Case Index

Title
Date
(THE) NEW INDIA ASSURANCE CO. LTD. Vs. SHRI DEVKARANBHAI VASANBHAI KERASIYA AND ANR.
August 29, 2008
A I PATEL TECHNICAL ASSTT Vs. EXECUTIVE ENGINEER
February 19, 2008
A LATIF A GANI NOORANI Vs. VIJAYALAXMI ENTERPRISE PVT LTD
July 28, 2008
A M C Vs. PIYUSH CHANDULAL SONI
July 10, 2008
A M C T T M Vs. NARENDRABHAI LALBHAI SHAH
August 29, 2008
A R CHAUHAN Vs. DIST DEVELOPMENT OFFICER
February 18, 2008
AAKASH HARISHBHAI LIMBACHIA Vs. STATE OF GUJARAT
October 16, 2008
AARASURI AMBAJI MATA DEVASTHAN TRUST Vs. GEMARJI MAGAN BHAI RAVAL
July 15, 2008
AAYNABEN OZA W O AVDHESHBHAI OZA Vs. AVDHESHBHAI HARIDAS OZA
August 26, 2008
ABBASBHAI ALIAS AJITBHAI PUNJABHAI VAGHELA Vs. DISTRICT MAGISTRATE
April 16, 2008
ABDUL HAMIND @ USTAD IBRAHIM BHAI SHAIKH Vs. STATE OF GUJARAT
April 17, 2008
ABDUL RASHID @ KALU MAHAMMED- BHAI MANIYAR Vs. STATE OF GUJARAT
June 18, 2008
ABDUL REHMAN JUSAF PINJARA Vs. DY COLLECTOR
June 20, 2008
ABDUL VAHAB ABDUL MAJID Vs. STATE OF GUJARAT
March 28, 2008
ABID ALIAS DANGO IQBALBHAI LUHAR Vs. STATE OF GUJARAT
July 22, 2008
ACHARYA KAMLESH KUMAR SURYAKANTBHAI Vs. REGISTRAR CO OP SOCIETIES
June 10, 2008
ADARSH SANSKAR DHAM Vs. STATE OF GUJARAT
January 9, 2008
ADARSH YUVAK MANDAL Vs. DISTRICT EDUCATION OFFICER
June 18, 2008
ADD PLUS INDUSTRIES Vs. UNION OF INDIA
April 30, 2008
ADDL CIT Vs. NATIONAL DAIRY DEVELOPMENT BOARD
December 22, 2008
ADDL SPECIAL LAND ACQUISITION OFFICER Vs. SHAKRABHAI SHANABHAI PATEL
July 3, 2008
ADESARA NAVINCHANDRA JADAVJIBHAI Vs. STATE OF GUJARAT
March 11, 2008
ADHUNIK YARNS LTD Vs. GUJARAT ELECTRIC BOARD
December 11, 2008
ADITYA INDUSTRIES Vs. UNION OF INDIA
April 2, 2008
ADIVASI SAMAJ VIKAS MANDAL Vs. STATE OF GUJARAT
March 31, 2008
AFRSUBHAI MULJIBHAI GOKLANI Vs. STATE OF GUJARAT
July 30, 2008
AGAM TEXTILE PVT LTD Vs. DAKSHIN GUJARAT VIJ COMPANY
May 2, 2008
AGRICULTURAL PRODUCTS MARKET COMMITTEE Vs. PIYUSH M SUKHADIA
February 26, 2008
AGRICULTURE PRODUCE MARKET COMMUITTEE Vs. KANUBHAI LAXMANBHAI PATEL
July 21, 2008
AHEMDABAD MUNICIPAL CORPORATION Vs. PRAVINBHAI H PATEL
June 20, 2008
AHIR HAMIRBHAI MENSI Vs. GOVIND KESHAVJI SUTHAR
August 5, 2008
AHMADBHAI KALUBHAI SHAIKH Vs. STATE OF GUJARAT
July 17, 2008
AHMEDABAD DISTRICT CO OPERATIVE MILD PRODUCERS UNION LIMITED Vs. GEMARBHAI JAKSHIBHAI RABARI
December 8, 2008
AHMEDABAD DISTRICT COOPERATIVEBANK LTD Vs. RAJENDRA C AMIN
May 8, 2008
AHMEDABAD DISTRICT PANCHAYAT Vs. MUKESHKUMAR PRAHLADBHAI PATEL
January 9, 2008
AHMEDABAD JUPITER TEXTILE MILLS Vs. MAMLATDAR
January 29, 2008
AHMEDABAD MINICIPAL CORPORATION Vs. PURSHOTTAMBHAI ATRAMBHIA ZALA VANKAR
February 14, 2008
AHMEDABAD MUNICIPAL CORP Vs. R K SHAH AND ASSOCIATES
September 30, 2008
AHMEDABAD MUNICIPAL CORP Vs. R L DESAI
September 30, 2008
AHMEDABAD MUNICIPAL CORP Vs. TAXEL PLATIC LTD
September 30, 2008
AHMEDABAD MUNICIPAL CORPN. Vs. DHULABHAI KHANABHAI
May 6, 2008
AHMEDABAD MUNICIPAL CORPORATION Vs. ANANT KANUGA
September 30, 2008
AHMEDABAD MUNICIPAL CORPORATION Vs. BALDEVBHAI RANCHHOBHAI PATEL
September 17, 2008
AHMEDABAD MUNICIPAL CORPORATION Vs. RAMESHCHANDRA MAGANLAL GOHIL
November 11, 2008
AHMEDABAD MUNICIPAL CORPORATION Vs. VADILAL GOVINDBHAI PATEL
November 26, 2008
AHMEDABAD MUNICIPAL CORPORATION Vs. LILABEN HIRABEN
August 26, 2008
AHMEDABAD MUNICIPAL TRANSPORT CORPORATION Vs. GOPALSING G RAJPUT
May 8, 2008
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. BUDHABHAI ATMARAM
April 4, 2008
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MINOR RITABEN RAVJIBHAI VAGHRITHRO FATHER & GUARDIAN-RAVJI
December 22, 2008
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. HARUNRASHID ABDULMATINKHAN PATHAN
December 19, 2008
AIYUB AHMED PATALIYA Vs. STATE OF GUJARAT
November 25, 2008
AJAY ALIAS AJIYO DASHRATHBHAI NADIYA Vs. STATE OF GUJARAT
February 21, 2008
AJAY ALIAS BHANO MITHABHAI KHAMAL Vs. STATE OF GUJARAT
October 13, 2008
AJAY BABURAO PARMAR CHHARA Vs. COMMISSIONER OF POLICE
March 10, 2008
AJAY NANALAL SONI Vs. P PANEERVEL
March 25, 2008
AJAY VAGHJIBHAI KARENA Vs. STATE OF GUJARAT
December 17, 2008
AJAYBHAI LALABHAI BARIYA Vs. COMMISSIONER OF POLICE
March 14, 2008
AJIT BHIKHABHAI RAJMAL Vs. VADODARA POLICE COMMISSIONER
March 12, 2008
AJIT GULABSING THAKORE Vs. STATE OF GUJARAT
May 7, 2008
AJITBHAI KALUBHAI MAHIDA Vs. STATE OF GUJARAT
February 25, 2008
AJITBHAI MULJIBHAI KATARIA Vs. COMMISSIONER OF POLICE
August 8, 2008
AJITKUMAR GANPATLAL CHAUDHRY Vs. O L OF SAHYOG MILLS COMPANY LTD
October 23, 2008
AJITSINH ANDUBHA Vs. SPL LAQ OFFICER
February 7, 2008
AJMERI NAZMABEN D/O SAKURBHAI NOOR MAHMAD Vs. STATE OF GUJARAT
February 8, 2008
AKHATAR BIBI ABDULRAZAK GULAM RASUL Vs. UNITED INDIA INSURANCE CO LTD
April 2, 2008
AKHILESHKUMAR GAJRAJSINH Vs. STATE OF GUJARAT
April 8, 2008
AKSHAY CHANDUBHAI KACHHIA Vs. RUTUGNABHAI ARVINDBHAI TRIVEDI
August 8, 2008
ALAMKHAN MAHMADJAN PATHAN Vs. STATE OF GUJARAT
January 9, 2008
ALISHAN COOPERATIVE HOUSING SOCIETY LTD Vs. A K JADEJA
May 13, 2008
ALLARAKHA Vs. DISTRICT MAGISTRATE- JAMNAGAR
May 14, 2008
ALOKE KUMAR BANERJEE Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
June 18, 2008
ALPESH JAGDISHBHAI RANA Vs. STATE OF GUJARAT
January 30, 2008
AMADH BUDHA MADHADA Vs. STATE OF GUJARAT
February 4, 2008
AMANBAHEN I BAPU Vs. DIRECTOR OF PRIMARY EDUCATION
February 20, 2008
AMARATBHAI ALIAS AMAR CHATUR- BHAI PRAJAPATI Vs. DISTRICT MAGISTRATE- VALSAD
July 16, 2008
AMARDEEP ASSOCIATION NAVSARI Vs. DEPUTY COLLECTOR
June 25, 2008
AMARDEEP CHARITABLE TRUST Vs. STATE OF GUJARAT
April 10, 2008
AMARJIT SHREERAM YADAV Vs. STATE OF GUJARAT
September 30, 2008
AMARSINH AKSHYABHAI PATANWADIYA Vs. STATE OF GUJARAT
May 12, 2008
AMARSINH MAGANBHAI SOLANKI Vs. STATE OF GUJARAT
August 8, 2008
AMARSINHJI STATIONERY IND LTD Vs. STATE OF GUJARAT
June 25, 2008
AMARSINHJI STATUINARY INDUSTRIES LTD Vs. VANKANER MUNICPALITY
November 28, 2008
AMBALAL J DOSHI Vs. BHARAT TRADERS
October 8, 2008
AMBALAL MOTILAL JAISWAL Vs. STATE OF GUJARAT
July 30, 2008
AMBALAL PARSHOTTAMBHAI KATARIA Vs. JASHWANTKUMAR CHIMANLAL BHATT
December 8, 2008
AMBALAL PURSHOTTAMBHAI PATEL Vs. MAFATBHAI HIRABHAI
August 1, 2008
AMBARAM POPATBHAI Vs. STATE OF GUJARAT
October 22, 2008
AMEENA KHWAJA MOHINUDDIN SHAIKH Vs. SECRETARY
March 17, 2008
AMICHAND INVESTMENT PVT LTD Vs. DY CIT ASSTT S R
April 22, 2008
AMICHANDJI POPATJI THAKORE Vs. STATE OF GUJARAT
September 11, 2008
AMINABEN AKIBHUSSAIN AHEMADHUSSAIN MALEK Vs. DISTRICT MAGISTRATE
June 19, 2008
AMINABEN FAKIRMOHEMMED VADGAMA Vs. STATE OF GUJARAT
December 17, 2008
AMINKHAN ALIAS MUNNO S O HUSENKHAN JUMAKHAN YUSUFJAY Vs. STATE OF GUJARAT
October 15, 2008
AMIR TAHER ALI VOHRA SADIKOT Vs. STATE OF GUJARAT
December 22, 2008
AMIT DEEP SINGH Vs. STATE OF GUJARAT
March 12, 2008
AMIT M PATHAKJI Vs. BHAVNA AMIT PATHAKJI
July 9, 2008
AMIT SURENDRAKUMAR PANDE Vs. STATE OF GUJARAT
February 12, 2008
AMIT SURESH BHATNAGAR Vs. INCOME TAX OFFICER
October 21, 2008
AMIT YAMUNADUTT Vs. RAVINDRASINGH TARSENSINGH
January 31, 2008
AMITA R PATEL Vs. STATE OF GUJARAT
September 19, 2008
AMRATJI MANSUKHJI THAKOR Vs. STATE OF GUJARAT
October 14, 2008
AMRELI CHAMBER OF COMMERCE Vs. STATE OF GUJARAT
September 10, 2008
AMRISHBHAI ARVINDBHAI PATEL Vs. STATE OF GUJARAT
April 4, 2008
AMRUDHAM PAIKIR SWAMI SUBRAMANIYAM Vs. STATE OF GUJARAT
September 25, 2008
AMRUT HARJI @ HARJIVAN THAKKAR Vs. STATE OF GUJARAT
January 15, 2008
AMRUTBHAI G DESAI Vs. STATE OF GUJARAT
February 27, 2008
AMRUTLAL KANJIBHAI BAROT Vs. STATE OF GUJARAT
November 20, 2008
AMRUTLAL PARAGJI DESAI Vs. JAYABEN HARIBHAI PATEL
July 21, 2008
AMRUTLAL POPATLAL PARMAR Vs. MAYURBHAI INDUBHAI SHAHERAVALA
December 3, 2008
ANAND MERCANTILE CO OPERATIVE BANK Vs. STATE OF GUJARAT
January 8, 2008
ANAND SWAROOP SHARADCHANDRA PATEL Vs. STATE OF GUJARAT
October 14, 2008
ANANDRAO KHANDERAO Vs. STATE OF GUJARAT
June 24, 2008
ANANTBHAI GOVINDBHAI KALGUDE Vs. DEPUTY COLLECTOR
July 18, 2008
ANANTRAY JATASHANKAR RAWAL Vs. STATE OF GUJARAT
May 9, 2008
ANDAGRO SERVICES PVT LTD Vs. UNION OF INDIA
February 8, 2008
ANIL ALIAS BHURIYO JAGDISHBHAI GURNANI SINDHI Vs. COMMISSIONER OF POLICE- AHMEDABAD CITY
July 21, 2008
ANIL CHITARMAL SAMARIYA Vs. STATE OF GUJARAT
May 1, 2008
ANIL KALYANBHAI ZAVERI FOR G L F LIMITED Vs. STATE OF GUJARAT
January 23, 2008
ANIL MULCHAND GANGAVANI Vs. STATE OF GUJARAT
January 30, 2008
ANIL SHAMBHURAV GOSWAMI Vs. COMMISSIONER OF POLICE
July 1, 2008
ANIL SYNTHETICS LTD Vs. KAMLABEN W/O HIMATSING JIVANSING
November 11, 2008
ANIL THAKOREDAS MEGHANI Vs. STATE OF GUJARAT
January 16, 2008
ANILKUMAR AMOLAKCHAND KANSAL Vs. ADMINISTRATOR
November 11, 2008
ANILKUMAR CHHAGANLAL MEHTRA Vs. STATE OF GUJARAT
May 7, 2008
ANILKUMAR CHUNILAL BHAYANI Vs. STATE OF GUJARAT
June 30, 2008
ANISH AHMED KHURSHIDAHMED MUSLIM Vs. DISTRICT MAGISTRATE
June 17, 2008
ANITHA PK PRABHAKARAN Vs. VIKRAMSINGH BALVANTSIGH SOLANKI
March 27, 2008
ANJALIBEN WF/O ANILBHAI GOPALBHAI CHATURVEDI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
August 22, 2008
ANNAPURNA MAHILA SEVA TRUST C/O ANNAPURNA MAILING SEVA Vs. POST MASTER GENERAL
July 23, 2008
ANSUYABEN HIMMATSINH PARMAR Vs. HEMANT RAMVILAS JAIN
October 14, 2008
ANUBHAI HAMIRBHAI KHASIYA Vs. SHREE KODINAR TALUKA CO OP BANKING UNION
September 10, 2008
APAR LIMITED Vs. UNION OF INDIA
June 19, 2008
APNI SAHAKARI BANK LTD Vs. SHYAM TRADERS
February 15, 2008
APOORVA SHANTILAL SHAH Vs. STEEL AUTHORITY OF INDIA A COMPANY
August 6, 2008
APURV R HATHI Vs. JG ARORA OR SUCCESSOR DESIGNATED AUTHORITY UNDER
July 23, 2008
AQUATREAT ENGINEERS CO LTD Vs. MADHUSUDAN CERAMICS LTD
April 29, 2008
ARAB SHIPPING CO LLC Vs. J S OCEAN LINERS PTE LTD
May 16, 2008
ARCHANA HEMENDRA MISKIN Vs. HEMENDRAN ARJUNBHAI MISKIN
July 31, 2008
ARCHANABEN PARESHBHAI PATEL Vs. PARESHBHAI HARSHADBHAI PATEL
July 10, 2008
ARCHNABEN PRAKASHBHAI TRIKAM Vs. STATE OF GUJARAT
May 7, 2008
ARIF Y MALEK Vs. STATE OF GUJARAT
December 4, 2008
ARIHANT ADVERTISERS Vs. AHMEDABAD MUNICIPAL CORPORATION
July 11, 2008
ARJAN VEJABHAI ULWA Vs. DISTRICT MAGISTRATE
June 17, 2008
ARJANBHAI GAGJIBHAI NANDODA Vs. STATE OF GUJARAT
December 18, 2008
ARJUN RAMCHCHAM PASVAN Vs. STATE OF GUJARAT
November 18, 2008
ARJUN SHANKARBHAI RATHODIYA Vs. STATE OF GUJARAT
January 24, 2008
ARJUNBHAI CHHAGANBHAI JAYSWAL Vs. STATE OF GUJARAT
June 18, 2008
ARPANABEN BIPINCHANDRA SHAH Vs. REGIONAL PASSPORT OFFICE
July 17, 2008
ARPANABEN KRUNAL SHAH Vs. REGIONAL PASSPORT OFFICE
August 12, 2008
ARPITA GUNVANTRAI JOSHI Vs. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES
May 2, 2008
ARUN LAND CORPORATION Vs. SPECIAL LAND ACQUISITION OFFICER
August 29, 2008
ARUNABEN Vs. STATE OF GUJARAT
July 4, 2008
ARUNABEN C DAVE Vs. STATE OF GUJARAT
July 21, 2008
ARUNSINH AMBICAPRASAD RAJPUT Vs. STATE OF GUJARAT
June 30, 2008
ARVIND ALIAS RAVINDRABHAI DILHI MEVARAM SHRIVASTAV Vs. STATE OF GUJARAT
May 6, 2008
ARVIND FASHION LTD Vs. MAHIPATSINH LAXMANSINH VAGHELA
December 4, 2008
ARVIND GUPTA Vs. STATE OF GUJARAT
December 19, 2008
ARVIND KESHAVLAL SHAH Vs. STATE OF GUJARAT
September 25, 2008
ARVIND KUMAR MANIALA Vs. STATE OF GUJARAT
December 1, 2008
ARVIND NARANABHA GADHVI Vs. RAVIKUMAR RAMESHCHANDRA SANI
August 28, 2008
ARVINDBHAI ANOPBHAI RAJPUT Vs. COMMISSIONER OF POLICE
January 30, 2008
ARVINDBHAI BATUKBHAI GALORIYA Vs. POLICE COMMISSIONER
July 18, 2008
ARVINDBHAI CHIMANBHAI PADHIYAR Vs. SATE OF GUJARAT
February 14, 2008
ARVINDBHAI DEVRAMBHAI PATEL Vs. STATE OF GUJARAT
February 27, 2008
ARVINDBHAI HIMMATBHAI MANJARAWALA Vs. G S R T C
July 14, 2008
ARVINDBHAI KHAPABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
April 15, 2008
ARVINDBHAI P PANCHAL Vs. VINAYAK FOAM PVT LTD
March 25, 2008
ARVINDBHAI RAMJIBHAI SHAH Vs. SAHYOG CO OPERATIVE BANK LTD
March 31, 2008
ARVINDBHAI S PANCHAL Vs. HINDUSTAN OXYGEN GAS CO LTD
November 14, 2008
ARVINDBHAI SHANABHAI JHALA Vs. STATE OF GUJARAT
September 16, 2008
ARVINDBHAI VISHRAMBHAI GUPTA Vs. STATE OF GUJARAT
October 8, 2008
ARYAN FINEFEB LTD Vs. UNION OF INDIA
June 27, 2008
ASHA M BARASARA Vs. GUJARAT PUBLIC SERVICE COMMISSION
February 11, 2008
ASHAPURA ARCADIA LOGISTIC PVT LTD THROUGH DIRECTOR - ARVIND KANTILAL SHAH Vs. STATE OF GUJARAT
October 16, 2008
ASHAPURA ENTERPRISE Vs. FOOD CORPORATION OF INDIA
June 30, 2008
ASHAPURA PROTEINS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPN
September 11, 2008
ASHESH PRAVINCHANDRA MANDAVIA Vs. STATE OF GUJARAT
November 26, 2008
ASHISH METAL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
October 16, 2008
ASHOK @ BADRU KISHAN KAHAR Vs. STATE OF GUJARAT
August 5, 2008
ASHOK GANGDAS KANJIYA Vs. DISTRICT MAGISTRATE
June 16, 2008
ASHOK HIRABHAI LIMBASIYA Vs. STATE OF GUJARAT
October 20, 2008
ASHOK KESHAVLAL SHAH Vs. O L OF KENGOLD (INDIA) LTD
December 29, 2008
ASHOK LEYLAND LIMITED Vs. STATE OF GUJARAT
April 3, 2008
ASHOK RADHESHYAM RAJPUT Vs. STATE OF GUJARAT
April 10, 2008
ASHOK RATILAL PARMAR Vs. STATE OF GUJARAT
January 29, 2008
ASHOK RATILAL PARMAR Vs. DISTRICT MAGISTRATE SURENDRANAGAR
August 7, 2008
ASHOK TUKARAM SALUNKE MARATHI Vs. STATE OF GUJARAT
February 18, 2008
ASHOKBHAI Vs. STATE OF GUJARAT
May 12, 2008
ASHOKBHAI ALIAS BAVO HIRABHAI PARMAR Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
May 1, 2008
ASHOKBHAI D NAIK Vs. STATE OF GUJARAT
February 12, 2008
ASHOKBHAI KANJIBHAI PARMAR Vs. STATE OF GUJARAT
May 14, 2008
ASHOKBHAI MANIBHAI DESAI Vs. STATE OF GUJARAT
January 11, 2008
ASHOKBHAI PALABHAI VANKER Vs. JAYSHREE CORPORATION
September 23, 2008
ASHOKBHAI RAYJIBHAI FULMALI THRO MOTHER-SONABEN RAYJIBHAI Vs. COMMISSIONER OF POLICE, BARODA
February 22, 2008
ASHOKBHAI SAVJIBHAI VEKARIYA Vs. GUJARAT STATE FINANCIAL CORPORATION
October 17, 2008
ASHOKKUAMR HARIRAM KANSAL Vs. STATE OF GUJARAT
January 16, 2008
ASHOKKUMAR RAJENDRAKUMAR Vs. MUSA AAMAD LAKHA
July 16, 2008
ASHOKKUMAR SEVAKRAM RANGLANI Vs. LAXMANDAS SATRAMDAS
July 10, 2008
ASHOKSINH JORUBHA VAGHELA Vs. STATE OF GUJARAT
November 27, 2008
ASHVINKUMAR VALJIBHAI LAKHATARIA Vs. STATE OF GUJARAT
November 10, 2008
ASHWIN CHATURBHAI PARMAR Vs. STATE OF GUJARAT
July 31, 2008
ASHWIN DINESHBHAI NAYKA Vs. STATE OF GUJARAT
May 16, 2008
ASHWIN H CHARYA Vs. CHUNILAL VALJIBHAI & 2
November 28, 2008
ASHWIN KUMAR JAYNTILAL SHAH Vs. STATE OF GUJARAT
July 8, 2008
ASHWIN RANCHHODBHAI SOLANKI Vs. STATE OF GUJARAT
August 12, 2008
ASHWINBHAI G DAVE Vs. STATE OF GUJARAT
October 14, 2008
ASHWINKUMAR CHANDULAL SHAH Vs. STATE OF GUJARAT
February 5, 2008
ASHWINKUMAR KANTILAL SHAH Vs. STATE OF GUJARAT
February 13, 2008
ASHWINKUMAR NEE PANKAJBHAI GORDHANBHAI PATEL Vs. STATE OF GUJARAT
July 7, 2008
ASIF ALIAS BACHHO YASINBHAI SHAIKH Vs. COMMISSIONER OF POLICE
February 14, 2008
ASIF MAHEBUBMIYA SHAIKH Vs. STATE OF GUJARAT
March 13, 2008
ASIF MIRKHAN HUSSAINMIYA MALEK Vs. STATE OF GUJARAT
January 9, 2008
ASLAM NEAM SHAIKH Vs. STATE OF GUJARAT
February 12, 2008
ASSISTANT COMMISSIONER OF INCOME Vs. JAGDISHBHAI NANUBHAI TEKRAWALA
August 7, 2008
ASSOCIATION OF GUJARAT EMPLOYERS Vs. INDUSTRIAL TRIBUNAL AND ANOTHER
December 23, 2008
ASST C I T Vs. SHANTI DYEING AND FINISHING WORK
January 21, 2008
ASST COMMISSIONER OF INCOME TAX Vs. SAYAJI IRON WORKDCONTRACTLTD
November 11, 2008
ASST COMMISSIONER OF INCOME TAX Vs. LATE SHRIMANT F P GAEKWAD THRO
September 2, 2008
ASSTT. CIT-II Vs. EMMTICI ENGG. LTD.
July 18, 2008
ASSTT. COMMISSIONER OF INCOME TAX Vs. COROMANDAL INVESTMENT PVT. LTD.
July 28, 2008
ASWINKUMAR CHANDULAL MODIYA Vs. JOINT CHARITY COMMISSIONER
February 22, 2008
ATIYABHAI KARNABHAI VADHIYA Vs. SAVJIBHAI MALDEBHAI GORAD
December 3, 2008
ATMARAMN MADHAVLAL PATEL Vs. STATE OF GUJARAT
February 13, 2008
ATUL SHANTILAL PATANI Vs. STATE OF GUJARAT
October 13, 2008
ATULBHAI BANSILAL SHAH Vs. STATE OF GUJARAT
February 29, 2008
ATULBHAI PATEL DIRECTOR BARODA DISTRICT CO OP MILK Vs. STATE OF GUJARAT
December 16, 2008
ATULYA YOGENDRA MAFATLAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 8, 2008
AUSTIN ENGINEERING CO. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
June 18, 2008
AVANI PETROCHEM P. LTD. Vs. STATE
May 8, 2008
AVANTIBEN W/O UNITBHAI MUNIYABHAI CHHARA Vs. COMMISSIONER OF POLICE
February 13, 2008
AVERY INDIA LIMITED Vs. PARESH GULABBHAI MEGHNATHI
July 18, 2008
AWESOME SPORTS WEAR Vs. P S INTERNATIONAL
October 20, 2008
AYAR RUPA KARSAN Vs. JILUBAI SALEMAMAD ABHRAM RAYMA
February 13, 2008
AYUB @ BIBODO HAMIR ALI KHOKHAR Vs. STATE OF GUJARAT
August 13, 2008
AYUBBHAI ALIAS ABO MAHAMADBHAISUMRA Vs. STATE OF GUJARAT
January 30, 2008
AYUBKHAN MOMINKHAN PTHAN Vs. STATE OF GUJARAT
May 9, 2008
B D KATHROTIA Vs. STATE OF GUJARAT
December 8, 2008
B I F R Vs. KAY PACKAGINGS PVT LTD
November 24, 2008
B K PATEL MEDICAL OFFICER Vs. STATE OF GUJARAT
February 15, 2008
B M RAIYANI Vs. STATE OF GUJARAT
September 2, 2008
B S PADHIYAR Vs. STATE OF GUJARAT
September 9, 2008
B.B. LATHIA Vs. SHRADHHA AROMATICS P. LTD.
September 12, 2008
B.I.F.R. Vs. CMD, APS STAR INDUSTRIES LTD.
February 12, 2008
BABALDAS AMTHARAM PATEL Vs. BHAGYALAXMI CO OP BANK LTD
June 25, 2008
BABARSINH GANPATSINH CHAUHAN Vs. STATE OF GUJARAT
April 16, 2008
BABU @ BABBU BHAIYA IMAMUDDIN SHEKH Vs. COMMISSIONER OF POLICE
April 17, 2008
BABUBHAI @ PINTU S/O ARJANBHAITHAKOR Vs. STATE OF GUJARAT
June 30, 2008
BABUBHAI BHIMBHAI BOKHIRIA Vs. STATE OF GUJARAT
December 11, 2008
BABUBHAI CHHAGANBHAI SONI Vs. STATE OF GUJARAT
April 28, 2008
BABUBHAI DAHYABHAI DABHI Vs. STATE OF GUJARAT
November 17, 2008
BABUBHAI DANJIBHAI RATHOD Vs. DISTRICT MAGISTRATE
March 14, 2008
BABUBHAI LALJIBHAI BODHRA Vs. STATE OF GUJARAT
January 17, 2008
BABUBHAI MAKANBHAI NAYKA Vs. STATE OF GUJARAT
December 2, 2008
BABUBHAI MELABHAI MAJIRANA Vs. STATE OF GUJARAT
October 14, 2008
BABUBHAI MULJIBHAI GORAVA Vs. STATE OF GUJARAT
June 20, 2008
BABUBHAI N PARMAR Vs. PRINCIPAL VANRAJKUMAR SHALA
December 1, 2008
BABUBHAI PARSHOTTAMDAS PATEL Vs. SITABEN W O MAGANBHAI KACHARADAS
May 16, 2008
BABUBHAI POPATBHAI Vs. STATE OF GUJARAT
September 26, 2008
BABUBHAI V PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
July 8, 2008
BABUBHAI VIRABHAI BARIYA Vs. STATE OF GUJARAT
December 10, 2008
BABULAL MOHANDAS NIMBARK Vs. STATE OF GUJARAT
September 2, 2008
BACHCHHANSING MUNASINGH Vs. ANNAPURNABEN RAMNATH
July 7, 2008
BACHU ALIAS JITU GOPEECHAND KASHWANI SINDHEE Vs. STATE OF GUJARAT
July 21, 2008
BACHU KARSAN KUTANA Vs. STATE OF GUJARAT
February 19, 2008
BACHUBHA DADBHA GOHIL Vs. TEMBHA CHHANUBHA GOHIL
July 8, 2008
BACHUBHAI MOHANBHAI CHAVDA Vs. VANRAJSINH RAISINH CHAVDA
July 14, 2008
BACHUBHAI UKABHAI NAYAK Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
June 30, 2008
BADALBHAI MAGANBHAI CHHARA Vs. STATE OF GUJARAT
May 14, 2008
BADARKHA KAVITHA NUTAN KELVANIMANDAL Vs. GUJARAT SECONDARY AND HIGHER SECONDARY EDUCATION BOARD
October 6, 2008
BAGMAR FINANCE LIMITED Vs. STATE OF GUJARAT
December 16, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. DIPAKKUMAR NARAYANBHAI NAI
September 30, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NARANBHAI MAKANBHAI RATHWA
February 4, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KALUBHAI BHIMABHAI PARMAR
April 30, 2008
BALABHAI RANABHAI RADA Vs. DISTRICT MAGISTRATE
July 16, 2008
BALBEERSING AMARSING BHELE PUNJABI Vs. STATE OF GUJARAT
July 18, 2008
BALDEVBHAI @ BALI VIRBHANUBHAIDANGAR Vs. STATE OF GUJARAT
October 14, 2008
BALDEVBHAI @ SITARAM CHHAGAN- BHAI MAKWANA Vs. COMMISSIONER OF POLICE
June 17, 2008
BALDEVBHAI PRABHUDAS PATEL Vs. STATE OF GUJARAT
October 6, 2008
BALDEVJI ICHHAJI THAKORE Vs. STATE OF GUJARAT
October 14, 2008
BALKRISHNA RAMANLAL RAO Vs. KANUBHAI SHIVLALBHAI BRAHMBHATT
April 3, 2008
BALKRISHNA RAMCHANDRA PANDOY Vs. STATE OF GUJARAT
February 21, 2008
BALKRISHNA T THAKKAR Vs. SANRHEA TECHNICAL TEXTILES LTD
August 1, 2008
BALSANGJI LAXMANJI RATHOD Vs. STATE OF GUJARAT
June 27, 2008
BALUBEN W/O RAISING MOTIBHAI PARMAR Vs. DISTRICT MAGISTRATE
June 19, 2008
BALUBHAI @ BIPINCHANDRA GOVINDBHAI KOLI PATEL Vs. STATE OF GUJARAT
May 6, 2008
BALUBHAI BHANGIYABHAI CHAUDHARI Vs. AMRUTBHAI BABUBHAI CHAUDHARY
July 10, 2008
BALUBHAI LALABHAI Vs. STATE OF GUJARAT
May 6, 2008
BALVANT @ PRAKASH MANGALDAS NAI Vs. STATE OF GUJARAT
October 14, 2008
BALVANTBHAI RANCHHODBHAI TANDEL Vs. DISTRICT MAGISTRATE
April 30, 2008
BALVANTJI MANAJI THAKOR Vs. STATE OF GUJARAT
November 27, 2008
BALVEERSINH CHATTARSINH CHAUHAN Vs. STATE OF GUJARAT
February 21, 2008
BANARASIBEN GOVINDJI DAYBHA Vs. UMANG K CHOKSI
March 4, 2008
BANARASIBEN GOVINDJI DAYBHA Vs. STATE OF GUJARAT
March 4, 2008
BANK OF BARODA Vs. O.L. OF BENZO PETROCHEMICALS LTD.
April 25, 2008
BANNER PHARMACAPS PVT LTD Vs. STATE
December 19, 2008
BANSILAL CHOKHARAM BISHNOI Vs. STATE OF GUJARAT
January 16, 2008
BANSILAL DHANSUKHLAL KHARVA Vs. DEPUTY COLLECTOR
July 29, 2008
BARANDA KALABHAI KAVAJI Vs. PRANTJI KELVANI MANDAL
December 26, 2008
BARDOLI PRADESH KUTCHH KADVA PATIDAR SAMAJ Vs. NITINBHAI GOPALBHAI RANA
December 2, 2008
BARFIWALA TRISHA TUSHARKUMAR Vs. UNION OF INDIA
September 1, 2008
BARIA AMBABEN VIKRAMBHAI Vs. STATE OF GUJARAT
January 17, 2008
BARKEBHAI FELE VARLI Vs. STATE OF GUJARAT
June 18, 2008
BARODA GLASS WORKS Vs. STATE OF GUJARAT
January 24, 2008
BARODA MUNICIPAL CORPORATION Vs. MUKESH CHUNILAL PARMAR
May 8, 2008
BAROT JASWANTBHAI BHIKABHAI Vs. STATE OF GUJARAT
October 21, 2008
BASANTKUMAR ANTARYAMI JENA Vs. SURAT MUNICIPAL CORPORATION
July 29, 2008
BASHIRMIYA NAJJUMIYA MALIK Vs. KAYMIG AGENCIES
August 29, 2008
BASIR @ KALU HUSAINBHAI JESANI Vs. COMMISSIONER OF POLICE
March 11, 2008
BATUKBHAI B PATEL Vs. TUG JOSHUA
August 12, 2008
BAVABHAI KARSANBHAI PATEL Vs. MONA KHANDAR
June 23, 2008
BAVANKA INUSBHAI JAMALBHAI Vs. STATE OF GUJARAT
October 8, 2008
BEBIBEN Vs. STATE OF GUJARAT
February 14, 2008
BEBIBEN POONAM SHAKRABHAIPATANI Vs. POLICE COMMISSIONER OF AHMEDABAD CITY
May 6, 2008
BEENABEN Vs. MUKESHBHAI HARJIBHAI KANANI
July 18, 2008
BEGADIYA SOMABHAI KALABHAI Vs. STATE OF GUJARAT
October 14, 2008
BHABHLUBHAI JIVABHAI NAJANI Vs. STATE OF GUJARAT
October 22, 2008
BHACHU KARSAN KOLI Vs. STATE OF GUJARAT
September 4, 2008
BHAGAT EXPORTS Vs. UNION OF INDIA
September 16, 2008
BHAGUBHAI THAGALABHAI GAMIT Vs. STATE OF GUJARAT
July 18, 2008
BHAGUDEO FLOUR MILLS P. LTD. Vs. O.L. OF DISHA AGRO INDUSTRIES LTD.
April 29, 2008
BHAGWANBHAI ARSIBHAI PACHODI Vs. STATE OF GUJARAT
May 9, 2008
BHAGWANBHAI BABABHAI SMARAK EDUCATION TRUST Vs. STATE OF GUJARAT
January 25, 2008
BHAGWANDAS VRAJLAL BATHIYA Vs. DEPUTY COLLECTOR
January 16, 2008
BHAICHANDBHAI DHARMA Vs. STATE OF GUJARAT
January 31, 2008
BHAILALBHAI ARJUNBHAI VASAVA Vs. STATE OF GUJARAT
May 6, 2008
BHAILALBHAI GIRDHARBHAI BARIYA Vs. MANAGING DIRECTOR- GUJARAT WATER RESOURCES DEVELOPMENT
January 17, 2008
BHALABHAI JIVABHAI PRAJAPATI Vs. UNITED INDIA INSURANCE CO LTD
February 15, 2008
BHALABHAI RAIYJIBHAI GOHIL Vs. STATE OF GUJARAT
October 20, 2008
BHALCHANDRA PARMANAND PANCHAL Vs. STATE OF GUJARAT
June 23, 2008
BHAMBHI AMARABHAI LEBABHAI Vs. CHENVA MANABHAI KALABHAI
December 3, 2008
BHANABHAI G PARMAR Vs. STATE OF GUJARAT
January 17, 2008
BHANGI KALABHAI GULABBHAI Vs. UMEDSINH RENSINH THAKER
February 20, 2008
BHANKHLA JUTH TELIBIYAN UTPATHAK SAHAKARI MANDALI LTD Vs. DISTRICT REGISTRAR
March 3, 2008
BHANUBEN ROHITBHAI PUNJABHAI Vs. STATE OF GUJARAT
May 6, 2008
BHANUBHAI SHANABHAI ZALA Vs. STATE OF GUJARAT
May 5, 2008
BHANVARLAL ALIAS BHAMRO JAMTAJI RABARI THRO COUSION BROTHER Vs. STATE OF GUJARAT
July 7, 2008
BHANWARSINHH KANSINH KUMPAWAT Vs. GULAMSUDAM BHANDARI
January 7, 2008
BHARAT ALIAS AFRICO MANILAL SATHVARA Vs. POLICE COMMISSIONER
March 28, 2008
BHARAT BHAI R BHAVSAR Vs. DIRECTOR OF MUNICIPALITIES
June 23, 2008
BHARAT BUDHAJI PRAJAPATI Vs. COMMISSIONER OF POLICE
April 28, 2008
BHARAT CHHOTALAL VAGHELA Vs. STATE OF GUJARAT
January 7, 2008
BHARAT CO OP BANK LTD Vs. UNION OF INDIA
May 5, 2008
BHARAT FOODS CO OPERATIVE LTD Vs. STATE OF GUJARAT
June 27, 2008
BHARAT JETHALAL JOSHI Vs. STATE OF GUJARAT
December 12, 2008
BHARAT JETHALAL JOSHI Vs. STATE OF GUJARAT
December 2, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF GUJARAT
December 16, 2008
BHARAT SANCHAR NIGAM LTD. THRO GENERAL MANAGER AND ANR. Vs. ASHOKKUMAR KALIDAS NAYAK THRO POA AND ANR.
