Case Index

Title
Date
ASHA SAHNI Vs. VINOD KUMAR & ORS
December 2, 2008
D H B V N LIMITED Vs. RAM NATH
March 31, 2008
DIRECTOR, HEALTH SERVICES & ANR Vs. KRISHNA DEVI & ANR
February 6, 2008
GENERAL MOTORS INDIA PRIVATE LIMITED Vs. MAJ GENERAL (RETD ) B S SUHAG
August 12, 2008
GULSHAN LAL Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD
August 7, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR Vs. SHEELA WANTI
January 7, 2008
HUDA Vs. KRISHAN KUMAR SHARMA
July 16, 2008
MAJ GEN V K VERMA Vs. VIKRAM KUMAR
January 28, 2008
NAROTTAM GOYAL (DR ) Vs. NAINPAL
February 6, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. LAKHBIR SINGH
March 5, 2008
PAHNAWA BOUTIQUE & ANR Vs. SHAIFI VERMA
April 15, 2008
PUNJAB NATIONAL BANK Vs. KIRAN
March 19, 2008
SUB-DIVISIONAL OFFICER, OPERATION CITY SUB-DIVISION, UHBVNL BAHADURGARH Vs. SANJANA SWAMI
April 29, 2008
U H B V N L , BAHADURGARH Vs. RAJBALA
April 16, 2008
UHBVNL Vs. BHUPINDERA INDUSTRIES
April 15, 2008
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. UMESH KUMAR
November 25, 2008