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Case Index
Title
Date
A C I T Vs. KHANDARI HOTELS P LTD
February 15, 2008
ABP P LTD Vs. ASSTT CIT
January 31, 2008
ACIT Vs. BRIGHT STAR INVESTMENT PVT LTD
July 2, 2008
AMBICA STEELS LIMITED Vs. DY COMMISSIONER OF INCOME TAX
April 30, 2008
ANZ REALITY P LTD Vs. INCOME TAX OFFICER
October 17, 2008
AQUATECH INTERNATIONAL LTD Vs. INCOME TAX OFFICER
August 29, 2008
ARDESHIR DARAIU E Vs. ASSTT CIT
February 29, 2008
ASHOK LEYLAND LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 2008
ASHWANI KUMAR JAI LAXMI CANE CRUSHER Vs. INCOME TAX OFFICER
April 25, 2008
ASIA AVIATION LTD Vs. ACIT
January 4, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH I SHAH
August 22, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UJJAGAR SINGH OBEROI
September 19, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHANDRESH KUMAR MAHESHWARI
August 11, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AVDESH KUMAR PARVINDER S KOCHAR
February 22, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDWEL LININGS P LTD
June 13, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDWEL LIANINGS PVT LTD
June 13, 2008
ASST COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LTD
May 30, 2008
ASSTT CIT Vs. TIME PACKAGING LTD
September 19, 2008
ASSTT CIT Vs. CHANDMAL SONI
January 23, 2008
ASSTT CIT Vs. GURU HARKISHAN PUBLIC SCHOOL
April 11, 2008
ASSTT CIT Vs. KISHAN LAL AND CO
July 18, 2008
ASSTT CIT Vs. CITIZEN URBAN CO OP BANK LTD
February 15, 2008
ASSTT CIT Vs. PRAKASH DARYANI
January 11, 2008
ASSTT CIT Vs. SANJAY ENTERPRISES
May 30, 2008
ASSTT CIT Vs. SHYAM SUNDER MOSUN
January 25, 2008
ASSTT CIT Vs. JEHANGIR T NAGREE
April 10, 2008
ASSTT CIT Vs. P S PASRICHA
January 11, 2008
BABULAL JAIN Vs. ITO
May 23, 2008
BAGPET INDUSTRIES LTD Vs. DCIT
March 31, 2008
BALAJI ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 7, 2008
BALAJI ENTERPRISES PVT LTD Vs. DCIT
March 7, 2008
BHARTESH JAIN Vs. ITO
February 22, 2008
BHOLANATH R SHUKLA Vs. I T O
May 26, 2008
BISQUARE TECHNOLOGIES P LTD Vs. ITO
January 31, 2008
BJ SERVICES COMPANY MIDDLE EAST LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 30, 2008
C C I CHAMBERS CO OPERATIVE HOUSING SOCIETY LTD Vs. ITO
August 29, 2008
CENTRAL WAREHOUSING CORPORATION Vs. CIT I
January 25, 2008
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. DIRECTOR OF INCOME TAX E
April 11, 2008
CROSS INVESTMENT P LTD Vs. ASSTT CIT
April 30, 2008
D C I T RANGE 17 2 Vs. MS PREETI VYAS
April 29, 2008
DAVI SARIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 14, 2008
DAWOOD SONS Vs. ASST COMMISSIONER OF INCOME TAX
July 18, 2008
DCIT Vs. NITS SOFTECH LTD
March 31, 2008
DEEPAK S SHAH Vs. INCOME TAX OFFICER
June 16, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS ASHA JAFFREY
May 5, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABG HEAVY INDUSTRIES LTD
January 8, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. BULLION INVESTMENTS AND FINANCIAL SERVICES P LTD
June 6, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. KHANDWALA FINANCE LTD
February 28, 2008
