANIAPPAN Vs. THE DIRECTOR OF SPECIAL, VILLAGE PANCHAYAT AND ORS
December 17, 2008
M PALANIVEL Vs. GOVERNMENT OF TAMIL NADU
December 10, 2008
M PANCHAMIRTHAM Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI
April 22, 2008
M PARAMASIVAM Vs. UNION OF INDIA
September 30, 2008
M PENCHALAIAH S/O MEKA GOVINDU Vs. UNION OF INDIA; CENTRAL ADMINISTRATIVE TRIBUNAL
December 23, 2008
M PERIAKARUPPU Vs. STATE OF TAMIL NADU
September 1, 2008
M PERIYAKARUPPAN Vs. NACHIYAPPAN
January 29, 2008
M PEYAPANDIAN Vs. SUB-REGISTRAR, CHECKANOORANI; SPECIAL DEPUTY COLLECTOR (STAMPS)
December 17, 2008
M PIRAI CHOODI Vs. INCOME TAX OFFICER BUSINESS WARD
February 5, 2008
M PONNUSWAMY Vs. UNIVERSITY OF MADRAS
February 20, 2008
M PUNNIYAKOTI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 23, 2008
M R BALAJI Vs. STATE OF TAMIL NADU
February 6, 2008
M R SHANMUGAM ALIAS THENKOVAN Vs. STATE
May 27, 2008
M RADHAKRISHNAN Vs. STATE OF TAMIL NADU
June 16, 2008
M RADHAKRISHNAN Vs. MANAGEMENT OF MARSHALL SONS AND CO MFG LTD
November 3, 2008
M RADHIGA Vs. S DURAISAMY
October 23, 2008
M RAJA Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
November 13, 2008
M RAJAGOPAL Vs. DISTRICT REVENUE OFFICER
June 17, 2008
M RAJAGOPAL Vs. STATE OF TAMIL NADU
June 24, 2008
M RAJAKUMAR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CHENNAI
July 18, 2008
M RAJAKUMAR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CHENNAI
July 21, 2008
M RAJENDIRAN Vs. PERUNTHALAIVAR KAMARAJAR KRISHI VIGYAN KENDRA
August 14, 2008
M RAJENDRAN Vs. EXECUTIVE OFFICER
June 24, 2008
M RAJENDRAN Vs. STATE OF TAMIL NADU
June 10, 2008
M RAJENDRAN Vs. MANAGEMENT OF METRO TRANSPORT CORPORATION DIVISION I LTD
August 27, 2008
M RAJESH Vs. STATE OF TAMIL NADU
July 8, 2008
M RAJESH ALIAS RAJENDRA KUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
December 3, 2008
M RAJU Vs. PRESIDING OFFICER I ADDL LABOUR COURT
December 5, 2008
M RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT HOME SERVICE-K
July 14, 2008
M RAMAKRISHNAN Vs. DENA BANK
August 1, 2008
M RAMASAMY GOUNDER Vs. S KARUPPATHAL
March 25, 2008
M RAMASANKAR Vs. DISTRICT LEVEL VIGILANCE COMMITTEE &
August 14, 2008
M RAMESH KUMAR Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
July 17, 2008
M RAMIAH Vs. COMMISSIONER TIRUNVELVELI CORPORATION
July 11, 2008
M RANGANATHAN Vs. M THULASI NAICKER
July 29, 2008
M RANGANATHAN Vs. V MARIAPPAN
August 27, 2008
M RATNAVEL Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
February 8, 2008
M RAVI Vs. M RAJAMANICKAM
February 19, 2008
M RAVI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
September 16, 2008
M REVATHI Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER
November 25, 2008
M RUKMANI Vs. GOVERNMENT OF TAMILNADU
June 17, 2008
M S GNANASOUNDARI Vs. INDIAN BANK
February 21, 2008
M S J K INDUSTRIES LTD Vs. BABU
March 24, 2008
M S KUMANAN Vs. SUSHIL R BHATIA
April 25, 2008
M S NARAYANAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
August 28, 2008
M S NEW INDIA ASSURANCE CO LTD PUDUKKOTTAI Vs. VELU
March 11, 2008
M S ORIENTAL INSURANCE CO LTD Vs. RAJAMANI
September 29, 2008
M S RAJAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
August 14, 2008
M S SIDHAN Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE CHENNAI
January 29, 2008
M S SIDHAN Vs. DIRECTOR OF AGRICULTURE
January 29, 2008
M S SIVAKUMAR Vs. COMMISSIONER OF POLICE
December 1, 2008
M S UNITED INDIA INSURANCE CO LTD Vs. ANTONY AMMAL &
April 3, 2008
M S UNITED INDIA INSURANCE CO LTD Vs. KANAGAMANI
April 3, 2008
M S VASUNDARA Vs. STATE OF TAMIL NADU
August 27, 2008
M SADIQ BASHA Vs. VIJAYALAKSHMI
January 10, 2008
M SAHUL HAMEED CORRESPONDENT Vs. STATE GOVERNMENT OF TAMIL NADU
August 8, 2008
M SAMAYAMUTHU Vs. SECRETARY TO THE
September 2, 2008
M SANGAMESWARAN Vs. GOVERNMENT OF TAMIL NADU
April 11, 2008
M SAROJA Vs. T SUNDARI
December 12, 2008
M SARVOTHAM Vs. CANARA BANK TONDIAPET BRANCH
November 5, 2008
M SASIDHARAN Vs. GOVERNMENT OF TAMIL NADU
June 25, 2008
M SATHISHKUMAR Vs. M RAMASAMY
March 24, 2008
M SATHYANARAYANAN Vs. GOVERNMENT OF TAMIL NADU
October 29, 2008
M SEKAR Vs. UNION OF INDIA
June 10, 2008
M SELVI Vs. INDIAN OIL CORPORATION
September 24, 2008
M SENTHIL KUMAR Vs. J SIVAGANESH
February 4, 2008
M SENTHILPRABHU Vs. STATE OF TAMIL NADU
March 27, 2008
M SENTHILPRABHU Vs. STATE OF TAMIL NADU
March 17, 2008
M SHAKUL HAMEED Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HEALTH AND FAMILY WELFARE DEPARTMENT
June 19, 2008
M SHANMUGAM Vs. M ARUMUGAM
April 23, 2008
M SIVAKUMAR Vs. JOINT REGISTRAR OF CO-OP SOCIETIES REVISIONAL AUTHORITY
February 8, 2008
M SIVANANDAM Vs. STATE OF TAMIL NADU
April 29, 2008
M SOUNDARARAJAN GOVERNMENT COLLEGE OF ENGINEERING BARGUR Vs. GOVERNMENT OF TAMIL NADU
February 7, 2008
M SREEKUMAR Vs. GOVERNMENT OF TAMIL NADU
October 21, 2008
M SREERANGAN Vs. TAHSILDAR SALEM DISTRICT
August 1, 2008
M SUBBIAH Vs. T SUBBIAH DIED
December 15, 2008
M SUBRAMANI Vs. ASSISTANT COMMISSIONER
October 24, 2008
M SUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU
December 23, 2008
M SUBRAMANIAN Vs. DISTRICT COLLECTOR NAMAKKAL
April 4, 2008
M SUDHAKAR Vs. SARALA KRISHNAN
February 26, 2008
M SUGUMARAN Vs. ARBITRATOR AND CO-OP SUB REGISTRAR
July 1, 2008
M SUMATHI Vs. STATE
December 2, 2008
M SWAMINATHAN Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
November 20, 2008
M THANDAPANI Vs. DISTRICT COLLECTOR COINBATORE DISTRICT
September 19, 2008
M THANGAMUTHU Vs. M CHANDRA
December 2, 2008
M THARANYAPRAKASH Vs. STATE
June 12, 2008
M THIRUNAVUKKARASU Vs. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY
January 22, 2008
M THYAGARAJAN Vs. COMMISSIONER KOVILPATTI MUNICIPALITY TUTICORIN DISTRICT
November 21, 2008
M U A ARMUGAPERUMAL Vs. ADDITIONAL COMMERCIAL TAX OFFICER FAC
April 24, 2008
M UMAMAHESWARAN Vs. STATE
December 2, 2008
M V R A SOUNDARARAJAN Vs. COMMISSIONER DINDIGUL MUNICIPALITY DINDIGUL
March 14, 2008
M VAIRAMUTHU Vs. COLLECTOR
December 2, 2008
M VAITHIALINGAM Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS
April 22, 2008
M VEDAPURI Vs. O M RAJ
October 14, 2008
M VEERAPPAN Vs. STATE
July 30, 2008
M VENKATARAMAN Vs. DISTRICT COLLECTOR PASUMPON MUTHURAMALINGA THEVAR DISTRICT
December 3, 2008
M VENKATESAN Vs. CHAIRMAN EXPORT INSPECTION COUNCIL
September 16, 2008
M VIJAYAN Vs. EXECUTIVE OFFICER
June 24, 2008
M YUSUFF Vs. SECRETARY TO GOVERNMENT
June 24, 2008
M. CHIDAMBARAM AND OTHERS Vs. STATE
July 1, 2008
M. JEYARAMAN Vs. STATE OF TAMIL NADU AND OTHERS
September 29, 2008
M. MASOOD KHAN Vs. SHERIN JAHAN
December 11, 2008
M. MOHAMMED MUJAMMIL Vs. THE DISTRICT COLLECTOR, DINDUGAL.
June 13, 2008
M. MUTHIAH Vs. MASILAMANI
February 19, 2008
M. PALPANDI AND OTHERS Vs. STATE
March 3, 2008
M. PONNUSAMY Vs. THE REVENUE DIVISIONAL OFFICER, MUSIRI AND OTHERS
January 21, 2008
M. RAJENDRA NAIDU Vs. STERLING HOLIDAY RESORTS (INDIA) LTD.
January 22, 2008
M. RAJENDRA NAIDU Vs. STERLING HOLIDAY RESORTS (INDIA) LTD.
November 7, 2008
M. SEVUGAN Vs. S.P. LAKSHMANAN
December 1, 2008
M. SRIDHAR Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI AND ORS.
November 7, 2008
M. VEDAPURI Vs. O.M. RAJ
October 14, 2008
M.I. KESARI Vs. P. PONMANUVEL
December 22, 2008
M.M.T.C. Vs. VICNIVASS AGENCY
August 21, 2008
M.N. EKASAN Vs. STATE AND ANOTHER
April 24, 2008
M.P. ILANGO Vs. CONSERVATOR OF FORESTS
October 14, 2008
M.S. ZEENATH Vs. MOHD. HAMEED DECEASED AND 12 OTHERS.
August 27, 2008
MABNAGEMENT TAMILNADU CEMENTS CORPORATION LTD Vs. K KANDASAMI
December 3, 2008
MADANRAJ Vs. SECRETARY TO GOVERNMENT FOOD
July 4, 2008
MADESH Vs. STATE
July 7, 2008
MADESH Vs. STATE
July 17, 2008
MADESHWARAN Vs. STATE
March 12, 2008
MADHAVI Vs. SECRETARY STATE BOARD OF SCHOOL EXAMINATION
September 9, 2008
MADHIVANAN Vs. STATE
November 5, 2008
MADRAS CEMENTS LIMITED Vs. STATE OF TAMIL NADU
November 13, 2008
MADRAS CORPORATION STAFF CO-OP. STORES LIMITED Vs. COMMERCIAL TAX OFFICER AND ANR.
December 23, 2008
MADRAS DOCK LABOUR BOARD EMPLOYEES PROGRESSIVE UNION Vs. UNION OF INDIA
August 26, 2008
MADRAS ENGLISH BAPTIST CHURCH Vs. STATE OF TAMIL NADU
January 11, 2008
MADRAS FERTILIZERS LIMITED Vs. THERMAX BABCOCK AND WILCOX LIMITED
September 5, 2008
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD OFFICIAL AND EMPLOYEES UNION Vs. STATE OF TAMIL NADU
October 31, 2008
MADRAS RACE CLUB Vs. SECRETARY TO GOVERNMENT
November 26, 2008
MADRAS SECURITY PRINTERS Vs. STATE OF TAMIL NADU
February 20, 2008
MADRAS SEVA SADHAN HIGHER SECONDARY SCHOOL Vs. K M VALLIAPPAN
April 17, 2008
MADRAS SOCIAL SERVICE SOCIETY Vs. INDRA DAMOTHARAN
July 2, 2008
MADURA COATS LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 30, 2008
MADURAI NAGAR SALAIORAM MATRUM Vs. TAMIL NADU TEXTILE MERCHANTS ASSOCIATION LTD
February 21, 2008
MAHABOOB BASHA Vs. KASTHURI NOORJAHAN
February 8, 2008
MAHADEVAN Vs. INSPECTOR OF POLICE
June 13, 2008
MAHALAKSHMI Vs. STATE OF TAMILNADU
July 9, 2008
MAHALAKSHMI TEXTILE MILLS PASUMALAI Vs. GOVERNMENT OF MADRAS
August 12, 2008
MAHALAKSHMI TILES Vs. SECRETARY, SALES TAX APPELLATE TRIBUNAL (AB); APPELLATE ASSISTANT COMMISSIONER, (COMMERCIAL TAXES) AND THE COMMERCIAL TAX OFFICER (FAC)
December 17, 2008
MAHALINGAM Vs. STATE
June 17, 2008
MAHALINGAM Vs. RAJALAKSHMI
July 30, 2008
MAHARAJA PRITHVI ENGINEERING COLLEGE Vs. DIRECTOR OF TECHNICAL EDUCATION
September 17, 2008
MAHARAJA SIVAM INDUSTRIES P LTD Vs. TAMIL NADU ELECTRICITY BOARD
October 30, 2008
MAHAVEER METAL INDUSTRIES Vs. S CHANDRAMOHAN I A S
April 15, 2008
MAHENDRA HYBRID SEEDS CO PVT LTD Vs. STATE
July 7, 2008
MAHESH Vs. STATE REP. BY INSPECTOR OF POLICE
February 7, 2008
MAHESH KUMAR Vs. ADI NATH EXPORT
September 2, 2008
MAHESWARI Vs. M RAMESH
October 20, 2008
MAHI ALIAS MAHINDRAN Vs. STATE
January 23, 2008
MAJOR P MANICKAM Vs. MANJUNATH
February 28, 2008
MALARKODI Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU ADI DRAVIDA AND TRIBAL WELFARE DEPARTMENT
July 14, 2008
MALINI SRINIVASAN Vs. CANARA BANK
December 12, 2008
MALLIGA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 11, 2008
MALLIKA Vs. SUPERINTENDING ENGINEER C E S TAMIL NADU ELECTRICITY BOARD
September 25, 2008
MANAGEMENT Vs. PRESIDING OFFICER
February 22, 2008
MANAGEMENT Vs. P SUBRAMANIAM
August 27, 2008
MANAGEMENT ABIRAMAM CO OPERATIVE URBAN BANK LTD Vs. PRESIDING OFFICER LABOUR COURT MADURAI
July 28, 2008
MANAGEMENT DISTRICT CONSUMERS CO-OPERATIVE WHOLE- SALE STORES LTD Vs. INSPECTOR OF LABOUR AUTHORITY UNDER T N INDUSTRIAL ESTABLISHMENTS
July 30, 2008
MANAGEMENT INDIA PISTONS LIMITED Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
June 9, 2008
MANAGEMENT INDIRA LODGE Vs. S VALLINAYAGAM
July 9, 2008
MANAGEMENT JOTHI CALENDERING MILLS Vs. PERUMAL
August 1, 2008
MANAGEMENT MADURANTHAGAM CO-OP SUGAR MILLS LTD Vs. JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
November 13, 2008
MANAGEMENT METROPOLITAN TRANSPORT CORPORATION DIVISION I LTD Vs. A PANNEER SELVAM
December 15, 2008
MANAGEMENT OF AIRPORT AUTHORITY OF INDIA INTERNATIONAL AIRPORTS DIVISION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 9, 2008
MANAGEMENT OF AIRPORT AUTHORITY OF INDIA MEENABAKKAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 23, 2008
MANAGEMENT OF ARASU RUBBER CORPORATION LTD Vs. PRESIDING OFFICER
June 9, 2008
MANAGEMENT OF ARAVIND LABORATORIES Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
August 28, 2008
MANAGEMENT OF ASIA TOBACCO COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT
April 23, 2008
MANAGEMENT OF BAILEY HYDROPOWER PVT LTD Vs. DY COMMISSIONER OF LABOUR Ï¿½ II AUTHORITY UNDER THE MINIMUM WAGES ACT
December 10, 2008
MANAGEMENT OF BAILEY HYDROPOWER PVT LTD Vs. COMMISSIONER OF LABOUR - II, (AUTHORITY UNDER MINIMUM WAGES ACT) AND CHENNAI YETTRUMATHI VALAGA UZHIYARGAL MATRUM POTHU THOZHILALAR SANGAM
December 10, 2008
MANAGEMENT OF BHARAT HEAVY ELECTRICAL LTD Vs. PRESIDING OFFICER
November 14, 2008
MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED Vs. S Srinivasalu
May 14, 2008
MANAGEMENT OF BINNY LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
December 17, 2008
MANAGEMENT OF CALCIUM INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT
April 28, 2008
MANAGEMENT OF CAMBODIA MILLS A UNIT OF NTC TN AND P LTD Vs. PRESIDING OFFICER SPECIAL INDUSTRIAL TRIBUNAL
September 18, 2008
MANAGEMENT OF CHEMPLAST Vs. PRESIDING OFFICER
August 22, 2008
MANAGEMENT OF CHEYYAR COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER
June 13, 2008
MANAGEMENT OF CHRISTIAN MISSION HOSPITAL DIOCESE OF MADURAI-RAMNAD Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT
April 29, 2008
MANAGEMENT OF COIMBATORE MURUGAN MILLS Vs. ASSISTANT LABOUR
April 8, 2008
MANAGEMENT OF D C DIWAN MOHIDEEN BEEDI FACTORY Vs. APPELLATE AUTHORITY BEEDI
June 9, 2008
MANAGEMENT OF EVEREADY INDUSTRIES INDIA LTD Vs. PRESIDING OFFICER
June 26, 2008
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER I ADDL LABOUR COURT
July 25, 2008
MANAGEMENT OF GLOBAL CALCIUM PRIVATE LTD Vs. PRESIDING OFFICER
November 19, 2008
MANAGEMENT OF HINDUSTAN LEVER LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
March 6, 2008
MANAGEMENT OF INDIA CEMENTS LTD Vs. PRESIDING OFFICER LABOUR COURT
September 24, 2008
MANAGEMENT OF INJIPARA ESTATE VALPARAI P O VALPARAI Vs. THYILAMMAL
January 2, 2008
MANAGEMENT OF KARUR VYSYA BANK LIMITED Vs. PRESIDING OFFICER
August 14, 2008
MANAGEMENT OF KONJUMALAI ESTATE KORAMALAI GROUP Vs. CHIEF INSPECTOR OF PLANTATIONS OFFICE OF THE COMMISSIONER OF LABOUR TEYNAMPET
December 23, 2008
MANAGEMENT OF LAKSHMI CARD CLOTHING MANUFACTURING CO LTD Vs. M RAMU
December 8, 2008
MANAGEMENT OF M R F LTD Vs. S N D SAMPATH
January 23, 2008
MANAGEMENT OF M/S R S L B TANNERY VADUVANTHANGAL 632 204 Vs. PRESIDING OFFICER
July 1, 2008
MANAGEMENT OF MADRAS FERTILIZERS LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
June 9, 2008
MANAGEMENT OF MADRAS MOTORS LTD Vs. PRESIDING OFFICER
June 9, 2008
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI-DIVISION-I LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 11, 2008
MANAGEMENT OF NORTH ARCOT DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
July 9, 2008
MANAGEMENT OF ORCHID CHEMICALS AND PHARMACEUTICALS LTD Vs. STATE OF TAMIL NADU
March 13, 2008
MANAGEMENT OF PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER
June 26, 2008
MANAGEMENT OF PROTECK CIRCUITS AND SYSTEMS PRIVATE LIMITED Vs. CONTROLLING AUTHORITY UNDER THE MINIMUM WAGES ACT DEPUTY COMMISSIONER OF LABOUR I
February 5, 2008
MANAGEMENT OF S AND S POWER S AND S POWER SWITCHGEAR LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
June 27, 2008
MANAGEMENT OF SAMALPATTI PRIMARY AGRICULTURAL COOPERATIVE BANK SAMALPATTI Vs. PRESIDING OFFICER LABOUR COURT
August 14, 2008
MANAGEMENT OF SRI SAKTHI TEXTILES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 16, 2008
MANAGEMENT OF SRI SARASWATHI MILLS LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS
August 11, 2008
MANAGEMENT OF SRI VASUDEVA TEXTILES LTD Vs. G MARIAPPAN
September 5, 2008
MANAGEMENT OF STATE EXPRESS TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
December 2, 2008
MANAGEMENT OF SWADESHI COTTON MILLS Vs. PRESIDING OFFICER LABOUR COURT PONDICHERRY
April 9, 2008
MANAGEMENT OF TAMIL NADU Vs. PRESIDING OFFICER
July 2, 2008
MANAGEMENT OF TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. INSPECTOR OF LABOUR [AUTHORITY UNDER THE INDUSTRIAL ESTABLISHMENTS [CONFERMENT OF PERMANENT STATUS TO WORKMEN]
July 30, 2008
MANAGEMENT OF TAMIL NADU ELECTRICITY BOARD Vs. P THANIGALVELAN
April 16, 2008
MANAGEMENT OF TAMIL NADU GOVERNMENT TRANSPORT CORPORATION Vs. K JAWAHARLAL NEHRU
June 23, 2008
MANAGEMENT OF TAMIL NADU NEWSPRINT AND PAPER MILLS Vs. WORKMEN OF TAMIL NADU NEWSPRINT AND PAPER MILLS
March 5, 2008
MANAGEMENT OF TAMIL NADU STATE TRANSPORT Vs. PRESIDING OFFICER
December 8, 2008
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPN COIMBATORE DIVN II LTD Vs. PRESIDING OFFICER
July 23, 2008
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION II LTD Vs. K SOOSAIMANICKAM
August 20, 2008
MANAGEMENT OF TAMIL NADU TEA PLANTATIONS CORPN LTD Vs. PRESIDING OFFICER LABOUR COURT
June 30, 2008
MANAGEMENT OF TAMIL STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
April 8, 2008
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
August 12, 2008
MANAGEMENT OF THAY MUDI ESTATE Vs. PRESIDING OFFICER LABOUR COURT
June 30, 2008
MANAGEMENT OF THE KANYAKUMARI DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CITY CIVIL COURT BUILDINGS
August 27, 2008
MANAGEMENT OF THE SECURITY AND DETECTIVE BUREAU CISCO INDIA LTD Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS
August 21, 2008
MANAGEMENT OF THEOSOPHICAL SOCIETY Vs. WORKMEN OF THEOSOPHICAL SOCIETY
January 29, 2008
MANAGEMENT OF THEOSOPHICAL SOCIETY Vs. PRESIDING OFFICER
January 29, 2008
MANAGEMENT OF THIRUVANNAMALAI MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER THE LABOUR COURT
August 29, 2008
MANAGEMENT OF TI DIAMOND CHAIN LTD Vs. PRESIDING OFFICER
April 21, 2008
MANAGEMENT OF TIRUCHIRAPPALLI COOPERATIVE WHOLESALE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
August 18, 2008
MANAGEMENT OF TOSHNIVAL INSTRUMENTS MADRAS LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS
April 10, 2008
MANAGEMENT OF VI SPL Vs. PRESIDING OFFICER LABOUR COURT VELLORE
April 10, 2008
MANAGEMENT OF VICKSON TOOLS Vs. PALANICHAMY
April 30, 2008
MANAGEMENT SALEM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. INSPECTOR OF LABOUR
September 25, 2008
MANAGEMENT SRI BANNARI AMMAN BUS SERVICE Vs. PRESIDING OFFICER LABOUR COURT
December 16, 2008
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
December 15, 2008
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
September 18, 2008
MANAGEMENT THE DIVISIONAL FOREST OFFICER SOCIAL FORESTRY DIVISION Vs. K AROKIADASS
November 17, 2008
MANAGEMENT THURAIPAKAM Vs. DEPUTY COMMISSIONER OF LABOUR Ï¿½II
July 23, 2008
MANAGEMENT TIRUNELVELI DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
November 19, 2008
MANAGEMENT, SRI BANNARI AMMAN BUS SERVICE Vs. PRESIDING OFFICER, LABOUR COURT AND; G SAKTHIVEL
December 16, 2008
MANAGER KODANAD ESTATE KOTHAGIRI TALUK Vs. SUB-DIVISIONAL MAGISTRATE AND THE ASSISTANT COLLECTOR COONOOR
April 28, 2008
MANAGER NATIONAL INSURANCE CO LTD Vs. MUNIAMMA
March 10, 2008
MANAGER UCO BANK ICF BRANCH Vs. A KUMAR
November 14, 2008
MANAGER VALPARAI ESTATE OLD VALPARAI P O VALPARAI Vs. ALAMELU
November 7, 2008
MANAGER, MRF LIMITED Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, K PARTHASARATHY PILLAI
October 29, 2008
MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. T PUSHPAM AND ORS
January 3, 2008
MANAGING DIRECTOR Vs. MINOR THIRUMALAI
January 30, 2008
MANAGING DIRECTOR Vs. ARUNMOZHIDEVAN
February 1, 2008
MANAGING DIRECTOR Vs. V T LAKSHMIPATHY
October 30, 2008
MANAGING DIRECTOR Vs. MALARVIZHI
January 9, 2008
MANAGING DIRECTOR Vs. ANJALAI
