Case Index

Title
Date
ABDUL HAMEED Vs. STATE OF UTTARAKHAND
July 4, 2008
ABHISHEK SUKHIJA Vs. COLLECTOR DISTRICT UDHAM SINGH NAGAR
March 17, 2008
ABIL @ ADIL AND ANR. Vs. STATE OF UTTARANCHAL
March 5, 2008
Acme Tele Power Limited Vs. Lamda Eastern Telecommunication Ltd.& 5 others
November 4, 2008
ACME TELE POWER LIMITED Vs. LAMDA EASTERN TELECOMMUNICATION LTD
April 11, 2008
ACME TELE POWER LTD Vs. SINTEX INDUSTRIES LTD
June 30, 2008
Acme Tele Power Ltd. Vs. Sintex Industries Ltd.& Anr.
September 17, 2008
AFTAB AHMAD Vs. STATE OF UTTARAKHAND
February 5, 2008
AHSAN Vs. STATE OF UTTARAKHAND
July 7, 2008
AHSAN HASIM Vs. STATE OF UTTARANCHAL
April 1, 2008
AJAY KUMAR SAXENA Vs. TILAK RAJ BEHAR
March 5, 2008
AJAY KUMAR SINGH Vs. UNION OF INDIA
March 5, 2008
AJAY YADAV Vs. STATE OF UTTARAKHAND
February 26, 2008
AJEET SINGH Vs. RAJU ALIAS RAJENDRER SINGH
March 10, 2008
AKHILESH BANSAL R K BANSAL Vs. STATE OF UTTARAKHAND
March 27, 2008
AKHTAR S O SRI SEEDA Vs. FAMILY JUDGE
July 8, 2008
AKIL AHMAD Vs. STATE
January 8, 2008
AKIL KHAN ALIAS PAPPA Vs. STATE OF UTTARAKHAND
March 18, 2008
AKRAM ALIAS CHANDA Vs. STATE
March 11, 2008
Ali Hasan (deceased), by L.Rs.and another Vs. Deputy Director of Consolidation, Haridwar and others
November 18, 2008
ALOK AGGARWAL Vs. STATE OF UTTARANCHAL
December 18, 2008
AMAN PANCHAL S O RAJPAL Vs. JUDGE FAMILY COURT
July 10, 2008
AMAN SINGH MALIK Vs. STATE
March 25, 2008
AMIT KUMAR GUPTA Vs. STATE OF UTTARAKHAND
July 4, 2008
AMIT KUMAR JHANDA SINGH Vs. STATE OF UTTARAKHAND
February 26, 2008
AMIT SHARMA Vs. STATE
March 14, 2008
AMITABH TEXTILE MILLS LTD. Vs. OFFICIAL LIQUIDATOR
December 2, 2008
AMRISH ALIAS BALLA Vs. STATE
August 14, 2008
ANANG PAL SINGH BISHT Vs. STATE OF UTTARAKHAND
February 19, 2008
ANITA SHARMA Vs. NIRAJ SHARMA
March 13, 2008
ANITA VIKRAM SINGH Vs. NEW INDIA INSURANCE COMPANY LTD
March 25, 2008
ANOOP KUMAR Vs. STATE
February 26, 2008
ANWAR KHAN Vs. STATE
December 11, 2008
ARJUN SINGH RUHELLA Vs. STATE OF UTTARANCHAL
March 14, 2008
ARUN KUMAR PETER JOEL SINGH Vs. CIVIL JUDGE
July 4, 2008
ASHISH DWIVEDI Vs. STATE OF UTTARANCHAL
September 29, 2008
ASHISH VERMA & TWO Vs. STATE OF UTTARAKHAND
September 17, 2008
ASHLAM HUSSAIN Vs. STATE
March 14, 2008
ASHOK ALIAS PAPU Vs. STATE OF UTTARAKHAND
June 27, 2008
ASHOK KUMAR Vs. DARSHAN SINGH
April 9, 2008
ASHOK KUMAR AGARWAL Vs. STATE
July 25, 2008
ASHOK KUMAR GUPTA S O SRI R C GUPTA Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES MEERUT
July 8, 2008
ASHOK KUMAR KHAN CHANDRA Vs. STATE OF UTTARAKHAND
March 19, 2008
ASHOK KUMAR SHARMA Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR, DEHRADUN
April 8, 2008
ASSOTECH SUPER TECH (J V ) PANTNAGAR, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY MINISTRY OF FINANCE & SALE TAX, UTTARAKHAND
November 24, 2008
ATTAR SINGH (DEAD) THROUGH LRS. Vs. RAKESH SINGH AND ANOTHER
June 10, 2008
BABA KALI KAMLI WALA PANCHAYAT KSHETRA Vs. BHARAT PETROLEUM CORPORATION LTD
June 26, 2008
BALBIR SINGH Vs. NAGAR PANCHAYAT BARKOT
February 12, 2008
BALDEV ALIAS BALLA S/O LAL BAHADUR AND DAMBER BAHADUR S/O SRI RAM BAHADUR Vs. STATE OF UTTARAKHAND
June 18, 2008
BALDEV SINGH Vs. SPECIAL JUDICIAL MAGISTRATE DEHRADUN
February 22, 2008
BALESHWAR Vs. STATE OF UTTARAKHAND
July 9, 2008
BALWANT SINGH BUDH SINGH Vs. STATE OF UTTARAKHAND
March 19, 2008
BANKEYLAL RAM RATAN PANKOTI Vs. STATE OF UTTARAKHAND
March 26, 2008
BANSI LAL S O SHRI DURGA RAM Vs. STATE
July 9, 2008
BASANTA Vs. STATE
August 6, 2008
Beby Ray & others Vs. Sawan Thapa & another
October 17, 2008
BEER SINGH NEGI INDER SINGH Vs. STATE OF UTTARAKHAND
March 25, 2008
BHABHUTI RAM Vs. STATE OF UTTARANCHAL
April 29, 2008
BHAGAT SINGH Vs. MAHENDRA KUMAR
March 17, 2008
Bhagat Singh and three others Vs. State of U.P.
September 30, 2008
BHAGAT SINGH S/O SABU SINGH Vs. THE STATE
April 30, 2008
BHAGWAN SINGH Vs. LAXMI DEVI
July 9, 2008
BHAGWAN SINGH ALIAS BABU Vs. STATE
December 16, 2008
BHAGWATI ALIAS BHAKTI MAHIPAL Vs. RAI BAHADUR NARAYAN SINGH SUGAR MILL LTD
February 28, 2008
BHAGWATI DEVI Vs. STATE OF UTTARAKHAND
January 17, 2008
BHAGWATI PRASAD Vs. STATE
June 16, 2008
BHANU PRATAP SINGH S O SRI RAM CHARAN Vs. MEENA DEVI W O BHANU PRATAP SINGH
July 8, 2008
BHARAT SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY
January 3, 2008
BHAWAN SINGH AND 2 ORS; RAM SINGH Vs. PREM PRAKASH AND ANR
June 5, 2008
BHUPENDRA NATH SHUKLA Vs. OIL AND NATURAL GAS COMMISSION
March 11, 2008
BHURE SINGH Vs. RAM CHARAN
February 27, 2008
BIHARI LAL GABA Vs. GOBIND RAM
March 26, 2008
BIJENDRA KUMAR Vs. STATE OF UTTARAKHAND
March 13, 2008
BIJENDRA PAL Vs. STATE OF UTTARAKHAND
March 20, 2008
BIJENDRA SINGH Vs. DIRECTOR GENERAL OF POLICE
July 7, 2008
BITTU ALIAS VIKRAM SINGH Vs. STATE OF UTTARAKHAND
March 10, 2008
BRAHAM SINGH Vs. STATE BANK OF PATIALA
March 10, 2008
BUDDU KHAN Vs. STATE OF U P
March 18, 2008
CHAMPA DEVI MAL CHAND ALIAS MAM CHAND Vs. STATE OF UTTARAKHAND
March 28, 2008
Chandra Pratap Singh Chauhan Vs. Rakesh Kumar Agarwal
October 3, 2008
CHANDRA S O ISHWARI DUTT Vs. STATE
July 4, 2008
CHANDRA SINGH NEGI Vs. GENERAL MANAGER, UTTARANCHAL POWER CORPORATION LTD , DEHRADUN
December 15, 2008
CHATURTH SHRENI VAN KARAMCHARI SANGH HALDWANI Vs. R S TOLIA
March 13, 2008
CHOTEY ALIAS DARGAHI Vs. STATE
June 23, 2008
COMMISSIONER COMMERCIA TAX Vs. VERMA ENTERPRISES
March 17, 2008
COMMISSIONER COMMERCIAL TAX Vs. JALPAC INDIA LTD
September 26, 2008
COMMISSIONER INCOME-TAX Vs. ONGC LTD
April 10, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN INSTITUTE OF PETROLEUM
September 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MAHA LAXMI SUGAR MILLS COMPANY LTD
July 4, 2008
COMMISSIONER OF CUS & C EX , MEERUT Vs. KHUSHAL FERTILISERS (P) LTD
June 16, 2008
COMMISSIONER OF CUSTOM AND CENTRAL EXCISE Vs. INDIA GLYCOLS LTD
August 12, 2008
COMMISSIONER OF CUSTOM AND CENTRAL EXCISE Vs. INDIA GLYCOLS LTD.