DEPUTY COMMISSIONER OF INCOME TAX RANGE 2 Vs. SOUTH INDIA CORPORATION LTD
July 31, 2008
DEPUTY DIRECTOR OF INCOME TAX EXEMPTION Vs. INDIAN INSTITUTE OF MANAGEMENT
May 9, 2008
DEVELOPMENT CONSULTANTS PVT LTD Vs. DCIT
April 4, 2008
DY C I T RANGE I Vs. J AND K SMALL SCALE IND DEV CORP LTD
February 8, 2008
DY CIT Vs. HINDUJA GROUP INDIA LTD
January 30, 2008
DY CIT Vs. SOFTSOL INDIA LTD
February 15, 2008
DY CIT Vs. NARENDRA CHANDRA TIWARI
March 28, 2008
DY COMMISSIONER OF INCOME TAX Vs. TATA MOTORS LIMITED
May 8, 2008
DY COMMISSIONER OF WEALTH TAX Vs. BRILLIANT ESTATE LIMITED
March 19, 2008
E GAIN COMMUNICATION PVT LTD Vs. INCOME TAX OFFICER
June 10, 2008
ENERGY INFRASTRUCTURE INDIA LTD Vs. DCIT
January 11, 2008
FABULA TRADING CO PVT LTD Vs. ITO
April 23, 2008
G R PANDYA SHARE BROKING LTD Vs. ITO
September 30, 2008
GHANSHYAM JANGID Vs. INCOME TAX OFFICER
January 4, 2008
GLOBAL CAPITAL LIMITED Vs. DCIT
February 15, 2008
GODREJ INDUSTRIES LTD Vs. ASSTT CIT
September 30, 2008
HAKEEM S A SYED SATHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 14, 2008
HARIT NAGPAL Vs. ITO
April 28, 2008
HAWKINS COOKERS LTD Vs. INCOME TAX OFFICER
August 11, 2008
HLS ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 24, 2008
IMPULSE INDIA P LTD Vs. ASSTT CIT OSD
March 20, 2008
INCOME TAX OFFICER Vs. NARSI SHAH SADH
May 30, 2008
INCOME TAX OFFICER Vs. SUNDARI CHIMANDAS PROPX T MANGARAM
February 15, 2008
INCOME TAX OFFICER Vs. SHEETAL KHURANA FOOD P LTD
January 11, 2008
INCOME TAX OFFICER Vs. ELLORA SILK MILLS PVT LTD
January 10, 2008
INCOME TAX OFFICER Vs. SHAMBHU MERCANTILE LTD
February 29, 2008
INCOME TAX OFFICER Vs. JETH MAL BAHETI
December 16, 2008
INCOME TAX OFFICER Vs. USHA COMMERCIAL P LTD
September 12, 2008
INDAIR CARRIERS P LTD Vs. ASSTT CIT
April 30, 2008
INDIAN OILTANKING LIMITED Vs. INCOME TAX OFFICER
January 23, 2008
IRB INFRASTRUCTURE LTD Vs. ITO
January 9, 2008
ITO Vs. REGISTRAR PUNJABI UNIVERSITY
July 7, 2008
ITO Vs. PANCHVATI DEVELOPERS
May 29, 2008
ITO Vs. LOTIA COURT CO OP HOUSING SOCIETY LTD
June 6, 2008
ITO Vs. KRISHAN KUMAR GUPTA
October 17, 2008
ITO Vs. MANJU RANI JAIN
April 17, 2008
J AND K SMALL SCALE INDS DEV CORP LTD Vs. ASSTT C I T RANGE I
January 25, 2008
J R ENTERPRISES Vs. ACIT 12 3
June 30, 2008
JAI USHIN LTD Vs. DY CIT
January 25, 2008
JARNAIL SINGH Vs. INCOME TAX OFFICER
October 8, 2008
JASHAN TEXTILE MILLS PVT LTD Vs. DCIT
July 8, 2008
JCIT SPECIAL RANGE 47 Vs. ASSOCIATED CAPSULES PVT LTD
February 5, 2008
JOINT CIT Vs. RANBAXY LABORATORIES LTD
March 31, 2008
K G HOTEL PVT LTD Vs. A C I T
March 14, 2008
KANHIYALAL AGARWAL PROP KANHIYALAL ANIL KUMAR Vs. A C I T
March 12, 2008
KISHAN LAL JEWELS P LTD Vs. ASSTT CIT
September 12, 2008
KLM ROYAL DUTCH AIRLINES Vs. DCIT
March 31, 2008
KOPRAN PHARMACEUTICALS LIMITED Vs. DY COMMISSIONER OF INCOME TAX
February 7, 2008
KUBER HINGES P LTD Vs. INCOME TAX OFFICER
March 27, 2008
KURLA NAGRIK SAHKARI CO OP BANK LTD Vs. I T O
January 10, 2008
L DEES Vs. INCOME TAX OFFICER
May 30, 2008
M VIJAYA KUMAR AND SMT M VIJAYALAKSHMI Vs. INCOME TAX OFFICER
January 25, 2008
