Case Index

Title
Date
A JOSE Vs. STATE OF KERALA
May 23, 2008
A N SAVITHRI Vs. AUTHORITU UNDER THE KERALA PAYMENT OF SUBSISTENCE ALLOWANCE ACT
May 27, 2008
A P STEEL RE ROLLING MILL LIMITED Vs. KERALA STATE ELECTRICITY BOARD
October 3, 2008
A SURESH Vs. KERALA PUBLIC SERVICE COMMISSION
March 14, 2008
A.D. KANNAPPAN, SREE CHERAN Vs. STATE OF KERALA
March 4, 2008
A.K. UNNIKRISHNAN Vs. GURUVAYOOR DEVASSWOM MANAGING,
March 24, 2008
A.V. PRAKASHAN Vs. STATE OF KERALA
September 3, 2008
A.V.J. EMPORIUM Vs. ASSISTANT COMMISSIONER (ASSESSMENT), COMMERCIAL TAXES AND ANR.
May 26, 2008
A1 IHSAN SCHOOL Vs. STATE OF KERALA
October 20, 2008
ABDUL KADER Vs. GEORGE JOSEPH
December 10, 2008
ABDUL KAREEM Vs. UNION OF INDIA
May 21, 2008
ABDUL LATHEEF P. K. Vs. STATE OF KERALA
August 4, 2008
ABDUL NAJEEB Vs. STATE OF KERALA
December 11, 2008
ABDUL NAVAS Vs. DHANALAKSHMI BANK LTD
September 24, 2008
ABDUL NAZEER M Vs. STATE OF KERALA
January 10, 2008
ABDUL RASHEED Vs. STATE OF KERALA
May 21, 2008
ABDUL RASHEED Vs. STATE OF KERALA
October 14, 2008
ABDUL RASHEED S K Vs. STATE OF KERALA
October 7, 2008
ABDUL SALAM Vs. SOUMYA @ JASMIN
June 11, 2008
ABDULLA C. H. Vs. STATE OF KERALA
November 12, 2008
ABDULLA HAJI Vs. MOHAMMED
September 4, 2008
ABDULLAKUNHI Vs. SPECIAL TAHSILDAR
June 11, 2008
ABDUSSALAM Vs. STATE OF KERALA
August 12, 2008
ABOO CHETTIYANTHODI Vs. REGIONAL PASSPORT OFFICER
February 20, 2008
ABOOBACKER Vs. COMMISSIONER OF COMMERCIAL TAXES
March 25, 2008
ABOOBACKER Vs. STATE OF KERALA
April 8, 2008
ABRAHAM Vs. JOHNY
November 4, 2008
ABRAHAM JACOB Vs. THOMAS J NIDHIRI
March 6, 2008
ABRAHAM K MATHEW Vs. RETURNING OFFICER TO THARIODU
November 16, 2008
ABRAHAM K MATHEW Vs. RETURNING OFICER
November 26, 2008
ACHUTHAN V Vs. STATE OF KERALA
April 4, 2008
ADIMALI GRAMA PANCHAYAT Vs. STATE OF KERALA
February 28, 2008
ADMINISTRATOR JOSEGIRI HOSPITAL Vs. GOVER OF KERAL
July 23, 2008
ADV G SUBODHAN Vs. STATE OF KERALA
February 14, 2008
AFCONS INFRASTRUCTURE LTD Vs. C. I. OF POLICE
October 23, 2008
AHAMMED KUTTY Vs. STATE OF KERALA
February 25, 2008
AIDED PRIMARY TEACHERS COOP SOCIETY LTD Vs. JOINT REGISTRAR OF COOP SOCIETIES GENERAL
July 2, 2008
AJEER C A Vs. RETURNING OFFICER ASST REGISTRAR PLANNING
March 31, 2008
AJITH K GOKULAM Vs. KERALA ELECTRICITY BOARD
May 6, 2008
AJITH KUMAR .M.R Vs. VASANTHI DEVI
November 14, 2008
ALEX MATHEW Vs. GEORGE JOHN
February 26, 2008
ALEX THOMAS Vs. STATE OF KERALA
October 24, 2008
ALIYARUKUNJU S/O. ABDUL KHARIM Vs. AWA UMMAL AND ORS.
September 1, 2008
ALLEPPEY FINANCIAL ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
April 7, 2008
ALOSHIA JOJEPH Vs. REV DR JOSEPH KOLLAMPARAMBIL
November 21, 2008
ALUKKAS JEWELLERY Vs. STATE OF KERALA
October 7, 2008
AMBATT ASOKAN Vs. OACHIRA SERVICE COOP BANK LTD
July 21, 2008
AMBILI Vs. FEDERAL BANK LTD
March 7, 2008
AMBILY AJITH Vs. STATE OF KERALA
December 12, 2008
AMEEN Vs. STATE OF KERALA
October 29, 2008
ANANDAVALLY M Vs. PRESIDENT ALAPPUZHA DISTRICT COOP BANK
August 12, 2008
ANDREW MENDEZ Vs. STATE OF KERALA
February 19, 2008
ANIL KUMAR P. A. Vs. STATE OF KERALA
August 26, 2008
ANILKUMAR Vs. POWER GRID CORPORATION OF INDIA LTD
July 25, 2008
ANIRUDHAN S/O. DHANAJAYAN NAIR, Vs. VISWANATHAN S/O. KUNHIKUTTY AMMA,
September 3, 2008
ANITHA BRUSE Vs. STATE OF KERALA
April 4, 2008
ANJALI D/O RAMACHANDRAN PILLAI Vs. PRADEEP NAMBIAR S/O K P N NAMBIAR
March 28, 2008
ANNA ALUMINIUM LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES, TVM
April 10, 2008
ANNIE JYOTHIS Vs. STATE OF KERALA
May 23, 2008
ANTHONIYAMMA W O J RAJAPPAN Vs. MANAGING DIRECTOR
July 1, 2008
ANTONY Vs. OUSEPH
July 3, 2008
ARARAMMAL PARKUM AB AMMALOO Vs. PANAGADAN VACHALI SUBHADRA
April 10, 2008
ARAVINDAKSHAN Vs. SAROJINI
January 17, 2008
ARAVINDAKSHAN Vs. PRESIDENT PALLIKUNNU GRAMA PANCHAYAT
July 25, 2008
ARAVINDAKSHAN P. Vs. THE PRESIDENT, PALLIKUNNU GRAMA PANCHAYAT & ORS.
July 26, 2008
ARUMUGHAN V. P. Vs. STATE OF KERALA
May 21, 2008
ASEENA Vs. SUB DIVISIONAL MAGISTRATE
July 17, 2008
ASHALATHA R Vs. STATE OF KERALA
October 31, 2008
ASIATIC RUBRO COMPLEX Vs. KERALA MICRO AND SMALL ECTERPRISES FACILITATION COUNCIL
March 31, 2008
ASMA Vs. ABDUL NASAR
October 20, 2008
AUGUSTINE GROGE Vs. LIZAMMA THOMAS
December 18, 2008
AYOOB ISMAIL Vs. STATE OF KERALA
December 5, 2008
AZAM LAMINATORS P LTD Vs. SECRETARY TO GOVERNMENT
June 10, 2008
AZEESKUTTY Vs. RETURNING OFFICER THIRUVALLA TALUK COOPERATIVE RUBBER MARKETING SOCIETY LTD
August 29, 2008
B K KRISHNAN Vs. SUPERINTENDENT OF POLICE
February 5, 2008
B NALINI Vs. UNION OF INDIA
June 5, 2008
B. MOHANAKURUP Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND STATE OF KERALA
May 2, 2008
B. PADMAKUMARI, Vs. GANGADHARAN NAIR AND K. RAVEENDRAN NAIR
March 7, 2008
BABEESH Vs. S I OF POLICE
August 14, 2008
BABU Vs. ELSY
February 27, 2008
BABU JACOB KUNNATH V. P Vs. BABU RAJAN
March 18, 2008
BABU MATHEW Vs. BIJ MATHEW
August 11, 2008
BABU OOMEN THOMAS Vs. SATE OF KERALA
October 17, 2008
BABU PAUL PERUMPILLIL Vs. STATE OF KERALA
August 5, 2008
BABU RAJ Vs. VASANTHI DEVI
November 14, 2008
BABUDAS N. R. Vs. STATE TRANSPORT APPELLATE TRIBUNAL
October 21, 2008
BABY Vs. ORIENTAL INSURANCE CO LTD
August 13, 2008
BAHULEYAN Vs. AYUSHA ABOOBACKER
November 18, 2008
BAIJI C VARGHESE Vs. STATE OF KERALA
November 7, 2008
BAIJI C VARGHESE Vs. STATE OF KERALA
November 10, 2008
BALAKRISHNAN A. V. Vs. K. VIJAYAMMA
October 14, 2008
BALAKRISHNAN NAIR M Vs. STATE OF KERALA
February 19, 2008
BALAN Vs. DEVI
December 9, 2008
BALAN ALIAS RAMACHANDRAN Vs. STATE OF KERALA
August 8, 2008
BALANOOR PLANTATION AND INDUCTRIRS LTD Vs. STATE OF KERALA
January 29, 2008
BEENA KUMARI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
July 17, 2008
BENZ AUTOMOBILES LTD Vs. P D THOMAS S O DEVASSY
July 18, 2008
BHAGAVAT SINGH G Vs. STATE OF KERALA
October 28, 2008
BHASKARAN Vs. KAMALAKSHI
September 5, 2008
BHASKARAN PILLAI K Vs. NEDIYAVILA MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED NO 116 D
August 22, 2008
BHIMA AND BROTHERS Vs. ASSISTANT COMMISSIONER
October 15, 2008
BHIMA AND BROTHERS Vs. STATE OF KERALA
December 17, 2008
BIJOY S. S. Vs. KERALA PUBLIC SERVICE COMMISSION
October 16, 2008
BIJU PURUSHOTHAMAN Vs. STATE OF KERALA
June 20, 2008
BIJU R I Vs. UNIVERSITY OF KERALA
January 9, 2008
BINEESH K N Vs. STATE OF KERALA
December 19, 2008
BINSHAD IBRAHIM Vs. STATE OF KERALA
July 21, 2008
BOARD OF DIRECTORS Vs. CO-OPERATIVE ARBITRATION COURT
July 11, 2008
BPL TELECOM LIMITED Vs. STATE OF KERALA
October 7, 2008
BRAEMORE ESTATED LTD Vs. STATE OF KERALA
January 23, 2008
C A AJEER Vs. RETURNING OFFICER
March 31, 2008
C BALAN Vs. C DEVI
December 19, 2008
C GANGA Vs. LAKSHMI AMMAL
March 31, 2008
C J THOMAS Vs. UNION OF INDIA
December 15, 2008
C J THOMAS Vs. ELIAKKUTTY
December 1, 2008
C K ABOOBACKER Vs. RAHIYANATH
July 22, 2008
C K MURALIMOHAN Vs. ASOK FINANCE CORPORATION
July 7, 2008
C K SUNIL Vs. K P S C
June 26, 2008
C KRISHNAKUMAR Vs. STATE OF KERALA
January 8, 2008
C O ANTONY Vs. OUPESH ALIAS OUSEPACHAN
July 3, 2008
C P ABOOTTY Vs. STATE OF KERALA
July 18, 2008
C SURESH KUMAR Vs. STATE OF KERALA
August 14, 2008
C THOMAS Vs. KERALA FINANCIAL CORPN
December 12, 2008
C V PADMARAJAN Vs. GOVERNMENT OF KERALA
December 15, 2008
C.M.FAIZAL Vs. STATE OF KERALA
August 20, 2008
C.N.KRISHNAN Vs. GANGA PRADEEPAN
August 5, 2008
CAILCUT CITY SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
November 28, 2008
CALICUT CITY SERVICE CO-OPERATIVE BANK Vs. STATE OF KERALA
August 4, 2008
CANARA BANK Vs. GARTS IND TEX PVT LTD
December 19, 2008
CARDAMOM MARKETING CORPORATION Vs. STATE OF KERALA
September 24, 2008
CENTRAL GOVERNMENT PENSIONERS ASSOCIATION Vs. UNION OF INDIA
February 22, 2008
CHACKOCHANT K Vs. P P PAUL
November 11, 2008
CHAITHANYA R MENON ALIAS MINI Vs. STATE OF KERALA
June 6, 2008
CHAKKYATH CHANDRAN Vs. STATE OF KERALA
March 4, 2008
CHANDRA BABU Vs. STATE OF KERALA
March 31, 2008
CHANDRA PRABHA CHARITABLE TRUST Vs. ADDITIONAL AGRICULTURAL INCOME TAX OFFICER
January 29, 2008
CHANDRA PRABHA CHARITABLE TRUST Vs. STATE OF KERALA
January 17, 2008
CHANDRASEKHARA PRABHU A. Vs. VADAKKE PARAMMAL KUNHIMOIDEEN
July 7, 2008
CHANDRASEKHARAN PILLAI K P Vs. KESAVA PILLAI
March 25, 2008
CHANDRIKA MENON Vs. STATE OF KERALA
March 26, 2008
CHATHAPOPANTAVIDA BALAN Vs. CHATHAPOPANTAVIDA DEVI
December 19, 2008
CHENTHAMARA Vs. STATE OF KERALA
March 13, 2008
CHERIAN Vs. TRANSPORT COMMISSIONER
March 13, 2008
CHERIAN P C Vs. KUMARAN VAIDYAR
December 2, 2008
CHEROTTY Vs. CHARU
January 8, 2008
CHERUCHI Vs. STATE OF KERALA
December 11, 2008
CHIEF EXECUTIVE OFFICER Vs. REGIONAL TRANSPORT OFFICER
July 1, 2008
CHOLAMARAKKAR Vs. PATHUMMAMMA ALIAS PATHUMMA
August 12, 2008
CHOLAMARAKKAR Vs. PATHUMMAMMA AND ANR.