June 27, 2008
COMMISSIONER OF INCOME TAX Vs. ENRON OIL & GAS INDIA LTD.
January 17, 2008
COMMISSIONER OF INCOME TAX Vs. ONGC LTD.
April 8, 2008
COMMISSIONER OF INCOME TAX Vs. HOTEL SAKLANI
August 8, 2008
COMMISSIONER OF INCOME TAX Vs. SUNIL GOYAL
June 20, 2008
COMMISSIONER OF INCOME TAX Vs. DESH RAKSHAK AUSHDHALAYA LTD.
May 12, 2008
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. O N G C
April 9, 2008
COMMISSIONER OF INCOME TAX HALDWANI Vs. HIGHLANDERS EDUCATIONAL ACADEMY
March 11, 2008
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. MCDERMOTT INTERNATIONAL INC C/O PRICE WATER HOUSE
September 5, 2008
COMMISSIONER OF INCOME-TAX Vs. TIDE WATER MARINE INTERNATIONAL INC.
July 28, 2008
COMMISSIONER OF INCOME-TAX Vs. ATLAS OFFSHORE SERVICES GMBH CO.
August 29, 2008
COMMISSIONER OF INCOME-TAX Vs. BHAWANI SHANKAR WAS
November 18, 2008
COMMISSIONER OF INCOME-TAX Vs. JYOTI PRABHA SOCIETY
August 29, 2008
COMMISSIONER OF INCOME-TAX Vs. ARTHUSA OFFSHORE COMPANY
March 31, 2008
COMMISSIONER OF INCOME-TAX Vs. MCDERMOTT INTERNATIONAL INC
May 5, 2008
COMMISSIONER OF INCOME-TAX Vs. KISAN SAHKARI CHINI MILLS LTD
August 22, 2008
COMMISSIONER OF TRADE TAX Vs. POLTAWASKI T P S POWER SERVICES
September 12, 2008
COMMISSIONER, TRADE TAX/COMMERCIAL TAX UTTARAKHAND, DEHRADUN Vs. PERFETTI VAN MELLE (INDIA) PVT LTD
July 28, 2008
COMMITTEE OF MANAGEMENT INTER COLLEGE THAULDHAR MAJAF OAN TEHRI GARHWAL Vs. REGIONAL JOINT DIRECTOR OF EDUCATION GARHWAL REGION
March 18, 2008
COMMITTEE OF MANAGEMENT, INTER COLLEGE-HARSILA (BAGESHWAR) THROUGH ITS MANAGER DEV SINGH NEGI S/O MOHAN SINGH NEGI Vs. DIRECTOR, SCHOOL EDUCATION AND THREE ORS
April 30, 2008
D P GUPTA Vs. HOTI LAL BIHARI LAL
July 7, 2008
D S M GROUP OF INDUSTRIES Vs. STATE OF UTTARANCHAL THROUGH THE PRINCIPAL SECRETARY INDUSTRIES, GOVERNMENT OF UTTARANCHAL AND SEVEN ORS
June 23, 2008
DAL BAHADUR S/O SHER BAHADUR,; ARIF KHAN S/O YUSUF KHAN @ RAEES KHAN AND BHAWANI CHANDRA S/O BAHADUR CHANDRA Vs. STATE
June 11, 2008
Damyanti Bisht and etc. Vs. State of Uttarakhand & Ors.
November 20, 2008
DARSHAN LAL GUPTA Vs. MANGLA PRASAD TRIPATHI
March 13, 2008
DAYAL SINGH AND ORS. Vs. THE STATE
March 7, 2008
DAYAL SINGH UJAGAR SINGH Vs. STATE
March 17, 2008
DEENA NATH GAUTAM Vs. SUVARDHAN SHAH
March 13, 2008
DEEP CHANDRA TEWARI Vs. STATE OF UTTARAKHAND
September 1, 2008
DEEPAK SHARMA Vs. MAHESH CHAND
July 7, 2008
DEEPALI AGARWAL ANKUR AGRAWAL Vs. ANKUR AGRAWAL SUSHIL KUMAR
March 27, 2008
Deepali Jain Vs. Vikas Jain
October 16, 2008
DEEPALI SHARMA SIDDHARTHA JHALDIVAL Vs. STATE OF UTTARAKHAND
March 28, 2008
DELHI TRANSPORT CORPORATION Vs. MANASVI JAIN
March 26, 2008
Dev Singh Vs. State
October 31, 2008
DEV SINGH LAL SINGH Vs. STATE
March 26, 2008
DEVI CHAND PURSAURA Vs. THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS
December 18, 2008
DEVI DUTT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER UTTARANCHAL
March 5, 2008
DHARAMPAL JAI RAM SINGH Vs. STATE OF UTTARAKHAND
March 18, 2008
DHEERAJ RAJVANSHI Vs. STATE OF UTTARANCHAL
February 20, 2008
Dheeraj Singh Vs. State of Uttarakhand
November 24, 2008
DHYAN SINGH KALAM SINGH Vs. STATE
March 12, 2008
DILBAG SINGH S O SRI DARSHAN SINGH Vs. STATE OF UTTARAKHAND
August 5, 2008
DINESH CHANDRA BHAWANI DUTT Vs. NEW INDIA ASSURANCE COMPANY LTD
March 28, 2008
DIRECTOR OF INCOME TAX Vs. WESTERN GECO INTERNATIONAL LTD
March 10, 2008
DISH T V INDIA LIMITED Vs. STATE OF UTTARAKHAND
November 26, 2008
DOON POLYMICRONS PVT LTD Vs. DOON POWER PACKS PVT LTD
March 28, 2008
DURGA FILLING STATION, RAINTA Vs. INDIAN OIL CORPORATION
November 5, 2008
DURGA LAL BHAWAN DAS Vs. MADAN SINGH RANA RATAN SINGH
March 27, 2008
EVEREADY INDUSTRIES INDIA LTD Vs. STATE OF UTTARAKHAND (AND OTHER CASES)
July 18, 2008
FAROOQ ALI S O SHAKIR ALI R O VILLAGE AHARPURA Vs. STATE OF UTTARAKHAND
July 3, 2008
FAROOQ RIYAJUL Vs. STATE OF UTTARAKHAND
March 12, 2008
FARUKH Vs. STATE OF UTTARAKHAND
July 9, 2008
FARUQUE ALIAS MUNNA Vs. STATE
April 21, 2008
FELIX DASS Vs. DEPHNEY DASS
March 18, 2008
FOOD CORPORATION OF INDIA Vs. AJAI PRATAP SINGH
March 14, 2008
FOOD CORPORATION OF INDIA Vs. DURGA DAS
March 14, 2008
FURKAN S O BHUDHU ALIAS HAMID Vs. STATE OF UTTARAKHAND
July 4, 2008
FURKUNDA BEGUM Vs. NAUSHAD AHMAD
March 18, 2008
GABER SINGH NEGI Vs. STATE OF UTTARANCHAL, SECRETARY MADHYAMIK SHIKSHA, GOVERNMENT OF UTTARNCHAL AND ORS
April 29, 2008
GAJENDRA SINGH Vs. STATE
July 21, 2008
GAUR SINGH Vs. STATE OF UTTARAKHAND
March 20, 2008
GAURAV JOHAR Vs. PRINCIPAL JUDGE FAMILY COURT DEHRADUN
March 20, 2008
GAURI SHANKAR MANDIR TRUST Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
March 24, 2008
GHANSHYAM Vs. STATE
March 18, 2008
GIRAVAR SINGH NAKLI RAM Vs. STATE OF UTTARAKHAND
March 24, 2008
GIRBIR SINGH Vs. STATE
March 4, 2008
GIRISH CHANDRA Vs. UNION OF INDIA
September 16, 2008
GOPAL DUTT NAUTIYAL Vs. SHYAM SINGH PACHAMI
March 18, 2008
GOPAL MAHROTRA Vs. LAXMAN SINGH
June 23, 2008
GOVIND PRASAD Vs. ORINETAL INSURANCE CO LTD
March 18, 2008
GOVIND RAM S/O SHRI PATI RAM Vs. STATE OF UTTARANCHAL AND ORS.
