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Case Index
Title
Date
A AND M PUBLICATIONS LTD Vs. STATE
February 28, 2008
A C DHAMIJA Vs. PUNJAB NATIONAL BANK
July 3, 2008
A C GAGGAR Vs. STATE
July 23, 2008
A C GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
May 28, 2008
A F FERGUSON AND CO Vs. PRESIDING OFFICER
May 21, 2008
A G GAGGAR Vs. STATE OF DELHI
January 2, 2008
A I I M S Vs. RAJ SINGH
August 25, 2008
A K GAJWANI Vs. AIRPORTS AUTHORITY OF INDIA
March 28, 2008
A K GOEL Vs. UNION OF INDIA
July 18, 2008
A K GUPTA Vs. UNION OF INDIA
February 1, 2008
A K KARMAKAR Vs. UNION OF INDIA
August 8, 2008
A K MALIK AND CO Vs. UNION OF INDIA
January 18, 2008
A K NAYAR Vs. MAHESH PRASAD
September 5, 2008
A K PRASAD Vs. DIRECTOR, VALLABHBHAI PATEL CHEST INSTITUTE, UNIVE
July 2, 2008
A K SHARMA Vs. UOI
August 7, 2008
A KHANDELWAL AND SONS HUF Vs. SARDAR MALL ALOK KUMAR HUF
November 11, 2008
A P KAPUR Vs. UOI
February 26, 2008
A R CHADHA AND CO Vs. PUNJAB AND SIND BANK
October 23, 2008
A R NIM Vs. VISHWA MITRA
August 8, 2008
A S CHHACHHI Vs. COMMISSIONER OF INCOME TAX
April 25, 2008
A SONKAR Vs. NEW DELHI MUNICIPAL COMMITTEE
August 22, 2008
A V R ENGINEERS Vs. SHARMA MOULDING WORKS
May 26, 2008
A.B. HOTELS LTD. Vs. COMMISSIONER OF INCOME TAX
December 10, 2008
A.C. TIWARI Vs. SUDHIR KALRA
January 30, 2008
A.K. CHATTERJEE Vs. ASHOK KUMAR CHATTERJEE
December 11, 2008
A.K. NAYAR Vs. MAHESH PRASAD
September 25, 2008
A.N. KHANNA Vs. M.M. KHANNA
March 13, 2008
A.R. KHANNA & SONS Vs. DTC
September 18, 2008
A.V. SCIENCE & TECHNOLOGIES PVT. LTD Vs. C.D.W.D
March 11, 2008
AAKASH JINDAL Vs. REGISTRAR CO OP SOCIETIES
July 22, 2008
AAYASHI PROPERTIES PVT LTD Vs. AUTOLITE AGENCIES PVT LTD
May 19, 2008
ABASKAR CONSTRUCTION (P) LTD Vs. CONTROLLING AUTHORITY
July 25, 2008
ABDUL REHMAN Vs. ANEES UL HAQ
February 26, 2008
ABHAY SAPRA Vs. CHITRALEKHA BUKAHI
July 18, 2008
ABHAY SAPRU Vs. CHITRALEKHA BAKSHI
January 7, 2008
ABHIJIT SINGH Vs. STATE OF DELHI
January 18, 2008
ACCORD ALLOYS LIMITED Vs. PEE ELL ALLOYS
April 10, 2008
ACTECH INFORMATION SYSTEMS LTD Vs. UNION OF INDIA
April 11, 2008
ADITYA CHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX
October 16, 2008
ADITYA COLLEGE OF PHARMACY AND SCIENCE Vs. GOVERNMENT OF DELHI
April 1, 2008
ADITYA INSTITUTE OF TECHNOLOGY Vs. GOVT OF DELHI
July 22, 2008
ADITYA KHANNA Vs. REGIONAL PASSPORT OFFICER/PASSPORT AUTHORITY
December 19, 2008
ADOBE SYSTEMS INCORPORATED Vs. ROHIT RATHI
May 30, 2008
ADVIK LABORATORIES LTD Vs. SH R PARTHASARATHY
February 5, 2008
AERO CLUB Vs. DHANWANT SINGH
September 23, 2008
AFAQ AHMAD Vs. GOVT OF NCT OF DELHI
July 22, 2008
AFT TRUST - SUB 1 Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
September 5, 2008
AFZAL UR REHMAN KHAN Vs. STATE OF DELHI
April 25, 2008
AGGARWAL OVERSEAS LTD Vs. HARYANA STATE INDL DEVELOPMENT CORP LTD
March 4, 2008
AGGARWAL STORE Vs. LT GOVERNOR
February 7, 2008
AGI LOGISTICS INC Vs. SHER JANG BHADHUR
September 16, 2008
AHIBARAN SINGH Vs. UNION OF INDIA
March 18, 2008
AHMED NISA Vs. MALIK MOHD ATIQ
August 27, 2008
AHSHAN ALIAS SHANU Vs. STATE
August 22, 2008
AIDS HEALTHCARE FOUNDATION INDIA CARES Vs. SECRETARY DEPARTMENT OF LEGAL AFFAIRS
March 7, 2008
AIDS HEALTHCARE FOUNDATION-INDIA CARES Vs. SECRETARY, DEPARTMENT OF LEGAL AFFAIRS
January 29, 2008
AIIMS Vs. PALA
February 26, 2008
AIIMS Vs. SH SATPAL SINGH
February 12, 2008
AIR INDIA LTD Vs. SHAMA AIRWAYS PVT LTD
February 22, 2008
AIRPORTS AUTHORITY OF INDIA Vs. RAJBIR SINGH SOLANKI
May 19, 2008
AIRPORTS AUTHORITY OFFICERS ASSOCIATION Vs. UNION OF INDIA
August 11, 2008
AJANTA INDIA LTD. Vs. AJANTA LTD.
December 11, 2008
AJANTA MANUFACTURING LTD Vs. AJANTA INDIA LTD
July 4, 2008
AJAY BAGARIA Vs. UNION OF INDIA
May 29, 2008
AJAY BAGARIA Vs. UNION OF INDIA
April 29, 2008
AJAY BANSAL Vs. STATE
September 15, 2008
AJAY CHOPRA Vs. C B I
November 21, 2008
AJAY DHIR Vs. STATE
October 22, 2008
AJAY GULATI Vs. UNION OF INDIA
April 3, 2008
AJAY KIRTI KUMAR DALMIA Vs. COMPANY LAW BOARD
February 4, 2008
AJAY KUMAR Vs. STATE NCT OF DELHI
November 19, 2008
AJAY KUMAR Vs. STATE
August 4, 2008
AJAY KUMAR JAIN Vs. LT GOVERNOR
October 3, 2008
AJAY KUMAR TYAGI Vs. STATE
August 25, 2008
AJAY KUMAR VERMA Vs. R.G. SOFT DRINKS PRIVATE LIMITED
November 12, 2008
AJAY PAL SINGH Vs. HARBANS SINGH
January 16, 2008
AJAY RAJPAL Vs. AVINASH RAJPAL
March 20, 2008
AJAY SAMPSON Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
March 5, 2008
AJAY VISHWANATH Vs. STATE
November 21, 2008
AJIT SINGH Vs. ADARSH KAUR GILL
April 7, 2008
AJIT SINGH Vs. ADARSH KAUR GILL
July 4, 2008
AJIT SINGH GILL Vs. ARVIND KHOSLA
July 15, 2008
AKHIL BHARTIYA MAHAJAN SHIROMANI SABHA Vs. DHARAMVEER MAHAJAN
August 19, 2008
AKHIL DILLI PRATHMIK SHIKSHAK SANGH Vs. GOVT OF NCT OF DELHI
August 20, 2008
AKHILESH KUMAR VERMA Vs. MARUTI UDYOG LTD
February 15, 2008
AKHILESH PRATAP SINGH Vs. DIRECTOR GENERAL
May 22, 2008
AKHTARI BEGUM Vs. ABDUL QADIR
August 21, 2008
AKRAM Vs. STATE
August 5, 2008
AKSHAY JAIN Vs. DELHI TRANSPORT CORPORATION
January 30, 2008
AKSHOD KUMAR SHARMA Vs. TANU SHARMA
September 23, 2008
ALCATEL LUCENT TECHNOLOGIES INDIA PVT LTD Vs. STATE
February 29, 2008
ALFA GRAPHICS Vs. ARJUN KOHIL
February 7, 2008
ALISHA ENTERPRISES (P) LTD Vs. TEJ PAL SINGH
March 3, 2008
ALKA GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES
March 20, 2008
ALKA GUPTA Vs. STATE NCT OF DELHI
March 26, 2008
ALKA NANDWANI Vs. SATISH KUMAR
August 26, 2008
ALL INDIA CONFEDERATION OF THE BLIND Vs. UNION OF INDIA
July 4, 2008
ALL INDIA GDMO ASSOCIATION Vs. UNION OF INDIA
July 17, 2008
ALL INDIA GENERAL MAZDOOR TRADE UNION Vs. GOVERNOR OF DELHI
January 22, 2008
ALL INDIA LAWYERS UNION (DELHI-UNIT) Vs. M C D
March 19, 2008
ALL INDIA MANAGEMENT ASSOCIATION Vs. UNION OF INDIA
July 30, 2008
ALL INDIA SHRAMIK AND COACH ATTENDANTS ASSOCIATION Vs. UNION OF INDIA
February 7, 2008
ALLAHABAD BANK Vs. MANOJ KHANNA
July 18, 2008
ALLIED BLENDERS AND DISTILLERS P LTD Vs. PAUL P JOHN
September 29, 2008
ALLIED MEDICAL SERVICES PRIVATE LTD Vs. DIRECTOR GENERAL ARMED FORCES MEDICAL SERVICES
May 20, 2008
ALMONDZ CAPITAL MARKETS Vs. STATE
February 5, 2008
ALOIS EKKA Vs. JAGBIR SINGH
July 1, 2008
ALOK KUMAR GUPTA Vs. NARAIN JEWELLERS
July 23, 2008
ALOK MEHTA Vs. SURENDER KUMAR MEHTA
January 15, 2008
ALPHA AGENCIES Vs. INALSA APPLIANCES LTD.
November 18, 2008
ALPHA DRUG INDIA LTD. Vs. PERFECT DRUGS LTD.
November 3, 2008
ALPINE INDUSTRIES Vs. UNION OF INDIA
January 29, 2008
AMAN OBEROI Vs. TINA OBEROI
July 8, 2008
AMAR JOT SINGH Vs. HARVINDER KAUR
March 25, 2008
AMARDEEP DEVELOPERS PVT. LTD. Vs. OSWAL CHEMICALS AND FERTILIZERS LTD.