July 11, 2008
CHOLAMUGHATH MOIDU Vs. TAHSILDAR, PERINTHALMANNA
July 24, 2008
CLARA Vs. YASODA
August 13, 2008
CLASSIC MARBLES Vs. STATE OF KERALA
May 28, 2008
COCHIN CADALAS P LTD Vs. STATE OF KERALA
July 2, 2008
COCHIN CANDIMENTS PVT. LTD. Vs. DISTRICT COLLECTOR
August 29, 2008
COCHIN CEMENTS LTD Vs. STATE OF KERALA
June 16, 2008
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
March 3, 2008
COCHIN PORTTRUST Vs. STATE OF KERALA
January 23, 2008
COMMISSIONER Vs. LIBRA STEELS (P) LTD.
June 11, 2008
COMMISSIONER CENTRAL EXCISE AND COSTUMS Vs. MUSTANG RUBBERS INDUSTRIAL ESTATE
June 9, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ZODIAC ADVERTISERS
July 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. IDEA MOBILE COMMUNICATION LTD
September 4, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SURABHI STEELS (P) LTD.
January 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CARDAMOM MARKETING CORPORATION
August 27, 2008
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ZODIAC ADVERTISERS
May 28, 2008
COMMISSIONER OF GIFT TAX Vs. K.RAMULLAN
February 5, 2008
COMMISSIONER OF INCOME TAX Vs. SEETHARAMA ANAJANEYA VEDA KENDRA
April 1, 2008
COMMISSIONER OF INCOME TAX Vs. SANTHI CHITTIES PVT LTD
December 10, 2008
COMMISSIONER OF INCOME TAX Vs. ANNAMKUTY JOSE
February 27, 2008
COMMISSIONER OF INCOME TAX Vs. MOHANS ENTERPRISES, KOLLAM
December 10, 2008
COMMISSIONER OF INCOME TAX Vs. R. BHARATHAN
December 15, 2008
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LTD.
February 5, 2008
COMMISSIONER OF INCOME TAX Vs. NECHUPADAM CONSTRUCTION
January 14, 2008
COMMISSIONER OF INCOME TAX Vs. AISWRYA TRADING COMPANY
March 17, 2008
COMMISSIONER OF INCOME TAX Vs. KALPAKA BAZAR
March 26, 2008
COMMISSIONER OF INCOME TAX Vs. S.J. PRASAD
March 3, 2008
COMMISSIONER OF INCOME TAX Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
March 10, 2008
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
October 7, 2008
COMMISSIONER OF INCOME TAX Vs. BINOY MATHAI
April 4, 2008
COMMISSIONER OF INCOME TAX Vs. SITARAM TEXTILES
November 26, 2008
COMMISSIONER OF INCOME TAX Vs. MUTHOOT M. GEORGE BANKERS
April 4, 2008
COMMISSIONER OF INCOME TAX Vs. P. NATESAN ACHARY
March 13, 2008
COMMISSIONER OF INCOME TAX Vs. KERALA SOLVENT EXTRACTIONS LTD.
February 4, 2008
COMMISSIONER OF INCOME TAX Vs. M.M. NAGALINGA NADAR SONS
June 17, 2008
COMMISSIONER OF INCOME TAX Vs. SOUTHERN TUBES
February 26, 2008
COMMISSIONER OF INCOME TAX Vs. M. MANI
February 21, 2008
COMMISSIONER OF INCOME TAX Vs. PAAREL IMPORTS AND EXPORTS (P) LTD.
March 13, 2008
COMMISSIONER OF INCOME TAX Vs. MEDICAL TRUST HOSPITAL
March 28, 2008
COMMISSIONER OF INCOME TAX Vs. ABAD FISHERIES LTD.
June 4, 2008
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT
November 11, 2008
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LTD.
January 30, 2008
COMMISSIONER OF INCOME TAX Vs. MRS. ACHAMMA CHACKO
April 3, 2008
COMMISSIONER OF INCOME TAX Vs. CHANDRA BALAKRISHNAN
January 16, 2008
COMMISSIONER OF INCOME TAX Vs. SHREE VIDAYADHIRAJA VIDYA SAMAJAM
October 29, 2008
COMMISSIONER OF INCOME TAX Vs. MADHU PATANI
November 7, 2008
COMMISSIONER OF INCOME TAX Vs. K.R. USHASREE
October 15, 2008
COMMISSIONER OF INCOME TAX Vs. MAYFLOWER HOTELS (P) LTD.
January 30, 2008
COMMISSIONER OF INCOME TAX Vs. CHOICE TRADING CORPORATION LTD.
March 24, 2008
COMMISSIONER OF INCOME TAX Vs. BACHU & CO.
June 3, 2008
COMMISSIONER OF INCOME TAX Vs. VEEPEES ENTERPRISES
June 16, 2008
COMMISSIONER OF INCOME TAX Vs. MUTHOOT LEASING AND FINANCE LTD
March 10, 2008
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LIMITED
January 16, 2008
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUGARS LIMITED
January 31, 2008
COMMISSIONER OF INCOME TAX Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
February 4, 2008
COMMISSIONER OF INCOME TAX Vs. NILGIRI TEA ESTATE LTD
February 14, 2008
COMMISSIONER OF INCOME TAX Vs. MATHRUBHUMI PRINTING ANDD PUBLISHING CO LTD
February 11, 2008
COMMISSIONER OF INCOME TAX Vs. NELSON TRUST
February 12, 2008
COMMISSIONER OF INCOME TAX KOCHI Vs. FEDERAL BANK LTD
February 4, 2008
COMMISSIONER OF INCOME-TAX Vs. SETTLEMENT COMMISSION
September 19, 2008
COMMISSIONER OF INCOME-TAX Vs. K.P. CHANDRADASAN
December 2, 2008
COMMISSIONER OF INCOME-TAX Vs. T. GEORGE AND M. SYED ALAVI
June 17, 2008
COMMISSIONER OF INCOME-TAX Vs. BENHUR TRADES AND INVESTMENTS P. LTD.
January 14, 2008
COMMISSIONER OF INCOME-TAX Vs. ANUGRAHA BUILDERS
December 17, 2008
COMMISSIONER OF INCOME-TAX Vs. K. SREEKANTAN PILLAI
July 17, 2008
COMMISSIONER OF INCOME-TAX Vs. VENAD CONDUCTORS (P.) LTD.
December 10, 2008
COMMISSIONER OF INCOME-TAX Vs. NEDUNGADI BANK LTD.
March 4, 2008
COMMISSIONER OF INCOME-TAX Vs. P. SUBRAMONIAM RELIGIOUS TRUST
December 16, 2008
COMMISSIONER OF INCOME-TAX Vs. KERALA CHEMICALS AND PROTEINS LTD.
June 3, 2008
COMMISSIONER OF INCOME-TAX Vs. GURUVIJAYA KURI CO. LTD.
January 21, 2008
COMMISSIONER OF WEALTH TAX Vs. JOHN PAUL, POPULAR AUTOMOBILES
January 31, 2008
COMMODORE COMMADING OFFICER Vs. STATE OF KERALA
January 16, 2008
COMMONWEALTH TRUST (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
April 8, 2008
CONSTRUCTION MATERIAL MOVERS ASSOCIATION Vs. STATE OF KERALA
November 10, 2008
CORPORATE MANAGER Vs. STATE OF KERALA
May 29, 2008
COTTANAD PLANTATIONS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL CALICUT
January 24, 2008
CRESCENT ICE AND COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
February 20, 2008
D SASI Vs. R S DEVADAS
August 13, 2008
D SUNDARESAN Vs. STATE OF KERALA
July 9, 2008
DARRAGH SMAIL AND CO P LTD Vs. ASST COMMISSIONER OF WEALTH TAX
February 25, 2008
DAVINA TAYLOR PHILIPPS Vs. MUSTHAFA
January 14, 2008
DEEPA PANELS Vs. STATE OF KERALA
August 19, 2008
DEEPTHI VIJAYAKUMAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
August 22, 2008
DEEPTHY VIJAYAKUMAR Vs. JOINT REGISTRAR OF COOP SOCIETIES THRISSUR
August 22, 2008
DHANESH M D Vs. STATE OF KERALA
December 10, 2008
DHARMARATNAM Vs. STATE OF KERALA
September 15, 2008
DILIP Vs. VARAPUZHA SERVICE CO-OPERATIVE BANK
February 6, 2008
DIRECTOR JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. UNIVERSITY OF CALICUT
November 3, 2008
DIRECTOR OF COLLEGIATE EDUCATION, DEPUTY DIRECTOR OF COLLEGIATE Vs. CONSUMER DISPUTES REDRESSAL FORUM, G BALACHANDRAN, RETIRED LECTURER
September 1, 2008
DLF LAING OROURKE (INDIA) LTD. Vs. STATE OF KERALA AND ORS.