May 6, 2008
GOVIND S/O RAGHA Vs. THE STATE
April 25, 2008
GOVIND SINGH Vs. KAMALA DEVI AND ANR
June 9, 2008
GUDDI DEVI Vs. SULTAN SINGH KANDERI
March 14, 2008
GUNANAND BARTHWAL Vs. STATE
September 1, 2008
GUPTA LIME AND LIMESTONE COMPANY Vs. RAI BAHADUR NARAIN SINGH SUGAR MILLS LIMITED
June 27, 2008
GURMEET KOUR RESHAM SINGH Vs. IZHAR ALI IMTIYAZ ALI
March 19, 2008
GURUDEV SINGH Vs. ORIENTAL INSURANCE CO LTD
July 2, 2008
GURVEER SINGH AND OTHERS Vs. KAMLA PANDEY (SMT.) AND ANOTHER
March 12, 2008
HALDIRAM SNACKS PVT LTD Vs. STATE OF UTTARAKHAND
December 18, 2008
HANSI DEVI Vs. STATION OFFICER POLICE STATION HALDWANI
March 14, 2008
HARBANS KUMAR @ GUDDU Vs. STATE OF UTTARAKHAND
March 14, 2008
HARBANS MOTOR WORKS Vs. BHARAT PETROLEUM CORPN LTD
November 7, 2008
HARBANSH LAL Vs. SHIKHA GHOSH
July 4, 2008
HARDWARI LAL AND OTHERS Vs. STATE
December 30, 2008
HARE RAM GUPTA Vs. STATE OF UTTARAKHAND AND ORS.
March 26, 2008
HARI SHANKAR Vs. CHAIRMAN AIRPORT AUTHORITY OF INDIA
March 18, 2008
HARIDWAR HOTELS PVT LTD Vs. CHIEF REVENUE COMMISSIONER CHIEF CONTROLLER
July 4, 2008
HARISH CHANDRA PANDEY Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES
March 19, 2008
HARISH CHANDRA SINGH CHILWAL Vs. PUSHPA
July 24, 2008
HARJEET SINGH Vs. DULARI DEVI
April 22, 2008
HARPAL SINGH Vs. STATE OF UTTARAKHAND
July 10, 2008
HCL INFOSYSTEM LIMITED Vs. STATE OF UTTARAKHAND
December 24, 2008
HEERA SINGH JEENA LAL SINGH Vs. UNION OF INDIA
March 24, 2008
HEM LATA SHAH Vs. CHANDRA KALA JOSHI
January 8, 2008
HEMKUND ELECTRONICS Vs. STATE BANK OF INDIA
March 18, 2008
HEMLATA SINGH Vs. COLLECTOR, DISTRICT PITHORAGARH
December 8, 2008
HEMWATI LOKMANI Vs. SANJEEV KUMAR
February 22, 2008
HETRAM SINGH (DECEASED) SUBSTITUTED BY HIS L.RS Vs. RAFIQ AHMAD
December 11, 2008
HIMALAYAN CHARITABLE TRUST Vs. VICE CHANCELLOR
July 1, 2008
HIMALAYAN LAGHOO UDYOG CHITAIE DISTRICT ALMORA Vs. STATE OF UTTARAKHAND
March 11, 2008
HIMALAYAN POORVA SAINIK SAMITI THROUGH ITS ADHYAKSHA, SRI K S KANDWAL Vs. UNION OF INDIA & ANR
July 22, 2008
HIMALI TRADERS MATENA DEENA PANI Vs. STATE OF UTTARAKHAND
March 11, 2008
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. UOI THROUGH THE SECRETARY
March 31, 2008
HIRA KALYAN DAS Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
March 24, 2008
I C SANGHAL Vs. INCOME TAX SETTLEMENT COMMISSION
March 13, 2008
IMRAN ALIAS BHURA Vs. STATE OF UTTARAKHAND
July 9, 2008
IN RE: CHEEMA PAPERS LTD. Vs. STATE
May 23, 2008
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
September 15, 2008
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. NAVIN CHEMICALS
March 3, 2008
IQBAL Vs. STATE
March 17, 2008
IRSHAD SHOKAT Vs. HABIB AHMAD IDDUD HASAN
March 20, 2008
ISLAMUDDIN Vs. MEHTAB JAHAN
July 9, 2008
JABIR SHABIR Vs. FIRST ADDL CIVIL JUDGE S D DEHRADUN
March 11, 2008
JAFER & ANOTHER Vs. S.S.P., UDHAM SINGH NAGAR & OTHERS
December 10, 2008
Jagdish Singh Vs. State of Uttarakhand
November 14, 2008
JAGDISH SINGH S O SAGAT SINGH Vs. STATE OF UTTARAKHAND
July 4, 2008
JAGPAL SINGH Vs. STATE
March 18, 2008
JAIPAL SINGH Vs. STATE OF UTTARAKHAND
January 9, 2008
JAIRA HANIF Vs. NISHAN SINGH
March 11, 2008
JANESH KUMAR Vs. JAIPAL SINGH
April 1, 2008
JANKI DEVI Vs. ORIENTAL INSURANCE CO LTD
March 12, 2008
Jashoda Devi & others Vs. Vinay Kumar Chaudhary & another
November 11, 2008
Jaspal Singh Vs. State of Uttarakhand and two others
November 5, 2008
JASPREET KAUR W O JASPAL SINGH Vs. STATE OF UTTARAKHAND
August 5, 2008
JASVEER KANG Vs. STATE OF UTTARAKHAND
April 1, 2008
JASVEER SINGH Vs. STATE
July 23, 2008
JAYANTI PRASAD NAUTIYAL Vs. KAMLA NAND BAHUGUNA
September 29, 2008
JITENDRA KUMAR SINGH Vs. STATE OF UTTARAKHAND
July 8, 2008
JITIN GOEL ASHOK GOEL Vs. STATE OF UTTARAKHAND
March 27, 2008
JODH SINGH TOMKYAL AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
February 12, 2008
Joginder Singh Sidhu & Others. Vs. Gurpreet Singh Brar
November 25, 2008
JYOTI BALA Vs. STATE OF UTTARAKHAND
December 16, 2008
K.J. COSMETICAL LTD. Vs. STATE OF UTTARANCHAL
January 3, 2008
KAILASH CHANDRA KANDPAL Vs. STATE
December 24, 2008
KALA ALIAS SANJEEV Vs. STATE
March 19, 2008
KALIKA PRASAD Vs. MOHAN LAL
April 28, 2008
KALLU AIBAZ Vs. STATE OF UTTARAKHAND
March 27, 2008
KALYAN SINGH Vs. KALYAN SINGH
January 11, 2008
KALYAN SINGH POKHARIA Vs. STATE OF UTTARANCHAL
March 13, 2008
KAMALA DEVI CHANDRA BALLABH Vs. DARSHAN SINGH NAGARKOTI
March 25, 2008
KAMLU Vs. STATE
July 28, 2008
KAMREJ S/O HARUN AND HARUN Vs. STATE OF UTTARAKHAND
April 15, 2008
KAN SINGH S O SRI AMAR SINGH Vs. STATE OF UTTARAKHAND
July 10, 2008
KANAIYAL LAL Vs. RAJENDRA SINGH FARSUWAN
March 5, 2008
KANHAYA LAL Vs. STATE OF UTTARANCHAL
March 10, 2008
KANISHKA CHAURASIA S O GHANSHYAM DAS Vs. STATE OF UTTARAKHAND
July 8, 2008
KANWAL KISHORE GARG Vs. STATE OF UTTARAKHAND
July 4, 2008
KAVITA RAJ KUMAR Vs. STATE OF UTTARAKHAND
March 10, 2008
Khadoyot Chandra Sah Vs. District Judge, Nainital and others