March 10, 2008
MANAGING DIRECTOR Vs. S BERNATHU MARY
March 4, 2008
MANAGING DIRECTOR Vs. BABY
April 30, 2008
MANAGING DIRECTOR Vs. PRESIDING OFFICER
April 21, 2008
MANAGING DIRECTOR Vs. KANNAMMAL
April 15, 2008
MANAGING DIRECTOR Vs. MARATHAL
May 6, 2008
MANAGING DIRECTOR Vs. GOVINDARAJ
June 2, 2008
MANAGING DIRECTOR Vs. SUBRAMANIAN
May 16, 2008
MANAGING DIRECTOR Vs. K SUBRAMANIAM
June 9, 2008
MANAGING DIRECTOR Vs. PANCHALAI
October 23, 2008
MANAGING DIRECTOR Vs. RUKKU
September 30, 2008
MANAGING DIRECTOR Vs. PRESIDING OFFICER
August 20, 2008
MANAGING DIRECTOR Vs. GOVERNMENT OF INDIA REP BY
January 25, 2008
MANAGING DIRECTOR ANNAI SATHYA TRANSPORT CORPORATION Vs. LAKSHMI AMMAL ALIAS LAKSUMANA
February 13, 2008
MANAGING DIRECTOR KARNATAKA ROAD TRANSPORT CORPORATION Vs. G POONGODI
February 13, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORP LTD Vs. RANI
December 12, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPN Vs. KANNIAMMAL
July 17, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. PANNEERSELVAM
February 26, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. V VIJAYA
April 17, 2008
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION Vs. A SHANMUGATHAYEE
January 24, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANS CORPORATION Vs. SHANTHI
August 19, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT Vs. M SENTHILMURUGAN
February 26, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORP COIMBATORE DIVISION-I LTD Vs. SUPPATHAL
November 10, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MALA
February 20, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. A T NARENDIRAN
February 20, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. C AMSAVENI
February 19, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. ALAGU MARIMUTHU
March 14, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVN III) LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT AND R JAGADEESAN
November 26, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-2 LTD Vs. J SENTHIL KUMAR
January 24, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KANCHIPURAM Vs. G NATARAJAN
January 5, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. A VASANTHY
November 14, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DN II Vs. K GANESAN
March 7, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM-DNI LIMITED Vs. KALYANI
June 25, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. G KARTHIKEYAN
September 2, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KARUPPAYAL
December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R MARIMUTHU
December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. BOOPATHI
December 5, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. LAKSHMI
December 5, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AMBIKA ALIAS AMBIKAKUMARI
September 2, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUTHULAKSHMI
October 21, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. BOOCHIAMMAL
October 21, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PARTHASARATHY
September 19, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION-I LTD. Vs. D. PRATAP
October 13, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II LTD Vs. M MURUGAYAN
December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II LTD Vs. MANICKAM
December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LIMITED Vs. ANNAPOORANI
October 23, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVN III LTD Vs. PRESIDING OFFICER I ADDL LABOUR COURT
September 8, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVN III LTD Vs. PRESIDING OFFICER I ADDL LABOUR COURT CHENNAI
August 11, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM-DIV I LTD Vs. V VIJAYAN
January 22, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VMP DVN 1 LTD Vs. GOPALASAMY
August 28, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORTATION CORPORATION LTD Vs. M SELVAM
January 11, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORP KUMBAKONAM Ï¿½ DIVISION I LTD Vs. AYEEPONNU
November 10, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. JAYALAKSHMI
September 25, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. THIRUMALAI
January 30, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. JAYA
September 2, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. M ASHWIN KUMAR
September 4, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIVISION-III LTD Vs. P KESAVAN
September 6, 2008
MANAGING DIRECTOR TAMILNADU WATER SUPPY AND DRAINAGE BOARD Vs. TAMILNADU WATER SUPPLY AND DRAINAGE BOARD SC/ST EMPLOYEES WELFARE ASSOCIATION
April 30, 2008
MANAGING DIRECTOR, T.N. S.T.C. LTD. Vs. R. JAYALAKSHMI
July 21, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. LAKSHMI
December 12, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION II) Vs. D RANI AND ORS
January 3, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DN III) LTD Vs. VIJAYA
February 1, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MURUGESAN
October 13, 2008
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. K RAJAMANICKKAM
August 21, 2008
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION, MADURAI DIVISION Vs. K SHANMUGAM
December 18, 2008
MANAGMENT OF CATTER PILLAR INDIA PVT LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
July 2, 2008
MANGAIARKARASI Vs. S MANI
June 26, 2008
MANGALA RANKA Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL-I
October 15, 2008
MANGALAM Vs. COLLECTOR OF THANJAVUR AND DIRECTOR OF SARASVATHI MAHAL LIBRARY T M S S M LIBRARY THANJAVUR
July 24, 2008
MANGAYARKARASI Vs. PARAMASIVAM
April 10, 2008
MANHARLAL J PAREKH PROP Vs. V L NARAYANAN
February 26, 2008
MANI Vs. STATE OF TAMIL NADU
September 4, 2008
MANI ALIAS KOVAI MANI Vs. STATE
June 10, 2008
MANI ALIAS MANIMARAN Vs. STATE
October 13, 2008
MANIAMMAL Vs. SUPERINTENDENT OF POLICE
December 19, 2008
MANICKA VINAYAGAR SPINNING MILLS Vs. AUTHORIZED OFFICER STATE BANK OF INDIA CIRCLE OFFICE MADURAI
September 29, 2008
MANICKAM Vs. AYYAVOO ALIAS SITTAN
November 18, 2008
MANICKAM Vs. STATE OF TAMILNADU
June 17, 2008
MANICKAM ALIAS VENKATACHALAM Vs. VELU ALIAS AMSAVEL
March 19, 2008
MANICKAM AND ORS Vs. AYYAVOO @ SITTAN
November 18, 2008
MANIKANDAN Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
February 28, 2008
MANIKANDAN Vs. STATE
October 30, 2008
MANIKANDAN Vs. STATE OF TAMIL NADU
June 24, 2008
MANIKANDAN Vs. STATE
July 16, 2008
MANIMARAN ALIAS AUTO MANI Vs. STATE
February 28, 2008
MANIMEGALAI Vs. STATE
January 8, 2008
MANIMEGALAI RAMU Vs. K RASHID KHAN
October 14, 2008
MANIMEKALAI Vs. CHINNAPONNU
February 25, 2008
MANIVANNAN Vs. DISTRICT COLLECTOR AND INSPECTOR OF
September 5, 2008
MANIVANNAN Vs. P. R. ADHIKESAVAN
February 7, 2008
MANIVANNAN Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYAT
April 16, 2008
MANIVEL Vs. STATE
April 10, 2008
MANJAKOLLAI GRAMA NALA SANGAM Vs. DIRECTOR OF SCHOOL EDUCATION
January 25, 2008
MANJULA Vs. INSPECTOR OF POLICE
September 11, 2008
MANJULA JOTHI Vs. B KANNAMMAL
November 13, 2008
MANOHARAN Vs. RANGABASHYAM
October 23, 2008
MANOHARAN Vs. STATE
June 30, 2008
MANORAMA AKKINENI Vs. JANAKIRAMAN GOVINDARAJAN
August 7, 2008
MANSOORALIKHAN Vs. V K JOHN
January 23, 2008
MARAGATHAM Vs. RAMASAMI
January 2, 2008
MARIA CRUZ Vs. STATE OF TAMIL NADU
November 17, 2008
MARIA SELVARAJ Vs. MATHIAS AND THIRUVATTAR PRIMARY AGRICULTURAL CO-OPERATIVE RURAL DEVELOPMENT BANK REP BY ITS SECRETARY
December 16, 2008
MARIAMMAL W/O RASU THEVAR Vs. STATE OF TAMIL NADU
September 17, 2008
MARIAPPAN Vs. STATE
April 9, 2008
MARIAPPAN Vs. A R SAFIULLAH
June 30, 2008
MARIAPPAN Vs. STATE
July 1, 2008
MARIAPPAN S/O KRISHNAN AND ORS Vs. STATE REP BY INSPECTOR OF POLICE
December 3, 2008
MARIATHANGAM Vs. STATE OF TAMIL NADU
June 26, 2008
MARIKANNU Vs. COMMISSIONER OF POLICE TIRUCHIRAPPALLI &
October 22, 2008
MARIMUTHU Vs. JANAKI
February 22, 2008
MARIMUTHU Vs. INSPECTOR OF FACTORIES DISTRICT
November 7, 2008
MARIMUTHU Vs. STATE
January 5, 2008
MARIMUTHU Vs. MUTHULAKSHMI
January 11, 2008
MARIMUTHU Vs. SHAJAHAN BRANCH SECRETARY
January 30, 2008
MARIMUTHU Vs. STATE
January 1, 2008
MARIMUTHU AND GNANARAJ Vs. STATE THROUGH BY THE INSPECTOR OF POLICE, THALAVAIPURAM POLICE STATION, VIRUDHUNAGAR
February 16, 2008
MARINE OFFICERS TRAINING ACADEMY Vs. DEPUTY DIRECTOR GENERAL OF SHIPPING
August 7, 2008
MARIYAPPAN Vs. CHOLAN
January 8, 2008
MARIYAYI AMMAL Vs. ABDUL RAHIM WAKF ESTATE
January 23, 2008
MARKANDAN Vs. STATE
March 12, 2008
MARTIN ALIAS TAMILSELVAN Vs. STATE
December 10, 2008
MARUTHACHALAMOORTHY Vs. STATE
July 28, 2008
MARUTHAMALAIYAN TEACHER TRAINING INSTITUTE Vs. D T E R T PERUMALSAMY DIRECTOR
March 20, 2008
MASILAMANI NAICKAR Vs. STATE OF TAMIL NADU
October 31, 2008
MASILAMANI NAICKER Vs. PANCHALAI AMMA
February 15, 2008
MASJID-E-AALISHAN ALIAS MILITARY MOSQUE Vs. UNION OF INDIA
April 21, 2008
MATHI ALIAS VARADHARAJULU Vs. VARADHARAJAN
September 1, 2008
MATHIALAGAN Vs. STATE
June 30, 2008
MATHIAS ANGLO-INDIAN HIGHER SECONDARY SCHOOL Vs. GOVT OF TAMIL NADU
August 11, 2008
MATHIYAZHAGAN Vs. STATE
April 17, 2008
MAYA APPLIANCES PRIVATE LIMITED Vs. PIGEON APPLIANCES PVT LIMITED
July 31, 2008
MAYAVAN Vs. RADHAKRISHNAN
July 1, 2008
MAYAVAN, PERUMAL, JAYAPAL AND MEENAKUMARI Vs. RADHAKRISHNAN
July 31, 2008
MD SPL 21 GUDALUR CO-OPERATIVE STORES LTD Vs. DEPUTY COMMISSIONER OF LABOUR
October 22, 2008
MEDICAL COUNCIL OF INDIA Vs. SRM UNIVERSITY ESTABLISHED U/S 3 OF THE UGC ACT 1956
December 5, 2008
MEDICAL COUNCIL OF INDIA Vs. KARPAGA VINAYAGA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH CENTRE
June 20, 2008
MEENA Vs. RANI
November 19, 2008
MEENAKSHI Vs. VENNILA
September 6, 2008
MEENAKSHI MILLS LTD Vs. WORKMEN
September 30, 2008
MEENAKSHI SATHISH Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD
February 22, 2008
MEENAMBAL ALIAS MEENA Vs. C SENTHILKUMAR
November 12, 2008
MEHARNISABANU Vs. STATE OF TAMILNADU
June 24, 2008
MEIVAZHI SINGARA ANANTHAR Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT
June 11, 2008
MERCHANTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
January 8, 2008
METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. MELVIN JOTHI JOSHUAH
September 30, 2008
METROPOLITAN TRANSPORT CORPORATION DIVISION I Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
January 31, 2008
METROPOLITAN TRANSPORT CORPORATION DIVISION II LIMITED Vs. PARVEEN BANU
February 13, 2008
METROPOLITAN TRANSPORT CORPORATION LTD Vs. N SHANMUGAM ALIASSAMI SHANMUGAM
April 29, 2008
METTUR CHEMICAL EMPLOYEES CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER
October 29, 2008
MICROSOFT CORPORATION INDIA P LTD Vs. PACE AUTOMATION LIMITED
January 5, 2008
MIL MERIN GAS AGENCIES Vs. TVS FINANCE AND SERVICES LTD
February 13, 2008
MINERALS AND METALS TRADING CORPORATION LTD. (MMTC) Vs. VICNIVASS AGENCY AND ANR.
August 21, 2008
MINERVA MATRICULATION SCHOOL Vs. DIRECTOR OF MATRICULATION SCHOOLS
May 6, 2008
MINOR MANI Vs. AMMAKANNU
June 23, 2008
MINOR NAVANEETHA KRISHNAN Vs. T JAYAPRAKASH
September 1, 2008
MINOR VIGNESH KANNIAYARAM, DR T CHANDRAKALA Vs. POWER GRID CORPORATION OF INDIA LIMITED (A GOVT OF INDIA ENTERPRISE); POWER GRID CORPORATION OF INDIA LIMITED
April 4, 2008
MIRA INTERNATIONAL Vs. VARUSHAPRIYA AGROTECH PRIVATE LTD
April 21, 2008
MK CHITKARA CE SOLE ARBITRATOR PUNE Vs. UNION OF INDIA
January 11, 2008
MMTC LTD Vs. SOUTH INDIAN BANK LTD
February 12, 2008
MODERN TOOL WORKS Vs. STATE OF TAMIL NADU
May 14, 2008
MOHAMED ASGAR Vs. STATE
August 26, 2008
MOHAMED HUSSAIN Vs. INSPECTOR OF POLICE
August 1, 2008
MOHAMED SHERIFF Vs. COMMERCIAL TAX OFFICER
June 27, 2008
MOHAMMAD RABEEK Vs. STATE
April 30, 2008
MOHAMMED ASIK Vs. SECRETARY TO GOVERNMENT
June 16, 2008
MOHAMMED GANI Vs. PARTHAMUTHU SOWRA
January 21, 2008
MOHAMMED SAIFUDDIN Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE
March 7, 2008
MOHAMMED YUSUF Vs. AMEER MAIDEEN
January 21, 2008
MOHAMMED ZAHIRUDDIN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
July 28, 2008
MOHAN Vs. STATE
September 25, 2008
MOHAN ALIAS MOHAN REDDY Vs. STATE
March 17, 2008
MOHAN ALIAS MOHANRAJ Vs. STATE
April 16, 2008
MOHAN DOSS Vs. STATE
October 15, 2008
MOHAN KARNAKER CHANDRA Vs. INSPECTOR OF POLICE
September 5, 2008
MOHAN NAIR Vs. M S MARGASAGAYAM
December 16, 2008
MOHANA Vs. D JAGANNATHAN
June 20, 2008
MOHANAN Vs. TATER FINANCE SYNDICATE
March 18, 2008
MOHIDEEN HANIFF Vs. UNION OF INDIA; JOINT SECRETARY; APPELLATE AUTHORITY
January 24, 2008
MOHIDEEN SHERIFF Vs. K KHUL MOHAMED
December 1, 2008
MOKKAMAYAN Vs. NATESAN PILLAI
December 4, 2008
MOLY SREEDAR Vs. GOPI KRISHNAN
February 13, 2008
MONSANTO INDIA LTD MUMBAI Vs. STATE
April 1, 2008
MONSANTO INDIA LTD. Vs. STATE
April 9, 2008
MOOKUPERI-PRAKASAPURAM CHRISTIAN EDUCATION AND RESEARCH FOUNDATION Vs. SPECIAL DY. COLLECTOR
June 11, 2008
MR RAGHAVENDRA MUKHERJEE Vs. INSPECTOR OF POLICE
July 3, 2008
MRF LTD Vs. M R F THOZHILALAR SANGHAM
January 4, 2008
MRS M LALITHA Vs. NACHMMAI ACHI @ GANDHIMATHI ACHI AND ORS
December 18, 2008
MRS MYRTLE FLORENCE VANDERVEEN Vs. DEREK PETER SYLVESTER VANDERVEEN
July 31, 2008
MS N S JAYA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE GOVERNMENT OF TAMILNADU
November 26, 2008
MS P MUTHUKUMARI Vs. G SIVARAMAN
October 29, 2008
MSPL GASES LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
December 1, 2008
MSPL GASES LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
July 31, 2008
MUGILAN alias MUGILARASAN Vs. STATE OF TAMIL NADU
March 26, 2008
MUHABATH BEEVI Vs. VASANTHA
September 26, 2008
MUKESH KUMAR RAVIN Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS
December 17, 2008
MUNEESWARAR ARASARADI VINAYAKAR DHARMA TRUST Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
August 18, 2008
MUNIAMMAL Vs. GOVERNMENT OF TAMIL NADU
March 14, 2008
MUNIAMMAL Vs. SUPERINTENDENT OF POLICE
February 16, 2008
MUNIAMMAL Vs. ANNADURAI
July 23, 2008
MUNIRAJ Vs. STATE
July 11, 2008
MUNISWAMI Vs. M MANICKAM
June 27, 2008
MUNIYAN Vs. STATE
July 7, 2008
MUNUSAMY SARAVANA LODGE Vs. STATE
June 27, 2008
MUNUSWAMY ALIAS ABBAIYA Vs. STATE
April 9, 2008
MURALI Vs. GNANASEKARAN
April 9, 2008
MURALI Vs. STATE
November 11, 2008
MURRAY AND CO Vs. APPELLATE AUTHORITY UNDER CENTRAL ACT
February 26, 2008
MURTHI Vs. STATE
September 5, 2008
MURUGAIYAN Vs. STATE
February 5, 2008
MURUGAIYAN Vs. STATE
October 20, 2008
MURUGAN Vs. STATE OF TAMIL NADU
March 13, 2008
MURUGAN Vs. STATE OF TAMIL NADU
April 10, 2008
MURUGAN Vs. STATE
March 14, 2008
MURUGAN Vs. STATE
March 26, 2008
MURUGAN Vs. STATE
July 29, 2008
MURUGAN Vs. STATE
January 25, 2008
MURUGAN Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 21, 2008
MURUGESAN Vs. STATE
April 2, 2008
MURUGESAN Vs. STATE OF TAMIL NADU
November 13, 2008
MURUGESAN Vs. STATE
December 4, 2008
MURUGESAN Vs. STATE
June 18, 2008
MURUGESAN Vs. STATE
December 12, 2008
MURUGESAN Vs. JAMUNA RANI
July 23, 2008
MURUGESAN Vs. STATE
September 18, 2008
MURUGESAN UDAYAR Vs. ANNADURAI
June 11, 2008
MUSLIM AIDED MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 9, 2008
MUTHAYAMMAL Vs. MARTIN JOVIALDASS
July 8, 2008
MUTHIAH PADAYACHI Vs. MUTHUSAMY
April 1, 2008
MUTHIYAN Vs. STATE
November 5, 2008
MUTHU GOUNDER Vs. STATE
March 20, 2008
MUTHU SRINIVASAN Vs. LAKSHMI GENERAL FINANCE LIMITED
April 9, 2008
MUTHUKUMAR Vs. ALOHA INDIA A DIVISION OF K K ACADEMY P LTD
December 16, 2008
MUTHULAKSHMI Vs. K PADMANABHAN
June 24, 2008
MUTHULAKSHMI Vs. DESIYA AZHAGAN
December 2, 2008
MUTHULAKSHMI W/O KARUPPUSAMY Vs. STATE OF TAMIL NADU
December 10, 2008
MUTHURAKKUAMMAL Vs. PONNUSAMY
January 22, 2008
MUTHUSAMY Vs. STATE
January 8, 2008
MUTHUSAMY Vs. STATE
March 25, 2008
MUTHUSAMY Vs. CHINNARI GOUNDER
September 9, 2008
MUTHUSWAMY Vs. KAMALATHAL
July 1, 2008
MYLSAMY Vs. POONGODOY
January 7, 2008
MYSOORAN ALIAS KANDASAMY Vs. STATE
July 8, 2008
MYSUDHA Vs. STATE
June 17, 2008
N A MATHIYALAGAN Vs. PRINCIPAL DISTRICT JUDGE SALEM
September 1, 2008
N A MUTHU Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYAT
November 17, 2008
N ANANDARAJ Vs. COLLECTOR AND DISTRICT MAGISTRATE THENI DISTRICT THENI
September 23, 2008
N ARUMUGAM Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT
September 25, 2008
N ASHOK Vs. S SAKUNTHALA AMMAL
July 31, 2008
N B RAJU Vs. N M HALAN
December 12, 2008
N BALAMMAL Vs. PERINBAMUTHU
November 27, 2008
N BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU
October 30, 2008
N BALUSAMY Vs. STATE OF TAMILNADU
March 24, 2008
N BASKAR Vs. STATE
November 13, 2008
N BHOOPATHY Vs. SRINIVASA NAICKER
September 30, 2008
N BOSE Vs. STATE OF TAMIL NADU
November 5, 2008
N DHANABAL Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
December 8, 2008
N DHANDAYUTHAM Vs. GOVERNMENT OF TAMIL NADU
December 17, 2008
N DURAISAMY Vs. STATE
January 22, 2008
N ELUMALAI NAICKER Vs. M S MANICKAVELU MUDALIAR
September 4, 2008
N GANAPATHY Vs. DIRECTOR GENERAL OF POLICE
August 1, 2008
N GANESAN Vs. STATE OF TAMIL NADU
September 30, 2008
N GOPAL Vs. B LAKSHMI NARAYANAN
November 19, 2008
N GOPAL Vs. GOVERNMENT OF TAMIL NADU
January 2, 2008
N HARIHARAN ALIAS HARI Vs. STATE
November 21, 2008
N IYYANAR Vs. SECRETARY TO GOVERNMENT HEALTH
February 7, 2008
N JAGADEESAN Vs. K SELVAM
February 12, 2008
N JALAL BAI Vs. N VELU
November 25, 2008
N JAYALAKSHMI Vs. M GANAPATHY
July 29, 2008
N JAYALAKSHMI Vs. STATE OF TAMIL NADU
October 20, 2008
N JAYAPRAKASH Vs. DISTRICT MANAGER–I TAMIL NADU STATE MARKETING CORPORATION LIMITED
January 3, 2008
N JAYARAMAN Vs. DIRECTOR OF SURVEY
June 30, 2008
N JAYAVELU Vs. COMMISSIONER OF POLICE
July 9, 2008
N JEEVARATHINAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE HOUSE MORTGAGING SOCIETY
January 30, 2008
N K GEETHA Vs. GOVERNMENT OF TAMIL NADU
September 23, 2008
N K MANI Vs. STATE OF TAMIL NADU
July 29, 2008
N KABIRDOSS Vs. DISTRICT COLLECTOR
June 25, 2008
N KALAISELVI Vs. GENERAL MANAGER SALEM DISTRICT CENTRAL CO-OPERATIVE BANK LTD
August 18, 2008
N KANNAKI Vs. STATE OF TAMIL NADU
February 4, 2008
N KESAVALU NAIDU Vs. LIFE INSURANCE CORPORATION OF INDIA
November 3, 2008
N KRISHNASAMY MUDALIAR DIED Vs. RAMATHAL
November 21, 2008
N KRISHNAVENI Vs. P L NARASIMHA RAO
April 21, 2008
N KUBENDIRAN Vs. STATE
June 17, 2008
N KUMAR Vs. DIRECTOR GENERAL OF POLICE
September 5, 2008
N KUMARAVELU, N RAMARAJU, N ARUNAGIRI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
December 18, 2008
N KUMARESAN Vs. PRESIDING OFFICER LABOUR COURT
August 13, 2008
N KUMUDHANATHAN Vs. R SHOBANA
February 28, 2008
N LOGANATHAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS TEYNAMPET
June 10, 2008
N MAHADEVAN Vs. COMMISSIONER AND SECRETARY
March 24, 2008
N MAHESWARAN Vs. COMMISSIONER OF POLICE
December 10, 2008
N MAHESWARAN Vs. M S UNIQUE TRADERS
April 25, 2008
N MANICKAM Vs. N KANAKARAJ
December 16, 2008
N MANOHARAN Vs. DISTRICT COLLECTOR
June 25, 2008
N MATHIVANAN Vs. GOVERNMENT OF TAMIL NADU
