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Case Index
Title
Date
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF C. EX. AND S.T., LTU
December 8, 2008
GARIBDASJI DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2008
L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMR. OF C. EX.
October 3, 2008
PARAMESWARI TEXTILES Vs. COMMISSIONER OF SERVICE TAX
February 11, 2008
SHRI R. SUKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2008