October 1, 2008
KHALID S O MOHD HANEEF Vs. STATE OF UTTARAKHAND
July 4, 2008
KHURSHIDA Vs. STATE OF UTTARAKHAND
July 4, 2008
KHUSHAL SINGH BHANDARI Vs. ADDITIONAL SECRETARY, AWAS DEPARTMENT
December 2, 2008
KICHHA SUGAR COMPANY LIMITED Vs. ROOFRITE PVT LIMITED
June 17, 2008
KICHHA SUGAR COMPANY LIMITED Vs. SAMEER AHMAD
March 11, 2008
KICHHA SUGAR COMPANY LTD Vs. SUKUT
February 12, 2008
Kiran Devi & others Vs. Mahaprabandak, Uttaranchal Sarak Parivahan Nigam & others
November 18, 2008
KIRAN LATA Vs. INCOME TAX APPELLATE TRIBUNAL
April 28, 2008
KISHAN LAL Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL
May 16, 2008
KISHAN LAL MALHOTRA Vs. PREM RAM & OTHERS
December 22, 2008
KISHAN LAL S O RANGA LAL Vs. STATE
July 4, 2008
KISHAN SINGH S/O LAL SINGH AND SMT MADHULI DEVI W/O LAL SINGH Vs. STATE OF U P
April 28, 2008
KRIPA SHANKAR SINGH Vs. IIIRD ADDITIONAL SESSIONS JUDGE NAINITAL
March 19, 2008
Krishan Kumar Sharma Vs. State
October 22, 2008
KRISHI UTPADAN MANDI Vs. D J U S NAGAR
March 27, 2008
KUL BAHADUR Vs. STATE OF UTTARAKHAND
July 7, 2008
KUMARI BABLI Vs. UTTARANCHAL POWER CORPORATION
February 27, 2008
KUNDAN SINGH Vs. STATE
April 29, 2008
KUNDAN SINGH AND 3 ORS. Vs. STATE
August 7, 2008
KUNDI LAL MASODI LAL Vs. STATE OF UTTARANCHAL
March 13, 2008
KUNTI DEVI Vs. SECOND ADDITIONAL DISTRICT JUDGE
December 29, 2008
KUNWAR M A KHAN Vs. SHATRUGHAN SINGH SECRETARY POWER CORPORATION
March 17, 2008
KUSUM BUTOLA Vs. DIRECTOR SCHOOL EDUCATION UTTARAKHAND
March 19, 2008
KUSUMLATA Vs. STATE
March 18, 2008
L G ELECTRONICS (P) LIMITED Vs. STATE OF UTTARANCHAL
July 18, 2008
LACHMAN SINGH S/O SRI DUNGAR SINGH Vs. STATE OF UTTARAKHAND
July 4, 2008
LAKHAN SINGH AND FIVE ORS Vs. STATE
May 5, 2008
LALIT SINGH Vs. F C I
March 18, 2008
LAMBDA EASTERN TELECOMMUNICATION AND ORS. Vs. ACME TELE-POWER PRIVATE LTD. AND ORS.
March 19, 2008
LAXMAN SINGH Vs. STATE OF UTTARANCHAL AND ANR.
February 12, 2008
LAXMI UNIYAL Vs. D D PASWAN
March 14, 2008
LEELADHAR Vs. VIJAY KUMAR
June 25, 2008
LIYAKAT SON OF SHAHID Vs. STATE
May 7, 2008
LIYAQAT ALI S O SRI ASHRAF ALI Vs. STATE OF UTTARAKHAND
July 9, 2008
M/S APEX TRADERS Vs. STATE OF UTTARANCHAL
January 9, 2008
Madan Lal Bathia Vs. Prakash Kaur and others
November 17, 2008
MADAN SINGH AND OTHERS Vs. SHANTI DEVI (SMT.) AND ANOTHER
January 3, 2008
MAHANT ASHOK PRAPANNA SHARMA Vs. STATE OF UTTARANCHAL AND ANR.
January 10, 2008
Mahant Dayal Das Vs. Haridwar Development Authority & others
December 23, 2008
MAHENDER KAUR Vs. SUKHWINDER SINGH
February 28, 2008
Mahesh Tripathi and another Vs. State of Uttarakhand and another
November 10, 2008
MAHESHWARI SHAH Vs. ASHA SHAH
October 1, 2008
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. STATE OF UTTARAKHAND
August 5, 2008
MAHIPAL SINGH Vs. STATE
March 14, 2008
MAKHAN SINGH (SINCE DECEASED) AND ORS. Vs. THE STATE
March 27, 2008
MANAGING DIRECTOR, SEEMANCHAL PVT LTD Vs. DEOKI NANDAN JOSHI
June 27, 2008
MANGI RAMESH CHANDRA Vs. STATE OF UTTARAKHAND
March 11, 2008
MANGLAM STEELS Vs. COLLECTOR HARIDWAR DISTRICT HARIDWAR
March 26, 2008
MANJEET KAUR AND ORS Vs. DHARMENDRA TULI AND ANR
June 30, 2008
MANOHARI LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
January 2, 2008
MANOHARI RAM TAMTA S/O BAHADUR RAM TAMTA Vs. STATE
June 6, 2008
Manoj Vs. Upper Mukhya Revenue Commissioner, Uttaranchal, Dehradun and others
November 28, 2008
MANOJ DHAWAN Vs. STATE
March 13, 2008
MANOJ SAHI Vs. STATE
March 17, 2008
MANPREET KAUR W O SRI DEVENDRA PAL SINGH Vs. DEVENDRA PAL SINGH
August 7, 2008
Manu Maharani Hotels Ltd. Vs. Thakur Dan Singh Bisht Trust and another
October 31, 2008
MASSOUD HADJIAHMAD Vs. STATE OF UTTARAKHAND
July 8, 2008
MAYA SHUKLA Vs. STATE OF UTTAR PRADESH
December 19, 2008
MEERA SONKAR Vs. STATE OF UTTARAKHAND
March 14, 2008
MEETA SALANI Vs. RAVIKANT SHARMA
May 22, 2008
MEGH SHYAM SINGH RAWAT Vs. CHETAN GANDHI
January 11, 2008
METHODIST EPISCOPAL CHURCH OF SOUTH ASIA Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
August 5, 2008
MILKIAT SINGH (SINCE DECEASED) THROUGH LRS Vs. BHAJAN SINGH
May 16, 2008
MINDRESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTT HARIDWAR
November 4, 2008
MOHAN JI DAIRY PRODUCTS Vs. STATE OF UTTARAKHAND
March 20, 2008
MOHAN SINGH Vs. PRINCIPAL JUDGE FAMILY COURT
February 28, 2008
Mohan Singh Mair Vs. Rajendra Singh and another
November 18, 2008
MOHAN SINGH S/O THAGU SINGH Vs. STATE
June 26, 2008
MOHD AZHAR Vs. STATE
March 17, 2008
MOHD HARUN ALIAS HARUN KHAN Vs. STATE OF UTTARAKHAND
March 10, 2008
MOHD HASAN MAKDUM BAKSH Vs. U P SANCHALAK CHAKBANDI
March 25, 2008
MOHD SAFEEQ AND ANOTHER Vs. MOH DEEN
May 6, 2008
MOHD. SHAHID @ SHABBU AND ANR. Vs. STATE OF UTTARAKHAND
April 28, 2008
MUKESH KUMAR Vs. MALA DEVI
March 11, 2008
MULA Vs. RAMPAL
April 8, 2008
MULUK RAM Vs. STATE
December 1, 2008
MUNISH BHARDWAJ AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.