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 2008
MAHINDRA HOLDINGS AND FINANCE LIMITED Vs. DCIT AND ITO
May 30, 2008
MALBROS INVESTMENTS LTD Vs. DY CIT
May 30, 2008
MARWAR TEXTILES AGENCY PVT LTD Vs. ITO 5 2 3
April 24, 2008
MEGHRAJ BAID Vs. INCOME TAX OFFICER
February 14, 2008
MEMO DEVI Vs. ASSTT CIT
March 14, 2008
MITTAL TOWER PREMISES CO OP SOCIETY LTD Vs. ITO
August 8, 2008
NATIONAL AGRICULTURAL CO OPERATIVE FEDERATION OF INDIA LTD Vs. J C I T S R AND ACIT
January 25, 2008
NATIONAL INTERNET EXCHANGE OF INDIA Vs. DIRECTOR OF INCOME TAX EXEMPTIONS
August 29, 2008
NIMISH AJMERA Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 26, 2008
PATNI TELECOM PVT LTD FORMERLY CYMBOL INFORMATION SERVICES PVT LTD AND CYMBAL INFORMATION SERVICES PVT LTD FORMLY ARISTASOFT INTERNATIONAL PVT LTD Vs. INCOME TAX OFFICER
January 11, 2008
PHOENIX INTERNATIONAL LTD Vs. DY COMMISSIONER OF WEALTH TAX
March 28, 2008
PRANSUKHLAL AND SONS JEWELLERS AND PRANSUKHLAL BROTHER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 11, 2008
PUNJAB POLY JUTE CORPORATION Vs. ASSTT COMMR OF INCOME TAX
April 11, 2008
R G KESWANI Vs. ASSTT COMMISSIONER OF INCOME TAX
February 19, 2008
RAM PRAKASH L/H SMT RAJNI DEVI Vs. INCOME TAX OFFICER
August 14, 2008
RANJEET SINGH Vs. ASSTT COMMISSIONER OF INCOME TAX
June 13, 2008
RELQ SOFTWARE PVT LTD Vs. INCOME TAX OFFICER
May 16, 2008
S BALAN ALIAS SHANMUGAM BALKRISHNAN CHETTIAR Vs. DY CIT
January 31, 2008
S V HARIPRASAD Vs. INCOME TAX OFFICER
December 12, 2008
SADHURAM PATEL AND SONS Vs. INCOME TAX OFFICER
March 17, 2008
SASISRI EXTRACTIONS LIMITED Vs. A C I T
January 7, 2008
SHARDUL SECURITIES LTD FORMERLY KNOWN AS SHRIYAM SECURITIES AND FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX OSD RANGE 3 3
February 4, 2008
SHIKSHAN PRASARAK MANDALI Vs. COMMISSIONER OF INCOME TAX
April 30, 2008
SONY INDIA P LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 23, 2008
SOUTHERN CRATES AND CONTAINERS P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX DIVISION II
January 22, 2008
STRATEX NETWORKS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 19, 2008
SURESH CHANDRA BHANSALI Vs. JOINT COMMISSIONER OF INCOME TAX
February 4, 2008
SURMUKH SINGH Vs. INCOME TAX OFFICER
February 14, 2008
SWORD GLOBAL I P LTD FORMERLY KNOWN AS GLOBAL SOFTWARE INDIA PVT LTD Vs. INCOME TAX OFFICER
January 4, 2008
TATA INFOMEDIA LIMITED FORMERLY TATA PRESS LTD Vs. ASST COMMISSIONER OF INCOME TAX RANGE 7 3
January 3, 2008
TRACSTAR INVESTMENTS P LTD Vs. DY CWT
April 25, 2008
TRANSWEEIGH INDIA LTD Vs. ITO
February 25, 2008
TRAVEL AGENTS ASSOCIATION OF INDIA Vs. ASSTT COMMISSIONER OF INCOME TAX
February 19, 2008
TRIBHOVANDAS BHIMJI ZAVERI DELHI PVT LTD Vs. CIT A XXIX MITTAL COURT
February 22, 2008
TULSA RAM KANHIYALAL AND SONS Vs. INCOME TAX OFFICER
August 6, 2008
UZIND CORPORATION Vs. ITO
April 25, 2008
VACUUM INSTRUMENTS CO LTD Vs. INCOME TAX OFFICER
January 31, 2008
VINOD K BHAGAT Vs. ACIT
April 8, 2008
YAMAHA MOTOR INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 23, 2008
YASMEEN SILK CORPORATION Vs. INCOME TAX OFFICER
March 5, 2008