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Case Index
Title
Date
A. HABEEBUR RAHMAN SONS Vs. K. RAJENDER
October 31, 2008
AGRO TECH FOODS LIMITED Vs. SUDHA CHURAWAL TRADING AS NAMRATA TEXTILES AND THE REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
August 4, 2008
AKTIEBOLAGET SKF A COMPANY ORGANISED AND EXISTING Vs. B.N. MONDAL
February 15, 2008
CANNON KABUSHIKI KAISHA A CORPORATION DULY ORGANIZED UNDER THE LAWS OF JAPAN Vs. MS ALKA GUPTA TRADING AS GUIDE MEN TAPE INDUSTRIES
February 22, 2008
CANON KABUSHIKI KAISHA Vs. ASSISTANT REGISTRAR OF TRADE MARKS
November 14, 2008
DIAMOND TOYS COMPANY PVT LTD Vs. DIAMOND RUBBER INDUSTRIES AND ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
April 23, 2008
DONALDSON FILTRATION DEUTSCHLAND GMBH, A GERMAN COMPANY Vs. ULTRAFILTER (INDIA) PVT. LTD.
September 12, 2008
ELGI ULTRA INDUSTRIES LIMITED Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
September 5, 2008
GLENMARK PHARMACEUTICALS LTD. Vs. ASSISTANT REGISTRAR OF TRADE MARKS
December 12, 2008
GODREJ SARA LEE LTD A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT Vs. RECKITT BENCKISER INDIA LTD
February 15, 2008
J AND P COATS LIMITED Vs. SANTOKCHAND HASTIMAL JAIN SMT LEELABEN MANEKCHAND JAIN TRADING AS ANCHOR SPINNING AND WEAVING MILLS INDIA AND ASSISTANT REGISTRAR OF TRADE MARKS
March 19, 2008
KNIPEX WERK A GERMAN COMPANY Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
August 8, 2008
MASHREQ INTERNATIONAL L L C Vs. TUFF STUFF WATCHES PVT LTD
April 17, 2008
MERCK KGAA FORMERLY KNOWN AS E MERCK Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND INTAS PHARMACEUTICALS LIMITED A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT 1956
March 19, 2008
NEEDLE INDUSTRIES INDIA PRIVATE LIMITED Vs. VINOD KUMAR AGARWAL TRADING AS PIONEER PLASTICS
March 19, 2008
NIRMA LIMITED Vs. NIRMAN PLAST INDIA PVT LTD AND ASSISTANT REGISTRAR OF TRADE MARKS
March 19, 2008
NISCHALS KLICK SELECTIONS Vs. J K JAIN AND REGISTRAR OF TRADE MARKS
May 27, 2008
NITIN P JAIN PREETI MARKETING Vs. TITAN INDUSTRIES LIMITED
May 13, 2008
P.P. JEWELLERS PVT. LTD. Vs. P.P. BUILDWELL PVT. LTD.
October 31, 2008
PARSHOTAM RAI Vs. ASSISTANT REGISTRAR OF TRADE MARKS AND SONY KABUSHIKI KAISHA
October 28, 2008
PATIALA DISTILLERS AND MANUFACTURERS LIMITED Vs. KALBURGI DISTILLERS AND THE REGISTRAR OF TRADE MARKS
June 16, 2008
PHILIPS ELECTRONICS INDIA LIMITED Vs. ASIAN ELECTRONICS LIMITED AND THE CONTROLLER OF PATENTS AND DESIGNS
August 12, 2008
PLUS SYSTEMS INC AND VISA INTERNATIONAL SERVICE ASSOCIATION Vs. PLUS COMPUTER SYSTEMS LTD
January 29, 2008
POONAM ENGINEERING WORKS Vs. BHARATBHAI KHUSHALBHAI PATEL
December 12, 2008
PRABHU SHANKAR AGARWAL Vs. DEPUTY REGISTRAR OF TRADE MARKS
February 15, 2008
PRESIDENT AND FELLOWS OF HARVARD COLLEGE Vs. MAHIPAL DUGAR
August 4, 2008
PULLAMBATH HAMEED Vs. NARANATH CHALIL MAHAMOOD
February 22, 2008
R.S. CHAMPALAL VIJAYCHAND SARIYA Vs. AJANTA TRANSISTOR CLOCK MFG. CO.
December 12, 2008
RICO CASTINGS LTD Vs. REX SEWING MACHINE CO PVT LTD AND THE DEPUTY REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
March 19, 2008
ROLIC AG ET AL Vs. CONTROLLER GENERAL OF PATENTS AND THE ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
March 19, 2008
S G SATHYANARAYANA S/O LATE SRI S GUNDAIAH SETTY Vs. SHEEBA LAL T/A BEENA MARKETING COMPANY AND REGISTRAR OF TRADE MARKS
March 19, 2008
SADHOO, FORMERLY KNOWN AS SADHOO BEEDI DEPOT BEEDI Vs. S.M. NASIR
October 28, 2008
SAFARI CYCLES PVT LTD AND SUBHASH GUPTA Vs. SAFARI BIKES LTD THROUGH ITS DIRECTOR SHRI RAMDHARI SHARMA AND THE REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
May 27, 2008
SARDAR JAGMOHAN SINGH AND SARDAR AMANVEER SINGH TRADING AS MARDAN INDUSTRIAL CORPORATION Vs. SARDAR UPKAR SINGH
December 31, 2008
SOCIETE DES PRODUITS NESTE SA Vs. JAI RAM TRADING AS R.K. INDUSTRIES
November 14, 2008
SONY KABUSHIKI KAISHA ALSO TRADING AS SONY CORPORATION Vs. P B ASRANI TRADING AS ELITE OPTICAL COMPANY AND
May 13, 2008
SUNIJ PHARMA PVT LTD A COMPANY INCORPORATED IN INDIA UNDER THE COMPANIES ACT Vs. SUN PHARMACEUTICAL INDUSTRIES LTD AND THE DEPUTY REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
May 13, 2008
SURAT TEXTILE MILLS LIMITED Vs. SARABJIT SINGH
November 14, 2008
THREE-N-PRODUCTS PRIVATE LIMITED Vs. AMALCO HERBAL PRODUCTS
September 12, 2008
TOPPS COMPANY INC A CORPORATION DULY ORGANIZED AND EXISTING UNDER THE LAWS OF DELAWARE Vs. KANWEL FOODS PVT LTD AND THE DEPUTY REGISTRAR OF TRADE MARKS TRADEMARKS REGISTRY
August 1, 2008
VIKASH RAJGARHIA TRADING AS THE PROPRIETOR IN THE NAME AND STYLE OF FINECURE PHARMACEUTICALS Vs. ARISTO PHARMACEUTICALS LIMITED AND THE SENIOR EXAMINER OF TRADE MARKS TRADE MARKS REGISTRY
March 19, 2008
VIKRAM INDIA LTD. Vs. KILBURN ENGINEERING LTD.
November 14, 2008