April 7, 2008
MUNNI GOYAL Vs. KASHMIRI LAL
March 18, 2008
Musaddi & others Vs. Mangal and others
November 10, 2008
MUSTAQ AHMAD AND ORS Vs. SMT PRATIMA DUTT
April 30, 2008
NAGPAL TRADERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 14, 2008
NANDA BALLABH REKHARI Vs. DEPUTY DIRECTOR VETERINARY DEPARTMENT
March 26, 2008
Narayan Singh Rawat Vs. ICICI Lombard Pvt.Motor General Insurer
December 26, 2008
NARAYAN SWAMY INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. STATE OF UTTARAKHAND
February 22, 2008
NARENDAR BHARDWAJ Vs. THE NEW INDIA ASSURANCE CO LTD AND ANR
June 24, 2008
NARENDRA KUMAR AND ANR. Vs. JUDICIAL MAGISTRATE AND ORS.
December 4, 2008
NARENDRA KUMAR CHAUDHARY Vs. STATE OF UTTARAKHAND
March 18, 2008
NARESH KUMAR S/O SHRI GIRI LAL THROUGH SHRI MOHIT JAIN AND ORS Vs. RAM SINGH AND ORS
March 31, 2008
NARI CHAND Vs. STATE OF UTTARAKHAND
February 29, 2008
NATIONAL INSURANCE CO LTD Vs. KM ASHMA AND ORS
July 28, 2008
NATIONAL INSURANCE CO LTD Vs. SATISH KUMAR ALIAS GUDDU
September 5, 2008
NATIONAL INSURANCE CO LTD Vs. SUDHANSHU BISHT
September 18, 2008
NATIONAL INSURANCE CO LTD Vs. SUMAN DEVI
April 2, 2008
NATIONAL INSURANCE CO LTD Vs. KM KALPANA RAWAT
February 28, 2008
NATIONAL INSURANCE CO LTD Vs. MAHAVIR SINGH MALL
February 28, 2008
NATIONAL INSURANCE CO LTD Vs. SURESH SINGH
March 11, 2008
NATIONAL INSURANCE CO LTD; SMT PUSHPA AND ORS Vs. SMT PUSHPA AND ORS; RAJENDRA SHARMA AND ANR
April 8, 2008
NATIONAL INSURANCE COMP LTD Vs. PALVINDER KAUR
March 17, 2008
NATIONAL INSURANCE COMPANY Vs. RAJAT KUMAR
January 8, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. TARA JAHAN BARDUDDIN
April 1, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. TARA JAHAN BARDUDDIN
March 25, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. SRI RIKESHWAR PRASAD AND 4 ORS AND SMT SUMTI DEVI AND 3 ORS
June 5, 2008
NATIONAL INSURANCE COMPANY LIMITED; PUSHPENDRA TYAGI Vs. ROSHAN KHAN AND ORS
April 30, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MAMTA RAKHOLIYA
March 20, 2008
NATIONAL INSURANCE COMPANY LTD Vs. THAKUR SINGH GOSAIN
February 28, 2008
NAVEEN CHANDRA JOSHI Vs. ASRAF ALI DISTRICT MANAGAR FCI HALDWANI
March 11, 2008
NAVEEN CHANDRA JOSHI Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA
January 3, 2008
NAZAR SINGH Vs. STATE OF UTTARAKHAND
August 12, 2008
NEELAM KUMARI Vs. U. P. FINANCIAL CORPORATION
July 11, 2008
NEPAL SINGH KHACHERU SINGH Vs. SANJAY JANGIA
March 25, 2008
NEW INDIA ASSURANCE CO LTD Vs. BEENA
May 2, 2008
NEW INDIA ASSURANCE CO LTD Vs. PANNA LAL VERMA
February 29, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHAKEELA BEGUM
January 3, 2008
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH KUMARI AND ORS
July 24, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. NEEMA BHANDARI
May 5, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. DIWAN SINGH RAWAT AND ANR
May 12, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. RATNA DEVI
March 18, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. SABRA BEGUM
February 28, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. JAGDISH CHANDRA SUYAL
March 17, 2008
New India Assurance Company Ltd. Vs. Soni and others
November 19, 2008
NEW INDIA ASSURANCE COMPANY LTD; SATYA PRAKASH TYAGI Vs. SATYA PRAKASH TYAGI AND ANR; NEW INDIA ASSURANCE COMPANY LIMITED AND ANR
May 2, 2008
NIRMAL SINGH Vs. STATE
April 23, 2008
NO. 15578189 K RECT/CLK (G.D.) ALOK PANDEY Vs. THE UNION OF INDIA (UOI) AND ANR.
February 19, 2008
OM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE
March 13, 2008
OM PRAKASH GUPTA Vs. UNION OF INDIA
March 14, 2008
OMVEER SINGH Vs. DISTRICT JUDGE HARIDWAR
December 8, 2008
ORIENTAL INSURANCE CO LTD Vs. PUSHPA PANDEY
December 23, 2008
ORIENTAL INSURANCE CO LTD Vs. JAYANTI DEVI
April 9, 2008
ORIENTAL INSURANCE CO LTD Vs. ANAND SINGH SRI KALYAN SINGH
February 27, 2008
ORIENTAL INSURANCE CO LTD Vs. SHAHJAD AHMED
January 7, 2008
ORIENTAL INSURANCE CO LTD Vs. RAKESH RAWAT
March 28, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. RITU GABA
February 29, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHNA PAL
March 14, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. RENU JOGENDRA SINGH
March 28, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. SHRISTI RAWAT
March 26, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. NEELA DEVI
December 30, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. SRI SANTOSH KUMAR NAITHANI
April 9, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. DEEWANI CHAND
June 23, 2008
P N B CAPITAL SERVICES P LTD Vs. SOLAR SAN INDUSTIRES LTD
March 14, 2008
P S B PAPERS LTD Vs. STATE OF UTTARAKHAND
March 11, 2008
P S B PAPERS LTD Vs. STATE OF UTTARAKHAND
March 25, 2008
Pan Singh Vs. Geeta Pathak and others
November 19, 2008
Paniyala Shram Sambida Sahakari Samiti Ltd.,Committee of Management, Sahkari Ganna Vikas Samiti Ltd. Vs. State of Uttarakhand and others
September 25, 2008
PAPPU BALCHAND Vs. BABBI PAPPU
March 25, 2008
Paramax Electronics Pvt.Ltd. Vs. Gopal Purohit and another
September 17, 2008
PARAMJEET KAUR Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
March 19, 2008
PARAMJIT SINGH @ BALWINDER SINGH S/O LAL SINGH AND RANJIT SINGH @ RAJU @ CHARAN SINGH S/O SAMPURNA SINGH @ POORAN SINGH Vs. STATE OF UTTARAKHAND
May 9, 2008
PARAS KUMAR JAIN Vs. UTTARANCHAL POWER CORPORATION LTD
August 5, 2008
PHOTO TECH PVT LTD Vs. COMMISSIONER OF TRADE TAX, U P
February 13, 2008
PINKI LATE PADAM GIRI Vs. RAJA TRANSPORT PRIVATE LTD
February 28, 2008
PITAMBER LAL Vs. STATE OF UTTARAKHAND
November 6, 2008
POLYPLEX CORPORATION LIMITED Vs. STATE OF UTTARANCHAL
June 2, 2008
POORAN SINGH Vs. STATE OF UTTARAKHAND
March 5, 2008
PRADEEP JOSHI Vs. WORKMEN COMPENSATION COMMISSIONER AND ASSISTANT LABOUR COMMISSIONER
February 27, 2008
PRADEEP KUMAR CHADDHA Vs. UNION OF INDIA
July 8, 2008
PRADEEP KUMAR S/O DIWANI RAM; KULENDRA SINGH RAWAT S/O LATE S S RAWAT AND; RAVINDRA SINGH ASWAL S/O S S ASWAL Vs. STATE OF UTTARAKHAND
May 5, 2008
PRAMILA BISHAN LAL SHARMA Vs. SUNITA GIRI
March 11, 2008
PURNANAND JOSHI Vs. STATE
March 7, 2008
R K SHARMA Vs. STATE
March 11, 2008
R S PANDEY S/O KAMTA PRASAD PANDEY Vs. STATE
May 21, 2008
R S PANDEY S/O KAMTA PRASAD PANDEY Vs. STATE
June 10, 2008
RABIYA Vs. ALI HUSSAIN
August 18, 2008
RADHA SINGH DOBHAL Vs. PRAMOD SINGH DOBHAL
March 11, 2008
RADHA SURAT SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
March 12, 2008
RAFIQUE AHMAD Vs. STATE OF UTTARAKHAND
July 8, 2008
RAGHUNATH SINGH Vs. SRI MUNEER HASAN
June 25, 2008
RAGHUNATH SINGH Vs. MUNEER HASAN
August 21, 2008
Rais Ahmed & two others Vs. State of Uttarakhand, through Collector Udham Singh Nagar
December 18, 2008
RAJ KUMAR Vs. STATE
March 18, 2008
RAJ KUMAR UPADHYAY AND ANR Vs. KRISHNANAND BHATT AND ORS
June 30, 2008
RAJA TRANSPORT PRIVATE LTD Vs. NATIONAL INSURANCE COMPANY LTD
September 1, 2008
Rajender Prasad Vs. Lalit Joshi and others
November 17, 2008
Rajendra Kumar alias Raju and another Vs. State
October 1, 2008
RAJENDRA NATH SHAH Vs. DISTRICT JUDGE
November 3, 2008
RAJENDRA RAM Vs. STATE OF UTTARANCHAL
July 3, 2008
Rajendra Singh Vs. State of U.P.