February 12, 2008
BHARAT SHANKARBHAI KEVAT Vs. STATE OF GUJARAT
June 25, 2008
BHARATBHAI DHANJIBHAI MODI Vs. COLLECTOR
February 5, 2008
BHARATBHAI GORDHANDAS SOMAIYA Vs. DEPUTY COLLECTOR
January 15, 2008
BHARATBHAI HARJIBHAI MAKWANA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
July 14, 2008
BHARATBHAI K UNADKAT Vs. KUSUMGAURI GULABRAI DOSHI
December 5, 2008
BHARATBHAI MADHABHAI CHAUHAN Vs. STATE OF GUJARAT
November 26, 2008
BHARATBHAI RAMANBHAI PATEL Vs. COMMISSIONER OF POLICE
August 6, 2008
BHARATBHAI VITTHALBHAI PATAN Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
September 1, 2008
BHARATIBEN Vs. STATE OF GUJARAT
July 7, 2008
BHARATKUMAR PUNJALAL CHAUHAN Vs. STATE OF GUJARAT
March 27, 2008
BHARATSINH CHUDASAMA FILM P. LTD. Vs. STATE
March 12, 2008
BHARATSINH P CHUDASAMA & ORS Vs. STATE OF GUJARAT
May 16, 2008
BHARATSINH SETANSINH VIHOL Vs. STATE OF GUJARAT
January 24, 2008
BHARMIBEN BHANU BHANA Vs. STATE OF GUJARAT
December 17, 2008
BHARTI TRUST Vs. COMMISSIONER OF INCOME TAX
March 4, 2008
BHARTIBEN RAMESHBHAI PATEL Vs. RAVAL SAVABHAI RUNGNATHBHAI
September 5, 2008
BHARTIBEN UDAJI JESINGJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
July 7, 2008
BHARVAD HAMIR VIHABHAI Vs. STATE OF GUJARAT
January 9, 2008
BHARVAD JASABHAI NAGJIBHAI Vs. STATE OF GUJARAT
July 1, 2008
BHARWAD GOBARBHAI WAGHABHAI Vs. STATE OF GUJARAT
December 24, 2008
BHASKARCHANDRA MAHENDRAPRASD JOSHI Vs. STATE OF GUJARAT
April 1, 2008
BHAVANSING ANOPSING CHAUHAN THRO BROTHER-TERSING ANOPSING Vs. STATE OF GUJARAT
July 8, 2008
BHAVESH C MEHTA Vs. JT CHARITY COMMISSIONER
August 5, 2008
BHAVESH MANSUKHLAL THAKAR Vs. STATE OF GUJARAT
February 6, 2008
BHAVESHKUMAR ALIAS LALU CHANDRAKANT PATEL Vs. STATE OF GUJARAT
July 21, 2008
BHAVESHKUMAR BHANUSHANKER PANDYA Vs. STATE OF GUJARAT
December 3, 2008
BHAVESHKUMAR JAVANBHAI KHANT Vs. COMMISSIONER OF POLICE
June 27, 2008
BHAVESHKUMAR KHIMJIBHAI DABHI Vs. STATE OF GUJARAT
February 21, 2008
BHAVNAGAR DISTRICT CO OP BANK LTD Vs. REGISTRAR
April 3, 2008
BHAVNAGAR MUNICIPAL CORPORATION Vs. BHANUBEN MAGANBHAI GAVALIA
November 19, 2008
BHAYALU @ SANJAYBHAI VINODRAI BHATT Vs. STATE OF GUJARAT
November 10, 2008
BHEMJIBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
October 16, 2008
BHIKHABHAI DAHYABHAI JAJADIYA Vs. STATE OF GUJARAT
March 11, 2008
BHIKHABHAI DAHYABHAI JAJADIYA Vs. STATE OF GUJARAT THRO AVINASH KUMAR IAS OR HIS SUCCESSOR
March 19, 2008
BHIKHABHAI ISHWARBHAI PATEL Vs. KANJIBHAI CHATURBHAI
December 5, 2008
BHIKHABHAI KISHORBHAI MACHHOYA Vs. COMMISSIONER OF POLICE
April 3, 2008
BHIKHABHAI NAGJIBHAI Vs. TORRENT POWER LIMITED
February 8, 2008
BHIKHABHAI NARJIBHAI PATEL Vs. DEPUTY COLLECTOR
July 25, 2008
BHIKHABHAI SHANABHAI PAREKH Vs. TARANALSINH KESARISINH
January 22, 2008
BHIKHIBEN VALLABHBHAI NANABHAI Vs. CHHIMKABHAI VALLABHBHAI PATEL
July 3, 2008
BHIKHUBHAI DAHYABHAI SAVALIYA Vs. PASCHIM GUJARAT VIJ CO LTD
July 18, 2008
BHIKHUBHAI JAIRAMBHAI PATEL Vs. PRAKASHBHAI AMRUTBHAI DESAI
September 26, 2008
BHIMAJI GIRDHARIJI MALI Vs. STATE OF GUJARAT
July 28, 2008
BHIMANI JAYESHKUMAR GIRDHAR BHAI Vs. DEPUTY COLLECTOR
August 25, 2008
BHOGILAL N PATEL Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
May 9, 2008
BHOPABHAI PREMJIBHAI KOLI Vs. STATE OF GUJARAT
February 12, 2008
BHOPARAM KANARAMJI BHUNGAR Vs. STATE OF GUJARAT
June 27, 2008
BHUPAT BHAGWANJI SANGANI Vs. KARAN COTTON LTD
June 26, 2008
BHUPATBHAI LAGDHIRBHAI KATHI Vs. STATE OF GUJARAT
June 18, 2008
BHUPATBHAI LAKHABHAI Vs. STATE OF GUJARAT
January 1, 2008
BHUPATBHAI MOHANBHAI VAGHELA Vs. STATE OF GUJARAT
July 24, 2008
BHUPENDRA ALIAS RAJU CHULAWALA Vs. STATE OF GUJARAT
May 8, 2008
BHUPENDRASINH @ BHUPAT NARSINH BARAD Vs. STATE OF GUJARAT
December 17, 2008
BHUPENDRASINH AMBADAN Vs. STATE OF GUJARAT
August 13, 2008
BHURABHAI M RABARI Vs. DIRECTOR OF ANIMAL HUSBANDRY
October 8, 2008
BIKAYAL RAM Vs. COMMANDANT
March 31, 2008
BILIMORA NAGARPALIKA Vs. STATE OF GUJARAT
May 5, 2008
BILLION FLEX INDIA PVT LTD Vs. UNION OF INDIA
February 28, 2008
BINDUDEVI ALIAS CHACHI W O BHAGWANRAJESHWAR TIWARI Vs. STATE OF GUJARAT
October 7, 2008
BIPIN V PATEL Vs. PARRY ENGINEERING
February 4, 2008
BIPINBHAI PRABHULAL BAVISHI Vs. DEPUTY COLLECTOR
January 24, 2008
BIRLA VXL LTD Vs. HONBLE MR JUSTICE K RAMAMOO RTHY (RETD)
August 12, 2008
BISHNOI MOHANLAL BHAKHARARAM Vs. STATE OF GUJARAT
September 25, 2008
BLAWANT ALIAS JITU ALIAS TIKU BHIKHA Vs. STATE OF GUJARAT
October 7, 2008
BLOSSOM CHARITABLE TRUST VADODARA Vs. SECRETARY EDUCATION DEPARTMENT
July 9, 2008
BLUE STAR LIMITED Vs. S KALYANKRISHNA
October 7, 2008
BOARD FOR INDUSTIRAL AND FINANCIAL RECONSTRUCTION Vs. CHAIRMAN & M D
February 7, 2008
BOCHASANVASI SHRI AKSHAR PURSHOTTAM SANSTHA Vs. GOPINATHJI DEV MANDIR TRUST
February 5, 2008
BODIBEN JAGDISHBHAI KANUBHAI CHUNARA THRO HUSBAND Vs. COMMISSIONER OF POLICE
August 6, 2008
BOLAV TEXTILE INDUSTRIES PVT LTD Vs. GUJARAT ELECTRICITY BOARD
December 4, 2008
BOMBAY DYEING AND MFG CO LTD Vs. SADIK ALIBBHAI JALOL
November 12, 2008
BOMBAY MERCANTILE CO-OPERATIVE BANK LTD Vs. LEAD PHARMACEUTICALS C/O ARIN PHARMACEUTICALS
July 2, 2008
BOMBAY MERCANTILE CO-OPERATIVEBANK LIMITED Vs. SURESHBHAI GANPATBHAI MARATHA
October 6, 2008
BRABHABEN HARSHADRAY DESAI Vs. STATE GOVERNMENT
June 30, 2008
BRAHMBHATT GIRISHKUMAR JETHALAL Vs. STATE OF GUJARAT
September 30, 2008
BRIJ SETHI Vs. STATE OF GUJARAT
February 13, 2008
BRIJMOHAN ALIAS MOHAN THAKUR RAMBHANSINH RAJPUT PARIHAR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
April 29, 2008
BRITISH MARINE PLC Vs. ASHAPURA MINECHEM LIMITED
December 12, 2008
BUDHALAL CHHOTALAL RANA Vs. STATE OF GUJARAT
September 11, 2008
BUTASING RAJSING THAKORE Vs. STATE OF GUJARAT
December 2, 2008
C D PATEL HIGH SCHOOL Vs. STATE OF GUJARAT
March 28, 2008
C M SURTI Vs. STATE OF GUJARAT
November 24, 2008
C S CHAUDHARY Vs. STATE OF GUJARAT
September 12, 2008
C U INSPECTION INDIA PVT LTD Vs. SHAILESH V RAJDEV C/O BHARTIYA MAZDOOR SANGH
July 29, 2008
C.M. SMITH AND SONS LTD. Vs. STATE
September 15, 2008
CADILA HEALTHCARE LTD Vs. BIOCHEM PHARMACEUTICAL INDUSTRIES LTD
July 16, 2008
CAMBAY GENERAL HOSPITAL Vs. STATE OF GUJARAT
January 24, 2008
CANARA BANK Vs. O L OF SHRI KRISHNA PLASTO CHEM LIMITED
July 30, 2008
CARGO CLEARING AGENCY Vs. JOINT COMMISSIONER OF INCOME TAX
August 8, 2008
CASTROL INDIA LIMITED Vs. UNION OF INDIA
April 21, 2008
CENTRAL BANK OF INDIA Vs. COAST WEST FERRO ALLOYS
October 14, 2008
CENTRAL INVESTIGATION & SECURITY SERVICES LTD Vs. LAKHANASI B GADHAWI
July 8, 2008
CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED Vs. VINODCHANDRA MANCHHARAM TAILOR
November 21, 2008
CHAMANBHAI MAGANBHAI NADIA Vs. STATE OF GUJARAT
February 20, 2008
CHAMANLAL KANJIBHAI THAKKAR Vs. SHARIFA BABUBHAI AKBAR
August 14, 2008
CHAMPABEN B GAJERA Vs. AHMEDABAD MUNICIPAL CORPORATION
October 6, 2008
CHAMPABEN CHANDUJI PUNJAJI Vs. COMMISSIONER OF POLICE
August 20, 2008
CHAMPABEN WD/O NARANBHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
October 23, 2008
CHAMPAKLAL HIRALAL MEHTA Vs. AHMEDABAD MUNICIPAL CORPORATION
July 7, 2008
CHAMPAKLAL JIVRAJ JAIN Vs. SARVODAY CO OPERATIVE BANK LTD
April 22, 2008
CHAMPAKLAL PURSOTTAMDAS MODI Vs. O L OF VIVEKANAND MILLS LTD
October 23, 2008
CHANABHAI MULJIBHAI AND OTHERS Vs. GUJARAT HOUSING BOARD
November 14, 2008
CHANASMA TALUKA COTTON SALES PURCHASE GINNING Vs. STATE OF GUJARAT
October 22, 2008
CHANDABEN W/O JAYANTIBHAI JAYRAMBHAI DANTANI Vs. STATE OF GUJARAT
May 14, 2008
CHANDRABEN DAYARAM AAHUJA Vs. DEPUTY COLLECTOR
January 16, 2008
CHANDRAKANT GANESHBHAI TAYDE Vs. STATE OF GUJARAT
January 16, 2008
CHANDRAKANT KANTILAL JHAVERI Vs. MADHURIBEN GAUTAMBHAI
September 16, 2008
CHANDRAKANT KANTILAL SHAH Vs. SARVODAYA CO OP BANK
February 25, 2008
CHANDRAKANT MEGHJIBHAI DAKI Vs. STATE OF GUJRAT
March 31, 2008
CHANDRAKANTBHAI RANCHHODBHAI PATEL Vs. BHUDARPURA APARTMENT CO OP HOUSING SOCIETY LTD
March 17, 2008
CHANDRASINH KHUMANSINH CHAUHAN Vs. STATE OF GUJARAT
October 21, 2008
CHANDRAVADAN GAJANAND DESAI Vs. UNION OF INDIA THR SECRETARY
December 26, 2008
CHANDRESHBHAI NARENDRA TRIVEDI Vs. MANAGER
September 11, 2008
CHANDRIKABEN RATILAL PRAJAPATI Vs. STATE OF GUJARAT
September 18, 2008
CHANDRIKABEN SHANTILAL CHAUHAN Vs. KRISHNABEN GULSHANBHAI BUTANI
February 13, 2008
CHANDU RUPSING VASAVA Vs. STATE OF GUJARAT
June 27, 2008
CHANDUBHAI DEVJIBHAI BHANUSALI Vs. STATE OF GUJARAT
December 16, 2008
CHANDUBHAI GOSAIBHAI PATEL Vs. STATE OF GUJARAT
April 28, 2008
CHANDUBHAI JIVARAMBHAI PATEL PRESIDENT Vs. STATE OF GUJARAT
April 25, 2008
CHANDUBHAI JIVRAJBHAI PATEL Vs. DEPUTY COLLECTOR
February 13, 2008
CHANDUBHAI VIRJIBHAI GOKANI Vs. STATE OF GUJARAT
July 1, 2008
CHANDULAL MANILAL PANCHAL Vs. FINE BUILD CORPORATION
July 22, 2008
CHANDULAL POPATLAL Vs. STATE OF GUJARAT
December 8, 2008
CHANDUNBHA MAJBUTSINH JETHVA Vs. STATE OF GUJARAT
July 24, 2008
CHARAN BHARAT KUMAR TAKHATSINH Vs. DISTRICT COLLECTOR
September 23, 2008
CHAROTAR COOPERATIVE HOUSING SOCIETY LIMITED Vs. RAKESHKUMAR ANIRUDHALAL VYAS
February 12, 2008
CHAROTAR NAGRIK SAHAKARI BANK LTD Vs. GUJARAT ESTATE DEVELOPERS PVT LTD
January 30, 2008
CHAUDHARI MADHUBHAI KESHABHAI Vs. STATE OF GUJARAT
July 24, 2008
CHAUDHARY JAYESHKUMAR LAVJIBHAI Vs. THE CHIEF SECURITY COMMISSIONER
December 17, 2008
CHAUDHARY PARTHIBHAI JETHABHAI Vs. STATE OF GUJARAT
August 27, 2008
CHAUDHARY POPATBHAI PREMJIBHAI Vs. CHIEF SECURITY COMMISSIONER
December 17, 2008
CHAUDHARY SURESHKUMAR JOITARAM Vs. DEPUTY COLLECTOR
August 25, 2008
CHAUDHARY VISHNUKUMAR KHODA- BHAI Vs. CHIEF SECURITY COMMISSIONER
December 17, 2008
CHAUHAN BHAGWANDAS HARMANBHAI Vs. COLLECTOR AND DISTRICT ELECTION OFFICER
February 28, 2008
CHAUHAN CHELSING NATHUSING Vs. RABARI KARMSHIBHAI KARSHANBHAI
September 23, 2008
CHAUHAN HARESHBHAI CHHANABHAI Vs. STATE OF GUJARAT
July 7, 2008
CHAUHAN JAGATSINH VAJESINH Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
February 8, 2008
CHAUHAN MEHBUB OSMAN Vs. STATE OF GUJARAT
February 12, 2008
CHAVDA PRAHLADSINH @ DILIPSINHRAJUJI Vs. STATE OF GUJARAT
July 1, 2008
CHEMICAL MAZDOOR PANCHAYAT Vs. KRISHAK BHARTI CO-OPERATIVE LTD
February 4, 2008
CHETAN JAYANTIBHAI PATEL THRO RAKESHBHAI DHANJIBHAI PATEL Vs. COMMISSIONER OF POLICE
January 16, 2008
CHETANBHAI VIRJIBHAI DHAMECHA Vs. STATE OF GUJARAT
December 18, 2008
CHETANSINGH ASHOKSINGH SOLANKI Vs. STATE OF GUJARAT
March 7, 2008
CHHABILDAS KARAMCHAND SHETH Vs. BANK OF BARODA
March 4, 2008
CHHAGANBHAI BACHUBHAI SARVAIYA Vs. ASHABEN MANJIBHAI
July 16, 2008
CHHAGANLAL RAMESHCHANDRA PRAJAPATI Vs. STATE OF GUJARAT
July 1, 2008
CHHATRASINH VIRSINH NAYAK Vs. STATE OF GUJARAT
May 5, 2008
CHHOTUBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
February 5, 2008
CHIEF OFFICER Vs. STATE OF GUJARAT
July 7, 2008
CHIEF OFFICER BILLIMORA NAGARPALIKA Vs. STATE OF GUJARAT
February 27, 2008
CHIMANBHAI CHHAGANBHHAI GAMIT Vs. STATE OF GUJARAT
October 17, 2008
CHINUBHAI KHODIDAS PATEL Vs. ELECTION OFFICER-MEHSANA NAGARPALIKA AND SPECIAL LAND
July 3, 2008
CHIRAG KIRITBHAI SHAH Vs. STATE OF GUJARAT
March 25, 2008
CHIRAGKUMAR RASIKLAL VAIDYA Vs. STATE OF GUJARAT
April 23, 2008
CHITRA M PRAKASHKER Vs. STATE OF GUJARAT
January 1, 2008
CHITRA M PRAKASHKER Vs. STATE OF GUJRAT
January 9, 2008
CHOKSI SILK MILLS Vs. UNION OF INDIA
June 24, 2008
CHOKSI SILK MILLS Vs. UNION OF INDIA
June 26, 2008
CHOKSI YASHVANT KUMAR NATVAR LAL Vs. VIJPUR NAVYUAK SAHAKARI SHAKHVALI NAGRIK SAHAKARI MANDALI
May 13, 2008
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. HIRABEN W/O RAMESHBHAI PATEL
August 5, 2008
CHOTHMAL DALAJI MEVADA Vs. STATE OF GUJARAT
February 27, 2008
CHUNARA LILABEN ALIAS T B Vs. POLICE COMMISSIONER AHMEDABAD CITY
May 5, 2008
CHUNILAL ALIAS JONY BACHUBHAI LEDIYA Vs. COMMISSIONER OF POLICE
April 3, 2008
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February 25, 2008
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August 5, 2008
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February 29, 2008
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July 25, 2008
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March 12, 2008
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January 8, 2008
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August 4, 2008
COMED LABORATORIES LTD. Vs. UNION OF INDIA
March 27, 2008
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July 9, 2008
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May 8, 2008
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July 28, 2008
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July 22, 2008
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July 28, 2008
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July 14, 2008
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July 14, 2008
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September 29, 2008
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September 23, 2008
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August 6, 2008
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January 22, 2008
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October 22, 2008
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October 16, 2008
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August 5, 2008
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September 16, 2008
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August 13, 2008
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November 26, 2008
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July 29, 2008
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September 8, 2008
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July 16, 2008
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July 17, 2008
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August 25, 2008
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July 28, 2008
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July 8, 2008
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August 5, 2008
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July 21, 2008
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November 14, 2008
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August 25, 2008
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July 17, 2008
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October 8, 2008
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October 24, 2008
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November 27, 2008
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November 13, 2008
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August 5, 2008
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July 10, 2008
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November 13, 2008
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November 13, 2008
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November 13, 2008
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July 22, 2008
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September 24, 2008
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July 21, 2008
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October 16, 2008
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September 15, 2008
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July 15, 2008
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September 23, 2008
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September 9, 2008
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August 6, 2008
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August 1, 2008
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May 7, 2008
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March 10, 2008
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March 10, 2008
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March 10, 2008
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March 11, 2008
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March 4, 2008
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March 5, 2008
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April 15, 2008
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April 15, 2008
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April 15, 2008
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April 16, 2008
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April 16, 2008
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August 5, 2008
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June 20, 2008
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September 15, 2008
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July 9, 2008
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April 9, 2008
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May 6, 2008
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February 13, 2008
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August 7, 2008
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February 26, 2008
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February 26, 2008
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February 19, 2008
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February 19, 2008
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February 13, 2008
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January 22, 2008
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February 12, 2008
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February 11, 2008
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February 11, 2008
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February 6, 2008
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February 5, 2008
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February 4, 2008
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January 29, 2008
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January 29, 2008
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January 29, 2008
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January 29, 2008
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January 29, 2008
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January 29, 2008
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July 2, 2008
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April 24, 2008
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January 18, 2008
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January 11, 2008
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January 15, 2008
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July 30, 2008
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June 19, 2008
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April 9, 2008
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July 28, 2008
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September 16, 2008
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February 4, 2008
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July 4, 2008
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July 11, 2008
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July 30, 2008
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September 11, 2008
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September 10, 2008
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September 22, 2008
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April 9, 2008
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September 30, 2008
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January 29, 2008
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July 4, 2008
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July 2, 2008
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January 29, 2008
COMMISSIONER OF INCOME-TAX - II Vs. HINDUSTAN MARBLE (P.) LTD.
September 16, 2008
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September 17, 2008
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September 17, 2008
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July 17, 2008
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September 9, 2008
COMMR OF CENTRAL EXCISE Vs. INMARCO INDUSTRIES MAINTENANCE PVT LTD
July 21, 2008
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January 23, 2008
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December 17, 2008
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November 10, 2008
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October 14, 2008
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December 12, 2008
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June 20, 2008
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July 30, 2008
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November 18, 2008
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August 25, 2008
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February 4, 2008
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May 16, 2008
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October 22, 2008
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August 28, 2008
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March 13, 2008
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May 8, 2008
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August 12, 2008
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July 7, 2008
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December 1, 2008
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December 17, 2008
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December 17, 2008
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June 24, 2008
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April 23, 2008
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May 7, 2008
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January 9, 2008
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February 19, 2008
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July 9, 2008
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January 31, 2008
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February 15, 2008
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May 8, 2008
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November 27, 2008
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June 27, 2008
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August 7, 2008
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January 10, 2008
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May 1, 2008
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November 25, 2008
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July 11, 2008
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August 27, 2008
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July 3, 2008
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May 1, 2008
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November 24, 2008
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May 2, 2008
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July 18, 2008
DAUD AMAD KHATAKI Vs. STATE OF GUJARAT
January 10, 2008
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December 17, 2008
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September 1, 2008
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February 15, 2008
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February 6, 2008
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January 16, 2008
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January 15, 2008
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October 24, 2008
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January 15, 2008
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January 23, 2008
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May 6, 2008
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September 29, 2008
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January 16, 2008
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April 11, 2008
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January 31, 2008
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April 21, 2008
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September 29, 2008
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April 2, 2008
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February 29, 2008
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February 28, 2008
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June 27, 2008
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July 4, 2008
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July 18, 2008
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July 18, 2008
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January 22, 2008
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February 15, 2008
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January 22, 2008
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June 30, 2008
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January 16, 2008
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April 28, 2008
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May 2, 2008
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May 15, 2008
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June 18, 2008
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July 2, 2008
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December 11, 2008
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November 11, 2008
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July 11, 2008
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May 13, 2008
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January 23, 2008
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September 24, 2008
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April 22, 2008
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December 11, 2008
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September 19, 2008
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July 17, 2008
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August 12, 2008
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January 24, 2008
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July 8, 2008
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June 27, 2008
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October 14, 2008
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February 19, 2008
DHAKAN MEDICAL PVT LTD Vs. DEPUTY COLLECTOR
February 13, 2008
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April 21, 2008
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August 20, 2008
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September 23, 2008
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July 25, 2008
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June 19, 2008
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April 11, 2008
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January 16, 2008
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April 21, 2008
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March 11, 2008
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April 10, 2008
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July 31, 2008
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July 11, 2008
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December 11, 2008
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December 12, 2008
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March 26, 2008
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September 10, 2008
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January 9, 2008
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May 14, 2008
DHARMENDRASINGH ALIAS BABLU RAMSWAROOPSINGH YADAV Vs. STATE OF GUJARAT
December 10, 2008
DHARMENDRASINH RANJITSINH JADEJA Vs. STATE OF GUJARAT
December 2, 2008
DHARMENDRASINH VANRAJSINH JADEJA Vs. STATE OF GUJARAT
September 8, 2008
DHARMESH MANIBHAI PATEL Vs. STATE OF GUJARAT
January 10, 2008
DHARMESH MANIBHAI PATEL Vs. STATE OF GUJARAT
January 11, 2008
DHARMESH RAMJIBHAI SELAR Vs. STATE OF GUJARAT
February 12, 2008
DHARMESHBHAI MOHANBHAI GOHIL & OTHERS Vs. STATE OF GUJARAT
April 16, 2008
DHARMESHKUMAR ALIAS MUNNO GOBARBHAI SABODIYA THRO FATHER Vs. STATE OF GUJARAT
May 6, 2008
DHARSHI CHAKUBHAI VAGHARI Vs. STATE OF GUJARAT
August 27, 2008
DHARSINGBHAI SHAKLAJI MAKVANA Vs. VARASH SINHA AND OR HIS SUCCESSOR
July 25, 2008
DHIRAJLAL HARJIVANDAS MODI Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
May 8, 2008
DHIRAUBHA GULABSINH Vs. STATE OF GUJARAT
July 4, 2008
DHIRU ALIAS DHARAMSHI BARAIYA DEVIPUJAK Vs. STATE OF GUJARAT
May 9, 2008
DHIRUBHAI LAXMANBHAI SINDHA Vs. STATE OF GUJARAT
December 2, 2008
DHIRUBHAI MOHANBHAI PATEL Vs. PRAVINCHANDRA HARIPRRASAD TRIVEDI
January 22, 2008
DHIRUBHAI SHAMBHUBHAI BHANDAR Vs. STATE OF GUJARAT
November 26, 2008
DHOLIYABHAI NARALIYABHAI NAYAK Vs. STATE OF GUJARAT
August 12, 2008
DHORAJI NAGARPALIKA Vs. MOHANDI HADIBHAI BUDHWANI OF DHORAJI
February 29, 2008
DHRUMIT M PATEL Vs. C U SHAH MEDICAL COLLEGE
September 26, 2008
DHRUVKUMAR CHANDRAKANT JOSHI Vs. STATE OF GUJARAT
May 8, 2008
DHUVA GRAM PANCHAYAT Vs. STATE OF GUJARAT
October 21, 2008
DILAVAR @ DILO OSMANBHAI HINGORA Vs. STATE OF GUJARAT
March 11, 2008
DILAVARBHAI GAFURKHAN PATHAN Vs. STATE OF GUJARAT
April 3, 2008
DILAWARBHAI ABDULBHAI VORA Vs. STATE OF GUJARAT
April 30, 2008
DILIP B MODI Vs. RAMESHBHAI ZINABHAI AHIR
October 8, 2008
DILIP C SHAH Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
July 18, 2008
DILIP JAYANTILAL VAIDYA Vs. MANJULABEN DHARMIKLAL PANDYA
August 8, 2008
DILIPBHAI CHHIKABHAI KOLI PATEL Vs. STATE OF GUJARAT
March 5, 2008
DILIPBHAI D GORASIYA Vs. STATE OF GUJARAT
September 16, 2008
DILIPBHAI DAHYABHAI VADODARIYA Vs. STATE OF GUJARAT
July 16, 2008
DILIPBHAI MANABHAI DINDOR Vs. DISTRICT MAGISTRATE
June 25, 2008
DILIPBHAI MANGALBHAI MACHHI Vs. BARODA MUNICIPAL CORPORATION
February 21, 2008
DILIPBHAI NATUBHAI MALI Vs. STATE OF GUJARAT
March 11, 2008
DILIPBHAI RAJSINH RAJPUT Vs. STATE OF GUJARAT
March 14, 2008
DILIPBHAI SHAMBHUBHAI PRAJAPATI Vs. STATE OF GUJARAT
August 12, 2008
DILIPKUMAR CHUNILAL PATEL Vs. MANUBHAI BABUBHAI PATEL
March 4, 2008
DILIPKUMAR PURSHOTTAMDAS VYAS Vs. KALUPUR COMMERCIAL CO-OPERATIVE BANK LTD
March 25, 2008
DILIPSINGH GURUDAYALSINGH SIKLIGAR Vs. STATE OF GUJARAT
December 23, 2008
DILUBHAI ODHABHAI BASIYA Vs. STATE OF GUJARAT
August 26, 2008
DINESH @ BERIYO PALSING GURKHA Vs. COMMISSIONER OF POLICE
June 18, 2008
DINESH @ DINU DAHYABHAI Vs. STATE OF GUJARAT
November 12, 2008
DINESH @ TITIYO S/O HIRABHAI RAVAL Vs. STATE OF GUJARAT
January 16, 2008
DINESH JAGABHAI RABADIYA Vs. HARISH KERAIYA NILEKENI
August 27, 2008
DINESH KHIPALDAS SATWANI Vs. COMMISSIONER OF POLICE
June 27, 2008
DINESH MATHURBHAI PARMAR THRO FATHER MATHURBHAI SOMABHAI Vs. STATE OF GUJARAT
October 14, 2008
DINESH MOHANJI MEGHWAL MARWADI Vs. STATE OF GUJARAT
July 16, 2008
DINESH S RAVAL C/O ALL GUJARAT GENERAL Vs. STATE OF GUJARAT
December 16, 2008
DINESH SHIVABHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
August 12, 2008
DINESHBHAI DIGAMBARBHAI KAHAR Vs. POLICE COMMISSIONER
June 19, 2008
DINESHBHAI MAHADEVBHAI PATEL Vs. STATE OF GUJARAT
November 27, 2008
DINESHBHAI SUMABHAI CHAUDHARI Vs. STATE OF GUJARAT
September 11, 2008
DINESHCHANDRA DAHYABHAI PATEL Vs. MUNICIPAL SCHOOL BOARD
February 14, 2008
DINESHCHANDRA DHIRAJLAL GANDHI Vs. MANUBHAI KANJIBHAI JHALAVADIA
December 1, 2008
DINKAR LALLUBHAI DESAI Vs. STATE OF GUJARAT
January 29, 2008
DIPAK ALIAS DIPO NAGJIBHAI MACHHI Vs. STATE OF GUJARAT
September 1, 2008
DIPAK KUMAR BABULAL PATEL Vs. STATE OF GUJARAT
September 25, 2008
DIPAK RAMLAKHAN CHAUHAN Vs. STATE OF GUJARAT
June 25, 2008
DIPAKBHAI BHIKHABHAI PATIL Vs. STATE OF GUJARAT
June 16, 2008
DIPAKBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
July 28, 2008
DIPAKBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
January 15, 2008
DIPAKBHAI JAYANTILAL PANDYA Vs. STATE OF GUJARAT
May 15, 2008
DIPAKBHAI R PATEL Vs. D D O
June 16, 2008
DIPAKBHAI VALJIBHAI PARGHI Vs. STATE OF GUJARAT
December 4, 2008
DIPESH ALIAS BUNTY SURENDER- KUMAR SHARMA Vs. STATE OF GUJARAT
March 5, 2008
DIPTI ENGINEERING BHARUCH Vs. G M GUJARAT STATE FINANCIAL CORPORATION LTD
July 17, 2008
DIRECTOR OF INCOME-TAX Vs. DIVYAJYOT FOUNDATION
May 6, 2008
DISTRICT PANCHAYAT Vs. VASANTGAURI BABULAL DAVE
August 28, 2008
DISTRICT PRIMARY EDUCATION OFFICER Vs. DAKSABEN L PANDYA
February 15, 2008
DIVISIONAL CONTROLLER Vs. S T KARMACHARI UNION
January 8, 2008
DIVISIONAL CONTROLLER Vs. VIRSANGJI KODARJI SOLANKI
December 4, 2008
DIVISIONAL CONTROLLER Vs. ASHOKKUMAR KESHABHAI PATEL
November 25, 2008
DIVISIONAL CONTROLLER Vs. DHANJIBHAI T KHARADI
July 10, 2008
DIVISIONAL CONTROLLER, G.S.R.T.C. Vs. N.K. MAKWANA
August 6, 2008
DIVYA DRUSTI CHARITABLE TRUST Vs. STATE OF GUJARAT
September 26, 2008
DIVYA VASANT DESAI Vs. STATE BANK OF INDIA
September 23, 2008
DODAR GROUP SEWA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
April 9, 2008
DOLATBHAI BHIKHUBHAI MAKHANIYA Vs. CHAIRMAN OF THE DISTRICT VALUATION COMMITTEE
May 1, 2008
DOSANBU N MAHUDAWALLA WD O N I MAHUDAWALLA Vs. GULAMSABBIR B M SHAIKH
October 16, 2008
DOSUKHAN SAMDAKHAN SINDHI Vs. STATE OF GUJARAT
December 30, 2008
DURGABEN @ BACHEEBEN W/O SUBHASH VASANT MARATHA Vs. STATE OF GUJARAT
January 16, 2008
DURLABHAI NARSIBHAI JOGIA Vs. APPELLATE TRIBUNAL FOR FORFEITED
February 28, 2008
DUSHYANT CHHOTALAL BHATT Vs. SPECIAL RECOVERY OFFICER
April 3, 2008
DWARKADAS PRABHUDAS PATEL Vs. THAKORE LAXMANJI DHULAJI
January 11, 2008
DY C I T Vs. CORE HEALTHCARE LTD
October 7, 2008
DY CIT` Vs. BLUE BELL POLYMERS PVT LTD
June 17, 2008
DY COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE INVESTMENTS LTD
July 25, 2008
DY COMMISSIONER OF INCOME TAX Vs. ARAT ELECTRO CHEMICALS LTD
June 23, 2008
DY DIRECTOR, GUJARAT STATE LAND DEVELOPMENT CORPN LTD Vs. GANPATSINH DABHIBHAI PATEL
March 28, 2008
DY EXECUTIVE ENGINEER Vs. PRAFULBHAI VIRABHAI VIRDA
January 18, 2008
DY GENERAL MANAGER Vs. SP LAND ACQUISITION OFFICER
January 22, 2008
DY GENERAL MANAGER Vs. PATEL VIRCHANDBHAI PARSOTTAMBHAI
January 22, 2008
DY GENERAL MANAGER,OIL & NATURAL GAS CORP LTD Vs. DABHI ARJANGI CHEHARJI
January 22, 2008
E S I C Vs. DHIRUBHAI MORARBHAI PATEL
May 14, 2008
E S I C Vs. JITENDRA THAKORBHAI DESAI
May 16, 2008
E S I C Vs. CHAMEX INDUSTRIES
March 27, 2008
E S I C REGIONAL DIRECTOR Vs. KALABEN KANUBHAI BHATT
July 8, 2008
ECHKE LTD. Vs. COMMISSIONER OF INCOME-TAX
March 12, 2008
EKTA CONSUMERS COOPERATIVESTORES LTD Vs. STATE OF GUJARAT
January 18, 2008
EKTA OFFSET PVT LTD Vs. STATE OF GUJARAT
December 17, 2008
ELECON ENGINEERING CO. LTD. Vs. A.C.I.T.
July 21, 2008
ELECON ENGINEERING COMPANY LIMITED Vs. O L OF SHREE VALLABH GLASS WORKS LTD (IN LIQUIDATION)
November 12, 2008
ELECON ENGINEERING COMPANY LTD Vs. O L OF VALLABH GLASS WORKS LTD
October 10, 2008
ELECON ENGINEERING COMPANY LTD Vs. STATE OF GUJARAT
August 7, 2008
ELECTRO INSULATORS Vs. GUJARAT URJA VIKAS NIGAM LIMITED
January 25, 2008
ELECTROSTEEL INFRASTRUCTURE SERVICES Vs. GUJARAT URBAN DEVELOPMENT CO LTD
January 8, 2008
ELSCOPE (P) LTD. Vs. COMMISSIONER OF INCOME TAX
January 23, 2008
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JAI CORPORATION LTD
August 21, 2008
EMPLOYEES STATE INSURANCE Vs. PARK FISHNET PVT LTD
October 14, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. POIMA INDUSTRIES
February 29, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. PIOMA INDUSTRIES
May 6, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. INDRASINH KARANSINH
March 25, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. KHATIJABEN ISMAIL
July 8, 2008
ENA OBED UTHAMAN Vs. STATE OF GUJARAT
July 22, 2008
EQUINOX SEMI CONDUCTOR LTD Vs. UNION OF INDIA
June 27, 2008
ESSAR OIL LTD Vs. STATE OF GUJARAT
April 22, 2008
ESSAR STEEL LTD Vs. UNION OF INDIA
July 25, 2008
EX SEPOY DRIVER MT K P REDDY Vs. UNION OF INDIA
January 16, 2008
EXECUTIVE ENGINEER Vs. VALI MUSA MOHMAD
September 18, 2008
EXECUTIVE ENGINEER Vs. RASIDBHAI GULAM MAHMMAD MATADAR
July 4, 2008
EXECUTIVE ENGINEER MECH Vs. PUSHPABEN CHANDRAKANT
February 15, 2008
FACTORY MANAGER Vs. KHERUNBIBI ALIAS SULTANA USMANBHAI
April 29, 2008
FAIRDEAL FILAMENTS LTD Vs. COMMISSIONER OF INCOME TAX
February 12, 2008
FAIRDEAL SUPPLIERS PVT LTD Vs. UNION OF INDIA
February 18, 2008
FAKRUDDIN GULAMHUSSEIN VORA Vs. MANILAL ISHWARLAL THAKKAR
August 27, 2008
FAKRUNISHA ABDULAMIYAN Vs. JINATBANU RAFIAHMEDMIYAN
May 9, 2008
FALGUNI MEHTA Vs. STATE OF GUJARAT
January 11, 2008
FALGUNIBEN M GOR Vs. NATHUSINH L THAKOR
May 16, 2008
FAQIR FAROOQ KHAN @ CHUHO ABBASKHAN Vs. STATE OF GUJARAT
August 11, 2008
FARIDABANU SHAMSADALI ISMAIL SHAIKH Vs. STATE OF GUJARAT
March 17, 2008
FARIDBHAI NABIBAKSH SAMSHER Vs. BAI MARIYAM D/O NABIBAKSH
March 3, 2008
FARJITBHAI @ FIROJBHAI INDUBHAI VASAVA Vs. STATE OF GUJARAT
October 16, 2008
FAROOQ ALIAS ASHISH HABIB PARMAR Vs. STATE OF GUJARAT
October 22, 2008
FARUK AHMED ABDUL AHAD MUNSHI Vs. STATE OF GUJARAT
January 11, 2008
FATEMAMBIBI ALIAS SAHENAZBIBI MAHEBUBBHAI VARUBHAI Vs. STATE OF GUJARAT
September 22, 2008
FATESING GAJESING CHAUHAN Vs. STATE OF GUJARAT
September 25, 2008
FATMABEN KASAMBHAI MIYANA Vs. STATE OF GUJARAT
June 27, 2008
FATMABIBI Vs. STATE OF GUJARAT
January 30, 2008
FIROJKHAN ALIAS MUNNO IBRAHIMKHAN PATHAN Vs. STATE OF GUJARAT
January 9, 2008
FIROZ ALIAS TANTRIK BABUBHAI SHAIKH Vs. COMMISSIONER OF POLICE
April 11, 2008
FIROZ HASAMBHAI MENU Vs. STATE OF GUJARAT
June 24, 2008
FIROZ IQUBAL MULTANI Vs. COMMISSIONER OF POLICE SURAT CITY
March 28, 2008
FIROZ NAZIRBHAI ALIAS TURIYABHAI PATHAN Vs. COMMISSIONER OF POLICE
April 4, 2008
FIROZHUSSAIN SABBIRHUSSAIN VAHORA Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
September 1, 2008
FOJAJI FULAJI VANZARA Vs. STATE OF GUJARAT THRO CHIEF SECRETARY
December 4, 2008
FRIENDS CO OPERATIVE CREDIT SOCIETY, LTD Vs. TARUNKUMAR RATILAL SHAH
September 15, 2008
FULABHAI JESINGBHAI MALIWAD THRO BROTHER DAHYABHAI LALA Vs. COMMISSIONER OF POLICE
October 6, 2008
FULAJI VARVAJI VIHOL Vs. ZALAWADI SAISUTHAR VIDYARTHI BHAVAN SAMITI
December 2, 2008
G H BHATT Vs. G M AMIN
December 1, 2008
G N PATEL Vs. STATE OF GUJARAT
February 18, 2008
G S R T C Vs. SHANTABEN P CHAUHAN
February 21, 2008
G S R T C Vs. HARJIBHAI DHANJIBHAI GAMETI
January 8, 2008
G S R T C Vs. MADHUSUDANBHAI PUSHKARRAI DAVE
September 26, 2008
G S R T C Vs. BHAVNABEN R SHAH
September 16, 2008
G S R T C Vs. AMBARAM M CHAUDHARI
June 30, 2008
G S R T C Vs. RANJANBEN CHANDRAKANTBHAI MEHTA (WIFE)
August 13, 2008
G S R T C Vs. LILABEN WD/O GULABSINH BARIA
August 11, 2008
G S R T C Vs. B M PARMAR
October 15, 2008
G S R T C Vs. MINOR ALPESH VINODBHAI KADIYA
July 16, 2008
G S R T CORPORATION Vs. KAMUBEN
January 28, 2008
G. S. R. T. CORPORATION Vs. LEELABEN WD/O. VIRSINGHBHAI & ORS.
March 14, 2008
GADHIYA ABDULHAMID AHMEDBHAI MUMAN Vs. MUMAN UMARBHAI VALIBHAI
June 19, 2008
GAEKWAD INVESTMENT CORPORATIONPVT LTD Vs. JAYESH JAGDISHCHANDRA DAVE
June 30, 2008
GAFFARMOHAMMAD HUSSAINMIYAN MIYANA Vs. COMMISSIONER OF POLICE
October 13, 2008
GAIL (INDIA) LTD Vs. INDIAN PETROCHEMICALS CORPN LTD
June 17, 2008
GAJANAND CHARITY TRUST Vs. STATE OF GUJARAT
April 9, 2008
GAJARIABEN DAYALBHAI NAIK ASHOKBHAI NAIK Vs. STATE OF GUJARAT
February 12, 2008
GAJENDRA CHANDRAKANT OZA Vs. DEPUTY COLLECTOR
July 25, 2008
GAJENDRASINH G SOLANKI Vs. STATE OF GUJARAT
October 21, 2008
GAJRABEN DESAIBHAI MALI Vs. STATE OF GUJARAT
June 18, 2008
GALIBEN Vs. POLICE COMMISSIONER- AHMEDABADCITY
July 18, 2008
GALIBEN W/O NARANBHAI GOVINDBHAI MARWADI Vs. POLICE COMMISSIONER, AHMEDABAD
July 18, 2008
GALUBHAI BABUBHAI HALPATI Vs. STATE OF GUJARAT
October 24, 2008
GAMANBHAI CHHIMABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
April 15, 2008
GAMBHIRSINH ALIAS BODABHAI PRAVINSINH THAKOR Vs. STATE OF GUJARAT
January 10, 2008
GANDHI LABOUR INSTITUTE Vs. VITHALBHAI DAYABHAI KATARIA
July 27, 2008
GANESH VALABHAI FAMILY TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 27, 2008
GANESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
January 10, 2008
GANGABEN CHAGANBHAI PATEL Vs. STATE OF GUJARAT
October 22, 2008
GANGARAM ALIAS GANGA Vs. STATE OF GUJARAT
January 9, 2008
GANPAT MOHANBHAI VASAVA Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
February 8, 2008
GANPAT MOHANBHAI VASAVA Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
February 28, 2008
GANPATBHAI RAMUBHAI PATEL Vs. AJAYKUMAR HASMUKHBHAI VASHI
December 16, 2008
GANPATBHAI RAVJIBHAI BARIYA Vs. STATE OF GUJARAT
November 25, 2008
GANPATBHAI VIRAMBHAI THAKORE Vs. STATE OF GUJARAT
November 13, 2008
GANSHYAMBHAI TULSIDAS SHAH Vs. J I ANTANI
April 23, 2008
GANVIT PRAMILABEN BARKABHAI Vs. STATE OF GUJARAT
April 21, 2008
GARDEN SILK MILLS LTD Vs. ASHOK K JHA
May 14, 2008
GARGI APARTEMNTS CO OP HOUSING SOC LTD Vs. STATE OF GUJARAT
April 23, 2008
GARWARE WALL ROPES LTD Vs. TECHFAB INDIA
April 25, 2008
GATTUSING ISHWARSING RATHOD Vs. STATE OF GUJARAT
February 27, 2008
GAURANGBHAI BIPINBHAI PANDYA Vs. BANK OF BARODA
March 18, 2008
GAURANGBHAI MAHENDRABHAI SHAH CHAIRMAN Vs. DINESHKUMAR NARANDAS PATEL
July 7, 2008
GAURAV PRADIP VERMA Vs. STATE OF GUJARAT
February 27, 2008
GAURIBEN ALIAS MUMTAJ Vs. STATE OF GUJARAT
January 31, 2008
GAURIBEN RANJIT KANTI MALEKIYA Vs. STATE OF GUJARAT
January 24, 2008
GAURIBEN W O GAMBHIRBHAI SAVJIBHAI Vs. STATE OF GUJARAT
October 15, 2008
GEETA PRINTS LTD Vs. UNIVERSAL ENTERPRISE
September 19, 2008
GEETA PRINTS LTD Vs. FALCON INDUSTRIES
September 19, 2008
GEETABEN BHAVESHKUMAR PARMAR C/O PRABHATBHAI P CHAVDA Vs. BHAVESHKUMAR GAGUSINH PARMAR C/O SURESHBHAI G PARMAR
July 10, 2008
GEETABEN RAJESHBHAI CHAUHAN Vs. RUPESHBHAI ARVINDBHAI PATEL
September 17, 2008
GENERAL CO-OP BANK LTD Vs. PRIYADARSHAN CO-OP SOCIETY LTD
June 18, 2008
GENERAL MANAGER Vs. SP LAND ACQUISITION OFFICER
September 29, 2008
GENERAL MANAGER Vs. PATEL ANIL BACHUBHAI
April 11, 2008
GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER
December 23, 2008
GENERAL MANAGER Vs. AASHABHAI PARSOTTAMBHAI
June 24, 2008
GENERAL MANAGER OIL AND NATURALGAS CORPORATION LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
August 5, 2008
GHANSHYAM @ GANIYO DAYALDAS PITHANI SINDHI Vs. STATE OF GUJARAT
December 18, 2008
GHANSHYAMBHAI CHHATAMAL KORANI Vs. CITY SURVEY SUPERINTENDENT
September 16, 2008
GHANSHYAMBHAI JAMANDAS NATHANI Vs. REGIONAL PASSPORT OFFICER
July 28, 2008
GHANSHYAMBHAI PARSOTAMBHAI AGHARA Vs. DEPUTY COLLECTOR
January 16, 2008
GHELABHAI CHHAGANBHAI RABARI Vs. STATE OF GUJARAT
May 12, 2008
GHUSABHAI RAISANGBHAI CHORASIYA Vs. STATE OF GUJARAT
July 7, 2008
GIRASIYA SUKHDEVSINH DEVUBHA Vs. STATE OF GUJARAT
December 23, 2008
GIRISH GOVINDBHAI RAO Vs. STATE OF GUJARAT
January 29, 2008
GIRISHBHAI DAHYABHAI SHAH Vs. C C JAIN FOOD INSPECTOR
August 21, 2008
GIRISHBHAI DAHYABHAI SHAH Vs. C C JAIN FOOD INSPECTOR
February 22, 2008
GIRISHBHAI FULABHAI KACHHIA Vs. ADAMBHAI RASULBHAI MANSURI
May 16, 2008
GIRISHBHAI GIJUBHAI PATEL Vs. COMMISSIONER OF POLICE
January 16, 2008
GIRISHBHAI VARIA Vs. STATE OF GUJARAT
September 11, 2008
GIRNAR EXTRUSIONS PVT LTD Vs. ROYAL ANTIBIOTICS & INVESTMENT PVT LTD
January 30, 2008
GITABEN JAGANNATH DAVE Vs. CHIEF CONTROLLING REVENUE
January 10, 2008
GITABEN NARESHKUMAR LAKHESARANI Vs. STATE OF GUJARAT
July 1, 2008
GITABEN SHAILESHBHAI MAGANBHAI PARMAR Vs. COMMISSIONER OF POLICE
April 11, 2008
GITABEN W/O JAINTIBHAI SHANKARBHAI DANTANI Vs. COMMISSIONER OF POLICE
January 23, 2008
GITABEN WD/O SUGANBHAI KHEMAJI MEGHWAL Vs. STATE OF GUJARAT
April 17, 2008
GNANDEEP KELAVANI MANDAL Vs. STATE OF GUJARAT
March 31, 2008
GNANYOG EDUCATION AND WELFARE TRUST Vs. STATE OF GUJARAT
August 22, 2008
GNANYOG EDUCATION AND WELFARE TRUST Vs. STATE OF GUJARAT
September 26, 2008
GOEL SCIENTIFIC WORKS LTD Vs. UNION OF INDIA
March 11, 2008
GOKAJI SOMAJI KOLI THAKORE Vs. STATE OF GUJARAT
October 15, 2008
GOKAK VADODARA SPINNING MILLS Vs. MADHYA GUJARAT VIJ COMPANY LTD
May 2, 2008
GOKUL ALIAS BHOPALI VISHNUBHAICHHARA Vs. STATE OF GUJARAT
February 14, 2008
GOKULBHAI HARIBHAI HARIJAN Vs. STATE OF GUJARAT
January 22, 2008
GOMARAM SONARAM JAT Vs. STATE OF GUJARAT
October 15, 2008
GOODLASS NEROLAC PAINTS LTD Vs. GENERAL LABOUR ORGINISATION
May 13, 2008
GOPAL BHAGWANDIN NISADH Vs. COMMISSIONER OF POLICE SURAT CITY
October 7, 2008
GOPAL CHHAGANLAL BHIL Vs. STATE OF GUJARAT
November 11, 2008
GOPAL FIBERS PVT LTD Vs. DAKSHIN GUJARAT VEEJ COMPANY LIMITED
December 4, 2008
GOPALBHAI CHANDUBHAI RANA Vs. STATE OF GUJARAT
July 15, 2008
GOPALBHAI MEGHAJIBHAI KANTIA Vs. SUPERINTENDING ENGINEER
April 11, 2008
GOPINATHJI DEV MANDIR TRUST Vs. STATE OF GUJARAT
April 24, 2008
GOPSINGBHAI TERSINGBHAI RATHWA Vs. STATE OF GUJARAT
August 20, 2008
GORASIYA KARTIK BHIKHABHAI SINCE MINOR Vs. STATE OF GUJARAT
September 11, 2008
GORDHANBHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
August 6, 2008
GOVABHAI NAGJIBHAI RABARI Vs. STATE OF GUJARAT
April 9, 2008
GOVARDHAN NATHJI MANDIR TRUST Vs. GANGABEN SHOBHSING DUDHANI
September 2, 2008
GOVINDBHAI AMRATLAL PATEL Vs. O L OF GUJARAT STATE TEXTILE CORPORATION LTD
October 23, 2008
GOVINDBHAI BHANABHAI TADAVI Vs. DEPUTY ENGINEER
July 11, 2008
GOVINDBHAI DHARMSHIBHAI Vs. STATE OF GUJARAT
September 1, 2008
GOVINDBHAI NARAYANBHAI MIRCHANDANI Vs. STATE OF GUJARAT
July 10, 2008
GOVINDBHAI RANCHHODBHAI BHAGORA Vs. STATE OF GUJARAT
February 18, 2008
GRAM VIKAS TRUST Vs. STATE OF GUJARAT
May 7, 2008
GREEN ENVIRONMENT SERVICES CO-OP. SOCIETY LTD. Vs. UNION OF INDIA
March 5, 2008
GROUP GENERAL MANAGER Vs. PATEL VISABHAI CHHAGANDAS
February 13, 2008
GSRTC Vs. LINKAN F CHRISTIAN
January 22, 2008
GSRTC Vs. RAMABEN MANUBHAI PANCHOLI
December 2, 2008
GUBHARUBHAI MALSURBHAI RABARI Vs. STATE OF GUJARAT
May 12, 2008
GUGABHAI ALIAS CHHANDUBHAI DHULA BHAI Vs. COMMISSIONER OF POLICE
May 16, 2008
GUJ STATE ROAD TRANSPORT CORPN Vs. PATEL KANTILAL SOMNATH
January 22, 2008
GUJ STATE ROAD TRANSPORT CORPN Vs. AYAR KANJI BACHU
January 22, 2008
GUJ STATE ROAD TRANSPORT CORPN Vs. MARIAMBEN
January 29, 2008
GUJ STATE ROAD TRANSPORT CORPN Vs. VIMLADEVI SHIVDULARE SHUKLA
February 29, 2008
GUJAAT SECONDARY EDUCATION Vs. MINOR SOLANKI SANDEEPSINH CHANDRASINH
October 13, 2008
GUJARAT AMUJA EXPORTS LTD Vs. UNION OF INDIA
February 25, 2008
GUJARAT CARBON AND INDUSTRIAL LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
June 19, 2008
GUJARAT CO OP MILK MARKETING FEDERATION LTD Vs. UNION OF INDIA
June 19, 2008
GUJARAT ELECTRICITY BOARD Vs. BRIGHT ENGINEERING
January 28, 2008
GUJARAT FLAVOURS PVT LTD Vs. UNION OF INDIA
February 21, 2008
GUJARAT FLUOROCHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 20, 2008
GUJARAT GYAN PRACHAR SAMITI Vs. RAJKOT MUNICIPAL CORPORATION
August 28, 2008
GUJARAT HOUSING BOARD VASAHAT MANDAL Vs. GUJARAT HOUSING BOARD
December 4, 2008
GUJARAT INDUSTRIAL DEVELOPMENT CORP. Vs. J. B. INTERNATIONAL AND EXPORT AND ANR.