July 18, 2008
N MOHAMMED MOHIDEEN SAHANA Vs. DEPUTY COMMISSIONER OF LABOUR
June 9, 2008
N MOHANAM Vs. DIRECTOR OF SCHOOL EDUCATION
June 23, 2008
N MOSHIN AHMED Vs. ABDUL HUSSAIN KULSUMBI PUBLIC CHARITABLE TRUST
April 29, 2008
N MUNIASAMY Vs. D I G OF POLICE RAMANATHAPURAM
July 24, 2008
N MUTHU Vs. GOVINDASWAMI NAIDU
June 24, 2008
N MUTHUKUMAR Vs. GOVERNMENT OF TAMILNADU
June 30, 2008
N N S S R M P NACHIAPPA CHETTIAR Vs. CT AL
September 11, 2008
N NAGARAJAN Vs. STATE
June 10, 2008
N NAMITHA Vs. PONDICHERRY UNIVERSITY
November 19, 2008
N NANJAPPAN Vs. INDIAN COMMUNIST PARTY PENNAGARAM TALUK COMMITTEE
September 30, 2008
N NITHYA Vs. SUB INSPECTOR OF POLICE
December 19, 2008
N NOOR MOHAMMED PROPRIETOR Vs. M DICKEESWARAN
November 11, 2008
N P GOVINDASAMY Vs. EXAMINER OF LOCAL FUND ACCOUNTS KURALAGAM
June 20, 2008
N PADMINI Vs. DEPUTY INSPECTOR GENERAL OF PRISON CHENNAI RANGE
July 2, 2008
N PALANIAPPAN Vs. STATE OF TAMILNADU
March 5, 2008
N PALANISAMY Vs. SRIKALIKA PARAMESWARI ALIAS KAMAKSHIAMMAN VAGAIRAH DEVASTHANAM
January 23, 2008
N PALANISAMY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
June 30, 2008
N PALANISAMY Vs. M KRISHNAMOORTHY
January 23, 2008
N PANNEERSELVAM Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
October 21, 2008
N PARAMESWARI Vs. DEPUTY SECRETARY TO GOVERNMENT
June 16, 2008
N POONGODI M B B S Vs. V IRULAPPAN M SC
March 11, 2008
N POONGOTHAI Vs. S SARAVANAN
December 3, 2008
N PRABHAKARAN NAIR Vs. AMBU SHARMA SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK
September 23, 2008
N PRASAD Vs. STATE
November 4, 2008
N PUNITHA Vs. STATE OF TAMIL NADU
June 9, 2008
N R AZMATHULLAH Vs. MANAGEMENT OF ISLAMIAH COLLEGE
February 4, 2008
N R MUNUSAMY Vs. SECRETARY TO GOVERNMENT OF INDIA
September 2, 2008
N RAJA Vs. INSPECTOR OF POLICE
September 19, 2008
N RAJA Vs. M RANGARAJ
July 7, 2008
N RAJARAM Vs. DIRECTOR OF RURAL DEVELOPMENT
June 13, 2008
N RAJENDRAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 23, 2008
N RAMAKRISHNAN Vs. DISCIPLINARY AUTHORITY
June 3, 2008
N RAMESH Vs. SIBI MADAN GABRIEL
February 4, 2008
N RANGABASHYAM Vs. ZEENATH BEGAUM
September 29, 2008
N RANGASAMY Vs. DEPUTY SECRETARY TO GOVERNMENT
April 8, 2008
N RANI Vs. N BALASUBRAMANIAN
January 11, 2008
N S ANAND KUMAR Vs. COMMISSIONER OF ARCHIVES AND HISTORICAL RESEARCH TAMIL NADU ARCHIVES
September 23, 2008
N S BHARGAVI ALIAS RAJALAKSHMI Vs. P MURALI ALIAS RAGHAVAN
October 28, 2008
N S INBAKUMAR Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
September 2, 2008
N S KRISHNAN Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT FORT ST GEORGE Ï¿½ 600 009
December 2, 2008
N S MEENAKSHI Vs. RAMESWARA MURUGAN
July 14, 2008
N S RAMA RAO Vs. STATE
December 19, 2008
N S T ALAGAR Vs. DIRECTOR OF SCHOOL EDUCATION
June 13, 2008
N SANTHARAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION
October 14, 2008
N SARASWATHI Vs. K R RAJAGOPAL
August 27, 2008
N SAROJA Vs. SECRETARY STATE OF TAMIL NADU EDUCATIONAL DEPARTMENT
September 2, 2008
N SASIKALA Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SHASTRI BHAWAN
September 24, 2008
N SATHYANARAYANAN Vs. STATE
July 16, 2008
N SEKAR Vs. DIRECTOR OF AUDIT FOR MILK CO-OPERATIVES
January 9, 2008
N SEKAR Vs. PRINCIPAL DISTRICT JUDGE CUM CO-OPERATIVE TRIBUNAL THANJAVUR
October 22, 2008
N SELVARAJ Vs. GOVERNMENT OF TAMIL NADU
August 7, 2008
N SELVARAJ Vs. E MOHANRAJ
July 9, 2008
N SENTHILKUMAR Vs. S RAMESH
January 30, 2008
N SHEIK MOHAMED Vs. DEPUTY GENERAL MANAGER AND GRIEVANCE REDRESSAL OFFICER, STATE BANK OF TRAVANCORE; MANAGER, STATE BANK OF TRAVANCORE, COLACHEL BRANCH
December 17, 2008
N SHIVAKUMAR Vs. BRANCH OFFICER OFFICE OF THE ACCOUNTANT GENERAL AANDE
July 7, 2008
N SIVAKUMAR Vs. K VEMBU PRESIDENT VALRAKURICH VILLAGE SENDURAI TALUK
March 5, 2008
N SIVAKUMARAN Vs. STATE OF TAMIL NADU
September 12, 2008
N SOUNDIRAMOURTY S/O NAGALINGAM CHETTY Vs. UNION OF INDIA
October 15, 2008
N SRINIVASAN Vs. GOVT OF TAMILNADU
February 7, 2008
N SRINIVASAN Vs. STATE
June 24, 2008
N SUBRAMANI Vs. STATE
November 17, 2008
N SUDARSANAM Vs. SPECIAL TAHSILDAR
January 9, 2008
N SUNDAR Vs. UNION OF INDIA
September 30, 2008
N SUNDARABABU Vs. ASSISTANT DIVISIONAL ENGINEER NATIONAL HIGHWAYS DEPARTMENT AMBATTUR DIVISION GUINDY
November 26, 2008
N SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU
March 17, 2008
N SUSEELA Vs. DINABANDHU I A S
August 21, 2008
N TARAKESWARI Vs. V M MOORTHY
December 2, 2008
N THANGAVEL Vs. DIRECTOR/TANDC RAILWAY BOARD
October 22, 2008
N ULAGANATHAN Vs. STATE OF TAMIL NADU
November 13, 2008
N V G B TALKIES Vs. DISTRICT COLLECTOR
November 3, 2008
N V N CHANDRA Vs. MEDICAL OFFICER PRIMARY HEALTH
June 13, 2008
N VANNIASAMY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
January 11, 2008
N VASUDEVA GRAMANI Vs. S AGADEESAN
December 17, 2008
N VIJAYAKUMAR Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
September 24, 2008
N VIJAYALAKSHMI Vs. C R PRASAD ALIAS RAJENDRA PRASAD
February 1, 2008
N VIMALA Vs. K KRISHNAN
October 14, 2008
N. ANNAMALAI CHETTIAR Vs. THE CHIEF EDUCATIONAL OFFICER, PUDUKOTTAI AND OTHERS
October 15, 2008
N. MUTHUSWAMY Vs. CHANDRA AMMAL
February 29, 2008
N. RENGARAJ Vs. P. DHAMODARASAMY
April 3, 2008
NACHAMMAL Vs. SADASIVAM
March 4, 2008
NACHIAPPAN Vs. DISTRICT REGISTRAR KARAIKKUDI SIVAGANGAI DISTRICT
August 27, 2008
NACHIMUTHU COMPLAINANT Vs. RAJARAM
October 28, 2008
NADADUR VARADHAN Vs. DEPUTY DIRECTOR OF ENFORCEMENT
January 28, 2008
NADANASAPABATHI Vs. KALIAPERUMAL
September 1, 2008
NAGARAJ Vs. STATE OF TAMIL NADU
June 25, 2008
NAGARAJ Vs. COMMISSIONER OF POLICE
August 12, 2008
NAGARAJAN Vs. STATE
March 11, 2008
NAGARAJAN Vs. STATE
March 25, 2008
NAGARAJAN Vs. STATE
April 11, 2008
NAGARAJAN Vs. THE DISTRICT COLLECTOR, TRICHY
July 21, 2008
NAGASRINIVASULU Vs. GALADA FINANCE LIMITED
November 10, 2008
NAGENDIRAN Vs. THE SECRETARY TO GOVERNMENT CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT, CHENNAI AND OTHERS
June 30, 2008
NAGENDRAN Vs. STATE
January 10, 2008
NAGERCOIL PERUMALKULAM MUNNAL PURAVU LAND OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR KANYAKUMARI AT NAGERCOIL
August 29, 2008
NAGU ALIAS NAGAVEERALAKSHMI Vs. STATE
March 28, 2008
NAILAMMAI ACHI Vs. SREE VISALAM CHIT FUNDS LTD
June 11, 2008
NAKKHEERANGOPAL Vs. KOVAI THANGAM
January 7, 2008
NALINA AMMAL Vs. LAKSHMI AMMAL
January 9, 2008
NALINA VEERARAGHAVAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
July 9, 2008
NALINI S KARUP Vs. AMIRTHAKADAVALLI AMMAL
February 7, 2008
NALLAIYAN Vs. STATE
December 3, 2008
NALLAMANI TRANSPORT Vs. BRIJ MOHAN DASS MAHESWARI
June 12, 2008
NALLATHAMBI Vs. STATE
October 15, 2008
NAMMALAVAR PRESIDENT BALRAJAPURAM SMALL FARMERS LIFT IRRIGATION SOCIETY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 4, 2008
NANDAGOPAL Vs. COMPETENT AUTHORITY URBAN LAND CEILING AND THE ASSISTANT COMMISSIONER
October 30, 2008
NANDHINI PROMOTERS Vs. A SADIQ ALI SON OF ABBAS ALI
February 25, 2008
NARAMMAL Vs. SHENBAGAVALLI
December 23, 2008
NARASHIMA NAIDU Vs. GOWRAMMA
June 13, 2008
NARAYANAMOORTHI Vs. SATHISH KUMAR
October 14, 2008
NARAYANAN V Vs. DEPUTY GM DISCIPLINARY AUTHORITY INDIAN OVER SEAS BANK CENTRAL OFFICE CHENNAI
November 18, 2008
NARAYANASAMY Vs. D MUNIAPPAN
April 25, 2008
NARAYANASAMY Vs. PARVATHI AMMAL
August 1, 2008
NARAYANASAMY GOUNDER Vs. K SEKAR
September 19, 2008
NARAYANASAMY NAGAR RESIDENTIAL WELFARE ASSOCIATION Vs. COMMISSIONER TIRUPUR MUNICIPALITY
January 23, 2008
NARAYANI Vs. MANAGING DIRECTOR, COASTAL PACKER LTD
September 26, 2008
NARSEY BROTHERS EMGEEN CHAMBERS Vs. NITHYALAKSHMI TEXTILES MILLS PVT LTD
July 3, 2008
NASEEMA BEGUM Vs. MOHAMED AKBAR BADSHA
February 26, 2008
NASEER Vs. BALAJI
July 4, 2008
NATARAJAN Vs. STATE
February 15, 2008
NATARAJAN Vs. M. DEWAN BATCHA
January 28, 2008
NATARAJAN Vs. LOGANATHAN
August 20, 2008
NATARAJKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE CBI
January 4, 2008
NATASHA OZA Vs. KUMAR RANGANATHAN
December 5, 2008
NATESAN (DIED) AND ORS. Vs. SHANMUGAM
August 21, 2008
NATHALIE VANDENBYVANGHE Vs. STATE OF TAMIL NADU
September 19, 2008
NATIOANL INSURANCE CO LTD Vs. VEDAVALLI ALIAS VEDANAYAGI
July 3, 2008
NATIONAL COUNCIL OF YMCA OF INDIA Vs. RAJASEELI JOHN PRINCIPAL
February 4, 2008
NATIONAL ENGINEERING COMPANY MADRAS PVT LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK
September 10, 2008
NATIONAL FEDERATION OF INDIAN WOMEN TAMIL NADU COUNCIL Vs. GOVERNMENT OF TAMIL NADU
February 16, 2008
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. A MURUGANANDHAM
April 10, 2008
NATIONAL INSURANCE CO LTD Vs. PERUMAL
February 22, 2008
NATIONAL INSURANCE CO LTD Vs. K AMPUJAM
November 24, 2008
NATIONAL INSURANCE CO LTD Vs. M JAYAGANDHI
January 28, 2008
NATIONAL INSURANCE CO LTD Vs. KALAISELVI
August 26, 2008
NATIONAL INSURANCE CO LTD Vs. A SAROJA
September 17, 2008
NATIONAL INSURANCE CO LTD Vs. CHENNAIAMMAL
July 9, 2008
NATIONAL INSURANCE CO LTD Vs. FRANCIS XAVIER
October 29, 2008
NATIONAL INSURANCE CO. LTD. Vs. MUTHIAH THEVAR
June 12, 2008
NATIONAL INSURANCE CO. LTD. Vs. MARIYAPPAN
June 17, 2008
NATIONAL INSURANCE CO. LTD. Vs. INNASIMUTHU
July 3, 2008
NATIONAL INSURANCE CO. LTD. Vs. G. BALUCHAMY
September 30, 2008
NATIONAL INSURANCE COM LTD Vs. MARAYAL ALIAS ESWARI
July 25, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTHI PANDIAN
April 29, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. TASNEEM KOWSER
April 29, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. M.PAPPA
July 23, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. K AMUTHA AND OTHERS
July 22, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MURUGAN
December 11, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MARIYAMMAL
February 28, 2008
NATIONAL INSURANCE COMPANY LTD Vs. C RAJU ALIAS RASU
November 6, 2008
NATIONAL INSURANCE COMPANY LTD Vs. R ILANGO
November 11, 2008
NATIONAL INSURANCE COMPANY LTD Vs. NAGARAJ
August 14, 2008
NATIONAL INSURANCE COMPANY LTD Vs. KHADAR BATCHA
August 7, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MANGALAKSHMI
September 6, 2008
NATIONAL INSURANCE COMPANY LTD Vs. JABAKANI BAKIAM, EBENEZER LATHA, EVANGELINE GEETHA AND THANGAPERUMAL
June 19, 2008
NATIONAL INSURANCE COMPANY LTD COIMBATORE Vs. KOMALAM
January 24, 2008
NATIONAL INSURANNCE CO LTD Vs. BENIT ROSE & ORS
August 20, 2008
NATIONAL OXYGEN LIMITED Vs. COMMISSIONER OF CUSTOMS
July 10, 2008
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD Vs. STATE OF TAMIL NADU
September 17, 2008
NATIONALINSURANCE CO LTD Vs. P MURUGAN
March 11, 2008
NATRAJAN Vs. KALIAAPERUMAL
June 13, 2008
NATTOORAN ALIAS NATARAJAN Vs. STATE OF TAMIL NADU
March 31, 2008
NAVANEETHA KRISHNAN Vs. SECRETARY TO THE GOVERNMENT FOOD
July 8, 2008
NAVEEN MACHADO Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, ALL WOMEN POLICE STATION; INSPECTOR OF POLICE, TUTICORIN SOUTH POLICE STATION
December 16, 2008
NAWABKHAN Vs. SUPERINTENDENT OF POLICE CHENGAI MGR EAST DISTRICT CHENNAI
July 24, 2008
NAZIR HUSSAIN Vs. STATE
March 5, 2008
NEEDLE INDUSTRIES LTD NILGIRIS Vs. SECRETARY GOVERNMENT OF TAMIL NADU MINISTRY OF TRANSPORT CHENNAI
January 10, 2008
NEELAMBAL Vs. DISTRICT COLLECTOR
October 21, 2008
NEETHIRAJ AND OTHERS Vs. STATE
February 7, 2008
NELLAIAPPAN Vs. SAMUVEL
January 1, 2008
NEMILI PANCHAYAT UNION Vs. DISTRICT COLLECTOR
September 8, 2008
NEPC TEXTILES LIMITED Vs. STATE INDUSTRIES PROMOTION
March 6, 2008
NERAICHELVI Vs. K RANGANATHAM
October 24, 2008
NEW AACHI CHETTINAD RESTAURANT; K SELVARAJ; K SATHYASEKAR Vs. SUPER ENGG CO
December 22, 2008
NEW HORIZON SUGAR MILLS LTD Vs. STATE OF TAMIL NADU
December 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. PALANISAMY
January 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. SENTHIL KUMAR
November 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. MANIMARAN
June 27, 2008
NEW INDIA ASSURANCE CO LTD Vs. R VANAJA
August 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. SUNDARAM & ANR
July 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. D RADHAKRISHNAN
July 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. PRABHU
July 1, 2008
NEW INDIA ASSURANCE CO LTD Vs. K CHANDRASEKAR, A JANKIRAMAN
September 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. MURUGESAN
December 8, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. MANJULA
October 14, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. M. BHAGAVATHY
June 24, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. KANNAMMAL
February 21, 2008
NEW INDIA ASSURANCE COMPANY Vs. MALLIGA
February 1, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S DHANASEKARAN
January 5, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANDIYAPPAN
June 27, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VENKATACHALAPURAM SMALL MATHC PRODUCERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD.
December 8, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. V K SATHYAMURTHY
January 10, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. RASAMMAL
November 7, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. S SUJATHA
March 5, 2008
NEW INDIA INSURANCE CO LTD Vs. SANTHAMANI
January 9, 2008
NEW KENILWORTH HOTEL PVT LTD Vs. STATE OF TAMIL NADU
February 29, 2008
NEYVELI LIGNITE CORPORATION Vs. NEYVELI LIGNITE CORPORATION
April 2, 2008
NEYVELI LIGNITE CORPORATION LIMITED AND ORS Vs. METRO MACHINERY TRADERS AND ORS
April 1, 2008
NEYVELI LIGNITE CORPORATION LTD Vs. N L C INDCO SERVE THOZHILALAR UZHIYEAR SANGAM
February 16, 2008
NIRANJAN REDDY Vs. NUKALAPATHY SURURLATHA
March 7, 2008
NIRMALA Vs. MURUGIAH
January 11, 2008
NIRMALA DEVADOSS PRINCIPAL Vs. T PAULINE VICTORIA
September 10, 2008
NITHYAKALYANI Vs. LAKSHMI
August 7, 2008
NORTH MADRAS MIDDLE SCHOOL Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD
April 25, 2008
NVGB TALKIES Vs. DISTRICT COLLECTOR DINDIGUL
November 20, 2008
O JAYARAMAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MADURAI
August 18, 2008
OCTRIX HOLDINGS (S) PVT LTD Vs. VRIKISH TRANSWORLD HOLDINGS LTD
August 22, 2008
OCTRIX HOLDINGS S PVT LTD Vs. VRIKISH TRANSWORLD HOLDINGS LTD
August 22, 2008
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER Vs. GURUNATHAN
June 30, 2008
OLE K TOUBRO Vs. COLLECTOR DINDIGUL DISTRICT COLLECTORATE DINDIGUL
September 26, 2008
OM SAKTHI SRI PERIYAPALAYATHAMMAN TRUST Vs. COMMISSIONER H R AND C E DEPARTMENT
June 26, 2008
OMEGA S A Vs. AVANTI KOPP ELECTRICALS LTD
April 17, 2008
OMEX WIRES PVT LTD Vs. V K MISHRA DISPOSAL OFFICER C/O CENTRAL AROMAC FACTORY
December 8, 2008
ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED Vs. UNITED BIOTECH PVT LTD
November 25, 2008
ORIENT LITHO PRESS REP BY PARTNER MR S CHANDRANATH Vs. COMMERCIAL TAX OFFICER - I AND THE JOINT COMMISSIONER (CT)-III (SMR) OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES
September 16, 2008
ORIENTAL INSURANCE Vs. G ELANGO
July 18, 2008
ORIENTAL INSURANCE CO LIMITED Vs. NAGUDEVAR; VALLI; K SOLAIMALAI, NARAYANAN
January 3, 2008
ORIENTAL INSURANCE CO LTD Vs. MOHAMMED HUSSAIN
June 24, 2008
ORIENTAL INSURANCE CO LTD Vs. PERUMAYEE AMMAL
July 16, 2008
ORIENTAL INSURANCE CO. LTD. Vs. MINOR KARTHIK
February 22, 2008
ORIENTAL INSURANCE CO., LTD. Vs. KARUTHAPANDI
February 21, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. P SHANKAR
January 10, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOVINDARAJAN
January 10, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHANUMATHI
July 10, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. MURUGAN & ANR
June 20, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. NAGARAJ
February 12, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. AMMA PONNU
June 13, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. R RAJAKUMAR
January 3, 2008
OWNERS AND PARTIES INTERESTED IN THE VESSEL MV NEETU NOW LYING AT THE PORT OF VISAKHAPATTINAM ARE Vs. MAYAR HK LIMITED
July 24, 2008
P A ADALARASU Vs. DIRECTOR OF MEDICAL EDUCATION KILPAUK
November 20, 2008
P A RAJENDRAN Vs. ESSARAS EXPORTS INDIA LTD
July 24, 2008
P ADIKESAVAN Vs. CHIEF ENGINEER
June 30, 2008
P AMALRAJ Vs. STATE OF TAMIL NADU
June 16, 2008
P ANBAZHAGAN Vs. SPECIAL COMMISSIONER OF LAND ADMINISTRATION
May 13, 2008
P ANBUMANI Vs. STATE OF TAMIL NADU
June 25, 2008
P ANJALATCHI Vs. CHAIRMAN
August 18, 2008
P ANTONY RAJ Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
September 24, 2008
P APPARASAMY Vs. KALAIMANI
April 17, 2008
P APPASAMY Vs. SAMY LOURDE JOSEPH
February 8, 2008
P ARTHUR DANIEL Vs. STATE OF TAMIL NADU
October 13, 2008
P ARUMUGAM Vs. P VELUSAMY
October 31, 2008
P ARUMUGAM Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK
November 21, 2008
P ARUMUGAM Vs. P VELUSAMY
October 1, 2008
P ARUMUGHAM Vs. P BALASUBRAMANIAM
August 8, 2008
P ARUNODHAYAM Vs. SECRETARY TO GOVERNMENT
April 9, 2008
P ARUTHUR SELVARAJ Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
June 10, 2008
P ASHOK KUMAR Vs. INSPECTOR OF POLICE
August 21, 2008
P B BHEEMAN Vs. REGISTRAR TAMIL NADU STATE
August 1, 2008
P BABU VENKATESH Vs. RANI
March 25, 2008
P BAGGIAM Vs. V VISWANATHAN
February 21, 2008
P BALAMANI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR COIMBATORE DISTRICT
March 14, 2008
P BALAMURUGAN Vs. GOVERNMENT OF TAMIL NADU
October 21, 2008
P BENEDICT FERNANDEZ Vs. RAJIV BHATIA
February 6, 2008
P BHASKARAN Vs. AYYAKANNU CHETTIAR
December 22, 2008
P BOSE Vs. SECRETARY TO GOVERNMENT
June 18, 2008
P CHANDRA Vs. M P IRULAPPAN SERVAI
January 10, 2008
P CHANDRAN Vs. DEVAKI
February 12, 2008
P CHANDRAN Vs. STATE OF TAMILNADU
July 29, 2008
P CHELLASAMY Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
July 2, 2008
P CHENGAIAH Vs. D CHANDRA
December 15, 2008
P CHOCKALINGAM Vs. STATE OF TAMIL NADU
July 10, 2008
P DEVENDRAN Vs. C RAGHUNATHA REDDY
September 25, 2008
P DHANDAPANI Vs. CHERAN CHITS FUNDS P LTD
July 31, 2008
P DURGACHALAM Vs. K VENKATESAN
September 30, 2008
P ELANGOVAN Vs. COMMISSIONER AND SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
January 24, 2008
P ESWARAMOORTHY Vs. R J B LEORAJ
June 10, 2008
P G FOILS LIMITED Vs. INCOME TAX SETTLEMENT
February 11, 2008
P G SARAVANAN Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
July 1, 2008
P GANASELVAUDAYAKUMARI Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL CHENNAI
April 22, 2008
P GANESAN AND P GURUSWAMY Vs. SHANMUGHATHAI AMMAL AND ORS
December 19, 2008
P GNANASEKARAN Vs. CHAIRMAN TAMIL NADU PUBLIC
December 18, 2008
P GOPAL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
June 19, 2008
P GOPALASAMY Vs. A PALANISAMY CHETTIAR
December 1, 2008
P GOPU Vs. JOINT SUB-REGISTRAR
September 4, 2008
P GOVINDAN Vs. STATE
April 30, 2008
P GOVINDAN Vs. STATE
July 2, 2008
P GOVINDAN Vs. STATE
July 9, 2008
P GOWRI Vs. STATE OF TAMIL NADU
March 20, 2008
P H PAUL MANOJ PANDIAN Vs. P VELDURAI
December 2, 2008
P ILANGO BHARATHI Vs. REVENUE DIVISIONAL OFFICER VIRUDHACHALAM