February 26, 2008
DUROFLEX EXPORTS PVT. LTD. Vs. COMMR. OF CUS., C. EX. AND SERVICE TAX
December 4, 2008
DYNAMIC ORTHOPEDICS (P) LTD. Vs. UNION OF INDIA
September 18, 2008
E CHANDRAMATHI Vs. TECHNI BHARATHI
June 27, 2008
E I D PARRY INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
February 4, 2008
E M SUNNY Vs. TAHSILDAR
July 4, 2008
E S I CORPORATION Vs. BHARAT HOTEL
May 27, 2008
E T ROSE LYND Vs. LEKHA ALIAS LEKHA KRISHNAKUMAR
September 17, 2008
ELDHO PAUL Vs. STATE OF KERALA
June 24, 2008
ELDHOSE KURIAKKOSE Vs. COMMERCIAL TAX OFFICER
January 20, 2008
ELIZEBATH GEORGE Vs. STATE OF KERALA
October 7, 2008
ELSY Vs. STATE OF KERALA
January 8, 2008
EMINENT SEA FOODSP LTD Vs. K S E B
March 13, 2008
EMPLYEES STATE INSURANCE CORPORATION Vs. PREMLAL
August 26, 2008
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. C I OF POLICE THALIPARAMBA
October 21, 2008
ESSAR TELEPHONE INFRASTRUCTURE PVT LTD Vs. CERCLE INSPECTOR OF POLICE
October 21, 2008
FAIZAL C. M. Vs. STATE OF KERALA
August 25, 2008
FAIZAL P. K. Vs. STATE OF KERALA
March 3, 2008
FATHIMA Vs. DISTRICT COLLECTOR MALAPPURAM
January 8, 2008
FATHIMA HANEENA Vs. STATE OF KERALA
August 5, 2008
FEDERAL BANK EMPLOYEES UNION Vs. FEDERAL BANK LIMITED
January 23, 2008
FINIMOLE T P Vs. ASSISTANT COMMISSIONER
July 28, 2008
FOOD CORPORATION OF INDIA Vs. MOHAMMED KUNHI
October 6, 2008
FOUSIYA D/O. ABOOBACKER Vs. MURINGAKANDY JASMI AND ORS.
March 28, 2008
FOUSY K A M LECTURER, MAHATMA GANDHI UNIVERSITY; RENGITHA M THOMAS; A MANJU, LECTURER MAHATMA GANDHI UNIVERSITY AND SHIJI A C Vs. THE MAHATMA GANDHI UNIVERSITY, NATIONAL COUNCIL FOR TEACHERS EDUCATION AND JYOTHI K
September 4, 2008
FR JOSE POOLHRIKKAYIL Vs. CENTRAL BUREAU OF INVESTIGATION
November 11, 2008
FR JOSE POOTHRIKKAYIL Vs. UNION OF INDIA
November 28, 2008
FRANCIS DOMINIC Vs. KERALA STSTE CO OPERATIVE ELECTION COMMISSION
November 5, 2008
FRANCIS P A Vs. DIRECTOR OF PANCHAYATS
February 22, 2008
G BIJU KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
May 6, 2008
G SUBHODHAN Vs. STATE OF KERALA
February 14, 2008
GANGADHARAN Vs. GOPI
July 10, 2008
GEETHA P. I. Vs. STATE OF KERALA
July 29, 2008
GEM GRANITES Vs. DEPUTY SUPDT OF POLICE
February 14, 2008
GENERAL MANAGER KSIDC Vs. VAYALAMBRON KRISHNAN
October 31, 2008
GEORGE Vs. ANTONY
July 2, 2008
GEORGE Vs. EALIYAMMA GEORGE
February 14, 2008
GEORGE Vs. K B ADDUL RAHIMANKUTTY
December 2, 2008
GEORGE Vs. STATE OF KERALA
December 5, 2008
GEORGE ANTONY Vs. STATE OF KERALA
July 2, 2008
GEORGE JOSEPH Vs. KSEB
October 14, 2008
GEORGE JOSEPH Vs. UNION OF INDIA
April 4, 2008
GEORGE KUTTY ABRAHAM Vs. SECRETARY KOTTAYAM DISTRICT CO OPERATIVE BANK LTD
January 4, 2008
GEORGE P. V. Vs. UNION OF INDIA
September 16, 2008
GEORGE THOMAS Vs. MAHATMA GANDHI UNIVERSITY
April 2, 2008
GHATGE PATIL TRANSPORT LTD Vs. COMMISSIONER COMMERCIAL TAXES
November 21, 2008
GOPAKUMAR CONVICT Vs. STATE OF KERALA
March 17, 2008
GOPALAKRISHNAN NAIR K G Vs. TRAVANCORE DEVASWOM BOARD
December 3, 2008
GOPINATHAN PILLAI Vs. RAJAPPAN
February 20, 2008
GREEN SEA MARINE Vs. ANTY V A
June 20, 2008
H D F C Vs. JALEEL
July 31, 2008
HAJI A ABDUL RASHID Vs. SPECIAL TAHSILDAR
February 14, 2008
HANEESA BEEVI Vs. REGISTRAR CO OPERATIVE SOCIETIES
January 25, 2008
HARIDAS P NAIR Vs. STATE OF KERALA
April 7, 2008
HASEENA T A Vs. K P S C
October 15, 2008
HASSAN K M Vs. HANISABI
October 20, 2008
HASSANAR MOHAMMED KUNHIQ Vs. STATE OF KERALA
January 22, 2008
HDFC BANK LIMITED Vs. UNION OF INDIA
July 25, 2008
HEERA CONSTRUCTION PVT LTD Vs. CORPORATION OF THIRUVANANTHAPURAM
June 27, 2008
HEINZ INDIA LTD Vs. STATE OF KERALA
September 29, 2008
HIGH RANGE ESTATE EMPLOYEES Vs. INDUSTRIAL TRIBUNAL
January 4, 2008
HINDUSTAN LATEX LTD Vs. BABY
September 24, 2008
HYDERALI Vs. STATE OF KERALA
August 5, 2008
HYMAVATHI K V Vs. SPECIAL DEPUTY TAHSILDAR
August 5, 2008
IBRAHIM N. Vs. STATE OF KERALA
September 25, 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. PRATHAPACHANDRAN
June 2, 2008
IDEAL PUBLICATIONS TRUST Vs. COMMISSIONER OF INCOME TAX
February 27, 2008
IDUKKI DIST CO-OP BANK EMPL UNION Vs. REGISTRAR
January 22, 2008
IGNATIOUS Vs. SHAJI
November 17, 2008
ILLICKAL JOSEH Vs. CHOLAPPURATH VRINDADEVI
March 6, 2008
INDIA FOOD EXPORTS Vs. STATE OF KERALA
July 23, 2008
INDIA VISION SATELLITE COMMUNICATIONS Vs. UNION OF INDIA
March 6, 2008
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2008
INDIAN OIL CORPN LTD Vs. UNION OF INDIA
November 27, 2008
INDIRA Vs. RAJENDRAN
June 5, 2008
INDRASENAN Vs. JOINT REGISTRAR
January 27, 2008
INDULEKHA JOSEPH Vs. VICE CHANCELLOR M G UNIVERSITY
February 11, 2008
INDULEKHA JOSEPH Vs. VICE CHANCELLOR CHAIRMAN
July 17, 2008
INFOPARK KERALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 6, 2008
INSTITUTE OF BROTHERS OF ST GABRIEL Vs. STATE OF KERALA
September 25, 2008
INTERGRATED RUBIAN EXPORTS LIMITED Vs. INDUSTRIAL FINANCE CORPORATION
September 30, 2008
INVESTORS CLUB TRICHUR Vs. COMMISSIONER OF INCOME-TAX
February 7, 2008
ISLAND SEA FOODS PVT. LTD Vs. ADDL. SALES TAX OFFICER
July 22, 2008
J AND J TIMBERS Vs. INTELLIGENCE OFFICER
October 6, 2008
J AND P ENTERPRISES Vs. KERALA FEEDS LIMITED AND
September 3, 2008
J VALSALA Vs. CORPORATE MANAGER
July 15, 2008
JAILAVUDEEN Vs. STATE OF KERALA
November 19, 2008
JAIMON Vs. DISTRICT COLLECTOR
June 19, 2008
JAIN BABU Vs. K J JOSEPH
September 4, 2008
JAMES P. A. Vs. COMMISSIONER OF COMMERCIAL TAXES
January 15, 2008
JANARDANAN K Vs. STATE OF KERALA
June 26, 2008
JANE ANTONY Vs. V M SIYATH
September 25, 2008
JAYAKRISHNAN Vs. STATE OF KERALA
February 7, 2008
JAYAMOL KRISHNAN Vs. KALAMASSERY MUNICIPALITY
November 3, 2008
JAYARAJ K K Vs. KALYANI
April 4, 2008
JAYKRISHNAN Vs. DISTRICT COLLECTOR
September 23, 2008
JEEVAMOL Vs. STATE OF KERALA
November 28, 2008
JINTO JOSEPH S/O. JOSEPH VARKEY Vs. STATE OF KERALA
March 25, 2008
JOHANSON MATHEW Vs. STATE OF KERALA
November 25, 2008
JOHN C V ALIAS JOHN PERUVANTHANAN Vs. STATE OF KERALA
January 1, 2008
JOHN VARGHESE Vs. CENTRAL BUREAU OF INVESTIGATION
December 16, 2008
JOHNY THOMAS Vs. UNION OF INDIA
December 5, 2008
JOJO FROZEN FOODS (P.) LTD Vs. STATE OF KERALA
June 23, 2008
JOMON PUTHANPURACKAL Vs. STATE OF KERALA
August 26, 2008
JOMON PUTHENPURACKAL Vs. DIRECTOR, CBI
August 28, 2008
JOSE S/O. THALIYATH ANTONY Vs. UNION BANK OF INDIA AND ORS.
September 2, 2008
JOSEPH ALIAS GEORGE Vs. MARY ALIAS PRIYA THOMAS
July 30, 2008
JOSEPH SARTHO Vs. GOPINATHAN G
October 29, 2008
JOSEPH STANLY Vs. THE REGIONAL TRANSPORT AUTHORITY,
March 28, 2008
JOSHY ANTONY Vs. STATE OF KERALA AND ORS.