February 18, 2008
GUJARAT JHM HOTELS LTD. Vs. DIRECTOR GENERAL OF INCOME-TAX
June 30, 2008
GUJARAT MARITIME BOARD Vs. MUSA OSMAN
February 19, 2008
GUJARAT MARITIME BOARD Vs. ASSTT COMMISSIONER OF INCOME-TAX
September 2, 2008
GUJARAT MARITIME BOARD Vs. ASHOKKUMAR IJJATRAI ANJARIYA
September 18, 2008
GUJARAT NARMADA VELLY FERTILIZERS CO LTD Vs. S K PARMAR
April 28, 2008
GUJARAT PETROSYNTHESE LTD. Vs. P.L. RUNGTA
September 22, 2008
GUJARAT PICKER INDUSTRIES PVT LTD Vs. UNION OF INDIA
February 25, 2008
GUJARAT POLLUTION CONTROL BOARD Vs. VADILA METAL CORPORATION
October 6, 2008
GUJARAT POLLUTION CONTROL BOARD Vs. MAKWEL
December 24, 2008
GUJARAT RAJYA ST KARMACHARI MAHAMANDAL Vs. GOVT OF GUJARAT
November 13, 2008
GUJARAT SETCO CLUTCH LTD. Vs. UNION OF INDIA
September 24, 2008
GUJARAT SHIP TRADING CORPORATION Vs. UNION OF INDIA
February 13, 2008
GUJARAT SMALL INDUSTRIES CORPORATION LTD. Vs. BORSAD URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
May 16, 2008
GUJARAT ST MAZDOOR MAHASANGH Vs. STATE OF GUJARAT
November 13, 2008
GUJARAT STATE CO OPERATIVEBANK LTD Vs. KANUBHA GULABSINH PARMAR
March 31, 2008
GUJARAT STATE CO-OPERATIVE OILINDUSTRIES LTD Vs. SECRETARY
September 29, 2008
GUJARAT STATE COOPERATIVE UNION Vs. STATE OF GUJARAT
June 24, 2008
GUJARAT STATE CORPORATIVE BANK LTD Vs. STATE OF GUJARAT
December 8, 2008
GUJARAT STATE FERTILIZER AND CHEMICALS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 22, 2008
GUJARAT STATE FERTILIZERS CO. LTD. Vs. UNION OF INDIA
June 20, 2008
GUJARAT STATE FERTILIZERS EMPLOYEES UNION Vs. GOVT OF GUJARAT
November 13, 2008
GUJARAT STATE FINANCIAL CORPN., GANDHINAGAR Vs. KD PATEL, MANAGER (ACCOUNTS SECTION) GSFC, GANDHINAGAR & ANR.
March 14, 2008
GUJARAT STATE ROAD TRANSPORAT CO Vs. HEMANTASINGH B JADEJA
July 3, 2008
GUJARAT STATE ROAD TRANSPORT CORP Vs. HUSSAINBHAI J SAIYED
July 29, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LALITABEN KANTIBHAI PALIYA
July 8, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARENDRABHAI GUNVATBHAI SHUKAL
May 6, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAMHADMIYA JIVABHAI MAKRANI
June 17, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAMHADMIYA JIVABHAI MAKRANI
June 16, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HUSEN B RAYMA
December 4, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMANBHAI B PARMAR
November 27, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. C B SINDHA
October 21, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAMLESHWAR RAMESHWAR SHARMA
February 7, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAGDISHCHANDRA CHAMPAKLAL NAYAK
January 22, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BABUBHAI CHIMANLAL PARIKH
January 22, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHAUHAN CHANSING VAGATSING
January 22, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANAIYALAL T RAMCHANDANI
January 8, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YUNUSBHAI H CHAUHAN
January 8, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NATHALAL DEVJI VADHERA
January 9, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSANBHAI NARANBHAI BHINGRADIYA
January 9, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FAKIR MOHAMMAD J SAMA
January 9, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NM MAHAYAVANSHI
January 9, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHALIBEN WD/O MANGALDAS SHAMBHUDAS PRAJAPATI
September 11, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. G M KHAN
October 16, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALKRISHNA MANHARLAL THAKER
October 14, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANHAR SINGH R RATHOD
October 15, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JN PATEL
October 16, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ABDULHAMID M SHAIKH
July 11, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VINABEN WD/O SURENDRABHAI SHANTILAL
January 9, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JASHUBHA ARJUNSINH VANCHHANI
February 22, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAILASBEN MAHENDRAPRASAD JANI
October 17, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JYSTONABEN AJITKUMAR VYAS
December 30, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMESHBHAI KESHAVBHAI PATEL
October 23, 2008
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J M PRAJAPATI
October 15, 2008
GUJARAT STATE RURAL ROAD DEVELOPMENT AGENCY Vs. COMMISSIONER OF INCOME TAX
August 22, 2008
GUJARAT STATE TRANSPORT WORKERS FEDERATION Vs. STATE OF GUJARAT
November 13, 2008
GUJARAT STEEL INDUSTRIES Vs. UNION OF INDIA
July 16, 2008
GUJARAT UNIVERSITY Vs. RAJNISH KUMAR RAI
November 25, 2008
GUJARAT WATER POLLUTION CONTROL BOARD Vs. ASSEM PRODUCTS
November 25, 2008
GUJARAT WATER POLLUTION CONTROL BOARD Vs. SPAN CHEMICALS
June 20, 2008
GULAB VIJAYBHAI THAKOR Vs. COMMISSIONER OF POLICE
May 14, 2008
GULABSING PRATAPSINH PARMAR Vs. STATE OF GUJARAT
February 6, 2008
GULABSINH ALIAS GULIYO NATHABHAI SOLANKI Vs. STATE OF GUJARAT
June 23, 2008
GULAL ZIMMARIA RATHVA Vs. STATE OF GUJARAT
August 4, 2008
GULAM AHMED BAGAS Vs. STATE OF GUJARAT
November 21, 2008
GULAM MOHAMMAD MALIK Vs. SHAILENDRA LODHA
October 24, 2008
GULAM MUSTAFA HAJI MOHMED KHADIWALA Vs. STATE OF GUJARAT
July 22, 2008
GULAM RASUL PIRU MALEK Vs. STATE OF GUJARAT
May 15, 2008
GULAMHUSAIN AHMED BAGI Vs. STATE OF GUJARAT
November 10, 2008
GULIBEN W/O NAGINBHAI VITTHALBHAI PATEL Vs. COMMISSIONER OF POLICE, SURAT
March 12, 2008
GULMAMAD ALIAS GULO IBRAHIMBHAI SANDHI Vs. STATE OF GUJARAT
July 15, 2008
GURJI MANIYA RATHVA Vs. STATE OF GUJARAT
January 29, 2008
GURUPRASAD ALIAS MUNNA HARIPRASADKANOJIYA Vs. STATE OF GUJARAT
September 17, 2008
GYANBA DILAVARSINH JADEJA W/O DILAVARSINH KHODUBHA Vs. STATE OF GUJARAT
June 17, 2008
H H KAPADIA Vs. STATE OF GUJARAT
January 22, 2008
H H KAPADIA Vs. STATE OF GUJARAT
February 19, 2008
H H MAHARAJA SHRI JYOTINDRASINHJI Vs. ASST COMMISSIONER OF INCOME
September 12, 2008
HABIBBEG CHHOTUBEG MOGAL Vs. STATE OF GUJARAT
August 13, 2008
HAIDARBHAI HAJIBHAI UNADJAM THRO BROTHER-RAHIMBHAI HAJIBH Vs. STATE OF GUJARAT
July 14, 2008
HAIDERBHAI R MALEK Vs. DIRECTOR GENERAL OF POLICE
January 28, 2008
HAJI YUNUSBHAI AMADBHAI KAPADIA Vs. DISTRICT MAGISTRATE
May 12, 2008
HAJRABAI MAMAD Vs. HASAM UMAR SAP
April 15, 2008
HAKIMCHAND D CHOTAI Vs. COMMISSIONER OF INCOME TAX
June 17, 2008
HALIMABAHEN W/O HUSENBHAI SAMA Vs. STATE OF GUJARAT
April 30, 2008
HALPATI SEVA SANGH Vs. STATE OF GUJARAT
April 2, 2008
HALPATI SEVA SANGH Vs. DIRECTOR
April 15, 2008
HAMIRBHAI KODARBHAI TAMBODIYA Vs. POLICE COMMISSIONER
July 14, 2008
HAMIRBHAI NANJIBHAI THARECHA MAKWANA Vs. STATE OF GUJARAT
July 8, 2008
HANSABEN SANDEEPBHAI BODIWALA Vs. NARENDRA K PATEL
February 6, 2008
HANSABEN SUNILKUMAR THAKKAR Vs. DISTRICT COLLECTOR
September 29, 2008
HANSABEN WD/O MOHABHAI VANKAR (MARATHI) Vs. COMMISSIONER OF POLICE
June 18, 2008
HANSHABEN W/O ASHOK SILVAN PARMAR Vs. STATE OF GUJARAT
January 16, 2008
HANSRAJ DHANSUR CHARAN Vs. DISTRICT MAGISTRATE
May 16, 2008
HANUMANPRASAD HUKAMCHAND AGRAWAL Vs. STATE OF GUJARAT
February 15, 2008
HARDIKBHAI ALIAS HARI BACHUBH-AI PATEL Vs. STATE OF GUJARAT
July 15, 2008
HARESH ALIAS HAKO NATHABHAI DABHI Vs. STATE OF GUJARAT
June 27, 2008
HARESHBHAI KARSANBHAI BHILL Vs. COMMISSIONER OF POLICE
June 27, 2008
HARGOVANBHAI KUBERBHAI JADAV Vs. STATE OF GUJARAT
February 11, 2008
HARIBHAI DEVAJI RUPSING MALVI Vs. STATE OF GUJARAT
May 1, 2008
HARIJAN KANTIBHAI NANJIBHAI Vs. STATE OF GUJARAT
December 19, 2008
HARIJAN KARSANBHAI PITHABHAI Vs. STATE OF GUJARAT
January 8, 2008
HARIKRISHNA FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
February 25, 2008
HARIKRISHNA FAMILY TRUST Vs. A C I T
July 21, 2008
HARIKRISHNA GHANSHYAMDAS SHAH Vs. RINKI PETROCHEMICALS & IND LTD
February 29, 2008
HARILAL N SUTHAR Vs. HIRABHAI S SUTHAR
April 10, 2008
HARINBHAI DAYARAM JOSHI Vs. DIRECTOR OF AGRICULTURE
August 27, 2008
HARIPRASAD HARSUKHRAM PANDYA Vs. KALPANA HARIPRASAD PANDYA
February 20, 2008
HARIRAM RAJERAM KANOJIYA Vs. COMMISSIONER OF POLICE
January 30, 2008
HARISH KHUBCHANDANI Vs. STATE OF GUJARAT
April 23, 2008
HARISH PREMANI Vs. NATURAL ORGANOCHEM LIMITED
January 9, 2008
HARISH RAMMURTI SHARMA Vs. COMMISSIONER OF POLICE
July 15, 2008
HARISHBHAI BODARAMBHAI MOTHAREJA Vs. DEPUTY COLLECTOR
June 16, 2008
HARISHBHAI MOTIBHAI PARMAR Vs. STATE OF GUJARAT
June 27, 2008
HARISHBHAI PARSHOTTAMBHAI THAKOR Vs. STATE OF GUJARAT
October 17, 2008
HARISHBHAI PREMJIBHAI KAKLOTTAR Vs. STATE OF GUJARAT
April 1, 2008
HARISHKUMAR NARHARILAL VAIDYA Vs. STATE OF GUJARAT
July 25, 2008
HARISHKUMAR SAHIJRAM THADANI Vs. CITY SURVEY SUPERINTENDENT
September 16, 2008
HARIVADAN ALIAS HARIBHAI NANDUBHAI PATEL Vs. MANAN ROADWAYS
July 17, 2008
HARJIBHAI BABUBHAI PARMAR Vs. STATE OF GUJARAT
October 16, 2008
HARJIBHAI GANABHAI NADIYA Vs. STATE OF GUJARAT
May 1, 2008
HARKHABEN WD/O GABHUJI RANCHODJI THAKOR THRO SON Vs. STATE OF GUJARAT
May 6, 2008
HAROON RASHID ABDULMATINKHAN PATHAN Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
March 7, 2008
HARPALSINH KALYANSINH ZALA Vs. STATE OF GUJARAT
July 8, 2008
HARPALSINH MOHANSINH ZALA Vs. STATE OF GUJARAT
March 28, 2008
HARSHADBHAI Vs. COMMISSIONER OF POLICE
May 8, 2008
HARSHADBHAI ALIAS KALPESHBHAI MOHANBHAI PATEL Vs. STATE OF GUJARAT
October 21, 2008
HARSHADBHAI BHARATBHAI RAMAVAT Vs. STATE OF GUJARAT
August 6, 2008
HARSHADBHAI KANJIBHAI BALAR Vs. STATE OF GUJARAT
July 7, 2008
HARSHADBHAI KANJIBHAI BALAR Vs. STATE OF GUJARAT
July 8, 2008
HARSHIL ALIAS BITTU JANAKBHAI DAVE Vs. STATE OF GUJARAT
October 13, 2008
HARSHIT NAVNITBHAI SHAH Vs. BHARATBHAI JIVRAJBHAI BAGADIA
September 1, 2008
HARYANA SHEET GLASS LIMITED Vs. UNION OF INDIA
July 11, 2008
HASANBHAI ALIBHAI DAL Vs. PASCHIM GUJARAT VIJ COMPANY LTD
July 22, 2008
HASMUKH NANJI RABARI Vs. STATE OF GUJARAT
September 16, 2008
HASMUKHBHAI B GARODA Vs. DISTRICT INSPECTOR OF LAND RECORDS
January 22, 2008
HASMUKHBHAI BHAILALBHAI BAROT Vs. SECRETARY
February 5, 2008
HASMUKHBHAI CHANDULAL CHANDARANA Vs. DEPUTY COLLECTOR
February 13, 2008
HASMUKHBHAI DAYALBHAI PATEL Vs. PRABHABEN ARVINDBHAI PATEL
October 6, 2008
HASMUKHBHAI GOKALDAS SHAH Vs. STATE OF GUJARAT
December 17, 2008
HASMUKHBHAI H PATEL Vs. MANAGER INCHARGE GENERAL MANAGER BARODA CENTRAL CO OP
January 17, 2008
HASMUKHBHAI KANTILAL SOLANKI Vs. KANTILAL LUNAJI SOLANKI
November 27, 2008
HASMUKHBHAI NARAYANBHAI KHARADI Vs. GUJARAT ELECTRICITY BOARD
July 23, 2008
HASMUKHLAL DEVSHANKAR JOSHI Vs. STATE OF GUJARAT
December 12, 2008
HASMUKHNHAI GOKALDASSHAH Vs. STATE OF GUJARAT
November 17, 2008
HATHAJI HEMCHANDJI THAKOR Vs. AMRATJI RUPSINHJI THAKOR
March 27, 2008
HATIBEN MOTIBHAI JOGRANA Vs. DEPUTY COLLECTOR
January 24, 2008
HEENA N THACKER Vs. STATE OF GUJARAT
September 25, 2008
HEIRS AND L R OF DECEASED HABIBUNNISA D/O KAMUMIYA Vs. AMINABIBI WD/O MOHAMADKHAN RAHIMKHAN PATHAN
October 16, 2008
HEIRS AND LEGAL REPRESENTATIVES OF LATE LAXMANBHAI S. PATEL Vs. COMMISSIONER OF INCOME TAX
July 22, 2008
HEIRS OF KABHAIBHAI JERABHAI TALPADA Vs. HIMANSHU JIBHAUBHAI KAPADIA
December 3, 2008
HELLO INDUSTRIES LTD Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED
October 20, 2008
HEMAL A. KANUGA Vs. REGISTRAR OF COMPANIES
January 11, 2008
HEMAL HARENDRAKUMAR VAKAWALA Vs. STATE OF GUJARAT
January 30, 2008
HEMALABHAI KANABHAI CHARAN Vs. STATE OF GUJARAT
October 24, 2008
HEMANT RATILAL MAGITHIA Vs. SARASWATINAGAR CO OP HSG SOC LTD
February 26, 2008
HEMANTSANG BHIMBHA Vs. STATE OF GUJARAT
July 3, 2008
HEMARAJ MAMCHAND SHARMA Vs. STATE OF GUJARAT
February 28, 2008
HEMENTKUMAR PRAKASHBHAI Vs. STATE OF GUJARAT
May 6, 2008
HEMESH PRAVINCHANDRA PACHIGAR Vs. SURAT MUNICIPAL CORPORATION
February 13, 2008
HEMTABEN BALUSINH CHAUHAN DEAD Vs. REVABEN WD O BABABHAI BHAIJIBHAI
September 2, 2008
HETALBEN RAKESHKUMAR CHAVADA Vs. STATE OF GUJARAT
July 25, 2008
HIABEN JAYANTILAL SHAH Vs. INCOME TAX OFFICER
April 21, 2008
HIESHKUMAR K CHAUHAN Vs. UNION OF INDIA
February 27, 2008
HIGHSPIN GUJARAT PRIVATE LTD Vs. STATE OF GUJARAT
February 1, 2008
HIKHA JIVA GUJARIA Vs. STATE OF GUJARAT
December 12, 2008
HILL MEMORIAL HIGH SCHOOL Vs. DISTRICT EDUCATION OFFICER
May 7, 2008
HIMALAYA MACHINERY PVT LTD Vs. DEPUTY COLLECTOR STAMP DUTY VALUATION ORG
July 21, 2008
HIMANSHU ALIAS KADVO KALUBHAI SHIVABHAI PARMAR Vs. COMMISSIONER OF POLICE
October 13, 2008
HIMANSHU AUTO PRIVATE LTD Vs. UNION OF INDIA
April 28, 2008
HIMSON FADIS MACHINERY PVT LTD Vs. COMMISSIONER OF INCOME TAX
April 15, 2008
HIMSON KNITTING INDUSTRIES LIMITED Vs. EXECUTIVE ENGINEER INDUSTRIES
November 21, 2008
HINABEN RATABHAI VADHER Vs. DEPUTY COLLECTOR
April 30, 2008
HIND MOSAIC AND CEMENT WORKS Vs. SHREE SAHJANAND TRADING CORPORATION
January 25, 2008
HINDALCO INDUSTRIES LTD Vs. GUJARAT ENERGY TRANSMISSION CORPORATION LIMITED
October 21, 2008
HINDUSTAN AEGIS LPG LIMITED Vs. STATE
February 12, 2008
HINDUSTAN EARTH MOVERS PVT LTD Vs. GUJARAT TRACTORS CORP LTD
October 21, 2008
HINDUSTAN PETROFIL AND AGRO CHEMICALS Vs. STATE OF GUJARAT
January 29, 2008
HINDUSTAN PETROLEUM CORP LTD Vs. UNION OF INDIA
August 5, 2008
HINDUSTAN UN IT LEVER LTD Vs. STATE OF GUJARAT
March 26, 2008
HINGORA INDUSTRIES PVT LTD Vs. UNION OF INDIA
September 9, 2008
HIRABEN GOVINDBHAI PATEL Vs. SURENDRASINH DILIPSINH RAUOL
June 25, 2008
HIRABHAI DIPABHAI VASAIYA Vs. STATE OF GUJARAT
May 8, 2008
HIRABHAI GHUSABHAI DHAPA Vs. KANUBHAI D PATEL
February 11, 2008
HIRABHAI JESANGBHAI KHASOR Vs. ELECTION OFFICER AND DY COLLECTOR
November 14, 2008
HIRABHAI MORARBHAI TANDEL Vs. COMPETENT AUTHORITY SAFEMA/NDPS UNIT
July 16, 2008
HIRAJI BACHUJI THAKORE Vs. COMMISSIONER OF POLICE
October 14, 2008
HIREN MANILAL BHAIDASNA Vs. HEMLATABEN HITRENKUMAR BHAIDASNA
December 4, 2008
HIRUBHAI ALIAS HIRALAL KARSANBHAI RATHOD Vs. COMMISSIONER OF POLICE SURAT CITY
March 31, 2008
HITENDRA ALIAS HITUBHAI NAGINDAS GANDHI Vs. STATE OF GUJARAT
September 1, 2008
HITENDRA S PATEL Vs. DIST EDUCATION OFFICER
February 26, 2008
HITENDRAKUMAR BABULAL NAYAK Vs. STATE OF GUJARAT
December 4, 2008
HITESH @ HITU S/O RATILAL RANCHHODBHAI TANDEL Vs. STATE OF GUJARAT
March 4, 2008
HITESH ALIAS HARKISHAN MADHUSUDAN RANA Vs. STATE OF GUJARAT
May 8, 2008
HITESHBHAI CHIMANBHAI CHAVDA Vs. DISTRICT MAGISTRATE
March 10, 2008
HITESHBHAI HASMUKHBHAI KOLI PATEL THRO AMRUT ISHWAR PATEL Vs. COMMISSIONER OF POLICE
August 4, 2008
HITESHBHAI MANSINGBHAI MAHIDA Vs. COMMISSIONER OF POLICE
October 24, 2008
HITESHKUMAR BHIKHALAL PATEL Vs. DEPUTY COLLECTOR
January 24, 2008
HITUBHA C ZALA Vs. STATE OF GUJARAT
February 8, 2008
HOUSING DEVELOPMENT FINANCE CORPOATION LTD Vs. SURESHCHANDRA V PAREKH
August 28, 2008
HUSENABEN WIDOW OF RASIKBHAI Vs. KIRANKUMAR RANCHHODBHAI
April 3, 2008
HYNOUP FOOD AND OIL INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 17, 2008
IBRAHIM SULATANBHAI QURESHI Vs. STATE
August 1, 2008
IBRAHIMBHAI DOSH MOHAMAD SHAIKH Vs. STATE OF GUJARAT
January 16, 2008
IBU ALIAS IBRAHIM MAHMADBHAI MALEK Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
July 14, 2008
ICICI BANK LIMITED Vs. O L OF MARDIA CHEMICALS LTD (IN LIQUIDATION)
November 26, 2008
ICICI LAMBARD GENERAL INSURANCE CO LTD Vs. VINOD HIRABHAI VADHER
December 15, 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. UDAY KHENGARBHAI SUNESARA
February 11, 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ASHABEN GAUTAMBHAI VALA
May 14, 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ASHABEN GAUTAMBHAI VALA
May 15, 2008
IFTEKHARHUSSAIN SABDARHUSAIN Vs. STATE OF GUJARAT
February 29, 2008
IMRANKHAN FAKIRBHAI SHAIKH Vs. STATE OF GUJARAT
November 11, 2008
IMTIAZ HASAN PANJA Vs. STATE OF GUJARAT
May 7, 2008
IMTIAZ ISMAIL SHAIKH Vs. STATE OF GUJARAT
May 1, 2008
IN RE: ARVIND MILLS LTD Vs. STATE
May 16, 2008
INCOME TAX OFFICER Vs. ARVIND NAROTTAM
June 17, 2008
INCOME TAX OFFICER Vs. VXL INDIA LIMITED
August 6, 2008
INCOME-TAX OFFICER Vs. HYLAM SECURITIES AND FINANCE (P.) LTD.
October 7, 2008
INDIAN OIL CORPORATION LTD Vs. T P CHANDRAN
January 23, 2008
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
September 26, 2008
INDIAN PETROCHEMICALS Vs. GENERAL SECRETARY
March 19, 2008
INDIAN RAYON AND IND LTD Vs. STATE OF GUJARAT
September 29, 2008
INDIAN RAYON AND INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
May 6, 2008
INDIRABEN DEVANAND BABU BHAI INDREKAR Vs. STATE OF GUJARAT
April 3, 2008
INDOCEM INDUSTRIES Vs. STATE OF GUJARAT
January 28, 2008
INDRACHAND GUMANMAL NATA Vs. SAMIR SINGH CHATRASINH VAGHELA
August 7, 2008
INDRAJIT GULABDAS TAILOR Vs. STATE OF GUJARAT
June 27, 2008
INDRAJITSINH DANUBHA PARMAR Vs. STATE OF GUJARAT
February 27, 2008
INDRAVADAN AMBALAL PATEL Vs. STATE OF GUJARAT
May 13, 2008
INDRAVADAN JAGJIVANDAS Vs. MOHMAD HUSSAIN ALIMOHMAD
March 10, 2008
INDUBEN DAMJIBHAI KAPURIA Vs. HARESHKUMAR LAXSHMANBHAI NAKUM
November 17, 2008
INDUBEN KANTI JALIYA RATHOD Vs. STATE OF GUJARAT
January 16, 2008
INDUBHA CHHATRASINH Vs. STATE OF GUJARAT
November 21, 2008
INDUSIND BANK LTD Vs. GUJARAT OPTICAL COMMUNICATION LTD
December 15, 2008
INDUSTRIAL DEVELOPMENT BANK OFINDIA LTD Vs. PRASAD MILLS LTD
August 25, 2008
INTAJAMUDDIN YASINBHAI ANSARI Vs. STATE OF GUJARAT
November 12, 2008
IPCL EMPLOYEES ASSOCIATION Vs. INDIAN PETROCHEMICAL CORPORATION LIMITED
March 18, 2008
IQBAL @ BALO LATIF SHAIKH Vs. STATE OF GUJARAT
January 9, 2008
IQBAL KASAM JAGA Vs. STATE OF GUJARAT
December 1, 2008
IQBAL MOOSA PATEL Vs. STATE OF GUJARAT
March 17, 2008
IQBAL MUSABHAI MIYANA Vs. STATE OF GUJARAT
December 17, 2008
IQBALBHAI ALIAS JADIYO KASAMBHAI MALEK Vs. DISTRICT MAGISTRATE
July 23, 2008
IQBALHUSSAIN MEHMUDMIYAN MALIK Vs. STATE OF GUJARAT
July 7, 2008
IQBALMOOSA PATEL S O MOHAMMED PATEL Vs. STATE OF GUJARAT
April 24, 2008
IRFAN AKBARBHAI DAVDA Vs. STATE OF GUJARAT
February 29, 2008
IRFAN GULAM HUSSAIN SHAIKH Vs. STATE OF GUJARAT
May 16, 2008
IRFAN JAANMOHAMMADBHAI MEENU Vs. STATE OF GUJARAT
April 8, 2008
IRON ROLLING MILLS PVT LTD Vs. VINODKUMAR R SINGH
March 26, 2008
IRON ROLLING MILLS PVT LTD Vs. VINODKUMAR R SINGH
July 17, 2008
ISARAIL @ PAHELVAN MAMAD VAKILANSARI Vs. STATE OF GUJARAT
January 10, 2008
ISHVARBHAI BABABHAI DESAI Vs. STATE OF GUJARAT
April 30, 2008
ISHVARBHAI MAGANBHAI TADVI Vs. STATE OF GUJARAT
January 18, 2008
ISHVERLAL R SONEJI Vs. DIRECTOR OF MUNICIPALITIES
February 21, 2008
ISHWARBHAI HARJIBHAI RABARI Vs. STATE OF GUJARAT
September 1, 2008
ISHWARBHAI RAMSINGBHAI PARMAR Vs. STATE OF GUJARAT
January 8, 2008
ISHWARJI VELAJI THAKOR Vs. STATE OF GUJARAT
November 18, 2008
ISMAIL AMADBHAI SHAIKH Vs. STATE OF GUJARAT
May 7, 2008
ISMAILBHAI D THARADARA Vs. DEPUTY COLLECTOR
January 28, 2008
ISMAILBHAI HAIDERBHAI MIYANA Vs. COMMISSIONER OF POLICE
June 25, 2008
J K ADVERTISING Vs. HIGHLIGHT MEDIA COMMUNICATIONSPVT LTD
June 19, 2008
J K SALES CORPORATION Vs. MASS FINANCIAL SERVICE LTD
July 21, 2008
JABAL C LASHKARI Vs. O L OF PRASAD MILLS LIMITED
October 17, 2008
JACOB RASID MATU Vs. STATE OF GUJARAT
January 16, 2008
JADAV VITTHALSINH KALYANSINH Vs. STATE OF GUJARAT
July 11, 2008
JAFAR B CHAUHAN Vs. SHON CERAMICS PVT LTD
December 22, 2008
JAFRUKHAN IMAMKHAN PATHAN Vs. PAVANKUMAR RAMESHCHANDRA JAIN
July 23, 2008
JAGARUT HARIBHAI GURJAR Vs. STATE OF GUJARAT
October 6, 2008
JAGDIP V PANDYA Vs. L B INDUSTIRIES
November 11, 2008
JAGDISH ALIAS JAGO SHANKARJI THAKORE Vs. COMMISSIONER OF POLICE
April 17, 2008
JAGDISH HIRALAL RAJPUT Vs. ABAD MUNI CORPORATION
December 15, 2008
JAGDISH KUVERJI THAKOR Vs. STATE OF GUJARAT
June 24, 2008
JAGDISHBHAI POPATBHAI KHOKHANI Vs. STATE OF GUJARAT
November 24, 2008
JAGDISHBHAI SANKALCHAND Vs. STATE OF GUJARAT
August 4, 2008
JAGDISHCHANDRA H TRIVEDI Vs. STATE OF GUJARAT
July 30, 2008
JAGDISHSINH JASHVANTSINH ZALA Vs. REGIONAL TRANSPORT OFFICER
December 11, 2008
JAGJODHANSING U RAJPUT Vs. JYOTI LTD
December 12, 2008
JAGUBHAI @ JAGMALBHAI GOVINDBHAI DODIYA Vs. STATE OF GUJARAT
October 17, 2008
JAGUJI ALIAS ANIRUDHASINH KESHUBHA DARBAR Vs. STATE OF GUJARAT
November 12, 2008
JAHANGIR IBRAHIMBHAI SHEKH Vs. COMMISSIONER OF POLICE
March 4, 2008
JAHID ALIAS BURI MAHAMADBHAI BALOCH Vs. COMMISSIONER OF POLICE RAJKOT CITY
May 7, 2008
JAHID HARUNBHAI KHOKHAR Vs. STATE OF GUJARAT
October 13, 2008
JAI AGENCIES Vs. NIRMA CONSUMER CARE LTD
October 13, 2008
JAIKISHANDAS ASHARAM FIRM Vs. ISHWARLAL AND COMPANY
August 5, 2008
JAIN PRAKASHCHANDRA GERILAL Vs. DEPUTY COLLECTOR
March 7, 2008
JAIPALSINH PRATAPSINH SOLANKI Vs. STATE OF GUJARAT
February 11, 2008
JALARAM VIRPUR SMRUTI TRUST Vs. JOINT CHARITY
March 27, 2008
JAMALAHMED NAZIRAHMED ANSARI Vs. STATE OF GUJARAT
November 11, 2008
JAMALUDDIN R SHAIKH Vs. GUJARAT UNIVERSITY
February 18, 2008
JAMNABEN BABUBHAI W/O SHANKARBHAI Vs. RUCHI RESTAURANT PVT LTD
July 11, 2008
JAMNAPRASAD GOVINDPRASAD PASI Vs. STATE OF GUJARAT
December 30, 2008
JANAKKUMAR V AMARKOTIYA Vs. CHIEF POST MASTER GENERAL
November 19, 2008
JANARDAN JAISHANKAR JOKHARKAR Vs. STATE OF GUJARAT
January 9, 2008
JANTA EDUCATION TRUST Vs. STATE OF GUJARAT
April 3, 2008
JARADI DILIP RATI LAL Vs. STATE OF GUJARAT
April 30, 2008
JASABHAI DEVABHAI BABAR Vs. STATE OF GUJARAT
February 20, 2008
JASHIBEN @ JYOTSNA HARMANBHAI VASAVA Vs. STATE OF GUJARAT
January 7, 2008
JASHIBEN W OF BABUJI JALUJI ALIAS JALAMSINH THAKOR Vs. STATE OF GUJARAT
October 6, 2008
JASHMABEN NAGINBHALIA GARANGE (CHHARA) Vs. STATE OF GUJARAT
June 30, 2008
JASHUBHAI ALIAS JASHVANTBHAI GOVINDBHAI Vs. STATE OF GUJARAT
November 27, 2008
JASHUBHAI BHIKHABHAI PRAJAPATI Vs. R LAL KRISHAN HAVANAPPA MADRASI
February 21, 2008
JASHVANTBHAI BABUBHAI PARMAR Vs. STATE OF GUJARAT
May 9, 2008
JASHWANTBHAI CHELABHAI OZA Vs. STATE OF GUJARAT
October 14, 2008
JASHWANTLAL @ JASHUBHAI PANCHAL Vs. STATE OF GUJARAT
April 11, 2008
JASWANTBHAI SAMALBHAI PARMAR Vs. HARIRAM BANGA OR HIS SUCCESSOR
September 22, 2008
JASWANTRAI LABHSHANKAR DOSHI Vs. DEPUTY COLLECTOR
February 26, 2008
JASWANTSINH ALIAS JASU KANCHANSINHGURJAR Vs. COMMISSIONER OF POLICE
January 24, 2008
JATANBEN LALJIBHAI RABARI Vs. NATIONAL INSURANCE CO LTD
August 26, 2008
JATIN ALIAS LALEE SHIVABHAI KAHAR Vs. STATE OF GUJARAT
August 11, 2008
JAVED ALIAS BATKO UMARBHAI SHEKH Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
October 6, 2008
JAVNIKA NARESH RAVAL Vs. STATE
February 28, 2008
JAWAHARLAL NAHERU EDUCATION INSTITUTE Vs. STATE OF GUJARAT
February 19, 2008
JAY ASHAPURA AND COMPANY Vs. STATE OF GUJARAT
March 11, 2008
JAY BHARAT GRAHAK SHAHKARI BHANDAR LTD Vs. (THE) STATE OF GUJARAT AND ORS.
May 6, 2008
JAY JALARAM LINCH OWNERS ASSOCIATION Vs. GUJARAT ELECTRICITY BOARD
January 28, 2008
JAY JAYCHAND SARDA Vs. KRUPALIBEN W/O JAY SARDA
July 24, 2008
JAY M VYAS Vs. CHAIRMAN
April 23, 2008
JAY YASHWANT DESAI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
July 21, 2008
JAYABEN CHANDRAKANT GORDHANBHAI PATEL Vs. JITHIBEN HIRABHAI VIRABHAI PARMAR
December 10, 2008
JAYABEN D/O HIMMATBHAI MULJI BHAI RATHOD Vs. STATE OF GUJARAT
February 25, 2008
JAYABEN JAYANTIBHAI KOLI Vs. STATE OF GUJARAT
September 1, 2008
JAYANT B PANDYA Vs. STATE OF GUJARAT
July 24, 2008
JAYANT B VYAS Vs. STATE OF GUJARAT
October 22, 2008
JAYANT EXTRACTION IND PVT LTD Vs. NAGAR PALIKA OF BEDI
August 21, 2008
JAYANTI PUNAMJI DEVDA Vs. STATE OF GUJARAT
December 16, 2008
JAYANTIBHAI BECHARBHAI KORADIA Vs. GANESH GANDABHAI PATEL
July 9, 2008
JAYANTIBHAI MANILAL PRAJAPATI Vs. COMMISSIONER OF POLICE
May 12, 2008
JAYANTIBHAI NARSHIBHAI KOLI Vs. STATE OF GUJARAT
August 5, 2008
JAYANTIBHAI SAMALBHAI PATEL Vs. BHUPENDRABHAI SHANTILAL SHAH
February 6, 2008
JAYANTILAL BHIKHABHAI JASANI Vs. STATE OF GUJARAT
July 18, 2008
JAYANTILAL DAMJIBHAI SONI Vs. DIRECTOR OF INVESTIGATION
June 18, 2008
JAYANTILAL JAGJIVANBHAI SANGHVI Vs. AMIT SWARUPCHAND BORDIA
August 25, 2008
JAYANTILAL LAXMANBHAI PATEL Vs. STATE OF GUJARAT
December 8, 2008
JAYANTILAL MAKWANA TRANSPORT MANAGER Vs. AHMEDABAD MUNICIPAL CORPO
October 14, 2008
JAYANTILAL RAYMALJI Vs. STATE OF GUJARAT
October 10, 2008
JAYANTKUMAR ISHWARBHAI AHIR Vs. ZAVERI POLYMERS LTD.