October 13, 2008
P J VINCENT Vs. TAMIL NADU ELECTRICITY BOARD
June 9, 2008
P JAGANATHAN Vs. DIVISIONAL ENGINEER
May 13, 2008
P JANAKI Vs. STATE OF TAMIL NADU
July 2, 2008
P JANAKUMAR Vs. G PANDIYARAJ
September 19, 2008
P JAYARAMAN Vs. BHARAT HEAVY ELECTRICALS LTD
November 19, 2008
P JAYARAMAN Vs. JOINT COMMISSIONER OF POLICE
August 28, 2008
P JEBAC ANGEL MARTIN Vs. STATE
February 20, 2008
P JEYARAJ Vs. STATE OF TAMIL NADU
September 4, 2008
P JOY BELL Vs. THIRU V MAHENDRAN INSPECTOR OF POLICE
August 29, 2008
P K DURAISAMI Vs. COMMISSIONER H R AND C E
January 25, 2008
P K JAYAKUMAR Vs. R PADAMCHAND JAIN
September 25, 2008
P K M GANDHI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 16, 2008
P K PALANIAPPAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS
June 19, 2008
P K PANDIAN Vs. KOMALA
July 10, 2008
P K SEKAR BABU Vs. STATE ELECTION COMMISSIONER
September 16, 2008
P K SHANMUGA SUNDARAM Vs. STATE
December 8, 2008
P KAMARAJ Vs. JOINT REGISTRAR OF COOPERATIVE
September 11, 2008
P KANDASAMI Vs. STATE OF TAMIL NADU
June 16, 2008
P KANNADAS Vs. M SHANTI
February 12, 2008
P KANNAN Vs. AUTHORISED OFFICER
August 4, 2008
P KANNAN; R PALANISAMY AND P RAJESWARI Vs. AUTHORISED OFFICER, TAMIL NADU MERCANTILE BANK
February 20, 2008
P KANNIYAN Vs. MANAGING DIRECTOR
July 1, 2008
P KARMEGAM Vs. DISTRICT COLLECTOR
November 27, 2008
P KARTHIK KUMAR Vs. DEPUTY GENERAL MANAGER, STATE BANK OF INDIA AND; BRANCH MANAGER, STATE BANK OF INDIA, PERIYAKULAM BRANCH
December 18, 2008
P KARTHIKEYAN Vs. UNION OF INDIA
April 22, 2008
P KARTHIKEYAN Vs. INSPECTOR OF POLICE
May 13, 2008
P KARUPPASAMY Vs. MR MURUGAN MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
July 24, 2008
P KASUMANI Vs. SUPERINTENDENT OF CENTRAL PRISON
July 24, 2008
P KOLANDAIAPPAN Vs. DIRECTOR OF SCHOOL EDUCATION
June 25, 2008
P KRISHNAMMAL Vs. M RAJESWARI
October 23, 2008
P KRISHNAMURTHY Vs. GOWRI
November 7, 2008
P KRISHNASAMY Vs. COLLECTOR PERIYAR DISTRICT
June 16, 2008
P KULANTHAIVEL Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE VILLUPURAM DISTRICT
June 18, 2008
P KUMARAN Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT; SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND THE CONTROLLER OF EXAMINATION AND SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
September 8, 2008
P KUPPUSAMY Vs. T R THANGAVELU
October 30, 2008
P L RANGAN Vs. ASSISTANT EXECUTIVE ENGINEER SOIL CONSERVATION SCHEME AGRL ENGG DEPARTMENT
July 25, 2008
P LAKSHMI Vs. STATE OF TAMIL NADU
June 17, 2008
P LINGAN Vs. UNION OF INDIA
June 10, 2008
P M ELANGOVAN Vs. STATE OF TAMIL NADU
August 11, 2008
P M VEERAMUTHU Vs. STATE OF TAMIL NADU
June 16, 2008
P MADHAVAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 2, 2008
P MAHAVISHNU Vs. GENERAL MANAGER TAMILNADU STATE
July 22, 2008
P MANI Vs. P VISWANATHAN
February 19, 2008
P MARAGATHAMANI Vs. REVENUE DIVISIONAL OFFICER
March 4, 2008
P MARIAPPAN Vs. SECRETARY TO GOVERNMENT
September 17, 2008
P MATHAPPAN Vs. DEPUTY COMMISSIONER OF LABOUR
June 9, 2008
P MOHAN Vs. M S D RAJAGOPAL NAIDU AND BROTHERS THROUGH
December 16, 2008
P MOHANASUNDARAM Vs. UNION OF INDIA
January 9, 2008
P MOHANKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 29, 2008
P MOORTHINATHAN Vs. DISTRICT EDUCATIONAL OFFICER
September 19, 2008
P MUNIRATHNAM Vs. UNION OF INDIA
June 9, 2008
P MURUGAN Vs. GOVERNMENT OF INDIA
March 24, 2008
P MURUGESAN Vs. MANAGEMENT LOWER NEERAR DIVISION
April 21, 2008
P MURUGESAN Vs. INSPECTOR OF POLICE
June 20, 2008
P MURUGESAN Vs. DIRECTOR OF INCOME TAX
July 3, 2008
P MURUGESAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 29, 2008
P MUTHAZHEGAN Vs. B KRISHNA MURTHY RAO
August 26, 2008
P MUTHUPANDI Vs. STATE
November 21, 2008
P N KANAGARAJ Vs. STATE OF TAMIL NADU
November 18, 2008
P N KRISHNAMURTHY Vs. SANDES OVERSEAS PVT LTD
July 25, 2008
P N PERUMAL Vs. PRESIDING OFFICER
April 9, 2008
P N RAMANI Vs. PONDICHERRY UNIVERSITY
July 28, 2008
P N RETHINEKUMAR Vs. C SENTHILVEL
April 28, 2008
P NALLUSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE
June 13, 2008
P NANCI VIJAYASUNDARY Vs. DEPUTY SALT COMMISSIONER SHASTRI BHAVAN NUNGAMBAKKAM
October 29, 2008
P NARAYANAN Vs. BHARAT SANCHAR NIGAM LIMITED
July 10, 2008
P NARAYANAN Vs. KASI
October 23, 2008
P NAVAKUMAR Vs. STATE OF TAMILNADU
October 31, 2008
P NEELAVATHI Vs. DIRECTOR OF TOWN PANCHAYAT
December 22, 2008
P NEETHIMANI Vs. REGISTRAR OF COOPERATIVE SOCIETIES
January 2, 2008
P P ADITHIAN Vs. UNION OF INDIA
January 7, 2008
P PAKALAVAN Vs. STATE OF TAMILNADU
September 17, 2008
P PALANISAMY Vs. REGIONAL MANAGER TAMIL NADU FOREST
July 24, 2008
P PALANISAMY Vs. STATE OF TAMIL NADU
July 8, 2008
P PANDIAMMAL Vs. ANAND
June 27, 2008
P PARAMASIVAM Vs. ASSISTANT DIRECTOR OF CO-OPERATIVE AUDIT
June 26, 2008
P PARTHASARATHY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 24, 2008
P PERIYAYI Vs. COLLECTOR VILLUPURAM DISTRICT
March 24, 2008
P PERUMAL GOUNDER Vs. SECRETARY HOME DEPARTMENT
August 20, 2008
P PINNIAPPAN Vs. ASSISTANT EDUCATIONAL OFFICER
June 25, 2008
P PITCHAI Vs. ZONAL MANAGER
November 6, 2008
P PONNUDURAI Vs. DIRECTOR OF PENSION
November 10, 2008
P PONSELVAN Vs. INSPECTOR OF POLICE
January 11, 2008
P R GOPAL Vs. M RAJESWARI
August 4, 2008
P R K AUGUSTINE Vs. PROPERTY TAX APPELLATE TRIBUNAL TIRUCHIRAPPALLI
April 23, 2008
P R SYED MOHAMMED BUHARI Vs. SUB-REGISTRAR SUB-REGISTRAR'S OFFICE
October 20, 2008
P R VALLIAPPAN Vs. K N M M R M SUBBIAH CHETTIAR
January 21, 2008
P R VENKAT RAJU Vs. STATE OF TAMIL NADU
March 4, 2008
P R VISWAMBARAM Vs. MANAGEMENT OF SHAW WALLACE
June 9, 2008
P RAJAJI Vs. STATE OF TAMIL NADU
June 3, 2008
P RAJAJI Vs. STATE OF TAMIL NADU
September 29, 2008
P RAJAMANI Vs. E BAKTHAVATCHALAM
May 20, 2008
P RAJAN Vs. DIRECTOR OF SCHOOL EDUCATION
June 27, 2008
P RAJARAM Vs. COMMISSIONER
October 30, 2008
P RAJENDRAN Vs. S NEELAYATHATCHI AMMAL
September 22, 2008
P RAJKUMAR Vs. STATE
June 13, 2008
P RAJU Vs. STATE OF TAMILNADU
December 19, 2008
P RAMARAJ Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS
March 10, 2008
P RAMASAMY Vs. GOVERNMENT OF TAMIL NADU
March 5, 2008
P RAMASAMY Vs. STATE
October 22, 2008
P RANGESH Vs. ISWARYA
November 11, 2008
P RATHINAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
January 30, 2008
P RATHINAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 30, 2008
P RATHINASAMY Vs. SUPERINTENDENT OF POLICE
January 29, 2008
P RAVICHANDRAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
January 28, 2008
P RAVINDRAN Vs. STATE
June 26, 2008
P RETNASWAMY Vs. A RAJA
February 28, 2008
P RUTHRAKUMAR Vs. M MEGANATHAN
October 23, 2008
P S CHELLAMUTHU Vs. STATE
December 4, 2008
P S DEVARAJ Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
March 3, 2008
P S JAGANATH BABU Vs. K SANTHANAM
October 24, 2008
P S JAINULLABIDEEN Vs. DIRECTOR OF LOCAL FUND AUDIT
December 18, 2008
P S JAMES ARULRAJ Vs. GOVERNMENT OF TAMIL NADU
March 26, 2008
P S KASTHURI Vs. COMMISSIONER MUNICIPAL ADMINISTRATION
November 5, 2008
P S RAJA ALIAS KANDASAMY Vs. PALANISAMY
January 30, 2008
P S SESURAJ Vs. DEPUTY DIRECTOR [ADMINISTRATION] DIRECTORATE OF FIRE AND RESCUE
April 2, 2008
P S SHENOY Vs. G KRISHNAMURTHY
September 30, 2008
P S SRIDHAR Vs. CORPORATE MEDIA MEN ADVERTISING PVT LTD
September 22, 2008
P SAKTHIVEL Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
January 31, 2008
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY COLLECTORATE
February 22, 2008
P SEKAR Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL
February 16, 2008
P SELVARAJ Vs. JAYARANI
February 27, 2008
P SENTHILKUMAR Vs. C SATHIYAPRIYA
December 11, 2008
P SHANMUGAM Vs. STATE OF TAMIL NADU
July 22, 2008
P SHANMUGHAM Vs. CHINNATHAYEE
July 22, 2008
P SIVACHANDRAN Vs. M P PURUSHOTHAM
January 28, 2008
P SIVAKUMAR Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
December 10, 2008
P SIVAKUMAR Vs. P VISWANATHAN
March 3, 2008
P SIVASUBRAMANIAM Vs. S SUNDARARAJAN
September 17, 2008
P SOWRNA BAI Vs. SECRETARY GOVERNMENT OF TAMIL NADU
June 25, 2008
P SREENIVAS SUNDAR Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT CHENNAI
June 18, 2008
P SRINIVASAN Vs. P GOPAL
October 31, 2008
P STANLEY BUCK Vs. V RAMACHANDRAN
December 10, 2008
P STEPHEN Vs. STATE OF TAMILNADU
October 13, 2008
P SUBBULAKSHMI Vs. STATE OF TAMIL NADU
December 5, 2008
P SUBBURAJ Vs. STATE
December 23, 2008
P SUBRAMANIAM Vs. COLLECTOR
May 13, 2008
P SUBRAMANIAN Vs. COMMISSIONER CITY CORPORATION
December 12, 2008
P SUBRAMANIAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 29, 2008
P SUBRAMANIYAM Vs. SUPERINTENDENT OF POLICE
June 24, 2008
P SUGUNAKARA REDDY Vs. ASSISTANT DIRECTOR OF INCOME-TAX
August 26, 2008
P SURESH KUMAR Vs. D PADMANABHAN
June 17, 2008
P SURLIVEL Vs. JOINT REGISTRAR OF CO-OP SOCIETIES THENI THENI DISTRICT
November 28, 2008
P T R RICE AND DHALL MILL Vs. COMPETENT AUTHORITY
November 28, 2008
P THANGADURAI Vs. SECRETARY TO GOVERNMENT HOME
January 24, 2008
P THANGAVEL Vs. DIRECTOR OF MUNICIPAL
September 11, 2008
P THANGAVELU Vs. STATE
March 5, 2008
P THANGAVELU Vs. STATE
March 1, 2008
P THANGAVELU Vs. STATE OF TAMIL NADU
August 1, 2008
P THULUKKANAM Vs. STATE OF TAMIL NADU
August 28, 2008
P UMARANI Vs. J KUPPAMMAL
May 6, 2008
P UTHIRAPATHI Vs. GOVERNMENT OF TAMIL NADU
June 24, 2008
P V ARUMUGAM Vs. GURUSAMY
February 8, 2008
P V G PATRUDU Vs. C P RAMANATHAN
April 1, 2008
P V KADIRAVAN Vs. KALLAR KALVI KAZHAGAM
April 30, 2008
P V RAMAKRISHNAN Vs. DISTRICT REVENUE OFFICER
August 8, 2008
P VADIVELU Vs. K THANGARAJ
November 13, 2008
P VAITHIANATHAN Vs. CHIEF JUDGE DISTRICT COURT PONDICHERRY
January 10, 2008
P VAIYAPURI Vs. EXECUTIVE DIRECTOR REVIEWING
June 16, 2008
P VAJRAVELU Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
September 30, 2008
P VARADHARAJAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
July 14, 2008
P VEERAMANI Vs. UNION OF INDIA
February 1, 2008
P VENKATESAN Vs. STATE OF TAMILNADU
March 5, 2008
P VIJAYA Vs. MANAGEMENT OF THIRUVANDIPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD
September 30, 2008
P VIJAYAKUMAR Vs. STATE GOVERNMENT OF TAMIL NADU
March 14, 2008
P VIJAYAKUMAR Vs. SHANMUGAM
April 29, 2008
P VIJAYAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES REGION
August 28, 2008
P VISWANATHAN Vs. P SIVAKUMAR
April 28, 2008
P YAMUNA Vs. STATE
September 2, 2008
P. DEVARPIRAN Vs. V. BALAN
April 15, 2008
P. GANESAN Vs. SHANMUGHATHAI AMMAL
December 19, 2008
P. JANAKUMAR Vs. G. PANDIYARAJ
September 15, 2008
P. JEYAPANDI Vs. THE REVENUE DIVISIONAL OFFICER
June 9, 2008
P. KALYANI Vs. M. USSAIN AHAMED
December 5, 2008
P. MAHALINGAM Vs. REGISTRAR OF DOCUMENTS
July 7, 2008
P. PERIYA MALAISAMY Vs. THE STATE REPRESENTED BY ITS THE SUPERINTENDENT OF POLICE AND OTHERS
October 13, 2008
P. RAJENDRAN AND OTHERS Vs. STATE OF TAMIL NADU
February 20, 2008
P. SULOCHANA Vs. PACKIA RETHINAM
August 8, 2008
P.M. MEERAN Vs. THE DISTRICT COLLECTOR
June 11, 2008
P.R.P. GRANITES Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND THE CENTRAL BOARD OF DIRECT TAXES
December 5, 2008
PACHAI MUTHU Vs. SUPERINTENDENT OF POLICE
July 2, 2008
PADHINETTAM PADIYAAN Vs. STATE
June 24, 2008
PADMAVATHI Vs. P M MUNI REDDY
September 6, 2008
PADMAVATHI Vs. KAVERIAMMAL
September 9, 2008
PADMAVATHI AMMAL Vs. SETTLEMENT OFFICER POST BOX NO 207 THANJAVUR
September 24, 2008
PADMAVATHY Vs. NARASIMMAN
February 26, 2008
PADMINI Vs. INSPECTOR OF POLICE
April 16, 2008
PADMINI SIVASUBRAMANIAM Vs. COMFORT INN
April 30, 2008
PALANI Vs. STATE REPRESENTED
November 21, 2008
PALANI Vs. STATE
September 2, 2008
PALANI ALIAS THOPPALAN Vs. DISTRICT COLLECTOR COLLECTORATE BUILDINGS NAMAKKAL DISTRICT
January 21, 2008
PALANI ANDAVAR COTTON AND SYNTHETIC SPINNERS LTD Vs. SOLYRAJ
January 30, 2008
PALANI GOUNDER Vs. RATHAMANI
June 13, 2008
PALANIAMMAL Vs. PACHAIAPPAN
February 5, 2008
PALANIAMMAL Vs. PALANISAMY
November 14, 2008
PALANIAMMAL Vs. STATE
November 5, 2008
PALANIAMMAL Vs. STATE OF TAMILNADU
April 30, 2008
PALANIAMMAL Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
March 5, 2008
PALANIAMMAL Vs. STATE
March 4, 2008
PALANIAMMAL Vs. DISTRICT COLLECTOR DISTRICT
March 1, 2008
PALANIAPPA SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR.
February 15, 2008
PALANIAPPAN Vs. SENGOTTAIYAN
February 13, 2008
PALANIAPPAN Vs. DISTRICT COLLECTOR AND ASSISTANT ENGINEER, PWD - WRO, IRRIGATION SECTION
April 17, 2008
PALANISAMY Vs. GOWRI TAMIL SELVAN
April 1, 2008
PALANISAMY Vs. MILKA NUTRIENTS P. LTD.
January 28, 2008
PALANISAMY Vs. STATE
September 11, 2008
PALANISAMY Vs. MUTHUSAMY GOUNDER
September 2, 2008
PALANISELVI Vs. NACHIAPPA CHETTIAR
January 11, 2008
PALANIVEL Vs. STATE
November 14, 2008
PALANIVELU Vs. DISTRICT COLLECTOR
December 17, 2008
PAMMAL SHENGAZHUNEERKUNDRAM MAHALIR KAL UDAIKKUM SUYA Vs. STATE OF TAMIL NADU
April 29, 2008
PANCHATCHARAM Vs. STATE
June 30, 2008
PANCHAVARNAM Vs. STATE OF TAMIL NADU
January 30, 2008
PANCHAVARNAM Vs. UNION OF INDIA
January 30, 2008
PANCHAYAT BOARD TURINCHIKUPPAM Vs. INSPECTOR OF PANCHAYAT THIRUVANNAMALAI
March 31, 2008
PANDI ALIAS ERUMAI PANDI AND ORS AND SEKAR Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
April 15, 2008
PANDIAMMAL Vs. VELLAICHAMY
December 22, 2008
PANDIAN Vs. STATE
July 14, 2008
PANDIYAN Vs. STATE
December 23, 2008
PANDIYAN GRAPHITES INDIA LTD. Vs. T.V.S. FINANCE AND SERVICES LTD.
March 26, 2008
PANDIYARAJAN AND ANOTHER Vs. THE INSPECTOR OF POLICE KENIKKARAI POLICE STATION, RAMANATHAPURAM
February 20, 2008
PANDYAN GRAMA BANK EMPLOYEES ASSOCIATION Vs. PANDYAN GRAMA BANK
July 18, 2008
PANNEER ALIAS THACHINAMURTHY Vs. STATE
December 17, 2008
PAPATHI Vs. SAKUNTALA
August 18, 2008
PAPPAMMAL Vs. TAMIL NADU ELECTRICITY BOARD
February 16, 2008
PAPPAMMAL Vs. BALASUBRAMANIAN
April 15, 2008
PAPPAN ALIAS MARUTHACHALAM Vs. STATE
March 28, 2008
PARAMANANTHAN YOGANATHAM Vs. INTELLIGENCE OFFICER
March 17, 2008
PARAMASIVAM Vs. STATE
November 21, 2008
PARAMASIVAM AND KAMUTHAI Vs. STATE REP BY THE INSPECTOR OF POLICE
December 12, 2008
PARAYAVARATHAN Vs. STATE
December 19, 2008
PARIMALA Vs. STATE
July 8, 2008
PARIMALA ALIAS PARIMALA GANDHI Vs. STATE OF TAMIL NADU
January 30, 2008
PARLE PRODUCTS PRIVATE LIMITED Vs. SURYA FOOD AND AGRO LIMITED
September 9, 2008
PARTHASARATHY Vs. P DULSY PONNAIAH
January 11, 2008
PARTHASARATHY Vs. SUBRAMANIAM
March 20, 2008
PARTHASARATHY Vs. G CHANDRASEKARAN
October 28, 2008
PARVATHARAM Vs. THIRUMALAI PRAKASAM
September 19, 2008
PARVATHI Vs. K SIVALINGAM
July 25, 2008
PARVATHI BAI Vs. COMPETENT AUTHORITY SAFEM FOP AND NDPS ACTS
November 11, 2008
PARVATHI BHAVAN SWEETS Vs. STATE OF TAMIL NADU
November 6, 2008
PATTU @ PATTURAJ AND ORS Vs. STATE
August 20, 2008
PAUL NADAR AND ORS Vs. DISTRICT OFFICER AND ORS
September 25, 2008
PAUNAMMAL Vs. UNION TERRITORY OF PONDICHERRY
December 5, 2008
PAVALAGODI Vs. DISTRICT COLLECTOR
June 18, 2008
PAVAYEE Vs. ASSISTANT ENGINEER OPERATION
September 11, 2008
PAY AND ACCOUNTS OFFICER EAST Vs. INCOME TAX OFFICER
July 8, 2008
PERFECT AUTOMOTIVE COMPONENTS Vs. PREMIER INSTRUMENTS AND CONTROLS LTD
August 22, 2008
PERIA KALIAPPA GOUNDER Vs. KARUMALAIAPPA GOUNDER
September 30, 2008
PERIASAMY Vs. K N M M R M SUBBIAH CHETTIAR
January 21, 2008
PERIYAR DISTRICT COOPERATIVE LAND DEVELOPMENT BANK EMPLOYEES UNION Vs. STATE OF TAMIL NADU
September 25, 2008
PERIYAR DISTRICT JEEVA MUNICIPAL WORKER'S UNION Vs. EXECUTIVE OFFICER
June 27, 2008
PERIYATHAYEE Vs. PONNAMMAL
September 8, 2008
PERIYAYA Vs. M RAJAGOPAL
August 4, 2008
PERUMAL Vs. STATE
November 7, 2008
PERUMAL Vs. CHINNAMMAL
April 29, 2008
PERUMAL Vs. STATE
April 22, 2008
PERUMAL Vs. RAMASAMY
July 28, 2008
PERUMAL PILLAI Vs. PANDURANGA GOUNDER
September 10, 2008
PERUMAL REDDIYAR Vs. PETHU REDDIAR
June 30, 2008
PERUMAYEE Vs. P LINGAPPAN
December 18, 2008
PERUMAYEE Vs. STATE
March 20, 2008
PERUMAYEE Vs. RAMASAMY
September 29, 2008
PETCHIMUTHU ALIAS MANI Vs. ANITHA SRUTHI
September 23, 2008
PETHACHI @ BABY Vs. NARAYANAN
April 28, 2008
PICHAIPILLAI Vs. STATE
January 30, 2008
PINNIYAKKAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT &
September 1, 2008
PITCHAI PANDI ALIAS MUGESH Vs. STATE
November 11, 2008
PITHAVADIYAN AND PARTNERS Vs. ORIENTAL INSURANCE CO LTD
July 23, 2008
PIYOUS MARIE ANTONY Vs. PONDICHERRY MUNICIPALITY
April 11, 2008
PL K NAGAPPAN Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICE COMMISSION
April 24, 2008
POLYENE FILM INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
August 22, 2008
PON VENKATESH K Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 8, 2008
PONDICHERRY CO-OPERATIVE HANDLOOM EXPORT DEVELOPMENT PROJECT LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS
April 2, 2008
PONDICHERRY ENGINEERING COLLEGE Vs. A MUTHURAMALINGAM
August 22, 2008
PONDS INDIA LTD Vs. PONDS EMPLOYEES WELFARE TRUST
August 18, 2008
PONNAMBALAM Vs. PITCHAI
March 11, 2008
PONNAMMAL Vs. T BALASUBRAMANIAM
October 7, 2008
PONNAMMAL Vs. MINOR JAYARAMAN
April 28, 2008
PONNUDURAI ALIAS PALANISAMY Vs. STATE OF TAMILNADU
December 16, 2008
PONNUSAMY Vs. V E KANNAN
December 15, 2008
PONNUSWAMY NADAR Vs. GUNANELLIAN SOCIETY KARUMATHUR
August 22, 2008
POONGAVANAM Vs. THANGARAJ
April 30, 2008
POONGOTHAI Vs. STATE
February 15, 2008
POONKODI Vs. SECRETARY TO GOVERNMENT
June 25, 2008
POOVENDRAN Vs. STATE OF TAMIL NADU
March 27, 2008
POTHILINGAM Vs. M. SANKARAPANDIAN
December 18, 2008
POWER CENTRE PVT LTD Vs. R PRABHAKAR
March 17, 2008
POWER PETRO PRODUCTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 4, 2008
POWNAMMAL Vs. STATE OF TAMIL NADU
July 9, 2008
PRABAKARAN ALIAS SEKAR Vs. INSPECTOR OF POLICE
December 19, 2008
PRABHAKARAN Vs. RANGANATHAN
September 17, 2008
PRADEEP STAINLESS INDIA PVT LTD Vs. JOINT COMMISSIONER OF LABOUR
September 23, 2008
PRADEEP STAINLESS STEEL INDIA PVT LTD Vs. JOINT COMMISSIONER OF LABOUR CONCILIATION LABOUR WELFARE BOARD BUILDINGS
November 5, 2008
PRAHALATH JASMATHIYA Vs. V SANKARAN
June 23, 2008
PRAKASAM CHAIRMAN ASSOCIATION OF UNIVERSITY TEACHERS Vs. STATE PF TAMIL NADU
September 24, 2008
PRAKASH Vs. DEPUTY SUPDT OF POLICE
February 14, 2008
PRAKASH BACHRAJ JAIN Vs. MANI TEXTILE TRADERS
April 15, 2008
PRAMILA BAJORIA Vs. TRAVICON SERVICES PVT LTD
September 23, 2008
PRASHANT JHUN JHUN WALA Vs. TAMIL NADU NEWSPRINT AND PAPER LTD
July 25, 2008
PRAVEEN DASS Vs. STATE
November 17, 2008
PREMA Vs. REVENUE DIVISIONAL OFFICER
October 14, 2008
PREMA SUDHAMANI Vs. D KRISHNA RAO
September 19, 2008
PREMCHAND JAIN Vs. JUPITER JEWEL TECH
April 30, 2008
PRESIDENT MUSLIM JAMAD EXECUTIVE COMMITTEE TIRUNELVELI DISTRICT Vs. TAMIL NADU WAKF BOARD
April 10, 2008
PRESIDENT SECRETARY CHERRY CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. R INDIRANI
January 7, 2008
PRESIDENT THANJAVUR DIOCESE SOCIETY Vs. NIRMALA NAGAR
February 27, 2008
PRESIDENT THE SOCIETY OF CONGREGATION OF THE BR Vs. DIRECT REVENUE OFFICER DISTRICT COLLECTOR OFFICE THOOTHUKUDI
October 20, 2008