July 30, 2008
AMARJIT KAUR Vs. SATNAM KAUR
December 19, 2008
AMARJIT SINGH Vs. SH. VINOD KUMAR SHARMA
January 14, 2008
AMARNATH CHARANJI LAL Vs. PUNJAB NATIONAL BANK
July 9, 2008
AMBASSADOR CARDS PVT. LTD Vs. STATE
January 11, 2008
AMERICAN EXPRESS BANK LTD Vs. RAVINDER KUMAR SAINI
August 29, 2008
AMINA BEGUM Vs. BANARSI LAL
November 25, 2008
AMIT BATHLA Vs. SUSHIL KUMAR AND OTHERS
September 1, 2008
AMIT DUA Vs. JAMIL AHMAD
July 7, 2008
AMIT KOHLI Vs. STATE
August 5, 2008
AMIT KUMAR Vs. STATE
September 5, 2008
AMIT KUMAR TOMAR AND OTHERS Vs. STATE AND OTHERS
December 5, 2008
AMIT VOHRA Vs. STATE
July 30, 2008
AMITABA RAY Vs. TOURISM FINANCE CORPORATION INDIA LTD
March 3, 2008
AMITABHA SEN Vs. SPORTS WORLD IN TERNATIONAL LIMITED
February 4, 2008
AMRIK SINGH Vs. NITU
May 26, 2008
AMRIT KAUR Vs. SARABJEET SINGH
August 29, 2008
AMRIT KUMAR TAKKAR Vs. MCD
April 21, 2008
AMRIT LAL GARG Vs. STATE
May 16, 2008
AMRITA GOVIND PARDASANI Vs. UOI
February 1, 2008
ANAND AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
January 30, 2008
ANAND AND ASSOCIATES Vs. INTERNATIONAL FINANCE LTD
September 5, 2008
ANAND PRAKASH Vs. GODREJ SARA LEE LTD
November 20, 2008
ANANDHARAM & CO. Vs. DIRECTORATE OF HEALTH SERVICES THROUGH ITS DIRECTOR GOVT. OF N.C.T OF DELHI
April 11, 2008
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 2008
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORTY
May 23, 2008
ANANT RAJ AGENCIES Vs. D D A
February 21, 2008
ANANT RAJ AGENCIES P LTD Vs. NARANG INDUSTRIES LTD
April 21, 2008
ANARO DEVI Vs. LALITA
September 23, 2008
ANIKA JAIN Vs. UNIVERSITY OF DELHI
November 18, 2008
ANIL ANAND Vs. BINITA DEVI & ORS.
December 2, 2008
ANIL ARORA Vs. ANAND KUMAR
May 20, 2008
ANIL BHARGAVA Vs. STATE
March 7, 2008
ANIL BHASIN Vs. VIJAY KUMAR BHASIN
March 31, 2008
ANIL DEWAN Vs. MUNICIPAL CORPORATION OF DELHI
April 1, 2008
ANIL KUMAR Vs. DELHI METRO RAIL CORPORATION
March 20, 2008
ANIL KUMAR Vs. B R B CONSTRUCTION PVT LTD
May 14, 2008
ANIL KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
February 29, 2008
ANIL KUMAR Vs. AIR INDIA LTD
January 31, 2008
ANIL KUMAR Vs. NARCOTICS CONTROL BUREAU
March 27, 2008
ANIL KUMAR CHANDHOK Vs. PUNJAB AND SIND BANK
May 30, 2008
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
July 21, 2008
ANIL KUMAR JHA Vs. LT GOVERNOR
October 3, 2008
ANIL KUMAR SAHA Vs. CHIEF COMMISSIONER OF INCOME TAX DELHI (1)
December 5, 2008
ANIL KUMAR SHARMA Vs. AMOD KUMAR
September 4, 2008
ANIL MAHAJAN Vs. UNION OG INDIA
February 5, 2008
ANIL NANDA Vs. STATE
May 9, 2008
ANIL NANDA Vs. SUDHIR SHARMA
May 9, 2008
ANIL NANDA Vs. ESCORTS LTD
July 3, 2008
ANIL RAI Vs. CBI
September 8, 2008
ANIL SAINI PETITIONER Vs. LT GOVERNOR
March 28, 2008
ANIL TYAGI Vs. LT GOVERNOR
May 30, 2008
ANIL UPPAL Vs. STATE
July 18, 2008
ANIMALS WELFARE SOCIETY REGD DELHI Vs. GOVT OF NCT OF DELHI
March 11, 2008
ANIRUDH SINGH KATOCH Vs. UNION OF INDIA
March 20, 2008
ANIS KHAN Vs. STATE
August 11, 2008
ANISUDDIN Vs. VIMLA SETHI
July 2, 2008
ANITA DEVI Vs. JANGI RAM
July 1, 2008
ANITA THAKUR Vs. GNCT OF DELHI
March 7, 2008
ANJU Vs. MANAGING COMMITTEE
March 24, 2008
ANJU BALA JAIN Vs. GIRISH KUMAR JAIN
September 30, 2008
ANJUL SHARMA Vs. GOVT OF NCT OF DELHI
May 29, 2008
ANJULIKA VINOD DEWAN Vs. VIJAY LAXMI CHAUHAN
March 14, 2008
ANJUMAN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
September 29, 2008
ANJUMAN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
August 29, 2008
ANOOP ROY OF CLASSIC ENT Vs. PROMILA ASTHANA
August 21, 2008
ANSAL PROPERTIES AND INDUSTRIES LTD Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS
January 10, 2008
ANSAR ALI Vs. ZAHIRA SULTAN
September 4, 2008
ANSHUMAN SHARMA Vs. MONICA GUPTA
December 20, 2008
ANTHONY'S GIRLS SEN Vs. GOVT OF N C T OF DELHI
October 24, 2008
ANUJ KUMAR BHARTI Vs. NATIONAL BOOK TRUST
July 1, 2008
ANUJ SAXENA Vs. STATE
September 4, 2008
ANUPAM BHARGAVA Vs. STATE
March 26, 2008
ANUPAM MAZUMDAR Vs. STATE OF DELHI
February 7, 2008
ANUPRIYA CHAUHAN Vs. MUNICIPAL CORPORATION OF DELHI
March 10, 2008
ANURADHA JHA Vs. SANTOSH SINGH AND ORS.
March 3, 2008
ANURAG MITTAL Vs. SHIKHA
July 23, 2008
ANWAR ANSARI Vs. STATE (NCT OF DELHI)
December 15, 2008
APEEJAY SCHOOL Vs. SURESH CHANDER KALRA
May 30, 2008
APOLLO LOGISOLUTIONS LTD Vs. STATE
March 7, 2008
ARBRO PHARMACEUTICALS LTD Vs. REGAL LABORATORIES
May 30, 2008
ARBRO PHARMACEUTICALS LTD Vs. FRANKLIN REMEDIES
August 12, 2008
ARCHIE COMIC PUBLICATIONS INC Vs. PURPLE CREATIONS PVT LTD
April 22, 2008
ARCHIE COMIC PUBLICATIONS, INC Vs. PURPLE CREATIONS PVT. LTD
January 22, 2008
ARINITS SALES PVT LTD Vs. ROCKWELL PLASTIC PVT LTD
January 18, 2008
ARJUN AMLA Vs. ENFORCEMENT DIRETORATE
March 13, 2008
ARORA MEDICAL HALL Vs. UNION OF INDIA
July 29, 2008
ARROW SYNTEX P LTD Vs. AAIFR
March 11, 2008
ARUN BHATIA Vs. MADHURI BHATIA
May 6, 2008
ARUN KHANNA Vs. DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE
July 15, 2008
ARUN KISHORE Vs. STATE
July 30, 2008
ARUN KUMAR Vs. RAI SINGH
July 1, 2008
ARUN KUMAR GUPTA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
February 18, 2008
ARUN KUMAR JAIN Vs. DDA
December 18, 2008
ARUN KUMAR MITTAL Vs. N K MITAL
September 29, 2008
ARUN SIROHI Vs. STATE (GOVT OF NCT, DELHI)
May 2, 2008
ARUNA PARMOD SHAH Vs. UNION OF INDIA
April 7, 2008
ARVATO BPO SERVICES INDIA PRIVATE LIMITED Vs. BERTELSMANN MARKETING SERVICES INDIA PRIVATE LIMITED
May 21, 2008
ARVATO BPO SERVICES INDIA PRIVATE LIMITED Vs. STATE
February 12, 2008
ARVIND CONSTRUCTION CO LTD Vs. ENGINEERING PROJECT (INDIA) LTD
January 17, 2008
ARVIND KUMAR Vs. CAMPARI EXPORT PVT LTD
February 27, 2008
ARVIND KUMAR Vs. UNION OF INDIA
September 11, 2008
ARVIND KUMAR BHASIN Vs. D D A
August 18, 2008
ARVIND MEHRA Vs. DELHI SUBORDINATE SELECTION BOARD (DSSSB) AND ORS
December 5, 2008
ARYA ORPHANGE Vs. ALFRED G WUERFEL FC
November 27, 2008
ASHA AGGARWAL Vs. UNION OF INDIA
January 11, 2008
ASHA GARG Vs. NEW INDIA ASSURANCE CO LTD
July 28, 2008
ASHA GUPTA Vs. SANDEEP GUPTA
September 25, 2008
ASHA PANT Vs. STATE
March 17, 2008
ASHA SAWHNEY Vs. CHANDRO DEVI
September 19, 2008
ASHA SEHGAL Vs. STATE
March 19, 2008
ASHA SONI Vs. NEW INDIA ASSURANCE CO LTD
October 23, 2008
ASHIM INVESTMENT COMPANY LTD Vs. STATE
March 7, 2008
ASHISH GOYLE Vs. MUNICIPAL CORPORATION OF DELHI
August 1, 2008
ASHISH POLYFIBRES BIHAR LTD Vs. STATE BANK OF INDIA
November 28, 2008
ASHOK BHADAURIA Vs. STATE OF DELHI
April 11, 2008
ASHOK CHAWLA Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)
August 13, 2008
ASHOK K MITTAL Vs. RAM KUMAR GUPTA
September 19, 2008
ASHOK K PARASHRAMKA Vs. UNION OF INDIA
April 11, 2008
ASHOK KAPOOR Vs. VIDYA SHANKAR SHARMA
December 3, 2008
ASHOK KHANNA Vs. KAPIL KHANNA
February 18, 2008
ASHOK KHATRI (IN J.C.) Vs. STATE
July 31, 2008
ASHOK KUMAR Vs. STATE
February 8, 2008
ASHOK KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
April 28, 2008
ASHOK KUMAR Vs. JAG RAM
November 21, 2008
ASHOK KUMAR Vs. PRAHLAD SINGH
November 21, 2008
ASHOK KUMAR Vs. STATE
August 11, 2008
ASHOK KUMAR Vs. STATE
July 22, 2008
ASHOK KUMAR Vs. VIDYA SHANKAR SHARMA
December 31, 2008
ASHOK KUMAR AGGARWAL Vs. RAJINDER KUMAR AGGARWAL
August 19, 2008
ASHOK KUMAR BHALLA Vs. ROOPA BHALLA
January 11, 2008
ASHOK KUMAR DOGRA Vs. STATE
September 29, 2008
ASHOK KUMAR DUA Vs. RANBIR KUMAR DUA
May 22, 2008
ASHOK KUMAR GULIANI Vs. DELHI DEVELOPMENT AUTHORITY
May 19, 2008
ASHOK KUMAR KARAN Vs. SATISH GUPTA
September 23, 2008
ASHOK KUMAR KHANNA Vs. HONBLE THE CHIEF JUSTICE AND ANR.