August 21, 2008
JAYASWAL PRAFULKUMAR PRAVINCHANDRA Vs. REGISTRAR
January 22, 2008
JAYDEVI MINERALS Vs. ADITYA METAL AND ALOIEDS PVT LTD
November 28, 2008
JAYDEVSINH PRADHUMANSINH JADEJA Vs. COMMISSIONER OF POLICE
October 6, 2008
JAYENDRA C MANVAWALA Vs. COLLECTOR
March 18, 2008
JAYENDRA HIRALAL PAREKH Vs. HIS HIGHNESS PRINCE AAGAKHAN HOSTEL
July 10, 2008
JAYENDRA KANTILAL RAICHURA ALIAS JAYLO TINI Vs. STATE OF GUJARAT
November 28, 2008
JAYESH @ GULIYO BABUBHAI PARMAR Vs. STATE OF GUJARAT
June 30, 2008
JAYESH @ JAYALO S/O DALPAT SINH SISODIA Vs. STATE OF GUJARAT
August 22, 2008
JAYESH BHAGWANJIBHAI DODIYA Vs. COMMISSIONER OF POLICE
January 30, 2008
JAYESH BUDHALAL MEHTA Vs. STATE OF GUJARAT
January 9, 2008
JAYESH CHANDRAKANT THAKKAR Vs. STATE OF GUJARAT
February 8, 2008
JAYESH JAYANTILAL RANA Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
July 10, 2008
JAYESHBHAI RATILAL PATEL Vs. STATE OF GUJARAT
April 28, 2008
JAYESHBHAI SANTOSHBHAI MARATHA SHEGDE PATIL THRO BROTHER Vs. STATE OF GUJARAT
July 16, 2008
JAYMAN R SHAH Vs. CHIME ELECTRONICS LIMITED
September 1, 2008
JAYSHREE RAMDEVNAGAR JAGRUTI YUVAK MANDAL Vs. GUJARAT SLUM CLEARENCE BOARD
October 22, 2008
JAYVARDHAN @ MUNIYO JAKHARIYA CHRISTIAN Vs. STATE OF GUJARAT
August 5, 2008
JENABEN W/O DILAVARBHAI MOAR (MIYANA) Vs. COMMISSIONER OF POLICE
July 14, 2008
JENTIBHAI AMBALAL SHAH Vs. STATE OF GUJARAT
January 11, 2008
JENUL @ JANU @ THUTHIYO ABDUL JABBAR ANSARI Vs. STATE OF GUJARAT
July 3, 2008
JERAMBHAI BADABHAI CHAUDHARY Vs. STATE OF GUJARAT
November 21, 2008
JESANGBHAI CHEHABHAI MAHERIYA Vs. UNION OF INDIA
May 12, 2008
JESANGBHAI SOMABHAI SOLANKI Vs. MANJULABEN WD O NATUBHAI SOMABHAI SOLANKI
August 4, 2008
JESHING ALIAS HANUMAN HARKHABHAI KOLI Vs. STATE OF GUJARAT
July 9, 2008
JETHABHAI RATNABHAI Vs. STATE OF GUJARAT
September 24, 2008
JETHI MANEKLAL DINALAL Vs. CHANASMA TALUKA ANUSUCHIT JATISAMUDAYIK SAHKARI KHETI MANDLI
February 15, 2008
JETHIGAR PUNJGAR GOSWAMI Vs. STATE OF GUJARAT
March 19, 2008
JETPAR JUTH SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
April 25, 2008
JETPUR-NAVAGADH MUNICIPALITY Vs. STATE OF GUJARAT
October 7, 2008
JHALOD KELAVANI MANDAL Vs. STATE OF GUJARAT
March 14, 2008
JIGAR ALIAS JIGGI S/O HASMUKH-BHAI DARJI Vs. STATE OF GUJARAT
August 12, 2008
JIGAR MAYUR BHAI SHAH Vs. STATE OF GUJRAT
February 5, 2008
JIGNESH ALIAS RINKU UDAJI THAKORE Vs. COMMISSIONER OF POLICE
January 9, 2008
JIGNESHBHAI KANTILAL PATEL Vs. STATE OF GUJARAT
April 11, 2008
JIGNESHKUMR ALIAS JIGO TRIKAMLAL PARECHA Vs. STATE OF GUJARAT
December 19, 2008
JINDAS DHARAMDAS DHARMIK TRUST Vs. MAHARAJ BHIKHARAM JADURAM
September 29, 2008
JITENDRA @ MUNNO MADHUKANT DAVE Vs. STATE OF GUJARAT
January 21, 2008
JITENDRA J BHAVSAR Vs. RAMANBHAI S MARATHA
February 20, 2008
JITENDRA TEXTILES Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE AND CUSTOMS
April 16, 2008
JITENDRABHAI ALIAS JITU Vs. STATE OF GUJARAT
March 3, 2008
JITENDRAKUMAR BABUBHAI PATEL Vs. REGIONAL PASSPORT OFFICER AHMEDABAD
March 7, 2008
JITENDRAKUMAR MANHARBHAI PRAJAPATI Vs. DHANSUKHBHAI CHUNILAL PRAJAPATI
July 3, 2008
JITENDRAKUMAR NATHALAL SHAH Vs. O L OF ARYODAYA SPINNING AND WEAVING MILLS LTD
October 23, 2008
JITESH KANAIYALAL THAMWALA Vs. DJ CHAUHAN
March 28, 2008
JITESH KANAIYALAL THAMWALA Vs. D J CHAUHAN
April 28, 2008
JITUBHAI CHANDUBHAI PARMAR Vs. COMMISSIONER OF POLICE- VADODARA CITY
August 6, 2008
JITUBHAI DAHYABHAI SOSA Vs. STATE OF GUJARAT
June 25, 2008
JIVABHAI VITHALBHAI CHAVDA Vs. STATE OF GUJARAT
August 27, 2008
JIVALAL A PATEL Vs. EXECUTIVE ENGINEER
December 5, 2008
JIVAN JERAMBHAI Vs. STATE OF GUJARAT
November 28, 2008
JIVANBHAI MANGALBHAI BARIA S/O MANGALBHAI DESAIBHAI BARIA Vs. COLLECTOR
July 8, 2008
JIVANBHAI VITHALBHAI CHAVDA Vs. STATE OF GUJARAT
September 19, 2008
JIVANLAL JOITARAM PATEL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
July 21, 2008
JIVRAJSING @ BHAYJI MANGUSING SHEKHAVAT Vs. STATE OF GUJARAT
August 13, 2008
JODABHAI NANUBHAI Vs. STATE OF GUJARAT
January 11, 2008
JOHN DAHYABHAI CHRISTIAN Vs. GHODASAR MAHALAXMI CO OP HSG SOC LTD
August 28, 2008
JORD ENGINEER INDIA LTD Vs. UNION OF INDIA
March 3, 2008
JORUBHA GOVINDBHA GADHAVI Vs. COMMISSIONER OF POLICE
August 8, 2008
JOSHI MANUBHAI BHOGILAL Vs. GUJARAT ELECTRICITY BOARD
October 22, 2008
JUGALKISHORE RAMNARESH Vs. CHANDICHARAN MAHANTI
March 13, 2008
JULAHA ANSARI SAFIULLAH JAMALUDDIN Vs. STATE OF GUJARAT
March 12, 2008
JUMMA MASJID TRUST Vs. VASO NAGAR
July 10, 2008
JUNAGADH DISTT FOOPERATIVE BANK LTD Vs. MOHANBHAI MADANBHAI
February 13, 2008
JUNAGADH JILLA MAZDOOR SANGH Vs. G R DHORAJIYA
July 25, 2008
JUNAGADH MUNICIPAL CORPORATION Vs. LEGAL HEIR OF BACHIBEN LALJIBHAI MASHRU
June 24, 2008
JUNAGADH MUNICIPAL EMPLOYEES UNION Vs. COMMISSIONER JUNAGADH MUNICIPAL CORPORATION
January 23, 2008
JUNAGADH MUNICIPALITY Vs. DISTRICT COLLECTOR
July 2, 2008
JYOTI KARMACHARI MANDAL Vs. RAHULBHAI NANUBHAI AMIN
August 14, 2008
JYOTI SANJEEV PROPRIETOR Vs. BHARAT PETROLEUM CORPORATION LIMITED
May 16, 2008
JYOTSNABEN RAMESHCHANDRA JASANI Vs. AVANISH CHIMANLAL MANIAR
February 18, 2008
K A MEHTA Vs. SURESH KUMAR LAXMANJI THAKORE
July 18, 2008
K B VYAS Vs. STATE OF GUJARAT
February 19, 2008
K TRADERS Vs. VIJAYA BANK
June 19, 2008
KABHAI D CHAMAR Vs. VADODARA MUNICIPAL CORPORATION
November 21, 2008
KADI TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
May 16, 2008
KADIWAR MOHMAD AMIBHAI Vs. BHATI MOTINAH HIRANATH THR POA HOLDER
December 3, 2008
KADRI RASAM MIYA BAKSHU MIYA Vs. GOSALIYA HASANBHAI KASAMBHAI
May 8, 2008
KAILASBA WD JAYENDRASINH GOHIL Vs. KABHAIBHAI PUNJABHAI PARMAR
December 10, 2008
KAILASH T AGRAWAL Vs. M S THANVI DESIGNATED AUTHORITY
July 1, 2008
KAILASHBEN FATEHSINH PARMAR Vs. SOMABHAI HARMABHAI PARMAR
October 16, 2008
KAILASHBEN MANHARLAL CHOSHI Vs. COMMISSIONER OF INCOME TAX
September 1, 2008
KAILASHBEN PUNJABHAI PATEL Vs. STATE OF GUJARAT
July 24, 2008
KAILASHBEN R SHAH W/O LATE RAMESHCHAND T SHAH Vs. UNION OF INDIA
November 19, 2008
KAIRA DISTRICT COOPORATIVE MILK PRODUCERS UNION LTD Vs. FEDERATION OF COOPERATIVE STORES LTD
February 13, 2008
KAIZER MOHAMMAD ARIF SHAIKH H Vs. STATE OF GUJARAT
March 10, 2008
KALABEN MOHANBHAI PATEL Vs. TALATI CUM MANTRI
May 15, 2008
KALAM ABDUL HANIFSHA Vs. STATE OF GUJARAT
October 6, 2008
KALANBHAI MORARBHAI TANDEL Vs. COMPETENT AUTHORITY
March 14, 2008
KALANTRY TEXTILE CONSULTANTS THRO PRAMODBHAI R TRIVEDI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
December 15, 2008
KALAVATIBEN WD/O INDRAVADAN CHHAGANLAL RANA Vs. STATE OF GUJARAT
July 22, 2008
KALIBEN W OF BACHHUBHAI GOVINDBHAI VAJA THRO HER SON Vs. STATE OF GUJARAT
August 20, 2008
KALIDAS BACHUBHAI Vs. UNION OF INDIA
January 31, 2008
KALIDAS SOMABHAI RAJPUT Vs. STATE OF GUJARAT
May 5, 2008
KALINDI TRUST Vs. COMMISSIONER OF INCOME TAX
March 4, 2008
KALPANA CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
April 1, 2008
KALPANA JITENDRA SONAVANE D/O DHANSING H KHERNARE Vs. JITENDRA HIRALAL SONAVANE
July 17, 2008
KALPESHBHAI PRANJIVANBHAI PATEL @ LALUBHAI BACHUBHAI Vs. BHUDHABHAI SANKARBHAI BHOI
August 6, 2008
KALUBHAI MAGANBHAI NINAMA Vs. STATE OF GUJARAT
March 31, 2008
KALUMIYA FAKIRMAMAND Vs. STATE OF GUJARAT
September 16, 2008
KALUPUR COMMERCIAL CO-OPERATIVE BANK LTD. Vs. O.L. OF NAVRANG SYNTHFAB PVT. LTD.
February 20, 2008
KAMABHAI BHIKHABHAI SOHALA Vs. DEPUTY COLLECTOR
May 16, 2008
KAMAL @ KAMAL MARGHO MUKESHBHAI KAHAR Vs. STATE OF GUJARAT
August 5, 2008
KAMALABEN SAVANLAL MARWADI Vs. STATE OF GUJARAT
October 17, 2008
KAMINIBEN Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
July 15, 2008
KAMINIBEN S PANDYA Vs. DISTRICT COLLECTOR
June 10, 2008
KAMLA SHANKER VAZIRANI Vs. STATE OF GUJARAT
January 29, 2008
KAMLABEN DHIRUBHAI KESUBHAI GAGDEKAR (CHHARA) Vs. STATE OF GUJARAT
June 25, 2008
KAMLABEN WD O MANILAL N NAI Vs. STATE
August 11, 2008
KAMLESH ALIAS KAMLI DAYARAM JASWANI Vs. STATE OF GUJARAT
May 5, 2008
KAMLESH ALIAS TIKO LILAJI THAKOR Vs. STATE OF GUJARAT
October 13, 2008
KAMLESH RANCHHODDAS LAKDAWALA Vs. STATE OF GUJARAT
July 15, 2008
KAMLESHBHAI AMRUTBHAI PATNI Vs. POLICE COMMISSIONER SHRI
July 1, 2008
KAMLESHBHAI CHIMANBHAI PATEL Vs. STATE OF GUJARAT
March 12, 2008
KAMLESHBHAI JAMNADAS MALVIYA Vs. DEPUTY COLLECTOR
January 24, 2008
KAMLESHBHAI LALABHAI PARMAR Vs. STATE OF GUJARAT
December 15, 2008
KAMLESHBHAI PARAGJIBHAI PATEL Vs. MANUBHAI MAGANBHAI PATEL
September 29, 2008
KAMUBEN DILIPRAO MATANGI THRO BROTHER-MOHAN BALIRAM RATHOD Vs. STATE OF GUJARAT
August 13, 2008
KAMUBEN JAYANTIBHAI PATEL Vs. BHUPENDRA CHAGANLAL GANDHI
September 16, 2008
KANABHAI MOTIBHAI MENA MARWADI Vs. COMMISSIONER OF POLICE
January 24, 2008
KANAIYALAL DHANSHUKLAL SOPARIWALA Vs. STATE OF GUJARAT
October 7, 2008
KANAIYALAL DHANSUKHLAL SOPARI-WALA Vs. STATE OF GUJARAT
July 25, 2008
KANAKRAI SHIVSHANKER PUROHIT Vs. STATE OF GUJARAT
January 15, 2008
KANCHANLAL MAGANLAL KAPADIA Vs. INCOME TAX OFFICER
June 26, 2008
KANCHANLAL MOTILAL PATEL Vs. LUNAWADA NAGAR PALIKA
August 11, 2008
KANDARI VILLAGE PANCHAYAT Vs. STATE OF GUJARAT
November 19, 2008
KANIYALAL CHASNDULAL GANESHWALA Vs. ZUBEDABIBI GULAM AHMED
December 18, 2008
KANIYALAL KALIDAS RANA Vs. CHAIRMAN GUJARAT SECONDARY EDUCATION
February 18, 2008
KANJETA VIBHAG YUVAK MANDAL Vs. STATE OF GUJARAT
April 2, 2008
KANJI SHIVAJI THAKOR Vs. STATE OF GUJARAT
April 23, 2008
KANJIBHAI BHAVANBHAI DESAI Vs. RAMESHBHAI CHANDUBHAI PATEL
August 1, 2008
KANKUBEN PARSHOTTAMDAS JORDAS Vs. RAMRATANBHAI BADRIPRASAD AGRAWAL
August 27, 2008
KANKUBEN SHANKARBHAI BARIA Vs. DEPUTY COLLECTOR (STAMP DUTY VALUATION) DIVISION-2
July 18, 2008
KANSARA HIRALAL NATWARLAL Vs. CHIMANBHAI RANCHHODBHAI SHAH
June 24, 2008
KANTABEN D/O REVABHAI DHARA- BHAI PARMAR (CHHARA) Vs. COMMISSIONER OF POLICE
January 9, 2008
KANTABEN DAHYAJI KACHRAJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
February 18, 2008
KANTABEN FULABHAI KHANT Vs. DISTRICT DEVELOPMENT OFFICER
January 28, 2008
KANTABEN RAMSING GOVINDJI THAKOR Vs. STATE OF GUJARAT
May 6, 2008
KANTABEN SHANTILAL THAKKAR Vs. SURAT ELECTRICITY COMPANY LTD
May 2, 2008
KANTI COTTON MILLS Vs. BACCHUBA DILUBHA JHALA
December 26, 2008
KANTIBHAI BADABHAI KHARADI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
June 23, 2008
KANTIBHAI KALABHAI NAKRANI Vs. DEPUTY COLLECTOR
February 14, 2008
KANTIKUMAR BALUBHAI KATHARIA Vs. STATE OF GUJARAT
November 20, 2008
KANTILAL BHUPATRAI RATHOD PRESIDENT, JETPUR GYMKHANA Vs. STATE OF GUJARAT
December 11, 2008
KANTILAL GORDHANDAS LALAKIYA Vs. RAMNIKLAL LAXMICHAN KHIMASIYA
October 17, 2008
KANTILALGORDHANDAS LALAKIYA Vs. LAXMICHAND KHIMASIYA
October 17, 2008
KANUBHAI CHANDUBHAI RATHOD Vs. COMMISSIONER OF POLICE
May 12, 2008
KANUBHAI D PARMAR Vs. DIVISIONAL CONTROLLER-GSTC
August 12, 2008
KANUBHAI JAGABHAI TADVI Vs. STATE OF GUJARAT
November 27, 2008
KANUBHAI JAMSHABHAI HADPATI Vs. STATE OF GUJARAT
March 4, 2008
KANUBHAI LALLUBHAI PATEL Vs. VADODARA MUNICIPAL CORPORATION
November 28, 2008
KANUBHAI LAXMICHAND JASVANI Vs. STATE OF GUJARAT
August 6, 2008
KANUBHAI MANGABHAI SENMA Vs. STATE OF GUJARAT
August 1, 2008
KANUBHAI P PATEL Vs. NIRMA LIMITED
April 1, 2008
KANUBHAI PUNMAJI BHIL Vs. STATE OF GUJARAT
March 26, 2008
KANUBHAI RAMABHAI PATEL Vs. KALUBHAI KASNABHAI DAMOR
March 13, 2008
KANUBHAI TEJABHAI SARVAIYA Vs. STATE OF GUJARAT
July 15, 2008
KAPILABA H. VAGHELA Vs. STATE OF GUJARAT THROUGH JOINT SECRETARY AND ORS.
August 13, 2008
KAPILABEN ARJUNSINH RATHOD Vs. STATE OF GUJARAT
June 20, 2008
KAPOORRAI KANAJI, KARTA OF HUF KAPURRAY KANAJI Vs. STATE OF GUJARAT
February 26, 2008
KARAMSHIBHAI SHAMJIBHAI KAKADIYA Vs. STATE OF GUJARAT
August 26, 2008
KARANSINH BHARATSINH SOLANKI Vs. STATE OF GUJARAT
June 24, 2008
KARIM ADAMBHAI CHAMADIYA Vs. STATE OF GUJARAT
December 1, 2008
KARIMBHAI ALLARAKHA Vs. ANJANABEN ALIAS RAZIABEN ALLARAKHAKARIMBHAI
February 12, 2008
KARSAN BHIMA Vs. JOINT CHARITY COMMISSIONER RAJKOT
March 13, 2008
KARSAN MANDAN CHUDASAMA Vs. STATE OF GUJARAT
July 3, 2008
KARSANBHAI ALIAS KISHOR VALJIBHAI PATEL Vs. STATE OF GUJARAT
June 20, 2008
KARSANBHAI MERABHAI AAYAR Vs. VERSHI KHIMA HARIJAN
January 22, 2008
KARSHANBHAI DEVJIBHAI SOLANKI Vs. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD
August 6, 2008
KASAM ISMAIL MANEK Vs. STATE OF GUJARAT
June 16, 2008
KASHIBEN PRANLAL EDUCATAION TRUST Vs. STATE OF GUJARAT
December 5, 2008
KASHIRAM DAHYABHAI DAVE Vs. COMMISSIONER OF POLICE
April 29, 2008
KAUSHIKABEN RAVJIBHAI MOLIYA ALIAS KAUSHIKABEN KISHORKUMAR Vs. DEPUTY COLLECTOR
February 28, 2008
KAUSHIKBHAI JAYANTILAL PATEL Vs. O L OF GUJARAT STATE TEXTILE CORPORATION LTD
October 23, 2008
KAUSHIKBHAI RATILAL BHAVSAR Vs. STATE OF GUJARAT
January 8, 2008
KAVASBHAI JAL WYKES Vs. MUZAFFAR AHMED KAZI
December 3, 2008
KAVITABEN SHYAM NANAKCHAND RATHOD Vs. STATE OF GUJARAT
January 16, 2008
KAZI H DOSUMIYAN Vs. DHOLKA NAGARPALIKA
February 19, 2008
KESARBEN JESANGJI Vs. BABULAL JAMNADAS PATEL
August 5, 2008
KESHAJI @ SITARAM PRABHUJI BHIL Vs. STATE OF GUJARAT
January 23, 2008
KESHARBEN W/O RAMESHBHAI JELIYABHAI GARANGE (CHHARA) Vs. STATE OF GUJARAT
June 24, 2008
KESHUBEN W/O RAJUBHAI KALIDASCHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
June 17, 2008
KESHUBHAI DANABHAI PADAYA Vs. STATE OF GUJARAT
November 27, 2008
KESHUBHAI MOHANBHAI PATEL Vs. PADMABEN ALIAS RENUBEN RATILAL GANDABHAI BACHKANIWALA
August 28, 2008
KETAN RAMESHBHAI PATEL Vs. DAYABHAI KESHAVLAL PATEL
August 25, 2008
KETANKUMAR DAYALJIBHAI AMINS Vs. STATE OF GUJARAT
April 8, 2008
KEVENTER AGRO LTD. Vs. O.L. OF KENGOLD (INDIA) LTD.
January 18, 2008
KHADDUBHAI THAKOREBHAI KOLI PATEL Vs. DISTRICT MAGISTRATE
January 9, 2008
KHALIL MUSTAKBHAI SHEIKH Vs. STATE OF GUJARAT
July 15, 2008
KHATIJA F PUNAVALA Vs. HAJI YUSUFBHAI SIDIKBHAI
July 2, 2008
KHATRI LALJIBHAI Vs. SECRETARY
October 21, 2008
KHATUBEN MUSABHAI Vs. SHRIRAM OIL MILL
December 4, 2008
KHODABHAI K MALI Vs. RASIKLAL B BHODBUNJA
January 10, 2008
KHUMANSINH @ JUGO @ RAMESH AMBALAL CHAVDA Vs. STATE OF GUJARAT
June 23, 2008
KHUSBOO NAGINBHAI PATEL Vs. STATE OF GUJARAT
September 26, 2008
KHUSHALJI RAVAJI THAKORE Vs. STATE OF GUJARAT
March 3, 2008
KILLOL V SHELAT Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
November 14, 2008
KIRAN DHOVA PANDI Vs. POLICE COMMISSIONER
May 16, 2008
KIRAN FASHIONS Vs. UNION OF INDIA (UOI)
August 25, 2008
KIRAN MANOJ PATEL Vs. MANOJBHAI SHANTIBHAI PATEL
July 18, 2008
KIRANBHAI LALABHAI HARIJAN Vs. STATE OF GUJARAT
December 8, 2008
KIRANBHAI SURESHBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
July 15, 2008
KIRIT @ RITESH LALJIBHAI RATHOD Vs. STATE OF GUJARAT
June 16, 2008
KIRIT AMRUTLAL AGRAVAT Vs. MINAKUMARI KIRIT AGRAVAT
July 14, 2008
KIRIT BACHUBHAI PATEL THRO JAYESH BACHUBHAI PATEL-BROTHER Vs. COMMISSIONER OF POLICE
April 29, 2008
KIRIT H RAVAL Vs. RESERVE BANK OF INDIA
January 30, 2008
KIRITBHAI ANANTRAY TRIVEDI Vs. DEPUTY COLLECTOR
January 24, 2008
KIRITBHAI DAYABHAI PATEL Vs. STATE OF GUJARAT
January 8, 2008
KIRITBHAI GORDHANBHAI DARJI Vs. NATIONAL INSURANCE CO LTD
January 24, 2008
KIRITCHNADRA DHIRENDRAI DESAI Vs. STATE OF GUJARAT
October 17, 2008
KIRPALSING GURUBACHHANSING SIKLIGAR Vs. STATE OF GUJARAT
October 20, 2008
KIRTI ENTERPRISES Vs. NIRMA CONSUMER CARE LTD
December 22, 2008
KISHAN ALIAS GOLU VITHOBA RAIKAR Vs. COMMISSIONER OF POLICE VADODARA CITY
April 9, 2008
KISHAN KUMAR MODI Vs. STATE OF GUJARAT
September 5, 2008
KISHANBHAI AALJIBHAI PARMAR Vs. STATE OF GUJARAT
March 5, 2008
KISHANCHAND TRIKAMDAS VALECHA Vs. DENA BANK
September 4, 2008
KISHANSINH KHUMANSINH SISODIYATHRO COUSIN-LALSINH DEVISINH Vs. STATE OF GUJARAT
July 16, 2008
KISHOR @ KISHANLAL @ KARSAN S/O DIPJI @ DIPARAM @ DEVJI Vs. STATE OF GUJARAT
October 14, 2008
KISHOR @ SALIM LALJI SONI Vs. STATE OF GUJARAT
February 1, 2008
KISHOR AMARSINHBHAI DHOLAKIYAZ Vs. STATE OF GUJARAT
May 2, 2008
KISHOR DEVILAL PADIYAR Vs. STATE OF GUJARAT
March 10, 2008
KISHOR KUMAR PRABHUDAS TANNA Vs. STATE OF GUJARAT
December 29, 2008
KISHOR RASIKLAL KAMANI Vs. DEPUTY COLLECTOR
January 16, 2008
KISHORBHAI GORDHANBHAI VAVIYA Vs. NARSINHBHAI HANSRAJBHAI PATEL
March 14, 2008
KISHORBHAI K DABHI Vs. STATE OF GUJARAT
March 11, 2008
KISHORBHAI PRABHASHANKAR RAVIYA Vs. STATE OF GUJARAT
August 28, 2008
KISHORBHAI VALLABHBHAI PATEL Vs. STATE OF GUJARAT
February 11, 2008
KISHORE LAXMINARAYAN BIYANI Vs. STATE OF GUJARAT
February 8, 2008
KISHOREBHAI MANUBHAI VALA Vs. COMMISSIONER OF POLICE, RAJKOT
February 6, 2008
KODARBHAI DHULABHAI PATEL Vs. AJAYKUMAR MAGUMAL GANDHI
January 22, 2008
KOKILABEN ALIAS BEBI ANILBHAI CHINUBHAI CHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
June 20, 2008
KOKILABEN BALDEVBHAI PRAJAPATI Vs. STATE OF GUJARAT AND ANR
August 20, 2008
KOKILABEN DURGESH HARINARAYAN BANIA Vs. DISTRICT MAGISTRATE
June 19, 2008
KOKSINGH GOPALSINGH BADHELA Vs. POLICE COMMISSIONER
July 10, 2008
KOLI BIJALBHAI KHAHABHAI Vs. STATE OF GUJARAT
November 17, 2008
KOLI DHARAMSHI BHIMA Vs. STATE OF GUJARAT
August 27, 2008
KOLI MANGA GHUGHA Vs. MADANBHAI MOHANBHAI PATEL
May 8, 2008
KRISHNA TEXTILES Vs. COMMISSIONER OF INCOME TAX
July 18, 2008
KRISHNABEN MOHANLAL BHATT Vs. STATE OF GUJARAT
April 11, 2008
KRISHNADAS GOVINDDAS PARIKH Vs. WEALTH TAX OFFICER
June 17, 2008
KRISHNAPALSINH S VIJAYSINH Vs. JYOTSANABEN JASHVANTRAI
July 10, 2008
KRUSHNABEN MAHENDRABHAI SHANKARLAL NOGIA Vs. REGISTRAR
July 22, 2008
KRUSHNAKANT KANTILAL PANCHOLI Vs. STATE OF GUJARAT
September 5, 2008
KUBERSHWAR MAHADEV NA VAHIVAT KARTA - PUJARI MAHANT SHREE Vs. MATA NARMADE HAR SEVA TRUST KARNALI TAL DABHOI
July 9, 2008
KULDEEPSINH NAVALSINH SHINOL Vs. STATE OF GUJARAT
May 8, 2008
KUMBHAR AMBALAL FULABHAI AND ORS. Vs. AMIN KESHAVLAL DAHYABHAI AND ORS.
April 1, 2008
KUNDAL SEVA SAHKARI MANDLI LTD Vs. STATE OF GUJARAT
February 15, 2008
KUNVERBEN @ KALI W/O NARESHRAMESH BAJRANGE CHHARA Vs. COMMISSIONER OF POLICE
January 16, 2008
KURESH ASGARALI MASTER Vs. DEPUTY COLLECTOR
June 16, 2008
KURSHIYABHAI KANDIYABHAI DUNGARBHIL Vs. STATE OF GUJARAT
January 24, 2008
KUSUMBEN NARANDAS PATEL Vs. SWAMI GUNATITNAGAR CO OP HOUSING SOCIETY LTD
March 14, 2008
L D ARTS COLLEGE Vs. M SHANMUGAM
February 21, 2008
LAKHABHAI DEHSURBHAI BHARAI Vs. STATE OF GUJARAT
April 21, 2008
LAKHABHAI POPATBHAI SORATHIYA Vs. IMBUDSMAN OF ELECTRICITY C/O O/O GUJARAT ELECTRICITY
July 7, 2008
LAKHANPAL NATIONAL LTD Vs. UNION OF INDIA
June 20, 2008
LAKHUBHAI CHHATRABHAI BHALIYA THRO FATHER CHHATRABHAI AMRA Vs. STATE OF GUJARAT
June 23, 2008
LALABHAI GOTAJI CHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
August 13, 2008
LALABHAI MANHARBHAI KAHAR Vs. COMMISSIONER OF POLICE
January 16, 2008
LALABHAI RAMANBHAI CHUNARA Vs. STATE OF GUJARAT
June 27, 2008
LALARAM PUTTULAL SHARMA Vs. STATE OF GUJARAT
November 18, 2008
LALBHAI MANILAL SHAH Vs. STATE OF GUJARAT
July 25, 2008
LALITA ALIAS LALI MAHESHBHAI JALUBHAI GARANGE Vs. STATE OF GUJARAT
January 17, 2008
LALITA PISHORILAL VIJAN Vs. OMPRAKASH PISHORILAL VIJAN
January 23, 2008
LALITABEN @ LALI W/O TAPOVAN CHHARA Vs. COMMISSIONER OF POLICE
August 5, 2008
LALITABEN JAGANNATH DOSHI Vs. STATE OF GUJARAT
July 31, 2008
LALITABEN W/O MOHANBHAI CHHIBABHAI RATHOD Vs. STATE OF GUJARAT
March 4, 2008
LALITBHAI @ CHAKUBHAI RAMJIBHAI PAVANIA Vs. STATE OF GUJARAT
March 26, 2008
LALITKUMAR BHAGWANJI DOSHI Vs. SARLABEN LALITKUMAR DOSHI
June 25, 2008
LALUBHA MALJIBHA JHALA Vs. RAJENDRASINGH MALABHAI JADAV
October 8, 2008
LALURAM ALIAS LALO Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
August 27, 2008
LAND ACQUISITION OFFICER Vs. PATEL PARTHIBHAI LAXMANBHAI
December 11, 2008
LANDESBANK BADENWURTTEMBERG Vs. NOVA PETORCHEMICALS LTD.
January 9, 2008
LAQ OFFICER Vs. CHUNIYABHAI ZINIYABHAI
August 1, 2008
LARK LABORATRIES LTD Vs. NABROS PHARMA LTD
December 15, 2008
LATABEN ALIAS SHVETABEN BHARATBHAIVAGASHIYA PATEL Vs. BHARATBHAI KARAMSHIBHAI VAGASHIYA
July 11, 2008
LAVE NARENDRASINHJI JAGATSINH-JI VAGHELA Vs. O L OF KALOL MILLS LTD
October 23, 2008
LAXMAN ALIAS LAKHABHAI SHANABHAI RATHOD Vs. STATE OF GUJARAT
December 17, 2008
LAXMANBHAI @ LAKHMANBHAI LALUBHAI Vs. STATE OF GUJARAT
November 20, 2008
LAXMANBHAI RAMSINGBHAI RATHVA Vs. STATE OF GUJARAT
August 5, 2008
LAXMANBHAI RAMSWARUP AGRAWAL Vs. STATE OF GUJARAT SERVED
March 14, 2008
LAXMANGIRI BHUPGIRI GOSWAMI Vs. STATE OF GUJARAT
August 27, 2008
LAXMANJI CHATURJI THAKOR Vs. STATE OF GUJARAT
February 25, 2008
LAXMI INDUCTION Vs. GORDHANBHAI CHHOTABHAI PARMAR
November 19, 2008
LAXMIBEN Vs. STATE OF GUJARAT
July 15, 2008
LAXMIBEN Vs. COMMISSIONER OF POLICE
July 7, 2008
LAXMIBEN Vs. COMMISSIONER OF POLICE FOR CITY OF AHMEDABAD
March 5, 2008
LAXMIBEN Vs. COMMISSIONER OF POLICE
May 14, 2008
LAXMIBEN HIRABHAI Vs. GEB
August 1, 2008
LAXMIBEN RAMESHBHAI DANGAR Vs. DEPUTY COLLECTOR
January 16, 2008
LAXMIBEN W O NATVARBHAI SADABHAI CHUNARA Vs. COMMISSIONER OF POLICE- AHMEDABAD CITY
August 6, 2008
LAXMIBEN W/O RADHAKISHAN MUDALIYAR Vs. STATE OF GUJARAT
May 7, 2008
LAXMICHAND BHAGAJI LTD Vs. MADHUBHAI MANISHANKAR DESAI
February 21, 2008
LAXMIDEVI NARESHKUMAR SHARMA Vs. STATE OF GUJARAT
July 28, 2008
LD ADDITIONAL PRINCIPAL JUDGE Vs. STATE OF GUJARAT
April 1, 2008
LIFE INSURANCE EMPLOYEES ASSON Vs. CHAIRMAN
February 21, 2008
LILABEN Vs. COMMISSIONER OF POLICE
February 20, 2008
LILABEN @ BEBLI WID/O MAHESH KASHIRAM PARMAR (CHHARA) Vs. STATE OF GUJARAT
June 24, 2008
LILABEN @ CHAKI W/O BAKABHAI MAFATBHAI CHUNARA Vs. COMMISSIONER OF POLICE
February 13, 2008
LILABEN ALIAS MAYABEN KARSANBHAI SOLANKI Vs. VRAJLAL LAVJIBHAI RATHOD
August 5, 2008
LILABEN RAJUBHAI BABUBHAI CHUNARA Vs. COMMISSIONER OF POLICE
March 11, 2008
LILABEN W O MANILAL JIVANJI VARLI Vs. STATE OF GUJARAT
May 16, 2008
LILABEN W/O VIRCHAND PATANI Vs. STATE OF GUJARAT
December 15, 2008
LILAJI SHANKARJI THAKOR Vs. COMMISSIONER OF POLICE
July 22, 2008
LILAVATIBEN W/O MOTISINH HIMMATSINH RAVALJI Vs. ANILBHAI BHIKHUBHAI PATEL
January 22, 2008
LIMBABHAI ISHWARBHAI JODHANI Vs. SHANTABEN BALUBHAI
March 10, 2008
LIMBDI MUNICIPALITY Vs. INAYAKHUSEN NATHUMIYA SAIYAD
February 1, 2008
LIYAKATALI ALIAS KHANNA AHMADALI SAIYED Vs. COMMISSIONER OF POLICE
May 8, 2008
LUHAR ABDUL RAZAK SULTANBHAI Vs. PATEL DHULABHAI RAMDAS ADMINISTRATOR AND PARTNER
July 10, 2008
LUHAR DHANJIBHAI KANJUIBHAI Vs. GOVERNMENT OF GUJARAT
December 11, 2008
LUTHRA CHEMTEX INDUSTRIES P LTD Vs. UNION OF INDIA
April 23, 2008
M GOVINDAN KUTTY Vs. NITIN J NANAVATI
September 5, 2008
M M KASHYAP Vs. STATE OF GUJARAT
January 11, 2008
M R C EMPLOYEES ASSOCIATION Vs. DIRECTOR GENERAL
October 10, 2008
M R PARIKH Vs. STATE OF GUJARAT
January 30, 2008
M S GOSWAMI Vs. STATE OF GUJARAT
February 21, 2008
M S RANVA Vs. R P GUPTA SETTLEMENT COMMISSIONER
August 25, 2008
M T PARMAR Vs. STATE OF GUJRAT
October 13, 2008
M V LUCKY FIELD Vs. UNIVERSAL OIL LTD
December 5, 2008
M V PATEL Vs. PURNIMA CHEMICALS IND PVT LTD
October 22, 2008
M.R. PARIKH Vs. STATE OF GUJARAT
January 30, 2008
MACLEODS PHARMACEUTICALS LTD Vs. ALEMBIC LIMITED
June 13, 2008
MADAN MOHAN SINGH Vs. STATE OF GUJARAT
July 8, 2008
MADEVA NARSHA HARIJAN Vs. STATE OF GUJARAT
August 13, 2008
MADHABHAI PUNJABHAI Vs. STATE OF GUJARAT
November 28, 2008
MADHAVJI ALIAS MADHU LAVJI KOLI Vs. STATE OF GUJARAT
October 21, 2008
MADHAVPURA MERCHANTILE COOPERATIVE BANK LIMITED Vs. SHAH BHIMANI CHEMICALS PVT LTD
November 14, 2008
MADHUBALA SHASHIKNAT RAVALA Vs. STATE OF GUJARAT
December 15, 2008
MADHUBEN Vs. STATE OF GUJARAT
October 7, 2008
MADHUBEN HARIYABHAI KAHAR Vs. COMMISSIONER OF POLICE
May 8, 2008
MADHUBEN WD/O DHIRUBHAI BHEMABHAI PATEL Vs. IBRAHIM MOHMADBHAI
September 11, 2008
MADHUBEN WD/O GIRISHBHAI PREMABHAI PATEL THRO SON Vs. POLICE COMMISSIONER
June 30, 2008
MADHUKAR S SHETH Vs. UNION OF INDIA
April 3, 2008
MADHUKARBHAI TRAMBAKAKLAL Vs. STERLING BOPAL CITY CO OP
August 8, 2008
MADHUSUDAN JIVANLAL SOLANKI Vs. STATE OF GUJARAT
April 10, 2008
MAFAJI DHARMAJI THAKORE THRO WIFE CHANCHHIBEN MAFAJI THAKOR Vs. COMMISSIONER OF POLICE
May 6, 2008
MAGANBHAI BHANABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
April 15, 2008
MAGANBHAI BHATHIBHAI CHAUHAN Vs. STATE OF GUJARAT
November 12, 2008
MAGANBHAI BHIKHABHAI BHANGI Vs. STATE OF GUJARAT
January 10, 2008
MAGANBHAI D BHADAJA Vs. STATE OF GUJARAT
January 25, 2008
MAGANBHAI GOVANBHAI PATEL Vs. STATE OF GUJARAT
September 10, 2008
MAGANBHAI GOVINDBHAI KATARIYA Vs. MUKESHBHAI BHIKHABHAI RATHOD
April 21, 2008
MAGANBHAI RABHAJEE THAKOR Vs. STATE OF GUJARAT
August 8, 2008
MAGANPURA OTHWAD SEWA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
April 11, 2008
MAHADEV @ SANJAY FOJI TULSIRAM MARATHA (SIDAM) Vs. STATE OF GUJARAT
April 30, 2008
MAHADEVBHAI KARMEEJI RABARI Vs. STATE OF GUJARAT
May 7, 2008
MAHALAXMI FABRIC MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 17, 2008
MAHALAXMI FABRIC MILLS PVT LTD Vs. STATE
October 6, 2008
MAHAMAD YAKUB HASAN VORA Vs. STATE OF GUJARAT
September 1, 2008
MAHAMMED SULTAN ALIAS BADSHAH Vs. STATE OF GUJARAT
January 9, 2008
MAHASUKHLAL N ANKHAD Vs. JOINT CHAIRTY COMMISSIONER
August 12, 2008
MAHAVIR INDUCTOMELT PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION
August 7, 2008
MAHAVIRSINH GAMBHIRSINH JADEJA Vs. STATE OF GUJARAT
July 10, 2008
MAHAVIRSINH RAMSINH RAVAT Vs. STATE OF GUJARAT
February 25, 2008
MAHEMUDBHAI KASAMJI DEVDIWALA Vs. FAROOK KASAMJI DEVDIWALA
August 26, 2008
MAHENDRA @ MANU JIVRAM Vs. STATE OF GUJARAT
November 20, 2008
MAHENDRA BAPALAL PATEL Vs. O L OF SARANGPUR COTTON MILLS
October 23, 2008
MAHENDRA BHOGILAL TADVI Vs. STATE OF GUJARAT
October 23, 2008
MAHENDRA HIRALAL SOLANKI Vs. COMMISSIONER OF POLICE
February 4, 2008
MAHENDRA KANTILAL THAKAR Vs. VISHNUPRASAD K THAKAR
September 30, 2008
MAHENDRA PUNMAJI BHIL Vs. STATE OF GUJARAT
February 18, 2008
MAHENDRA V SAMPAT Vs. MUNICIPAL COMMISSIONER
October 7, 2008
MAHENDRABHAI @ NARESHBHAI HATHEESINH PARMAR Vs. STATE OF GUJARAT
August 13, 2008
MAHENDRABHAI CHHITUBHAI PATEL Vs. BABUBHAI NATHUBHAI RATHOD
July 30, 2008
MAHENDRABHAI MOHANLAL PANCHAL Vs. STATE OF GUJARAT
July 22, 2008
MAHENDRABHAI NENSI PAREKH Vs. STATE OF GUJARAT
November 10, 2008
MAHENDRASINH ALIAS BHIKHO HATHE- SINH YADAV Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
July 14, 2008
MAHENDRASINH GOBARSINH JHALA Vs. STATE OF GUJARAT
July 23, 2008
MAHENDRASINH RAGHUSINH CHAUHAN Vs. STATE OF GUJARAT
February 27, 2008
MAHESH ALIAS MASO THAKORBHAI FAKIRBHAI KHALASI Vs. COMMISSIONER OF POLICE
March 3, 2008
MAHESH ALIAS TINO DALABHAI MAKWANA Vs. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD
January 9, 2008
MAHESH ANTOLBHAI RATHODIYA Vs. STATE OF GUJARAT
January 24, 2008
MAHESH CHHEDUBHAI KUSHWAT Vs. STATE OF GUJARAT
April 17, 2008
MAHESH I HARLALKA Vs. UNION OF INDIA
August 25, 2008
MAHESH KANTILAL SONI Vs. D N ANERAO, ASSITT COLLR OF CUS (PREV )
November 26, 2008
MAHESHBHAI ALIAS DEVGAN KALKAPRASAD KAHAR Vs. COMMISSIONER OF POLICE
April 10, 2008
MAHESHBHAI CHANABHAI GOHEL Vs. SHANTILAL THAKORDAS
September 18, 2008
MAHESHBHAI DHANJIBHAI PARMAR Vs. STATE OF GUJARAT
August 8, 2008
MAHESHBHAI HIMMATGIRI GOSWAMI Vs. STATE OF GUJARAT
October 20, 2008
MAHESHBHAI JAMAKABHAI MEDA Vs. STATE OF GUJARAT
February 6, 2008
MAHESHBHAI JAMKABHAI MEDA Vs. STATE OF GUJARAT
January 30, 2008
MAHESHBHAI JESINGBHAI RABARI Vs. STATE OF GUJARAT
November 27, 2008
MAHESHBHAI RAMJIBHAI PARMAR Vs. STATE OF GUJARAT
October 21, 2008
MAHESHBHAI SHANKARBHAI RANA Vs. DISTRICT MAGISTRATE
January 18, 2008
MAHESHKUMAR BHAILALBHAI PATEL Vs. STATE OF GUJARAT
April 11, 2008
MAHESHKUMAR DINANATH JHUNJHUNWALA Vs. UNION OF INDIA
April 2, 2008
MAHESHKUMAR GHANSHYAMDAS SADHU Vs. STATE OF GUJARAT
June 24, 2008
MAHESHKUMAR MAFATBHAI THAKOR Vs. STATE OF GUJARAT
February 25, 2008
MAHESHKUMAR NATWARLAL TRIVEDI Vs. STATE OF GUJARAT
September 30, 2008
MAHESHSINH RAMSING THAKOR Vs. STATE OF GUJARAT
May 8, 2008
MAHESHWARY HANDLING AGENCY PVT LTD Vs. BOARD OF TRUSTEES OF THE KANDLA PORT TRUST
July 15, 2008
MAHIJI DEVJI SOLANKI Vs. TOPNO DISTRICT COLLECTOR
February 28, 2008
MAHMAD DARUN Vs. PARSHOTTAM MOHANDAS ALWANI
February 13, 2008
MAHMADSABIR NOORMAHMAD SHAIKH Vs. STATE OF GUJARAT
October 16, 2008
MAHORSINH HOTAMSINH MAGHON RAJPUT Vs. STATE OF GUJARAT
December 17, 2008
MAITRY TRADING PRIVATE LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
September 29, 2008
MAJESTY AGRO FOODS PRIVATE LIMITED Vs. STATE
July 7, 2008
MAJEVADI TEL BIYA UATPADAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
February 21, 2008
MAJIDKHAN ABDULMUSTUFA PATHAN Vs. COMMISSIONER OF POLICE
February 25, 2008
MAKANBHAI PARSOTTAMBHAI SINDHA Vs. TULSIDAS MANUBHAI VASAVA
July 11, 2008
MAKODABHAI CHHAGANBHAI PATEL Vs. HIMATLAL MANSUKHLAL BHATT
September 2, 2008
MAKRAJ NATHSUR CHARAN Vs. STATE OF GUJARAT
May 14, 2008
MALEK MAHIUDDIN RASULALLAL Vs. COLLECTOR BHARUCH
May 2, 2008
MALLA JYOTA ALIAS JORSING PUNJIYA MAVI Vs. STATE OF GUJARAT
October 7, 2008
MALSINH MANGALSINH SOLANKI Vs. STATE OF GUJARAT
June 19, 2008
MAMAD BHAKAR RAYMA Vs. STATE OF GUJARAT
January 9, 2008
MANAGER NAAZ CINEMA Vs. VASANTBEN RAMESHBHAI GHUMADIYA
June 18, 2008
MANAGERSHRI G S R T CORPORATION Vs. D M TANDEL
January 9, 2008
MANAGING DIRECTOR CASTROL INDIA LIMITED Vs. STATE OF GUJARAT
October 14, 2008
MANCHHABEN ALIAS MANSHABEN Vs. STATE OF GUJARAT
April 17, 2008
MANCHHUBHAI DAHYABHAI PATEL Vs. UNION OF INDIA
September 16, 2008
MANEK JAMSHEDJI RATANSHA GEARAPARSI PANCHAYAT OFFICE Vs. SPL LAND ACQUISITION OFFICER
May 16, 2008
MANEKCHOWK CO OPERATIVE BANK LTD Vs. NATIONAL WIRE MFG CO
February 22, 2008
MANEKRAO RAMLU KAIRAMKONDA Vs. COMMISSIONER OF POLICE
March 4, 2008
MANGABHAI NAGARBHAI PATEL Vs. STATE OF GUJARAT
December 2, 2008
MANGALBHAI @ RUPABHAI RATILAL @ KANUBHAI CHAUHAN Vs. STATE OF GUJARAT
August 11, 2008
MANGALBHAI MOHANBHAI CHAVDA Vs. STATE OF GUJARAT
February 19, 2008
MANGALSINH NAVALSINH PARMAR Vs. MAMLATDAR
January 23, 2008
MANGANLAL MADHAVDAS PATEL Vs. MANAGING DIRECTOR
January 10, 2008
MANGIBEN D/O NEVLABHAI DANIYABHAI Vs. BHAVSINGBHAI MANCHHABHAI CHAUDHARY
January 21, 2008
MANGILAL HIRARAM VISHNOI Vs. STATE OF GUJARAT
December 17, 2008
MANGILAL KINDORILAL AGRAWAL Vs. GORDHANBHAI KARSHANBHAI PATEL
July 10, 2008
MANGLA LPG CARRIERS Vs. S J PATEL
December 2, 2008
MANGROL TAKUKA PANCHAYAT Vs. RANABHAI ALIAS GANGUBHAI GIGABHAI
January 10, 2008
MANGUBEN FAKIRCHAND AMBARAM PATEL Vs. O L OF M/S SHRI AMRUTA MILLS LTD
October 23, 2008
MANGUBHAI RAVJIBHAI NAYKA Vs. STATE OF GUJARAT
July 22, 2008
MANHARBHAI C DHODIA Vs. STATE OF GUJARAT
January 8, 2008
MANHARBHAI H PARMAR Vs. STATE OF GUJARAT
January 25, 2008
MANHARBHAI MULJIBHAI KAKADIA Vs. STATE OF GUJARAT
February 13, 2008
MANHARBHAI NANUBHAI PATEL Vs. COMMISSIONER OF POLICE
January 16, 2008
MANIBEN Vs. DISTRICT COLLECTOR
June 18, 2008
MANIBEN AMBALAL NATHABHAI CHHARA Vs. STATE OF GUJARAT
July 17, 2008
MANIBEN GAGAJI THAKORE Vs. STATE OF GUJARAT
July 29, 2008
MANILAL BHARMAL CHUNARA Vs. DIVISIONAL CONTROLLER/DIRECTOR
July 21, 2008
MANILAL KUNVARJI SHAH Vs. JG ARORA DESIGNATED AUTHORITY UNDER
July 23, 2008
MANISH @ NISHU JANKIPRASAD BAJPAI Vs. DINESH PREMSAGAR BAJPAI
February 6, 2008
MANISH H PATTANI Vs. STATE OF GUJARAT
February 6, 2008
MANISH MAGANBHAI PATEL Vs. STATE OF GUJARAT
October 24, 2008
MANISH MULTI PACKFILMS PRIVATE LIMITED Vs. STATE
October 7, 2008
MANISHA MUKESHBHAI SHAH Vs. UNION OF INDIA
August 5, 2008
MANISHA PHARMO PLAST PVT LTD Vs. UNION OF INDIA
December 19, 2008
MANISHABEN DHARMEHSBHAI THAKER D/O BHANUBHAI K PANDYA Vs. DHARMESHBHAI NIRBHAIBHAI THAKER
February 29, 2008
MANISHABEN W/O GAURAVBHAI JERAMBHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
June 30, 2008
MANIYABHAI MANA BHAI UMA Vs. STATE OF GUJARAT
April 22, 2008
MANJULABEN BALDEVBHAI BAHILALBHAI CHAUHAN Vs. STATE OF GUJARAT
January 16, 2008
MANJULABEN DASHRATHLAL SHIVRAM PATEL Vs. STATE OF GUJARAT
February 15, 2008
MANJULABEN KALABHAI ZINZUWADIYA Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
December 23, 2008
MANJULABEN PRABHUDAN GADHVI Vs. HEMATDAN GOPALJI GADHVI
August 5, 2008
MANOHAR KISHANRAO PARATE Vs. STATE OF GUJARAT
November 11, 2008
MANOJ @ SHIVO RAMESHBHAI POBARU Vs. COMMISSIONER OF POLICE, RAJKOT
February 6, 2008
MANOJ ALIAS MANUJI MOHANJI THAKOR Vs. COMMISSIONER OF POLICE
May 8, 2008
MANORAMABEN PRAKASHBHAI SHRIVASTAV Vs. STATE OF GUJARAT
July 28, 2008
MANRAO RASIKLAL JAISWAL Vs. MINAKSHIBEN RASIKLAL JAISWAL
August 26, 2008
MANSUKH KARSAN VAGHARI Vs. STATE OF GUJARAT
July 30, 2008
MANSUKHBHAI CHHAGANBHAI BHATT Vs. INTELLIGENCE OFFICER
March 5, 2008
MANU TILING CO. P. LTD. Vs. OFFICIAL LIQUIDATOR OF ARTI AGRO INDUSTRIES LTD.