PRINCIPAL GOVERNMENT POLYTECHNIC FOR WOMEN MADURAI Vs. K SUBRAMANIAN
July 24, 2008
PRIYA TEA INDUSTRIES Vs. INDIAN BANK
November 19, 2008
PROCTOR AND GAMBLE COMPANY Vs. CHRISINE HODEN INDIA PRIVATE LIMITED
August 11, 2008
PROF I ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU
March 27, 2008
PROPRIETORS SARAVANA VESSEL STORES Vs. STATE OF TAMILNADU
September 5, 2008
PUDUCHERRY S C PEOPLE WELFARE ASSOCIATION Vs. CHIEF SECRETARY TO GOVERNMENT UNION TERRITORY
July 21, 2008
PUGALRAJ Vs. ASSISTANT COMMERCIAL TAX OFFICER
September 30, 2008
PULIANKOTTAI ALIAS ELANGO Vs. STATE OF TAMIL NADU
July 1, 2008
PUNJAB ASSOCIATION REGD Vs. PRESIDING OFFICER
April 8, 2008
PUSHPA Vs. STATE
June 17, 2008
PUTTAMMA Vs. MUNUSAMY
September 9, 2008
PYRAMID SAIMIRA THEATRE LTD Vs. S MURUGAN
October 31, 2008
R A JAYASINGH Vs. DIRECTOR OF GEOLOGY AND MINING
November 5, 2008
R ABDOUL FAZAL Vs. ADDITIONAL DISTRICT SUBORDINATE JUDGE
October 31, 2008
R AMIRTHAVENI Vs. DISTRICT EMPLOYMENT EXCHANGE OFFICER
April 29, 2008
R ANANDAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
January 11, 2008
R ANANTHAKRISHNAN Vs. SECRETARY STATE OF TAMIL NADU
April 11, 2008
R ANBALAGAN Vs. STATE
September 26, 2008
R ANBAZHAGAN DEPUTY MANAGER MECHANICAL TAMILNADU NEWSPRINT Vs. STATE INFORMATION COMMISSION
April 17, 2008
R ANDAL Vs. STATE OF TAMIL NADU
June 10, 2008
R ANNAMALAI Vs. ARBITRATOR AND DIVISIONAL ENGINEER MAINTENANCE
December 2, 2008
R ARIVUDAI Vs. P DHAKSHINAMOORTHY
January 10, 2008
R ARIVUDAINAMBE Vs. SECRETARY TO GOVERNMENT
September 2, 2008
R ARUMUGAM Vs. TAMIL NADU CO-OPERATIVE OIL SEEDS
September 17, 2008
R ARUN KUMAR Vs. DEPUTY COMMISSIONER OF POLICE
June 12, 2008
R ARUNACHALA VADIVU Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHENNAI
March 24, 2008
R ARUNACHALAM Vs. GOVT OF TAMIL NADU
April 22, 2008
R BAKTHAVATHASALAM Vs. TAMIL NADU GOVERNMENT
July 7, 2008
R BALAIYA Vs. CHAIRMAN COMMON CADRE AUTHORITY/JOINT REGISTRAR OF CO-OP SOCIETIES
July 11, 2008
R BALAKRISHNAN Vs. STATE OF TAMIL NADU
June 27, 2008
R BHARATHIAMMAL Vs. UNION OF INDIA
January 29, 2008
R CELIN MARY Vs. DIRECTOR ELEMENTARY EDUCATION
November 24, 2008
R CHANDRA MOHAN Vs. STATE OF TAMILNADU
July 22, 2008
R CHANDRA SEKAR Vs. T G SARGUNAM
December 11, 2008
R CHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME TRANSPORT II DEPARTMENT SECRETARIAT
November 25, 2008
R CHELLAPPAN Vs. DIRECTOR OF TREASURIES AND ACCOUNTS
July 10, 2008
R CHIDAMBARAM Vs. DIRECTOR GENERAL OF POLICE
June 17, 2008
R CHIDAMBARAM Vs. PRESIDING OFFICER
June 30, 2008
R CHINNAMMAL Vs. NEW INDIA ASSURANCE CO LTD 3RD PARTY CLAIM CELL CHENNAI
March 17, 2008
R CHINNAPAYYAN Vs. INSPECTOR OF POLICE
June 13, 2008
R DAKSHINAMOORTHY Vs. MR MACHENDRANATHAN THE CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 30, 2008
R DAMODARAN Vs. ASSISTANT EDUCATIONAL OFFICER
July 3, 2008
R DAMODARAN Vs. DISTRICT COLLECTOR,; REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,; EXECUTIVE OFFICER, ARAVAKURICHI SPECIAL GRADE PANCHAYAT AND VIVEKANANDAN
September 18, 2008
R DEIVASIGAMANI Vs. STATE OF TAMIL NADU
August 6, 2008
R DEVAKUMAR Vs. PRESIDING OFFICER THE PRINCIPAL LABOUR COURT CHENNAI
April 9, 2008
R DHAKSHINAMURTHY Vs. COLLECTOR
December 2, 2008
R DHANALAKSHMI Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT
April 2, 2008
R DHANASEKARAN Vs. SECRETARY TO GOVERNMENT TRANSPORT
September 30, 2008
R ELANGO Vs. K DHANASEKARAN
September 17, 2008
R ELUMALAI Vs. M SINGARA MUDALIAR
February 8, 2008
R ELUMALAI Vs. M CHELLADURAI SECRETARY HOUSING AND URBAN DEVELOPMENT DEPT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
September 23, 2008
R ESWARI Vs. STATE OF TAMIL NADU
November 7, 2008
R GANDHI Vs. DISTRICT PROJECT NUTRITION OFFICER
June 27, 2008
R GNANASEKARAN Vs. STATE OF TAMIL NADU
July 4, 2008
R GONDASAMY GOUNDER Vs. R NARAYANASAMY CHETTIAR
January 10, 2008
R GOPALAKRISHNAN Vs. PONDICHERRY UNIVERSITY
October 23, 2008
R GOPALAKRISHNAN Vs. CHAIRMAN CUM SECRETARY STATE LEVEL SCRUTINY COMMITTEE ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
September 1, 2008
R GOPI Vs. SARAVANAN GOPALAN
April 8, 2008
R GOVINDAN Vs. MANAGEMENT OF BHARAT HEAVY
June 23, 2008
R GUNASEKAR Vs. SENIOR DIVISIONAL PERSONNEL OFFICER
April 2, 2008
R INDIRA Vs. S SATHISH KUMAR
December 11, 2008
R INDIRANI Vs. DIRECTOR OF ELEMENTARY SCHOOL COLLEGE
June 10, 2008
R JAGADEESAN Vs. K DURAISAMY
August 5, 2008
R JAGANNATHAN Vs. SENIOR DIVISIONAL MECHANICAL ENGINEER MADRAS DIVISION SOUTHERN RAILWAY CHENNAI
March 24, 2008
R JANAKI Vs. J MOHANASUNDARAM
April 22, 2008
R JAWAHARLALA NEHRU Vs. STATE OF TAMIL NADU
January 29, 2008
R JAWAHARLALA NEHRU Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
January 29, 2008
R JAYAKUMAR Vs. DEPUTY COMMISSIONER OF POLICE
August 8, 2008
R JAYANTHARAJ Vs. PRINCIPAL CHIEF POST MASTER
July 3, 2008
R JAYASANKAR Vs. ASSISTANT COMMISSIONER FOOD AND DRUGS ADMINISTRATION
November 27, 2008
R K HERBALS Vs. STATE OF TAMILNADU
December 3, 2008
R K PALANI Vs. SUPERINTENDENT OF POLICE
August 6, 2008
R KAARUPPAN Vs. STATE OF TAMILNADU
November 26, 2008
R KAARUPPAN Vs. GOVERNMENT OF INDIA
July 1, 2008
R KALLANDA PERUMAL Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL
June 26, 2008
R KAMAIAM Vs. K K KUMARASAMY
March 12, 2008
R KAMATCHI Vs. STATE OF TAMIL NADU
July 1, 2008
R KANNAN Vs. POWER GRID CORPORATION INDIA LIMITED
April 4, 2008
R KANNAN Vs. STATE
September 26, 2008
R KARUPPUSAMY S/O RAMASAMY GOUNDER Vs. REGIONAL MANAGER TAMILNADU CO-OP MARKETING FEDERATION
April 6, 2008
R KASI Vs. SCHOOL COMMITTEE
December 15, 2008
R KATHIRESAN COMMERCIAL TAX OFFICER RETD Vs. GOVERNMENT OF TAMIL NADU
October 21, 2008
R KATHIRVEL MUDALIAR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
September 2, 2008
R KRISHNA Vs. CORPORATION OF CHENNAI
June 24, 2008
R KRISHNASAMY GOUNDER Vs. STATE OF TAMIL NADU
September 25, 2008
R KULANDAIVELU Vs. URAIYUR COTTON COMPANY
June 26, 2008
R KUMAR Vs. CHIEF ENGINEER METTUR THERMAL POWER STATION
February 5, 2008
R KUMAR Vs. STATE
August 7, 2008
R KUPPAMMAL Vs. RAJAGOPAL NAICKER
December 4, 2008
R KUTTISWAMY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
April 30, 2008
R LAKSHMI Vs. N THILAGAVATHI
July 21, 2008
R LIYAKATH ALIKHAN Vs. DISTRICT COLLECTOR
October 31, 2008
R LOGASAMY Vs. K SOUNDARARAJAN
February 29, 2008
R M SUNDARAM ALIAS MEENAKSHISUNDARAM Vs. KAYAROHANASAMY AND NEELADHAKSHIAMMAN TEMPLE
June 1, 2008
R MADESH Vs. A M RATHINAM
January 10, 2008
R MADHAVAN Vs. GOVERNMENT OF TAMIL NADU
December 1, 2008
R MADHAVAN Vs. DHARMANDRA PRATAP YADAV
June 10, 2008
R MADHAVAN ASSISTANT DIRECTOR OF RURAL DISTRICT Vs. GOVERNMENT OF TAMIL NADU
December 16, 2008
R MAGESWARI Vs. A SENGODA GOUNDER
December 1, 2008
R MAHENDRA BABU Vs. HIGH COURT OF JUDICATURE AT MADRAS
January 29, 2008
R MAHESWARI Vs. DISTRICT ELEMENTARY EDUCATIONAL
January 28, 2008
R MANI Vs. LABOUR COURT
November 7, 2008
R MANI Vs. SPECIAL DEPUTY COLLECTOR
June 17, 2008
R MANIAN Vs. STATE OF TAMILNADU
June 18, 2008
R MANJULA Vs. R RAMANUJAM
October 20, 2008
R MANOHARI Vs. ARUMUGA GOUNDER
February 16, 2008
R MARCOSE Vs. ASSISTANT EXECUTIVE ENGINEER PUBLIC WORKS
March 28, 2008
R MEENAKSHI Vs. K RAJA ALIAS SUNDARESASARMA ALSO KNOWN AS K SUNDARARAJAN
December 5, 2008
R MESHAAK Vs. G DEVASITHAM
October 28, 2008
R MOHAN DOSS Vs. HIGH COURT OF JUDICATURE AT MADRAS
August 27, 2008
R MUNUSWAMY Vs. DISTRICT COLLECTOR VELLORE VELLORE DISTRICT
August 26, 2008
R MURUGADOSS Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME POL IX DEPARTMENT
December 11, 2008
R MURUGANANDHAM Vs. J NOOR MOHAMMED
November 11, 2008
R MUTHUGUNA Vs. STATE
December 10, 2008
R MUTHUKRISHNAN Vs. PONNAMPATTI TOWN PANCHAYAT THUVARANKURICHI
August 29, 2008
R MUTHUKRISHNAN Vs. PAPPATHI @ ANGAMMAL; SHANMUGASUNDARAM; MANIKANDAN; THENMOZHI
December 5, 2008
R MUTHUKUMARAN Vs. STATE OF TAMIL NADU
June 20, 2008
R N BABA Vs. SHEEBA
September 26, 2008
R N RAMACHANDRAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 9, 2008
R NAGARAJAN Vs. BRIGHT FOUNDARIES COIMBATORE PVT LTD
November 4, 2008
R NANDAKUMAR Vs. DINDIGUL CO OP HOUSING BUILDING
March 12, 2008
R NARASIMHAN Vs. DIRECTOR OF SCHOOL EDUCATION
June 30, 2008
R NARAYANAN Vs. K RAJAGOPALAN
July 21, 2008
R NARAYANASAMY Vs. MANAGING DIRECTOR METROPOLITAN DEVELOPMENT AUTHORITY
September 25, 2008
R P CHINNAMANI NADAR Vs. LTHOMAS NADAR
January 21, 2008
R PALANIAMMAL Vs. PRESIDENT ANANDHAMPALAYAM MINOR PANCHAYAT KARIYAGOUNDENVALASU
August 26, 2008
R PALANISAMY Vs. STATE
June 18, 2008
R PALANISAMY Vs. MANAGEMENT OF CAMBODIA MILLS A UNIT OF NTC TN ANDP LTD
September 18, 2008
R PALANIVEL Vs. COMMISSIONER GINGEE PANCHAYAT UNION VILLUPURAM DISTRICT
February 22, 2008
R PANDIAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
April 1, 2008
R PANDURANGAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 17, 2008
R PANNER SELVAM Vs. GOVT OF TAMILNADU
July 14, 2008
R PARAMESWARAN Vs. STATE
June 17, 2008
R PERACHI Vs. HONBLE PRINCIPAL DISTRICT JUDGE OFFICE
August 28, 2008
R PERIYA MARIAPPAN Vs. DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
December 18, 2008
R PERIYASAMY Vs. DIRECTOR OF POSTAL SERVICES
August 28, 2008
R PERIYASAMY Vs. THIRU K ALLAUDIN
August 5, 2008
R POONGAVANAM Vs. C DHANDAPANI
July 22, 2008
R PORKODI Vs. UNION OF INDIA
August 13, 2008
R PRABAKARAN Vs. UNION OF INDIA
June 26, 2008
R PRAMANATHAN ALIAS PRAKASH Vs. MANAGING DIRECTOR MARUTHUPANDIAR TRANSPORT CORPORATION
January 21, 2008
R PREMAKUMARI Vs. STATE OF TAMIL NADU
May 14, 2008
R PUSHPAVALLI Vs. DIRECTOR GENERAL OF POLICE
June 20, 2008
R RADHA AND K S RAMASAMY Vs. ASSISTANT COMMISSIONER, (LAND REFORMS) (URBAN LAND TAX) AND THE TAHSILDAR
September 8, 2008
R RADHAKRISHNAN Vs. INSPECTOR GENERAL OF PRISON
June 10, 2008
R RADHAKRISHNAN Vs. STATE OF TAMIL NADU
June 10, 2008
R RAJA Vs. S RAJAN
January 8, 2008
R RAJAMANI Vs. STATE OF TAMIL NADU
November 5, 2008
R RAJAN Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
April 10, 2008
R RAJANARAYANAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
December 23, 2008
R RAJASEKARAN Vs. CONSERVATOR OF FORESTS
June 16, 2008
R RAJENDRAN Vs. MANAGEMENT OF ILAYUR VARIANGAVAL PRIMARY AGRICULTURAL
April 29, 2008
R RAJENDRAN Vs. M JAGIR HUSSAIN
January 24, 2008
R RAJESWARI Vs. SABAPATHY
June 11, 2008
R RAMACHANDRAIAH Vs. GOVERNMENT OF TAMIL NADU
July 11, 2008
R RAMACHANDRAN Vs. STATE OF TAMIL NADU
January 28, 2008
R RAMASAMY Vs. SECRETARY MINISTRY OF TRANSPORT
May 16, 2008
R RAMASUBRAMANIAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE
June 30, 2008
R RANGANATHAN Vs. STATE OF TAMILNADU
June 25, 2008
R RANGANATHAN Vs. DISTRICT COLLECTOR NAGAPATTINAM
June 11, 2008
R RANGANATHAN Vs. COMMISSIONER CITY MUNICIPAL CORPORATION
December 3, 2008
R RANI Vs. R SATHANANTHAVATHI
July 10, 2008
R RAVICHANDRAN Vs. TAMIL NADU MAGNESIUM AND MARINE CHEMICALS LTD REP BY ITS MANAGING DIRECTOR
August 19, 2008
R RAVICHANDRAN MANAGER KODANAD ESTATE KOTHAGIRI TALUK THE NILGIRIS DISTRICT Vs. PRESIDENT THE EXECUTIVE AUTHORITY KODANAD VILLAGE PANCHAYAT
April 30, 2008
R RAVINDRAN Vs. THE STATE OF TAMIL NADU
December 12, 2008
R S HARI SHANKAR Vs. GENERAL MANAGER
July 4, 2008
R S SIVASWAMI Vs. S SOUNDRAMMAL
July 9, 2008
R SAKTHIVEL Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
July 11, 2008
R SANTHAKUMARI Vs. GENERAL MANAGER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD PERSONNEL AND ADMINISTRATION VC DEPT CHENNAI
March 20, 2008
R SARAVANAN Vs. E RAJU
November 6, 2008
R SARAVANAN Vs. TAMIL NADU HOUSING BOARD
December 8, 2008
R SAROJA Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
April 16, 2008
R SAROJINI Vs. REVENUE DIVISIONAL OFFICER
April 28, 2008
R SELVARAJ Vs. STATE OF TAMIL NADU
April 16, 2008
R SETHU AND VELMURUGAN Vs. STATE BY THE SUB-INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
June 17, 2008
R SHANKAR Vs. SOUTH INDIAN BANK LTD
October 21, 2008
R SHANMUGAM Vs. UNION OF INDIA
October 16, 2008
R SHANMUGHAM Vs. STATE OF TAMIL NADU
June 10, 2008
R SHENBAGAVALLI Vs. MUMMURTHY PRESIDENT MUTHUKONDAPURAM PANCHAYAT MUTHUKONDAPURAM
February 15, 2008
R SHYNI Vs. DISTRICT COLLECTOR
January 29, 2008
R SHYNI Vs. PRESIDENT CHERANGODE VILLAGE PANCHAYAT
January 29, 2008
R SILAMBUSELVI Vs. JOINT DIRECTOR OF SCHOOL
June 19, 2008
R SIVAGNANA BALAIYAN Vs. DIRECTOR OF MEDICAL EDUCATION CHEPAUK
July 29, 2008
R SIVALINGAM Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
June 19, 2008
R SIVALINGAM Vs. HEADMASTER MUNICIPAL HIGHER SECONDARY SCHOOL KARUR
July 22, 2008
R SIVANESAN Vs. STATE
January 8, 2008
R SIVARAJAN Vs. DEPUTY COMMISSIONER OF LABOUR CUM COMMISSIONER OF WORKMEN'S COMPENSATION
September 24, 2008
R SOUNDARARAJAN Vs. HI LIFE TEXTILES
September 25, 2008
R SRIDHARAN Vs. PRESIDING OFFICER PRINCIPAL FAMILY COURT
August 18, 2008
R SRINIVASAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE
July 28, 2008
R SRIRAM Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT
July 28, 2008
R SUBBIAN Vs. DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATION OFFICER; ASSISTANT EDUCATIONAL OFFICER AND THE ACCOUNTANT GENERAL (A AND E)
June 30, 2008
R SUBBULAKSHMI Vs. STATE OF TAMIL NADU
June 16, 2008
R SUBRAMANI Vs. KAMALAM ALIAS KAMALA
September 24, 2008
R SUBRAMANI Vs. NARAYANI AMMAL
September 22, 2008
R SUDALAIMUTHU Vs. PONNUCHAMY AMBALAM
October 31, 2008
R SUKANYA Vs. R SRIDHAR
August 18, 2008
R SUNDAR RAJ Vs. UNION OF INDIA
December 2, 2008
R SUNDARAMURTHY Vs. ASSISTANT COMMISSIONER URBAN LAND TAX
December 4, 2008
R SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU
September 2, 2008
R SURESH Vs. SECRETARY TO GOVERNMENT REVENUE
July 4, 2008
R SUSEELA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 10, 2008
R SWAMINATHAN Vs. TAHSILDAR PERAVOORANI THANJAVUR &
July 23, 2008
R TEEKARAMAN Vs. SECRETARY/REGIONAL TRANSPORT AUTHORITY/REGIONAL TRANSPORT OFFICER
November 10, 2008
R THAMBUSAMY Vs. UNION TERRITORY OF PONDICHERRY
August 6, 2008
R THANGAVELU Vs. SUB-INSPECTOR OF POLICE DHARMAPURI
January 5, 2008
R THANGAVELU Vs. SUB INSPECTOR OF POLICE DHARMAPURI
January 1, 2008
R THANGESWARAN Vs. MANAGEMENT OF TAMIL NADU CEMENTS CORPORATION LTD
October 31, 2008
R UMA Vs. BANK OF INDIA REPRESENTED
November 20, 2008
R V REFRACTORIES Vs. DISTRICT REVENUE OFFICER STAMPS
November 19, 2008
R V S COLLEGE OF PHARMACEUTICAL SCIENCES Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY
January 28, 2008
R V T SAMBANDAM Vs. K K I MOHAMAD ALI
August 25, 2008
R VASANTHI Vs. COMMISSIONER OF POLICE
April 24, 2008
R VASUGI Vs. UNION OF INDIA
June 10, 2008
R VELAMBAL Vs. R PALANISAMY HEADMASTER MUNICIPAL MIDDLE
March 24, 2008
R VENKATACHALAM Vs. UNION OF INDIA
March 24, 2008
R VENKATAPATHY Vs. SUN TV NETWORK LTD
February 22, 2008
R VENU Vs. STATE LEVEL SCRUTINY COMMITTEE AND SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
November 14, 2008
R VIJAYA Vs. P GANESHWARI
June 27, 2008
R VIJAYAKUMAR Vs. M RAVINDRAN SR ADVOCATE
October 21, 2008
R VINAYAGAM Vs. ASSISTANT EXECUTIVE ENGINEER/DISTRIBUTION VELLORE ELECTRICITY DISTRIBUTION CIRCLE ARCOT/VELLORE DISTRICT
November 21, 2008
R VINO alias VEINCENTZA Vs. MARIA GRACE BENEFIT FUND
March 25, 2008
R VINOBAJI Vs. THE DIRECTOR, THE FAMILY WELFARE DEPARTMENT; THE DEPUTY DIRECTOR, MEDICAL RURAL HEALTH SERVICES AND FAMILY WELFARE; THE DEPUTY DIRECTOR OF HEALTH SERVICES; THE MEDICAL OFFICER, PRIMARY HEALTH CENTRE
November 26, 2008
R Z ARUNPRAKASH Vs. GOVERNMENT OF TAMIL NADU
April 22, 2008
R. ARUMUGAM Vs. UNION OF INDIA
September 22, 2008
R. GANESAN Vs. ARUNACHALAM
July 7, 2008
R. GOVINDARAJ Vs. V. VIJAYALAKSHMI
December 5, 2008
R. MUTHUKUMAR Vs. THE DISTRICT COLLECTOR
June 27, 2008
R. S. KANAGAVEL Vs. M. PALANIKUMAR
August 12, 2008
R. SOUNDARARAJAN POOSARI Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
November 24, 2008
RADHA Vs. UDHAYARAJ
December 10, 2008
RADHA Vs. PALAYAMMAL
December 23, 2008
RADHA AMMAL Vs. MANTHI REDDIAR
September 30, 2008
RADHA AMMAL Vs. MANTHI REDDIAR
September 1, 2008
RADHA DEVI Vs. MAHENDRA PRASAD DALMIA
July 9, 2008
RADHABAI Vs. ARUNAGIRI
January 24, 2008
RADHAKRISHNAN Vs. STATE
July 23, 2008
RADHAKRISHNAN TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
January 31, 2008
RADHAMMAL Vs. RAMALINGAM
April 15, 2008
RAGHAVENDRA MUKHERJEE Vs. INSPECTOR OF POLICE J 3 POLICE STATION
July 3, 2008
RAJ KUMAR KHEMKA Vs. UNION OF INDIA
December 18, 2008
RAJ KUMAR KHEMKA Vs. UNION OF INDIA
December 8, 2008
RAJ MOHAN Vs. SRINIVASA CHETTIAR
June 23, 2008
RAJA Vs. STATE OF TAMIL NADU
July 17, 2008
RAJA ALIAS PANNADAIAN ALIAS MADHESWARAN Vs. STATE OF TAMIL NADU
July 10, 2008
RAJA ALIAS RAJENDRAN Vs. STATE
June 9, 2008
RAJA BASKARA KUMARA SHANMUGAM ALIAS N KUMARAN SETHUPATHY Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING ANNA SALAI
January 21, 2008
RAJA GOUNDER Vs. GNANASOUNDARAM
August 6, 2008
RAJA RETHINAM NADAR DIED Vs. KAMALAM
September 23, 2008
RAJAH MUTHIAH CHETTIAR CHARITABLE AND EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU
September 30, 2008
RAJAJI INSTITUTE OF TECHNOLOGY Vs. STATE OF TAMILNADU
March 18, 2008
RAJALAKSHMI Vs. S MURUGESAN
January 21, 2008
RAJALAKSHMI Vs. RAMADOSS
September 17, 2008
RAJALAKSHMI Vs. STATE OF TAMILNADU
July 22, 2008
RAJALAKSHMI GENGUSWAMY MATRICULATION SCHOOL Vs. REGIONAL TRANSPORT AUTHORITY
January 22, 2008
RAJAMANI Vs. STATE
July 15, 2008
RAJAMANI Vs. D GOWRI
July 2, 2008
RAJAMANICKAM T Vs. BINNY LTD
December 8, 2008
RAJAMANICKAM T Vs. BINNY LTD (B AND C MILLS) AND ANR
December 8, 2008
RAJAMANIKKAM Vs. ABDUL RASHID
February 16, 2008
RAJAMANIKKAM Vs. INSPECTOR OF POLICE
February 6, 2008
RAJAMMAL Vs. STATE OF TAMIL NADU
February 5, 2008
RAJAMMAL Vs. DISTRICT COLLECTOR DHARAMAPURI
September 1, 2008
RAJAMMAL Vs. THE SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT CHENNAI AND OTHERS
September 29, 2008
RAJAN Vs. STATE
February 26, 2008
RAJAN Vs. STATE
August 22, 2008
RAJAN A V Vs. PRESIDING OFFICER
July 28, 2008
RAJANGAM Vs. SUPERINTENDENT OF POLICE; SUB REGISTRAR AND INSPECTOR OF POLICE
December 19, 2008
RAJAPALAYAM MUNICIPALITY Vs. KARUPPIAH
October 14, 2008
RAJARAJESWARI Vs. STATE OF TAMIL NADU
July 2, 2008
RAJARAJESWARI PACKAGING PRODUCTS Vs. DEV FASTENERS LIMITED
July 1, 2008
RAJARAM JORA Vs. REGISTRAR CUSTOMS EXCISE GOLD CONTROL APPELLATE TRIBUNAL SASTRI BHAVAN
August 26, 2008
RAJAYYAN Vs. RAYAPPAN
March 26, 2008
RAJENDRA KUMAR GUPTA Vs. STATE OF TAMIL NADU
April 15, 2008
RAJENDRAN Vs. STATE
March 18, 2008
RAJENDRAN Vs. STATE
March 27, 2008
RAJENDRAN Vs. STATE
November 13, 2008
RAJENDRAN Vs. STATE
September 5, 2008
RAJENDRAN Vs. STATE
August 14, 2008
RAJESH Vs. STATE
October 21, 2008
RAJESH Vs. STATE
April 25, 2008
RAJESH M SHAH Vs. S MARIAPPAN
August 1, 2008
RAJESH SURANA Vs. REKHA
November 14, 2008
RAJESH SURANA Vs. REKHA
December 17, 2008
RAJESWARAN Vs. DISTRICT COLLECTOR OF PERIYAR DISTRICT
September 19, 2008
RAJESWARI Vs. OFFICIAL ASSIGNEE
July 30, 2008