February 8, 2008
ASHOK KUMAR PANDEY Vs. UNION OF INDIA
August 19, 2008
ASHOK KUMAR PRASAD Vs. UOI
May 15, 2008
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
May 2, 2008
ASHOK MAHINDRU & SONS (HUF) Vs. COMMISSIONER OF INCOME TAX
May 6, 2008
ASHOK MALHOTRA Vs. CENTRAL BUREAU OF INVESTIGATION
March 19, 2008
ASHOK MITTAL Vs. RAM PARSHOTAM MITTAL
February 19, 2008
ASHOK SIKKA Vs. STATE
February 7, 2008
ASHOK SINGH SIKARWAR Vs. UNION OF INDIA
May 2, 2008
ASHOKA MOHAN DWARKADAS Vs. STATE OF DELHI
May 1, 2008
ASHUTOSH BAJPAI Vs. UNION OF INDIA
May 16, 2008
ASHWANI GARG Vs. N D M C
April 8, 2008
ASHWANI K GOENKA Vs. KANTI BHAI DHAMANI
March 31, 2008
ASHWANI TOBACCO CO. PVT. LTD Vs. UNION OF INDIA
January 29, 2008
ASHWINI KUMAR MISHRA Vs. GOVERNMENT OF N C T OF DELHI
July 8, 2008
ASIAN CONSUMER PRODUCTS LTD Vs. S N C SHAW AND CO
August 21, 2008
ASIANS HOTELS LIMITED Vs. STATE
February 29, 2008
ASLAM Vs. SAJID PARVEZ
September 25, 2008
ASSIS KUTTY Vs. BUDH RAM
September 19, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR
December 18, 2008
ASSOCIATED SWITCHGEARS AND PROJECTS PVT LTD Vs. EMERSON NETWORK INDIA (P) LTD
July 29, 2008
ASULAL LOYA Vs. UNION OF INDIA
July 23, 2008
ATLAS CYCLE (HARYANA) Vs. ATLAS PRODUCTS
April 21, 2008
ATMA RAM Vs. DYA KRISHAN
July 8, 2008
ATMA RAM Vs. STATE OF DELHI
March 24, 2008
ATMA SINGH LUBANA PRESIDENT Vs. GOVERNMENT OF NCT OF DELHI
January 7, 2008
ATREE ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
February 14, 2008
ATTAR CHAND Vs. UNION OF INDIA
May 16, 2008
ATTARPAL SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
April 29, 2008
ATUL GARG Vs. MEHTAB SINGH
February 12, 2008
ATUL GLASS INDUSTRIES PVT LTD Vs. PREM BHARGAVA
February 19, 2008
ATUL GOEL Vs. RAGHUBIR
March 14, 2008
ATUL RAWAL Vs. S.B. EQUIPMENTS
August 20, 2008
ATUL RAWAL T/A NAVIN POLYCON Vs. S.B. EQUIPMENTS
October 20, 2008
ATUL SEJWAL Vs. STATE
August 13, 2008
AUTODESK INC Vs. A V T SHANKARDASS
July 4, 2008
AVANTIKA AGGARWAL Vs. VINOD KUMAR
February 20, 2008
AVDESH KUMAR Vs. S S ENGINEERING WORKS
January 8, 2008
AVINASH ALIAS ISHU Vs. STATE
July 22, 2008
AVINESHWAR SAWHNEY Vs. J K INDUSTRISE LTD
July 25, 2008
AVM LAND DEVELOPERS PVT LTD Vs. STATE
February 29, 2008
AVNISH BAJAJ Vs. STATE
May 29, 2008
AVNISH SHARMA Vs. STATE
January 24, 2008
AVTAR NARAIN Vs. SUBHASH CHANDER BEHAL
October 20, 2008
AVTAR SINGH NARULA Vs. DHARAMBIR SAHNI
May 28, 2008
AVTAR VINAYAK Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 2008
AYANG RINPOCHE Vs. SURAKSHA GUPTA
July 2, 2008
AZAD HUSSAIN MALIK Vs. STATE OF DELHI
January 21, 2008
AZIMUSSHAN HAIDER Vs. UNION OF INDIA
July 4, 2008
AZMAT ALI Vs. UNION OF INDIA (UOI) AND ORS.
January 11, 2008
B BLOCK YOJANA VIHAR RESIDENT S Vs. UOI
January 31, 2008
B K CARGO Vs. BALJIT SINGH
July 8, 2008
B K SHARMA Vs. UNION OF INDIA
May 21, 2008
B L BISHNOI Vs. UNION OF INDIA
October 22, 2008
B L KANTROO Vs. BSES RAJDHANI POWER LTD
September 25, 2008
B M GULATI Vs. UNION OF INDIA
February 27, 2008
B N GUPTA Vs. KAMLESH GUPTA
July 17, 2008
B P SINGHAL Vs. RAM KUMAR RATHI
March 28, 2008
B PARAMESWARAN Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
January 10, 2008
B R BHASKAR Vs. PRESS TRUST OF INDIA LTD
May 9, 2008
B S CONSTRUCTIONS CO Vs. COMMISSIONER OF MCD
March 17, 2008
B S SARAO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 6, 2008
B.P. SINHA Vs. UNION OF INDIA
July 30, 2008
B.S. NARWAL Vs. RBI
March 5, 2008
BABA LEATHER IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ADJUDICATION)
December 15, 2008
BABBU SINGH Vs. STATE
August 12, 2008
BABOO KHAN Vs. STATE OF J AND K
April 7, 2008
BABU BHAI KHIMA BHAI KATARA Vs. STATE
May 28, 2008
BABU RAM ALIAS FAUJI Vs. STATE
December 16, 2008
BABU RAM DHARAM PRAKASH Vs. IZUK CHEMICAL WORKS
September 17, 2008
BABUSHA INTERNATIONAL Vs. CANARA BANK
May 19, 2008
BABY RINKI Vs. SURENDER SINGH
February 20, 2008
BABY SEEMA Vs. STATE GOVT OF NCT OF DELHI
April 7, 2008
BAIJ NATH AGGARWAL DHARAMARTH TRUST SOCIETY REGD Vs. LT GOVERNOR OF DELHI
February 8, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SEEMA DEVI
May 7, 2008
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May 13, 2008
COMMISSIONER OF INCOME TAX Vs. REEBOK INDIA CO.
July 31, 2008
COMMISSIONER OF INCOME TAX Vs. KHAITAN CHEMICALS AND FERTILIZERS LTD.
September 23, 2008
COMMISSIONER OF INCOME TAX Vs. AHUJA RADIOS
October 20, 2008
COMMISSIONER OF INCOME TAX Vs. DHARAM PAL PREM CHAND LTD.
November 27, 2008
COMMISSIONER OF INCOME TAX Vs. HARKARAN DAS VED PAL
November 12, 2008
COMMISSIONER OF INCOME TAX Vs. CONTIMETERS ELECTRICALS PVT. LTD.
December 2, 2008
COMMISSIONER OF INCOME TAX Vs. RANI SHANKAR MISHRA
December 12, 2008
COMMISSIONER OF INCOME TAX Vs. SHRI PASHUPATI TOURS AND TRAVELS
September 30, 2008
COMMISSIONER OF INCOME TAX Vs. NILOFER I. SINGH
August 27, 2008
COMMISSIONER OF INCOME TAX Vs. ANSAL BUILDWELL LTD.
March 4, 2008
COMMISSIONER OF INCOME TAX Vs. JAINSON
July 17, 2008
COMMISSIONER OF INCOME TAX Vs. INDIA CRAFTS
December 4, 2008
COMMISSIONER OF INCOME TAX Vs. BAL BHARTI PUBLIC SCHOOL
May 7, 2008
COMMISSIONER OF INCOME TAX Vs. AXIS COMPUTERS (INDIA) (P) LTD.
December 12, 2008
COMMISSIONER OF INCOME TAX Vs. INDIAN TONERS & DEVELOPERS LTD.
December 10, 2008
COMMISSIONER OF INCOME TAX Vs. MICA WOOD (P) LTD.
January 16, 2008
COMMISSIONER OF INCOME TAX Vs. VIRGO MARKETING (P) LTD.
January 25, 2008
COMMISSIONER OF INCOME TAX Vs. FAITH REAL ESTATE (P) LTD.
April 23, 2008
COMMISSIONER OF INCOME TAX Vs. TOURISM FINANCE CORPORATION OF INDIA LTD.
April 22, 2008
COMMISSIONER OF INCOME TAX Vs. ALFRED ALLAN ADVERTISING
April 10, 2008
COMMISSIONER OF INCOME TAX Vs. MADHSY FILMS PVT. LTD.
March 25, 2008
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR JAIN
January 25, 2008
COMMISSIONER OF INCOME TAX Vs. ESPN SOFTWARE INDIA (P) LTD.
March 10, 2008
COMMISSIONER OF INCOME TAX Vs. TUSKER DYE CHEM.
May 14, 2008
COMMISSIONER OF INCOME TAX Vs. SAMIR BIO-TECH (P) LTD.
December 4, 2008
COMMISSIONER OF INCOME TAX Vs. FASCEL LTD.
December 4, 2008
COMMISSIONER OF INCOME TAX Vs. VALUE CAPITAL SERVICES (P) LTD.
April 25, 2008
COMMISSIONER OF INCOME TAX Vs. DCM LTD.
August 1, 2008
COMMISSIONER OF INCOME TAX Vs. USHA STUD AGRICULTURAL FARMS LTD.
March 14, 2008
COMMISSIONER OF INCOME TAX Vs. GULMOHAR FINANCE LTD.
February 28, 2008
COMMISSIONER OF INCOME TAX Vs. GILLETE GROUP INDIA (P) LTD.
February 25, 2008
COMMISSIONER OF INCOME TAX Vs. POONAM RANI SINGH
February 19, 2008
COMMISSIONER OF INCOME TAX Vs. INDIAN SUGAR & GENERAL INDUSTRY EXPORT
January 30, 2008
COMMISSIONER OF INCOME TAX Vs. GOODYEAR INDIA LTD.
April 28, 2008
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL AGARWAL
April 25, 2008
COMMISSIONER OF INCOME TAX Vs. DEWAN CHAND
November 17, 2008
COMMISSIONER OF INCOME TAX Vs. HITASHI ESTATES LTD.
November 26, 2008
COMMISSIONER OF INCOME TAX Vs. A.R. CHADHA
December 4, 2008
COMMISSIONER OF INCOME TAX Vs. S. DHANABAL
August 7, 2008
COMMISSIONER OF INCOME TAX Vs. RAM DEVI
August 6, 2008
COMMISSIONER OF INCOME TAX Vs. ANSAL PROPERTIES & IND. (P) LTD.
July 24, 2008
COMMISSIONER OF INCOME TAX Vs. ASHOK DUA
August 29, 2008
COMMISSIONER OF INCOME TAX Vs. HUGHES ESCORTS COMMUNICATIONS LTD.
August 14, 2008
COMMISSIONER OF INCOME TAX Vs. V.L.S. FINANCE LTD.
October 16, 2008
COMMISSIONER OF INCOME TAX Vs. TULIP FINANCE LTD.
October 15, 2008
COMMISSIONER OF INCOME TAX Vs. PRADEEP GOEL
May 20, 2008
COMMISSIONER OF INCOME TAX Vs. AWANINDRA SINGH
August 5, 2008
COMMISSIONER OF INCOME TAX Vs. S.K. KATYAL
November 12, 2008
COMMISSIONER OF INCOME TAX Vs. S.K. JAIN
January 22, 2008
COMMISSIONER OF INCOME TAX Vs. CAPITAL TYRES MFG. UNIT
April 9, 2008
COMMISSIONER OF INCOME TAX Vs. JADEJA CONSULTANTS (P) LTD.
March 25, 2008
COMMISSIONER OF INCOME TAX Vs. HUGHES SOFTWARE SYSTEMS LIMITED
November 7, 2008
COMMISSIONER OF INCOME TAX Vs. PRAVEEN ELECTRONICS LTD
October 3, 2008
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
December 17, 2008
COMMISSIONER OF INCOME TAX Vs. VIRGO MARKETING (P) LIMITED
January 23, 2008
COMMISSIONER OF INCOME TAX Vs. INTEGRATED DATABASES INDIA LTD.
December 12, 2008
COMMISSIONER OF INCOME TAX Vs. J.M.D. INTERNATIONAL
September 29, 2008
COMMISSIONER OF INCOME TAX Vs. HEIDRICK & STRUGGLES IND. (P) LTD.
November 17, 2008
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COM. INV. TRUST LTD.
September 19, 2008
COMMISSIONER OF INCOME TAX Vs. SHRI RAM PISTONS & RINGS LTD.
May 5, 2008
COMMISSIONER OF INCOME TAX Vs. GULF AIR CO.
March 31, 2008
COMMISSIONER OF INCOME TAX Vs. MANGLAM RICINUS LTD.
May 1, 2008
COMMISSIONER OF INCOME TAX Vs. GOLDTEX FURNISHING INDUSTRIES
April 1, 2008
COMMISSIONER OF INCOME TAX Vs. E.I. DUPONT INDIA LTD.