January 24, 2008
MANUBEN Vs. STATE OF GUJARAT
January 9, 2008
MANUBHAI @ MANOJBHAI UDESING PADHIYAR Vs. STATE OF GUJARAT
February 6, 2008
MANUBHAI @ MUNNABHAI BHIKHABHAI RAJMAL Vs. VADODARA POLICE COMMISSIONER
March 12, 2008
MANUBHAI ALIAS JINIYO RANCHHODBHAIRAJPUT PARMAR THRO WIFE Vs. STATE OF GUJARAT
July 1, 2008
MANUBHAI ALIAS MANIYO MOHAN BHAI PATANVADIYA Vs. STATE OF GUJARAT
April 4, 2008
MANUBHAI BHIKABHAI VALAND Vs. STATE OF GUJARAT
December 19, 2008
MANUBHAI KALABHAI NAKRANI Vs. DEPUTY COLLECTOR
February 14, 2008
MANUBHAI MAGANBHAI MALI Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
March 13, 2008
MANUBHAI PARSHOTTAMDAS PATEL Vs. O L OF G S T C LTD
October 23, 2008
MANUBHAI TRIBHOVANDAS PATEL Vs. O L OF ARYODAYA SPG AND MFG MILL
October 23, 2008
MAQBOOL MOHMED CHAUHAN Vs. DY COLLECTOR-BHARUCH 5
September 11, 2008
MARGARET ALIAS MERRY Vs. COMMISIONER OF POLICE
April 10, 2008
MARS PLASTICS AND POLYMERS PVT LTD Vs. UNION OF INDIA
February 25, 2008
MARUTI MINERALS AND MENTAL Vs. GOVERNMENT OF INDIA
June 16, 2008
MARVEL AGREX LTD. Vs. O.L. OF MARVEL AGREX LTD.
March 4, 2008
MARWADI SHARES AND FINANCE PVT LTD Vs. KISHORKUMAR NAGJIBAHI MAVANI
November 12, 2008
MASUMA SHABBIR KHOKHAWALA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
February 12, 2008
MATABHAI SHAKRABHAI BARIYA Vs. STATE OF GUJARAT
March 11, 2008
MAULIK MAHENDRAKUMAR SHAH Vs. STATE OF GUJARAT
February 21, 2008
MAVJI LAXMANBHAI DODIA Vs. STATE OF GUJARAT
November 27, 2008
MAVJIBHAI CHEMABHAI GAMIT Vs. JATANIBEN WD/O SARADHIYABHAI THEDIYABHAI
July 29, 2008
MAYADEVI S SURANA Vs. GENERAL CO-OPERAVIE BANK LTD
October 16, 2008
MAYADEVI SAJANDAS Vs. HASIMALI ANAYAT TULLAKHAN
January 29, 2008
MAYUR ALIAS MACHHAR MAHESH- CHANDRA RANA Vs. STATE OF GUJARAT
January 16, 2008
MAYURBHAI HASMUKHBHAI JAYSWAL Vs. STATE OF GUJARAT
April 16, 2008
MAYURBHAI MANSUKHLAL DHOTIJOTAWALA Vs. STATE OF GUJARAT
September 30, 2008
MD PARMAR Vs. DISTRICT JUDGE
October 7, 2008
MEDICAL DIRECTOR Vs. STATE OF GUJARAT
November 25, 2008
MEDICAL OFFICER Vs. NARANBHAI DHARMABHAI PRAJAPATI
January 25, 2008
MEENABEN Vs. STATE OF GUJARAT
July 17, 2008
MEENABEN ABDUL MALIK ABDUL JALIL SAIYAD Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
March 5, 2008
MEENABEN D/O FAKIRBHAI KALYANBHAI PATEL Vs. STATE OF GUJARAT
March 11, 2008
MEGHJI ALIAS MEGHO VELJIBHAI KHARWA THRO HIS SISTER-DAVIBEN Vs. STATE OF GUJARAT
October 7, 2008
MEHBOOB ABDUL MAJID SHEIKH Vs. STATE OF GUJARAT
May 14, 2008
MEHBUBBHAI BABUBHAI MULATANI Vs. DISTRICT MAGISTRATE, SURAT
August 12, 2008
MEHSANA DIST. CO. OP. MILK PRODUCERS' UNION LTD. Vs. COMMISSIONER OF INCOME-TAX
March 10, 2008
MEHSANA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF GUJARAT
February 15, 2008
MEHSANA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
September 16, 2008
MEHTA SECURITIES LTD Vs. OTC EXCHANGE OF INDIA
December 17, 2008
MEHUL VINODBHAI PANCHAL Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
September 2, 2008
MEHULBHAI SURENDRABHAI SHETH Vs. ORIENTAL INSURANCE CO LTD
May 7, 2008
MEKARAM BHERARAM BISHNOI Vs. STATE OF GUJARAT
September 25, 2008
MEKASTER VALVES AND ENGINEERING SERVICES PRIVATE LIMITED Vs. STATE
May 6, 2008
MELABHAI MADHABHAI RAVAT Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
March 13, 2008
MEMON JUMA UMAR Vs. STATE OF GUJARAT
August 1, 2008
MENABEN SULEMANBHAI UMARBHAI Vs. CHANDUBHAI BHAICHANDBHAI BHANGI
January 23, 2008
MERAJBIBI W/O MUYUDDIN GULAMNABI Vs. GULAMMAHMAD MUSABHAI
March 26, 2008
MERUBHA MAHOBATSINH JHALA Vs. DISTRICT DEVELOPMENT OFFICER
September 30, 2008
MESSERS JAGJIVANDAS HIRACHAND Vs. MADANLAL SHIVPRASAD SRIVATSAV
July 14, 2008
MESSRS MUSTAN TAHERBHAI Vs. UNION OF INDIA
April 10, 2008
MEWASA (BAWA) GRAM PANCHAYAT Vs. VALLABHBHAI VIRABHAI MAKWANA
January 8, 2008
MICHAEL THOMAS MECWAN AND ANOTHER Vs. JOHN DUDHABHAI MECWAN
April 30, 2008
MICLE @ LARAS CHRISTIAN Vs. STATE OF GUJARAT & ANOTHER
October 16, 2008
MICRO FLAT DATUMS PVT LTD Vs. STATE OF GUJARAT
February 4, 2008
MICRO FORGE (INDIA) LTD Vs. UNION OF INDIA
June 20, 2008
MICRO INKS LIMITED Vs. STATE
October 15, 2008
MICRO POLYESTER PVT LTD Vs. UNION OF INDIA
December 3, 2008
MICRO-FLAT DATUMS PVT LTD Vs. STATE OF GUJARAT
January 29, 2008
MIHEER TEXTILES LTD Vs. UNION OF INDIA
March 25, 2008
MILESTONE ORGANIC LIMITED Vs. STATE
July 7, 2008
MINA KIRANBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
July 15, 2008
MINABEN W O KISHANBHAI KANJIBHAI SANGADA Vs. STATE OF GUJARAT
May 16, 2008
MINABEN WD/O KANTIBHAI CHANDUBHAI INDREKAR (CHHARA) Vs. COMMISSIONER OF POLICE
April 30, 2008
MINADEVI GOVINDLAL PRAJAPATI Vs. UJAMSINH GANGARAM PUJARA
August 28, 2008
MINAL DHAVAL PANCHAL Vs. DHAVAL KANTILAL PANCHAL
August 27, 2008
MINESH ALIAS MANISH CHANDULAL MODI Vs. STATE OF GUJARAT
April 16, 2008
MINOR DEVANG JAYANTBHAI PANDYA Vs. STATE OF GUJARAT
May 16, 2008
MINOR DINA NAVINCHANDRA SHAH Vs. SOKAT HUSEN ABDUL RAHIM SHAIKH
September 30, 2008
MINOR HAFIZ JAMAL MOPHMADUMMAR Vs. MOHANSING U RAJPUT
January 25, 2008
MINOR PRAHLAD UGARDAS PATEL ORAL SPECIFIC DEF FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
July 14, 2008
MINUBHAI ALIAS MANU KANABHAI Vs. STATE OF GUJARAT
August 22, 2008
MISRIKHAN DILAVARKHAN PATHAN Vs. SATE OF GUJARAT
February 5, 2008
MITABEN HASMUKHABHAI BALDEV Vs. RAJKOT MUNICIPAL CORPORATION
December 30, 2008
MITCO MANAGEMENT SERVICES PVT LTD Vs. KETANKUMAR MUKUNDRAI PATEL
July 31, 2008
MITESH @ DILIP BABUBHAI PATANI Vs. STATE OF GUJARAT
June 18, 2008
MITHILESHKUMAR DWARKAPRASAD PANDEY Vs. STATE OF GUJARAT
November 18, 2008
MODASA ROAD TRANSPORT CO- OPERATIVE SOCIETY LTD Vs. DEPUTY COLLECTOR
July 21, 2008
MODISON METALS PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
January 7, 2008
MOGLEEBEN Vs. STATE OF GUJARAT
February 18, 2008
MOHABATSINH ALIAS MADHUSINH ROOPSINH RATHOD Vs. STATE OF GUJARAT
July 8, 2008
MOHAMAD HANIF ALIAS HANIF LAUNDRY ABDULKADAR INTWALA Vs. STATE OF GUJARAT
July 1, 2008
MOHAMAD PARVEZ ANVAR SULTAN SHAIKH Vs. STATE OF GUJARAT
August 13, 2008
MOHAMAD SAFI ALIAS KALIO SABBIRBHAI SIPAI Vs. STATE OF GUJARAT
January 17, 2008
MOHAMMAD ARIF MIRZA NASIM AHMED Vs. STATE OF GUJARAT
December 19, 2008
MOHAMMAD HANIF ABDUL RAZZAQ SHAIKH Vs. STATE OF GUJARAT
June 23, 2008
MOHAMMAD JAVED ALIAS BHURIYO MOHAMMAD KASAM KANSARA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
May 6, 2008
MOHAMMAD SAID MOHAMMAD VAJEER SHEIKH Vs. STATE OF GUJARAT
February 13, 2008
MOHAMMAD SULEMAN KOTHIA Vs. STATE OF GUJARAT
December 4, 2008
MOHAMMED HANIF ALIAS ANNU IBRAHIM QURESHI Vs. COMMISSIONER OF POLICE
May 6, 2008
MOHAMMED HANIF ISMAIL GUJARATI Vs. STATE OF GUJARAT
December 10, 2008
MOHAMMED SAYIED GULAMHUSAIN SHAIKH Vs. STATE OF GUJARAT
November 14, 2008
MOHAMMED USMAN KHALILUJ RAB Vs. STATE OF GUJARAT
October 20, 2008
MOHAMMEDYUNUSKHAN YAKUBKHAN PATHAN Vs. STATE OF GUJARAT
September 10, 2008
MOHAN @ MOHAN NANDI DAHYABHAI PATEL Vs. COMMISSIONER OF POLICE
June 19, 2008
MOHAN ALIAS RAJU KRISHNA PUTHRAN SETTI Vs. STATE OF GUJARAT
July 8, 2008
MOHAN VARADRAJAN MUDALIYAR Vs. STATE OF GUJARAT
February 12, 2008
MOHANBHAI KAPURAJI PRAJAPATI Vs. STATE OF GUJARAT
April 17, 2008
MOHANBHAI M. PARMAR Vs. VOLTAMP TRANSFORMERS LTD. AND OTHERS
September 17, 2008
MOHANBHAI PRABHATBHAI SOLANKI Vs. STATE OF GUJARAT
April 4, 2008
MOHANBHAI RAGHAVBHAI GONDALIYA Vs. RAMABEN CHANDULAL MIYATRA
August 14, 2008
MOHANBHAI RAMJIBHAI KATESHIA Vs. GUJARAT STATE FERTILIZER CO. LTD.
September 24, 2008
MOHANJI GAMAJI THAKOR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
December 17, 2008
MOHANLAL DHARAMSINHBHAI PATEL Vs. STATE OF GUJARAT
November 17, 2008
MOHANLAL KARAMSHIBHAI PATEL Vs. DEPUTY COLLECTOR STAMP DUTY
July 24, 2008
MOHD SHABBIR GULAM MOHD SHAIKH Vs. STATE OF GUJARAT
May 7, 2008
MOHMAD HANIF ALIAS MANGDI KASAMBHAI MIYANA Vs. STATE OF GUJARAT
June 27, 2008
MOHMAD IRFAN MAKBOOLBHAI ANSARI Vs. COMMISSIONER OF POLICE
March 4, 2008
MOHMAD JAVID MOHMAD RAFIQ SHAIKH Vs. STATE OF GUJARAT
February 26, 2008
MOHMAD JUNED ANWAR MISTRI SHAIKH Vs. STATE OF GUJARAT
July 15, 2008
MOHMAD NAIM MOHMAD SALIM SHAIKH Vs. STATE OF GUJARAT
February 12, 2008
MOHMAD RAFIK ALIAS KALIYO CHAND BADSHAH SHEKH Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
June 27, 2008
MOHMADHUSEN JAHURHUSEN SHAIKH Vs. STATE OF GUJARAT
July 17, 2008
MOHMED HUSSAIN DILAWARMIYA MIR Vs. STATE OF GUJARAT
September 30, 2008
MOHMEDBHAI BILIMORA Vs. COMPETENT AUTHORITY
September 2, 2008
MOHMEED ASLAM ABDUL RASHID NOORMOHMEED SHEIKH Vs. STATE OF GUJARAT
October 16, 2008
MOHMEEDBEG AHMEDBEG MIRZA Vs. STATE OF GUJARAT
June 17, 2008
MOHMMED SALIM ANVAR ALI FRUIT-WALA THRO RASIDABIBI MOHMMED Vs. POLICE COMMISSIONER
July 15, 2008
MOINUDDIN ALIAS MUNNO AHMEDBH-AI SHEIKH Vs. STATE OF GUJARAT
June 23, 2008
MONALI DEVELOPERS Vs. TRENT LIMITED
December 12, 2008
MONICABEN VIJAYBHAI SUNDERRAJ NAIDU Vs. STATE OF GUJARAT
April 17, 2008
MORBI TALUKA ANUSUCHIT JATI SAMUHIK KHETI SAHAKARI MANDALI Vs. STATE OF GUJARAT
February 6, 2008
MOTABEN DASHRATHBHAI VASAIYA Vs. STATE OF GUJARAT
December 26, 2008
MOTIBEN ALIAS MOTLI Vs. COMMISSIONER OF POLICE
May 8, 2008
MOTILAL KASTURJI KOLI Vs. STATE OF GUJARAT
December 1, 2008
MUKESH @ FOJI BABULAL AGRAWAL Vs. STATE OF GUJARAT
August 5, 2008
MUKESH @ LALA BACHUBHAI KAHAR THRO PRAKASH BACHUBHAI KAHAR Vs. COMMISSIONER OF POLICE
April 29, 2008
MUKESH ALIAS DANGER JAYANTI Vs. STATE OF GUJARAT
March 13, 2008
MUKESH GANDHI Vs. DEPUTY SECRETARY (HEALTH) MEDICAL EDUCATION AND RESEARCH
August 7, 2008
MUKESH JAGDISHBHAI Vs. STATE OF GUJARAT
May 9, 2008
MUKESH MAGANBHAI PATEL Vs. MINABEN NARANBHAI
September 29, 2008
MUKESHBHAI BHIKHABHAI MISTRY Vs. STATE OF GUJARAT
May 2, 2008
MUKESHBHAI GANGJIBHAI MACCHAR Vs. STATE OF GUJARAT
May 13, 2008
MUKESHBHAI ISHWARLAL PRAJAPATI Vs. STATE OF GUJARAT
February 4, 2008
MUKESHBHAI PILAJIBHAI Vs. STATE OF GUJARAT
December 3, 2008
MUKESHBHAI RAMANBHAI RAVAL Vs. STATE OF GUJARAT
January 16, 2008
MUKESHBHAI SAVABHAI PARMAR Vs. STATE OF GUJARAT
January 18, 2008
MUKESHKUMAR KANJIBHAI NAYAK Vs. STATE OF GUJARAT
August 5, 2008
MUKESHKUMAR MAFATBHAI PATNI THRO JAGDISHKUMAR MAFATBHAI Vs. COMMISSIONER OF POLICE
July 7, 2008
MUKHTARALI KARAMATALI SHAIKH Vs. STATE OF GUJARAT
November 27, 2008
MUKUNDRAY NARDASHANKER PANDYA Vs. STATE OF GUJARAT
October 7, 2008
MULJIBHAI HARIDAS PATIDAR Vs. DDO
September 19, 2008
MULJIBHAI PATEL UROLIGICAL HOSPITAL Vs. ARUNABEN I DESAI
May 9, 2008
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD Vs. MUNDRA PORT AND SPECIAL ECONOMIC ZONE LTD
February 18, 2008
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD Vs. MUNDRA PORT & SPECIAL ECONOMIC ZONE LTD
February 25, 2008
MUNDRA INTERNATIONAL CONTAINERTERMINAL PRIVATE LTD Vs. GUJARAT MARITIME BOARD
January 7, 2008
MUNICIPAL CORPORATION OF AHMEDABAD Vs. ARVIND JAYANTILAL TALATI
October 24, 2008
MUNNIBEN Vs. COMMISSIONER OF POLICE
February 14, 2008
MUNNIBEN MAHESHBHAI CHUNARA Vs. STATE OF GUJARAT
April 3, 2008
MURADKHAN REHMANKHAN PATHAN Vs. SUB DIVISIONAL MAGISTRATE
January 23, 2008
MURLIDHAR THAKURMAL Vs. LK KOOLWAL OR HIS SUCCESSOR IN OFFICE
July 24, 2008
MUSA ALIAS JULA MAMAD SHAIKHA Vs. STATE OF GUJARAT
August 11, 2008
MUSHTAQ ALIAS KANIO AHMED SHAIKH Vs. STATE OF GUJARAT
December 16, 2008
MUSLIM EDUCATION AND WELFARE SOCIETY TRUST Vs. ABDULLA ALIAS ABUBHAI VALIMOHMAD BALOCH
July 11, 2008
MUSTAQ GULAM MOHAMMED MEER Vs. STATE OF GUJARAT
May 14, 2008
MUSTAQBHAI ABUBHAI PATHAN Vs. STATE OF GUJARAT
November 24, 2008
N I PATEL Vs. STATE OF GUJARAT
March 25, 2008
NABIMIYA RASULMIYA QURESHI Vs. STATE OF GUJARAT
December 8, 2008
NACHMO KNITEX LIMITED Vs. ABHIYOG HOLDINGS PRIVATE LIMITED
February 21, 2008
NAGARBHAI U PARMAR Vs. UTTARA CO OPERATIVE HOUSING SOCEITY LTD
April 3, 2008
NAGARDAS HARJIVANDAS PRAJAPATI Vs. STATE OF GUJARAT
July 10, 2008
NAGARJI GALBAJI THAKOR Vs. STATE OF GUJARAT
August 6, 2008
NAGENDRA ALIAS BABA RAMNARAYAN PANDEY Vs. STATE OF GUJARAT
January 9, 2008
NAGINBHAI BHAILAL BHOI Vs. STATE OF GUJARAT
December 10, 2008
NAGJIBHAI JAISHBHAI VAISHNAV Vs. A LATIF A GANI NOORANI
August 14, 2008
NAGJIBHAI KIRITBHAI JAISWAL Vs. COMMISSIONER OF POLICE
February 27, 2008
NAGRISING @ NAGRIBHAI GUJLABHAI RATHWA Vs. STATE OF GUJARAT
December 3, 2008
NAIK HIMANSHU R Vs. STATE OF GUJARAT
April 2, 2008
NAINABEN MADANSINH SHAPA Vs. STATE OF GUJARAT
December 12, 2008
NAISHADH BHUPATBHAI DESAI Vs. SOUTH GUJARAT UNIVERSITY
April 25, 2008
NAJIRHUSEN KADARBHAI SHEIKH Vs. STATE OF GUJARAT
August 4, 2008
NAKUBHAI BAPUBHAI KHACHAR Vs. RAVJIBHAI KARAMSIBHAI UTELIYA
July 8, 2008
NALINBHAI MANUBHAI SHAH Vs. VISNAGAR NAGRIK SAHAKARI BANK LIMITED
March 13, 2008
NAMITA NIRMAL DASA Vs. STATE OF GUJARAT
June 17, 2008
NAMUBHAI KARSANBHAI RATHOD Vs. STATE OF GUJARAT
August 5, 2008
NANDKISHORE SHRI RATHUNATHSINHYADAV Vs. STATE OF GUJARAT
November 25, 2008
NARAN DAS CHIMANLAL PATEL Vs. SWAMI GUNATITNAGAR CO OP HOUSING SOCITY LTD
March 14, 2008
NARAN LALA LTD Vs. A N KHATRI
November 11, 2008
NARANBHAI A PRAJAPATI Vs. STATE OF GUJARAT
April 16, 2008
NARANBHAI BACHUBHAI SOLANKI Vs. STATE OF GUJARAT
October 17, 2008
NARANBHAI HIRABHAI MOCHI Vs. STATE OF GUJARAT
November 11, 2008
NARANBHAI SHAMALBHAI PATEL Vs. VICE CHANCELLOR
January 28, 2008
NARAYAN ALIAS NARAN JALABHAI NAI Vs. STATE OF GUJARAT
April 11, 2008
NARAYANBHAI ARJANBHAI SOLANKI Vs. STATE OF GUJARAT
July 21, 2008
NARAYANBHAI BABULAL BHOSLE Vs. STATE OF GUJARAT
November 19, 2008
NARAYANBHAI RAICHANDDAS PATEL Vs. MANAGING DIRECTOR
September 29, 2008
NARENDRA PALABHAI MAKWANA Vs. STATE OF GUJARAT
October 22, 2008
NARENDRA POPATLAL SANGHVI Vs. MITTAL SHILPA INDRAMOHAN
December 10, 2008
NARENDRA SHANTILAL ADHYARU Vs. STATE OF GUJARAT
December 24, 2008
NARENDRAKUMAR Vs. GENERAL MANAGER
July 28, 2008
NARENDRASINH PRAVINSINH SOLANKI Vs. REGIONAL PASSPORT OFFICER
August 12, 2008
NARESH ALIAS NARIYO GANESHBHAI GIRI ALIAS PATEL Vs. STATE OF GUJARAT
June 23, 2008
NARESH GOPALDAS SHARMA Vs. STATE OF GUJARAT
February 27, 2008
NARESH KUMAR PURSHOTTAMDAS PATEL Vs. SATE OF GUJARAT
January 18, 2008
NARESHBHAI ALIAS BODY S O RAMANLALRANA Vs. STATE OF GUJARAT
September 1, 2008
NARESHBHAI FAKIRBHAI MAISURIYA Vs. STATE OF GUJARAT
October 13, 2008
NARESHBHAI VISHNUBHAI CHAUHAN Vs. STATE OF GUJARAT
September 25, 2008
NARESHCHANDRA RAMPRASAD RAJA PRESIDENT OF SAMAGRA GUJARAT Vs. GAJENDRA SHUKHLAL PATEL
January 28, 2008
NARMADABEN SURESHBHAI RATHAWA Vs. RAJESH KANCHANLAL PANCHAL
May 16, 2008
NARODA MAHAJAN PARABADI AND KHODA DHOR PANJARAPOLE TRUST Vs. STATE OF GUJARAT
November 13, 2008
NARODA PADMAVATI APARTMENTS Vs. STATE OF GUJARAT
March 18, 2008
NAROTTAMDAS LALJIBHAI LODHIYA Vs. DEPUTY COLLECTOR
June 16, 2008
NARSHIBHAI RAMJIBHAI Vs. STATE OF GUJARAT
July 7, 2008
NASIBKHAN MADHUKHAN Vs. STATE OF GUJARAT
December 22, 2008
NASIMBANU W/O MOHD HANIF ABDULLABHAI MALEK Vs. COMMISSIONER OF POLICE
June 17, 2008
NASIR GHANIBHAI PATHAN Vs. STATE OF GUJARAT
April 2, 2008
NASIR MAHAMMED NOOR MAHAMMED SHEIKH Vs. STATE OF GUJARAT
August 4, 2008
NASIR RUSTAMBHAI RANGREJ Vs. STATE OF GUJARAT
June 18, 2008
NATHABHAI SAVJIBHAI Vs. STATE OF GUJARAT
December 11, 2008
NATHAJI CHHAGANJI THAKOR Vs. STATE OF GUJARAT
December 17, 2008
NATHAJI CHHAGANJI THAKOR Vs. STATE OF GUJARAT
December 15, 2008
NATHALAL BHATT Vs. STATE OF GUJARAT
December 18, 2008
NATHALAL DAHYALAL JOSHI Vs. SWAMI VIVEKANAND CO OP HOUSING SOCIETY LTD
May 5, 2008
NATHOKHAN SURAMKHAN Vs. STATE OF GUJARAT
February 21, 2008
NATIONAL CHEMICAL Vs. STATE OF GUJARAT
January 24, 2008
NATIONAL INSURANCE CO LIMITED Vs. VARSHABEN BHOPABHAI
December 30, 2008
NATIONAL INSURANCE CO LIMITED Vs. NANDINIBEN NAYANKUMAR PATEL
August 25, 2008
NATIONAL INSURANCE CO LTD Vs. MANILAL VALLABHBHAI PRAJAPATI
January 31, 2008
NATIONAL INSURANCE CO LTD Vs. ANISHABIBI HARUN DILAWAR PIJARI
December 24, 2008
NATIONAL INSURANCE CO LTD Vs. JAYASHREEBEN NANDULAL NERKAR PATIL
May 6, 2008
NATIONAL INSURANCE CO LTD Vs. SHANTABEN DESAIBEN GOHEL
April 30, 2008
NATIONAL INSURANCE CO LTD Vs. BHIKHIBEN SHAKRABHAI GOHEL
April 30, 2008
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March 11, 2008
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July 9, 2008
NATIONAL INSURANCE CO LTD Vs. VASUBHAI RAVIYABHAI GHODI
July 21, 2008
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July 22, 2008
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September 25, 2008
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July 18, 2008
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July 18, 2008
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January 16, 2008
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February 4, 2008
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July 31, 2008
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December 22, 2008
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July 3, 2008
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March 25, 2008
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August 25, 2008
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May 6, 2008
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November 27, 2008
NATRAJ CERAMIC AND CHEMICALS INDUSTRIES LTD. Vs. MANIBHAI G. BHATT
December 19, 2008
NATUBHAI BHAGWANJIBHAI PATEL Vs. STATE OF GUJARAT
March 10, 2008
NATURAL GUARDIAN MANIBHAI Vs. C U SHAH MEDICAL COLLEGE
September 26, 2008
NATVARBHAI BALUBHAI VALAND Vs. STATE OF GUJARAT
February 20, 2008
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April 9, 2008
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July 31, 2008
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August 11, 2008
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January 16, 2008
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January 24, 2008
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February 13, 2008
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May 1, 2008
NAVINBHAI NATHUBHAI NAYAKA PATEL Vs. STATE OF GUJARAT
August 4, 2008
NAVINCHANDRA ALIAS NAVLO KALIDAS LAKHANI Vs. STATE OF GUJARAT
May 12, 2008
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October 23, 2008
NAVINCHANDRA LALJIBHAI THAKKAR Vs. BHUJ AGRICULTURE PRODUCE MARKET COMMITTEE
November 18, 2008
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January 31, 2008
NAVNEETBHAI M RAICHURA Vs. STATE OF GUJARAT
July 2, 2008
NAVPAD TEXTILE INDUSTRIES LTD. Vs. UNION OF INDIA
July 30, 2008
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April 21, 2008
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March 4, 2008
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July 15, 2008
NAYNABEN ASHOKKUMAR PANWALA Vs. STATE OF GUJARAT
July 17, 2008
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April 8, 2008
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August 7, 2008
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February 29, 2008
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May 7, 2008
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July 8, 2008
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April 21, 2008
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May 2, 2008
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May 9, 2008
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May 9, 2008
NEW INDIA ASSURANCE CO LTD Vs. KASTURIDEVI SHRAVANLAL JAT
May 9, 2008
NEW INDIA ASSURANCE CO LTD Vs. NAMGAR BHOJGAR GUSAI
May 9, 2008
NEW INDIA ASSURANCE CO LTD Vs. LEELABEN NATHAJI LIMBAJI KOTAK
May 9, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHIRIN MAHENDRAKUMAR PARIKH
May 16, 2008
NEW INDIA ASSURANCE CO LTD Vs. PABABHAI MAYABHAI HARUJAN
March 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. BHARTIBEN WD/O ISHAWARBHAI LAXMANBHAI
July 15, 2008
NEW INDIA ASSURANCE CO LTD Vs. JAYSUKHLAL JASHWANTLAL MEHTA
July 15, 2008
NEW INDIA ASSURANCE CO LTD Vs. KRISHNABEN BHIKHABHAI MARVADI
August 6, 2008
NEW INDIA ASSURANCE CO LTD Vs. MEENABEN B DHANGAR
July 24, 2008
NEW INDIA ASSURANCE CO LTD Vs. DEVRAJ HARIBHAI GADHVI
July 25, 2008
NEW INDIA ASSURANCE CO LTD Vs. MANUJLABEN RAJESHBHAI
February 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. DOLIBEN RAMESHBHAI R KHANT
February 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. BABULAL GULABBHAI
February 14, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHARMILABEN HUKMICHAND MEWADA
February 19, 2008
NEW INDIA ASSURANCE CO LTD Vs. BHANUSHANKER NARBHERAM JOSHI
January 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. JAYSHREEBEN CHANDRAKANT CHAUDHARY
January 29, 2008
NEW INDIA ASSURANCE CO LTD Vs. MANISHABEN MAHENDRA ALIAS SHANKER JOSHI
February 11, 2008
NEW INDIA ASSURANCE CO LTD Vs. ARVINDBHAI MOTIBHAI PAGI
February 11, 2008
NEW INDIA ASSURANCE CO LTD Vs. VALJI SHIVJI VARSANI
February 7, 2008
NEW INDIA ASSURANCE CO LTD Vs. NAGDANBHAI GANESHBHAI AHIR
February 8, 2008
NEW INDIA ASSURANCE CO LTD Vs. VEERABHAI LALJIBHAI PRJAPATI
January 22, 2008
NEW INDIA ASSURANCE CO LTD Vs. PRAFULLABEN KISHOREBHAI SONI
January 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. SULEMAN MOHAMED GHACHI
January 22, 2008
NEW INDIA ASSURANCE CO LTD Vs. AWALSINH ADESINH SOLANKI
January 17, 2008
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December 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. PANKAJSINH NATWARLAL SHAH
November 11, 2008
NEW INDIA ASSURANCE CO LTD Vs. KARSAN RAMABHAI RABARI
October 16, 2008
NEW INDIA ASSURANCE CO LTD Vs. TEJABHAI SAVABHAI DANGAR
September 16, 2008
NEW INDIA ASSURANCE CO LTD Vs. RAMESHBHAI GOPALJI LAKHANI
September 17, 2008
NEW INDIA ASSURANCE CO LTD Vs. VEJIBEN HIRA KOLI
September 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. KANKUBEN MANDAN RATHOD
March 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. HARESHBHAI AMARABHAI SOLANKI
March 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. JAYANTILAL MAVJI THAKOR
April 3, 2008
NEW INDIA ASSURANCE CO LTD Vs. MULJI MESAN MAKWANA
January 11, 2008
NEW INDIA ASSURANCE CO LTD Vs. BHACHIBAI OSMAN JAT
February 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. LAKHIBAI JESA KOLI
March 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. SOMABHAI NARANBHAI TADVI
April 2, 2008
NEW INDIA ASSURANCE CO LTD Vs. JEVA (JUMABEN) JIVABHARA KOLI
March 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. HUSHEN MAMAD VAGADIYA
December 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. SOMABHAI KALABHAI GOHIL
July 2, 2008
NEW INDIA ASSURANCE CO LTD Vs. KAMLESHBHAI HARISHBHAI RAGHUVANSHI
February 27, 2008
NEW INDIA ASSURANCE CO LTD Vs. SAMJI GOVIND MATA & ANOTHER
April 24, 2008
NEW INDIA ASSURANCE CO LTD Vs. JOSNABEN @ JASHUBEN VALLABHBHAI
March 27, 2008
NEW INDIA ASSURANCE CO LTD Vs. P SAGUNA WD/O P BALAKRISHNA
January 16, 2008
NEW INDIA ASSURANCE CO LTD Vs. MUMTAZBEN HASAM LANGHA
March 5, 2008
NEW INDIA ASSURANCE CO LTD Vs. JEVABEN VAGABHAI KOLI
March 18, 2008
NEW INDIA ASSURANCE CO LTD. Vs. RAIBEN POPATLAL VAGHRI AND ORS.
March 14, 2008
NEW INDIA ASSURANCE CO. LTD Vs. GOPAL RAMA YADAV
August 29, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. VASAIBAI WIDOW OF RAMJIBHAI GOPALBHAI AYAR AND ORS.