RAJESWARI PUTHAGA NILAYAM Vs. GOVERNMENT OF TAMIL NADU
December 12, 2008
RAJI Vs. KISHTA PILLAI
March 14, 2008
RAJINI Vs. STATE OF TAMIL NADU
January 4, 2008
RAJINI VENUGOPAL Vs. ADDITIONAL COMMISSIONER OF INCOME TAX RANGE
August 13, 2008
RAJKUMAR IMPEX PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE
August 19, 2008
RAJSHREE SUGARS AND CHEMICALS LIMITED Vs. AXIS BANK LIMITED
October 14, 2008
RAKKEEYA GOUNDER Vs. KAMALAMBAL
December 8, 2008
RAM SUN FABI TECHS Vs. STATE OF TAMIL NADU
November 5, 2008
RAMA KARUPPAIAYAN Vs. JOINT DIRECTOR OF SCHOOL
June 19, 2008
RAMACHANDRAN Vs. STATE
June 18, 2008
RAMACHANDRAN Vs. COMMISSIONER
April 9, 2008
RAMACHANDRAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
December 19, 2008
RAMACHANDRAN Vs. STATE
August 21, 2008
RAMAIYA Vs. SPECIAL TAHSILDAR
April 3, 2008
RAMAKRISHNAN Vs. SUBRAMANIAN
November 17, 2008
RAMAKRISHNAN Vs. STATE
June 17, 2008
RAMALINGA RAYA REDDY Vs. STATE OF TAMIL NADU
November 18, 2008
RAMALINGA REDDIAR Vs. BALARAMA REDDIAR
June 20, 2008
RAMALINGAM Vs. SANTHA AMMAL
June 23, 2008
RAMALINGAM Vs. MANIVANNAN
November 6, 2008
RAMALINGAM PILLAI Vs. AMMANI AMMAL
April 25, 2008
RAMAN Vs. STATE
March 13, 2008
RAMAN ALIAS RAMU Vs. STATE
December 17, 2008
RAMANATHAN Vs. JOINT CHIEF ENGINEER
April 15, 2008
RAMANATHAN @ ARUNACHALAM Vs. DISTRICT REVENUE OFFICER, REVENUE DIVISIONAL OFFICER, TAHSILDAR AND V R SEBTGUKBATGAB CHETTIAR
September 22, 2008
RAMANJIT KAUR SETHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 20, 2008
RAMAR Vs. SAMUTHIRAM SERVAI
May 28, 2008
RAMAR Vs. STATE
December 23, 2008
RAMARATNA THEATRE Vs. STATE OF TAMIL NADU
November 26, 2008
RAMASAMY Vs. STATE OF TAMILNADU
January 10, 2008
RAMASAMY Vs. PAPPAMMAL
April 3, 2008
RAMASAMY Vs. M PALANISAMY
April 29, 2008
RAMASAMY Vs. VENKATACHALAM
August 20, 2008
RAMASAMY Vs. FOREST RANGER
August 29, 2008
RAMASAMY ATHAPPAN Vs. SECRETARIAT OF THE COURT INTERNATIONAL CHAMBER OF COMMERCE
October 29, 2008
RAMASUBBU Vs. LOGANATHAN
December 18, 2008
RAMASWAMY Vs. PALANIANDI
September 22, 2008
RAMASWAMY KONAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
August 26, 2008
RAMASWAMY PILLAI Vs. SOWBHAGYAMMAL
February 27, 2008
RAMATHAL Vs. PALANISAMY GOUNDER
August 28, 2008
RAMATHAL Vs. SAVITHRI
August 12, 2008
RAMATILAGAM Vs. SHANMUGASUNDRAM
January 23, 2008
RAMESH Vs. STATE
December 8, 2008
RAMESH Vs. STATE
November 6, 2008
RAMESH Vs. C KANCHANA
March 6, 2008
RAMESH Vs. STATE OF TAMIL NADU
February 25, 2008
RAMESH Vs. STATE OF TAMIL NADU
February 27, 2008
RAMESH Vs. STATE
June 11, 2008
RAMESH Vs. COMMISSIONER TIRUPPATHUR MUNICIPALITIES VELLORE DISTRICT
August 20, 2008
RAMESH ALIAS RAMESH BABU Vs. STATE REP
November 25, 2008
RAMESH ALIAS SATHAPADIAR Vs. STATE
August 4, 2008
RAMESHKUMAR JAIN Vs. S K HABIBULLAH
January 23, 2008
RAMGOSRI CONSTRUCTIONS P. LTD. Vs. INCOME-TAX OFFICER
November 11, 2008
RAMNATH PUBLICATIONS PVT LTD Vs. A R MADANA GOPAL
July 25, 2008
RAMU ALIAS RAMAMURTHY Vs. STATE
December 8, 2008
RANE BRAKE LININGS EMPLOYEES UNION Vs. STATE OF TAMIL NADU
January 31, 2008
RANE BRAKE LININGS EMPLOYEES UNION Vs. PRESIDENT RANE BRAKE LININGS EMPLOYEES UNION
January 31, 2008
RANGALATCHUMI EDUCATIONAL TRUST AND P S N A COLLEGE Vs. SECRETARY TO GOVT
April 16, 2008
RANGAMMAL Vs. PREMA
November 27, 2008
RANGAN Vs. STATE
November 27, 2008
RANGAN Vs. RAMALINGAM PILLAI
April 15, 2008
RANGANATHA IYENGAR Vs. THANGARASU
October 14, 2008
RANGANATHAN Vs. CO OPERATIVE SUB-REGISTRAR SALE OFFICER
February 8, 2008
RANGANATHAN Vs. KALIAMMAL
August 13, 2008
RANGARAJ Vs. P R HEMACHANDRA BABU
January 22, 2008
RANGASAMY Vs. K C PALANISAMY
September 10, 2008
RANI Vs. STATE OF TAMIL NADU
January 24, 2008
RANI Vs. STATE OF TAMIL NADU
January 8, 2008
RANI Vs. KALIAMMAL
February 11, 2008
RANI Vs. MANAGING DIRECTOR
February 28, 2008
RANI Vs. KUMARAVEL
July 21, 2008
RANI Vs. STATE OF TAMIL NADU
July 21, 2008
RANI MANGAMMAL TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
April 17, 2008
RANI MUTHU Vs. P RAJKUMAR
March 17, 2008
RANJITH GNANASIGAMANI Vs. STATE
April 2, 2008
RANJITH S/O SUNDARA KONAR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; INSPECTOR OF POLICE
August 27, 2008
RAP MFRSÏ¿½ EMPLOYEES WELFARE UNION Vs. DEPUTY COMMISSIONER OF LABOUR
July 29, 2008
RASHEED ABDUL GAFFAR Vs. TAMIL NADU WAKF BOARD
September 10, 2008
RASU Vs. FARIDA BEEVI
November 27, 2008
RASU MAZHAVARAYAR Vs. DISTRICT COLLECTOR PUDUKOTTAI
April 15, 2008
RATHI Vs. STATE
June 11, 2008
RATHINAM alias RATHINASAMY Vs. STATE
January 10, 2008
RATHINASAMY ALIAS RATHINAVELU Vs. P S RAJENDRAN
September 5, 2008
RAVI Vs. STATE
February 26, 2008
RAVI Vs. STATE REP
November 18, 2008
RAVI Vs. COMMISSIONER H R AND C E
June 11, 2008
RAVI Vs. SECRETARY TO THE GOVERNMENT GOVERNMENT OF TAMIL NADU
September 1, 2008
RAVI Vs. COMMISSIONER TAMIL NADU INFORMATION COMMISSION
October 20, 2008
RAVI Vs. STATE
July 14, 2008
RAVI Vs. STATE
January 29, 2008
RAVI ALIAS RAVICHANDRAN Vs. STATE
March 27, 2008
RAVI ALIAS RAVINDRAN Vs. STATE
December 16, 2008
RAVI ENTERPRISES Vs. INDIAN BANK
January 30, 2008
RAVI KAPOOR; V SIVAKUMAR Vs. STATE
February 1, 2008
RAVI SRINIVASA Vs. TVS FINANCE AND SERVICES LTD
February 20, 2008
RAVICHANDRAN Vs. P SHANMUGAM
October 31, 2008
RAVIKAPOOR Vs. STATE OF TAMIL NADU
February 6, 2008
RAVINTHIRAN alias JOHN RAVINTHIRAN Vs. STATE OF TAMIL NADU
October 22, 2008
RAVIPRAKASH ALIAS RAVI M/A Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE KANCHEEPURAM
September 17, 2008
RAYALA CORPORATION PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 19, 2008
RAZEENA BEGUM Vs. PUDUKOTTAI MUNICIPALITY
June 20, 2008
RBRA FUNDS Vs. AUTHORIZED OFFICER
August 22, 2008
RECKITT BENCKISER INDIA LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION
March 4, 2008
REDIFFUSION Vs. SOLIDAIRE INDIA LTD
September 4, 2008
REGIONAL COMMISSIONER Vs. CHELLAM ALIAS CHELLAMMAL
January 5, 2008
REGIONAL DIRECTOR Vs. ANANDHA SILKS
August 26, 2008
REGIONAL DIRECTOR E S I Vs. RAHIMANIYA SAGO FACTORY
April 17, 2008
REGIONAL DIRECTOR ES I CORPORATION Vs. BAPUJI PRESS
January 22, 2008
REGIONAL DIRECTOR ESI CORPORATION Vs. PRAKASH METAL INDUSTRIES
January 9, 2008
REGIONAL MANAGER Vs. A KALYANASUNDARAM
February 15, 2008
REGIONAL MANAGER MARKETING LIC OF INDIA Vs. D MURALIDARAN
January 22, 2008
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRABHA BEVERAGE PVT LTD
October 22, 2008
REGIONAL TRANSPORT AUTHORITY DHARMAPURI Vs. BANUMATHY VIJAYAN
July 14, 2008
REGIONNAL DIRECTOR E S I CORPORATION Vs. MADHAVI ENTERORISES
January 22, 2008
RELIANCE INDUSTRIES LIMITED Vs. LUXMI LABORATORIES P LIMITED
September 29, 2008
REMYA Vs. SARASWATHI
April 2, 2008
RENGAMMAL Vs. V PANEERSELVAM
February 22, 2008
RENGAN Vs. STATE
January 9, 2008
RENGANATHAN AND SUNDARI Vs. KANNUSAMY
December 19, 2008
RENGANAYAKI Vs. JAGADAMBAL AMMAL
April 24, 2008
RENGASHAMY SASIHARAN Vs. STATE OF TAMIL NADU
February 28, 2008
RENGATHAN Vs. SANTHANAPAKIAMMAL
February 18, 2008
RENUGA SOFT-X TOWELS, (SPINNING AND TOWELS DIVISION) Vs. COMMISSIONER OF CENTRAL EXCISE
April 15, 2008
RENUKA Vs. CHENNAKESAVALU NAIDU
August 19, 2008
RENUKA DEVI Vs. ASSISTANT COMMISSIONER URBAN LAND TAX
November 28, 2008
RESERVE BANK OF INDIA Vs. INTEGRATED FINANCE COMPANY LTD
April 30, 2008
RETHINABOOBATHY AMMAL Vs. DISTRICT COLLECTOR THANJAVUR DISTRICT
December 3, 2008
REV M I KESARI Vs. P PONMANUVEL; P PUNNIAMUTHU AND; REV G CHRISTHUDOSS
December 22, 2008
REVENUE DIVISIONAL OFFICER Vs. M ANBU
April 22, 2008
REVENUE DIVISIONAL OFFICER Vs. LAKSHMI
April 2, 2008
REVENUE DIVISIONAL OFFICER Vs. M PARASURAMAN
December 18, 2008
REVENUE DIVISIONAL OFFICER Vs. UKTHAVEEDESWARASWAMI TEMPLE
July 7, 2008
REVENUE DIVISIONAL OFFICER Vs. P CHELLADURAI
July 30, 2008
REVENUE DIVISIONAL OFFICER CHIDAMBARAM Vs. KHADHAR USHAIN
July 30, 2008
REVENUE DIVISIONAL OFFICER CHIDAMBARAM Vs. UTHRAPATHI
July 16, 2008
REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICE CUDDALORE Vs. N SIVABAKKIAM AMMAL
July 25, 2008
REVENUE DIVISIONAL OFFICER LAND ACQUISITION VILLUPURAM Vs. M R ANANTHAKRISHNAN
February 7, 2008
REVENUE DIVISIONAL OFFICER RANIPET Vs. M ARUNACHALAM
July 8, 2008
RISHAB INVESTMENTS Vs. MOTOR VEHICLES INSPECTOR
June 17, 2008
RISHI PALPU Vs. TRANSPORT COMMISSIONER TAMIL NADU CHENNAI
January 25, 2008
RITA Vs. C SUSEELA
April 21, 2008
RITA ENTERPRISES, KANYALAL B JAIN Vs. SALES TAX OFFICER AND DEPUTY COMMERCIAL TAX OFFICER
December 15, 2008
RM RAJAMANICKAM Vs. STATE OF TAMILNADU
January 25, 2008
ROHINI LINGAM Vs. STATE
April 30, 2008
ROLI RASTOGI Vs. STATE
August 27, 2008
RONALDO COLACO Vs. NELSUN PAPER MILLS LIMITED
September 5, 2008
ROSHAN SEBASTIAN Vs. STATE
October 14, 2008
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. GANGADEVI
June 13, 2008
RUBY CHLORATES PVT LTD REP BY ITS MANAGING DIRECTOR MR D BASKARAN Vs. SECRETARY TO GOVERNMENT, ENERGY DEPARTMENT,; CHAIRMAN, TAMILNADU ELECTRICITY BOARD,; CHIEF ENGINEER, TAMILNADU ELECTRICITY BOARD, DISTRIBUTION AND THE SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY BOARD
December 23, 2008
RUKMANI Vs. DELHIBABU
October 15, 2008
RUKUMANI Vs. STATE
March 25, 2008
RUPA AND CO LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
April 17, 2008
S A ABDUL RASHEED Vs. TAMIL NADU HOUSING BOARD
April 30, 2008
S A BALAN Vs. G KALIAPPAN
August 5, 2008
S A IBRAHIM Vs. DIRECTOR EMPLOYMENT AND TRAINING
June 20, 2008
S A MIYAJAN Vs. STATE OF TAMIL NADU
September 1, 2008
S A RASHEED Vs. R K KAMALAKARAN
January 2, 2008
S ADHILAKSHMI Vs. STATE OF TAMIL NADU
July 30, 2008
S AKILAN Vs. CHANDRAN
March 19, 2008
S ALAGU MANI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD
September 25, 2008
S ANAND Vs. B NARAYANASAMY
October 20, 2008
S AND S GOODS PRIVATE LIMITED Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
September 4, 2008
S AND S INDUSTRIES AND ENTERPRISES LTD Vs. UNION OF INDIA
August 28, 2008
S ANTHONY Vs. UNION OF INDIA
October 20, 2008
S ANTHONYSAMY Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD
August 27, 2008
S ANTONY PRAGASAM Vs. GOVERNMENT OF TAMIL NADU
June 24, 2008
S APPASAMY Vs. STATE OF TAMIL NADU
June 10, 2008
S ARUMUGAM Vs. INSPECTOR OF POLICE
April 22, 2008
S ARUNACHALAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 27, 2008
S BABU Vs. J K INDUSTRIES LTD
February 28, 2008
S BABUJI Vs. REGISTRAR GENERAL
March 28, 2008
S BALAMURUGAN Vs. CHAIRMAN TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD
July 30, 2008
S BALRAJ Vs. STATE OF TAMILNADU
January 30, 2008
S BASKAR Vs. COMMISSIONER PUDUKOTTAI MUNICIPALITY
August 1, 2008
S BETHU CHETTI Vs. CHIEF ENGINEER GENERAL PUBLIC WORKS DEPARTMENT
September 4, 2008
S BHUVANESHWAR KARTHIK Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
November 14, 2008
S BRIGIDA Vs. DISTRICT VIGILANCE COMMITTEE
September 30, 2008
S BUVANESWARI Vs. STATE OF TAMIL NADU
July 22, 2008
S C DHANDAPANI Vs. DISTRICT REVENUE OFFICER
August 18, 2008
S C DHATCHAYANI Vs. A SATHAR ESSA
September 10, 2008
S C SEKAR Vs. TAMILNAD MERCANTILE BANK SHAREHOLDERSÏ¿½ WELFARE ASSOCIATION
July 29, 2008
S C TAMIL SELVAN Vs. BOARD OF TAMIL NADU MINERALS LTD
July 28, 2008
S CHAKRAVARTHI Vs. DISTRICT COLLECTOR THIRUVALLUR THIRUVALLUR DISTRICT
September 19, 2008
S CHANDRASEKAR Vs. DANIEL RAMESH BABU @ DANIEL
December 2, 2008
S CHING CHYANG CHING Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL
April 22, 2008
S CHINNASWAMY Vs. SUPERINTENDENT OF POLICE
July 1, 2008
S CHOKANATHAN; THURAIK KARUNANITHI; PERIYAKARUPPANASWAMY THIRUKOIL; AYYAVOO; VELUCHAMY THONDAIMAN; A RAVI Vs. DISTRICT COLLECTOR; SUB-COLLECTOR AND STATE THROUGH SUB-INSPECTOR OF POLICE; DISTRICT COLLECTOR; SUB-COLLECTOR; INSPECTOR OF POLICE AND ANIMAL WELFARE BOARD OF INDIA; DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; SUPERINTENDENT OF POLICE AND THE ANIMAL
April 25, 2008
S CLARA Vs. STATE OF TAMIL NADU
February 7, 2008
S CLEMENCY SELVAPACKIAM HEADMISTRESS HINDU PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
January 24, 2008
S D ALBERT DAYAKARAN INSPECTOR OF POLICE Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 25, 2008
S D AMALRAJ Vs. STATE OF TAMILNADU
January 25, 2008
S DEVASENAN Vs. MANAGEMENT PRIMARY AGRICULTURAL CO-OPERATIVE BANK
November 6, 2008
S DHANASEKRAN0 Vs. STATE OF TAMIL NADU
June 24, 2008
S DOSS Vs. VANATHAYYA
September 1, 2008
S DURAISAMY Vs. MANAGING DIRECTOR
June 27, 2008
S EKANATHAN Vs. D BALWANT SINGH
August 19, 2008
S ELUMALAI Vs. SUPERINTENDENT WORKS TAMIL NADU GOVT TRANSPORT CORPORATION LIMITED
September 23, 2008
S GANAPATHY Vs. STATE OF TAMIL NADU
August 27, 2008
S GANESAN Vs. STATE OF TAMILNADU
July 21, 2008
S GANESHAN Vs. V DEVENDRAN
March 31, 2008
S GEORGE Vs. DIRECTOR GENERAL OF POLICE CHENNAI
April 21, 2008
S GIRIJA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
August 26, 2008
S GOPAL Vs. T V PARAMASIVAM
February 27, 2008
S GOPAL Vs. D BALACHANDRAN
January 22, 2008
S GOVINDAMMAL Vs. MANAGING DIRECTOR
March 7, 2008
S GOVINDARAJU Vs. STATE OF TAMILNADU
July 21, 2008
S GUNASEGAR Vs. PONDICHERRY MUNICIPALITY
June 27, 2008
S GURUSAMY Vs. DISTRICT COLLECTOR AND ORS
August 27, 2008
S HEMALATHA Vs. COMMISSIONR HINDU RELIGIOUS
August 11, 2008
S ILANGO Vs. DISTRICT COLLECTOR DISTRICT
July 30, 2008
S ILAYAPERUMAL Vs. INSPECTOR OF POLICE
January 23, 2008
S ILAYARAJA Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION AND; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
December 16, 2008
S J DOMINIC Vs. K SOMU
January 31, 2008
S JAGANNATHAN Vs. ASSISTANT COMMISSIONER HR AND CE ADMN DEPAT
October 15, 2008
S JALAJAKUMARI Vs. PERSONAL ASSISTANT GENERAL TO THE COLLECTOR
June 10, 2008
S JAMAL Vs. CHIEF COMMISSIONER OF CUSTOMS
January 11, 2008
S JAYAKUMAR Vs. STATE
January 25, 2008
S JAYAMOHAN Vs. STATE OF TAMIL NADU
March 5, 2008
S JAYARAJ Vs. TAHSILDAR
April 2, 2008
S JAYARAMAN Vs. STATE OF TAMIL NADU
June 16, 2008
S JEEVARATHINAM Vs. DIRECTOR GENERAL OF POLICE
July 29, 2008
S JOHN BOSCO Vs. COMMISSIONER OF POLICE
June 11, 2008
S K ANWERJAN Vs. C LEELAVATHI
July 29, 2008
S K ARUMUGA MUDALIAR Vs. MR MAHESAN KASIRAJAN DISTRICT COLLECTOR
July 31, 2008
S K CHINNAIAH Vs. DIRECTOR OF HEALTH SERVICES
June 18, 2008
S K KRISHNAMOORTHY Vs. STATE
February 1, 2008
S KALA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES KILPAUK
November 12, 2008
S KALADEVI Vs. V R SOMASUNDARAM
November 13, 2008
S KAMAL S/O SAHUL HAMEED Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
September 10, 2008
S KANCHANA Vs. TAMIL NADU ELECTRICITY BOARD
March 12, 2008
S KANNIAPPAN Vs. STATE OF TAMIL NADU
January 8, 2008
S KARUNAMBIKA Vs. K RAJAN
December 17, 2008
S KARUNANITHI Vs. TAMILSELVAN
December 16, 2008
S KASTHURI Vs. CHAIRMAN
November 5, 2008
S KHUSBOO Vs. KANNIAMMAL
April 30, 2008
S KOUSALYA Vs. P K ILAVARASAN
November 20, 2008
S KRISHANTH Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
May 13, 2008
S KRISHNAMOORTHY Vs. DISTRICT COLLECTOR
December 19, 2008
S KRISHNASAMY GOUNDER Vs. TAHSILDAR KANGEYAM TALUKK DT
July 30, 2008
S KUMARESAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHEPAUK CHENNAI
January 4, 2008
S LAKSHMANAN Vs. L MAHALAKSHMI
December 23, 2008
S LAKSHMI PRABHA Vs. GOVERNMENT OF TAMIL NADU
May 13, 2008
S LALITHA Vs. DIRECTOR OF TECHNICAL EDUCATION
August 13, 2008
S M K KULANTHAIVELU Vs. ASSISTANT ENGINEER
May 14, 2008
S M M AHAMED MEERAN Vs. STATE OF TAMIL NADU
March 18, 2008
S M MOHIDEEN Vs. RAMEEZA BEGUM
April 1, 2008
S M PONNUSAMY Vs. SECRETARY TO GOVERNMENT REVENUE
July 4, 2008
S M S TRADERS Vs. OFFICIAL LIQUIDATOR
February 25, 2008
S M SHAMSUDEEN Vs. CHIEF COMMISSIONER OF INCOME TAX
September 11, 2008
S M SYED IQBAL Vs. REGISTRAR UNIVERSITY OF MADRAS
February 25, 2008
S M VENKATARAMA NAIDU Vs. S M DURAISAMI NAIDU
August 22, 2008
S M VENKATESH Vs. SPECIAL DEPUTY COLLECTOR
February 21, 2008
S MABU BASHA PROPRIETOR BHARATH LOTTERY AGENCY Vs. UNION OF INDIA REP
November 28, 2008
S MADHAVAN Vs. RANJANA KUMAR CHAIRMAN
February 12, 2008
S MAHADEVAN Vs. REGIONAL MANAGER
September 19, 2008
S MAHENDRAN Vs. STATE
August 27, 2008
S MAHESH KUMAR Vs. DIRECTOR GENERAL OF POLICE
October 15, 2008
S MANIKANDARAJ AND ORS Vs. THE EXECUTIVE OFFICER, SPECIAL VILLAGE PANCHAYAT
September 22, 2008
S MANIVANNAN Vs. DIRECTOR OF SCHOOL EDUCATION
February 15, 2008
S MANOHARAN Vs. T MAYAKKANNAN
March 7, 2008
S MANOHARAN Vs. STATE OF TAMIL NADU
July 21, 2008
S MANOKARAN Vs. STATE OF TAMIL NADU
December 10, 2008
S MARAN Vs. CHAIRMAN AND MANAGING DIRECTOR
July 9, 2008
S MARIMUTHU Vs. COMMISSIONER HINDU RELIGIOUS AND
September 17, 2008
S MARIMUTHU Vs. GOVERNMENT OF TAMIL NADU
November 17, 2008
S MARIMUTHU Vs. CHIEF CONSERVATOR OF FORESTS SOCIAL
June 16, 2008
S MERRITON ZACHARI RAJ Vs. GOVERNMENT OF TAMIL NADU
July 8, 2008
S MOHAMED USMAN Vs. INDIAN OVERSEAS BANK CHURCH STREET KARAIKAL
August 12, 2008
S MOHAN Vs. T C NAGALINGAM
April 16, 2008
S MRUTHULANGI Vs. D DEVANATHAN
July 23, 2008
S MURTHY Vs. RAJARAM
November 7, 2008
S MURUGABOOPATHY Vs. UNION OF INDIA
April 22, 2008
S MURUGAN Vs. KARUR VYSYA BANK LTD
January 4, 2008
S MURUGESAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
July 4, 2008
S MURUGESAN Vs. MANAGEMENT OF TAMIL NADU GOODS TRANSPORT CORPORATION LTD
August 13, 2008
S MUTHU Vs. R CHANDRAMOHAN
June 10, 2008
S MUTHURAMU Vs. STATE OF TAMIL NADU
February 26, 2008
S N JAYARAMAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH
April 22, 2008
S N KASILINGAM; K MUTHULAKSHMI AND; K SHANMUGAVELU Vs. S N M RAMACHANDRAN AND R GANDHIMATHI
December 5, 2008
S N RAJAN Vs. MR JEYAKODI THE DIRECTOR POLYTECHNIC DIRECTOR OF TECHNICAL EDUCATION
August 29, 2008
S NAGAMUTHU Vs. MANAGEMENT OF CATTER PILLAR
July 2, 2008
S NAGARAJAN Vs. REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
January 22, 2008
S NAGARAJAN Vs. REGIONAL MANAGER
January 23, 2008
S NALINI Vs. STATE OF TAMIL NADU
September 24, 2008
S NALLAMUTHU Vs. REGIONAL TRANSPORT
January 22, 2008
S NANDAKUMAR Vs. STATE LEVEL SCRUTINY COMMITTEE
December 19, 2008
S NANDAKUMAR Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
June 12, 2008
S NARASIMHAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE
July 18, 2008
S NARAYANAMURTHY Vs. ASSISTANT EXECUTIVE ENGINEER
July 3, 2008
S NARAYANAN Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS TIRUNELVELI
July 3, 2008
S NARAYANASAMY Vs. REGISTRAR GENERAL
September 16, 2008
S NATARAJAN Vs. STATE OF TAMIL NADU
September 6, 2008
S NEELAKANDAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU
September 5, 2008
S NELLAIAPPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES REGION
December 10, 2008
S NIRUPA Vs. CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD
August 27, 2008
S P D KARUPPAIYA Vs. STATE THROUGH SUPERINTENDENT OF
April 21, 2008
S P JAMAL AND ORS Vs. S M YAHUB AND ORS
December 9, 2008
S P KAVERI ACHI Vs. C T RAMASAMY
July 4, 2008
S P MAHARAJAN Vs. STATE OF TAMIL NADU
November 20, 2008