September 17, 2008
RAJENDRA SINGH ALIAS BUGLA Vs. STATE
May 14, 2008
RAJESH UPADHYAY Vs. STATE
February 26, 2008
RAKESH KUMAR Vs. KAMLESH DEVI
January 8, 2008
Ram Agarwal Vs. Brijendra Kaur
October 3, 2008
RAM AGAWRAL Vs. BRIJENDRA KAUR
March 10, 2008
RAM ASHREY Vs. ATUL KUMAR GUPTA
July 7, 2008
RAM AVTAR Vs. STATE
July 18, 2008
RAM KAUR PRASHAD EXECUTANT DECEASED Vs. STATE
March 7, 2008
RAM LUBHAYA S O SOHAN LAL Vs. STATE OF UTTARAKHAND
July 4, 2008
RAM SINGH Vs. STATE OF UTTARANCHAL
March 18, 2008
RAM SINGH Vs. STATE OF UTTARAKHAND
December 19, 2008
RAMBHA DEVI Vs. SHYAM BIHARI SINGH
March 11, 2008
RAMESH CHANDRA JOSHI Vs. VIBHAPURI DAS
March 13, 2008
Ramesh Chandra Singh Vs. State of Uttarakhand and others
October 20, 2008
RAMESHO DEVI KASHYAP Vs. STATE OF UTTARKHAND
December 1, 2008
RAMESHWAR HAVELIA Vs. ASIAN AGRO FARMS INDIA LTD
September 5, 2008
RANBEER SINGH S O BHOPAL SINGH Vs. STATE OF UTTARAKHAND
July 8, 2008
RAO IQRAM ALI KHAN ASHIQ ALI KHAN Vs. STATE OF UTTARAKHAND
April 1, 2008
Rashid Ahmad Vs. Nazar Mohammad and others
November 12, 2008
Ratan Kumar Aggarwal Vs. Vishram Ram & Anr.
November 10, 2008
RAVI KANT Vs. STATE OF UTTARANCHAL
February 26, 2008
RAVINDRA KUMAR KAMAL SINGH Vs. RASHMI RAVINDRA KUMAR
March 18, 2008
RAYEES AHMAD Vs. STATE OF UTTARANCHAL
February 25, 2008
REKHA GUPTA Vs. STATE OF UTTARAKHAND
March 14, 2008
RENU Vs. RAKESH KANNOJIA
March 27, 2008
RESHMA Vs. RASHID
July 17, 2008
RESHU SHARMA Vs. RAJESH SETHI
November 24, 2008
RICHA ARYA W O ARUN KUMAR Vs. CHANCELLOR GURUKUL KANGRI UNIVERSITY HARIDWAR
August 5, 2008
RISHIKESH RAI Vs. STATE
February 26, 2008
RISHIPAL Vs. STATE
August 27, 2008
RUKMANI DEVI Vs. UNITED INSURANCE COMPANY KOTDWAR
March 25, 2008
S C THALEDI Vs. BROADCASTING CORPORATION OF INDIA
March 11, 2008
SAHAZAD AND ORS Vs. NEW INDIA ASSURANCE COMPANY LTD AND 3 ORS
May 8, 2008
SALONI GUPTA Vs. STATE OF UTTARAKHAND
April 24, 2008
SAMER CHAND Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER, UTTARAKHAND, DEHRADUN
October 16, 2008
SANDEEP KUMAR Vs. VINOD SINGH
March 13, 2008
SANDEEP KUMAR Vs. VINOD SINGH
March 11, 2008
SANDEEP KUMAR SHARMA S/O BRAHMANAD SHARMA Vs. STATE OF UTTARAKHAND
April 25, 2008
SANJAY BALMIKI Vs. SUSHILA SANJAY
March 13, 2008
SANJAY KIROLA Vs. STATE OF UTTARAKHAND
March 18, 2008
SANJAY KIROLA JAGAT SINGH KIROLA Vs. STATE OF UTTARAKHAND
March 12, 2008
SANJAY SAWNEY Vs. SANTOSH SAWNEY
March 12, 2008
SANJAY SHARMA Vs. STATE OF UTTARAKHAND
March 11, 2008
SANJEEDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR
January 3, 2008
Santosh Gupta and another Vs. Vimla Devi
November 26, 2008
Sapura Devi & Anr. Vs. Hayat Singh Bisht & Ors.
November 5, 2008
SARASWATI DEVI LAXMAN DASS RAKHEJA Vs. STATE OF UTTARAKHAND
March 25, 2008
SARDAR KHAN Vs. STATE
October 31, 2008
SAROJANI DEVI Vs. STATE
March 17, 2008
SARU DEVI DEUKA AND ANR Vs. GURUMEET SINGH AND ANR
May 12, 2008
SARVESHWAR MANDAL Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
February 21, 2008
SARWAN SINGH S O AJIT SINGH Vs. NIWAS S O RAIDEEN
October 13, 2008
SATISH AND 2 ORS Vs. BARU SINGH AND 4 ORS
July 22, 2008
SATISH CHANDRA @ SATYA PRASAD AND ORS Vs. ROSHAN LAL (SINCE DECEASED SMT SUNDARI DEVI W/O LATE ROSHAN LAL, RAJESH KUMAR S/O LATE ROSHAN LAL AND RAVINDRA KUMAR S/O LATE ROSHAN LAL) AND ORS
June 5, 2008
SAVITRI SARKAR Vs. NEW INDIA INSURANCE COMPANY LTD
March 24, 2008
SEWA SAMITI REGISTERED Vs. ASSISTANT LABOUR COMMISSIONER
March 13, 2008
SH GOPAL MANDAL S/O LATE SH BIREN MANDAL AND ORS Vs. THE DISTRICT MAGISTRATE (R R DEPARTMENT FOR RUDRAPUR TRANSIT CAMP) AND TWO ORS
June 26, 2008
SH RISHIPAL SINGH RANA S/O SH SHIVNATH SINGH AND TWO ORS AND SHRI DAYAKISHAN KALONI S/O SHRI ISHWAR DUTT KALONI AND FOUR ORS Vs. STATE OF UTTARANCHAL THROUGH CHIEF SECRETARY UTTARANCHAL SHASHAN AND SIX ORS
November 25, 2008
SHABIR S O LATE SHAUKAT Vs. DISTRICT MAGISTRATE DISTRICT ELECTION OFFICER
July 3, 2008
SHAKTI KUMAR Vs. VINAY DEVI
February 15, 2008
SHANKAR SINGH Vs. STATE OF UTTARANCHAL
February 26, 2008
SHARAD KUMAR Vs. UNION OF INDIA
March 19, 2008
SHASHI BAKSHI Vs. KAMLA DEVI JAIN
November 5, 2008
SHAUKIN SHAH Vs. STATE
January 4, 2008
SHAYARA BEGUM Vs. NISHAN SINGH
March 11, 2008
SHEEBA NAZIM Vs. STATE OF UTTARAKHAND
March 28, 2008
SHEELA DEVI (SINCE DECEASED) THROUGH L.RS. Vs. COMMISSIONER, KUMAUN DIVISION
December 19, 2008
SHER ALI MAHBUDUL HASAN Vs. STATE OF UTTARAKHAND
March 24, 2008
SHER SINGH AIRORA Vs. CHIEF REVENUE COMMISSIONER
July 3, 2008
SHIVA AND COMPANY THROUGH ITS PARTNER MR GYAN CHANDRA AGARWAL AND THREE ORS Vs. STATE OF UTTARANCHAL THROUGH THE PRINCIPAL SECRETARY INDUSTRIES, GOVERNMENT OF UTTARANCHAL AND SEVEN ORS
June 23, 2008
Shobit Enterprises Vs. Vijai Electricals Ltd., Hardwar & Ors.
