Case Index

Title
Date
AIR INDIA LIMITED & ORS Vs. PRABHAS CHANDRA DAS & ORS
November 24, 2008
ANUPAM PANI Vs. ORISSA ENGINEERING COLLEGE
October 15, 2008
CHIEF POST MASTER GENERAL & ORS Vs. BIJAY KUMAR ROUT
November 20, 2008
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD , Vs. MAXCUM MOBILE SERVICE
October 13, 2008
EXECUTIVE ENGINEER ELEC , KEONJHAR ELEC DIVISION & ANR Vs. NABA KISHORE BADAPANDA & ORS
December 5, 2008
GYANARANJAN RATH @ JNANRANJAN RATH Vs. CESCO & ORS
November 25, 2008
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. BISHNU NAYAK
September 23, 2008
JAGDISH PRASAD KHANDELWAL Vs. PRATAP CHANDRA BEHERA
May 13, 2008
JUNIOR AGRICULTURE OFFICER Vs. KARTIKESWAR SAHOO
October 27, 2008
KALINGA AUTO CENTRE LTD & ANR Vs. GOPANANDA MISHRA
May 5, 2008
KINETIC ENGINEERING LIMITED Vs. KANAN BALA BISWAL
July 14, 2008
L I C OF INDIA & ANR Vs. KAILASH CHANDRA KAR
November 24, 2008
LIC OF INDIA Vs. ASHALATA PAL
June 4, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. TAMBAL @ TAMAL NAHAK
November 25, 2008
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. BHARATI SWAIN
November 20, 2008
NARAYAN PRADHAN Vs. SYNDICATE BANK
December 5, 2008
NATIONAL INSURANCE COMPANY LTD Vs. KANHU CHARAN SAHOO & ORS
November 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. LAMBODHAR NAYAK AND ANR
December 4, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DILIP KUMAR KHANDELWAL
January 30, 2008
P C PUJAPANDA Vs. ORISSA STATE HOUSING BOARD
November 25, 2008
PADMABATI Vs. SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD & ANR
March 3, 2008
PRAFULLA KUMAR JENA Vs. GANGADHAR MISHRA & ANR
November 9, 2008
RELIANCE COMMUNICATION LTD Vs. PRASANNA KUMAR MISHRA
September 24, 2008
STUDENTS WELFARE, UTKAL UNIVERSITY Vs. ANUSUYA PANDA
October 15, 2008
UNIT TRUST OF INDIA Vs. BIDYADHAR SAHU
April 16, 2008