May 21, 2008
JOY JOSEPH Vs. NEEMA JOSE
August 19, 2008
JOY VARGHESE Vs. ULAHANAN ALIAS JOHN
April 3, 2008
JUBAIRIYA Vs. STATE OF KERALA
August 26, 2008
JUBILEE MISSION MEDICAL COLLEGE Vs. GOVERNMENT OF KERALA,
September 5, 2008
JUVANA PIOUS Vs. STATE OF KERALA
April 4, 2008
K A VIMALA Vs. R ANANTHA MALLAN
July 10, 2008
K B SUDHEER Vs. STATE OF KERALA
March 28, 2008
K D SOBHANA Vs. STATE OF KERALA
July 16, 2008
K GOPALAKRISHNAN NAIR Vs. JUDICIAL I CLASS
February 11, 2008
K J MOHANAN NAIR S/O JANARDHANAN PILLAI Vs. NEST INVESTMENT SOLUTIONS; J R SABARINATH S/O V RAJAN; V RAJAN AND MAHESWARAN NAIR S/O PARAMU PILLAI
September 2, 2008
K J PHILIP Vs. STATE OF KERALA
April 18, 2008
K K SASIDHARAN Vs. STATE OF KERALA
September 1, 2008
K M MOHAMMED KUNJU Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
August 12, 2008
K P HAMEED Vs. STATE OF KERALA
January 17, 2008
K P PANICKER Vs. UNION OF INDIA
May 23, 2008
K P PAULY Vs. STATE OF KERALA
February 5, 2008
K P VARGHESE Vs. DIRECTOR OF PANCHAYATH
March 10, 2008
K PEETHAMBARABM Vs. HIGH COURT OF KERALA
July 18, 2008
K PRAKASH Vs. SRIRAM TRANSPORT FINANCE CO LTD
July 16, 2008
K R BIJU BABU Vs. HIGH COURT OF KERALA
March 25, 2008
K R MADHAVAN EZHUTHASSAN Vs. P V VENKITARAMA IYER
February 5, 2008
K RADHAKRISHNAN Vs. STATE OF KERALA
April 11, 2008
K RAVEENDRAN Vs. STATE OF KERALA
July 23, 2008
K RAVINDRAN S O KOCHUCHERUKKAN Vs. MAHATMA GANDHI UNIVERSITY
July 18, 2008
K S PARAMESWARA SASTRIGAL Vs. STATE OF KERALA
March 7, 2008
K S VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
March 27, 2008
K SUBAIR Vs. ASST EXCISE COMMISSIONER
January 3, 2008
K V BHAVADAS Vs. STATE OF KERALA
June 9, 2008
K V SOORYAN Vs. KOCHI SREEDHARAN
March 13, 2008
K V THOMAS Vs. UNION OF INDIA
January 17, 2008
K VIKRAMAN NAIR Vs. STATE OF KERALA
September 5, 2008
K. BHASKARAN NAIR Vs. COMMISSIONER OF INCOME-TAX
June 24, 2008
K. J. JAMES Vs. STATE OF KERALA
August 26, 2008
K. RAVINDRANATHAN NAIR Vs. DEPUTY COMMISSIONER OF INCOME-TAX
March 25, 2008
K.H. SHAMEER Vs. COMMISSIONER OF CENTRAL EXCISE
November 19, 2008
K.J. THOMAS Vs. COMMISSIONER OF INCOME-TAX
January 14, 2008
K.M. PURUSHOTHAMAN Vs. RAMESH PRABHU AND OTHERS
September 1, 2008
KALARKODE VENUGOPALAN NAIR Vs. REGISTRAR
November 25, 2008
KALPAKA BAZAR Vs. COMMISSIONER OF INCOME TAX
November 26, 2008
KANAN DEVAN HILLS PLANTATIONS COMPANY PVT LTD Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
March 12, 2008
KANCOR FLAVOURS AND EXTRACTS Vs. STATE OF KERALA
May 23, 2008
KANHOLY RAMANKUTTY Vs. STATE OF KERALA
March 31, 2008
KAREEM KOYA THANGAL Vs. STATE OF KERALA
October 20, 2008
KARTHIKEYAN Vs. SHEEJA
February 4, 2008
KARTHIKEYAN P T Vs. KERALA STATE ELECTION COMMISSIONER
August 19, 2008
KARUMANKAVU DEVASWON KSHETHRAM TRUST BOARD MEMBERS Vs. DAMODARAN NAIR
January 29, 2008
KASAR GOD SELF EMPLOYEES FINANCING COMPANY Vs. STATE OF KERALA
September 3, 2008
KASHINATHAN Vs. CRICLE INSPECTOR
September 2, 2008
KASIM Vs. STATE OF KERALA
May 30, 2008
KAVUNGAL KOOPPAKKATTU ZEENATH Vs. MUNDAKKATTU SULFIKER ALI
March 27, 2008
KERALA AGRO MACHINERY Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 21, 2008
KERALA CHRISTIAN PROFESSIONAL Vs. ADMISSION SUPERVISORY COMMITTEE
September 26, 2008
KERALA ELECTRICAL AND ALLIED ENGINEERING PETITIONERS COMPANY LTD Vs. LEEMNS D'CRUZE
June 13, 2008
KERALA NON BANKING FINANCE COMPANIES WELFARE ASSOCIATION Vs. UNION OF INDIA
December 17, 2008
KERALA PUBLIC SERVICE COMMISSION Vs. T BEERMASTHAN
May 23, 2008
KERALA PUBLIC SERVICE COMMISSION Vs. BIJJU
March 27, 2008
KERALA STATE ELECTION COMMISSION Vs. MERCY GEORGE
August 12, 2008
KERALA STATE REPRESENTED BY DISTRICT COLLECTOR Vs. BANK OF INDIA
October 24, 2008
KERALA STATEELECTRICITY BOARD Vs. R MOHANKUMAR
January 8, 2008
KERALA TODDY WORKERS WELFARE FUND BOARD Vs. COFFISSIONER OF INCOME TAX
June 13, 2008
KISHORE K.S Vs. CHERTHALA MUNICIPALITY
November 27, 2008
KOCHUKURU Vs. STATE OF KERALA
July 28, 2008
KODAKKATTU CHERIYA KRISHNAN NAMBOOTHIRI Vs. GURUVAYOOR DEWASWOM
November 25, 2008
KOLAPPA PILLAI Vs. VADIVULEKSHMI
March 25, 2008
KOMALAM Vs. MOHANKUMAR
August 22, 2008
KOMALAM GOPI Vs. T.K. MOHANKUMAR AND OTHERS
August 22, 2008
KOMALAVALLI T. P. Vs. STATE OF KERALA
October 6, 2008
KOSHY K. K. Vs. STATE OF KERALA
January 24, 2008
KOTTAKKAL CO OPERATIVE BANK LTD Vs. BALAKRISHNAN
January 25, 2008
KOTTATHALA HANDLOOM WEAVERS INDUSTRIAL CO OPERATIVESOCIETY LTD Vs. ENFORCEMENT OFFICER
April 3, 2008
KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD Vs. P S MOHANAN NAIR
February 1, 2008
KREEM FOODS PRIVATE LIMITED Vs. STATE OF KERALA
November 3, 2008
KRISHNAN Vs. STATE
October 23, 2008
KRISHNAN Vs. MUHAMMED
April 3, 2008
KRISHNAN B K Vs. SUPERINTENDENT OF POLICE KASARAGOD DISTRICT
February 5, 2008
KSHEMANIDHY KURIES AND LOANS PVT LTD Vs. ASHOKAN
October 24, 2008
KUNHAMMU Vs. PROTECTION OFFICER
January 4, 2008
KUNJAMMA MATHAI Vs. STATE OF KERALA
January 10, 2008
KUNJAN Vs. STATE OF KERALA
December 10, 2008
KUNJIRAMAN M Vs. STATE OF KERALA
July 11, 2008
KUNJU M S Vs. KOTTAYAM CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMANT BANK LTD
August 20, 2008
KUNNUMMAL UNNICHADU S/O. CHAYICHAN Vs. AMMUNNI AND ORS.
September 2, 2008
KURIAN K KURIAKOSE Vs. USHA CHERIAN
January 30, 2008
KURILAND P LTD Vs. P J THOMAS
September 5, 2008
KUTTIPENNU Vs. UNION OF INDIA
December 12, 2008
KUTTOOKARAN MACHINE TOOLS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 18, 2008
L P PRABHU Vs. OFFICIAL LIQUIDATOR
January 30, 2008
L R RADHAKRISHANA Vs. JOINT REGUSTRAR OF CO OPERATIVE SOCIETIES
April 4, 2008
LAKSHMI ENTERPRISE Vs. STATE OF KERALA
January 11, 2008
LATHA S. NAIR Vs. COMMISSIONER OF INCOME-TAX
June 10, 2008
LAZER ROBERT T. Vs. C. M. MOHAMMED SHERIFF
November 20, 2008
LEELA Vs. GOVERNMENT OF KERALA
November 19, 2008
LEELA Vs. MANAGER M/S NATIONAL INSURANCE CO LTD
January 8, 2008
LILLY GEORGE Vs. FRANCINA JAMES
May 30, 2008
LISSY M T Vs. K K SURENDRAN
September 16, 2008
LT. COL. MAHENDER SINGH YADAV Vs. UNION OF INDIA
August 22, 2008
LUCY VINCENT Vs. DISTRICT COLLECTOR KASARGOD
August 8, 2008
M A HAJEE Vs. S A NAZARUDEEN
July 22, 2008
M A MUHAMMED KUNJU Vs. BIJU
April 4, 2008
M ANANDAVALLY Vs. PRESIDENT
August 12, 2008
M G AJAYKUMAR Vs. STATE OF KERALA
January 16, 2008
M K ABU Vs. STATE CO OPERATIVE ELECTION COMMISSION
July 15, 2008
M P MARY Vs. VARGHESE KOCHERIL HOUSE
September 29, 2008
M R ARUNRAJ Vs. KERALA AGRICULTURAL UNIVERSITY
October 22, 2008
M R SOMAN Vs. ELECTROL OFFICER
November 27, 2008
M SATHEESAN Vs. HIGH COURT OF KERALA
July 18, 2008
M SHAMSUDEEN Vs. SECRETARY IN GOVERNMENT
August 6, 2008