January 11, 2008
COMMISSIONER OF INCOME TAX Vs. ESTEL COMMUNICATIONS (P) LTD
March 7, 2008
COMMISSIONER OF INCOME TAX Vs. SARAYA INDUSTRIES LTD
January 11, 2008
COMMISSIONER OF INCOME TAX Vs. GOVERDHAN INDIA (P) LTD.
August 18, 2008
COMMISSIONER OF INCOME TAX Vs. LOTUS TRANS TRAVELS (P) LTD.
September 4, 2008
COMMISSIONER OF INCOME TAX Vs. DAPUR PHARMA
September 29, 2008
COMMISSIONER OF INCOME TAX Vs. SALORA INTERNATIONAL
October 1, 2008
COMMISSIONER OF INCOME TAX Vs. APPAREL EXPORT PROMOTION COUNCIL
September 12, 2008
COMMISSIONER OF INCOME TAX Vs. P.P. JEWELLERS
November 18, 2008
COMMISSIONER OF INCOME TAX Vs. SATYA BHUSHAN GUPTA
March 11, 2008
COMMISSIONER OF INCOME TAX Vs. SAMTEL COLOR LTD.
November 14, 2008
COMMISSIONER OF INCOME TAX Vs. DEEPAK AGGARWAL
May 1, 2008
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LTD.
April 2, 2008
COMMISSIONER OF INCOME TAX Vs. MODI REVLON (P) LTD.
April 28, 2008
COMMISSIONER OF INCOME TAX Vs. ASIANA AIRLINES
August 14, 2008
COMMISSIONER OF INCOME TAX Vs. BECHTON DICKINSON INDIA (P) LTD.
September 3, 2008
COMMISSIONER OF INCOME TAX Vs. DART MANUFACTURING INDIA (P) LTD.
August 12, 2008
COMMISSIONER OF INCOME TAX Vs. EDS ELECTRONICS DATA SYSTEMS (INDIA) PVT. LTD.
September 29, 2008
COMMISSIONER OF INCOME TAX Vs. MOHINDER LAL HARYANI
May 6, 2008
COMMISSIONER OF INCOME TAX Vs. SALORA INTERNATIONAL LTD.
August 18, 2008
COMMISSIONER OF INCOME TAX Vs. REALEST BUILDERS AND SERVICES LTD.
August 28, 2008
COMMISSIONER OF INCOME TAX Vs. DEV MUSCO LIGHTING (P) LTD.
May 2, 2008
COMMISSIONER OF INCOME TAX Vs. WEB COMMERCE (INDIA) (P) LTD.
December 12, 2008
COMMISSIONER OF INCOME TAX Vs. COSMOS INTERNATIONAL
November 27, 2008
COMMISSIONER OF INCOME TAX Vs. MODERN ENGINEERING WORKS
March 18, 2008
COMMISSIONER OF INCOME TAX Vs. FRONTLINE SOLUTIONS (BARODA) LTD
January 23, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. GUPTA ABHUSHAN PVT.LTD
October 20, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. R.K. DHAWAN
October 3, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. JINDAL DRILLING AND INDUSTRIES LTD
February 22, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. RBG INVESTMENT AND FINANCE LTD
July 21, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. PRIMA INDIA PRODUCTS
July 11, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. GOYAL M G GASES PVT LTD
September 10, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. HI LINE PENS PVT LTD
September 15, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. D K GUPTA
September 26, 2008
COMMISSIONER OF INCOME TAX DELHI Vs. C J INTERNATIONAL HOTELS LTD
September 24, 2008
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. D D SALES CORPORATION
July 22, 2008
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. J P M FARMS PVT LTD
July 18, 2008
COMMISSIONER OF INCOME TAX DELHI I Vs. BHAN TEXTILE P LIMITED
February 22, 2008
COMMISSIONER OF INCOME TAX DELHI II Vs. MONNET INDUSTRIES LTD
November 21, 2008
COMMISSIONER OF INCOME TAX DELHI IV Vs. UPPAL HOTELS LTD
November 24, 2008
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. DCM SRIRAM CONSOLIDATED LTD
November 21, 2008
COMMISSIONER OF INCOME TAX DELHI-II Vs. JINDAL VEGTABLES PRODUCTS LTD
November 6, 2008
COMMISSIONER OF INCOME TAX V Vs. NATRAJ STATIONERY PRODUCTS P LTD
November 21, 2008
COMMISSIONER OF INCOME TAX V Vs. RISHAB ISPAT LTD
February 25, 2008
COMMISSIONER OF INCOME TAX V Vs. NARAIN JEWELS INTERNATIONAL LTD
February 20, 2008
COMMISSIONER OF INCOME TAX V Vs. REAL TIME MARKETING P LTD
April 7, 2008
COMMISSIONER OF INCOME TAX-II Vs. MANTEC CONSULTANTS (P) LTD.
November 14, 2008
COMMISSIONER OF INCOME TAX-V Vs. P M ELECTRONICS LTD
November 3, 2008
COMMISSIONER OF INCOME TAX-V Vs. RAMPUR ENGINEERING CO. LTD.
November 27, 2008
COMMISSIONER OF INCOME-TAX Vs. SAIN PROCESSING AND WVG. MILLS (P.) LTD
December 17, 2008
COMMISSIONER OF INCOME-TAX Vs. HARIG CRANK SHAFTS LTD
August 25, 2008
COMMISSIONER OF INCOME-TAX Vs. INTERNATIONAL AMUSEMENT LTD
October 21, 2008
COMMISSIONER OF INCOME-TAX Vs. JAPAN AIRLINES CO. LTD
October 23, 2008
COMMISSIONER OF INCOME-TAX Vs. KAPIL DEV
August 21, 2008
COMMISSIONER OF INCOME-TAX Vs. DIAMOND PRODUCTS LTD
September 8, 2008
COMMISSIONER OF INCOME-TAX Vs. MOSER BAER INDIA LTD
September 22, 2008
COMMISSIONER OF INCOME-TAX Vs. CONTINENTAL AIR EXPRESS (P.) LTD
September 8, 2008
COMMISSIONER OF INCOME-TAX Vs. D.D. GEARS LTD
November 3, 2008
COMMISSIONER OF INCOME-TAX Vs. MANI KAKAR
October 20, 2008
COMMISSIONER OF INCOME-TAX Vs. M.S. AGGARWAL
September 8, 2008
COMMISSIONER OF INCOME-TAX Vs. PRAMOD KUMAR GUPTA
August 4, 2008
COMMISSIONER OF INCOME-TAX Vs. DABUR INDIA LIMITED
October 17, 2008
COMMISSIONER OF INDUSTRIES Vs. O P BATRA
January 21, 2008
COMMISSIONER OF POLICE Vs. BRIJ PAL SINGH
December 4, 2008
COMMISSIONER OF POLICE Vs. RAJENDER SINGH
June 4, 2008
COMMISSIONER OF POLICE Vs. H C DURGESH KUMAR
January 16, 2008
COMMISSIONER OF POLICE Vs. MOHINDER SINGH
August 12, 2008
COMMODORE V RAVINDRA NATHAN VSM Vs. UNION OF INDIA
March 14, 2008
COMMON CAUSE Vs. UNION OF INDIA
May 16, 2008
CONSOLIDATED STEEL AND ALLOYS Vs. STATE
November 7, 2008
CONSTABLE KAPIL DEV Vs. UNION OF INDIA
July 10, 2008
CONSTABLE OM PRAKASH Vs. GOVT OF NCT OF DELHI
January 18, 2008
CONSTABLE RAVINDER RANA Vs. UNION OF INDIA
March 5, 2008
CONSULTING ENGINEERING SERVICES Vs. COMMISSIONER OF INCOME TAX
December 3, 2008
CONZERV SYSTEMS P. LTD. Vs. T.K. BABU
August 20, 2008
COSMIC BUSINESS SCHOOL Vs. ALL INDIA COUNCIL OF TECHNICALEDUCATION
July 30, 2008
COURT ON IT Vs. SUNIL SETH
September 8, 2008
COURT ON ITS OWN MOTION Vs. STATE
August 21, 2008
COURT ON ITS OWN MOTION Vs. STATE
September 24, 2008
COURT ON ITS OWN MOTION Vs. STATE
July 11, 2008
COURT ON ITS OWN MOTION Vs. S R GUPTA
July 8, 2008
COURT ON ITS OWN MOTION Vs. STATE OF NCT OF DELHI
July 16, 2008
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
May 16, 2008
COX AND KING I LTD Vs. RAJ KUMAR MITTAL
December 10, 2008
CPL JITENDRA KUMAR Vs. UNION OF INDIA
May 2, 2008
CROSS LINK CARGO MANAGEMENT (P.) LTD. Vs. AMRIT INTERNATIONAL RICE CO. LTD.