May 8, 2008
NEW INDIA ASSURANCE COM LTD Vs. ANIL PRODUCTS LIMITED
October 16, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHARATIBEN RAMESHBHAI PATEL
September 5, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARIYABAI FAKIRMAMAD SIDI
August 1, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANSABA DILIPSINH BARAD
March 14, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. JORUBHA PANCHAJI JETHWA
December 8, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJSHEKHAR BASPA AWTI
November 18, 2008
NEW INDIA COAL CORP Vs. MILLENNIUM FORGING PVT LTD
November 10, 2008
NEW INDIA COAL CORPORATION Vs. MILLENNIUM FORGING PVT LTD
September 10, 2008
NEW SHIVSHAKTI VIJAY SAW MILL Vs. STATE OF GUJARAT
November 12, 2008
NEW SURAT ELE CONTRACTOR ASSO Vs. SRAT ELECTRICITY CO LTD
December 19, 2008
NIKHIL K KOTAK Vs. MAHESH KUMAR
July 2, 2008
NILAMBEN MULJIBHAI J SOLANKI Vs. ARVINDKUMAR NANJIBHAI PARMAR
December 4, 2008
NILANCHAL ALIAS RAJU SUDARSHANPANDI Vs. STATE OF GUJARAT
May 7, 2008
NILESH BHOLESHWAR @ BHOLO KAHAR Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
June 17, 2008
NILESH PRAVINBHAI JAISWAL Vs. STATE OF GUJARAT
May 16, 2008
NILESHKUMAR SHANTILAL PATEL Vs. CITY SURVEY SUPERINTENDENT
September 16, 2008
NIMESH RAJENDRA SHARMA Vs. JAYENDRA LAXMISHANKER PATHAK
April 3, 2008
NIMESHKUMAR NATVARBHAI PATEL Vs. STATE OF GUJARAT
July 28, 2008
NIMISH K VASA Vs. ANIL JAIN
February 29, 2008
NIRAV LALITBHAI SHAH Vs. GOVERNMENT OF GUJARAT
November 28, 2008
NIRMAL ALIAS TINUBHAI HASMUKHLAL KAMBOYA Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
September 2, 2008
NIRNAJANABEN VINODCHANDRA DAVE Vs. P PANEERVEL
June 23, 2008
NIRUBEN @ NIRMALABEN DURGAPRASAD KAHAR Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
June 17, 2008
NISAR AHMAD GULAM KADAR SHAIKH Vs. DIVISIONAL CONTROLLER-CUM-COMPETENT OFFICER
July 7, 2008
NISHITH R BHATT Vs. STATE OF GUJARAT
April 22, 2008
NITABEN NARESHBHAI PATEL Vs. STATE OF GUJARAT
February 21, 2008
NITABEN Y THAKRAR Vs. DEPUTY COLLECTOR
February 28, 2008
NITIN ANANTRAI KAMDAR Vs. STATE OF GUJARAT
September 30, 2008
NITIN DALPATBHAI CHAUHAN Vs. STATE OF GUJARAT
November 20, 2008
NITINBHAI RATILAL NAYE Vs. COMMISSIONER OF POLICE
August 13, 2008
NITINDAN RAMDAN GADHAVI Vs. DISTRICT MAGISTRATE OF SURENDRANAGAR
May 16, 2008
NITINSINH PARBATSINH RAOL Vs. STATE OF GUJARAT
December 11, 2008
NIVEDITA M. MAKWANA Vs. P.M. SHUKLA
July 7, 2008
NIYAMATALI ALIAS MUNNA S/OF AHMADBHAI RAJ Vs. STATE OF GUJARAT
February 25, 2008
NIYATI KETAN SHAH Vs. CORE HEALTHCARE LIMITED
November 24, 2008
NIZAMMIYA AKBARMIYA SAYEED Vs. STATE OF GUJARAT
June 24, 2008
NOORBIBI MIYA MOHMAD IBRAHIM Vs. MOHMADSALIM MIYA MOHMAD
November 26, 2008
NOORMOHMAD ABDUL RAZAK SHEIKH @ FARID Vs. STATE OF GUJARAT
February 5, 2008
NOSHIR B DORDEE Vs. JOINT CHARITY COMMISSIONER
July 21, 2008
NULUX ENGINEERS Vs. UNION OF INDIA
June 20, 2008
NURIBEN DOSANBHAI Vs. STATE OF GUJARAT
November 18, 2008
NUTAN KELVANI MANDAL Vs. STATE OF GUJARAT
April 2, 2008
NUTAN NAGRIK SAHKARI BANK LTD Vs. PIRAMAL FINANCIAL SERVICES LTD
March 12, 2008
O L OF CRYSTAL WATCHES LTD Vs. JAYKUKAR N SHAH
February 5, 2008
O L OF JUPITER INDUSTRES LTD Vs. MANSUKHBHAI RAGHVJI JOSHI
February 29, 2008
O L OF PIRAMAL FINANCIAL SERVICES LTD Vs. SHRI ASHISH PATEL
November 10, 2008
O L OF SUBHSAGAR COTTON MILLS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPN
January 30, 2008
O.L. OF COMMERCIAL AHMEDABAD MILLS LTD. Vs. MANAGER, STATE BANK OF INDIA
March 28, 2008
O.L. OF ILAXI MODI EXPORT PVT. LTD. Vs. ILAXI D. MODI
April 17, 2008
O.L. OF TRIMLINE HEALTH Vs. GSFC
December 30, 2008
OFFICIAL LIQUIDATION OF PUSHPA SYNTHETICS PVT LTD Vs. DIAMOND JUBILEE CO OP BANK LTD
December 12, 2008
OFFICIAL LIQUIDATOR OF PIRAMAL FINANCIAL SERVICES LTD. Vs. ASHISH PATEL
November 10, 2008
OFFICIAL LIQUIDATOR OF VARIOUS COMPANIES Vs. STATE
May 8, 2008
OIL & NATURAL GAS CORPORATION LTD Vs. SPECIAL LAND ACQUISITION OFFICER
December 23, 2008
OIL AND NATURAL GAS CORPORATION LTD Vs. GUJARAT MAZDOOR SABHA
September 17, 2008
OIL NATURAL GAS CORPORATION LTD Vs. SANKARJI HEMAJI
March 13, 2008
OL OF GUJARAT MINISTEEL LTD. Vs. CENTRAL BANK OF INDIA
March 5, 2008
OL OF JALAN ISPAT CASTING LTD Vs. GSFC
August 25, 2008
OMKAR CHARITABLE TRUST Vs. STATE OF GUJARAT
May 6, 2008
OMKAR EXPORTS Vs. UNION OF INDIA
July 23, 2008
OMPRAKASH @ OM RAMPRASAD JAYSWAL Vs. COMMISSIONER OF POLICE, AHMEDABAD
February 13, 2008
OMPRAKASH ALIAS PANDIT KHANDERU PRASAD GAUD Vs. STATE OF GUJARAT
November 12, 2008
ONG MAZDOOR SANGH Vs. REGIONAL LABOUR COMMISSIOER
December 2, 2008
ORIENTAL INSURACE CO LTD Vs. CHANDRIKABEN MAHENDRABHAI PATEL
August 7, 2008
ORIENTAL INSURACE CO LTD Vs. DIPABEN VINAYKUMAR CHOKSHI (HEIR OF DECD VINAYKUMAR K )
August 7, 2008
ORIENTAL INSURANCE CO LIMITED Vs. BIMLABEN
June 26, 2008
ORIENTAL INSURANCE CO LIMITED Vs. DEVJIBHAI ARJANBHAI
February 27, 2008
ORIENTAL INSURANCE CO LIMITED Vs. JIGNABEN WD/O MANOJKUMAR K MEHTA
February 5, 2008
ORIENTAL INSURANCE CO LIMITED Vs. MANALABEN RAGHAVBHAI MIYANI
January 16, 2008
ORIENTAL INSURANCE CO LIMITED Vs. MEERABEN K SINDHI
November 10, 2008
ORIENTAL INSURANCE CO LTD Vs. ASHIYA BEGUM WD O BASHA S RASUL
September 30, 2008
ORIENTAL INSURANCE CO LTD Vs. BARKATH ALI RAMZANALI VIRANI
January 22, 2008
ORIENTAL INSURANCE CO LTD Vs. PARBAT GOVIND VARU
January 22, 2008
ORIENTAL INSURANCE CO LTD Vs. CHHANABHAI MANGABHAI
January 22, 2008
ORIENTAL INSURANCE CO LTD Vs. MAHESHBHAI GORDHANBHAI BHAVSAR
March 18, 2008
ORIENTAL INSURANCE CO LTD Vs. AMITABEN WIDOW OF BAKULBHAI SOMABHAI PATEL
March 27, 2008
ORIENTAL INSURANCE CO LTD Vs. ALPABEN JIGISHBHAI N DALAL
April 16, 2008
ORIENTAL INSURANCE CO.LTD Vs. BHAKULABEN MAHESHBHAI SHANTILAL BHATT
September 12, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. BABUBHAI SHANKERBHAI PRAJAPATI
September 16, 2008
OVERSEAS PVT LTD Vs. COMMISSIONER OF C EX CUS
March 12, 2008
P P BHATT Vs. BANK OF INDIA
January 1, 2008
P P SHARMA Vs. B S KADIA
August 27, 2008
P S PATEL Vs. STATE BANK OF SAURASHTRA
February 8, 2008
P TC INDIA LTD Vs. GUJARAT URJA VIKAS NIGAM LTD
April 1, 2008
P.V. THAKAR Vs. COMMISSIONER OF INCOME TAX
June 25, 2008
PADMABEN JASWANTBHAI KANJIBHAIKHARWA Vs. STATE OF GUJARAT
May 9, 2008
PADMABEN W/O VIJAY KANAYALAL MUDALIYAR Vs. COMMISSIONER OF POLICE
June 20, 2008
PADMINIBEN HEMANTBHAI MAKATI Vs. STATE OF GUJARAT
March 7, 2008
PAGI SOMAJI DHIRAJI Vs. STATE OF GUJARAT
September 23, 2008
PALIBEN WD/O BABARBHAI MAVJIBHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
April 15, 2008
PALIYAD GRAM PANCHAYAT Vs. LILABEN SOMABHAI PARMAR
October 8, 2008
PALUBEN VASHRAMBHAI BECHARBHAI Vs. STATE OF GUJARAT
November 25, 2008
PAMAN ALIAS PAVAN NANDLAL SEJWANI SINDHI Vs. COMMISSIONER OF POLICE
January 17, 2008
PANASONIC BATTERY INDIA CO LTD Vs. UNION OF INDIA
April 8, 2008
PANCHARAM ZALARAM BISNOI Vs. COMMISSIONER OF POLICE
June 19, 2008
PANCHMAHAL STEEL LIMITED Vs. STATE OF GUJARAT
November 24, 2008
PANCHMAHAL STEEL LTD Vs. BANK OF BARODA
April 25, 2008
PANDITBHAI KALUBHAI DHUMA Vs. STATE OF GUJARAT
February 18, 2008
PANDU ALIAS BAHAN ALIAS BADRU S/O AJRUN NAIK THRO WIFE Vs. STATE OF GUJARAT
June 30, 2008
PANDYA JASWANTRAY KALYANBHAI Vs. STATE OF GUJRAT
February 7, 2008
PANIBEN BHARSINH SODHA Vs. GIRDHARIDAN VAKTAVARDAN GADHVI
February 8, 2008
PANKAJ ALUMINIUM INDUSTRIES PRIVATE LIMITED Vs. PANKAJ EXTRUSIONS LTD.
July 22, 2008
PANKAJ CHANDUBHAI PARMAR Vs. STATE OF GUJARAT
April 2, 2008
PANKAJBHAI BHARABHAI MEDA Vs. STATE OF GUJARAT
January 30, 2008
PANKAJBHAI BHURABHAI MEDA Vs. STATE OF GUJARAT
February 6, 2008
PANKAJBHAI CHAMPAKLAL DHOLABHAI Vs. BADRINARAYAN RAJGOPALAN
February 5, 2008
PANKAJBHAI N VAIDYA Vs. DEMOSHA CHEMICAL LTD
October 22, 2008
PANKAJBHAI PRAMODRAI BHATT Vs. STATE OF GUJARAT
February 18, 2008
PANKAJGIRI JHAVERGIRI METHNATHI Vs. CHIEF OFFICER KESHOD NAGARPALIKA
June 19, 2008
PANKAJKUMAR BABUBHAI DESAI Vs. AGRICULTURAL PROUCE MARKET COMMITTEE
July 31, 2008
PANKAJKUMAR BALUBHAI GOHIL Vs. STATE OF GUJARAT
February 26, 2008
PANKAJSINH PRATAPSINH BARAIYA Vs. DRIVER OF RIXA NO GJ-7T 739
December 22, 2008
PANTALOON RETAIL INDIA LTD Vs. STATE OF GUJARAT
February 8, 2008
PAPPARAM ALIAS PAPPU DEVJIRAM ALIAS DEVJIBHAI MISTRI Vs. STATE OF GUJARAT
February 21, 2008
PAPPU @ DHOCHAKI MOJILAL LACHHIYA CHHARA (RATHOD) Vs. POLICE COMMISSIONER
October 13, 2008
PAPPURAM ANUTARAM BISNOI Vs. STATE OF GUJARAT
October 14, 2008
PARAMSWAROOPDASJI GURU HANUMANDASJI Vs. PRADEEPBHAI BANWARILAL KANORIYA
August 1, 2008
PARAS EDUCATION TRUST Vs. STATE OF GUJARAT
February 8, 2008
PARAS PHARMACEUTICALS LTD Vs. UNION OF INDIA
June 20, 2008
PARAS PHARMACEUTICELS LTD Vs. RANBAXY LABORATORIES LTD
February 21, 2008
PARAS WEBCOAT PVT LTD Vs. UNION OF INDIA
June 20, 2008
PARBATBHAI MANSHIBHAI VANARIYAMUNICIPAL COUNCILOR Vs. P V TRIVEDI OR HIS SUCCESSOR IN OFFICE
March 28, 2008
PARBATSANG KHUMANSANG Vs. STATE OF GUJARAT
July 3, 2008
PARENTS ASSOCIATION FOR THE MEDICAL DENTAL STUDENTS Vs. R J SHAH FEE COMMITEE
March 19, 2008
PARESH ALIAS BHOLU NARSINHBHAI SHARMA Vs. STATE OF GUJARAT
May 7, 2008
PARESH ALIAS PAPPU RANGLAL CHAUHAN Vs. STATE OF GUJARAT
March 28, 2008
PARESH GULABBHAI MEGHNATHI Vs. AVERY INDIA LIMITED
August 12, 2008
PARESHBHAI G PATEL Vs. STATE OF GUJARAT
November 27, 2008
PARESHJI VALAJI THAKORE Vs. STATE OF GUJARAT
September 16, 2008
PARIKH HARIVALLABHDAS MULCHAND Vs. VIJAYA BANK
June 19, 2008
PARIMAL HASMUKHBHAI TRIVEDI Vs. STATE OF GUJARAT
June 19, 2008
PARITEJ MOLECULES PRIVATE LIMITED Vs. STATE
July 9, 2008
PARLE SALES SERVICES PRIVATE LIMITED Vs. STATE
December 19, 2008
PARMAR ARVINDKUMAR V Vs. VICE CHANCELLOR
April 2, 2008
PARMAR CHAMAR JAGDISHBHAI BHIKUBHAI Vs. STATE OF GUJARAT
May 8, 2008
PARMAR HIRABHAI REVABHAI Vs. KALAJI JARIJI KHANT
February 21, 2008
PAROYA GROUP GAM PANCHAYAT Vs. STATE OF GUJARAT
March 18, 2008
PAROYA GROUP GRAM PANCHAYAT Vs. STATE OF GUJRAT
March 7, 2008
PARSHOTAMBHAI AMTHABHAI NAI Vs. STATE OF GUJARAT
October 6, 2008
PARSHOTTAMBHAI KARSHANBHAI SURANI Vs. CHANDRIKABEN KARSHANBHAI SURANI
February 14, 2008
PARSHOTTAMBHAI RAMJIBHAI PARMAR Vs. REKHABEN PARBATBHAI WD/O DECD JAYSUKHBHAI PARSHOTTAMBHAI
July 22, 2008
PARSOTAM ALIAS BHIM KHIMJIBHAI MAVANI PATEL Vs. STATE OF GUJARAT
May 16, 2008
PARTH KEYUR PARIKH Vs. NHL MUNICIPAL MEDICAL COLLEGE
September 22, 2008
PARTH KEYUR PARIKH Vs. SMT. NHL MUNICIPAL MEDICAL COLLEGE
November 3, 2008
PARVATIBEN ALIAS PARULBEN ALIAS PARU Vs. COMMISSIONER OF POLICE
March 3, 2008
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. AUM BUSINESS HOUSE PVT LTD
July 16, 2008
PASUBEN BALUBHAI PARMAR Vs. STATE OF GUJARAT
July 23, 2008
PATE BIPINKUMAR BHAILALBHAI Vs. UNION OF INDIA
November 10, 2008
PATEL ABDULKAYYUM ISMAILBHAI Vs. GUJARAT STATE WAKF BOARD
September 2, 2008
PATEL ALKESHKUMAR MANILAL Vs. DISTRICT COLLECTOR MEHSANA
February 13, 2008
PATEL AMARSHI PARSHOTTAMBHAI Vs. PATEL AVCHAL TAPUBHAI
May 13, 2008
PATEL ANANDIBEN JETHABHAI Vs. TALUKA DEVELOPMENT OFFICER
December 1, 2008
PATEL ARUNABEN BALDEVBHAI Vs. STATE OF GUJARAT
March 17, 2008
PATEL ASHWINKUMAR KACHARABHAI Vs. STATE OF GUJARAT
April 30, 2008
PATEL ASHWINKUMAR PARSHOTTAM DAS Vs. SARPANCH BALISAN GRAM PANCHAYAT
March 5, 2008
PATEL BABUBHAI VITTHALDAS Vs. STATE OF GUJARAT
July 3, 2008
PATEL BHARATKUMAR KACHARABHAI Vs. STATE OF GUJARAT
April 30, 2008
PATEL BHOLABHAI HARGOVANDAS Vs. SPECIAL LAND ACQ OFFICER
January 24, 2008
PATEL CHEMICALS WORKS Vs. ASSESSING OFFICER
September 8, 2008
PATEL DAHIBEN RAMJI JAGMAL Vs. STATE OF GUJARAT
October 21, 2008
PATEL DEVIBEN MANILAL Vs. STATE OF GUJARAT
July 25, 2008
PATEL ENGINEERING COMPANY Vs. HASMUKHBHAI DHIRAJBHAI MEGHANI
August 5, 2008
PATEL FILTERS LTD Vs. UNION OF INDIA
April 28, 2008
PATEL GOVINDBHAI HARIBHAI Vs. STATE OF GUJARAT
November 26, 2008
PATEL GOVINDBHAI MANILAL Vs. REGIONAL PASSPORT OFFICER
July 28, 2008
PATEL HARDIKKUMAR JAGDISHBHAI Vs. STATE OF GUJARAT THROUGH SECRETARY
November 11, 2008
PATEL HASMUKHBHAI PUNAMBHAI Vs. UNION OF INDIA
July 25, 2008
PATEL ISMAIL AHMED ISA Vs. STATE OF GUJARAT
September 2, 2008
PATEL JALPABEN KAUSHIKKUMAR Vs. STATE OF GUJARAT
January 25, 2008
PATEL JASHODABEN PUNNJABHAI Vs. STATE OF GUJARAT
May 5, 2008
PATEL JAYANTILAL CHHAGAN Vs. STATE OF GUJARAT
August 28, 2008
PATEL JAYANTILAL MAFATLAL Vs. STATE OF GUJARAT
April 30, 2008
PATEL JINALBEN JAYANTIBHAI Vs. STATE OF GUJARAT
July 18, 2008
PATEL JYOTSNABEN BHIKHABHAI Vs. TECH EXAMINATION BOARD
March 4, 2008
PATEL KACHARABHAI SOMABHAI Vs. STATE OF GUJARAT
April 30, 2008
PATEL KANUBHAI AMBALAL Vs. PATEL MANUGBEN MANILAL
August 25, 2008
PATEL KAUSHIK KUMAR JETHABHAI Vs. SABARKANTHA DISTRICT PANCHAYAT
May 8, 2008
PATEL KHODABHAI RAMDAS Vs. STATE OF GUJARAT
November 11, 2008
PATEL MAGANBHAI NARSINHBHAI Vs. STATE OF GUJARAT
December 23, 2008
PATEL MAHENDRA B Vs. DISTRICT EDUCATION OFFICER
August 14, 2008
PATEL MINAXIBEN PATEL RAMESHBHAI HARJIVANDAS Vs. KHUMANSINH BHIMBHAI CHAUHAN
March 17, 2008
PATEL NEHA DILIPBHAI Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
February 8, 2008
PATEL PARSOTTAMBHAI PRABHUDAS Vs. NALINKUMAR JAGDISHCHANDRA
March 12, 2008
PATEL POPATLAL SANKALCHAND Vs. STATE OF GUJARAT
May 5, 2008
PATEL PRABHUBHAI RAMJIBHAI Vs. JOINT DIRECTOR
October 10, 2008
PATEL PRAKASHBHAI BHAGWANDAS Vs. CENTRAL GUJARAT ELECTIRICTY COMPANY LTD
August 26, 2008
PATEL PRAVINCHNADRA VADILAL Vs. PATEL AMBARAM JIVRAMBHAI
October 7, 2008
PATEL PRAVINCHNADRA VADILAL Vs. PATEL BHAGWANDAS PRAHLADJI AND CO
October 7, 2008
PATEL PRAVINKUMAR BAHECHARDAS Vs. TALATI CUM MANTRI
March 26, 2008
PATEL RAMESHBHAI RAMABHAI Vs. STATE OF GUJARAT
January 15, 2008
PATEL SOMABHAI BHURABHAI Vs. DIST PRIMARY EDUCATION OFFICER
February 19, 2008
PATEL SOMABHAI DEVIDAS Vs. DAHYAJI SOMAJI THAKOR
October 21, 2008
PATEL SOMABHAI KALABHAI Vs. RABGE FOREST OFFICER
July 10, 2008
PATEL SUNILKUMAR MANUBHAI Vs. STATE OF GUJARAT
February 15, 2008
PATEL TULSIBEN AMBALAL Vs. STATE OF GUJARAT
August 12, 2008
PATEL VINOD BHAI MANIBHAI PATEL Vs. STATE OF GUJRAT
April 4, 2008
PATEL VINODABEN POPATLAL Vs. DIRECTOR OF PRIMARY EDUCATION
August 14, 2008
PATEL VITTHALBHAI VENIDAS Vs. STATE OF GUJARAT
July 3, 2008
PATELS AIRTEMP INDIA LTD Vs. STATE OF GUJARAT
July 3, 2008
PATHAN AKILKHAN RASULKHAN Vs. INSPECTOR GENERAL
June 16, 2008
PATHAN KAYAMKHAN PIRMAHAMMAD Vs. STATE OF GUJARAT
October 7, 2008
PATHAN SHIKANDARKHAN SATTARKHAN Vs. STATE OF GUJARAT
October 14, 2008
PATWA BROTHERS Vs. STATE OF GUJARAT
November 27, 2008
PAVANKUMAR @ PAVAN JINDURAM THAKUR Vs. STATE OF GUJARAT
August 25, 2008
PEER BADE HAZARAT SAHIB DARGH Vs. STATE OF GUJARAT
June 20, 2008
PERFECT WOVEN SACKS PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
February 29, 2008
PETLAD SEVA SAHAKARI MANDLI LIMITED Vs. DIRECTOR AGRICULTURE MARKETING AND RURAL FINANCE
March 12, 2008
PINKEYBEN WD/O RAMESHBHAI NATWARBHAI CHUNARA Vs. STATE OF GUJARAT
January 23, 2008
PIRABHAI RANCHHODBHAI MAJIRANA Vs. STATE OF GUJARAT
December 15, 2008
PIYUSH PRAVINCHANDRA SUTHAR Vs. STATE OF GUJARAT
December 5, 2008
PIYUSHBHAI CHAMANLAL GAMEE Vs. STATE OF GUJARAT
July 23, 2008
PLASTIC INDUSTRIES Vs. MEHSANA DISTRICT CENTRAL COOP BANK LTD
January 29, 2008
POOJA VIJAY RAICHANDANI Vs. STATE BANK OF INDIA
November 25, 2008
POPATBHAI ONDHABHAI JETHWA Vs. STATE OF GUJARAT
July 1, 2008
POPATJI BABJI THAKOR Vs. MANUBHAI CHIMANLAL SHAH
December 24, 2008
POPATJI BHARTHAJI VIHOL Vs. COMMISSIONER OF POLICE
January 30, 2008
POWER BUILD ELECON GEARS LTD Vs. STATE
December 12, 2008
POWER BUILD LTD Vs. DA SOLANKI
May 9, 2008
PRABHABEN AMRUTLAL SOMAIYA Vs. STATE OF GUJARAT
July 28, 2008
PRABHABEN BAVABHAI KANPARA Vs. VITHALBHAI PREMJIBHAI SARVAIYA
May 8, 2008
PRABHABEN HARSHDRAY DESAI Vs. STATE OF GOVERMENT
July 1, 2008
PRABHABEN KALUJI GOPALJI THAKOR Vs. STATE OF GUJARAT
January 30, 2008
PRABHATBHAI AATABHAI DABHI Vs. STATE OF GUJARAT
July 30, 2008
PRABHATSINH KUVARSINH THAKOR Vs. STATE OF GUJARAT
July 24, 2008
PRABHUBHAI JAGABHAI BHIL Vs. STATE OF GUJARAT
August 13, 2008
PRABHUBHAI MANJIBHAI MATRANIYA Vs. STATE OF GUJARAT
May 12, 2008
PRABHUDAS KISHORDAS TABACCO Vs. ASSTT C I T
March 10, 2008
PRABHUDAS MOHANLAL BHIMANI Vs. INFINITIVE PHARM. INDUSTRIES
March 3, 2008
PRABODHCHANDRA SHIVPRASAD MEHTA Vs. HON BLE THE CHIEF JUSTICE
February 19, 2008
PRADEEP KESHUBHAI DUDHREJIA Vs. STATE OF GUJARAT
January 11, 2008
PRADEEP PARASNATH VARMA Vs. STATE OF GUJARAT
December 29, 2008
PRADEEP VARSHNEI Vs. SATYA PRAKASH RECOVERY OFFICER DEBTS
October 17, 2008
PRAFUL K DESAI Vs. ASSISTANT CHARITY COMMISSIONER
July 8, 2008
PRAFUL KANUBHAI PARMAR Vs. STATE OF GUJARAT
January 30, 2008
PRAGATI COOPERATIVE BANK LTD Vs. GAUTAM DEVENDRA BHAGAT
May 7, 2008
PRAHLADBHAI PATEL Vs. GUJARAT STATE INFORMATION COMMISSION
July 9, 2008
PRAHLADBHAI TRIKAMBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
December 30, 2008
PRAJAPATI RAJESHKUMAR AMRUTLAL Vs. STATE OF GUJARAT
December 12, 2008
PRAJAPATI SHANKERBHAI SHIVABHAI Vs. STATE OF GUJARAT
December 22, 2008
PRAKASH @ PAKO JAYCHANDRABHAI @ RAVJIBHAI CHAUHAN Vs. STATE OF GUJARAT
October 6, 2008
PRAKASH @ POKAL RATNARAM VISHNOI Vs. STATE OF GUJARAT
August 25, 2008
PRAKASH ALIAS PATU KANUBHAI KARENDHA Vs. COMMISSIONER OF POLICE OF CITY OF RAJKOT
April 3, 2008
PRAKASH CHIMANLAL RAVANI Vs. STATE OF GUJARAT
June 30, 2008
PRAKASH JAIKISHAN SAJANANI Vs. AHMEDABAD MUNICIPAL CORPN
January 22, 2008
PRAKASH TRIKAMRAO ALIAS GANPAT DIGAY Vs. STATE OF GUJARAT
November 11, 2008
PRAKASHBHAI ALIAS BHAGAT GOVINDBHAI VAGHARI Vs. STATE OF GUJARAT
December 24, 2008
PRAKASHCHAND ARJUNDAS ROHERA Vs. STATE OF GUJARAT
January 16, 2008
PRAKASHCHANDRA BALDEVPRASAD TIWARI Vs. STATE OF GUJARAT
May 2, 2008
PRAKASHKUMAR KIRANBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
July 15, 2008
PRAMOD KUMAR Vs. INFORMATION AND LIBRARY NETWORK CENTRE
May 14, 2008
PRANAV ALAIS BUNTY KAMLESHBHAI SHARMA Vs. STATE OF GUJARAT
April 11, 2008
PRANAV V ADANI Vs. STATE OF GUJARAT
March 17, 2008
PRANJIVANBHAI BHUDARBHAI SARPANCH Vs. STATE OF GUJARAT
October 20, 2008
PRANLAL KANJIBHAI THAKRAL Vs. STATE OF GUJARAT
December 2, 2008
PRASHANT ALIAS CHHOTU S O GHANSHY Vs. STATE OF GUJARAT
October 13, 2008
PRATAP VAJESING PARMAR Vs. COMMISSIONER OF POLICE
February 22, 2008
PRATAPRAI RATILAL VYAS Vs. STATE OF GUJARAT
October 22, 2008
PRAVIN ALIAS BAKO NAGINDAS SHAH Vs. STATE OF GUJARAT
April 4, 2008
PRAVIN ALIAS PABO NARSHI KOLI Vs. STATE OF GUJARAT
November 21, 2008
PRAVIN ALIAS RAJU SUNDARBHAI JADAV Vs. POLICE COMMISSIONER
August 6, 2008
PRAVINBHAI DHULIYABHAI NAYAK Vs. STATE OF GUJARAT
August 7, 2008
PRAVINBHAI GOVINDBHAI SATHWARA Vs. STATE OF GUJARAT
November 28, 2008
PRAVINCHANDRA BALASHANKER BHATTJI Vs. STATE OF GUJARAT
March 25, 2008
PRAVINJI SHAKRAJI THAKORE Vs. STATE OF GUJARAT
May 15, 2008
PRAVINKUMAR BALWANTPURI GOSWAMI Vs. STATE OF GUJARAT
August 14, 2008
PRAVINKUMAR DASRATHBHAI SANKALCHAND KADIA Vs. STATE OF GUJARAT
June 18, 2008
PRAVINKUMAR M BHATT AND ANR. Vs. MINOR DAKSHABEN R JASANI THRO GUARDIAN RAMJIBHAI R JASANI AND ANR.
May 8, 2008
PRAVINKUMAR MAGANLAL PATEL Vs. SURAT PEOPLE'S CO-OP BANK LTD
October 10, 2008
PRAVINSING SHIVSING SANDHA Vs. STATE OF GUJARAT
October 14, 2008
PRECISION FASTENERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 11, 2008
PREHLADBHAI NARANBHAI PATEL Vs. N K C NAIR
July 2, 2008
PREKSHA DHYAN ACADEMY TRUST Vs. NIMISHBHAI BHARAT PANCHAL
September 2, 2008
PREMJIBHAI PREMLO BHAGWANBHAI WAGHELA Vs. COMMISSIONER OF POLICE
June 23, 2008
PREMSINH FULSINH SISODIYA Vs. STATE OF GUJARAT
December 23, 2008
PRIME EXPORTERS Vs. UNION OF INDIA
June 27, 2008
PRINCE SATYANARAYAN KHATIK Vs. STATE OF GUJARAT
July 18, 2008
PRINCIPAL S V DOSHI GIRLS HIGH SCHOOL Vs. LILABEN SOMABHAI GADASA
January 9, 2008
PRITAMLAL MULUKCHAND SHAH Vs. JG ARORA DESIGNATED AUTHORITY UNDER
July 23, 2008
PRITESH NARSINHBHAI SHARMA Vs. STATE OF GUJARAT
February 14, 2008
PRITIBEN @ (TINA) LAXMICHAND PREMLAL KADEL & W/O HITESH Vs. HITESHKUMAR RAMESHCHANDRA SONI
July 18, 2008
PRITIBEN ANILBHAI MALSINGBHAI BHIL Vs. DISTRICT MAGISTRATE
June 19, 2008
PRIYANKA CARBON AND CHEMICAL INDUSTRIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 24, 2008
PROCURITE EXPORTS PVT LTD Vs. I D B I BANK LTD
January 25, 2008
PROJECT MANAGER Vs. DECD BECHARBHAI VANMALIDAS
September 22, 2008
PROJECT OFFICESARDAR SAROVAR NARMADA NIGAM LTD Vs. BHAILALBHAI RANCHHODBHAI PATEL
January 28, 2008
PRUTHVISINH ALIAS PATHUJI RAJUJI CHAVDA Vs. COMMISSIONER OF POLICE
August 20, 2008
PUNAMBHAI CHANDUBHAI KAHAR THRO FATHER-CHANDUBHAI BABUBH Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
October 7, 2008
PUNIT SHYAMSUNDER ARORA Vs. STATE OF GUJARAT
April 3, 2008
PUNJABHAI KARABHAI Vs. STATE OF GUJARAT
August 1, 2008
PUNJABI BISHAN DIPCHAND Vs. GUJ STATE ROAD TRANSPORT CORPON
July 7, 2008
PURANI TEJASHKUMAR BHOGILAL Vs. UNION OF INDIA
July 29, 2008
PURE BEVERAGES LTD Vs. UNION OF INDIA
April 23, 2008
PURSHOTTAM P PATEL Vs. DY COMMISSIONER OF INCOME TAX
June 30, 2008
PURSHOTTAMDAS JERAMDAS AND COMPANY Vs. FOOD CORPORATION OF INDIA
January 18, 2008
PURUSHOTTAM K VANKAR Vs. STATE OF GUJARAT
February 26, 2008
PUSHPABEN NATVERLAL Vs. NILA BORAV ENGINEERING
July 11, 2008
QUE PHARMA Vs. UNION OF INDIAN
March 12, 2008
R B PATEL Vs. STATE OF GUJARAT
August 29, 2008
R I WD/O RAJUBHAI CHINTAMANI Vs. COMMISSIONER OF POLICE, AHMEDABAD
January 30, 2008
R K DESHMUKH Vs. DISTRICT DEVPT OFFICER
February 19, 2008
R M ENGINEERING WORKS Vs. VIRAMBHAI BHAGWANBHAI
May 8, 2008
R M RAO Vs. COMMANDANT
March 31, 2008
R M SOLANKI Vs. STATE OF GUJARAT
April 30, 2008
R P PARMAR Vs. STATE OF GUJARAT
February 29, 2008
R V VORA Vs. STATE OF GUJARAT
January 25, 2008
RABARI BHALU SARMAN KODIYATAR Vs. STATE OF GUJARAT
December 3, 2008
RABARI MERA ALIAS TATIYO NATHA GURGUTIYA Vs. DISTRICT MAGISTRATE
April 17, 2008
RABARI SAJAN JINA Vs. STATE OF GUJARAT
December 1, 2008
RADHABEN ASHOKBHAI MADHABHAI CHHARA Vs. COMMISSIONER OF POLICE
April 29, 2008
RADHABEN PATIRAM Vs. COMMISSIONER OF POLICE
May 12, 2008
RADHESHYAM KHIRU GOSWAMI Vs. STATE OF GUJARAT
July 28, 2008
RADHESHYAM SONSING THAKUR THRO SON NAVALSING RADHSHYAM Vs. COMMISSIONER OF POLICE SURAT CITY
March 17, 2008
RADHESHYAM T AGRAWAL Vs. M S THANVI DESIGNATED AUTHORITY
July 1, 2008
RADHIKABEN CHIRAGBEN MEHTA Vs. CHIRAGKUMAR RAMESHCHANDRA MEHTA
July 31, 2008
RAFIK AHMADBHAI PATHAN Vs. STATE OF GUJARAT
July 16, 2008
RAFIK FAKIRMOHAMMAD SHAIKH Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
June 16, 2008
RAFIKBHAI @ HAKUDI KASAMBHAI KHATAKI Vs. STATE OF GUJARAT
January 9, 2008
RAFIKBHAI ALIAS HAKUDI KASAMBHAI JAGMIYA Vs. STATE OF GUJARAT
May 6, 2008
RAGHUBHAI MANABHAI PARMAR Vs. STATE OF GUJARAT
October 20, 2008
RAGHUBHAI SAVABHAI PARMAR Vs. STATE OF GUJARAT
May 16, 2008
RAGHUBHAI SOMABHAI AJARA Vs. STATE OF GUJARAT
December 10, 2008
RAGHUVIRSINH RANJITSINH PARMAR Vs. CHIEF SECRETARY
January 24, 2008
RAHMANBHAI ALIAS BODU ISMAILBHAI AJMERI Vs. STATE OF GUJARAT
May 7, 2008
RAHUL AMBALAL PATEL Vs. STATE OF GUJARAT
April 23, 2008
RAIS AHMAD HABIB AHMAD Vs. STATE OF GUJARAT
October 23, 2008
RAIYESH AHMED ALIAS BHURIO ALIAS MANJRA MOHMAD HUSSAIN SHAIKH Vs. STATE OF GUJARAT
November 11, 2008
RAJ AGENCY Vs. STATE OF GUJARAT
February 15, 2008
RAJ ASSOCIATION AND NON TRADING CORPORATION Vs. DEPUTY COLLECTOR
July 18, 2008
RAJABHAI LEELABHAI MARU Vs. STATE OF GUJARAT
March 18, 2008
RAJARAM JAGBASI PASWAN Vs. STATE OF GUJARAT
July 24, 2008
RAJENDRA HOUSING CORPORATION A PARTNERSHIP FIRM Vs. KANKARIA MANINAGAR NAGRIK SAHAKARI BANK LIMITED
September 11, 2008
RAJENDRA MADHUBHAI PATEL Vs. STATE OF GUJARAT
December 2, 2008
RAJENDRA S REDDY Vs. ADDITIONAL REGISTRAR
April 23, 2008
RAJENDRABHAI ALIAS RAJUBHAI KHATUBHAI PARMAR Vs. STATE OF GUJARAT
October 23, 2008
RAJENDRABHAI D MAKWANA Vs. STATE OF GUJARAT
October 10, 2008
RAJENDRABHAI THAKORBHAI PATEL Vs. STATE OF GUJARAT
November 21, 2008
RAJENDRAKUMAR KANTILAL SOMANY Vs. PRAFULCHANDRA GIRDHARLAL KOTAK
August 27, 2008
RAJENDRASINH KHENGARSINH WALA Vs. STATE OF GUJARAT
December 23, 2008
RAJESH Vs. STATE OF GUJARAT
April 8, 2008
RAJESH @ RAJU POLICE S/O DAYALBHAI RAMJIBHAI TANDEL Vs. STATE OF GUJARAT
March 4, 2008
RAJESH ALIAS RAJU DARJI Vs. STATE OF GUJARAT
February 12, 2008
RAJESH ALIAS RAJU RAMCHANDRA PUNJABI Vs. STATE OF GUJARAT
June 30, 2008
RAJESH ALIAS RAMESHBHAI MANUBHAI MAKWANA Vs. STATE OF GUJARAT
November 26, 2008
RAJESH ALIAS TINIYO UDAJI THAKORE Vs. COMMISSIONER OF POLICE
May 6, 2008
RAJESH BACHUBHAI CHAUHAN THRO KANTABEN BACHUBHAI CHAUHAN Vs. COMMISSIONER OF POLICE
July 14, 2008
RAJESH KANJIBHAI OZA Vs. STATE OF GUJARAT
December 5, 2008
RAJESH NAGINBHAI KOTHARI Vs. STATE OF GUJARAT
March 17, 2008
RAJESHBHAI KARSANBHAI VASAVA Vs. STATE OF GUJARAT
December 19, 2008
RAJESHBHAI MANCHHUBHAI GAMIT Vs. STATE OF GUJARAT
January 30, 2008
RAJESHBHAI MULJIBHAI PARMAR Vs. STATE OF GUJARAT
April 28, 2008
RAJESHBHAI PURANSINH CHAUHAN Vs. COMMISSIONER OF POLICE
April 9, 2008
RAJESHBHAI SUKHLAL VASAVA Vs. STATE OF GUJARAT
February 6, 2008
RAJESHKUMAR HASHMUKHBHAI THAKKAR Vs. STATE OF GUJRAT
May 16, 2008
RAJIYA D/O MOHAMMAD SHARIF MUNDAVAWALA Vs. STATE OF GUJARAT
February 20, 2008
RAJKOT MUNICIPAL CORPORATION Vs. NIRBHAY KRISHNAKANTBHAI SHAH
September 2, 2008
RAJKOT PEOPLES COOPERATIVE BANK LTD Vs. BHARATBHAI HAZARE
April 28, 2008
RAJKUMAR HARIRAM GAMETI Vs. STATE OF GUJARAT
September 30, 2008
RAJKUMAR HARIRAM GAMETI Vs. STATE OF GUJARAT
September 19, 2008
RAJKUMAR MADHABHAI VEGDA Vs. STATE OF GUJARAT
August 27, 2008
RAJNAGAR COOP HOUSING SOCIETYLTD Vs. DUDIBEN PREMJIBHAI DODIYA
April 1, 2008
RAJNIBHAI SAVJIBHAI PARMAR Vs. COMMISSIONER OF POLICE
May 7, 2008
RAJNIKANT N RAMI Vs. DEVLOP COMMISSIONER
February 18, 2008
RAJNISH KUMAR RAI Vs. GUJARAT UNIVERSITY
October 16, 2008
RAJOO ENGINEERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 2, 2008
RAJPUR GADH JUTH SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
April 8, 2008
RAJPUT MAHESHBHAI RAMPRASAD Vs. STATE OF GUJARAT
January 16, 2008
RAJPUT SOLANKI JAYSINHBHAI ALIAS CHAKABHAI VIRSINHBHAI Vs. STATE OF GUJARAT
October 10, 2008
RAJU ALIAS RAJESH ALIAS RAJARAM VALDASBHAI HARIYANI Vs. STATE OF GUJARAT
November 26, 2008
RAJU ALIAS RAJU SHIVSENA Vs. STATE OF GUJARAT
January 9, 2008
RAJU JIJIYA DANTANI Vs. STATE OF GUJARAT
May 6, 2008
RAJU MADHU CHOPDA Vs. STATE OF GUJARAT
November 10, 2008
RAJU MADHUKAR SINDE Vs. STATE OF GUJARAT
May 8, 2008
RAJU MAFABHAI RABARI Vs. STATE OF GUJARAT
February 1, 2008
RAJUBHAI @ DORARO S/O DHURAJI THAKOR Vs. STATE OF GUJARAT
June 24, 2008
RAJUBHAI BUDHASINGH ALIAS BHORUBHAI MAHAVAR Vs. STATE OF GUJARAT
December 15, 2008
RAJUBHAI CHHAGANBHAI KAHAR Vs. COMMISSIONER OF POLICE, BARODA
March 4, 2008
RAJUBHAI GAUTAMBHAI NINAMA Vs. STATE OF GUJARAT
February 28, 2008
RAJUBHAI KALIDAS KAHAR Vs. STATE OF GUJARAT
April 10, 2008
RAJUBHAI KANABHAI VAJA Vs. BHARTIBEN LALJIBHAI ATARA
November 26, 2008
RAJUBHAI NAMDEV MARATHI Vs. COMMISSIONER OF POLICE
April 11, 2008
RAJUBHAI POPATBHAI DANTANI Vs. STATE OF GUJARAT
May 16, 2008
RAJUBHAI RANCHHODBHAI SONI Vs. COMMISSIONER OF POLICE
April 11, 2008
RAJUBHAI SHANKERBHAI WAGHELA Vs. STATE OF GUJARAT
October 22, 2008
RAJUBHAI VITTHALBHAI VASAVA Vs. STATE OF GUJARAT
March 17, 2008
RAJULA NAGARPALIKA Vs. PANKAJKUMAR PRATAPARI CHUHAN
August 6, 2008
RAJULA NAGARPALIKA Vs. ARVINDBHAI RAVJIBHAI
January 16, 2008
RAJURAI BHILARAI JAISWAL Vs. STATE OF GUJARAT
December 22, 2008
RAJYA SHALA SANCHALAK MAHMAN DAL Vs. STATE OF GUJARAT
December 5, 2008
RAKESH MAGANBHAI MAKWANA Vs. STATE OF GUJARAT
June 27, 2008
RAKESH SURESHCHANDRA KAPADIA Vs. STATE OF GUJARAT
March 11, 2008
RAKESHBHAI JOSEFBHAI CHAUHAN Vs. STATE OF GUJARAT
January 16, 2008
RAKESHBHAI MAGANBHAI NINAMA Vs. STATE OF GUJARAT
March 13, 2008
RAKESHBHAI MANSINGBHAI GAMIT Vs. STATE OF GUJARAT
December 2, 2008
RAKESHBHAI MANSINGBHAI KALARA Vs. COMMISSIONER OF POLICE
June 17, 2008
RAKESHKUMAR JASHBHAI PATEL Vs. STATE OF GUJARAT
April 16, 2008
RAM TEJMAL TEKVANI Vs. STATE OF GUJARAT
December 4, 2008
RAM VINODCHANDRA ZAVERI Vs. STATE OF GUJARAT
July 28, 2008
RAMABEN ALIAS RAHMETBEN Vs. STATE OF GUJARAT
August 4, 2008
RAMANBHAI FAKIRBHAI Vs. STATE OF GUJARAT
December 2, 2008
RAMANBHAI JAIRAMBHAI AHIR Vs. STATE OF GUJARAT
January 10, 2008
RAMANBHAI KACHERABHAI PATEL Vs. JAMALA SEVA SAHKARI MANDLI LTD
April 17, 2008
RAMANBHAI NATHABHAI DANTANI Vs. STATE OF GUJARAT
May 14, 2008
RAMANLAL JESINGBHAI BHOJAK Vs. AHMEDABAD KHATRI GNATI TRUST
March 25, 2008
RAMBAHADUR RIKHIRAM KSHATRIYA Vs. STATE OF GUJARAT
August 26, 2008
RAMBHAI JIVABHAI PARMAR DECEASED THRO HEIRS KADEVIBEN Vs. PUNJABHAI RUDABHAI SAGAR DECEASED THRO HEIRS SAGAR
October 22, 2008
RAMCHANDRA JAVANMALJI KALAL Vs. STATE OF GUJARAT
April 8, 2008
RAMCHNADRA BHOLABHAI RAMI & OTHERS Vs. STATE OF GUJARAT
April 8, 2008
RAMDARAS SHANKER GUPTA Vs. STATE OF GUJARAT
November 26, 2008
RAMDEV DEVELOPERS Vs. JT CHRITY COMMISSIONER
May 7, 2008
RAMESH @ LUCKY SHANKAJI VANZARA Vs. STATE OF GUJARAT
March 17, 2008
RAMESH ALIAS BHOLU SHAKARABHAI MAKAWANA Vs. STATE OF GUJARAT
April 16, 2008
RAMESH ALIAS LIMBUSHETTY VITTHAL NAYAK Vs. STATE OF GUJARAT
September 2, 2008
RAMESH ALIAS RAVJI GORDHANBHAI TALPADA Vs. DISTRICT MAGISTRATE
April 9, 2008
RAMESH BHOGILAL SONI Vs. SECRETARY NARMADA JAL SAMPATHI WATER
July 21, 2008
RAMESH C JADEJA Vs. AHMEDABAD MUNICIPAL CORPN
February 19, 2008
RAMESH CHANDRAKNAT PATNI Vs. COMMISSIONER OF POLICE
May 7, 2008
RAMESH GANDABHAI VAGHELA Vs. COMMISSIONER OF POLICE
January 30, 2008
RAMESH KANJIBHAI JETHVA THRO DEVIBEN RAMESHBHAI JETHA Vs. STATE OF GUJARAT
August 20, 2008
RAMESH VALABHAI MADHAVI Vs. STATE OF GUJARAT
January 16, 2008
RAMESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
September 1, 2008
RAMESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
August 7, 2008
RAMESHBHAI AMRUTBHAI PATEL THRO SON RAJUBHAI RAMESHBHAI Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
July 10, 2008
RAMESHBHAI BABUBHAI VAGHARI Vs. STATE OF GUJARAT
February 15, 2008
RAMESHBHAI BUDHALAL VACHHETA (DHOBI) Vs. STATE OF GUJARAT
July 17, 2008
RAMESHBHAI C PATEL Vs. M D CHAUHAN
February 11, 2008
RAMESHBHAI CHATURBHAI DABHI Vs. STATE OF GUJARAT
October 13, 2008
RAMESHBHAI DAHYABHAI Vs. STATE OF GUJARAT
September 25, 2008
RAMESHBHAI HATHEESINH PARAR Vs. STATE OF GUJARAT
July 15, 2008
RAMESHBHAI JITRAMBHAI MAVI Vs. COMMISSIONER OF POLICE
June 17, 2008
RAMESHBHAI KALUJI BORANA Vs. STATE OF GUJARAT
October 7, 2008
RAMESHBHAI KIKALABHAI BARIYA Vs. STATE OF GUJARAT
September 24, 2008
RAMESHBHAI LAVJIBHAI PATHAN Vs. STATION COMMANDER
January 17, 2008
RAMESHBHAI NARANBHAI PATEL ALIAS CHHIBUBHAI NAGINBHAI Vs. STATE OF GUJARAT
November 24, 2008
RAMESHBHAI NARSINHBHAI Vs. STATE OF GUJARAT
August 27, 2008
RAMESHBHAI SOMABHAI SOLANKI Vs. STATE OF GUJARAT
November 13, 2008
RAMESHBHAI TANK Vs. OFFICIAL LIQUIDATOR OF VIJAY MILLS LTD
March 18, 2008
RAMESHBHAI VESTABHAI Vs. STATE OF GUJARAT
November 13, 2008
RAMESHCHANDRA KANTILAL PATEL Vs. CITY SURVEY SUPERINTENDENT
September 16, 2008
RAMESHGIRI DHUDAGIRI GOSWAMI Vs. STATE OF GUJARAT
June 23, 2008
RAMESHJI @ HEGO KHODAJI THAKOR Vs. STATE OF GUJARAT
August 6, 2008
RAMESHJI @ HEGO KHODAJI THAKOR Vs. STATE OF GUJARAT
August 26, 2008
RAMESHKUMAR BHIMJIBHAI DHAMEL Vs. MADHUBHAI BECHAR PARMAR
May 9, 2008
RAMESHRE B VERMA Vs. DIRECTOR GENERAL OF POLICE
July 2, 2008
RAMGOPAL POLYTEX LIMITED Vs. STONE ON NET INDIA PVT LTD
December 4, 2008
RAMILABEN D/O PATEL DAHYABHAI SOMABHAI Vs. REGIONAL PASSPORT OFFICER
July 28, 2008
RAMILABEN KANUBHAI RAMANBHAI CHUNARA Vs. STATE OF GUJARAT
February 14, 2008
RAMILABEN RUPSINGH THAKOR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
February 21, 2008
RAMJAN MOHMAD SHAIKH Vs. STATE OF GUJARAT
July 24, 2008
RAMJIBHAI KANABHAI PATEL Vs. HEIRS & LEGAL REPRESENTATIVE OF DECEASED JIVRAJBHAI
November 20, 2008
RAMJIBHAI L PITHAVA Vs. STATE OF GUJARAT
April 2, 2008
RAMKISHAN BALARAM DIVAKAR Vs. RAMSING JITUBHA GOHIL
March 18, 2008
RAMKUMAR SUKHCHANDAN GUPTA Vs. OFFICIALLIQUIDATOR OF THE NAVJIVAN MILLS COMPANY LTD
March 18, 2008
RAMNARESH RAMKRISHN ALIAS NARSHU GUPTA Vs. DISTRICT MAGISTRATE
April 29, 2008
RAMNIKBHAI MAVJIBHAI Vs. STATE OF GUJARAT
February 15, 2008
RAMNIKBHAI RAMJIBHAI Vs. STATE OF GUJARAT
April 11, 2008
RAMNIKLAL MORARJIBHAI KAKKAD Vs. DEPUTY COLLECTOR
February 13, 2008
RAMNIKLAL PITAMBARBHAI DARJI Vs. ANIL NARANDAS NEGANDHI
March 14, 2008
RAMPARVESH CHEDI MANDAL Vs. STATE OF GUJARAT
April 9, 2008
RAMPRAKASH R UPADHYAY Vs. MANAGER RANG PHARMACETICALS INDUS
April 2, 2008
RAMSING UDHIYABHAI NAYAK Vs. STATE OF GUJARAT
January 10, 2008
RAMSUHANI ALIAS RAMSUBHAG BACHUSUHANI MALLA Vs. STATE OF GUJARAT
October 6, 2008
RANABHAI RAJSHIBHAI Vs. STATE OF GUJARAT