M UDHAYA BHANU Vs. VASANTHA ANIRUDHAN
July 31, 2008
M V BOSE Vs. GERVASIS M O
June 16, 2008
M V KURIACHAN Vs. SHYAM PRASAD
October 14, 2008
M. K. ABRAHAM AND CO. Vs. STATE OF KERALA
June 23, 2008
M. RADHAKRISHNAN, ASST. MANAGER, Vs. CHIEF GENERAL MANAGER AND DY. GENERAL MANAGER
May 2, 2008
M.A. UNNERIKUTTY Vs. COMMISSIONER OF INCOME-TAX
November 27, 2008
M.M. MUHAMMED KUNJU Vs. INTELLIGENCE OFFICER (IB), COMMERCIAL TAXES
January 18, 2008
M.S. VISWAMBHARAN Vs. COMMISSIONER OF INCOME-TAX
March 14, 2008
M.V. GANESH, LR OF LATE M.S. VISWAMBHARAN Vs. COMMISSIONER OF INCOME TAX
October 15, 2008
M/S. CHANDRAMANI TRADERS Vs. STATE OF KERALA
April 7, 2008
MACDEEN DAVID Vs. UNIVERSITY OF CALICUT
March 25, 2008
MADHAVAN EZHUTHASSAN K R Vs. VENKITARAMA IYER
February 5, 2008
MADHAVAN P Vs. STATE OF KERALA
May 28, 2008
MADHAVAN S/O VAMADEVAN Vs. BALACHANDRAN S/O PADMANABHAN
September 5, 2008
MADYA VIDESAMADYA VYAVASAYA THOZHILALI Vs. SECRETARY TO GOVERUMENT
June 10, 2008
MAHAMMED HANEEFA Vs. DISTRICT COLLECTOR
November 14, 2008
MALABAR AND PIONEER HOSIERY PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
January 16, 2008
MALABAR CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 22, 2008
MANAGEMENT OF AMBANAD ESTATE Vs. GENERAL SECRETARY, KERALA AND ANOTHER
December 9, 2008
MANAGER Vs. S M RANI
July 11, 2008
MANAGER CORPORATE EDUCATIONAL AGENCY Vs. STATE OF KERALA
June 9, 2008
MANAGING COMMITTEE OF KANDALOOR FARMERS SERVICES CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
October 17, 2008
MANAGING DIRECTOR K S R T C Vs. T PADMAVATHY
January 7, 2008
MANAGING PARTNER HANTI FLOU MILLS Vs. REGIONAL DIRECTORS EMPLOYEES STATE INSURANCE CORP
July 9, 2008
MANGER S N G S HIGH SCHOOL Vs. REJI SAGAR
February 7, 2008
MANI Vs. ANAND GRAM PANCHAYAT
November 25, 2008
MANIKUTTAN T R Vs. M N BABY
September 17, 2008
MANNI C Vs. DIVISIONAL FOREST OFFICER
November 7, 2008
MANOHAR JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 13, 2008
MANOHARAN Vs. BHASKARAN
November 26, 2008
MANOJ PANDARAKALATHIL Vs. KOLLAMTHODI NARAYANAN
February 8, 2008
MANOJ R PRASAD Vs. COCHIN UNIVERSITY OF SCIENCE
March 27, 2008
MAR ATHANASIUS COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION
February 11, 2008
MARIYAMMA THOMAS Vs. REMI JOSEPH
November 5, 2008
MARIYU Vs. DEPUTY SUPERINTENDENT
March 11, 2008
MARY ANOTONY Vs. STATE OF KERALA
August 25, 2008
MARY GEORGE Vs. LILLY
December 9, 2008
MARY M P V Vs. VARGHESE
September 29, 2008
MATHAI KURIAKOSE Vs. STATE OF KERALA
November 14, 2008
MATHAPPAN Vs. VINODAN
July 1, 2008
MATHEW Vs. STATE OF KERALA
February 15, 2008
MATHEW K. V. Vs. PAUL VARGHESE
July 22, 2008
MATHEW V D Vs. STATE BANK OF TRAVANCORE
April 7, 2008
MATHEW VARGHESE Vs. COMMERCIAL TAX OFFICER
February 19, 2008
MECKAMALIL POLYMERS PVT. LTD. Vs. DIRECTOR OF INDUSTRIES & COMMERCE
October 17, 2008
MEERA JACOB Vs. INCOME-TAX OFFICER
June 9, 2008
MENON LAXMI BHUVANENDRA Vs. STATE OF KERALA
September 23, 2008
MERCY ROSE Vs. STATE OF KERALA
September 18, 2008
MOD HAYA Vs. VASANTHA
July 31, 2008
MOHAMMAD RAFI S. Vs. FATHAHUDEEN
July 24, 2008
MOHAMMED HANEEFA Vs. STATE OF KERALA
June 19, 2008
MOHAMMED KUNJU K M Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
August 12, 2008
MOHAMMED P V Vs. STATE OF KERALA
November 14, 2008
MOHANAKUMAR T. R. Vs. CHAIRMAN, RUBBER BOARD
September 5, 2008
MOHANAN Vs. S I OF POLICE KOYIPPURAM POLICE STATION
January 22, 2008
MOIDEEN Vs. RAMLATH
May 21, 2008
MOIDEEN KOYA T. Vs. SECRETARY TO GOVT. & STATE OF KERALA
July 11, 2008
MOIDEEN O P Vs. REGISTRAR OF COOPERATIVE SOCIETIES
March 6, 2008
MOIDEENKUTTY Vs. STATE OF KERALA
June 3, 2008
MOIDU V Vs. STATE OF KERALA
January 8, 2008
MOOPAN MOTORS PVT LTD Vs. TAHSILDAR
February 25, 2008
MUBARK TRANDING CO Vs. COMMISSIONER OF INCOM TAX
January 29, 2008
MUHAMMED ASHRAF Vs. UNION OF INDIA
August 13, 2008
MUHAMMED BASHEER Vs. STATE OF KERALA
July 31, 2008
MUHAMMED BASHEER Vs. STATE OF KERALA
July 30, 2008
MUHAMMED RAEES Vs. HIGH COURT OF KERALA
December 1, 2008
MUJEEB Vs. ROYAL HOSPITAL P LTD
June 3, 2008
MURALEEDHARAN NAIR Vs. STATE OF KERALA
May 29, 2008
MURALI Vs. STATE OF KERALA
November 6, 2008
MURUGESH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 28, 2008
MURUKAN V Vs. UNION OF INDIA
February 20, 2008
MUTHOOT BANKERS Vs. INCOME TAX OFFICER
January 21, 2008
MUTHU AND COMPANY Vs. INTELLIGENCE OFFICER IB OFFICE OF THE DEPUTY COMMISSIONER
July 2, 2008
MUTHU KUMAR Vs. STATION HOUSE OFFICER
April 11, 2008
MUTHULANGAYIL KUNHABDULLA Vs. E K PRAKASAN
July 30, 2008
MUTHULEKSHMI AMMA Vs. PRABHAKARAN P K
June 13, 2008
N A KRISHNAKUMAR Vs. KERALA STATE CO-OPERATIVE EMPLOYEES
March 12, 2008
N M THANKAPPAN NEDUGATTIL HOUSE Vs. STATE OF KERALA
March 3, 2008
N P JACOB Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LIMITED
August 20, 2008
N RAMRAJ Vs. MADHU
March 24, 2008
N SREEDHARAN Vs. RAMCHANDRAN PILLAI
June 16, 2008
N.J. JOSE AND CO. (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 2008
N.P. BALAKRISHNAN S/O. KUNHIRAMAN Vs. THE SECRETARY (EXECUTIVE OFFICER) AND
September 3, 2008
NABEESA Vs. PRADEEPKUMAR
July 8, 2008
NALINI B Vs. CHAIRMAN KONKAN RAILWAY
June 5, 2008
NALLAMUTTATHU K G DEVAKIAMMA Vs. DISTRICT EDUCATIONAL OFFICER
November 4, 2008
NANDAKUMAR T P Vs. STATE
May 21, 2008
NARAYANA BHAKTHAN Vs. ANANTHA NARAYANAPURAM THURAVOOR THIRUMALA DEVASWOM
January 21, 2008
NARAYANAN ALIAS KUTTANI Vs. STATE OF KERALA
February 12, 2008
NARAYANAN NAIR Vs. R KUNJIKRISHNAN NAIR
October 15, 2008
NARAYANAN NAMBIAR K Vs. MATHEW A M
August 20, 2008
NARAYANAN T K Vs. STATE OF KERALA
May 29, 2008
NARAYANANAKUTTY MENON Vs. STATE OF KERALA
November 4, 2008
NATIONAL INSURANCE CO LTD Vs. LOLAKSHI
September 28, 2008
NATIONAL INSURANCE CO LTD Vs. M S MOHAN
March 27, 2008
NATIONAL INSURANCE CO LTD Vs. LOLAKSHI
November 28, 2008
NATIONAL INSURANCE CO LTD Vs. ANIL KUMAR
December 2, 2008
NATIONAL INSURANCE COMPANY LTD Vs. K S VELUNNY
February 15, 2008
NATIONAL INSURANCE COMPANY LTD. Vs. DEEPA JOJI
February 1, 2008
NECTRA LAB ASSOCIATES Vs. STATE OF KERALA
December 17, 2008
NEW INDIA ASSURANCE CO LTD Vs. JAMEELA
November 11, 2008
NEW INDIA ASSURANCE CO LTD Vs. K SARVOTHAMA KAMATH
October 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. K PRADEEP KUMAR
October 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. RADHIKA
October 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. HYDROSE
July 4, 2008
NEW INDIA ASSURANCE CO. LTD Vs. BHASKARAN AND ANOTHER
December 9, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. SABHARATHANAM ALIAS SABHA RATHINAM
November 11, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. RATHEESH KUMAR