November 4, 2008
CSIR EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY Vs. REGISTRAR COOPERATIVE SOCIETIES
September 1, 2008
D B MADAN Vs. PUNJAB NATIONAL BANK
December 16, 2008
D BMATHUR Vs. PUNJAB NATIONAL BANK
May 21, 2008
D C M FINANCIAL SERVICES LTD Vs. NEW HOLLAND TRACTORS (INDIA) PVT LTD
March 26, 2008
D C M LTD Vs. R K TOWERS INDIA PVT LTD
August 22, 2008
D C M SHRIRAM CONSOLIDATED LTD Vs. EMPLOYEES INSURANCE COURT
May 12, 2008
D C RAI Vs. RAMPHAL
September 29, 2008
D C S NEGI Vs. UNION OF INDIA
April 11, 2008
D D A Vs. HAPPY HIMALAYA CONSTRUCTION CO
November 10, 2008
D D A Vs. NAND ROOP SEHRAWAT
August 25, 2008
D K GUPTA Vs. MCD
May 9, 2008
D K SEN Vs. MCD
July 16, 2008
D M JAWAHAR MERCAN Vs. ENGINEER INDIA LTD
August 26, 2008
D T C Vs. RAJ PAL
November 25, 2008
D T C Vs. TARA CHAND
March 27, 2008
D T C Vs. ROSHAN LAL
January 22, 2008
D T C Vs. SHRI RAM PHAL
February 18, 2008
D T C Vs. KRISHAN LAL
August 13, 2008
D T C Vs. J C JOHNSON
March 5, 2008
D V RANA Vs. VICE CHAIRMAN AGRICULTURAL PRODUCE MARKETING COMMITTEE
May 16, 2008
D.S. NANDA Vs. HEIGHT EXPORTS PVT. LTD
March 24, 2008
D.S. SETHI Vs. DELHI DEVELOPMENT AUTHORITY
January 30, 2008
D.T.C. Vs. SURINDER ARORA
January 17, 2008
D.T.C. Vs. RANBIR SINGH
January 18, 2008
DABUR INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 9, 2008
DABUR INDIA LTD Vs. AMIT JAIN
December 3, 2008
DABUR INDIA LTD Vs. RJESH KUMAR
March 20, 2008
DABUR INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
September 1, 2008
DAL CHAND Vs. RAJ RANI
February 5, 2008
DAL CHAND VASHISHT Vs. GOVERNMENT OF NCT OF DELHI
March 14, 2008
DALBIR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 2008
DALBIR SINGH @ BALBIR SINGH AND ORS Vs. UNION OF INDIA
July 4, 2008
DALIP KUMAR CHADHA Vs. A I I M S
January 14, 2008
DALJEET SINGH ANAND Vs. HARJINDER SINGH ANAND
March 3, 2008
DALMIA DAIRY Vs. COMMISSIONER OF INCOME TAX
January 4, 2008
DALMIA DAIRY INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
July 30, 2008
DANISH Vs. STATE DELHI ADMN
November 11, 2008
DARSHAN JAIN Vs. DELHI ADMINISTRATION & OTHERS
April 3, 2008
DARSHAN LAL VOHRA Vs. S BHAGWANT SINGH
March 11, 2008
DARSHAN SINGH CHADHA Vs. JASPAL SINGH CHADHA
September 18, 2008
DAULAT RAM GAUTAM Vs. STATE
May 16, 2008
DAULAT RAM GAUTAM Vs. STATE
May 7, 2008
DAVENDER KUMAR Vs. ANIL KUMAR
January 4, 2008
DAVID PAINT INDUSTRIES Vs. ANANDSONS TRADE LINDERS
August 11, 2008
DAVID SHARMA Vs. DELHI UNIVERSITY
March 5, 2008
DAVINDER SINGH Vs. SHRI VIJAY MISRA
July 1, 2008
DAYA RAM Vs. GOVT OF NCT OF DELHI
September 3, 2008
DAYA SINGH Vs. STATE
August 12, 2008
DAYA WATI Vs. NATIONAL INSURANCE COMPANY LIMITED
July 1, 2008
DAYAGEN PVT LTD Vs. RAJENDRA DORIAN PUNJ
July 2, 2008
DAYANAND SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
April 28, 2008
DAYAWATI Vs. UNION OF INDIA
February 29, 2008
DCM BENETTON INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
April 7, 2008
DDA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUANL
February 12, 2008
DDA Vs. JAGDISH CHOPRA
August 8, 2008
DEBASISH PANIGRAPHI Vs. MCD
February 5, 2008
DEEG RAM Vs. UNION OF INDIA
July 10, 2008
DEEN BANDHU Vs. UNION OF INDIA
July 29, 2008
DEEP GUPTA Vs. GURU GOBIND SINGH INDRAPASTHA UNIVERSITY
July 22, 2008
DEEPA CHAKRABORTY Vs. STATE
August 22, 2008
DEEPA JAIN Vs. RAMA KANT
November 25, 2008
DEEPAK & CO. Vs. INDIAN RAILWAYS CATERING & TOURISM CORPORATION LTD
September 29, 2008
DEEPAK AGNIHOTRI Vs. COMMISSIONER OF POLICE
March 3, 2008
DEEPAK ARORA AND OTHERS Vs. STATE AND ANOTHER
March 5, 2008
DEEPAK CHATWAL Vs. BHOJRAJ
April 7, 2008
DEEPAK JOHRI Vs. KUMKUM JOHRI
July 1, 2008
DEEPAK KUKREJA Vs. THE STATE
January 11, 2008
DEEPAK KUMAR Vs. STATE OF N C T
September 1, 2008
DEEPAK KUMAR Vs. GOVT OF NCT OF DELHI
May 13, 2008
DEEPAK KUMAR Vs. NATIONAL INSURANCE CO LTD
February 7, 2008
DEEPAK MALHOTRA Vs. NATIONAL SPORTS CLUB OF INDIA
March 24, 2008
DEEPAK RESORTS AND HOTELS P LTD Vs. UNION OF INDIA
April 11, 2008
DEEPAK RESORTS AND HOTELS P. LTD. AND ANR. Vs. UOI AND ORS.
April 11, 2008
DEEPAK RESORTS AND HOTELS PVT LTD Vs. UNION OF INDIA
February 8, 2008
DEEPALI DESIGN AND EXHIBITS P LTD Vs. UOI
May 30, 2008
DEEPASHREE Vs. SULTANCHAND
September 22, 2008
DEEPIKA SABHARWAL Vs. SANATAN DHARM SENIOR SECONDARY SCHOOL
February 22, 2008
DELHI CANTONMENT BOARD Vs. KAMALJIT GILL
July 7, 2008
DELHI DAYAL BAGH COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. KAILASH CHAND SONI
September 29, 2008
DELHI DEVELOPMENT AUTHORITY Vs. MARBLE POINT
August 20, 2008
DELHI DEVELOPMENT AUTHORITY Vs. HARGOVIND JAGGI
July 2, 2008
DELHI DEVELOPMENT AUTHORITY Vs. RAJBIR SHING
May 27, 2008
DELHI DEVELOPMENT AUTHORITY Vs. UMANG MOTORS
July 22, 2008
DELHI DEVELOPMENT AUTHORITY Vs. HARBANS SINGH
July 21, 2008
DELHI DEVELOPMENT AUTHORITY Vs. S KUMAR
July 29, 2008
DELHI DEVELOPMENT AUTHORITY Vs. AMITA NAND AGGARWAL
February 25, 2008
DELHI DEVELOPMENT AUTHORITY Vs. SURENDER DOGRA
February 25, 2008
DELHI DEVELOPMENT AUTHORITY Vs. ANAND AND ASSOCIATES
February 8, 2008
DELHI DEVELOPMENT AUTHORITY Vs. MADAN CONSTRUCTION CO
February 4, 2008
DELHI DEVELOPMENT AUTHORITY Vs. PROF RAM PRAKASH
May 2, 2008
DELHI DEVELOPMENT AUTHORITY Vs. BHAI SARDAR SINGH
March 16, 2008
DELHI DEVELOPMENT AUTHORITY Vs. VIJAY PAL SINGH
March 7, 2008
DELHI DEVELOPMENT AUTHORITY Vs. R S KATHURIA
November 28, 2008
DELHI DEVELOPMENT AUTHORITY Vs. MS SWARAN
January 11, 2008
DELHI DEVELOPMENT AUTHORITY Vs. LABOUR COMMISSIONER
January 18, 2008
DELHI DEVELOPMENT AUTHORITY Vs. THAKUR DASS
August 8, 2008
DELHI FLOUR MILLS CO LTD Vs. RAM AVTAR
January 4, 2008
DELHI INTER EXPORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 9, 2008
DELHI JAL BOARD Vs. SULOCHNA
April 4, 2008
DELHI JAL BOARD Vs. NAYANGA SINGH
May 13, 2008
DELHI JAL BOARD Vs. CHANDGI RAM
January 24, 2008
DELHI METRO RAIL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 7, 2008
DELHI MILK SCHEME Vs. COMMISSIONER OF INCOME TAX
March 4, 2008
DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE DSGMC Vs. UNION OF INDIA
July 25, 2008
DELHI STATE ELECTRICITY WORKERS UNION Vs. KULDEEP KUMAR
May 19, 2008
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. YASHPAL MADAN
February 22, 2008
DELHI STATE UNEMPLOYED YOUNG CYCLE RICKSHAW PULLERS UNION Vs. UOI
February 25, 2008
DELHI TAMIL EDUCATION ASSOCIATION Vs. DIRECTORATE OF EDUCATION
September 9, 2008
DELHI TRANSPORT CORPORATION Vs. GIAN CHAND
September 3, 2008
DELHI TRANSPORT CORPORATION Vs. NEELAM DESHWAR
October 3, 2008
DELHI TRANSPORT CORPORATION Vs. NEELAM DESHWAR
November 3, 2008
DELHI TRANSPORT CORPORATION Vs. RAM PHAL
February 25, 2008
DELHI TRANSPORT CORPORATION Vs. KAMLA DEVI
February 18, 2008
DELHI TRANSPORT CORPORATION Vs. K C ANAND
January 29, 2008
DELHI TRANSPORT CORPORATION Vs. SH AZAD SINGH
February 14, 2008
DELHI TRANSPORT CORPORATION Vs. EK LAKH HUSSAIN
May 21, 2008
DELHI TRANSPORT CORPORATION Vs. JAGAT SINGH
May 13, 2008
DELHI TRANSPORT CORPORATION Vs. SWINDER GILL
March 17, 2008
DELHI TRANSPORT CORPORATION Vs. BALWANT RAI EX COND
March 18, 2008
DELHI TRANSPORT CORPORATION Vs. PRATAP SIGH
March 26, 2008
DELHI TRANSPORT CORPORATION Vs. SH RAMESH CHANDER
January 9, 2008
DELHI TRANSPORT CORPORATION Vs. HARPAL SINGH
December 11, 2008
DELHI TRANSPORT CORPORATION Vs. KRISHAN PAL
March 4, 2008
DELHI TRANSPORT CORPORATION Vs. VIJAY SINGH
March 17, 2008
DELHI TRANSPORT CORPORATION Vs. INDERJIT SINGH
March 13, 2008
DELHI TRANSPORT CORPORATION Vs. KARAN SINGH
March 11, 2008
DELHI TRANSPORT CORPORATION Vs. BRAHAM PRAKASH
March 11, 2008
DELHI TRANSPORT CORPORATION Vs. JAGPATI DEVI
June 23, 2008
DELHI TRANSPORT CORPORATION Vs. ROHTASH SINGH
March 26, 2008
DELHI TRANSPORT CORPORATION Vs. JAGDISH CHANDER
April 2, 2008
DELHI TRANSPORT CORPORATION Vs. INDERJEET SINGH
July 29, 2008
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
September 23, 2008
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
December 2, 2008
DELHI UNION OF JOURNALISTS COOP Vs. UNION OF INDIA
October 24, 2008
DELHI VILLAGERS DEVELOPMET Vs. GOVERNMENT OF INDIA
January 4, 2008
DELITE KOM LIMITED Vs. GOVERNMENT OF NCT
May 19, 2008
DENA BANK Vs. PRAVEEN KUMAR GUPTA
August 8, 2008
DESH DEEPAK SHARMA Vs. STATE OF DELHI
January 18, 2008
DESH RAJ Vs. ISHWAR SINGH
September 25, 2008
DESH RAJ Vs. STATE
August 21, 2008
DESSEIN PVT LTD Vs. GOVT OF NCT OF DELHI
September 22, 2008
DEV MANI YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 5, 2008
DEV RAJ (EX SEPOY) Vs. UNION OF INDIA
January 21, 2008
DEVENDER Vs. STATE N C T OF DELHI
August 19, 2008
DEVENDER JIT SINGH Vs. STATE
November 25, 2008
DEVENDER KUMAR Vs. UNION OF INDIA
July 28, 2008
DEVENDER KUMAR Vs. UNION OF INDIA
January 22, 2008
DEVENDER KUMAR SHARMA Vs. AIRPORT AUTHORITY OF INDIA
May 21, 2008
DEVENDER PANT Vs. STATE NCT OF DELHI
July 28, 2008
DEVENDER PRATAP SINGH Vs. LAND MARK INFRACON PVT LTD
February 12, 2008
DEVENDER SINGH Vs. STATE
May 23, 2008
DEVESH KUMAR Vs. N D M C
February 27, 2008
DEVI DUTT SINGH Vs. SOHAN LAL
March 14, 2008
DEVINDER KHANNA Vs. MEHTA CAD CAM SYSTEMS PVT. LTD
January 21, 2008
DEVINDER SINGH Vs. DELHI TRANSPORT CORPORATION
September 11, 2008
DEVKI NANDAN RASIA Vs. RAM NATH TOMAR
January 8, 2008
DEVYANI EXIM PVT LTD Vs. STATE
February 27, 2008
DEWAN CONSULTANTS AND PRIVATE LTD Vs. U O I
May 7, 2008
DEWAN KAUR Vs. SAVITRI DEVI
October 20, 2008
DEWAS SOYA LIMITED Vs. UNION OF INDIA
February 4, 2008
DHAN BAHADUR Vs. STATE
April 28, 2008
DHAN RAJ ALIAS TEK CHAND Vs. STATE
September 18, 2008
DHANAI PRASAD Vs. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
July 4, 2008
DHANESH KUMAR KASTURIYA Vs. SANGEETA KASTURIYA
May 29, 2008
DHANO Vs. STATE
May 27, 2008
DHANPAT BOTHRA Vs. STATE OF DELHI GOVT OF N C T OF DELHI
September 29, 2008
DHANPAT RAI Vs. SHAISH KUMAR
December 19, 2008
DHARA VEGETABLE OIL AND FOODS COMPANY LTD Vs. STATE
March 3, 2008
DHARAM BIR PRASAD GUPTA Vs. VED PRAKASH GUPTA
September 12, 2008
DHARAM PAL ARORA Vs. SHARE TIPS
July 11, 2008
DHARAM PAL GUPTA Vs. ANAND PRAKASH
December 11, 2008
DHARAM PAL SINGH Vs. SONWATI
July 30, 2008
DHARAM PRAKASH Vs. CHANDER KARAN
November 3, 2008
DHARAM SINGH Vs. SHEO SHANKAR PRASAD
September 22, 2008
DHARAM VIR Vs. N C T OF DELHI
November 19, 2008
DHARAMBIR Vs. CENTRAL BUREAU OF INVESTIGATION
May 8, 2008
DHARAMBIR Vs. CENTRAL BUREAU OF INVESTIGATION
March 11, 2008
DHARAMBIRI DEVI Vs. MINISTRY OF RAILWAY
March 13, 2008
DHARAMPAL Vs. DELHI TRANSPORT CORPORATION
January 14, 2008
DHARAMPAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX
January 14, 2008
DHARAMVEER SONI Vs. THE STATE (NCT OF DELHI) (DELHI)
February 5, 2008
DHARAMVIR SHARMA Vs. STATE
February 15, 2008
DHARAMVIR SINGH Vs. N C T OF DELHI
May 29, 2008
DHARAMVIR SINGH Vs. STATE
January 18, 2008
DHARMENDER SINGH MEHRA Vs. STATE NCT OF DELHI
March 26, 2008
DHIRAJ NARANG Vs. MCD
May 19, 2008
DHIRENDRA CHAUBEY Vs. STATE OF GOVT OF NCT OF DELHI
July 22, 2008
DILBAGH SINGH Vs. CBI
November 28, 2008
DILDAR KHAN Vs. UNION OF INDIA
January 8, 2008
DIMPLE CREATION Vs. POONAM DEVI
March 24, 2008
DINA NATH BATRA Vs. UNIVERSITY OF DELHI
July 19, 2008
DINESH CHANDRA MAHENDRA Vs. ADARSH PRIYA SRIVASTAVA
March 19, 2008
DINESH LALWANI Vs. D S I D C
February 1, 2008
DINKAR DOGRA Vs. DIRECTORATE OF ENFORCEMENT
June 4, 2008
DINKAR KHINDRIA Vs. UNION OF INDIA
September 23, 2008
DINKER KHINDERIA Vs. UNION OF INDIA
January 29, 2008
DIPIKA LAL Vs. VIPIN KUMAR GUPTA
July 25, 2008
DIR GEN WORKS CPWD Vs. DAVINDER SINGH
February 12, 2008
DIRECT INTERNET LIMITED Vs. TATA COMMUNICATION LTD
May 27, 2008
DIRECTOR GENERAL OF WORKS Vs. SH DAYA SHANKAR PRASAD
February 8, 2008
DIRECTOR GENERAL WORKS CPWD Vs. SANT LAL
April 28, 2008
DIRECTOR OF INCOME TAX Vs. DALMIA SHIKSHA PRATHISHTHAN
February 19, 2008
DIRECTOR OF INCOME TAX Vs. KLM ROYAL DUTCH AIRLINES
October 22, 2008
DIRECTOR OF INCOME TAX Vs. JINDAL DRILLING AND INDUSTRIES LTD.