S P PAULRAJ Vs. STATE
December 17, 2008
S P RAMASAMY Vs. SPECIAL TAHSILDAR (LAND ACQUISITION) NAMAKKAL RURAL SCHEME AND; EXECUTIVE ENGINEER-CUM-ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, SALEM HOUSING BOARD
June 13, 2008
S P SIVAGAMI Vs. DISTRICT COLLECTOR AND TAHSILDAR
December 23, 2008
S PACHAINAYAKI Vs. STATE
June 30, 2008
S PACKIAM Vs. PRINCIPAL DISTRICT JUDGE
January 23, 2008
S PALANISAMY Vs. MANAGEMENT OF JYOTHI BUS TRANSPORT
June 19, 2008
S PANCHATCHARAM Vs. S SAMBANDHA MUDHALIAR
June 11, 2008
S PANDIAMMAL Vs. MANAGER AND CORRESPONDENT
January 22, 2008
S PARAMANANTHAN Vs. STATE
March 24, 2008
S PARAMESWARI Vs. BALASUBRAMANIAN; SUB REGISTRAR AND; STATE OF TAMIL NADU REP BY PASUMPON MUTHURAMALINGAM
November 26, 2008
S PARTHIBAN Vs. STATE OF TAMIL NADU
September 30, 2008
S PARVATHI Vs. COLLECTOR
July 7, 2008
S PERIYAKARUPPAN Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR
September 17, 2008
S PETCHIMUTHU Vs. MANAGING DIRECTOR TAMIL NADU TEXTBOOK CORPORATION
September 9, 2008
S PITCHAI MOITHEEN Vs. S DAWOOD BEEVI
January 11, 2008
S PONNIAH Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
August 7, 2008
S PONNURAJ Vs. STATE
March 24, 2008
S PONNURAJ Vs. M SUNDARAVADIVELU, REGISTRAR, GANDHIGRAMAM RURAL INSTITUTE, (DEEMED UNIVERSITY)
September 17, 2008
S PONNURASU Vs. COMMANDING OFFICER
June 30, 2008
S PRAKASAM KUCHURAYAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, PUBLIC DEPARTMENT; DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE AND; INSPECTOR OF POLICE
December 17, 2008
S R BALASUBRAMANIYAN Vs. HONÏ¿½BLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY CHENNAI
January 24, 2008
S R F AND SR F POLYMERS EMPLOYEES UNION Vs. STATE OF TAMILNADU
July 1, 2008
S R JEYARAMAN Vs. G JOTHIRLINGAM
February 26, 2008
S R MAHESH KUMAR Vs. K R KRISHNAMOORTHY
January 24, 2008
S R RAJA Vs. SHARMA TRANSPORT BANGALORE
June 16, 2008
S R SUBRAMANIAM Vs. SYNDICATE BANK
July 21, 2008
S RADHAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
February 11, 2008
S RAGHUNATHA GOUNDER Vs. PATTAPPA GOUNDER
March 14, 2008
S RAJAMANI THEVAR Vs. COMMISSIONER MADUARI MUNICIPAL CORPORATION MADURAI
September 6, 2008
S RAJAMANICKAM Vs. GOVERNMENT OF TAMIL NADU
January 31, 2008
S RAJAMONY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
January 21, 2008
S RAJAPANDI Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE TIRUVANNAMALAI
February 21, 2008
S RAJENDRAN Vs. STATE OF TAMIL NADU
September 23, 2008
S RAJENDRAN Vs. G R RAJAN
December 22, 2008
S RAJENDRAN Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
September 29, 2008
S RAJESH Vs. STATE OF TAMIL NADU
December 12, 2008
S RAJKUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI
January 11, 2008
S RAJU Vs. CHIEF EDUCATIONAL OFFICER
June 18, 2008
S RAM MAGESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
November 17, 2008
S RAMAJAYAM Vs. MANAGEMENT OF VARANTHARA RANI
January 1, 2008
S RAMAJAYAM Vs. MANAGEMENT OF VARANTHARA RANI AND ORS
February 4, 2008
S RAMAKRISHNAN Vs. STATE OF TAMIL NADU
November 18, 2008
S RAMALINGAM Vs. UNION OF INDIA
January 9, 2008
S RAMAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 11, 2008
S RAMASAMY Vs. DIRECTOR OF TREASURIES AND ACCOUNTS
July 14, 2008
S RAMASAMY Vs. JOINT REGISTRAR SOCIETIES
September 24, 2008
S RANGARAJAN Vs. DISTRICT REGISTRAR
September 22, 2008
S RANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
April 30, 2008
S RAVI Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA AIRPORT
November 13, 2008
S RAVIKUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE COMMISSIONER OF POLICE
December 10, 2008
S RAVIRAJAN Vs. REGIONAL TRANSPORT OFFICER PERAMBALUR
March 25, 2008
S ROSELINE MARY Vs. STATE OF TAMIL NADU
November 11, 2008
S RUKMANGATHAN Vs. COMMERCIAL TAX OFFICER GUINDY ASSESSMENT CIRCLE
December 4, 2008
S RUSSEL Vs. COMMISSIONER OF POLICE
July 8, 2008
S S KARTHIKEYAN Vs. SIVASALAM
September 30, 2008
S S RAMASWAMY Vs. SPECIAL COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION
March 7, 2008
S S SREE AMMAN INVESTMENTS Vs. S M SUBBIAH
January 11, 2008
S SABARI KARTHIKEYAN Vs. A R PADMANABHAN
November 20, 2008
S SAGAYA RANI Vs. STATE OF TAMIL NADU
February 5, 2008
S SAMSON Vs. AUTHORIZATION COMMITTEE FOR IMPLEMENTATION OF
April 29, 2008
S SAMY Vs. VALLIAMMAL
August 28, 2008
S SANGAR Vs. V T KANDASAMY DISTRICT FOREST OFFICER
March 13, 2008
S SANKAR Vs. C SAGUNTHALA DEVI
September 29, 2008
S SANKARALINGAM Vs. SECRETARY TO GOVERNMENT
March 31, 2008
S SARASWATHI Vs. STATE GOVERNMENT OF TAMIL NADU
February 7, 2008
S SARAVANAN Vs. P C VISWANATHAN
September 11, 2008
S SAROJA Vs. DIRECTOR OF PUBLIC HEALTH
June 19, 2008
S SATISHKUMAR Vs. MEMBER SECRETARY METROPOLITAN DEVELOPMENT AUTHORITY
July 16, 2008
S SAVITHRI Vs. S K BABU
August 1, 2008
S SEETHARAN Vs. MADURANTAGAM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY
September 19, 2008
S SEKAR Vs. STATE OF TAMILNADU
June 9, 2008
S SELVAM Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
July 21, 2008
S SELVARAJ Vs. NAGAMMAL
August 11, 2008
S SENDHILKUMAR Vs. SHRI ANGALAMMAN COLLEGE OF
November 11, 2008
S SENTHIL Vs. GENERAL MANAGER
August 8, 2008
S SENTHIL KUMAR Vs. EXECUTIVE ENGINEER DISTRIBUTION TAMIL NADU
March 27, 2008
S SENTHIL KUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION - 600 002
July 31, 2008
S SENTHILKUMAR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
October 21, 2008
S SHANKARANARAYANAN Vs. EXECUTIVE OFFICER
November 26, 2008
S SHENBAGAVALLI Vs. DISTRICT COLLECTOR THENI DISTRICT
April 1, 2008
S SIVA Vs. GENGURAJ
September 11, 2008
S SIVAGAMIAMMAL Vs. SAGAR CONSTRUCTIONS
September 9, 2008
S SIVAKUMAR Vs. COLLECTOR THENI DISTRICT OFFICE OF THE COLLECTORATE
September 12, 2008
S SIVANESAN Vs. UNION OF INDIA
March 24, 2008
S SOLOMON Vs. UNION OF INDIA
August 14, 2008
S SOMACHARI Vs. UNION OF INDIA
April 15, 2008
S SOMASUNDARAM Vs. TAMIL NADU THEATRE CORPORATION LIMITED
June 23, 2008
S SOUNDARARAJAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
July 1, 2008
S SRIDEVI Vs. T RAJASUBRAMANIAN
September 6, 2008
S SRIDHARAN Vs. EXECUTIVE ENGINEER
June 18, 2008
S SRINIVASA RAGHAVAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 21, 2008
S SRINIVASAN Vs. KARNATAKA BANK LTD
December 8, 2008
S SRINIVASAN Vs. STATE OF TAMIL NADU
June 25, 2008
S SUBBIAH PANDIAN Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT
August 8, 2008
S SUBRAMANI Vs. REGISTRAR THE TAMIL NADU AGRICULTURAL
November 7, 2008
S SUBRAMANIAN Vs. STATE BANK OF INDIA
September 30, 2008
S SUDHA Vs. S SENTHILVEL
November 20, 2008
S SUNDARAM PILLAI Vs. STATE OF TAMIL NADU
March 24, 2008
S SUNDARAVADIVEL Vs. STATE OF TAMILNADU
June 17, 2008
S SUNDHARALINGAM Vs. TAMIL NADU CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL; SPECIAL DEPUTY COLLECTOR AND THE SUB REGISTRAR, OFFICE OF THE SUB REGISTRAR
December 22, 2008
S SURULI Vs. M SUNDHARAM
December 15, 2008
S SUTHANTHIRA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
June 19, 2008
S SWAMINATHAN Vs. STATE REPRESENTED BY INSPECTOR
December 3, 2008
S SWAMY Vs. COMMISSIONER CHELLAMPATTI PANCHAYAT
June 11, 2008
S TAMILMANI Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST PANAGAL BUILDINGS
February 8, 2008
S TAMIZHVANI Vs. C JOHNSON ALIAS VINAYAGAMOORTHY
December 2, 2008
S THANAMANI APS TRANSPORTS Vs. REGIONAL TRANSPORT OFFICER GOBICHETTYPALAYAM
February 15, 2008
S THENMOZHI Vs. DIRECTOR OF SCHOOL EDUCATION
September 19, 2008
S THIAGARAJAN; N VEERAPERUMAL; T KRISHNAN Vs. MANAGING DIRECTOR, THE TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD , EMPLOYEES PENSION FUND TRUST AND GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD
December 19, 2008
S THIYAGARAJAN Vs. STATE OF TAMIL NADU
June 16, 2008
S THOMAS Vs. STATE OF TAMIL NADU
January 30, 2008
S UDAYAKUMAR Vs. STATE OF TAMILNADU
February 5, 2008
S UDAYAKUMAR Vs. TAMILNADU WAREHOUSING CORPORATION
July 25, 2008
S V CHITRA DEVI Vs. K N MUTHUSAMY
December 12, 2008
S V K SAHASRAMAM Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES
August 29, 2008
S V SUBRAMANIAM Vs. CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED
January 22, 2008
S VADIVELU Vs. SECRETARY TO GOVERNMENT
September 5, 2008
S VANI Vs. SUPERINTENDENT OF POLICE
September 15, 2008
S VANI Vs. SUPERINTENDENT OF POLICE SIVAGANGAI
September 16, 2008
S VASANTHA Vs. P PACKRISAMY
August 6, 2008
S VELAYUTHAM Vs. CHIEF EDUCATIONAL OFFICER
July 2, 2008
S VENKATARAMAN Vs. GOVERNMENT OF TAMIL NADU
April 22, 2008
S VENKATESH Vs. P POONGODI
November 3, 2008
S VENKATESWARAN Vs. JAYASURIYA TEACHERS EDUCATION AND TRAINING COLLEGE
February 7, 2008
S VETRIVEL Vs. CHIEF EDUCATIONAL OFFICER
June 20, 2008
S VIJAYAKRISHNAN Vs. JAYAPRAKASH
July 30, 2008
S VIMALA Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION
March 7, 2008
S WINSTON JOSEPH Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
July 14, 2008
S. CHELLAKKANNU Vs. THE TAHSILDAR, KARAIKKUDI
September 24, 2008
S. DILLI Vs. COMMERCIAL TAX OFFICER
July 3, 2008
S. KARUPPIAH Vs. MUTHAPARANAM
January 25, 2008
S. MIRA COMMODITIES PVT. LTD. Vs. UNION OF INDIA
September 8, 2008
S. PARAMESWARI Vs. BALASUBRAMANIAN AND OTHERS
November 26, 2008
S. PARASAKTHI AMMAL Vs. BHARATH STATE BANK SIRUTHOZHIL BRANCH
October 21, 2008
S. RAJENDRAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
September 29, 2008
S. SAKTHIVEL Vs. SELLAPPA GOUNDER
December 11, 2008
S. SURESH Vs. M.C. SUBRAMANIAN
June 17, 2008
S. TAMILVANNAN Vs. THE DISTRICT REVENUE OFFICER
September 25, 2008
S. VENKATESWARAN Vs. V. PARTHASARATHY NAIDU
December 22, 2008
S.A. MANIKANDARAJA Vs. THE STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, MUNICIPAL AND WATER SUPPLIES DEPARTMENT AND ORS.
December 23, 2008
S.A. RAJENDRAN POOSARI Vs. RAMAR POOSARI
November 10, 2008
S.K. MOHAMMED KASIM Vs. MOIDEEN ANDAVAR MOTOR SERVICE
February 21, 2008
S.M. SUBBIAH Vs. P. PONRAM
December 15, 2008
S.R.M. INSTITUTION OF SCIENCE AND TECHNOLOGY, REPRESENTED BY ITS TRUSTEE, P. RAVI, S/O. T.R. PACHAIMUTHU, NO. 3, VEERASAMY STREET, WEST MAMBALAM, CHENNAI Vs. B. NEMI CHAND JAIN, FLAT NO. 602, 6TH FLOOR, RAJ VAIBHAV APARTMENTS, NO. 76, E.V.K. SAMPATH SALAI, VEPERY, CHENNAI
December 2, 2008
SAANIYA TOURS AND TRAVELS Vs. REGIONAL TRANSPORT AUTHORITY
January 7, 2008
SABEEKA Vs. STATE OF TAMILNADU
June 24, 2008
SADACHEE AND OTHER Vs. PATTU SALIYA RAMAKRISHNANDA
November 10, 2008
SADAYAPPA KUMAR Vs. STATE
October 30, 2008
SAHYADRI SOLVEX PRIVATE LTD Vs. STATE BANK OF INDIA
April 4, 2008
SAIVA SIDDANTHA WORKS PUBLISHING SOCIETY TINNELVELY LTD Vs. HAJEE A M FAROOK
August 5, 2008
SAIVASAMY THEVAR DIED Vs. RAJASEKARAN
June 11, 2008
SAKTHI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS
August 27, 2008
SAKTHI AGENCIES A PARTNERSHIP FIRM Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION CHEPAUK
July 17, 2008
SAKTHI KAMBARAJAN Vs. INSPECTOR OF POLICE
August 11, 2008
SAKTHI MASALA PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 2, 2008
SAKTHIVEL Vs. STATE
June 13, 2008
SAKTTHI FOOTWEAR Vs. ASSISTANT COMMISSIONER
August 6, 2008
SALEEM ALIAS ABDUL SALEEM ALIAS THANGALAGU Vs. SUPERINTENDENT OF POLICE
March 3, 2008
SALEEM SAIT Vs. REGIONAL TRANSPORT OFFICER
January 4, 2008
SALEEMA KAREEM Vs. ASSISTANT EDUCATIONAL OFFICERQ
July 8, 2008
SALEM Vs. STATE OF TAMIL NADU
December 15, 2008
SALEM MANAGAR MAVATTA ULLATCHITHURAI Vs. STATE OF TAMIL NADU
October 22, 2008
SALEM MOHAMMEDPURA PARIMALA SUNNATH JAMMATH MASJID COMMITTEE Vs. P A KAREEM
February 27, 2008
SALEM MOHAMMEDPURA PARIMALA SUNNATH JAMMTH MASJID COMMITTEE Vs. P A KAREEM
February 28, 2008
SALEM PERIYAR KUDIYIRUPPU NALA SANGAM Vs. STATE OF TAMIL NADU
December 1, 2008
SALEM TEXTILES LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
January 2, 2008
SAMBATH KUMAR Vs. STATE
June 17, 2008
SAMIKKANNU AND RAVI @ RAVICHANDRAN Vs. STATE
April 16, 2008
SAMINATHAN Vs. STATE
November 10, 2008
SAMIYAPPA GOUNDER Vs. PALANISAMY
July 7, 2008
SAMPANGI Vs. STATE
March 27, 2008
SAMPATH ALIAS MUTHU NAIDU Vs. VENKATESAN
October 21, 2008
SAMRAJ Vs. STATE
November 7, 2008
SAMRATCHANA TRUST Vs. MAGAN SINGH
November 18, 2008
SAMS AXIS CITY PROMOTERS PRIVATE LIMITED Vs. MEMBER SECRETARY, THE TIRUCHIRAPALLI LOCAL PLANNING AUTHORITY; DIRECTOR, TAMIL NADU TOWN AND COUNTRY PLANNING; COMMISSIONER, TIRUCHIRAPALLI CORPORATION
December 19, 2008
SAMSUDEEN Vs. S APPANNAN
February 29, 2008
SAMSUDEEN Vs. STATE
July 23, 2008
SAMUDRA SHOE OVERSEAS LTD Vs. REGIONAL EMPLOYEES STATE INSURANCE CORPORATION
September 6, 2008
SANDANAMMAL Vs. P V SUIYARAJAM
June 17, 2008
SANGEETHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE
November 20, 2008
SANGILIRAJ Vs. CHINNAMUTHU
January 11, 2008
SANITARY SALES AND SERVICES REP Vs. A C SIVAKUMAR
March 10, 2008
SANKAR Vs. M. RAMASAMY
July 9, 2008
SANKAR ALIAS KRISHNAN Vs. STATE
March 7, 2008
SANKAR AND ANOTHER Vs. STATE
September 26, 2008
SANKAR REDDY Vs. UNION OF INDIA
April 15, 2008
SANKARAN Vs. STATE OF TAMIL NADU
April 28, 2008
SANTHA Vs. SECRETARY REVENUE DEPARTMENT
November 3, 2008
SANTHI Vs. STATE
June 23, 2008
SANTHI RAMAKRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION
July 21, 2008
SANTHOSAM Vs. GOVERNMENT OF TAMILNADU
June 24, 2008
SANTHOSH MAIZE AND INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
September 8, 2008
SANTKUMAR CHIRANJILAL JHUNJHUNWALA Vs. STATE OF TAMIL NADU
December 3, 2008
SAPTHAGIRI EDUCATIONAL TRUST Vs. REGIONAL TRANSPORT OFFICER
January 11, 2008
SARADA PARAMESWARI TEXTILES LTD Vs. CHIEF ENGINEER
June 20, 2008
SARADAMMAL ALIAS SARADAMBAL Vs. G S SRINATH
December 18, 2008
SARADHAMBAL Vs. KASIAMMAL
April 9, 2008
SARAF TRADING CORPORATION SARAF HOUSE Vs. UNION OF INDIA
November 20, 2008
SARANGAPANI Vs. SPECIAL TAHSILDAR ADHI DRAVIDAR WELFARE GUDIYATHAM TALUK NORTH ARCOT AMBEDKAR DISTRICT
June 16, 2008
SARASU Vs. KRISHNASAMY
November 21, 2008
SARASWATHI Vs. P SHANMUGAM
October 31, 2008
SARASWATHI Vs. STATE OF TAMIL NADU
June 11, 2008
SARASWATHI AGENCIES Vs. SALES TAX APPELLATE TRIBUNAL MAIN BENCH CHENNAI
October 24, 2008
SARASWATHY Vs. VARALAKSHMI
July 10, 2008
SARAVANA ALIAS KAVAI SARAVANAN Vs. STATE OF TAMILNADU
June 30, 2008
SARAVANA THEATRE Vs. T RAMALINGAM
February 28, 2008
SARAVANA THEATRE Vs. T RAMALINGAM
October 14, 2008
SARAVANA TRANSPORT Vs. PRESIDING OFFICER
June 9, 2008
SARAVANAN Vs. D ANBARASI PACKIARAJ
March 27, 2008
SARAVANAN Vs. SECRETARY TO GOVERNMENT
February 27, 2008
SARAVANAN Vs. STATE
December 16, 2008
SARAVANAN Vs. STATE
July 21, 2008
SARAVANAN Vs. PIRAMPAVAYAL PANCHAYT REP THROUGH ITS
November 24, 2008
SARBI PETROLEUM AND CHEMICALS PVT LTD Vs. CALTEX LUBRICANTS INDIA LTD
March 3, 2008
SARDHAR SAHIB Vs. SYATH JAFER SAHIB
November 12, 2008
SAROJINI Vs. MOHANDOSS
February 27, 2008
SAROJINI Vs. MOHANDOSS
February 28, 2008
SASI ALIAS NATARAJAN Vs. STATE
February 20, 2008
SASIKALA Vs. STATE OF TAMIL NADU
April 30, 2008
SASIKALA Vs. STATE OF TAMIL NADU
September 6, 2008
SATHEESH @ THATHEESWARAN @ THAMILVANAN @ NAGULAN S/O RAJENDRAN PILLAI Vs. UNION OF INDIA
August 12, 2008
SATHISHKUMAR Vs. KRISHNAMOORTHY
June 27, 2008
SAYED MOHAMMED Vs. ASIYA MARIYAM
September 26, 2008
SCHEMATIC ENGINEERING COMPANY Vs. PURE CHEMICAL AND SOLVENTS P LTD
March 11, 2008
SCM CREATIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 6, 2008
SECRETARY ANAMALAI DESIA THOTTA THOZHILALAR SANGAM Vs. MANAGEMENT OF VELLONIE ESTATE UNDER TATA TEA LTD
November 25, 2008
SECRETARY BHARATHIDASAN COLLEGE OF ARTS AND SCIENCE Vs. S KRUBAINATHAN
October 13, 2008
SECRETARY HOME DEPARTMENT Vs. RAVICHAND
September 30, 2008
SECRETARY KAMARAJ COLLEGE Vs. D S ARULMANI
January 23, 2008
SECRETARY SRI RAMAKRISHNA MISSION VIDYALAYA SRI RAMAKRISHNA VIDYALAYA POST Vs. SPECIAL TAHSILDAR LAND ACQUISITION WORLD BANK
February 26, 2008
SECRETARY TO GOVERNMENT Vs. S PONNAIAH
November 13, 2008
SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT Vs. P DHANABAKKIAM
November 4, 2008
SECRETARY TO GOVERNMENT AGRICULTURE GOVT OF PONDICHERRY Vs. A MOHAMED THAHEER
September 30, 2008
SECRETARY TO GOVERNMENT CO-OPERATION Vs. K M NANDAKUMAR
March 14, 2008
SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT Vs. MAYALAGU
March 24, 2008
SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU Vs. P NAGASUBRAMANIAN
January 2, 2008
SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU RURAL DEVELOPMENT Vs. R GOVINDASAMY
April 4, 2008
SECRETARY TO GOVERNMENT HOME Vs. N NATARAJAN
March 24, 2008
SECRETARY TO GOVERNMENT HOME DEPARTMENT POLICE III Vs. M MURUGAN
July 31, 2008
SECRETARY TO GOVERNMENT HOME POL II DEPARTMENT FORT ST GEORGE Vs. S PALANIAPPAN
April 2, 2008
SECRETARY TO GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT Vs. R K SEVARAJ
February 25, 2008
SECRETARY TO THE GOVERNMENT Vs. P. VELUSAMY
November 18, 2008
SECRETARY, RAMAKRISHNA MISSION HIGH SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY); DISTRICT EDUCATIONAL OFFICER; G GOVINDARAJAN
December 16, 2008
SEENAN Vs. STATE
June 13, 2008
SEENI Vs. SYNAM BEEVI
March 13, 2008
SEENIKATTI Vs. RAMANATHAPURAM MUNICIPALITY THROUGH ITS
March 11, 2008
SEENIVASAN alias VASU Vs. DISTRICT MAGISTRATE AND DISTRICT
December 23, 2008
SEENU ALIAS SEENIVASAN Vs. STATE
July 16, 2008
SEETHALAKSHMI Vs. S RANGANATHAN
November 13, 2008
SEEYATHAMMAL Vs. VINAYAGAMOORTHY
September 17, 2008
SEKAR Vs. STATE
February 6, 2008
SEKAR Vs. STATE OF TAMIL NADU
June 13, 2008
SEKAR ALIAS SUBRAMANI Vs. THAGA ALIAS THAGIR HUSSAIN
December 15, 2008
SELECT COMMITTEE CONSTITUTED Vs. R RADHAKRISHNAN
February 12, 2008
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES Vs. STATE OF TAMIL NADU
January 11, 2008
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES ASSOCIATION Vs. STATE OF TAMIL NADU
November 28, 2008
SELLARAJAMANI Vs. STATE
June 13, 2008
SELVA VINAYAGA SMALL FARMERS Vs. CHAIRMAN
May 13, 2008
SELVAM Vs. STATE OF TAMIL NADU
June 16, 2008
SELVAM Vs. INSPECTOR OF POLICE
April 8, 2008
SELVAM ALIAS SELVA RENGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 30, 2008
SELVAM AND ORS Vs. STATE
December 12, 2008
SELVAM COFFEE AND TEA CO Vs. ASSISTANT DIRECTOR OF TEA DEVELOPMENT TEA BOARD NILGIRIS
July 11, 2008
SELVAMBIGAI Vs. STATE OF TAMILNADU
June 16, 2008
SELVAMUTHUKANI ALIAS SELVAMUTHU Vs. KANNAN
September 24, 2008
SELVAN Vs. MOHAMAD GANI
September 12, 2008
SELVAN ALIAS SELVARAJ Vs. STATE OF TAMIL NADU
February 5, 2008
SELVARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
January 30, 2008
SELVARAJ Vs. STATE
January 11, 2008
SELVARAJ Vs. TAMILNADU CIVIL SUPPLIES CORPORATION
April 28, 2008
SELVARAJ Vs. STATE
September 19, 2008
SELVARAJ Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND THE STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
December 23, 2008
SELVI Vs. GOMATHY AMMAL
August 5, 2008
SELVI Vs. STATE
February 28, 2008
SELVI Vs. SUPERINTENDENT OF POLICE
December 19, 2008