October 20, 2008
NIDHISH KUMAR S/O. NEELAMBARAN Vs. STATE
September 5, 2008
NITHIN NORBERT Vs. UNIVERSITY OF KERALA
November 19, 2008
NJANAMUTHAN C S O CHELLAPPAN Vs. NJANAMUTHAN C S O CHELLAPPAN DISTRICT CO OPERATIVE
July 25, 2008
O P MOIDEEM Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
March 6, 2008
OPAL COMBINATION Vs. STATE OF KERALA
September 2, 2008
ORIENTAL INSURANCE CO LTD Vs. NIZARUDEEN
February 6, 2008
ORIENTAL INSURANCE CO LTD Vs. SHAJU JOSEPH
July 15, 2008
ORIENTAL INSURANCE CO. LTD Vs. BABY
August 13, 2008
OUSEPH T L Vs. DISTRICT COLLECTOR THRISSUR
July 3, 2008
P A FAISAL Vs. K A ABDULLA KUNHI
June 26, 2008
P A MOHANDAS Vs. STATE OF KERALA
May 6, 2008
P A THOMAS Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
January 29, 2008
P FATHIMMA HANEENA Vs. STATE OF KERALA
August 5, 2008
P GOPALAKRISHNA PILLAI Vs. S P KOLLAM
June 11, 2008
P HARIKUTTAN KUTTIKKARA HOUSE Vs. DISTRICT COLLECTOR
September 30, 2008
P J GARVASEES Vs. STATE OF KERALA
July 18, 2008
P K M KUTTY HAJI Vs. STATE OF KERALA
August 14, 2008
P K VIJYAN Vs. GOVER OF KERALA
July 24, 2008
P N UNNI Vs. BABY JOHN
February 15, 2008
P NIRMALA Vs. STATE OF KERALA
January 28, 2008
P P PUTHUPPAN Vs. K S GIRIJA
August 27, 2008
P REHIM Vs. BINOY VISWAM
June 27, 2008
P S JOHN Vs. LEELAMMA
June 3, 2008
P S SANTHAMMA Vs. KRISHNAKUMARI M P
August 27, 2008
P S THOMAS Vs. TAHSILDAR
January 9, 2008
P SAJEEV Vs. KERALA PUBLIC SERVICE COMMISSION
October 7, 2008
P T KARTHIKEYAN Vs. STATE ELECTION COMMISSIONER
August 19, 2008
P T SAJEEVAN S/O ACHUTHAN Vs. P SASIDHARAN S/O KUNHIKANNAN, STATE OF KERALA
September 3, 2008
P V ANTONY Vs. STATE OF KERALA
April 7, 2008
P. RAJASWAMY, RAJA JEWELLERY Vs. COMMISSIONER OF INCOME TAX.
February 25, 2008
P.P. KOYA Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 24, 2008
P.P. MENON Vs. COMMISSIONER OF INCOME-TAX
December 1, 2008
P.P. MURALEEDHARAN Vs. T.P. DIVAKARAN AND OTHERS
September 29, 2008
P.RAJENDRAN NAIR Vs. K.PAVITHRAN
September 29, 2008
P.V. CHACKO S/O. VARKEY Vs. THE CHIEF SECRETARY AND
September 3, 2008
PADMAJA K Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
October 15, 2008
PADMANABHA Vs. STATE OF KERALA
November 7, 2008
PALLIYALI ABDUL KAREEM Vs. ASSISTANT COLLECTOR
April 12, 2008
PALRAJ ALIAS APPUKUTTAN Vs. STATE OF KERALA
June 11, 2008
PANKAJAKSHI AMMA Vs. STATE OF KERALA
March 26, 2008
PAPPACHAN S Vs. STATE OF KERALA
October 23, 2008
PARISONS FOODS P LTD Vs. UNION OF INDIA
February 15, 2008
PASUPATHI NAMPOOTHIRI Vs. STATE OF KERALA
August 11, 2008
PATHU V P Vs. THARAMAKKANDY AYISHU
October 16, 2008
PATHUMMA Vs. CHOLAMARAKKAR
August 12, 2008
PAUL Vs. BHARATHAN
October 24, 2008
PAUL MATHEW Vs. LAB & GENERAL EXPORTS PVT LTD
July 4, 2008
PAULOSE E. A. Vs. DISTRICT EDUCATIONAL OFFICER
November 6, 2008
PAULOSE V.D. Vs. ASHISH AND OTHERS
October 17, 2008
PEERMOHAMMED M. Vs. THE CHIRAKANDAM GRAMA PANCHAYATH
July 3, 2008
PEPSICO INDIA HOLDINGS PVT. LTD Vs. STATE OF KERALA
December 11, 2008
PERINGOTTUKARA FINANCE AND INVESTMENTS CO LTD Vs. HARIKUMAR
October 3, 2008
PERUR SERVICE SAHAKARANA BANK LTD Vs. INDUSTRIAL TRIBUNAL PALAKKAD
January 11, 2008
PHILLIP Vs. FR ZACHARIA
December 11, 2008
PILLAI K D Vs. CHAIRMAN ONGC
July 3, 2008
PONNUPILLA, D.G.P. STAFF CAMP (C.R.P.F) Vs. NALINI B.P.
September 1, 2008
POOVATHAL Vs. STATE OF KERALA
September 4, 2008
POURNAMI Vs. SANDHYA SUDHEER
November 25, 2008
PRABHAKARAN Vs. STATE OF KERALA
June 6, 2008
PRABHAKARAN P P Vs. JAMES
July 15, 2008
PRADEEPAN K. P. Vs. JESSY
September 5, 2008
PRAJESH KUMAR Vs. SAJI JOHN
November 20, 2008
PRAKASAN Vs. STATE OF KERALA
July 4, 2008
PRASANNA Vs. MANAGING DIRECTOR K S R T C
October 28, 2008
PRASANNA KUMARI G Vs. UNION OF INDIA
June 12, 2008
PRASANNAKUMARI Vs. KAUSALYA
June 11, 2008
PRASANTH MAROLI Vs. KANNUR PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
September 29, 2008
PREMAKUMARI Vs. COMMISSIONER OF LAND REVENUE DEPARTMENT
July 10, 2008
PREMKUMAR Vs. STATE OF KERALA
February 11, 2008
PREMKUMAR M. S. Vs. KERALA STATE ELECTRICITY BOARD
November 28, 2008
PRIMA INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
February 13, 2008
PRIYA Vs. SHIBU
June 16, 2008
PRIYA AGENCIES Vs. COMMERCIAL TAX OFFICER A A
April 2, 2008
PULLANGODE RUBBER AND PRODUCE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL
January 23, 2008
PURUSHOTHAMAN K. M. Vs. RAMESH PRABHU
September 1, 2008
PURUSHOTHAMAN NAIR R Vs. STATE OF KERALA
October 28, 2008
PUTHIYAPURAYIL MOIDEENKUTTY Vs. STATE OF KERALA
December 5, 2008
R. BHARATHAN Vs. COMMISSIONER OF INCOME TAX
February 27, 2008
R. F. ENTERPRISES Vs. STATE OF KERALA
January 30, 2008
RADHA Vs. STATE OF KERALA
August 22, 2008
RADHA KRISHANAN Vs. KERALA STATE
November 20, 2008
RADHAKRISHNAN Vs. ELECTRORAL REGISTRATION OFFICER
December 11, 2008
RADHAKRISHNAN Vs. STATE OF KERALA
September 29, 2008
RADHAKRISHNAN L R Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
April 4, 2008
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
March 28, 2008
RADHAKRISHNAN V N Vs. STATE OF KERALA
November 20, 2008
RADHAMANI R Vs. P V RAJASEKHARAN
December 9, 2008
RAJAN Vs. JOHN
November 19, 2008
RAJAN Vs. SOMAN
September 24, 2008
RAJAN Vs. SECRETARY MINISTRY OF DEFENCE
October 24, 2008
RAJAN N FORMERLY J F C M Vs. STATE OF KERALA
September 5, 2008
RAJASHREE Vs. STATE OF KERALA
December 15, 2008
RAJEEV SHENOY K R Vs. OFFICIAL LIQUIDATOR
December 16, 2008
RAJEEV V K Vs. ASSISTNAT EXCIS COMMISSIONER
January 30, 2008
RAJEEVAN Vs. STATE OF KERALA
August 8, 2008
RAJESH ANIL Vs. STATE OF KERALA
July 17, 2008
RAJESH RAMACHANDRAN Vs. CORPORATION OF THIRUVANATHAPURAN
June 24, 2008
RAJU PUZHANKARA Vs. STATE OF KERALA
April 4, 2008
RAJU SEBASTIAN Vs. STATE OF KERALA
March 10, 2008
RAMACHANDRAN Vs. STATE OF KERALA
September 18, 2008
RAMACHANDRAN NAIR B Vs. STATE OF KERALA
August 21, 2008
RAMAN NADAR VELAYUDHAN NADAR Vs. JANAKI KARTHI
December 12, 2008
RAMANAND ELECTRO COATS CHEMBUMUKKU Vs. STATE OF KERALA
January 8, 2008
RANI MOHANDAS Vs. STATE OF KERALA
August 25, 2008
RANI P. JOHN Vs. STATE OF KERALA AND ORS.
November 17, 2008
RANIYA MOHAMMED Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
October 7, 2008
RAVEENDRAN Vs. STATE OF KERALA
February 28, 2008
RAVI Vs. AYYAPPA ROLLER FLOUR MILLS LTD
September 19, 2008
RAVINDRAN K Vs. MAHATMA GANDHI UNIVERSITY
July 18, 2008
RAYINKUTTY Vs. STATE OF KERELA
March 3, 2008
RECKITI BENCKISER INDIA LTD Vs. COMMISSIONER COMMERCIAL TAXES
December 17, 2008
REGIONAL DIRECTOR E S I CORPN Vs. MANAGING DIRECTOR M/S QETCOS LTD
May 22, 2008
REGIONAL DIRECTOR E S I CORPORATION Vs. M ASHOK KUMAR
August 13, 2008
REGIONAL DIRECTOR ESI CORPORATION Vs. MANAGING DIRECTOR QOS LTD
May 22, 2008
REJI P MATHEW Vs. REMI JOSEPH KUMPALATHU
November 5, 2008
REJU THOMAS Vs. NATIONAL INSURANCE CO LIMITED
August 4, 2008
REKHA BABU JACOB Vs. STATE OF KERALA
March 19, 2008
REMADEVI Vs. STATE OF KERALA
September 17, 2008
REMYA RAJU Vs. GOVERNMENT OF KERALA
March 14, 2008
RENUKA AGENCIES Vs. INTELLIGENCE OFFIER
July 2, 2008
RESHMA C B Vs. KERALA PUBLIC SERVICE COMMISSION
May 6, 2008
RETNAMMA Vs. STATE OF KERALA
November 24, 2008
REV DR MATHEW MALEPARAMBIL Vs. STATE OF KERALA
August 11, 2008
REZIYA ALUMINIUM RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 15, 2008
RIJO Vs. STATE OF KERALA
January 30, 2008
ROHIT S VED Vs. STATE OF KERALA
November 6, 2008
ROSAMMA GEORGE Vs. FERDERAL BANK
December 3, 2008
S K JHA Vs. STATE OF KERALA
January 16, 2008
S K SIVAJI Vs. SECRETARY THALASSERY MUNICIPALTIY
February 29, 2008
S LATHA KUNJAMMA Vs. K ANILKUMAR
March 24, 2008
S N D P POOTHOTTA BRANCH Vs. AMMINI
January 30, 2008
S NATARAJA GOWNDER Vs. REGISTRAR AND DY DIRECTOR OF DIARY DEVELOPMENT
April 4, 2008