November 17, 2008
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. SPAN FOUNDATION
November 4, 2008
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. INDIA TRADE PROMOTION ORGANIZATION
July 29, 2008
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. NATIONAL DAIRY DEVELOPMENT BOARD EMPLOYEES BENEVOL
January 22, 2008
DIRECTOR OF INCOME TAX DELHI EXEMPTION Vs. JAPAN CHAMBER OF COMMERCE INDUSTRY IN INDIA
November 25, 2008
DIRECTOR OF INCOME TAX EXEMPTION LAXMI NAGAR NEW DELHI Vs. JAIPUR GOLDEN CHARITABLE CLINICAL LABORATORY TRUST
April 3, 2008
DIRECTORATE GENERAL OF SUPPLIES AND DISPOSAL Vs. MACHINE TOOLS (INDIA) LTD.
May 14, 2008
DLF GAYATRI LOR JOINT VENTURE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
December 16, 2008
DLF POWER LIMITED Vs. GOVERNMENT OF ASSAM
May 21, 2008
DLF UNIVERSAL LTD Vs. RAJNI GUPTA
March 13, 2008
DLF UNIVERSAL LTD. Vs. COMMISSIONER OF INCOME TAX
January 11, 2008
DMP NIRMAN PVT LTD Vs. EPF APPELLATE TRIBUNAL
August 8, 2008
DOOSAN BABCOCK ENERGY INDIA PRIVATE LIMITED Vs. DOOSAN ENGINEERING AND SERVICES INDIA PRIVATE LIMITED
May 27, 2008
DR BALBIR SINGH, SECRETARY SIR CHHOTU RAM EDUCATIO Vs. CHARAN SINGH, VICE CHAIRMAN SIR CHHOTU RAM EDUCATI
January 30, 2008
DR MANASVINI M YOGI Vs. CHAIRMAN, GOVERNING BODY, I P COLLEGE
November 3, 2008
DR. NARENDRA NATH Vs. STATE AND ANR.
April 4, 2008
DROPATI DEVI Vs. JASWANT SINGH
September 23, 2008
DSA ENGINEERS Vs. HOUSING & URBAN DEELOPMENT
September 26, 2008
DSIDC Vs. R P GUPTA
March 26, 2008
DULARI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
December 19, 2008
DURGA CHARAN HANSDAH Vs. SURAJA MANI STELLA KHUJUR
January 21, 2008
DURGA DEVI Vs. HORTICULTURE/FOREST
January 11, 2008
DURGA PERIWAL Vs. PUNJAB NATIONAL BANK
August 27, 2008
DURGA PRASAD Vs. OM PRAKASH
August 22, 2008
DUX TEXTILES PVT LIMITEDTRANSFEROR COMPANY Vs. SYBLY THREADS LIMITED TRANSFEREE COMPANY
May 30, 2008
DY. COMMISSIONER Vs. RAMESH KUMARI
December 5, 2008
E H PRAKASH Vs. STATE
May 21, 2008
E S I CORPORATION Vs. HOTEL CORPORATION OF DELHI
January 15, 2008
E SREEDHARAN Vs. UNION OF INDIA
December 5, 2008
E.C.S.E.P. COUNCIL Vs. CENTRAL INFORMATION COMMISSION
September 1, 2008
EARL CHAWLA PVT LTD Vs. SH WALAITI LAL KOHLI
February 20, 2008
EARTHTECH ENTERPRISES LTD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
May 12, 2008
EAST END APARTMENTS COOPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
November 27, 2008
EAST INDIA HOTELS LIMITED Vs. UNION OF INDIA
July 3, 2008
EAST INDIA TRANSPORT AGENCY Vs. GOVT OF NCT OF DELHI
February 20, 2008
EAST WEST RESCUE PVT LTD Vs. NARENDER SINGH
August 8, 2008
EGSAS ELEKTRONIK VE GIDA SAN Vs. V3M TRANSWORLD
May 12, 2008
EICHER GOODEARTH HOLDINGS PVT LTD Vs. STATE
March 4, 2008
ELCOMA ENGINEERS PVT LTD Vs. STATE
February 26, 2008
ELECTRICAL MANUFACTURING COMPANY LTD Vs. POWER GRID CORPORATION OF INDIA LTD
May 26, 2008
ELECTRONICS LIMITED Vs. STATE
March 31, 2008
EMIRATES BANK INTERNATIONAL PJSC Vs. VIJAY TALWAR
May 14, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. OM SHIVDLE AND LEAF PRINTER
April 24, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. OTTO INTERNATIONAL HONG-KONG LTD
July 25, 2008
ENFORCEMENT DIRECTORATE Vs. NEMI CHAND JAIN CHANDRASWAMI
January 31, 2008
ENFORCEMENT DIRECTORATE Vs. LORD SHIVA ENTERPRISES
August 13, 2008
ENGINEERING WORKS Vs. GOVT OF NCT OF DELHI
September 11, 2008
ENGLISH INDIAN CLAYS LIMITED (EICL) Vs. BHARAT STARCH PRODUCTS LIMITED (BSPL)
January 14, 2008
EON POLYMERS LTD Vs. COMMISSIONER OF CENTRAL
July 24, 2008
ERA INFRA ENGINEERING LTD Vs. UNION OF INDIA
May 22, 2008
ESCORTS FINANCE LTD Vs. ESCORTS LIMITED
February 5, 2008
ESIC Vs. VED PRAKASH GUPTA
February 24, 2008
ESPN STAR SPORTS Vs. GLOBAL BROADCAST NEWS LTD
September 26, 2008
ESPN STARS SPORTS Vs. GLOBAL BROADCAST NEWS LTD
February 18, 2008
ETHEL DAVID Vs. METHODIST CHURCH IN INDIA
February 26, 2008
EUREKA FORBES LTD Vs. HINDUSTAN UNILEVER LTD
February 8, 2008
EURO MOTORS PRIVATE LIMITED Vs. T AND T MOTORS LIMITED
May 30, 2008
EVERGREEN ESTATES AND EXHIBITORS Vs. MUNICIPAL CORPORATION OF DELHI
July 25, 2008
EVERGREEN SWEET HOUSE Vs. EVER GREEN
July 1, 2008
EX ASI SHADI RAM Vs. GOVERNMENT OF NCT OF DELHI
February 22, 2008
EX CONSTABLE TIKA RAM Vs. UNION OF INDIA
February 22, 2008
EX CONSTR S SHEKHAWAT Vs. UNION OF INDIA
May 21, 2008
EX CT RAJ KUMAR Vs. UNION OF INDIA
November 21, 2008
EX DFR/ASH B K SETHI Vs. UNION OF INDIA
July 14, 2008
EX HAV ARMY EDUCATION CORPS RAJESHKUMAR Vs. UNION OF INDIA
August 20, 2008
EX HAV BIDHI SINGH Vs. UNION OF INDIA
July 22, 2008
EX HONY CAPT KIRORI LAL Vs. UNION OF INDIA
September 11, 2008
EX NK B B SURESH KUMAR Vs. UNION OF INDIA
July 9, 2008
EX NK DILBAG Vs. UOI
August 22, 2008
EX NK SULTAN SINGH Vs. UNION OF INDIA
August 18, 2008
EX PTR BALDEV SINGH Vs. UNION OF INDIA
February 8, 2008
EX RFN DEVI SINGH Vs. UNION OF INDIA
September 19, 2008
EX SEP TEJ SINGH Vs. SECRETARY MINISTRY OF DEFENCE AND OTHERS
May 2, 2008
EX SEPOY PREM SINGH Vs. UOI
July 4, 2008
EX SUB MAJ SATVIR SINGH Vs. UNION OF INDIA
July 9, 2008
EX-HAV SATBIR SINGH AND ORS Vs. CHIEF OF ARMY STAFF AND OTHERS
May 2, 2008
EX. LN VISHAV PRIYA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
January 25, 2008
EX. SGT KAUSHAL SHARAN SAMAIYAR Vs. THE CHAIRMAN, INDIAN OIL CORPORATION
August 6, 2008
EX. SUB. MAJ. SATVIR SINGH Vs. UNION OF INDIA (DELHI)(DB)
July 8, 2008
EX. WING COMMANDER V. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
January 9, 2008
EXCEL INDUSTRIES LTD Vs. SH O P MISHRA
February 12, 2008
EXCELLENT HOISERY PRODUCTS Vs. SURENDER BOTHRA
July 28, 2008
EXCLUSIVE MOTORS PVT LTD Vs. INDIA TOURISM DEVELOPMENT
April 4, 2008
EXECUTIVE DIRECTOR Vs. SHER SINGH
September 4, 2008
EXECUTIVE ENGINEER Vs. KHUMB RAJ
February 28, 2008
EXPLO MEDIA PVT LTD Vs. N D M C
April 11, 2008
EXPORT INSEPECTION COUNCIL OF INDIA Vs. ALL INDIA EXPORT INSPECTION AGENCY/COUNCIL EX EMPLOYEES WELFARE ASSOCIATION
February 1, 2008
EXPORTS INDIA Vs. RIBA TEXTILES P LTD
March 25, 2008
F HOFFMANN-LA ROCHE LTD Vs. CIPLA LIMITED
March 19, 2008
FAIR DEAL AGENCIES Vs. INNER MONGOLIA MUWANG ANIMAL
February 7, 2008
FARZANA Vs. GOVERNMENT OF NCT OF DELHI
January 11, 2008
FATS INC Vs. ZEN TECHNOLOGIES LTD
January 25, 2008
FDC LIMITED Vs. AJAY G PIRAMAL
July 18, 2008
FERID ALLANI Vs. UOI
February 25, 2008
FINCAP FINANCIAL CORPORATION LTD Vs. EURO COTSPIN LTD
February 22, 2008
FOOD CORPORATION OF INDIA Vs. GAURITOSH KAR
January 17, 2008
FOOD CORPORATION OF INDIA Vs. REED MEDWAY PACKAGING CO OF INDIA
September 4, 2008
FORD INDIA LTD. AND ANOTHER Vs. SUNBEDAM ANCILLARY P. LTD.