SELVI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 18, 2008
SELVI M MUTHUKUMARI Vs. STATE OF TAMIL NADU
June 24, 2008
SELVI VIJAYARAJAN Vs. EXECUTIVE OFFICER VALPARAI 3RD GRADE MUNICIPALITY
July 18, 2008
SENAITHALAIVAR HIGHER SECONDARY SCHOOL Vs. Government of Tamil Nadu
March 28, 2008
SENAITHALAIVAR MAHAJANA SANGAM CHARITABLE TRUST Vs. A K LOGANATHAN
December 11, 2008
SENIOR REGIONAL MANAGER Vs. INSPECTOR OF LABOUR
June 16, 2008
SENNIAPPAN Vs. RAMATHAL
March 31, 2008
SENTHIL KUMAR Vs. C P THANGASAMY PILLAI
April 3, 2008
SENTHIL VADIVEL PEPSICO INDIA HOLDINGS PVT LTD Vs. P NALLATHAMBI
August 18, 2008
SENTHILKUMAR Vs. STATE
November 14, 2008
SENTHILKUMAR Vs. KUPPUSAMY
September 1, 2008
SENTHILVALLI Vs. STATE REPRESENTED
November 20, 2008
SESHASAYEE PAPER AND BOARDS LIMITED Vs. UNION OF INDIA
December 23, 2008
SETHURAMACHANDRAN Vs. RAVI
November 21, 2008
SETHURAMAN G Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT
August 28, 2008
SETTU ASARI Vs. SARAVANAN
August 28, 2008
SEVUGAPERUMAL FORMERLY INSPECTOR OF POLICE Vs. SUPERINTENDENT OF POLICE
December 4, 2008
SHA POOSAJI MANGILAL Vs. SOUTH INDIAN HUMANITARIAN LEAGUE
December 18, 2008
SHA UKCHAND Vs. YOGESH
January 24, 2008
SHABIBULLAH KHAN Vs. KUTHOOS BAIG
June 9, 2008
SHAHUL HAMEED Vs. SECRETARY TO THE GOVERNMENT
June 30, 2008
SHAMEEM Vs. BOOPATHI
February 28, 2008
SHANKAR Vs. STATE
February 4, 2008
SHANKAR Vs. SUPERINTENDENT OF POLICE
November 10, 2008
SHANKAR Vs. STATE
July 8, 2008
SHANKAR REDDY Vs. STATE
December 18, 2008
SHANMUGAM Vs. INSPECTOR OF POLICE
December 18, 2008
SHANMUGAM Vs. STATE
February 28, 2008
SHANMUGAM Vs. STATE
February 26, 2008
SHANMUGAM Vs. STATE
February 21, 2008
SHANMUGATHAI Vs. DISTRICT MAGISTRATE AND DISTRICT
April 23, 2008
SHANTHA Vs. STATE
June 10, 2008
SHANTHAKUMARI Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED
July 14, 2008
SHANTHI Vs. STATE
June 19, 2008
SHANTHI Vs. K NALLASAMY
April 29, 2008
SHANTHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
January 30, 2008
SHANTHI Vs. SECRETARY TO GOVERNMENT
January 30, 2008
SHANTHILAL KOTHARI Vs. SATHRASALA SARATH BAU
September 2, 2008
SHARMA TRANSPORTS Vs. STATE OF TAMIL NADU
June 9, 2008
SHARMILA DEVI Vs. S SRIDHAR
December 3, 2008
SHAW WALLACE AND CO LTD Vs. STATE OF TAMIL NADU
January 11, 2008
SHEELA ALIAS MAHALAKSHMI Vs. D KIRUPAKARAN
November 4, 2008
SHEIK DASTAGIR SAHIB Vs. SHEIK AHAMAD SAHIB
July 30, 2008
SHEIK SYED ALIAS SHEIK SUBHANI Vs. INSPECTOR OF POLICE
September 4, 2008
SHELTER TRUST Vs. UNION OF INDIA
February 4, 2008
SHEMBAYEE AMMAL Vs. ASSISTANT COMISSIONER
January 24, 2008
SHERFUDDIN Vs. PARTHAMUTHU SOWRA
January 21, 2008
SHETLERS INDIA Vs. ASSISTANT COMMISSIONER [CT],; SPECIAL COMMITTEE
December 18, 2008
SHILPA SHETTY Vs. T DAKSHINAMURTHY
April 23, 2008
SHIRLEY WATER Vs. DIRECTOR OF SCHOOL EDUCATION
April 24, 2008
SHIVASANKARA CHETTIAR Vs. NATESA CHETTIAR
January 31, 2008
SHOBANA Vs. CHIEF ENGINEER
July 1, 2008
SHOBHANA RADHAKRISHNAN Vs. R KRISHNAMOORTHY
January 10, 2008
SHOLINGANALLUR KUMARAN NAGAR Vs. STATE OF TAMIL NADU
January 29, 2008
SHREE CHANDRAPRABHU MAHARAJ JUNA JAIN MANDIR TRUST Vs. DADABADI SRI JIN-KUSHALSURIJI JIN-CHANDRASURIJI TRUST
April 29, 2008
SHREE KRISHNA WOOLLEN MILLS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT
July 21, 2008
SHREE MARUTHI MARINE INDUSTRIES LTD Vs. STATE OF TAMILNADU
July 22, 2008
SHRI ANDREW STERN Vs. LABOUR ENFORCEMENT OFFICER CENTRAL
September 30, 2008
SHRI DEVI KARUMARIAMMAN TEMPLE Vs. V SATCHIDANANDAM
December 3, 2008
SHRUTHI FABRICS FIRM Vs. SARVESH COTTON MILLS LIMITED
September 22, 2008
SHYAM AIR FRIDGE Vs. TAMILNADU SALES TAX APPELLATE TRIBUNAL
October 30, 2008
SHYAM KUMAR SHRIVASTAVA Vs. STATE
January 22, 2008
SILICONLABS PRIVATE LIMITED Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED
June 1, 2008
SILICONLABS PRIVATE LIMITED Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED, (A GOVT OF TN UNDERTAKING)
June 20, 2008
SINETECH Vs. COMMERCIAL TAX OFFICER
February 6, 2008
SINGARAJ Vs. STATE OF TAMIL NADU
September 17, 2008
SINGARAM CHETTIAR Vs. JANAKI
April 1, 2008
SINGER INDIA LIMITED Vs. CHRIST CHURCH
July 14, 2008
SINGER INDIA LIMITED Vs. CHRIST CHURCH
September 30, 2008
SINGHVII PARADISE Vs. SALES TAX OFFICER
December 15, 2008
SINHAR ESTATE BUILDERS P LTD Vs. B NATARAJ
June 25, 2008
SIPPRIYA OIL MILLS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
August 7, 2008
SIVA Vs. STATE
December 1, 2008
SIVA ALIAS SIVAKUMAR Vs. STATE
July 23, 2008
SIVABACKYAM Vs. MUTHU
August 27, 2008
SIVAKALAI MUTHU Vs. STATE OF TAMIL NADU
February 20, 2008
SIVAKAMI Vs. STATE
October 14, 2008
SIVAKASI REGION TAX PAYERS ASSOCIATION Vs. STATE OF TAMIL NADU
April 29, 2008
SIVAKUMAR Vs. LINGAPPA MUDALIYAR
January 29, 2008
SIVAKUMAR Vs. STATE
June 1, 2008
SIVALINGAM Vs. STATE
November 17, 2008
SIVANANDA RAJA AND OTHERS Vs. MALARVIZHI
December 3, 2008
SIVANANDAM Vs. STATE
June 11, 2008
SIVANESAN Vs. STATE OF TAMIL NADU
June 11, 2008
SIVANNA ALIAS SIVAPPA Vs. DEPUTY SUPERINTENDENT OF POLICE
June 13, 2008
SIVARAM AND ANOTHER Vs. GANANAJYOTHI AND OTHERS
December 5, 2008
SIVARAMACHANDRA M Vs. COMMISSIONER CORPORATION OF COINBATORE
October 14, 2008
SIVASAMY Vs. POOMALAI
July 23, 2008
SKYPAK SERVICE SPECIALTIES LTD Vs. SHAW WALLACE AND CO LTD
July 9, 2008
SOCIO ECONOMIC AND EDUCATIONAL DEVELOPMENT TRUST Vs. COMMISSIONER, TIRUNELVELI MUNICIPAL CORPORATION; SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY; UTHAVUM KARANGAL (SELF HELP GROUP) AND FOOD (FOUNDATION OF OCCUPATIONAL DEVELOPMENT) REPRESENTED BY ITS SECRETARY, LAYOLA JOSEPH
June 9, 2008
SOLAI KUYIL MAHALIR MANDRAM Vs. SECRETARY TO THE GOVERNMENT INDUSTRIES DEPARTMENT FORT ST GEORGE
November 5, 2008
SOLAIMUTHU Vs. INSPECTOR OF POLICE
January 3, 2008
SOLAIPPAN Vs. COMMISSIONER
November 10, 2008
SOMA NACHIAPPA CHETTIAR Vs. S M MUTHURAMAN
September 30, 2008
SOMASUNDARAM Vs. M S ANGUPARAMESWARI TEXTILES P
April 30, 2008
SOMASUNDARAM Vs. KOTHANDAPANI
February 8, 2008
SONAL VYAPAR LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
January 7, 2008
SONI HOSPITAL Vs. ARUN BALAKRISHNAN IYER
July 8, 2008
SONY C VARGHESE Vs. UNION OF INDIA
June 30, 2008
SOORI ALIAS SOORIAMPALAYANATHAN ALIAS MARIMUTHU Vs. STATE
April 1, 2008
SOUNADARARAJAN R Vs. MANAGEMENT HI LIFE TEXTILE
September 25, 2008
SOUNDARAVALLI Vs. GOVERNMENT OF TAMIL NADU
April 16, 2008
SOUTH ARCOT DISTRICT MUNICIPAL PANCHAYAT WORKERS UNION Vs. COMMISSIONER OLAKKUR PANCHAYAT UNION
December 17, 2008
SOUTH INDIA CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 4, 2008
SOUTH INDIA SMALL SPINNERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT
October 21, 2008
SOUTH INDIA VISCOSE LIMITED Vs. APPELLATE TRIBUNAL (ADDITIONAL BENCH) AND ORS
September 1, 2008
SOUTH INDIA VISCOSE LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL ADDITIONAL BENCH
September 1, 2008
SOUTH TRAVANCORE TOBACCO PLANTATIONS PRIVATE LIMITED Vs. DISTRICT COLLECTOR; TAHSILDAR; VILLAGE ADMINISTRATIVE OFFICER, THE SUB-INSPECTOR OF POLICE
September 16, 2008
SOUTHERN INDUSTRIAL CORPORATION LTD Vs. GOVERNMENT OF TAMIL NADU
June 3, 2008
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. VISION MEDILINK
September 12, 2008
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. Vs. INCOME TAX OFFICER
November 21, 2008
SOUTHERN RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD Vs. CENTRAL REGISTRAR JOINT SECRETARY TO GOVERNMENT OF INDIA
November 27, 2008
SOUTHERN ROADWAYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 29, 2008
SOUTHERN TEXTILE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
August 26, 2008
SP REGUNATHAN AMBALAM Vs. PERIAKARUPAN AMBALAM AND ORS
December 12, 2008
SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT Vs. M ARUMUGAM
April 16, 2008
SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE CHENNAI Vs. N N RAJAN
February 13, 2008
SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER LA Vs. M S GOPALAKRISHNAN
July 14, 2008
SPECIAL GRADE TOWN PANCHAYAT Vs. ARASI
February 8, 2008
SPECIAL OFFICER AMBUR CO-OPERATIVE SUGAR MILLS VADAPUDUPET Vs. PRESIDING OFFICER PRINCIPAL DISTRICT COURT VELLORE
July 30, 2008
SPECIAL OFFICER AND COMMISSIONER Vs. HINDU MISSION HOSPITAL
February 16, 2008
SPECIAL OFFICER NAMAKKAL DISTRICT Vs. APPELLATE AUTHORITY UNDER THE PAYMENT ALLOWANCE ACT
December 1, 2008
SPECIAL OFFICER NANTHENCODE PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
November 11, 2008
SPECIAL OFFICER SALEM CO-OP SUGAR MILLS Vs. ALL TEACHERS FRONT
April 28, 2008
SPECIAL TAHSILDA Vs. U MAYILAMMAL
January 21, 2008
SPECIAL TAHSILDAR Vs. E SUNDARI
January 10, 2008
SPECIAL TAHSILDAR Vs. BETHA VENKATAPPA
February 8, 2008
SPECIAL TAHSILDAR Vs. ANANDHAN
February 5, 2008
SPECIAL TAHSILDAR Vs. PACHIAMMAL
February 16, 2008
SPECIAL TAHSILDAR Vs. DURAISAMY
April 28, 2008
SPECIAL TAHSILDAR Vs. PADMANABHA NAIDU
April 24, 2008
SPECIAL TAHSILDAR Vs. CHINNASAMY
June 12, 2008
SPECIAL TAHSILDAR Vs. K SUBBARATHINAMMAL
June 26, 2008
SPECIAL TAHSILDAR Vs. MALLIKA
June 19, 2008
SPECIAL TAHSILDAR Vs. S RAVATHI
July 2, 2008
SPECIAL TAHSILDAR Vs. D VADIVEL
August 28, 2008
SPECIAL TAHSILDAR Vs. V N PALANI CHETTY
August 11, 2008
SPECIAL TAHSILDAR Vs. MUNISAMY DIED
August 6, 2008
SPECIAL TAHSILDAR Vs. NALLAMMAL
August 4, 2008
SPECIAL TAHSILDAR Vs. DURAISAMY NAICKER
August 19, 2008
SPECIAL TAHSILDAR Vs. S V KANAGARAJ
August 18, 2008
SPECIAL TAHSILDAR Vs. G N GOVINDA CHETTY
August 21, 2008
SPECIAL TAHSILDAR Vs. APPAKUTTY
August 22, 2008
SPECIAL TAHSILDAR ADI DRAVIDA WELFARE Vs. AYYAKKANNU
March 5, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. S SULAIMAN SYED
March 27, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. K SRINIVASAN
August 4, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. RENGASAMY
July 9, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. RAGHUPATHY
July 8, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. MUTHUSAMY
July 9, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. BALUSAMY
July 9, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE ERODE Vs. D SAKTHIVEL
March 11, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE POLLACHI Vs. PATCHA GOUNDER
August 7, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SALEM Vs. KANDASAMY
September 24, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE TIRUPATHUR Vs. USHA ALIAS GOVINDAMMA
June 30, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VANDAVASI Vs. ROSEBAI AMMAL
September 10, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VELLORE Vs. B RANGANATHAN
September 8, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VELLORE Vs. MUNISAMY
July 16, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VELLORE Vs. MURUGESAN
July 16, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE, THANJAVUR Vs. RENGARAJU UDAYAR
October 15, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE, THANJAVUR Vs. SINGARAVELU UDAYAR
October 15, 2008
SPECIAL TAHSILDAR ADI-DRAVIDAR TRIBAL WELFARE Vs. A K VENKATARAYAN
August 19, 2008
SPECIAL TAHSILDAR ADW Vs. RAMKUMAR
April 29, 2008
SPECIAL TAHSILDAR ADW CHENGAM Vs. ANNAMALAI MUDALIAR
March 3, 2008
SPECIAL TAHSILDAR GOPICHETTIPALAYAM Vs. M P CHENNIAPPAN
August 6, 2008
SPECIAL TAHSILDAR L A ADI DRAVIDAR WELFARE POLUR Vs. KUPPAN
August 25, 2008
SPECIAL TAHSILDAR L A HOUSING SCHEME Vs. VENKATARAMANAPPA
July 21, 2008
SPECIAL TAHSILDAR L A NATIONAL HIGH WAYS SCHEME Vs. D LOGANATHAN
July 2, 2008
SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME Vs. T A THAIYAN PADAYACHI
December 5, 2008
SPECIAL TAHSILDAR LA Vs. VENUGOPAL PILLAI DIED KUPPANNA
April 1, 2008
SPECIAL TAHSILDAR LA Vs. G RAJU
June 12, 2008
SPECIAL TAHSILDAR LA KRISHNA WATER SUPPLY PROJECT UNIT-IV THIRUVALLUR CHENGALPATTU MGR DISTRICT Vs. MARYAPPA NADAR
July 29, 2008
SPECIAL TAHSILDAR LA MMRD SCHEME Vs. M ESWARI AMMAL
August 29, 2008
SPECIAL TAHSILDAR LA POLUR Vs. PACHIAPPAN
June 30, 2008
SPECIAL TAHSILDAR LA REVENUE DIVISIONAL OFFICE TIRUPATHUR Vs. A R RATHINAMUDALIAR
January 28, 2008
SPECIAL TAHSILDAR LA-II TAMIL NADU HOUSING BOARD SCHEME Vs. ALAMELAMMAL
July 3, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. C MOHANASUNDARAM
January 7, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. PERUMALAMMAL W/O CHINNASAMY NAICKER
November 7, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. R NAGABOOSHANAM
June 27, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. KRISHNAVENI AMMAL
July 23, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. S KUPPUSAMY
September 1, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. KALASTHIRI DEVAN
September 19, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. PADMAVATHI
September 19, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. SUBBURATHINAMMAL
September 19, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADHI DRAVIDAR WELFARE Vs. PADMANABHAN
June 27, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADHI DRAVIDAR WELFARE Vs. PADMANABHAN
June 1, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE Vs. BALAKRISHNAN
August 4, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE VELLORE Vs. KUPPAMMAL
July 15, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARETIRUPATHUR Vs. RAJAMANICKAM
July 25, 2008
SPECIAL TAHSILDAR LAND ACQUISITION AIR FORCE STATION Vs. SUYAMPRAKASAM
January 5, 2008
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT Vs. PANJAVARNAMMAL
July 2, 2008
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT RANIPET Vs. DORAISAMY
July 30, 2008
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT RANIPET NORTH ARCOT DISTRICT Vs. KASI
July 25, 2008
SPECIAL TAHSILDAR LAND ACQUISITION OFFICE OF REVENUE Vs. K SELVARAJ
June 17, 2008
SPECIAL TAHSILDAR LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE HARUR Vs. KRISHNA REDDY
July 30, 2008
SPECIAL TAHSILDAR LAND ACQUISITION REVENUE DIVISIONAL OFFICER Vs. KUMARASWAMY
February 6, 2008
SPECIAL TAHSILDAR LAND ACQUISITION TAMIL NADU HOUSING BOARD Vs. D SAMANTAKAM
July 3, 2008
SPECIAL TAHSILDAR, LAND ACQUISITION, ADI DRAVIDAR WELFARE Vs. V BALUSAMY (DIED) AND ORS
April 25, 2008
SPECIAL TAHSILDAR-ILAND ACQUISITION Vs. GOVINDACHETTIAR
August 4, 2008
SPECIAL TAHSILDARLA Vs. T S MOHAN RAO
January 3, 2008
SPECIAL TAHSILDHAR, LAND ACQUISITION, THANJAVUR Vs. RAJASWARI
February 28, 2008
SPENCERS GROUP AERATED WATER FACTORY EMPLOYEES UNION Vs. H ANRAJ MANAGING DIRECTOR VISWADARSHAN DISTRIBUTORS PVT LTD
March 10, 2008
SRC PROJECTS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
September 8, 2008
SREE BALAJI THEATRES Vs. STATE OF TAMIL NADU
April 2, 2008
SREE BARGAV FINANCE AND INVESTMENTS Vs. INSPECTOR OF POLICE
October 30, 2008
SREE SABARI MILLS UNIT OF THE AMALGAMATED COLD FIELDS LTD Vs. REVENUE DIVISIONAL OFFICER
December 17, 2008
SREENIVAS AND CO. Vs. STATE OF TAMIL NADU
October 17, 2008
SRI MAPPILLAI VINAYAKAR CINE COMPLEX Vs. COMMERCIAL TAX OFFICER
January 30, 2008
SRIDHARAN K V Vs. S SUNDAMOORTHY
December 3, 2008
SRIDHARLAL Vs. NIRDOSH
June 27, 2008
SRINIVASA REDDY Vs. KARUPPA REDDY
June 24, 2008
SRINIVASAN Vs. LAKSHMANAN
January 10, 2008
SRINIVASAN Vs. EAKRUDEEN
March 17, 2008
SRINIVASAN Vs. KUNJU
April 16, 2008
SRINIVASAN ALIAS KULLA SEENU Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE
September 17, 2008
SRINIVASAN AND ORS Vs. STATE
December 19, 2008
SRIPADARAJA MUTT Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMS
September 10, 2008
SRIRAM CHITS TAMIL NADU PVT LTD Vs. STATE OF TAMIL NADU
October 21, 2008
SRIRAM EDUCATIONAL TRUST Vs. PRESIDENT
January 7, 2008
SSS LINGAM COMPANY Vs. SSS LUNGIE COMPANY
July 18, 2008
ST MARY GORETTY HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
October 31, 2008
STANES TYRE AND RUBBER PRODUCTS LTD Vs. TOLINS TREAD AND ALLIED PRODUCTS
September 30, 2008
STATE Vs. KUTTY ALIAS NATARAJAN
February 14, 2008
STATE Vs. K P S JAYACHANDRAN
February 2, 2008
STATE Vs. PARUVATHAM
November 13, 2008
STATE Vs. PERUMALDOSS
November 5, 2008
STATE Vs. SHANKAR ALIAS SHIVASANKAR
March 24, 2008
STATE Vs. GUNASEELAN ALIAS GUNA
March 24, 2008
STATE Vs. MANI
March 20, 2008
STATE Vs. SHANMUGA PERUMAL
March 25, 2008
STATE Vs. SAKILAN
February 29, 2008
STATE Vs. RAJA ALIAS JACOB
March 3, 2008
STATE Vs. RAJESH PAUL
June 24, 2008
STATE Vs. JEGANATHAN
June 30, 2008
STATE Vs. KATHIRESAN
June 9, 2008
STATE Vs. NATARAJAN
June 9, 2008
STATE Vs. KALIAPERUMAL
August 28, 2008
STATE Vs. PUDHU RAJA
August 21, 2008
STATE Vs. KOANJIAPPAN
July 17, 2008
STATE Vs. LOGU AYYAPPAN PRESIDENT
July 28, 2008
STATE Vs. K P S JAYACHANDRAN INSPECTOR OF POLICE FORMERELY NORTH POLICE STATION
July 2, 2008
STATE Vs. MARY PAPPA JEBAMANI
July 9, 2008
STATE Vs. SHRI DINESH DALMIA
January 3, 2008
STATE : Vs. BALACHANDRAN ALIAS VICHU
June 27, 2008
STATE BANK OF INDIA Vs. NIHAR FATHIMA PROPRIETRIX PROFESSIONAL COURIERS
July 17, 2008
STATE BANK OF INDIA Vs. GOPAL ALIAS GOPALAN
September 10, 2008
STATE BANK OF INDIA KOTAGIRI BRANCH Vs. CHOKKALINGAM
January 10, 2008
STATE BY THE INSPECTOR OF POLICE REP BY PUBLIC PROSECUTOR, MADURAI BENCH OF MADRAS Vs. MOOBARAK; SANKAR; MOORTHI @ SATHIYAMOORTHI AND; RAJU
November 28, 2008
STATE EXPRESS TRANSPORT CORPORATION Vs. PRESIDING OFFICER
December 1, 2008
STATE EXPRESS TRANSPORT CORPORATION Vs. PRESIDING OFFICER
November 27, 2008
STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD. Vs. SARASWATHI
October 7, 2008
STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER
November 4, 2008
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DN I LTD Vs. HABEEB MOHAMMED
January 5, 2008
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. PAPATHY
September 25, 2008
STATE EXPRESS TRANSPORT CORPORATION TAMILNADU LTD Vs. MOORTHY
November 26, 2008
STATE INSPECTOR OF POLICE Vs. K KANTHA
October 28, 2008
STATE INSPECTOR OF POLICE Vs. VARGHESE
October 28, 2008
STATE INSPECTOR OF POLICE, SAIRPURAM POLICE STATION, TUTICORIN Vs. DHANASANKAR AND OTHERS
February 16, 2008
STATE OF TAMI NADU Vs. D BALAKUMAR
August 28, 2008
STATE OF TAMIL NADU Vs. BASHEER AHAMED KHAN
February 16, 2008
STATE OF TAMIL NADU Vs. BANGALORE IYYANGAR BACKERY
November 7, 2008
STATE OF TAMIL NADU Vs. K MUTHUSAMY
November 10, 2008
STATE OF TAMIL NADU Vs. R JAYANTHI
February 4, 2008
STATE OF TAMIL NADU Vs. GUPTA ENTERPRISES
January 30, 2008
STATE OF TAMIL NADU Vs. P SUDHAKAR
February 28, 2008
STATE OF TAMIL NADU Vs. D SATHIYASINGH
February 29, 2008
STATE OF TAMIL NADU Vs. GOLDQUEST INTERNATIONAL PVT LTD
March 7, 2008
STATE OF TAMIL NADU Vs. K RAMARAJ
February 26, 2008
STATE OF TAMIL NADU Vs. A KARIKALAN
March 24, 2008
STATE OF TAMIL NADU Vs. KUMARAN ASHRAM MEDICAL TRUST TEACHER TRAINING INSTITUTE
April 1, 2008
STATE OF TAMIL NADU Vs. KUMARAN ASHRAM MEDICAL TRUST TEACHER TRAINING INSTITUTE
April 3, 2008
STATE OF TAMIL NADU Vs. S S SOMASUNDRAM PERIYA PULLYAMPATTI VILLAGE
March 18, 2008
STATE OF TAMIL NADU Vs. S S SOMASUNDRAM PERIYA PULLYAMPATTI VILLAGE ARUPPUKOTTAI VIRUDHUNAGAR DIST