December 15, 2008
RANAJI ABHERAJJI JADEJA Vs. STATE OF GUJARAT
November 26, 2008
RANCHHOD @ HAKKO JIVANDAS Vs. STATE OF GUJARAT
July 23, 2008
RANCHHODBHAI ATMARAM PATEL Vs. KP SAMUEL DY COMMISSIONER OF IT
June 17, 2008
RANCHHODBHAI MANILAL BAROT Vs. VITTHALNAGAR CO OP HOUSING SOCIETY LIMITED
June 23, 2008
RANJAN ARKIT JAINA Vs. STATE OF GUJARAT
May 16, 2008
RANJITBHAI HEMUBHAI GOHIL Vs. STATE OF GUJARAT
October 21, 2008
RANMALBHAI LAKHUBHAI MADAM Vs. STATE OF GUJARAT
May 14, 2008
RASEELABEN Vs. STATE OF GUJARAT
June 27, 2008
RASHID MAHAMMADBHAI BELIM Vs. PASCHIM GUJARAT VIJ COMPANY LTD
July 22, 2008
RASHIDABANU Vs. STATE OF GUJARAT
April 11, 2008
RASHIDABANU MAHEMOODBHAI BABUBHAI CHHIPA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
October 6, 2008
RASHMINBHAI HASMUKHBHAI RAVAL Vs. MADHYA GUJARAT VIJ COMPANY LTD
January 24, 2008
RASIDABANU @ MADHU W/O MOHAMADHANIF @ HANIF LAUNDRY ABDUL Vs. STATE OF GUJARAT
July 1, 2008
RASIKBHAI JINABHAI BAMBHALIYA S/O JINABHAI BAMBHALIYA Vs. STATE OF GUJARAT
June 23, 2008
RASIKLAL S MARADIA Vs. ICICI BANK LIMITED
December 1, 2008
RASIKLAL S. MARDIA Vs. O.L. OF MARDIA CHEMICALS LIMITED
April 15, 2008
RASIKLAL SOMABHAI BHANGI Vs. STATE OF GUJARAT
November 12, 2008
RASIKPARI NARANPARI BAVAJI Vs. DISTRICT MAGISTRATE
May 16, 2008
RASILABEN SHIVSANKAR JOSHI Vs. SATATE OF GUJARAT
February 19, 2008
RASULBHAI USMANBHAI MANSURI Vs. SIPHIYABANU WD/O GHULAM MAYIUDDIN MANSURI
December 30, 2008
RATANJI VIRAJI THAKOR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
December 17, 2008
RATANJIBHAI @ KEVABHAI K PATEL Vs. COMMISSIONER OF POLICE
January 16, 2008
RATANSINH BHIKHABHAI RATHWA Vs. DISTRICT COLLECTOR
November 17, 2008
RATHOD ARJANBHAI DUDHABHAI Vs. STATE OF GUJARAT ORS
July 31, 2008
RATILAL AMBALAL MODI Vs. O L OF ARYODAYA GIN AND MFG CO L
October 23, 2008
RATILAL BHAGWANBHAI SOLANKI (ROHIT) Vs. DISTRICT COLLECTOR
June 19, 2008
RATILAL MAGANBHAI VASAVA Vs. STATE OF GUJARAT
July 15, 2008
RATIYA SEV SAHAKARI MANDLI LTD Vs. STATE OF GUJARAT
February 20, 2008
RATNABAI NIRMALBHAI AHIR Vs. DEPUTY COLLECTOR
July 28, 2008
RAVAL NATHABHAI VAGHABHAI Vs. DESAI KARMANBHAI HARIBHAI
February 28, 2008
RAVI ALIAS VIKKY VIJAYBHAI NIKKAM Vs. STATE OF GUJARAT
July 7, 2008
RAVICHANDRA AJITCHANDRA DAS Vs. STATE OF GUJARAT
October 20, 2008
RAVIKANT ROHITBHAI CHUNARA Vs. STATE OF GUJARAT
July 18, 2008
RAVIKUMAR MALAYA GANGPUTRA Vs. STATE OF GUJARAT
December 11, 2008
RAVINDRA Vs. COMMISSIONER OF POLICE
April 8, 2008
RAVINDRA ALIAS KOKO DASHRATHBHAI KADIA Vs. STATE OF GUJARAT
July 7, 2008
RAVINDRANATH @ RAVI S/O BABU- BHAI MANGELA Vs. COMMISSIONER OF POLICE
June 16, 2008
RAVIYA BAGHAR VASAVA Vs. STATE OF GUJARAT
September 16, 2008
RAVJIBHAI BALABHAI AHIR Vs. DEPUTY COLLECTOR STAMP DUTY VALUATION DEPTT
January 17, 2008
RAVJIBHAI GIGABHAI Vs. VIRJIBHAI RAVJIBHAI
July 7, 2008
RAVJIBHAI KHODABHAI DAVERA Vs. UNION OF INDIA
February 28, 2008
RAVJIBHAI PUNJABHAI PADIYAR Vs. HUSSEINBHAI GANIBHAI CHOPRA
March 12, 2008
RAVJIBHAI SOMABHAI HARIJAN Vs. INDIAN OIL CORPORATION LTD
July 4, 2008
RAVSAHEB @ RAVIRAJ VIKRAM PATIL Vs. STATE OF GUJARAT
December 29, 2008
RAYON MAZDOOR SANGH Vs. INDIAN RAYON AND INDUSTRIES LTD
May 8, 2008
RAYSINH RAMSING MUNIYA Vs. STATE OF GUJARAT
December 12, 2008
REETABEN RAJKUMAR VEGDA Vs. MAMLATDAR AND EXECUTIVE MAGISTRATE
September 16, 2008
REGENT OVERSEAS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
March 12, 2008
REGIONAL DIRECTOR Vs. YASHWANT PURSHOTTAM GOSWAMI
January 29, 2008
REGIONAL DIRECTOR Vs. HARKANT G CHANIYARA
July 8, 2008
REGIONAL DIRECTOR GUJ STATE ROAD TRANSPORT CORPORATION Vs. LILABEN RAMESHJI JAWAJI
July 9, 2008
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. JAYANTILAL L SHAH
March 26, 2008
REGIONAL PASSPORT OFFICER Vs. KOKILABEN
December 5, 2008
REKHABEN Vs. COMMISSIONER OF POLICE
January 31, 2008
REKHABEN JAYANTIBHAI PATEL Vs. RAVJIBHAI JIVABHAI PATEL
August 12, 2008
REKHABEN RAVINDRA KAPADIA Vs. MOTIRAM JULAL PATIL
January 28, 2008
RELIANCE COMMUNICATIONS LIMITED Vs. JUNAGADH MUNICIPAL CORPORATION
September 9, 2008
RELIANCE INDUSTRIES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 22, 2008
REVABEN BHARATBHAI CHHAGANBHAI VASAVA Vs. STATE OF GUJARAT
May 2, 2008
REVABHAI SHAMALDAS PATEL Vs. PRATAPSINH VAJESINH RATHOD
March 28, 2008
REVABHAI SHAMALDAS PATEL Vs. PRATAPSINH VAJESINH RATHOD
September 11, 2008
RIYAJ @ T T YUNUSBHAI GHOGHANI Vs. STATE OF GUJARAT
February 13, 2008
RIYAZALI IKBALALI SAIYAD Vs. STATE OF GUJARAT
September 1, 2008
RM RATHOD Vs. DIRECTOR
January 24, 2008
ROBERT GOVINDBHAI CHRISTIAN Vs. STATE OF GUJARAT
February 20, 2008
ROJ LAB LIMITED Vs. RABARI BABUBHAI SANKABHAI
December 3, 2008
ROPA SUGAR AND ALLIED INDUSTRIESPVT LTD Vs. STATE OF GUJARAT
January 9, 2008
ROSHANLAL S. JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 23, 2008
ROSHANLAL SHRIRAM SHARMA Vs. STATE OF GUJARAT
February 11, 2008
RUGNATH Vs. STATE OF GUJARAT
March 10, 2008
RUKHIBEN MAFAJI THAKOR Vs. STATE OF GUJARAT
July 21, 2008
RUKSHANABANU D/O AHMEDALIKHANJI MEHMOODKHANJI W/O ILIYASKHAN Vs. STATE OF GUJARAT
April 22, 2008
RUPESH ALIAS GAGO RAMESHBHAI SOLANKI Vs. STATE OF GUJARAT
May 7, 2008
RUQAIYABIBI Vs. AMINABIBI D/O HAJI YUSUF ISMAIL MUGHAL
July 7, 2008
RUTABEN DIPAKBHAI PATEL Vs. RECOVERY OFFICER
July 31, 2008
RUTURAJ AGRITECH PVT LTD Vs. STATE
July 29, 2008
RUXAMANIBEN JAGDISHCHANDRA SHAH Vs. STATE OF GUJARAT
March 10, 2008
S J SANGHVI Vs. COMMISSIONER OF INCOME TAX
July 3, 2008
S K PATEL Vs. PRAHALATBHAI MOTIRAM ANASANI
August 26, 2008
S N PANDOR Vs. DISTRICT JUDGE
October 7, 2008
S R KHARIDIA Vs. MAX NEW YORK LIFE INSURANCE
November 14, 2008
S S ENTERPRISE Vs. CHIEF OFFICER
January 24, 2008
S S PATEL Vs. DIRECTOR OF PENSION AND PROVIDENT FUND
June 16, 2008
S T CORPORATION Vs. NANJIBHAI KODARBHAI MODIA
January 18, 2008
S T CORPORATION Vs. CHETNABEN RAJESHKUMAR SHAH
September 24, 2008
SABARKANTHA JILLA SAMAJIK PRAGATI MANDAL Vs. DEPUTY SECRETARY TO THE STATE OF GUJARAT
October 13, 2008
SABBIRMIYA @ SAJIDMIYA A MALEK Vs. STATE OF GUJARAT
January 9, 2008
SABERABIBI Vs. SHAH JASWANTLAL KANTILAL
January 23, 2008
SABURBHAI CHATURBHAI ZALA Vs. DIVISIONAL CONTROLLER G S R T C
December 10, 2008
SADARUDIN ALIBHAI LALANI Vs. STATE OF GUJARAT
March 5, 2008
SADDIK ALIAS LALO GULAM Vs. STATE OF GUJARAT
October 24, 2008
SADIKHUSAIN MAHAMADMIYA SAIYED Vs. SUHAS MOHAN SHARMA
January 15, 2008
SAEED AHMED HABIBBHAI ANSARI THRO HUSENABANU Vs. COMMISSIONER OF POLICE
July 17, 2008
SAGAR ENGINEERING INDUSTRIES Vs. DEPUTY COLLECTOR
January 23, 2008
SAGARCHANDRA RANGILAL SHAH Vs. STATE OF GUJARAT
April 21, 2008
SAHAJANAND EDUCATION TRUST Vs. MCHANDRACHARY NORTH GUJARAT UNIVERSITY PATAN
June 13, 2008
SAHDEV KISHORBHAI GOHEL ON BEHALF OF KISHORBHAI HARIBHAI Vs. STATE OF GUJARAT
August 6, 2008
SAHDEVBHAI MALJIBHAI DESAI Vs. COMMISSIONER OF LABOUR
November 21, 2008
SAHDEVSINH LAYAKSINH TOMAR Vs. STATE OF GUJARAT
February 21, 2008
SAHELI SYNTHETSICS PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 18, 2008
SAHIR ASHRAFBHAI SHAIKH Vs. STATE OF GUJARAT
December 16, 2008
SAHITYA MUDRANALAYA Vs. INCOME TAX SETTLEMENT COMMISSION
March 3, 2008
SAHKARI MAHILA UDYOG MANDLI LTD Vs. STATE OF GUJARAT
April 10, 2008
SAI BEVERAGE Vs. S A APARNA
June 11, 2008
SAILESH VALLABHBHAI TOGADIA Vs. STATE OF GUJARAT
July 23, 2008
SAIYAD YUSUF ALIAS SAIYAD SAFARI SAIYAD SULEMAN Vs. STATE OF GUJARAT
January 18, 2008
SAIYED MAHEMUDMIYA AHEMADMIYA Vs. GUJARAT STATE WAKF BOARD
September 2, 2008
SAIYED SALIM AHMED @ KALIYO ABDUL GAFAR Vs. STATE OF GUJARAT
November 19, 2008
SAJAN HUSEN Vs. STATE OF GUJARAT
October 14, 2008
SAJEDABANU JAFAR ABBAS MERCHANT Vs. STATE OF GUJARAT
May 7, 2008
SALAM HUSEIN ALIAS SALIM SULEMANBHAI Vs. STATE OF GUJARAT
December 30, 2008
SALIM ALIAS LAKHO JUSABBHAI SANDHI Vs. STATE OF GUJARAT
May 7, 2008
SALIM BABUKHAN PATHAN Vs. STATE OF GUJARAT
February 11, 2008
SALIM PYARALI LAKHANI Vs. STATE OF GUJARAT
May 8, 2008
SALIMBHAI ALBHABHAI MALEK Vs. STATE OF GUJARAT
June 20, 2008
SALIMBHAI MAHMADHUSAIN MALEK Vs. STATE OF GUJARAT
August 8, 2008
SAMARTHA BANKING MACHINES PVT LTD Vs. UNION OF INDIA
December 26, 2008
SAMASTA BRAHMKSHATRIYA CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
May 16, 2008
SAMBHAVNATH JAIN DERASAR Vs. BABUJI HIRAJI THAKOR
July 17, 2008
SAMIR TRADING CO Vs. NISHI SINGH
November 24, 2008
SAMIRBHAI HAJI MUSTUFA BAJARIA Vs. RIZWANA D O HAJI DAUDIBHAI PATUK
February 29, 2008
SAMIRKUMAR RASIKLAL SHAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY
May 13, 2008
SAMSUDDIN GANIBHAI MATHAK Vs. MUNICIPAL CORPORATION
July 10, 2008
SANDEEP VIPINCHANDRA SHAH Vs. STATE OF GUJARAT
February 12, 2008
SANDEEPBHAI SUMANBHAI PATEL Vs. STATE OF GUJARAT
April 28, 2008
SANDHYA ORGANIC CHEMICALS PVT LTD Vs. UNITED PHOSPHOROUS LIMITED
December 16, 2008
SANDIP RAMESHBHAI RATHOD Vs. STATE OF GUJARAT
December 10, 2008
SANDIPBHAI BHANUBHAI MECKWAN Vs. STATE OF GUJARAT
May 8, 2008
SANDIPBHAI PRAVINBHAI JAYSWAL Vs. STATE OF GUJARAT
July 7, 2008
SANDIPKUMAR VASANTLAL PATEL Vs. STATE OF GUJARAT
July 2, 2008
SANGITABEN DALICHAND CHAVALA Vs. STATE OF GUJARAT
July 21, 2008
SANJAY @ MALIYO S/O GONTAI PRADHAN Vs. COMMISSIONER OF POLICE
July 10, 2008
SANJAY @ TENI NATVARSINGH PARMAR Vs. COMMISSIONER OF POLICE, AHMEDABAD
February 13, 2008
SANJAY ALIAS PAPPU VINUBHAI GOHEL Vs. STATE OF GUJARAT
April 29, 2008
SANJAY ALIAS SANJU BHIKHABHAI PARMAR Vs. COMMISSIONER OF POLICE
January 30, 2008
SANJAY ALIAS VAGRI PRAHLADBHAIPUNJABHAI RAVAT Vs. STATE OF GUJARAT
April 4, 2008
SANJAY BALUBHAI PATEL Vs. STATE OF GUJARAT
June 30, 2008
SANJAY C PATEL Vs. GUJAARAT URJA VIKAS NIGAM LTD
December 29, 2008
SANJAY HIRALAL SHAH Vs. H D F C BANK LTD
April 4, 2008
SANJAY OILCAKE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
March 4, 2008
SANJAYBHAI ALIAS GHADIYALI MANGALBHAI YADAV Vs. COMMISSIONER OF POLICE
April 16, 2008
SANJAYKUMAR MAHASUKHLAL DATRANIA Vs. STATE OF GUJARAT
November 19, 2008
SANJAYSINH HAMIRSINH DESAI (DARBAR) Vs. STATE OF GUJARAT
June 30, 2008
SANJAYSINH MANGALSINH MAHIDA Vs. STATE OF GUJARAT
April 17, 2008
SANJEEVNI EDUCATION TRUST Vs. STATE OF GUJARAT
March 26, 2008
SANJIV TEJRAM BANSAL Vs. REGIONAL MANAGER
December 11, 2008
SANTOKBEN PARSOTTAMBHAI ARJANBHAI PARMAR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
May 8, 2008
SANTOSH C SAINANI Vs. STATE OF GUJARAT
July 30, 2008
SANTOSH NARENDRASINH CHAUHAN Vs. STATE OF GUJART
May 12, 2008
SANTOSHBHAI SHIVPRASAD KAHAR Vs. STATE OF GUJARAT
January 16, 2008
SAPNA HARSHADBHAI PARMAR Vs. JAYDIP SHANKERBHAI RATHOD
July 10, 2008
SARABHAI M CHEMICALS LTD Vs. RAJNIKANT V SHAH
April 22, 2008
SARANGPUR COO BANK LTD Vs. PRASHANT MUNVANTRAI SHAH
March 12, 2008
SARASPUR NAGRIK SAHAKARI BANK Vs. ARVINDKUMAR MULCHANDDAS PATEL
April 23, 2008
SARDAR CO-OPERATIVE SUGAR INDUSTRIES LTD Vs. STATE OF GUAJRAT
March 12, 2008
SARDAR PATEL VINAY MANDIR Vs. GOVT OF GUJARAT
November 12, 2008
SARDAR SMURTI CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
July 22, 2008
SARDARBHAI CHANDUBHAI DAMOR Vs. STATE OF GUJARAT
December 4, 2008
SARDARBHAI NAVABHAI NAYAK Vs. STATE OF GUJARAT
November 13, 2008
SARDARSINH RATANSINH BARIA Vs. STATE OF GUJARAT
November 19, 2008
SARFARAJ @ TYSON GULAM JAFAR SHAIKH THRO JAINAB BIBI SARFA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
June 17, 2008
SARFARAJ ALIAS PAPPU ALIAS PANCHI ISMAIL KURESHI Vs. STATE OF GUJARAT
January 9, 2008
SARLABEN ARVINDBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
July 28, 2008
SAROJBEN NATVARLAL BHAVSAR Vs. ALANA ISHABHAI KAIDA
February 27, 2008
SAROJBEN SURESHBHAI THAKKAR Vs. COMMISSIONER OF POLICE
February 4, 2008
SAROJBEN W O SURESHBHAI CHUNILAL NAVSARIWALA Vs. STATE OF GUJARAT
May 16, 2008
SARPANCH PADDAR GRAM PANCHAYAT Vs. COLLECTOR KUTCHH
March 31, 2008
SARTHAK INDUSTRIES LTD Vs. O L OF SHREE VALLABH GLASS WORKS LTD
October 6, 2008
SARVAJANIK KELAVANI MANDAL Vs. HEMCHANDRACHARYA NORTH GUJARAT UNIVERSITY
August 27, 2008
SARVANGBHAI MANILAL THAKER Vs. STATE OF GUJARAT
March 4, 2008
SARVANSING OMKARSING SIKLIGAR Vs. STATE OF GUJARAT
May 1, 2008
SARVARIYA EXPORTS LTD. Vs. O.L. OF URMI OIL LIMITED
August 11, 2008
SARVODAY CHARITABLE TRUST Vs. GUJARAT UNIVERSITY
February 7, 2008
SASHIKALA VIHAYEK BINEKAR Vs. TORRENT POWER LIMITED
September 8, 2008
SATE OF GUJARAT Vs. MAHENDRASINH PRITHVISINH VAGHELA
March 14, 2008
SATELLITE TELEVISION ASIAN REGION LIMITED Vs. KUNVAR AJAY FOODS PVT. LTD
December 10, 2008
SATELLITE TELEVISION ASIAN REGION LTD. Vs. KUNVAR AJAY DESIGNER SAREE P. LTD.
November 14, 2008
SATISH AGRO INDUSTRIES Vs. GUJARAT STATE SEEDS CORPORATION LTD
February 5, 2008
SATISH NALINCHANDRA JAISWAL Vs. COMMISSIONER OF POLICE
March 17, 2008
SATISH PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
April 1, 2008
SATISHKUMAR KISHORILAL SHARMA Vs. COMMISSIONER OF POLICE
August 13, 2008
SATTAR ALIAS GHELA UMAR DAFER Vs. STATE OF GUJARAT
October 13, 2008
SATUJI SHIVAJI VAGHELA Vs. COMMISSIONER OF POLICE
August 8, 2008
SATYANARAYAN BISHANDAYAL Vs. STATE OF GUJARAT
December 26, 2008
SATYENDRAKUMAR A PATEL Vs. ABDULLATIF AHMEDHUSAIN SHEIKH
July 30, 2008
SAURABH C CHOKSI Vs. STATE OF GUJARAT
September 2, 2008
SAURASHTRA CEMENT CONSUMER CO OP SOCIETY Vs. ADDITIONAL REGISTRAR
May 7, 2008
SAURASHTRA CHEMICALS LTD Vs. UNION OF INDIA
April 30, 2008
SAURASHTRA EDUCATION FOUNDATION Vs. STATE OF GUJARAT
May 12, 2008
SAURASHTRA FERTILIZERS Vs. STATE OF GUJARAT
January 15, 2008
SAURASHTRA REKADI CABIN ASSOCIATION Vs. DHRAJI MUNICIPALITY
October 22, 2008
SAVITABEN ALIAS BEBLI MAHESHKUMAR JAIN Vs. STATE OF GUJARAT
March 3, 2008
SAVITABEN JAMNADAS PATEL Vs. RAMLAL RANARAM BISNOI
February 4, 2008
SAVITABEN KURJIBHAI PATEL Vs. JINABHAI GOKALBHAI RAIYANI
October 16, 2008
SAVITABEN WD/O RAJUBHAI MANGABHAI DATANIYA Vs. COMMISSIONER OF POLICE
June 18, 2008
SECRETARY/MANAGER RAJKOT KELAVANI MANDAL Vs. NAYANBHAI NANDLALBHAI JOSHI MARUTIKRUPA
August 29, 2008
SEHJAD ALIAS SEJLO HUSAINBHAI MUMBHANI Vs. STATE OF GUJARAT
May 7, 2008
SEJUBEN WD/O RAICHAND BALUBHAIODE Vs. COLLECTOR AND DIST MAGISTRATE
January 25, 2008
SEPIY KASAM ISAQ Vs. STATE OF GUJARAT
July 31, 2008
SERCON PRIVATE LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX
July 21, 2008
SEVANTILAL JASKARANBHAI AJBANI Vs. SHREE RUPVIJYJI MAHARAJ DELLANO UPASHRAYA TRUST
December 23, 2008
SHABBIR HUSSEIN YAKUBBHAI PATEL Vs. STATE OF GUJARAT
May 2, 2008
SHABBIR SULEMAN GANGAT Vs. GULAM MOHMEDHUSSAIN GANGAT
February 12, 2008
SHABBIRMIYA AAMADMIYA POPATPOTRA Vs. STATE OF GUJARAT
August 20, 2008
SHAH AND PATEL COSTRUCTION CO Vs. BOARD MUNICIPAL CORP
December 12, 2008
SHAH BABULAL PUNAMCHAND Vs. STATE OF GUJARAT
June 23, 2008
SHAH BAKULESHBHAI HASMUKULAL Vs. KAUSHIKKUMAR KANTILAL MODI
February 29, 2008
SHAH HARISHCHANDRA PRATAPCHAND Vs. SHANTINAGAR SHWETAMBAR MURTIPUJAK JAIN SANGH
May 16, 2008
SHAH MILK PROCESSOR PVT. LTD. Vs. COMMISSIONER OF C. EX. (ADJN.)
January 24, 2008
SHAHID MEHBUB SHAIKH Vs. STATE OF GUJARAT
May 12, 2008
SHAHNAVAJ ALIAS SHANU MOH'DBHAI GANDHI Vs. STATE OF GUJARAT
September 9, 2008
SHAIKH ABDULSATTAR MOHAMADBHAI Vs. AHMEDABAD MUNICIPAL CORPN
February 21, 2008
SHAIKH SADIKMIYA HASAMMIYA Vs. STATE OF GUJARAT
October 24, 2008
SHAIL ABHAY VASAVADA Vs. CHAIRMAN
July 18, 2008
SHAILESH RAJUJI CHAVDA Vs. COMMISSIONER OF POLICE
May 12, 2008
SHAILESH VISHWANATH RAVAL Vs. STATE OF GUJARAT
October 8, 2008
SHAILESHBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
June 1, 2008
SHAILESHBHAI THAKORBHAI THAKKAR Vs. STATE OF GUJARAT
January 17, 2008
SHAILESHKUMAR CHANDRAKANT BHATT Vs. STATE OF GUJARAT
November 26, 2008
SHAILESHKUMAR CHIMANLAL PATEL Vs. STATE OF GUJARAT
July 3, 2008
SHAILESHKUMAR NANJIBHAI SOLANKI Vs. STATE OF GUJARAT
October 15, 2008
SHAKARIBEN W/O ROOPSING THAKORE Vs. STATE OF GUJARAT
July 8, 2008
SHAKEEL HASANBHAI SHEIKH Vs. STATE OF GUJARAT
April 10, 2008
SHAKIL HASAN SHAIKH Vs. STATE OF GUJARAT
June 23, 2008
SHAKILABIBI Vs. IQBALKHAN NOORILAHI PATHAN
August 26, 2008
SHAKILABIBI, WIFE OF SHAIKH ALLARAKKHA SHAIKH KASAM Vs. STATE OF GUJARAT
September 25, 2008
SHAKTI INTERNATIONAL Vs. GOPAL RAMKRISHNA TIWARI
July 17, 2008
SHAKUNTALABEN ALIAS SAKU RAJNIKANT PATIL Vs. COMMISSIONER OF POLICE- VADODARA CITY
July 8, 2008
SHAKUNTALABEN ALIAS SAKU RAJNIKANT PATIL Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
July 8, 2008
SHAMALBHAI VANASIBHAI TADVI Vs. SUMANBHAI VITTHALBHAI TADVI
July 4, 2008
SHAMJI A PATEL Vs. STATE OF GUJARAT
November 17, 2008
SHAMJIBHAI BACHUBHAI MARAVIYA Vs. DEPUTY COLLECTOR
July 31, 2008
SHAMJIBHAI RAMJIBHAI KEVADIA Vs. COMPETENT AUTHORITY & DEPUTY COLLECTOR
April 1, 2008
SHAMJIBHAI SUNIYABHAI VASAVA Vs. STATE OF GUJARAT
May 2, 2008
SHAMUBHAI SHANKARBHAI NAYKA Vs. STATE OF GUJARAT
May 16, 2008
SHANABHAI BUDHABHAI PARMAR Vs. BHAILALBHAI JIVABHAI PATEL
July 10, 2008
SHANABHAI DULABHAI NAYAK Vs. STATE OF GUJARAT
November 25, 2008
SHANABHAI LAVJIBHAI PATEL Vs. HARIBHAI MAFTLAL PANDYA
August 27, 2008
SHANABHAI SHIVABHAI RATHOD Vs. SHANKERBHAI RAMABHAI RATHOD
February 21, 2008
SHANKARBHAI DEVJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
January 24, 2008
SHANKERLAL MOTILAL RAJGOR Vs. EXECUTIVE ENGINEER
December 11, 2008
SHANTA SIZEWELL PVT LTD Vs. JAYVADANBHAI LALLUBHAI ROTLIWALA
February 21, 2008
SHANTA W/O CHANDU BHANU PANVEKAR CHHARA Vs. STATE OF GUJARAT
January 16, 2008
SHANTABEN Vs. PATEL BIHARIBHAI DAHYABHAI PATEL
December 16, 2008
SHANTABEN BACHUBHAI PATEL Vs. STATE OF GUJARAT
December 23, 2008
SHANTABEN GUNVANTLAL PARIKH WIDOW OF GUNVANTLAL PARIKH Vs. CHIEF OFFICER
January 9, 2008
SHANTABEN PITAMBARBHAI VANKAR Vs. JITENDRA KUMAR LAKSHMICHAND SHAH
July 15, 2008
SHANTI EXPORTS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX
December 15, 2008
SHANTIBEN Vs. COMMISSIONER OF POLICE
August 4, 2008
SHANTIBEN BHULABHAI PATEL Vs. MAMLATDAR
March 7, 2008
SHANTIBEN WD/O BHANABHAI KACHARABHAI Vs. STATE OF GUJARAT
January 11, 2008
SHANTIBHAI DHANAJI BHAGORA Vs. STATE OF GUJARAT
October 22, 2008
SHANTILAL KURJI Vs. STATE OF GUJARAT
October 23, 2008
SHANTILAL MAGANLAL PANDYA Vs. STATE OF GUJARAT
October 16, 2008
SHARADA EDUCATION TRUST Vs. STATE OF GUJARAT
February 15, 2008
SHARDABEN DAHYABHAI DHANABHAI CHUNARA Vs. STATE OF GUJARAT
March 14, 2008
SHARDABEN DAMODARDAS PANDYA Vs. MUKUNDKUMAR DALSUKHRAM PANDYA
October 16, 2008
SHARDABEN RAMESHBHAI PATEL Vs. RAJESHBHAI RATILAL SHAH
December 10, 2008
SHARDABEN RASIKLAL ACHARYA WIFE Vs. COMMISSIONER OF INCOME TAX
March 10, 2008
SHARDABEN SHAMBHURAM DEVMURARI Vs. MOHANBHAI KESHAVDAS KELAIYA
August 28, 2008
SHARDABEN WD/O NARANBHAI MANILAL CHUNARA Vs. COMMISSIONER OF POLICE
April 8, 2008
SHARDULSINH CHHATRASINH RAJ Vs. STATE OF GUJARAT
December 22, 2008
SHARFUDDIN KAMARUDIN Vs. STATE OF GUJARAT
December 3, 2008
SHASHIKALA AMBALAL PATEL Vs. VISHNUKUMAR TRIBHOVANDAS PATEL
December 1, 2008
SHASHIKALA CHANDRABABU NAIDU Vs. STATE OF GUJARAT
February 26, 2008
SHASHIKANT ALIAS SHASHI RAMSHANKERAGNIHOTRI Vs. STATE OF GUJARAT
September 17, 2008
SHASHIKANT SOMABHAI PATEL THRO POA INDULAL S AMIN Vs. UMESHBHAI BABULAL SHAH
January 24, 2008
SHEELA ASHOKKUMAR GOENKA Vs. DESIGNATED AUTHORITY UNDER KAR VIVAD SAMADHAN SCHEME
July 1, 2008
SHEELA DYEING & PRINTING MILLS P LTD Vs. C C E & C , SURAT -I
July 23, 2008
SHEKH BABUBHAI SIDDIQBHAI Vs. STATE OF GUJARAT
November 19, 2008
SHERSINGH ALIAS SHERA KUNDANSINH YADAV Vs. STATE OF GUJARAT
February 14, 2008
SHETH NARSINH NATHA CHARITY TRUST FUND Vs. STATE OF GUJARAT
September 9, 2008
SHILPABEN SANJAYBHAI JASANI Vs. DEVKUNVARBA KATHADBHAI JEBALI-YA ALIAS DEVUBHA DADBHA VALA
August 11, 2008
SHINOD BABU MATHUNNI Vs. DISTRICT EDUCATION OFFICER
July 23, 2008
SHIRIN ESTATES PVT LTD Vs. STATE OF GUJARAT
August 14, 2008
SHIRLEY VASUDEV SAMTANI Vs. STATE OF GUJARAT
March 28, 2008
SHIV SHAKTI BUILDERS PVT LTD Vs. DEPUTY COLLECTOR
July 17, 2008
SHIVABHAI DEVILAL PRAJAPATI Vs. STATE OF GUJARAT
January 9, 2008
SHIVALIK (AAMBALI) CO-OP HOUSING SOCIETY Vs. STATE OF GUJARAT
August 11, 2008
SHIVANI ASHOKKUMAR KANSAL Vs. STATE OF GUJARAT
January 16, 2008
SHIVIBEN Vs. USMANBHAI KASAMBHAI VAHORA
February 4, 2008
SHIVLAL PREMJIBHAI PATEL Vs. DEPUTY COLLECTOR
January 16, 2008
SHIVPALSINH ATARSINH TOMAR Vs. STATE OF GUJARAT
August 13, 2008
SHIVPALSSSINGH DAROGASINGH RAJPUT Vs. STATE OF GUJARAT
May 12, 2008
SHIVRAJ ALIAS SHIVO VENKETESH ALIAS GOMTE NAIDU Vs. COMMISSIONER OF POLICE
July 21, 2008
SHIVSHANKAR HARJIVANRAI JOSHI Vs. STATE OF GUJARAT
February 19, 2008
SHOBHANABEN ALIAS SHOBHABEN Vs. STATE OF GUJARAT
February 20, 2008
SHRADDHA ROHITBHAI TAILOR Vs. STATE OF GUJARAT
August 22, 2008
SHREE KATHVA TELIBIYA UTPATHAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
March 3, 2008
SHREE KHAMBHAT TALUKA SARVAJANIK KELAVANI MANDAL Vs. KHAMBHAT NAGAR PALIKA
November 19, 2008
SHREE KRISHNA POLYESTER LTD Vs. UNION OF INDIA
June 20, 2008
SHREE NARMADA ALUMINIUM INDUSTRIES LTD Vs. STATE
May 16, 2008
SHREE RAGHUVIR TRADERS THRO VRAJBHUSHAN HARIDAS SUCHK Vs. CHITRANJAN PETROLIUM PROPRTER SANGHVI PRAMODRAI V
July 4, 2008
SHREE SWAMINARAYAN TEMPLE Vs. O L OF GUJARAT STATE TEXTILE CORPORATION
October 23, 2008
SHREE VARDHMAN CO OPERATIVE BANK LTD Vs. SARVODAYA CO-OPERATIVE BANK LTD
April 2, 2008
SHREE VIDHYAPREM VARDHAN EDUCATION TRUST Vs. STATE OF GUJARAT
January 18, 2008
SHREEJI PIPE INDUSTRIES Vs. ASSISTANT ELECTRICAL INSPECTOR
December 1, 2008
SHREEJI SHROFF Vs. COMMISSIONER OF INCOME TAX
July 2, 2008
SHREEJIKRUPA BUILDCON LIMITED Vs. NAVSARI AGRICULTURAL UNIVERSITY
December 29, 2008
SHRI JAVEDKHAN AAJAMKHAN Vs. STATE OF GUJARAT
December 19, 2008
SHRI KUMARPAL MANEKLAL SHAH Vs. S ANIL TRADERS THROUGH PROP ANIL KHIMRAJ JAIN
April 10, 2008
SHRI ROHISHALA SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
October 20, 2008
SHRI SAMIR VIKAS TRUST Vs. STATE OF GUJARAT
January 30, 2008
SHRIJI GRAHAK SAHAKARI BHANDAR Vs. STATE OF GUJARAT
May 16, 2008
SHRIRAM CEMENT LTD Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
August 28, 2008
SHRUTIBEN PRASANT SHAH Vs. P P JOBALIA
October 20, 2008
SHWETABEN ZAVERBHAI PATEL Vs. NATWARLAL AMBALAL DESAI
July 31, 2008
SHYAM BABURAO JADAV Vs. STATE OF GUJARAT
March 19, 2008
SHYAMLAL ALIAS RAMESH KISHANCHAND Vs. COMMISSIONER OF POLICE
August 20, 2008
SHYAMPRAKASH SPINNING MILLS LTD Vs. ADMINISTRATOR MADAHAVPURA MERCANTILE CO OP
February 26, 2008
SIDDHPURA ENGINEERING WORKS Vs. MUNIJAR TURAB PATHAN
May 9, 2008
SIDDIK HAIDERBHAI MIYANA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
August 8, 2008
SIDDIQBHAI DHANABHAI MIYANA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
April 16, 2008
SIDI BADSHAH HASSAN REHMAN MAKWANA Vs. STATE OF GUJARAT
May 16, 2008
SIDIKBHAI ALIBHAI Vs. HALAR ENGINEER THRO' LILADHAR KESHUBHAI VANIYA
August 12, 2008
SIKANDAR HASAN MOHMED PATEL Vs. STATE OF GUJARAT
August 29, 2008
SIKANDER AMADBHAI SANDHI Vs. STATE OF GUJARAT
June 25, 2008
SIKANDER YUNUSBHAI MAJOTHI Vs. STATE OF GUJARAT
May 14, 2008
SINDHAV JIVRAJBHAI MANJIBHAI Vs. DEPUTY COLLECTOR
January 16, 2008
SINDHI ABUDLBHAI MAHAMMADBHAI Vs. BAI HAVABEN WD O SINDHI FAKIR MAHAMMADBHAI NASHUMIYA
August 25, 2008
SITABEN SHANKARJI LALLUJI THAKORE Vs. COMMISSIONER OF POLICE
January 16, 2008
SITASINH BABBANSINH Vs. VIRENDRA BAHUDAR BHADRIPRASAD
June 19, 2008
SKY OXYGEN Vs. COMMISSIONER ELECTRICITY DUTY
May 2, 2008
SMITA SIMON MACWAN Vs. SANJAY JOSEPH MACWAN
July 31, 2008
SMITA TRUST Vs. COMMISSIONER OF INCOME TAX
March 4, 2008
SN SOPARKAR Vs. MAUNA BHATT
July 2, 2008
SOHAM SANATBHAI SHUKLA Vs. STATE OF GUJARAT
February 5, 2008
SOMA TEXTILE AND INDUSTRY LIMITED Vs. OMPRAKASH BABULAL SOMANI
November 19, 2008
SOMABHAI ARJANBHAI MAHIDA Vs. STATE OF GUJARAT
November 17, 2008
SOMABHAI BABUBHAI PARMAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
July 4, 2008
SOMABHAI HATHIBHAI DAMOR Vs. STATE OF GUJARAT
August 26, 2008
SOMABHAI JIVABHAI KHIMSURIA Vs. STATE OF GUJARAT
November 26, 2008
SOMABHAI KANTIBHAI JADEJA THRORAMESHBHAI RAMSINGBHAI RATHOD Vs. COMMISSIONER OF POLICE
August 6, 2008
SOMABHAI PRAGJIBHAI Vs. STATE OF GUJARAT
December 23, 2008
SOMABHAI RANCHHODBHAI DHOLIYA PATEL Vs. STATE OF GUJARAT
February 8, 2008
SOMABHAI SAVABHAI MAKWANA Vs. STATE OF GUJARAT
December 24, 2008
SOMNATH ENTERPRISE Vs. STATE OF GUJARAT
February 19, 2008
SOMNATH STEEL AND PRINTERS THROUGH RAJENDRA M RATH Vs. COMMISSIONER OF SALES TAX
January 22, 2008
SONABEN WD/O BACHUBHAI MANSINGBHAI RAJPUT Vs. STATE OF GUJARAT
July 22, 2008
SONALBEN D/O JANARDAN BABURAOPATIL AND W/O SANTOSHBHAI SON Vs. COMMISSIONER OF POLICE
February 13, 2008
SONALBEN DEEPAKBHAI THAKKAR Vs. MAHESHKUMAR DHIRAJLAL KANABAR
August 22, 2008
SONALBEN SASHIKANT BHATT Vs. STATE OF GUJARAT
November 14, 2008
SONGADH MAHILA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
January 30, 2008
SONI RAMESHCHANDRA PRABHUDAS Vs. KOLI MANDA KARSAN
August 12, 2008
SONI SWETA N Vs. STATE OF GUJARAT
April 16, 2008
SONIBEN GUNVANTLAL BACHUJI THAKORE Vs. STATE OF GUJARAT
February 14, 2008
SONIBEN WD/O MOTIBHAI TEJABHAIWAGHELA Vs. STATE OF GUJARAT
June 24, 2008
SORAMBEN W O NAGJI CHELAJI THAKOR Vs. COMMISSIONER OF POLICE
October 13, 2008
SOYALA SEVA SAHKARI MANDLI LTD Vs. STATE OF GUJARAT
March 11, 2008
SPECIAL LAND ACQ OFFICER Vs. PRABHATSANG SHIVUBHAI
July 21, 2008
SPECIAL LAND ACQ OFFICER Vs. AMINA HASAN ALI
July 9, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVABHAI JOITARAM PATEL
August 11, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. IBRAHIM ISAP ALI
May 2, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. VISHNUBHAI MAGANDAS PATEL
September 18, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. VALI ADAM ASMAL BHAIJI
December 3, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. PRABHATSINH KHUMANSINH
July 2, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. HARIBHAI RANCHHODBHAI
June 24, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. RANCHHODBHAI CHATURBHAI
July 2, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. HEIRS OF KASAM BAGAS JAFAR KASAM
July 4, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVABHAI VASHRAMBHAI
July 4, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. JESHABHAI TIRKAMBHAI
July 4, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUHAN ABHESANG HEMATSANG
July 3, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. INDRAVADAN NARSINHBHAI PATEL
July 4, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. SURAJBEN TEJAJI
July 14, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. KUKABHAI HIPABHAI
July 2, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. NANUBHAI JETHABHAI
July 4, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. KHODABHAI MAHADEVBHAI
July 4, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. PACHANBHAI PARAMABHAI
July 2, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. LALBHAI GANESHBHAI
February 12, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. SALIMBHAI UMARBHAI
July 1, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. KALUBHAI KARSHANBHAI
July 4, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. BHOLABHAI RAMJIBHAI
February 8, 2008
SPECIAL LAQ OFFICER Vs. BIHOLA RANJITSINH AMARSINH
August 4, 2008
SPECIAL OFFICER DIRECTOR OF HIGHER EDUICATION Vs. VIKAS EDUCATION TRUST
October 21, 2008
SPECIAL PRINTS LTD. Vs. UNION OF INDIA
July 30, 2008
SPL LAND ACQ OFFICER Vs. IBRAHIMBHAI VALIBHAI DILIP
May 2, 2008
SPL LAQ OFFICER Vs. PRUTHVISINH GOPALSINH ZALA
January 22, 2008
SPL LAQ OFFICER Vs. KALIDAS MOHANLAL SHAH
January 22, 2008
SRI ADARSH SANSKAR DHAM Vs. SATE OF GUJARAT
January 9, 2008
SRVANSING OMKARSING RATHOD Vs. STATE OF GUJARAT
October 20, 2008
STANDAR CHARTERED BANK Vs. APPLITECH SOLUTION LTD
November 28, 2008
STATE BANK OF INDIA Vs. OFFICIL LIQUIDATOR OF COMMERCIAL AHMEDABAD MIL LS CO
September 26, 2008
STATE BANK OF INDIA Vs. O L OF NEW GUJARAT SYNTHETICS LTD
December 5, 2008
STATE BANK OF INDIA Vs. CHEMITES CORPORATION & ORS
May 8, 2008
STATE BANK OF SAURASHTRA Vs. D M MEHTA
June 19, 2008
STATE BANK OF SAURASTRA Vs. RASHMIKANT G DAVE
March 4, 2008
STATE OF GUJ Vs. SAIYADALI MAYUDIN KADARI
October 6, 2008
STATE OF GUJAARAT Vs. RABARI GOVIND JAGMALBHAI VAGADIA
August 26, 2008
STATE OF GUJARAT Vs. LAGHADHIRBHAI VAGHJIBHAI PRAJAPATI
March 12, 2008
STATE OF GUJARAT Vs. KOMALSINH SURENDRASINH TOMAR
March 25, 2008
STATE OF GUJARAT Vs. CHAMPALAL GEKCHAND PAREKH
March 14, 2008
STATE OF GUJARAT Vs. BHARWAD MERAMAN NATHABHAI
March 13, 2008
STATE OF GUJARAT Vs. LAXMAN SINGH CHANDRASINGH PADHIYAR
April 3, 2008
STATE OF GUJARAT Vs. ARJANBHAI KALABHAI RABARI
March 28, 2008
STATE OF GUJARAT Vs. LAXMANSINH CHANDRASINH PADHIYAR
March 30, 2008
STATE OF GUJARAT Vs. MUKESHKUMAR MANSUKHLAL SHAH
May 1, 2008
STATE OF GUJARAT Vs. PRAVINKUMAR BHUDERBHAI PATEL
May 2, 2008
STATE OF GUJARAT Vs. RABARI LEBABHAI MELABHAI
May 5, 2008
STATE OF GUJARAT Vs. PRADIP KUMAR VRAJLAL KANDOI
April 30, 2008
STATE OF GUJARAT Vs. SHANKARLAL PREMJI GANATRA
April 30, 2008
STATE OF GUJARAT Vs. DIPAK KUMAR MADHUSUDANBHAI GANDHI
April 25, 2008
STATE OF GUJARAT Vs. SHAHNAWAZ ABDULGAFUR BHATTI
April 22, 2008
STATE OF GUJARAT Vs. MERUBHA PRABHATSANG
May 16, 2008
STATE OF GUJARAT Vs. ASHOKBHAI KUBERBHAI SOLANKI
May 16, 2008
STATE OF GUJARAT Vs. PATEL ASHWINKUMAR RANCHODBHAI
May 15, 2008
STATE OF GUJARAT Vs. JAVEDKHAN ALIAS JAHIDKHAN AZIZKHAN PATHAN
June 16, 2008
STATE OF GUJARAT Vs. PATEL MAHESHBHAI RANCHHODBHAI
June 16, 2008
STATE OF GUJARAT Vs. AMARSING RUPSING MAHIDA
June 16, 2008
STATE OF GUJARAT Vs. BAKIRBHAI FAKRUDDIN BAJI
May 9, 2008
STATE OF GUJARAT Vs. MAHANT SHRI KALYANDASJI GOMTIDASJI
August 4, 2008
STATE OF GUJARAT Vs. AMBALA MATHURBHAI PATEL
August 8, 2008
STATE OF GUJARAT Vs. AHER HAMIR KALA
August 8, 2008
STATE OF GUJARAT Vs. GOVINDJI MASANGI DABHI
August 13, 2008
STATE OF GUJARAT Vs. BHARTIBEN A SHETTY
August 22, 2008
STATE OF GUJARAT Vs. AMINABEN YUSUFBHAI ABDULBHAI SHAIKH
September 5, 2008
STATE OF GUJARAT Vs. KANJIBHAI ARJUNBHAI OWNER AND VENDER
September 15, 2008
STATE OF GUJARAT Vs. PANDYA VIPULKUMAR DINESHCHANDRA
September 2, 2008
STATE OF GUJARAT Vs. AMARNATH SUKHARI YADAV
July 10, 2008
STATE OF GUJARAT Vs. HARESHBHAI T PARMAR
July 10, 2008
STATE OF GUJARAT Vs. KOLI KANA PARBAT BELGAM
July 11, 2008
STATE OF GUJARAT Vs. DIPAKKUMAR JAYSUKHLAL BHATT
July 15, 2008
STATE OF GUJARAT Vs. HATHISINH A PARMAR
July 23, 2008
STATE OF GUJARAT Vs. DIPAK KUMAR MOHANBHAI JADAV
July 8, 2008
STATE OF GUJARAT Vs. CHHAGANBHAI GOVINDBHAI MEVADA
July 8, 2008
STATE OF GUJARAT Vs. RAJENDRA SADANAND SHARMA
June 24, 2008
STATE OF GUJARAT Vs. RAMJIBHAI PIRABHAI RAJPUT
June 26, 2008
STATE OF GUJARAT Vs. HIRASING SHAMBHUSING SENGAR
September 23, 2008
STATE OF GUJARAT Vs. PIHLABHAI RAMABHAI AHIR
September 19, 2008
STATE OF GUJARAT Vs. SHYAMLAL KISHANLAL AGRAVAL
September 17, 2008
STATE OF GUJARAT Vs. PRABHATSINH BHULABHAI PARMAR
September 17, 2008
STATE OF GUJARAT Vs. KIRITKUMAR CHANDULAL PATEL
September 17, 2008
STATE OF GUJARAT Vs. VIJAYKUMAR DUHANATH RAY
September 16, 2008
STATE OF GUJARAT Vs. PUSHPABEN V BHATIA
October 7, 2008
STATE OF GUJARAT Vs. DAYABEN DIPAKKUMAR PRAJAPATI
October 22, 2008
STATE OF GUJARAT Vs. HITESH KUMAR MADHUSUDAN ADHVARYU
October 17, 2008
STATE OF GUJARAT Vs. RANAJI MANSUNGJI THAKOR
October 14, 2008
STATE OF GUJARAT Vs. MAHASHANKAR DINMANISHANKAR PUROHIT
November 10, 2008
STATE OF GUJARAT Vs. RAVJI MANUBHAI PAWAR
November 10, 2008
STATE OF GUJARAT Vs. ANIL J JHATAKIA
November 28, 2008
STATE OF GUJARAT Vs. JAYESHKUMAR SHANTILAL PANCHAL
November 14, 2008
STATE OF GUJARAT Vs. PUNJIBEN LALLUBHAI JAMABHAI
December 12, 2008
STATE OF GUJARAT Vs. JITENDRA CHHABILDAS DAVE
December 8, 2008
STATE OF GUJARAT Vs. GIJUBHAI MOTIBHAI PATEL
December 11, 2008
STATE OF GUJARAT Vs. GUJARAT REVENUE TRIBUNAL
December 18, 2008
STATE OF GUJARAT Vs. SUBHASH MAHESHBHAI MAGANBHAIKOLI PATEL
December 15, 2008
STATE OF GUJARAT Vs. SANAND TEXTILE INDUSTRIES LTD
December 16, 2008
STATE OF GUJARAT Vs. BABUBHAI SHANKARBHAI SOLANKI
December 29, 2008
STATE OF GUJARAT Vs. RAMESH BHAI MAGANLAL VADERIA
January 8, 2008
STATE OF GUJARAT Vs. PRAGNESHKUMAR KISHORBHAI PATEL
January 16, 2008
STATE OF GUJARAT Vs. M N DINESH
January 25, 2008
STATE OF GUJARAT Vs. KIRIT ALIAS MUNNO ALIAS KALI MAHADEVBHAI NANERA
February 5, 2008
STATE OF GUJARAT Vs. KIRANBHAI KANUBHAI PRAJAPATI
February 14, 2008
STATE OF GUJARAT Vs. HANU DHARSI VAGHRI
February 27, 2008
STATE OF GUJARAT Vs. BHAGUBHAI CHHAGANBHAI GHODIA PATEL
February 25, 2008
STATE OF GUJARAT Vs. IMTIAZ MUSEJI SHAIKH
January 30, 2008
STATE OF GUJARAT Vs. RAJURAI BHILARAY JAYSWAL
December 22, 2008
STATE OF GUJARAT Vs. SHABBIRBHAI ALIAS KALUBIHARI ALIAS REHMATALI SIKANDAR ALIAS RAJAK ALIAS YAKUB SHEKH
February 18, 2008
STATE OF GUJARAT Vs. O.L. OF GSTC LTD.