July 4, 2008
FORD MOTOR COMPANY Vs. C.R. BORMAN
November 7, 2008
FORD MOTOR COMPANY OF CANADA LIMITED Vs. FORD SERVICE CENTRE
December 11, 2008
FORTUNE PARK HOTELS LIMITED Vs. MARWAR HOTELS LIMITED
February 14, 2008
FORTUNE STONES LTD Vs. REGISTRAR OF COMPANIES NCT OF DELHI
February 25, 2008
FRANK FINN MANAGEMENT CONSULTANTS Vs. SUBHASH MOTWANI
September 12, 2008
FREE INDIA CONCEPTS Vs. STATE
December 19, 2008
FRIDGE HOME Vs. MCD
October 24, 2008
G D MEHTA Vs. ASHOK HONDA
September 18, 2008
G THUKKAMARA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT HEAVY ELECTR
July 23, 2008
GABDOO SINGH MEMORIAL EDUCATIONAL TRUST Vs. DELHI DEVELOPMENT AUTHORITY
March 11, 2008
GAGAN CHOPRA Vs. U.O.I.
May 16, 2008
GAJANAND SHARMA Vs. DELHI TRANSPORT CORPORATION
February 27, 2008
GANGA SINGH NEGI Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 28, 2008
GANPAT NATH Vs. PARSANDI DEVI
January 31, 2008
GANPATI-RV-TAHERES ALEGRIA TRACK PVT. LTD Vs. UNION OF INDIA
May 26, 2008
GAON SABHA KAKROLA Vs. SARBATI
August 28, 2008
GAS AUTHORITY OF INDIA LTD Vs. G R ENGINEERING WORKS LTD
September 8, 2008
GAURAV BANSAL Vs. STATE
August 26, 2008
GAURAV DAYAL Vs. RABBI SHERGIL
November 28, 2008
GAURAV GARG Vs. MEENU GARG
August 12, 2008
GAURAV GUGLANI Vs. STATE OF NCT OF DELHI
July 21, 2008
GAURAV GUPTA Vs. MADAN SINGH
February 7, 2008
GAURAV PHARMA LTD Vs. UOI
March 10, 2008
GAURAV SINGHAL Vs. MUGDHA COSMETICS
August 21, 2008
GAURI SETHI Vs. DELHI SUBORDINATE SERVICE SELECTION
August 28, 2008
GAUTAM BUILDERS AND DEVELOPERS Vs. RAM KISHAN
July 9, 2008
GAUTAM DEV SHOURIE Vs. VIJAY SHOURIE
September 29, 2008
GE CAPITAL TRANSPORTATION Vs. SHAMSUDDIN
March 17, 2008
GEETA Vs. NEW INDIA ASSURANCE CO LTD
July 28, 2008
GEETA Vs. SHIVANANDA VIDYA BHAVAN SECONDARY SCHOOL
February 7, 2008
GEM FOOTWEAR Vs. COMMISSIONER OF CENTRAL EXCISE
November 18, 2008
GENERAL MANAGER N T P C Vs. LT COL A P SINGH RETD
December 15, 2008
GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE Vs. MITHLESH KUMAR
September 5, 2008
GHANSHYAM Vs. STATE OF DELHI
January 24, 2008
GHANSHYAM MISHRA Vs. STATE
August 26, 2008
GIAN SINGH Vs. CENTRAL ORDINANCE DEPOT
March 18, 2008
GIANI RAM Vs. STATE
July 18, 2008
GIRISH CHAND Vs. STATE OF DELHI
May 21, 2008
GITA BERRY Vs. GENESIS EDUCATIONAL FOUNDATION
January 8, 2008
GLAVERBEL S A Vs. DAVE ROSE
September 3, 2008
GLAXO SMITHKLINE PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
December 4, 2008
GLENCORE GRAIN ROTTERDAM B.V. Vs. SHIVNATH RAI HARNARAIN INDIA CO
November 27, 2008
GLOBAL ASSOCIATES Vs. OM PRAKASH POPLI
October 24, 2008
GLOBAL VANTADGE PVT LTD Vs. STATE
March 4, 2008
GLOBUS ESTATES PVT LTD Vs. DALMIA INFRASTRUCTURE PVT LTD
May 27, 2008
GMR INFRASTRUCTURE LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
December 16, 2008
GODREJ SARA LEE LTD Vs. UOI
April 11, 2008
GOKAL CHAND Vs. USHA KALRA
January 25, 2008
GOKUL CHAND RATTAN CHAND (HUF) Vs. COMMISSIONER OF INCOME TAX
May 15, 2008
GOODWILL FOODS P LTD AND ANR Vs. THE STATE NCT OF DELHI AND ORS
February 4, 2008
GOPAL Vs. STATE OF DELHI
September 22, 2008
GOPAL (DECEASED) Vs. JOGINDER SINGH
July 1, 2008
GOPAL CHOPRA Vs. STATE
August 14, 2008
GOPAL KISHAN Vs. COMMISSIONER OF INDUSTRIES
March 7, 2008
GOPAL KISHAN DUA Vs. STATE
May 14, 2008
GOPAL KRISHAN Vs. MOHAN SINGH
July 1, 2008
GOPAL KRISHAN SHARMA Vs. ANIL KUMAR
February 21, 2008
GOPAL SEN Vs. STATE OF DELHI
January 31, 2008
GOPI CHAND Vs. D T C
May 29, 2008
GOPI CHAND Vs. UNION OF INDIA
March 3, 2008
GORAMAL HARI RAM LIMITED Vs. DURGASHRI AGENCIES
February 22, 2008
GORAMAL HARI RAM LIMITED Vs. NORTH DELHI POWER LTD
April 29, 2008
GOVERNMENT OF INDIA BHARAT SANCHAR NIGAM LIMITED Vs. ACOME
July 15, 2008
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. JAI SINGH
October 3, 2008
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. BEENA MEHRA
December 4, 2008
GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY Vs. SHRI J R ARORA, PGT (COMM) RETIRED AND PRINCIPAL,
October 17, 2008
GOVIND KUMAR Vs. STATE OF DELHI
March 26, 2008
GOVIND PRAJAPATI Vs. UNION OF INDIA
April 24, 2008
GOVIND SARDA Vs. SARTAJ HOTELS APARTMENTS & VILLAS PVT. LTD
March 3, 2008
GOVT OF NCT OF DELHI Vs. BHAGWAN SINGH GAUTAM
March 31, 2008
GOVT OF NCT OF DELHI Vs. RAN SINGH
February 18, 2008
GOVT OF NCT OF DELHI Vs. SUDHA DEVI
October 1, 2008
GOVT OF NCT OF DELHI Vs. PREM PRAKASH
August 20, 2008
GOVT OF NCT OF DELHI Vs. POONAM CHAUHAN
July 9, 2008
GOVT OF NCT OF DELHI Vs. JAI GOPAL
July 8, 2008
GOVT OF NCT OF DELHI Vs. OMBIR SINGH
March 4, 2008
GOVT OF NCT OF DELHI Vs. BHARAT CHANDRA JENA
March 4, 2008
GOYAL M G GASES P LTD Vs. ATUL GLASS INDUSTRIES
August 8, 2008
GOYAL TEXTILES Vs. UNION BANK OF INDIA
January 22, 2008
GRADE I DASS OFFICERS ASSOCIATION Vs. SECRETARY GOVT OF INDIA
February 15, 2008
GRAMIN UTHAN AVAM JANKALYAN SAMITI REGD Vs. GOVT OF NCT OF DELHI
February 8, 2008
GREEN PARK EXTENSION RESIDENTS Vs. MUNICIPAL CORP OF DELHI
May 19, 2008
GROUP 4 SECURICOR SECURITY SERVICES (INDIA) PVT LT Vs. GROUP 4 SECURICOR MAZDOOR UNION (AFFL CITU)
March 26, 2008
GROUP 4 SECURITAS GUARDING LTD , WHIRLPOOL OF INDIA LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
March 12, 2008
GROUP 4 SECURITIES GUARDING PVT LTD Vs. NEUTECH PACKING LTD
May 27, 2008
GROUP CAPTAIN J K KAUSHIK Vs. UNION OF INDIA
March 10, 2008
GROUP CAPTAIN VED KUMAR Vs. SWARAN MARWAH
September 19, 2008
GUEBACHAN SINGH Vs. STATE
August 19, 2008
GUEST KEEN WILLIAMS LTD. Vs. JOSH INDIA LTD.
November 6, 2008
GUGAN SINGH Vs. DIRECTOR GENERAL CRPF
January 28, 2008
GUJARAT INSECTICIDES LIMITED Vs. JAINSONS MINERALS
September 22, 2008
GULAB SINGH RANA Vs. UNION OF INDIA
July 4, 2008
GULAB WATI Vs. RAJBIR SINGH
July 22, 2008
GULSHAN Vs. GOVERNMENT OF NCT OF DELHI
January 11, 2008
GULSHAN AGRO FOOD LIMITED Vs. GULSHAN HOLDINGS PVT LIMITED
May 26, 2008
GULSHAN KUMAR ANAND Vs. PESHORI LAL ANAND
August 29, 2008
GULSHAN KUMAR SAHNEY Vs. NCT OF DELHI
March 24, 2008
GULZAR SINGH Vs. UOI
July 29, 2008
GUNINDER KAUR GILL Vs. STATE
August 26, 2008
GUR LAL Vs. UNION OF INDIA
March 19, 2008
GURBACHAN SINGH BHASIN Vs. UNION OF INDIA
January 29, 2008
GURCHARAN SINGH Vs. STATE NCT OF GOVT OLF DELHI
May 15, 2008
GURDEEP KAUR Vs. C K BEDI
May 13, 2008
GURJEET SINGH Vs. SARABJEET SINGH
July 21, 2008
GURNAM SINGH IC 28082 K Vs. UNION OF INDIA
May 30, 2008
GURPAL SINGH Vs. STATE OF DELHI
August 11, 2008
GURU PAL Vs. TEJ PAL SINGH TYAGI
July 1, 2008
GURU SWARUP SRIVASTAVA Vs. NATIONAL AGRICULTURAL COOP MARKETING FEDERATION
January 23, 2008
GURU TEGH BAHADUR PUBLIC SCHOOL Vs. RANI TIWARI
May 27, 2008
GYAN Vs. ANGOORI DEVI
July 28, 2008
GYAN CHANDRA VIDYASAGAR Vs. KRISHNA KUMARI JAIN
August 19, 2008
H AND R JOHNSON INDIA LIMITED Vs. UNION OF INDIA
May 14, 2008
H B LEASING AND FINANCE CO LTD Vs. MAHAVIR SPINNING MILLS LTD
August 27, 2008
H G GUPTA Vs. MESSRS SILVERTONE MOTORS PRIVATE LIMITED
February 5, 2008
H K BHATIA Vs. UNION OF INDIA
January 18, 2008
H L ADVANI Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 2008
H L SHARMA Vs. ASHA RAM
July 1, 2008
H R KAPOOR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 12, 2008
H S LAMBA Vs. PUNJAB AND SIND BANK
February 19, 2008
H.K. CHOUDHARY Vs. N.D.M.C
November 12, 2008
HAJI IMAMI HUSSAIN Vs. STATE NCT OF DELHI
July 23, 2008
HAMDARD NATIONAL FOUNDATION Vs. ABDUL JALIL
August 13, 2008
HANDA OFFSET Vs. GOVT OF NCT
February 21, 2008
HANGROS FOODS Vs. NIRULASS CORNER HOUSE PVTLTD
November 21, 2008
HANS RAJ GHAI Vs. LT GOVERNOR
May 26, 2008
HANSALAYA PROPERTIES AND ANR. Vs. DALMIA CEMENT (BHARAT) LTD.