September 17, 2008
SHRI SANJEEV BHATIA Vs. SMT. GEETA RANI
April 3, 2008
SHYAM SINGH POKHAR SINGH Vs. ZILA PANCHAYAT UDHAM SINGH NAGAR
March 18, 2008
Ski & Snow Resorts Pvt.Ltd., Ram Nagar, Nainital Vs. State of Uttarakhand & Others
September 30, 2008
SMT AMAN KAUR AND 2 ORS Vs. RAJ KUMAR AND 2 ORS
June 24, 2008
SMT FIRDOOSH JAHAN AND ORS Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS
June 10, 2008
SMT KAMLA DEVI Vs. STATE OF UTTARANCHAL
May 1, 2008
SMT. LEELA SINGH AND OTHERS Vs. SMT. O.C. SINGH
March 3, 2008
SMT. PRATIMA DEVI AND ORS. Vs. PRATAP SINGH AND ANR.
February 18, 2008
SMT. RAJENSWARI DEVI, Vs. ALAM SINGH RAWAT AND OTHERS
January 11, 2008
SMT. RENU TYAGI Vs. STATE
March 14, 2008
SMT. SHAKAMBARI DEVI Vs. STATE
February 13, 2008
SMT. SITA DEVI Vs. STATE OF UTTARANCHAL
June 6, 2008
SMT. SUNITA Vs. STATE OF UTTARAKHAND
August 5, 2008
SMT. ZEENAT Vs. STATE OF UTTARANCHAL
July 7, 2008
SONA DEVI Vs. KISHAN SINGH RANA
March 12, 2008
SRI RAM Vs. STATE OF UTTARAKHAND
March 14, 2008
SRIKANT VERMA Vs. STATE OF UTTARAKHAND
May 6, 2008
STATE Vs. PARAMANAND
April 3, 2008
STATE Vs. JETHU
February 15, 2008
STATE Vs. HARBIR S/O SRI BHUKAN RAM AND MAHESH S/O SHIV CHARAN
June 4, 2008
STATE Vs. RAJENDRA SINGH
March 14, 2008
STATE Vs. SHAKOOR ADAMAD
March 4, 2008
State Vs. Khan Mohd.and others
November 17, 2008
State Vs. Girish Singh & another
November 12, 2008
STATE BANK OF INDIA Vs. SHER SINGH
February 13, 2008
STATE BANK OF INDIA Vs. KUNDAN SINGH
May 2, 2008
STATE OF U P Vs. MALKEET SINGH
August 7, 2008
STATE OF U P Vs. SURESH KUMAR SHARMA S/O SRI KESHAV RAM
July 9, 2008
STATE OF U P Vs. SAYEED AHMAD AND CO
February 27, 2008
STATE OF U P Vs. RUMAL SINGH S O RATIRAM
July 1, 2008
STATE OF U.P. Vs. ARUN KUMAR PANDEY AND ANR.
July 22, 2008
STATE OF U.P. AND ORS. Vs. SHIV SINGH BISHT AND ANR.
February 19, 2008
STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND) Vs. SOBAN SINGH AND ORS.
January 8, 2008
STATE OF UTTARAKHAND Vs. RAVI KUMAR; SMT SHANTI DEVI AND TWO ORS AND; SMT ISHWARI DEVI AND TWO ORS
May 1, 2008
STATE OF UTTARAKHAND Vs. RAJPAL SINGH
July 9, 2008
STATE OF UTTARAKHAND Vs. ARVIND MISHRA SATISH MISHRA
March 24, 2008
STATE OF UTTARAKHAND Vs. HARDEEP SINGH
March 3, 2008
STATE OF UTTARAKHAND Vs. BINTUL
January 4, 2008
State of Uttarakhand Vs. Mohkam Singh & others
October 3, 2008
STATE OF UTTARANCHAL Vs. MINING ASSOCIATES
May 25, 2008
STATE OF UTTARANCHAL AND ANR Vs. R K CONSTRUCTION COMPANY
June 20, 2008
STATE OF UTTARANCHAL THROUGH COLLECTOR AND ANR Vs. JAINMATI JAIN AND 6 ORS AND MAYA DEVI AND 8 ORS
July 23, 2008
SUB-INSPECTOR RAGHUVANSH KUMAR CHAUHAN Vs. STATE OF UTTARANCHAL
January 4, 2008
SUBHASH BEHAR Vs. STATE OF UTTARAKHAND
July 3, 2008
SUBHASH NAGAR Vs. STATE OF UTTARAKHAND
July 3, 2008
SUBODH UNIYAL Vs. OM GOPAL
March 11, 2008
SUDARSHAN KUMAR Vs. HANS RAJ AND OTHERS
January 8, 2008
SUDARSHAN SHARMA Vs. STATE OF UTTARAKHAND
March 7, 2008
SUDESH Vs. ADDITIONAL FAMILY COURT JUDGE
June 19, 2008
SUDHIR KUMAR Vs. RAM SINGH (SINCE DECEASED)
March 31, 2008
SUDHIR KUMAR TYAGI Vs. RENT CONTROL & EVICTION OFFICER
September 25, 2008
SUKH DAYAL GUPTA Vs. STATE
December 26, 2008
Sukhwant Singh Vs. Additional District Judge, Pauri Garhwal and another
November 26, 2008
SULEMAN Vs. STATE OF UTTARAKHAND
July 9, 2008
SUMAN SOOD DEVENDRA SOOD Vs. SUDHEER KUMAR SHARMA
March 17, 2008
SUNDER LAL VERMA S O SHRI NATHU LAL VERMA Vs. STATE OF UTTARAKHAND
July 4, 2008
SUNIL SINGH DARAMWAL Vs. JANKI DEVI
March 12, 2008
SURENDER UPPAL Vs. STATE OF UTTARAKHAND
March 11, 2008
SURENDRA KUMAR SHARMA Vs. DIRECTOR LOCAL BODIES
July 4, 2008
SURENDRA PAL SINGH HARPAL SINGH Vs. JITENDRA SINGH HARPAL SINGH
March 18, 2008
SURESH CHAND SAXENA Vs. UMESH S/O RAM KISHAN
March 26, 2008
SURESH CHANDRA TEJ RAM Vs. SUDHA NARENDRA PAL SINGH
March 19, 2008
SURESH KUMAR POKHARIYAL Vs. STATE OF UTTARAKHAND
December 23, 2008
SURESH KUMAR PURI Vs. STATE OF UTTARAKHAND
April 1, 2008
SURESH KUMAR SIDHAR NEVRAJ SIDHAR Vs. STATE OF UTTARAKHAND
March 17, 2008
SURESH UNIYAL Vs. STATE
March 11, 2008
SURESH YADAV Vs. C J M DEHRADUN
February 26, 2008
SURESHI DEVI Vs. RAJANDRI DEVI
July 1, 2008
SURJEET SINGH AND OTHERS Vs. SMT. KAMLA PANDEY AND OTHERS
March 5, 2008
SWAMI GURU PRASAD CHELA SWAMI JANARDAN,PURNANAND YOG ASHRAM, LAXMAN JHULA Vs. BACHAN SINGH POKHARIYAL
August 12, 2008
SWAMI ONKARANAND DHARM SANSTHAN Vs. JITENDRA SINGH
February 19, 2008
TARA DATT SHARMA Vs. STATE
November 26, 2008
TEERATH PAL Vs. DISTRICT ELECTION OFFICER/DISTRICT MAGISTRATE,HARIDWAR
July 7, 2008
TEGGA SINGH ROTHA SINGH Vs. STATE OF UTTARAKHAND
March 26, 2008
TEJPAL Vs. PRINCIPAL JUDGE FAMILY COURT
March 12, 2008
TEJPAL SINGH S O SRI RODHA SINGH Vs. STATE OF UTTARAKHAND
July 8, 2008
TELU RAM Vs. KUSHAL PAL SINGH @ VIJAY KUMAR AND ANR
July 23, 2008
Thakur Singh and others Vs. Bhim Sen
December 22, 2008
THE NEW INDIA ASSURANCE COMPANY LTD Vs. SMT GURMEET KAUR AND 4 ORS
June 10, 2008
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KHASTI DEVI & ANOTHER
December 10, 2008
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. GAURAV PANT & OTHERS
December 1, 2008
THE ORIENTAL INSURANCE CO. LTD. Vs. KUMARI ASHMITA PANT & OTHERS
December 26, 2008
Thok Kendriya Sahkari Upbhokta Bhandar Ltd. Vs. Sri Ram Gaushala Trust Samiti
November 24, 2008
TRILOCHAN PUNETHA Vs. PUBLIC SERVICE TRIBUNAL AND ORS.