March 5, 2008
STATE OF GUJARAT Vs. O.L. OF KENGOLD (INDIA) LTD.
May 15, 2008
STATE OF GUJARAT Vs. C R GANDHI
April 23, 2008
STATE OF GUJARAT Vs. KANUBHAI PRATAPRAI THAKKAR
February 7, 2008
STATE OF GUJARAT Vs. ASHOKHBHAI PATEL
February 8, 2008
STATE OF GUJARAT Vs. HARIJAN KANA MALDE AND OTHERS
August 1, 2008
STATE OF GUJARAT Vs. CHANDRAKANT @ CHARKHI SHANKARRAO SETARKAR
August 27, 2008
STATE OF GUJARAT Vs. SHANKERBHAI KALUBHAI RAVAL
July 11, 2008
STATE OF GUJARAT Vs. MANGALBHAI JHINABHAI RATHOD
August 4, 2008
STATE OF GUJARAT Vs. JAYANTIBHAI SHANKARLAL PANCHAL
February 20, 2008
STATE OF GUJARAT Vs. MAFATBHAI @ MANSING MAGANBHAI PARMAR
August 7, 2008
STATE OF GUJARAT Vs. KRISHNA ENGINEERING WORKS
March 13, 2008
STATE OF GUJARAT Vs. SURENDRABHAI @ S P PANCHABHAI PATEL
March 3, 2008
STATE OF GUJARAT Vs. SHARMA CHIMALAL CHHANALAL
February 20, 2008
STATE OF GUJARAT Vs. RABARI JAYRAMBHAI HARJIBHAI
August 12, 2008
STATE OF GUJARAT Vs. ABIMABHAI JAYRAMBHAI MAHESHWARI
August 27, 2008
STATE OF GUJARAT Vs. THAKOR NATHAJI KESHAJI
August 28, 2008
STATE OF GUJARAT Vs. GUMANBHAI CHHITABHAI VASAVA
July 7, 2008
STATE OF GUJARAT Vs. ROHITBHAI A SHAH
July 24, 2008
STATE OF GUJARAT Vs. ANOPSINH DHULSINH CHAUHAN
January 8, 2008
STATE OF GUJARAT Vs. AGAINSINH KASHNABHAI PALAS
January 11, 2008
STATE OF GUJARAT Vs. SHAMBHUBHAI HIRABHAI MAKANI
March 13, 2008
STATE OF GUJARAT Vs. PRAKASHBHAI NANSING SOLANKI
September 15, 2008
STATE OF GUJARAT Vs. CHIMANLAL MADHAVJI BHUTT
February 15, 2008
STATE OF GUJARAT Vs. LALLUBHAI MAGANBHAI BARIYA
March 7, 2008
STATE OF GUJARAT Vs. ANWARMIYA M SHEIKH
July 25, 2008
STATE OF GUJARAT Vs. MUMABHAI GELABHAI BHARVAD
April 28, 2008
STATE OF GUJARAT Vs. HARIJAN GOVINDBHAI
July 22, 2008
STATE OF GUJARAT Vs. M P UDHYOG
February 6, 2008
STATE OF GUJARAT Vs. SUKHABHAI DEVABHAI PISARA
August 4, 2008
STATE OF GUJARAT Vs. FIRDAUSHUSEIN HUSEINMIYA SAIYAD
August 13, 2008
STATE OF GUJARAT Vs. BHIKHUMIYA H SAIYED
July 14, 2008
STATE OF GUJARAT Vs. PATEL CHAGAN KALA
July 8, 2008
STATE OF GUJARAT Vs. SHAKTI DEVRAM TANK
December 26, 2008
STATE OF GUJARAT Vs. N V ASHAR
November 27, 2008
STATE OF GUJARAT Vs. AMBALAL MOHANLAL PATEL
March 7, 2008
STATE OF GUJARAT Vs. VRUJMOHAN @ BRIJU RAMKRUSHNA GUPTA
July 8, 2008
STATE OF GUJARAT Vs. JAGDISHBHAI MANSUKHBHAI CHHAPIYA
March 13, 2008
STATE OF GUJARAT Vs. JAYANTILAL RANCHHODBHAI DHUVAD
July 8, 2008
STATE OF GUJARAT Vs. SAHEBRAO UKHADU
March 11, 2008
STATE OF GUJARAT Vs. NIYAZ AHEMAD @ PUTYTUSAUD AHMAD SHAIKH
February 20, 2008
STATE OF GUJARAT Vs. JETHISINH KULUBAVA PADHIYAR
April 30, 2008
STATE OF GUJARAT Vs. PRABHASHANKAR BHIKHALAL
October 22, 2008
STATE OF GUJARAT Vs. PRAGJI TULSI
June 27, 2008
STATE OF GUJARAT Vs. JAMALBHAI RAHEMANBHAI
February 18, 2008
STATE OF GUJARAT Vs. RAMANANDI SADHU RAMESHBHAI @ PRAVINBHAI POPATLAL
March 10, 2008
STATE OF GUJARAT Vs. PATEL KANJIBHAI VALJIBHAI
February 20, 2008
STATE OF GUJARAT Vs. DINSHBHAI AMRABHAI VAGHARI
June 20, 2008
STATE OF GUJARAT Vs. DABHI GOVINDJI MASANGJI
February 19, 2008
STATE OF GUJARAT Vs. VENDOR SATISBHAI MANGILAL SONI
January 8, 2008
STATE OF GUJARAT Vs. KALABHAI DOSABHAI LAKHANI(HATI DARBAR)
June 17, 2008
STATE OF GUJARAT Vs. NARENDRA K AMIN
January 25, 2008
STATE OF GUJARAT Vs. KARDIYA JESING PARBAT
July 14, 2008
STATE OF GUJARAT Vs. SAVJIBHAI PARSHOTTAMBHAI KAGTHARA
August 14, 2008
STATE OF GUJARAT Vs. RAMESHBHAI BABARBHAI TADPADA VAGHARI
February 12, 2008
STATE OF GUJARAT Vs. AHER VIJSUR DHAND ISHWARIA
August 27, 2008
STATE OF GUJARAT Vs. KOLI SAVJIBHAI GANDABHAI
December 29, 2008
STATE OF GUJARAT Vs. KRISHNALAL G PANDYA
August 12, 2008
STATE OF GUJARAT Vs. BHAGWANJI VALLABHDAS
February 18, 2008
STATE OF GUJARAT Vs. KHANT CHANA RAGHAV
January 30, 2008
STATE OF GUJARAT Vs. CHAUHAN JORUBHA HARISINH
July 8, 2008
STATE OF GUJARAT Vs. HIRANAND @ RAMESH ISHWARDAS JAISINDHANI
February 7, 2008
STATE OF GUJARAT Vs. VITTHALBHAI SOMABHAI
February 19, 2008
STATE OF GUJARAT Vs. ISMAIL IBRAHIM SAKHIDAS @ JAGGU
July 8, 2008
STATE OF GUJARAT Vs. IBRAHIM UMARJI ISAP VORA PATEL
March 14, 2008
STATE OF GUJARAT Vs. HITESHBHAI BABUBHAI PATEL
October 14, 2008
STATE OF GUJARAT Vs. BUDDHDEV M VASAVA
September 16, 2008
STATE OF GUJARAT Vs. DHIRUBHAI G PATEL
July 8, 2008
STATE OF GUJARAT Vs. MANISHBHAI AJITBHAI PATEL
February 7, 2008
STATE OF GUJARAT Vs. KOLI MOHAN SHARDUL
July 23, 2008
STATE OF GUJARAT Vs. VITHHALBHAI PUNAMBHAI
January 8, 2008
STATE OF GUJARAT Vs. BHAGUBHAI NARSAIBHAI PATEL
August 8, 2008
STATE OF GUJARAT Vs. DIPESHBHAI V SHAH
January 9, 2008
STATE OF GUJARAT Vs. MANUBHAI CHUNILAL PANCHAL
May 1, 2008
STATE OF GUJARAT Vs. RAMESH BHOGILAL GANDHI
February 7, 2008
STATE OF GUJARAT Vs. JAISUKH VALLABH HINGU
October 7, 2008
STATE OF GUJARAT Vs. SALIM MOHMMED @ SALIM MUSIDSHA @ MEHBOOB SAIYED
August 27, 2008
STATE OF GUJARAT Vs. AALA NATHUBHAI
July 2, 2008
STATE OF GUJARAT Vs. BABUBHAI B NAIK
August 25, 2008
STATE OF GUJARAT Vs. RAVJIBHAI BABUBHAI
July 15, 2008
STATE OF GUJARAT Vs. RAVAL SURYAKANT KESHVALAL
June 30, 2008
STATE OF GUJARAT Vs. PATEL SHAVJI CHHAGAN
July 8, 2008
STATE OF GUJARAT Vs. VRUJLAL BHAGWANBHAI PATEL
August 12, 2008
STATE OF GUJARAT Vs. ARJANBHAI JAYMALBHAI RABARI
January 8, 2008
STATE OF GUJARAT Vs. AMARBHAI MOHANBHAI YADAV
June 23, 2008
STATE OF GUJARAT Vs. MAHESHBHAI RAVJIBHAI PATEL
February 18, 2008
STATE OF GUJARAT Vs. CHAUHAN MOHMAD HANIF
February 8, 2008
STATE OF GUJARAT Vs. SHANTILAL MANGILAL SHAH
December 4, 2008
STATE OF GUJARAT Vs. KOLI BHANA SAVJI
July 29, 2008
STATE OF GUJARAT Vs. MAHOBATSINH JETHUBHA JADEJA
August 6, 2008
STATE OF GUJARAT Vs. HARISH B MORE
October 6, 2008
STATE OF GUJARAT Vs. KANUBHAI PUNJABHAI BHARWAD
June 27, 2008
STATE OF GUJARAT Vs. KANJI KHIMJI @ FARKO
July 18, 2008
STATE OF GUJARAT Vs. MADHAJI PUNMJI THAKORE
July 17, 2008
STATE OF GUJARAT Vs. PUNJAJI MUDUJI CHUDASAMA DARBAR
August 6, 2008
STATE OF GUJARAT Vs. USMANGANI NOORMAHAMMAD SHAIKH
July 7, 2008
STATE OF GUJARAT Vs. AGRO CHEM INDUSTRIES
July 24, 2008
STATE OF GUJARAT Vs. SHANKARBHAI TRIKAMBHAI VASAVA
February 26, 2008
STATE OF GUJARAT Vs. SURYAKANT P PATEL
January 15, 2008
STATE OF GUJARAT Vs. NAVINBHAI SHANTILAL PATEL
March 10, 2008
STATE OF GUJARAT Vs. CHANDUBHAI DAHYABHAI SOLANKI
August 1, 2008
STATE OF GUJARAT Vs. MANGALABEN MUKUNDRAI SINDHAV
February 19, 2008
STATE OF GUJARAT Vs. KATHI RANUBHA DADBHAI SANKLI
August 5, 2008
STATE OF GUJARAT Vs. PRAVINSINH CHANDAJI RAJPUT
June 23, 2008
STATE OF GUJARAT Vs. KHODABHAI K GADHVI
August 26, 2008
STATE OF GUJARAT Vs. PRAGNESH @ PINTUBHAI MOHANBHAIPATEL
March 12, 2008
STATE OF GUJARAT Vs. ARVINDBHAI JAGJIVAN
January 8, 2008
STATE OF GUJARAT Vs. DIPAKBHAI ISHWARBHAI BHAGAT
October 6, 2008
STATE OF GUJARAT Vs. PRATAPBHAI KOYABHAI SOLANKI
June 27, 2008
STATE OF GUJARAT Vs. BHUPENDRA C SHAH
June 24, 2008
STATE OF GUJARAT Vs. RASULBHAI BHIKHABHAI GARASIA TANDALAJA
August 27, 2008
STATE OF GUJARAT Vs. ANUP VITTHALBHAI SHAH
February 7, 2008
STATE OF GUJARAT Vs. PRATIPAL SINH @ KANIYASINH
July 11, 2008
STATE OF GUJARAT Vs. PANDYA MAHASHANKAR TULJARAM
July 14, 2008
STATE OF GUJARAT Vs. ABHU JUMA MUSALMAN
August 12, 2008
STATE OF GUJARAT Vs. THAKORE DASHRATHJI SHIVUJI
October 15, 2008
STATE OF GUJARAT Vs. HITESHKUMAR NANDLAL TANNA
March 10, 2008
STATE OF GUJARAT Vs. GORDHANBHAI JASMATBHAI
December 29, 2008
STATE OF GUJARAT Vs. HASHMUKH JAYANTILAL CHAUHAN
February 19, 2008
STATE OF GUJARAT Vs. GORDHANBHAI BAVANJIBHAI TOPIA
March 14, 2008
STATE OF GUJARAT Vs. HARIJAN BHALA TEJA
July 15, 2008
STATE OF GUJARAT Vs. SARDARSINH JAWANSINH PARMAR
July 7, 2008
STATE OF GUJARAT Vs. BAROT MANGALDAS CHIMANLAL
October 22, 2008
STATE OF GUJARAT Vs. KANTABEN WD/O PADHIYAR KANUBHAI
August 25, 2008
STATE OF GUJARAT Vs. BUDHIABHAI M VARLO
August 7, 2008
STATE OF GUJARAT Vs. MUKESHGIRI SOMGIRI GOSWAMI
June 27, 2008
STATE OF GUJARAT Vs. SHANTABEN S DAVE
June 18, 2008
STATE OF GUJARAT Vs. AMARSINH RANCHHODBHAI PARMAR
September 25, 2008
STATE OF GUJARAT Vs. MUNNA @ MUSTAQ G SHAIKH
August 6, 2008
STATE OF GUJARAT Vs. MOMIN AMIRALI MOHMEDBHAI
June 30, 2008
STATE OF GUJARAT Vs. FAKIR RASULSHA MOHMEDSHA
August 7, 2008
STATE OF GUJARAT Vs. SANTOSHKUMAR KASHIKUMAR HARIJAN
October 24, 2008
STATE OF GUJARAT Vs. NATHABHAI MANENDBHAI ODEDARA
January 10, 2008
STATE OF GUJARAT Vs. SHATRUNJAYA EXPRESSOR LTD
February 10, 2008
STATE OF GUJARAT Vs. JAKIRHUSAIN SAMSUDDIN SHAIKH
March 11, 2008
STATE OF GUJARAT Vs. SATTARBHAI ISHABHAI
July 14, 2008
STATE OF GUJARAT Vs. SALIMMIYA MIYASAB KURESHI
March 12, 2008
STATE OF GUJARAT MAHESHBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
March 3, 2008
STATE OF GUJARAT ON BEHALF OF SATISHCHANDRA Vs. AKIL ABBASBHAI KAPADIYA
December 2, 2008
STATE OF GUJARAT THRO EXECUTIVE ENGINEER Vs. AJAYKUMAR GAJENDRAPRASAD MEHTA
July 1, 2008
STATE OF GUJARAT THRO' SPECIAL Vs. KESARISHINH HIMMATSINH SINCE DECD
September 30, 2008
STATE OF GUJART Vs. PRAJAPATI AMRATLAL NATVARLAL
February 8, 2008
STATE OF GUJRAT Vs. KIRIT KUMAR BHIKHABHAU VALA
February 29, 2008
STATE OF JAMMU AND KASHMIR Vs. HILAL AHMED MIR
July 9, 2008
STEVAN CHHOTABHAI RAJWADI Vs. STATE OF GUJARAT
October 20, 2008
STHANAKVASI JAIN MOTA SANGH Vs. RAMESHCHANDRA MULSHANKER DHEDHI
March 28, 2008
SUBHASAY BARA CONSTABLE Vs. UNION OF INDIA
January 28, 2008
SUBHASH DOLATRAY BHOJWANI Vs. STATE OF GUJARAT
August 27, 2008
SUDARSAN TRADING COMPANY LIMITED Vs. JAYANTILAL MOHANLAL MODI
July 8, 2008
SUDESH BASRU FULCHAND TAMAICHE Vs. STATE OF GUJARAT
August 6, 2008
SUDHABEN ALIAS SALMABEN BABUBHAI IMAMUDDIN SHEKH Vs. COMMISSIONER OF POLICE
April 17, 2008
SUDHABEN KANTILAL SHAH Vs. STATE OF GUJARAT
October 14, 2008
SUDHANSU S PATEL Vs. GSRTC THRO
September 17, 2008
SUDHIRBHAI NAGINDAS DOSHI Vs. STATE BANK OF INDIA
September 1, 2008
SUFIYABANU INAYTULLA ANSARI Vs. STATE OF GUJARAT
June 10, 2008
SUFIYABANU W/O ABDULHUSEN NANEMIYA SAIYED Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
June 17, 2008
SUKHABHAI LAXMANBHAI CHAUHAN Vs. TATA CHEMICALS LIMITED
November 28, 2008
SUKHADIA JAMNADAS MAGANLAL Vs. INCOME TAX OFFICER
July 30, 2008
SULEMAN MOHMED UMAR ALI CHHABU Vs. GULAM AHMED UMARJI ALI CHHABU
October 20, 2008
SULEMANBHAI HUSAINBHAI VANAT Vs. DIVISIONAL CONTROLLER
July 14, 2008
SULOCHNA ALIAS AKKABEN Vs. STATE OF GUJARAT
May 9, 2008
SULTANA RASULKHAN PATHAN Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
June 16, 2008
SUMANBEN Vs. STATE OF GUJARAT
February 20, 2008
SUMANBEN KUMARBHAI DAVE Vs. DEPUTY COLLECTOR
January 24, 2008
SUMANBHAI DALUBHAI TANDEL Vs. STATE OF GUJARAT
March 5, 2008
SUMILON PLASTIC PRIVATE LTD Vs. STATE
October 14, 2008
SUMITRABEN @ SUMI W/O MAHESHBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
March 3, 2008
SUMITRABEN KIRITBHAI PATEL Vs. STATE OF GUJARAT
June 24, 2008
SUMITRABEN VIRSINGBHAI MAVI Vs. STATE OF GUJARAT
August 6, 2008
SUMITRABEN WIDOW OF RAMUJILAL VYAS Vs. STATE OF GUJARAT
November 25, 2008
SUMLABHAI PARSINGBHAI RATHWA Vs. STATE OF GUJARAT
August 12, 2008
SUN COMMUNICATION Vs. MUNICIPAL COMMISSIONER
January 29, 2008
SUN STAR FUTURE WOOD LTD Vs. AUTHORISED OFFICER STRESSED ASSETS STABILISATION
January 29, 2008
SUNANDABEN SANJAY PATIL Vs. SANJAY NARAYAN PATIL
July 11, 2008
SUNDERDAS VITHALDAS TEKWANI AND ORS Vs. STATE OF GUJARAT AND ORS
August 4, 2008
SUNIL Vs. STATE OF GUAJRAT
May 14, 2008
SUNIL NATWARLAL PATEL Vs. STATE OF GUJARAT
April 2, 2008
SUNIL S/O DINDAYAL SHARMA ACTUAL NAME OF DETENUE MOHAMM Vs. COMMISSIONER OF POLICE
March 19, 2008
SUNIL V SHAH Vs. STATE OF GUJARAT
February 29, 2008
SUNIL VIRJIBHAI THAKORE Vs. COMMISSIONER OF POLICE
July 8, 2008
SUNILBHAI CHHANALAL SONI Vs. STATE OF GUJARAT
September 30, 2008
SUNILBHAI FAKIRBHAI HARIJAN Vs. STATE OF GUJARAT
August 13, 2008
SUNITA ALIAS SHOBHA DILIP PATIL Vs. COMMISSIONER OF POLICE
April 16, 2008
SUNITABEN VIJAY HARICHANDRA BATUNGE Vs. STATE OF GUJARAT
January 25, 2008
SUNKIBEN LALLUBHAI NURJIBHAI PALAS Vs. STATE OF GUJARAT
May 7, 2008
SUNNI MUSLIM WAKAF COMMITTEE Vs. STATE OF GUJARAT
December 8, 2008
SUO MOTU Vs. STATE OF GUJARAT
September 30, 2008
SUO MOTU Vs. STATE OF GUJARAT
October 24, 2008
SUPER INDUSTRIES Vs. UNION OF INDIA
July 10, 2008
SUPERINTENDING ENGINEER Vs. AGRICULTURAL AND RURAL LABOUR ASSOCIATION
October 6, 2008
SURABHI CHEMICALS AND INVESTMENTS LIMITED Vs. STATE
October 14, 2008
SURAJ CORPORATION Vs. UNION OF INDIA
April 21, 2008
SURAT AMMONIA SUPPLY COMPANY Vs. HIMANSHU JAYANTILAL JOSHI
March 12, 2008
SURAT MAHANAGAR PALIKA SEVA SADAN Vs. ZAVERBHAI NANDIBHAI NANDU
December 18, 2008
SURAT MUNICIPAL CORPO Vs. RAMESH CHANDRA ISHWARLAL
August 6, 2008
SURENDRA J KOTWAL Vs. ORIENTAL BANK OF COMMERCE
January 7, 2008
SURENDRA KANAIYALAL SHARMA Vs. STATE OF GUJARAT
April 21, 2008
SURENDRABHAI CHUNILAL SHETH Vs. ORIENTAL INSURANCE CO LTD
May 7, 2008
SURENDRABHAI GIRDHARLAL PALA Vs. DEPUTY COLLECTOR- STAMP DUTY VALUATION CITY
July 22, 2008
SURESH @ GADHO GHANSIRAM HARIRAM Vs. COMMISSIONER OF POLICE
May 6, 2008
SURESH BALUBHAI PARMAR Vs. STATE OF GUJARAT
August 4, 2008
SURESH CHANDRA LALBHAI DESAI Vs. OFFICIAL LIQUIDATOR
April 17, 2008
SURESH MANGALDAS HADIYAL Vs. STATE OF GUJARAT
June 18, 2008
SURESH RAMJIBHAI RATHOD Vs. STATE OF GUJARAT
January 22, 2008
SURESH SHIVKUMAR JOSHI Vs. RANJAN RAMESHCHANDRA JOSHI
April 16, 2008
SURESHBHAI @ GABHO MOHANBHAI CHAUHAN Vs. STATE OF GUJARAT
August 8, 2008
SURESHBHAI ALIAS SHASHIKANTBHAI SHANKARBHAI RANA Vs. DISTRICT MAGISTRATE
January 18, 2008
SURESHBHAI ISHWARBHAI PATEL Vs. DISTRICT SUPPLY OFFICER
July 29, 2008
SURESHBHAI SHANKERBHAI THAKKAR Vs. COMMISSIONER OF POLICE
February 4, 2008
SURESHBHAI VADILAL PATEL Vs. STATE OF GUJARAT
March 5, 2008
SURESHCHANDRA MAULCHAND MENWANI Vs. RATANBEN WD/O KALABHAI RAMABHAI
July 14, 2008
SURESHKUMAR CHHAGANBHAI RAVAL Vs. STATE OF GUJARAT
November 18, 2008
SURESHKUMAR DHULSINH SOLANKI Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
June 27, 2008
SURPAL SINGH LADHUBHA GOHIL Vs. RALIYATBAHEN MOHANBHAI SAVLIA
December 24, 2008
SURVAPUR COOPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
November 12, 2008
SURYABEN VINUBHAI CHHOTUBHAI CHUNARA Vs. STATE OF GUJARAT
April 23, 2008
SURYAKANT KANTILAL LEHRI Vs. STATE OF GUJARAT
July 15, 2008
SUSHILABEN KAILASH JELIYA RATHOD CHHARA Vs. STATE OF GUJARAT
July 7, 2008
SUSHILABEN KANTILAL VITHLANI Vs. UNITED INDIA INSURANCE CO LTD
June 27, 2008
SUSHILABEN WD/O DILIPBHAI NANUBHAI CHUNARA Vs. STATE OF GUJARAT
August 5, 2008
SUSHMABEN RAJENDRAKUMAR JAISWAL Vs. RAJENDRAKUMAR RAMANLAL JAISWAL
August 5, 2008
SUTHAR VALA KHUMA Vs. PATEL RAMSI DHARMA
March 17, 2008
SUTLEJ TEXTILES AND INDUSTRIES LTD Vs. STATE OF GUJARAT
April 3, 2008
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June 26, 2008
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February 28, 2008
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July 8, 2008
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January 24, 2008
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October 13, 2008
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April 16, 2008
T JAYCHANDRAN Vs. CHAIRMAN
September 26, 2008
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September 2, 2008
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July 25, 2008
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February 21, 2008
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December 17, 2008
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November 17, 2008
TARABEN NARANJI DHANAK Vs. GUJARAT EDUCATION SOCIETY
January 22, 2008
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September 9, 2008
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September 24, 2008
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September 1, 2008
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November 17, 2008
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November 18, 2008
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June 20, 2008
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February 26, 2008
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December 3, 2008
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September 29, 2008
THAKOR BAKAJI BIJALJI Vs. STATE OF GUJARAT
December 1, 2008
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July 2, 2008
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December 3, 2008
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October 23, 2008
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July 25, 2008
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June 24, 2008
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May 5, 2008
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December 12, 2008
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November 21, 2008
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May 15, 2008
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February 6, 2008
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January 30, 2008
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October 6, 2008
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July 9, 2008
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August 6, 2008
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May 15, 2008
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July 7, 2008
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May 1, 2008
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April 21, 2008
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September 2, 2008
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March 13, 2008
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June 17, 2008
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April 17, 2008
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September 8, 2008
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June 19, 2008
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July 7, 2008
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June 23, 2008
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May 8, 2008
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July 22, 2008
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September 24, 2008
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February 26, 2008
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December 4, 2008
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March 10, 2008
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June 16, 2008
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April 23, 2008
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August 6, 2008
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August 8, 2008
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August 8, 2008
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August 8, 2008
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August 8, 2008
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August 8, 2008
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August 8, 2008
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July 31, 2008
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December 2, 2008
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February 14, 2008
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January 17, 2008
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February 12, 2008
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March 17, 2008
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December 4, 2008
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December 5, 2008
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October 16, 2008
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July 21, 2008
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November 14, 2008
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March 13, 2008
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December 15, 2008
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August 12, 2008
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December 17, 2008
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December 24, 2008
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July 31, 2008
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July 7, 2008
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May 9, 2008
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May 9, 2008
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May 9, 2008
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May 9, 2008
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January 17, 2008
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January 24, 2008
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January 30, 2008
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February 5, 2008
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February 12, 2008
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February 19, 2008
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February 20, 2008
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February 29, 2008
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December 11, 2008
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September 23, 2008
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June 19, 2008
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June 17, 2008
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December 30, 2008
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July 11, 2008
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August 8, 2008
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November 13, 2008
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April 16, 2008
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April 28, 2008
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March 4, 2008
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January 16, 2008
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May 6, 2008
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March 28, 2008
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June 30, 2008
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August 8, 2008
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March 12, 2008
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May 14, 2008
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February 13, 2008
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October 23, 2008
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January 16, 2008
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February 11, 2008
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November 13, 2008
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March 14, 2008
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February 20, 2008
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September 16, 2008
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July 3, 2008
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August 6, 2008
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August 20, 2008
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June 16, 2008
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February 6, 2008
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April 9, 2008
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December 26, 2008
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January 10, 2008
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August 6, 2008
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June 18, 2008
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October 21, 2008
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November 20, 2008
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July 25, 2008
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March 17, 2008
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November 14, 2008
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October 21, 2008
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January 22, 2008
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October 21, 2008
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October 14, 2008
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June 27, 2008
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December 15, 2008
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June 20, 2008
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July 17, 2008
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June 16, 2008
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July 1, 2008
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July 24, 2008
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August 13, 2008
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October 16, 2008
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January 22, 2008
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January 11, 2008
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February 8, 2008
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February 12, 2008
VASANT @ BABUBHAI AMRATBHAI WAGHELA Vs. COMMISSIONER OF POLICE
January 16, 2008
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July 21, 2008
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February 22, 2008
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June 16, 2008
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July 14, 2008
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August 12, 2008
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June 20, 2008
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February 21, 2008
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January 9, 2008
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February 4, 2008
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October 7, 2008
VASUBHAI NARANBHAI PATEL Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
July 30, 2008
VASUDEVBHAI AMBARAM CHIKHALIA Vs. STATE OF GUJARAT
February 20, 2008
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June 19, 2008
VATSAL TRADING CO Vs. STATE OF GUJARAT
February 26, 2008
VEEKEE DEVELOPERS PVT LTD Vs. STATE OF GUJARAT
January 28, 2008
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March 11, 2008
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January 7, 2008
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May 5, 2008
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July 8, 2008
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March 14, 2008
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July 8, 2008
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July 23, 2008
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May 8, 2008
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November 17, 2008
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October 14, 2008
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September 30, 2008
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September 1, 2008
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February 25, 2008
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April 8, 2008
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January 8, 2008
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April 4, 2008
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March 13, 2008
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July 7, 2008
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February 6, 2008
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February 25, 2008
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December 18, 2008
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October 10, 2008
VIJYABEN WD/O DAMJIBHAI TANK Vs. DEPUTY COLLECTOR
July 31, 2008
VIKARAMSINH KANAKSINH MANGAROLHA Vs. STATE OF GUJARAT
March 12, 2008
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October 24, 2008
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February 20, 2008
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July 25, 2008
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November 1, 2008
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December 1, 2008
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July 1, 2008
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November 18, 2008
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January 10, 2008
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May 16, 2008
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April 30, 2008
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July 28, 2008
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February 1, 2008
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February 19, 2008
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December 15, 2008
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August 27, 2008
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March 10, 2008
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July 25, 2008
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April 29, 2008
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August 8, 2008
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August 8, 2008
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November 13, 2008
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November 12, 2008
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November 21, 2008
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March 14, 2008
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April 4, 2008
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December 18, 2008
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March 7, 2008
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October 23, 2008
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August 25, 2008
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March 10, 2008
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October 22, 2008
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February 13, 2008
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February 15, 2008
VINODSING @ MANISHRAY PARAM HANSRAY BHUMOHAR Vs. STATE OF GUJARAT
January 8, 2008
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May 16, 2008
VIPOR CHEMICALS PVT LTD Vs. UNION OF IDNIA
April 3, 2008
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April 22, 2008
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June 25, 2008
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July 24, 2008
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March 7, 2008
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May 7, 2008
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October 23, 2008
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October 7, 2008
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May 14, 2008
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November 13, 2008
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July 23, 2008
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April 8, 2008
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July 15, 2008
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September 29, 2008
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February 26, 2008
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September 1, 2008
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February 8, 2008
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January 30, 2008
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June 16, 2008
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October 23, 2008
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January 22, 2008
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December 26, 2008
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March 27, 2008
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February 18, 2008
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April 30, 2008
VVF LTD Vs. STATE OF GUJARAT
December 3, 2008
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November 11, 2008
WELCOME SUPER TEA PROCESSING PVT LTD Vs. STATE OF GUJARAT
February 21, 2008
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March 3, 2008
YAKUBBHAI BHIKHABHAI GHANCHI Vs. CHARITY COMMISSIONER
March 25, 2008
YASHWANTBHAI BHAYLALBHAI PATEL Vs. STATE OF GUJARAT
June 18, 2008
YASINKHA PYAREKHA BALOCH Vs. STATE OF GUJARAT
March 13, 2008
YASMINABEN NIVAJKHAN SHAIKH Vs. NIVAJKHAN YASINMIYA SHAIKH
March 11, 2008
YATINKUMAR JAYANTIBHAI PATEL Vs. STATE OF GUJARAT
January 21, 2008
YOGENDRA DASHRATLALA SHAH Vs. STATE OF GUJARAT
May 5, 2008
YOGESH ALIAS YOGU CHELARAM RAJAI Vs. DISTRICT MAGISTRATE
May 2, 2008
YOGESH M VYAS Vs. REGISTRAR
November 14, 2008
YOGESHBHAI ARJUNBHAI PATIL Vs. STATE OF GUJARAT
August 8, 2008
YOGESHBHAI NANDLAL PANDYA Vs. STATE OF GUJARAT
February 1, 2008
YOGESHBHAI NANDLAL PANDYA Vs. THE STATE OF GUJARAT
June 30, 2008
YURAJ SAHEBRAO SURYAVANSHI Vs. KOKILABEN YUVRAJ SAHEBRAO SURYAVANSHI
December 4, 2008
YUSUFBHAI I PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
February 21, 2008
YUSUFBHAI JAMALBHAI KHAREDIVA LA Vs. AHMEDABAD MUNICIPAL CORPN
January 21, 2008
ZALAK COLD STORAGE P. LTD. Vs. STATE
February 28, 2008
ZAVERI ANAND DINESHBHAI Vs. UNION OF INDIA
September 1, 2008
ZINABHAI RATANJI Vs. CHHANIBEN CHHANIABHAI KHALASI
October 8, 2008
ZINABHAI SOMABHAI BARUDIA Vs. STATE OF GUJARAT
May 8, 2008
ZOO OFFICER Vs. SALIM MAJID MAKRANI
November 21, 2008
ZUBER SATTARBHAI MEMON Vs. COMMISSIONER OF POLICE
October 6, 2008
ZYDUS BSV RESEARCH AND DEVLOPMENT P. LTD. Vs. STATE
March 31, 2008