August 20, 2008
HANUMANT KUMAR Vs. PRASAR BHARATI
January 8, 2008
HAR LAL Vs. LAND ACQUISITION COLLECTOR
August 12, 2008
HAR SWAROOP Vs. MANAGEMENT OF PUNJAB AND SIND BANK
March 12, 2008
HAR SWAROOP GAUTAM Vs. ORIENTAL INSURANCE CO LTD
March 28, 2008
HARAN HALDAR Vs. UNION OF INDIA
April 24, 2008
HARAN HALDAR Vs. UNION OF INDIA
April 25, 2008
HARAN HALDAR AND ORS. Vs. UNION OF INDIA (UOI)
February 24, 2008
HARBANS KAUR Vs. MANOHAR LAL
July 1, 2008
HARDAYAL SINGH Vs. COMMISSIONER OF POLICE
July 4, 2008
HARDAYAL SINGH Vs. JOGINDER SINGH
November 21, 2008
HARDAYAL SINGH Vs. JOGINDAR SINGH
December 21, 2008
HARDEV SINGH AKOI Vs. JASDEV SINGH AKOI
August 28, 2008
HARDWARI LAL Vs. RAI SINGH
December 5, 2008
HARGREAVES INVESTMENTS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL
January 18, 2008
HARI CHAND Vs. SECRETARY OF NCT GOVT OF DELHI
September 8, 2008
HARI DEV PANDEY Vs. STATE
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December 11, 2008
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April 1, 2008
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February 8, 2008
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January 15, 2008
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August 29, 2008
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February 28, 2008
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August 4, 2008
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July 31, 2008
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May 1, 2008
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January 22, 2008
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August 7, 2008
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March 4, 2008
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November 26, 2008
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November 27, 2008
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September 5, 2008
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November 25, 2008
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February 11, 2008
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August 22, 2008
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August 14, 2008
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September 18, 2008
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February 15, 2008
K L KOHLI S/O LATE R K KOHLI RETIRED DISTRICT CONT Vs. SHRI PRAKASH, GENERAL MANAGER NORTHERN RAILWAY
November 11, 2008
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April 1, 2008
K L RAKESH Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
September 26, 2008
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February 26, 2008
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May 27, 2008
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May 12, 2008
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February 19, 2008
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March 5, 2008
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March 26, 2008
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August 4, 2008
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July 17, 2008
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December 4, 2008
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May 19, 2008
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August 4, 2008
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May 30, 2008
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February 25, 2008
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February 7, 2008
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April 11, 2008
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January 28, 2008
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September 6, 2008
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February 29, 2008
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January 4, 2008
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January 14, 2008
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January 31, 2008
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July 9, 2008
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March 17, 2008
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February 28, 2008
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October 22, 2008
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January 10, 2008
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August 25, 2008
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September 26, 2008
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March 17, 2008
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September 15, 2008
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February 11, 2008
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March 10, 2008
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April 30, 2008
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April 30, 2008
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March 17, 2008
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September 10, 2008
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August 1, 2008
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July 2, 2008
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September 22, 2008
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July 31, 2008
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January 11, 2008
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April 1, 2008
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July 14, 2008
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January 29, 2008
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February 14, 2008
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April 24, 2008
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February 12, 2008
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May 1, 2008
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November 20, 2008
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May 12, 2008
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May 16, 2008
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April 4, 2008
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September 29, 2008
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March 7, 2008
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March 28, 2008
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January 7, 2008
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March 7, 2008
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November 10, 2008
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January 18, 2008
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February 27, 2008
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March 31, 2008
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August 5, 2008
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November 21, 2008
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May 23, 2008
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February 18, 2008
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January 24, 2008
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March 28, 2008
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May 30, 2008
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October 31, 2008
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April 8, 2008
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August 29, 2008
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March 24, 2008
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April 24, 2008
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March 10, 2008
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November 20, 2008
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September 23, 2008
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March 10, 2008
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September 22, 2008
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May 19, 2008
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May 28, 2008
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July 1, 2008
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November 3, 2008
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October 1, 2008
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January 17, 2008
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April 7, 2008
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February 25, 2008
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July 2, 2008
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August 11, 2008
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May 12, 2008
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May 9, 2008
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February 15, 2008
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January 30, 2008
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July 7, 2008
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October 31, 2008
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August 12, 2008
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April 9, 2008
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November 6, 2008
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January 30, 2008
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May 16, 2008
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December 11, 2008
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May 21, 2008
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August 25, 2008
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January 7, 2008
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July 4, 2008
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July 15, 2008
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November 7, 2008
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August 11, 2008
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January 16, 2008
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November 12, 2008
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July 21, 2008
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April 4, 2008
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October 21, 2008
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April 11, 2008
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April 11, 2008
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March 20, 2008
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February 13, 2008
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September 17, 2008
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August 17, 2008
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September 11, 2008
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February 4, 2008
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February 13, 2008
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July 1, 2008
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November 27, 2008
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August 28, 2008
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March 31, 2008
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September 26, 2008
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March 19, 2008
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December 5, 2008
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April 7, 2008
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February 15, 2008
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May 23, 2008
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April 24, 2008
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April 28, 2008
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April 28, 2008
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January 17, 2008
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July 1, 2008
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July 8, 2008
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December 19, 2008
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August 4, 2008
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January 18, 2008
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January 23, 2008
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June 6, 2008
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August 8, 2008
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May 23, 2008
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February 1, 2008
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November 21, 2008
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March 10, 2008
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April 24, 2008
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February 12, 2008
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November 19, 2008
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April 2, 2008
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November 20, 2008
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December 20, 2008
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September 9, 2008
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July 24, 2008
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February 25, 2008
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March 4, 2008
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April 11, 2008
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July 1, 2008
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November 28, 2008
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July 23, 2008
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March 5, 2008
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February 15, 2008
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April 28, 2008
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May 29, 2008
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September 1, 2008
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November 25, 2008
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July 24, 2008
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May 30, 2008
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February 13, 2008
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December 2, 2008
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April 11, 2008
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September 5, 2008
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August 28, 2008
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August 14, 2008
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September 1, 2008
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May 27, 2008
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August 6, 2008
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September 17, 2008
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August 22, 2008
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July 29, 2008
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July 28, 2008
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October 31, 2008
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May 15, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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February 29, 2008
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April 24, 2008
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September 12, 2008
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March 3, 2008
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April 2, 2008
VIVEK AHUJA Vs. SHYAM SUNDER
January 30, 2008
VIVEK JAIN Vs. UNION OF INDIA
February 25, 2008
VLS FINANCE LTD Vs. STATE (GOVT OF N C T OF DELHI)
January 10, 2008
VOLGA METAL INDUSTRIES Vs. GOVT OF NCT OF DELHI
March 19, 2008
VOLTAS LIMITED Vs. UNION OF INDIA
December 1, 2008
VYSYA LEASING AND FINANCE LTD Vs. AMRIT LAL BAJAJ & CO
January 7, 2008
WAHID KHAN Vs. STATE N C T OF DELHI
July 16, 2008
WAJID KHAN Vs. STATE
August 28, 2008
WARNER BROS ENTERTAINMENT INC Vs. HARIDNER KOHLI
September 22, 2008
WATER AND SEWAGE LABORATORY STAFF ASSOCIATION (REG Vs. DELHI JAL BOARD
September 23, 2008
WEBNEURON SERVICES LTD. Vs. MONSTER.COM (INDIA) (P.) LTD.
April 28, 2008
WEL INTERTRADE PRIVATE LIMITED Vs. INCOME TAX OFFICER
August 11, 2008
WG CDR S K GOEL Vs. UNION OF INDIA
February 15, 2008
WING COMMANDER V MEHTA Vs. UNION OF INDIA
September 1, 2008
WISHWA PRAKASHAN PUBLISHERS AND EXPORTS PVT LTD Vs. A RADHIKA
March 11, 2008
WORKMEN OF NORTHERN RAILWAY ZONAL TRAINING SCHOOL Vs. MANAGEMENT OF MESS COMMITTEE, UTTAR RAILWAY
October 15, 2008
X Vs. STATE OF NCT
January 28, 2008
XEROX CORPORATION Vs. SAILASH PATEL
May 15, 2008
Y R GUPTA Vs. GOLD CROFT COOPERATIVE GROUP HOUSING SOCIEY LTD
July 3, 2008
Y.R. MIDHA Vs. UNION OF INDIA
July 25, 2008
YADAV FLOUR MILLS P. LTD Vs. GLOBUS AGRONICS LTD
December 12, 2008
YAMIN KHAN ALIAS MOHD AMIN KHAN Vs. ASHOK KUMAR
July 8, 2008
YASH AHUJA Vs. UNION OF INDIA
September 26, 2008
YASH BUILD WELL (P) LTD Vs. VIRAJ ALLOYS LTD
July 24, 2008
YASH PAL SHARMA Vs. M C D
May 14, 2008
YASH RAJPUT Vs. STATE NCT
August 4, 2008
YASHWANT JAIN Vs. S E B I
February 26, 2008
YOGENDER PAL GUREJA Vs. PARO DEVI
August 4, 2008
YOGESH CHAWLA Vs. HAWKINS COOKERS LTD
January 14, 2008
YOGESH DAULAT RAI MEHTA Vs. UNION OF INDIA
July 11, 2008
YOGESH TYAGI Vs. KELA DEVI
November 26, 2008
YOGI RAJ KRISHNA COOPERATIVE Vs. DELHI DEVELOPMENT AUTHORITY
August 25, 2008
YOGUM DEVELOPERS PRIVATE LIMITED TRANSFEROR COMPANY Vs. GAHOI BUILDWELL LIMITED TRANSFEREE COMPANY
May 13, 2008
YUM RESTAURANTS MARKETING PVT LTD Vs. YUM RESTAURANTS INDIA PVT LTD
May 21, 2008
YUSUF KHAN Vs. STATE
May 9, 2008
ZAL BALSARA Vs. STATE OF DELHI
February 25, 2008
ZAREENA SANO Vs. SUKHPAL SINGH
January 16, 2008
ZOOLOGICAL SURVEY OF INDIA Vs. ARJUN KUMAR KHANNA
March 17, 2008