S NAZEERKHAN Vs. KERALA STATE ELECTION COMMISSION
July 15, 2008
S RAFEEKA Vs. KOTTAYAM MUNICIPALITY
June 9, 2008
S S GIRISANKAR Vs. STATE OF KERALA
August 26, 2008
S. JAMEELA BEEVI Vs. STATE OF KERALA
August 4, 2008
SABU Vs. ASSISTANT COMMISSIONER
August 13, 2008
SADANANDA BAI Vs. RAVI
June 20, 2008
SAFIYA Vs. STATE OF KERALA
December 12, 2008
SAIDALI K H Vs. SALEENA V
October 22, 2008
SAINABA Vs. SYED JAFFER AYDEED
November 28, 2008
SAINUDHEEN Vs. DY TAHSILDAR R R
June 2, 2008
SAJAN Vs. STATE OF KERALA
February 21, 2008
SAJEEV KUMAR Vs. P DHANYA
February 9, 2008
SAJEEV KUMAR Vs. DHANYA
February 8, 2008
SAJEEV P Vs. K P S C
October 7, 2008
SAJI KHAN Vs. STATE OF KERALA
January 17, 2008
SAJU GEORGE Vs. THOMAS
July 14, 2008
SAKTHI TOURIST HOME Vs. COMMISSIONER OF INCOME TAX
May 26, 2008
SAKUNTHALA P Vs. K O NARAYANANKUTTY
March 18, 2008
SAM VINCENT Vs. STATE OF KERALA
August 13, 2008
SANDHYA T N V JALAJA KUMARI V Vs. STATE
July 2, 2008
SANGEETHA LAKSHMANA Vs. STATE OF KERALA
February 19, 2008
SANGEETHA READY MADE WORLD Vs. STATE OF KERALA
July 3, 2008
SANIL K M P Vs. COMMISSIONER OF INCOME TAX
June 4, 2008
SANKARA NARAYANAN V R Vs. A P GOPINATHAN
July 17, 2008
SANKARA PILLAI Vs. REMAKUMARY
October 21, 2008
SANTHOSH Vs. STATE OF KERALA
June 17, 2008
SANTHOSH Vs. STATE OF KERALA
May 6, 2008
SANTHOSH KUMAR M S Vs. MOHANAN K G
July 10, 2008
SANTHOSH MADHEVAN Vs. C I OF POLICE
July 21, 2008
SANTHOSHKUMAR M S Vs. K G MOHANAN
July 11, 2008
SANTOSH MADHAVAN Vs. CIRCLE INSPECTOR OF POLICE CENTRAL POLICE STATION
August 18, 2008
SARAVANAN A. Vs. P. GOPAKUMAR ALIAS PALLAKKATTU GOPAN
August 6, 2008
SAROJINI AMMA Vs. STATE OF KERALA
January 21, 2008
SASEENDRA VARMA RAJ E K Vs. STATE OF KERALA
July 16, 2008
SASIDHARAN Vs. ANANDAN
October 14, 2008
SASIDHARAN PILLAI B Vs. STATE OF KERALA
November 13, 2008
SASIKUMAR P Vs. STATE OF KERALA
July 14, 2008
SATHEESH M. Vs. SECRETARY, CHERTHALA MUNICIPAL COUNCIL
January 30, 2008
SATHI LAKSHMANAN K C Vs. MOHAN DAS P C
July 3, 2008
SATHYAN A.V Vs. GOVERNMENT OF KERALA
August 26, 2008
SATHYAN V. V. Vs. ELECTION COMMISSION OF INDIA
March 19, 2008
SATHYAPALAN AND CO. Vs. CHIEF COMMISSIONER OF INCOME-TAX
February 1, 2008
SATHYARAJ Vs. JAYAPRAKASH
June 13, 2008
SAVITHRI A N Vs. AUTHORITY UNDER THE KERALA PAYMENT OF SUBSISTENCE ALLOWANCE ACT
May 27, 2008
SAYED Vs. UNION TERRITORY OF LAKSHADWEEP
April 3, 2008
SEASON RUBBER LTD. Vs. COMMISSIONER OF INCOME-TAX
January 15, 2008
SECRETARY CANNANORE DISTRICT MUSLIM EDUCATIONAL ASSOCIATION Vs. STATE OF KERALA
January 11, 2008
SECRETARY DEVIKULAM GIRIJAN SERVICE CO OPERATIVE SOCIETY Vs. STATE OF KERALA
December 11, 2008
SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE Vs. ASWATHY ELSA MATHEW
January 16, 2008
SEENA NARENDRAN Vs. SECRETARY
July 4, 2008
SEENA NARENDRAN Vs. SECRETARY, HIGHER EDUCATION
June 16, 2008
SEENATH Vs. IQBAL
February 6, 2008
SELVI Vs. STATE OF KERALA
September 30, 2008
SESU NAIKA Vs. PAIVALIKE GRAMA PANCHAYATH
June 13, 2008
SHAJAHAN Vs. RAHIM
September 5, 2008
SHAJI Vs. IGNATIOUS
November 17, 2008
SHAJI PHILIP Vs. PALIKKATHODA GRAM PANCHAYAT
December 4, 2008
SHAJU Vs. ASSISTANT EXCISE COMMISSIONER
June 17, 2008
SHAJU E.D. Vs. SUB INSPECTOR OF POLICE MALA POLICE STATION
September 18, 2008
SHAJUDEEN E A Vs. COMMERCIAL TAX OFFICER
June 3, 2008
SHALIMAR JEWELLERY Vs. COMMISSIONER OF COMMERCIAL TAXES
January 16, 2008
SHAMEER Vs. STATE OF KERALA
September 22, 2008
SHAMNA B Vs. MANAGER HEMAMBIKA SANSKRIT HIGH SCHOOL
September 18, 2008
SHAMSUDEEN K T Vs. DEVAKI
February 23, 2008
SHAMSUDEEN M Vs. GOVERNMENT OF KERALA
August 6, 2008
SHANAVAS Vs. PUBLIC SERVICE COMMISSION
July 23, 2008
SHANKARANARAYANA BHAT K. M. Vs. ASST. COMMISSIONER H & C. R.
October 16, 2008
SHANMUGHAN Vs. KARAYAKATH PRABHAKARAN
June 2, 2008
SHANOJ T K Vs. WANDOOR GRAMA PANCHAYATH
July 22, 2008
SHANTHI FLOUR MILLS Vs. E S I CORPORATION
July 9, 2008
SHAREENA JALEEL Vs. KAMALA BAI
June 6, 2008
SHEELAMMA K Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
September 5, 2008
SHEMI P ALI Vs. STATE OF KERALA
December 11, 2008
SHINE VARGHESE Vs. STATE OF KERALA
August 13, 2008
SHINE VARGHESE Vs. STATE OF KERALA
October 7, 2008
SHREE NARAYANA SAMSKARIKA SAMITHY Vs. STATE OF KERALA
March 10, 2008
SIBY Vs. STATE OF KERALA
February 20, 2008
SIBY PAUL Vs. PRAVEEN KUMAR
September 3, 2008
SINDHU P. A. Vs. VIJI P. K.
November 25, 2008
SISTER SUPERIOR Vs. STATE OF KERALA
June 20, 2008
SISU BHAVAN Vs. JOY YOHANNAN
June 24, 2008
SIVADASAN A Vs. MATTANNUR MUNICIPALITY
September 30, 2008
SIVARAMAKRISHNAN Vs. STATE OF KERALA
June 10, 2008
SJP MOTORS Vs. TVS MOTOR COMPANY LTD
September 5, 2008
SOMAN Vs. N. P. MAIDHILI
September 26, 2008
SOMAN KUTTAPPAN Vs. FOREST RANGE OFFICER
June 4, 2008
SOMAN PILLAI G Vs. MAVELIKARA - THAMARAKULAM GRAMA PANCHAYAT
September 15, 2008
SONY ABRAHAM Vs. BOBBY BOSCO
August 13, 2008
SOOPPY HAJI Vs. STATE OF KERALA
July 16, 2008
SOSAMMA ABRAHAM Vs. CHIEF MANAGER S B T
April 7, 2008
SOSAMMA KURIEN Vs. STATE OF KERALA
February 14, 2008
SOUTH INDIA CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
December 12, 2008
SOUTH INDIA CORPORATION LTD Vs. ADDL COMMISSIONER OF INCOME TAX
February 1, 2008
SOUTH INDIAN BANK LTD. Vs. COMMISSIONER OF INCOME TAX
May 28, 2008
SOUTH INDIAN BANK LTD. Vs. COMMISSIONER OF INCOME-TAX
June 17, 2008
SREE USHA Vs. STATE OF KERALA
December 1, 2008
SREE USHA N. Vs. STATE OF KERALA AND ORS.
June 3, 2008
SREEDHARAN N Vs. G RAMACHANDRAN PILLAI
June 16, 2008
SREEDHARAN T Vs. SUB INSPECTOR OF POLICE
October 18, 2008
SREEDHARAN T Vs. SUB INSPECTOR OF POLICE
November 18, 2008
SREEJITHA P S Vs. PRINCIPAL AND CONTROLLING OFFICER
July 14, 2008
SREEKALA A R Vs. SUPERINTENDENT
March 10, 2008
SREEKANTH C NAIR Vs. LICENSEE / DEVELOPER OF THE WEBSITE WWW INCOMETAXPUNE COM
August 28, 2008
SREEKUMAR Vs. STATE OF KERALA
August 13, 2008
SREEKUMARAN NAIR Vs. DHANALAKSHMY BANK
August 29, 2008
SREELEKHA Vs. K P S C
February 13, 2008
SREETHILAKAM CHITS AND FINANCE (P) LTD Vs. RAMANI P. K
July 24, 2008
SREETHILAKAM CHITS AND FINANCE P LTD Vs. SUKUMARAN
March 28, 2008
STAR TRADING Vs. COMMISSIONER OF INCOME TAX
July 11, 2008
STATE BAJK TRAVANCORE Vs. COMMERCIAL TAX OFFICER
January 8, 2008
STATE OF KERALA Vs. BHARAT RUBBER INDUSTRIES
January 30, 2008
STATE OF KERALA Vs. BHASI NAIR
February 6, 2008
STATE OF KERALA Vs. UNION TIMBER TRADERS
February 21, 2008
STATE OF KERALA Vs. A P JANARDHANA
March 28, 2008
STATE OF KERALA Vs. T E MOHAMMED KUNJU
April 1, 2008
STATE OF KERALA Vs. K M MARIAM
May 29, 2008
STATE OF KERALA Vs. PREMANALSALAN
June 11, 2008
STATE OF KERALA Vs. K M MARIAM
April 29, 2008
STATE OF KERALA Vs. MANAGER NIRMAL PUPLIC SCHOOL
April 10, 2008
STATE OF KERALA Vs. MALABAR CEMENTS LTD
August 26, 2008
STATE OF KERALA Vs. BANK OF INDIA
October 24, 2008
STATE OF KERALA Vs. P VINOD
July 23, 2008
STATE OF KERALA Vs. BABU
August 5, 2008
STATE OF KERALA Vs. BHARATH BOOSHAN AGGARWAL
December 19, 2008
STATE OF KERALA Vs. K. K. IBRAHIMKUTTY
September 15, 2008
STATE OF KERALA Vs. C. BEERANKOYA
July 29, 2008
STATE OF KERALA Vs. JOSEPH THOMAS
July 15, 2008
STATE OF KERALA Vs. HAVEA COMBINES
November 12, 2008
STATE OF KERALA Vs. MILLENIUM POLYPACKERS AND LTD
December 4, 2008
STATE OF KERALA Vs. MALABAR REGIONAL MILK PRODUCERS UNION LTD
November 25, 2008
STATE OF KERALA Vs. P. VINOD
July 29, 2008
STATE OF KERALA, Vs. MARIYU W/O. MUHAMMED FAZIL [LATE] AND
September 4, 2008
SUBASH Vs. STATE OF KERALA
February 25, 2008
SUBRAMANIAN Vs. STATE OF KERALA
November 19, 2008
SUBRAMANIAN K R Vs. OFFICIAL LIQUIDATOR
October 15, 2008
SUBRAMANIAN M B Vs. P KRISHNAKUMAR
April 8, 2008
SUBRAMANIYAN PILLAI Vs. SHAMSAR JIHAN
December 19, 2008
SUDARSANABABU S Vs. INCOME TAX OFFICER