April 28, 2008
TRILOK SINGH Vs. LAKHI RAM SEMWAL
August 5, 2008
TRILOK SINGH AND ORS. Vs. STATE
February 12, 2008
U A TRANSPORT DORP Vs. NALANI TANDON
March 10, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. BABLI PAPPU
February 27, 2008
U P STATE ROAD TRANSPORT CORPORATION Vs. SURESH CHANDRA UPADHIYAY AND ORS
May 2, 2008
U P STATE ROAD TRANSPORT CORPORATION LTD Vs. MUNESH
July 14, 2008
U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW Vs. SARJEET AND OTHERS
January 9, 2008
UDIT KUMAR GUPTA Vs. STATE OF UTTARAKHAND
March 18, 2008
UMA SHANKAR JEEWAN SINGH BHAKUNI Vs. REGISTRAR MAKHAN LAL CHATURVEDI
March 31, 2008
UMESH CHANDRA JOSHI S/O TARA DUTT Vs. STATE OF UTTARAKHAND
June 26, 2008
UMESH CHARAN GHUSAIN Vs. STATE
April 2, 2008
UMESH SINGH PANWAR ALIAS SADHU Vs. STATE
October 20, 2008
UMMED SINGH Vs. JAY BHAGWAN AGARWAL
May 23, 2008
Union Bank of India Vs. Kwality Restaurant
November 20, 2008
UNION OF INDIA Vs. BAISHAKHI DEVI KHARAK SINGH
March 31, 2008
UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI Vs. PADMA DUTT PANT
November 25, 2008
UNIQUE HOTELS AND RESTAURANTS PVT LTD Vs. STATE OF UTTARANCHAL
June 18, 2008
UNITED INDIA INSURANCE CO LTD Vs. DIWAKAR
July 31, 2008
UNITED INDIA INSURANCE CO LTD Vs. BALJEET KAUR
July 14, 2008
UNITED INDIA INSURANCE CO LTD Vs. PAWAN
July 23, 2008
UNITED INDIA INSURANCE CO LTD Vs. GYAN LAL
July 29, 2008
UNITED INDIA INSURANCE CO LTD Vs. DEVAKI DEVI
June 4, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JYOTI YADAV
March 14, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SEEMA MASSEY
March 14, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SRI RAM ANUJ SINGH (DECEASED) THROUGH L RS
March 18, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. DURGA PRASAD NAUTIYAL AND ORS
May 5, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. YASHODA DEVI AND ANR
July 18, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. SUSHEELA DEVI
February 28, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. PRAHALAD GIRI GOSWAMI
March 26, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. GANGA DEVI AND ORS.
January 4, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAJENDRA PRASAD SHARMA AND ANR.
March 31, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. GANDA SINGH & OTHERS
December 1, 2008
UTTAM SINGH MEHTA S O DEV SINGH Vs. STATE OF UTTARAKHAND
July 4, 2008
UTTAM SUGAR MILLS LTD Vs. STATE
March 14, 2008
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LIMITED Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
July 1, 2008
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BALVINDER SINGH GURUBACHAN SINGH
March 27, 2008
UTTARAKHAND POWER CORPORATION LTD Vs. SALASAR IRON SYNDICATE LTD
May 22, 2008
UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. SUNIL KUMAR GOEL
March 17, 2008
UTTARANCHAL POWER CORPORATION LTD Vs. WORKMEN COMPENSATION COMMISSIONER
February 12, 2008
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. MANJU BHATT
August 1, 2008
UTTARANCHAL TRANSPORT CORPORATION Vs. SOMI DEVI SUNDER SINGH
March 19, 2008
UTTARANCHAL VAN SHRAMI SANGH Vs. K L ARYA
March 13, 2008
VED PAL SINGH Vs. STATE OF UTTARAKHAND
January 17, 2008
VED PAL SINGH TULA SINGH Vs. STATE OF UTTARAKHAND
March 25, 2008
VED PRAKASH KALA Vs. STATE OF UTTARANCHAL THROUGH ADDITIONAL SECRETARY MEDICAL DEPARTMENT-2 AND ORS
April 29, 2008
VEERMATI SHEO RAJ SINGH Vs. STATE OF UTTARANCHAL
March 18, 2008
VIJAY KRISHNA UNIYAL Vs. UNION OF INDIA
February 28, 2008
VIJAY KUMAR Vs. NAGAR PALIKA PARISHAD KICHHA
March 25, 2008
VIJAY KUMAR SHARMA Vs. SHALINI SHARMA
February 21, 2008
VIJAY PAL HOSIYAR SINGH Vs. STATE OF UTTARAKHAND
March 20, 2008
VIJAY SHANKAR AND ANR Vs. SIYALKOT TRANSPORT AND ANR
July 23, 2008
VIJENDRA PRASAD BHATT Vs. STATE
June 13, 2008
VIKRAM SINGH Vs. STATE
June 24, 2008
VIKRAM SINGH Vs. RAM AYODHYA
March 18, 2008
VIKRAM SINGH ASWAL Vs. UNION OF INDIA
April 24, 2008
VIKRAMJEET MARWAHA Vs. FIRST ADDITIONAL CIVIL JUDGE (SR DIV ), DEHRADUN
September 16, 2008
VIMALA DEVI & OTHERS Vs. NEW INDIA ASSURANCE CO. LTD. & OTHERS
December 31, 2008
VINAY KUMAR GUPTA Vs. SAVITA GUPTA
May 22, 2008
VINAYPAL SINGH MEHRA MINOR Vs. RAM KUMAR AGARWAL
March 26, 2008
Vinesh and another Vs. State
September 17, 2008
VINITA SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION
April 29, 2008
VINOD KUMAR Vs. DISTRICT JUDGE CHAMPAWAT
March 17, 2008
VIPIN SARKHI Vs. STATE OF UTTARAKHAND
July 8, 2008
VIRENDRA BHANDARI Vs. STATE OF UTTARAKHAND
July 4, 2008
VISHNU JAI PRAKASH Vs. STATE OF UTTARAKHAND
March 18, 2008
VISHWA PRAKASH Vs. ARYA PRATINIDHI SABHA
March 13, 2008
VISWANATHAN SHANKAR AYAR Vs. STATE OF UTTARAKHAND
August 19, 2008
VIVEK DIXIT Vs. PRINCIPAL JUDGE FAMILY COURT
March 13, 2008
WAHIDULLAH KHAN Vs. STATE
March 18, 2008
YASHBIR SINGH Vs. VIKRAMJEET MARWAH
March 13, 2008
YASHPAL SINGH AND ANR Vs. YASEEN AND 3 ORS
June 10, 2008
YOGASH KUMAR GUPTA Vs. M K AGARWAL
October 16, 2008
YOGRAJ Vs. STATE
March 19, 2008
YUSUF ALI S O LATE SRI KHURSHEED ALI Vs. STATE OF UTTARAKHAND
August 5, 2008
ZESTHA DEVELOPERS LTD Vs. STATE OF UTTARAKHAND
December 26, 2008
ZILA MAHA PRABANDHAK BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER WORKMEN4S COMPENSATION AND ASST LABOUR COMMISSIONER
February 21, 2008