July 31, 2008
SUDEVAN Vs. CHIEF CONSERVATOR OF FOREST
March 14, 2008
SUHARA Vs. KUNHALI
September 5, 2008
SUKUMARAN Vs. STATE OF KERALA
January 1, 2008
SUKUMARAN P M Vs. STATE OF KERALA
January 16, 2008
SULEKHA S Vs. STATE OF KERALA
February 8, 2008
SULEKHA S Vs. STATE OF KERALA
February 6, 2008
SUMANA N. MENON Vs. STATE OF KERALA
January 24, 2008
SUNDARAM BNP PARIBAS HOME FINANCE LTD Vs. STATE OF KERALA
December 1, 2008
SUNIL JACOB Vs. STATE OF KERALA
July 31, 2008
SUNNY Vs. VENUGOPAL
October 20, 2008
SUNNY V L Vs. VENUGOPAL A P
October 29, 2008
SUPPLY HOUSE Vs. STATE OF KERALA
April 11, 2008
SUPREME ELECTRICAL ENGG P LTD Vs. COMMERCIAL TAX OFFICER
August 6, 2008
SURENDRAN K Vs. GOCERNMENT OF KERALA
July 9, 2008
SURESH Vs. VASANTHA SHETTY
November 19, 2008
SURESH Vs. VASANTHA SHETTY
November 10, 2008
SURYA T.V Vs. STATE OF KERALA
August 28, 2008
SUSEELA Vs. STATE OF KERALA
September 29, 2008
SUSHIL THOMAS ABRAHAM Vs. ASSISTANT COMMISSIOR OF INCOME TAX
July 23, 2008
SWAMYNADHAN Vs. C I OF POLICE
March 17, 2008
SYED ABDUL BASITH S M Vs. ASSISTANT COMMISSIONER OF POLICE
March 17, 2008
T A SIMON Vs. TAHSILDAR TALAPPILLY
August 5, 2008
T GOPALAKRISHNA PILLAI Vs. DISTRICT SUPERINTENDENT OF POLICE
June 11, 2008
T J JOY JOSEPH Vs. FOOD INSPECTOR
August 29, 2008
T LAKSHMANA Vs. KANHIRODE WEAVERS CO OPRETIVE PANDS SOCIETY LTD
March 12, 2008
T MOIDEEN KOYA Vs. SECRETARY TO GOVERNMENT
September 23, 2008
T N SANDHYA Vs. JALAJA KUMARI
July 2, 2008
T OOMMEN PANICKER Vs. ADDITIONAL DISTRICT EXECUTIVE
January 11, 2008
T P NANDAKUMAR Vs. STATE OF KERALA
May 21, 2008
T P RADHAKRISHINAN NAIR Vs. STATE OF KERALA
March 7, 2008
T PATHROSE Vs. KERALA WATER AUTHORITY
June 30, 2008
T R AJAYAN Vs. M RAVINDRAN
January 7, 2008
T SAJINA Vs. STATE OF KERALA
March 28, 2008
T THANUJA SUNDERDAS Vs. SURYAMKANDI SISIRKUMAR RAJ
August 18, 2008
T V SADANANADA BAI Vs. C M RAVI
June 30, 2008
T.M. FRANCIS, PROPRIETOR Vs. COMMISSIONER OF INCOME-TAX
March 13, 2008
T.SAJITHA, W/O.RAHMAN Vs. K.T.MOHAMED SHERIF
June 19, 2008
TECSUN RUBBER PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAX
February 6, 2008
THANKACHAN T K Vs. O U GEEVARGHESE
November 17, 2008
THANKAMMA Vs. LEELAMMA ABRAHAM
February 29, 2008
THAVOO K. I. Vs. INSPECTING ASST. COMMISSIONER
February 29, 2008
THECKLA ANTONY Vs. THOMAS
July 14, 2008
THEVAN AYYAPPAN Vs. KOTTAPPADY EAST SERVICE CO OPRERATIVE BANK
April 4, 2008
THILAKAN P N Vs. COMMISSIONER OF EXCISE
October 7, 2008
THIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR/SECRETARY
September 16, 2008
THIRUVANANTHAPURAM CITIZENS PROTECTION Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT; CORPORATION OF THIRUVANANTHAPURAM; PADMANABHA PROPERTY DEVELOPERS, STATE OF KERALA
September 5, 2008
THOMAS Vs. MATHAI
October 14, 2008
THOMAS Vs. KERALA CORPORATION
December 12, 2008
THOMAS Vs. KOTTAYAM MUNICIPALITY
August 28, 2008
THOMAS Vs. VARGHESE
May 29, 2008
THOMAS Vs. A A HENRY
February 6, 2008
THOMAS CHERIYAN K Vs. COMMISSIONER OF COMMERCIAL TAXES
June 9, 2008
THOMAS FEN Vs. PARAMESWARAN
February 26, 2008
THOMAS JOSEPH Vs. DISTRICT REGISTRAR
January 11, 2008
THOMAS KAITHAPARAMBIL Vs. THIRUVANANTHAPURAM JILLA UN EMPLOYEES WELFARE CO OP SOCITY LTD
March 12, 2008
THOMAS P S Vs. TAHSILDAR THODUPUZHA
January 9, 2008
THOMAS V C Vs. STATE OF KERALA
June 16, 2008
THOMSON PAPER PRODUCTS Vs. COMMISSIONER COMMERCIAL TAXES
June 11, 2008
THOTTAKKARA CHATHAN Vs. STATE
August 12, 2008
THRIPOONITHURA MUNICIPALITY Vs. ANSAL BUILDWELL LTD
August 20, 2008
THULASEEDHARAN THANKAPPAN Vs. STATE OF KERALA
November 25, 2008
THULASI DEVI B Vs. KERALA STATE COOP EMPLOYEES PENSION BOARD
September 30, 2008
TILE WORKS Vs. DISTRICT COLLECTOR
March 30, 2008
TRAVANCORE TITANIUM PRODUCTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
October 7, 2008
TRENDS POLYMER PVT LTD Vs. ASSISTANT COMMISSIONER
February 19, 2008
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA
September 23, 2008
UNION BANK OF INDIA Vs. C D LAZAR
July 2, 2008
UNION OF INDIA Vs. K R SANAL KUMAR
March 28, 2008
UNION OF INDIA Vs. A N VISWAMBARAN
March 27, 2008
UNION OF INDIA Vs. GODREJ G E APPLIANCES LIMITED
April 9, 2008
UNITED FILM EXHIBITORS Vs. CIT
June 4, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANURAG T.
April 10, 2008
UNITED TIMBER CORPORATION Vs. STATE OF KERALA
March 18, 2008
UNIVERSAL STEEL CORPORATION Vs. STATE OF KERALA
September 23, 2008
UNIVERSITY GRANTS COMMISSION Vs. R RAJESH
July 21, 2008
UNNIKRISHNAN C E ADVOCATE Vs. STATE OF KERALA
July 30, 2008
UNNIKRISHNAN NAIR V.K. Vs. THE COIR BOARD AND SMT. SHYAMALA C.S.
May 2, 2008
USHA Vs. M G CUNIVERSITY
December 11, 2008
USHA CHANDRAN Vs. STATE OF KERALA
June 12, 2008
USHA P PANICKER Vs. STATE OF KERALA
November 27, 2008
USHA SANGHI Vs. GEORGE JACOB
September 26, 2008
USHA SANGHI Vs. GEORGE JACOB
September 6, 2008
USHAMANI M Vs. STATE OF KERALA
September 4, 2008
V ACHUTHAN Vs. DIRECTOR GENERAL OF POLICE
April 4, 2008
V J JOSEKUTTY Vs. KERALA PUBLIC SERVICE COMMISSION
October 7, 2008
V P FAKRUDHEEN HAJI Vs. STATE BANK OF INDIA
December 19, 2008
V R SANKARA NARAYANA Vs. GOPINATHAN
July 17, 2008
V RAJASEKHARAN NAIR Vs. RETURNING OFFICER
November 20, 2008
V S ACHUTHANANDAN Vs. G KAMALAMMA
April 22, 2008
V. ABOOBACKER Vs. STATE OF KERALA
April 11, 2008
V. RAMACHANDRAN, Vs. OFFICIAL LIQUIDATOR
April 1, 2008
V.S. VIJAYAN Vs. STATE OF KERALA
January 1, 2008
VALAMBATH NARAYANI AMMA Vs. SPECIAL TAHSILDAR
February 25, 2008
VALIYAMANGALATH VARKEY Vs. BIJU JOSHEPH
February 4, 2008
VALLABHDAS KANJI LTD. Vs. COMMISSIONER OF INCOME TAX
January 10, 2008
VALLICODE GRAMA PANCHAYAT Vs. DISTRICT COLLECTOR
March 4, 2008
VALSAKUMARI Vs. STATE OF KERALA
January 4, 2008
VALSALAN T Vs. RAVINDRAN A K
November 17, 2008
VANIAMPARA RUBBER CO. LTD Vs. STATE OF KERALA
January 22, 2008
VARGHESE YOHANNAN Vs. KERELA STATE ELECTION COMMISSION
July 15, 2008
VARKEY T U Vs. STATE OF KERALA
July 23, 2008
VASAKUMAR PILLAI Vs. M A C T
December 2, 2008
VASANTHA ANIRUDHAN Vs. STATE OF KERALA
August 19, 2008
VASANTHI Vs. STATE OF KERALA
January 18, 2008
VASANTHI DEVI Vs. S L OF POLICE
February 12, 2008
VEDICATTU ENGINEERING CO. Vs. COMMISSIONER OF INCOME TAX
January 21, 2008
VENGAT BAVA Vs. COMMISSIONER OF INCOME TAX
June 24, 2008
VENUGOPAL NARAYANAN NAIR Vs. T L PAULSON
November 3, 2008
VETTATHIL AGENCIES Vs. COMMERCIAL TAX OFFICER
April 2, 2008
VETTUKUZHY TRADERS Vs. STATE OF KERALA
July 9, 2008
VIANI PAPERS Vs. FAST TRACK TEAM
February 14, 2008
VIBEESH Vs. RADHA
November 24, 2008
VIJAYAKUMAR Vs. SAFIYA
July 14, 2008
VIJAYAKUMAR Vs. LAB AND GENERAL EXPRTS PVT LTD
July 4, 2008
VIJAYAMMA Vs. SANTHAKUMARI AMMA
February 20, 2008
VIJAYAN Vs. JOINT REGISTRAR
December 17, 2008
VIJAYAN Vs. GOVERNMENT OF KERALA
July 24, 2008
VIJAYAN M Vs. COMMERCIAL TAX OFFICER ETTUMANOOR
August 26, 2008
VIKRAM SARABHI EDUCATIONAL TRUST AND B ED COLLEGE Vs. UNIVERSITY OF CALICUT
May 23, 2008
VILAPPI SERVICH CI OPRERATIVE BANK LTD Vs. COMMISSIONER OF POLICE
March 11, 2008
VIMALA K.A. Vs. R. ANANTHA MALLAN
July 10, 2008
VINEED T Vs. MANJU S NAIR
January 29, 2008
VINOD KUMAR Vs. STATE OF KERALA
August 29, 2008
VISALAKSHY KUMARAN Vs. COMMISSIONER OF INCOME TAX
December 1, 2008
VISWAMBARAN Vs. STATE OF KERALA
October 14, 2008
W H D CRUZ AND SONS Vs. BORAD OF TRUSTEE OF THE PORT OF COCHIN
December 10, 2008
WILLIAM GOODACRE AND SONS INDIA LTD. Vs. COMMISSIONER OF INCOME-TAX
March 3, 2008
WILSON PAUL Vs. P P PATHROSE
July 4, 2008
YESES INTERNATIONAL BHARATH Vs. STATE OF KERALA
September 23, 2008
ZEESHAN Vs. DISTRICT EDUCATIONAL OFFICER
July 10, 2008
ZOOM DEVELOPERS PVT LTD Vs. STATE OF KERALA
July 3, 2008
ZOOM DEVELOPERS PVT. LTD Vs. STATE OF KERALA
December 4, 2008