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Case Index
Title
Date
ABDUL SATTAR KASAMBHAI Vs. KALAWATI DEVI
April 29, 2008
ABHAY TRANSPORT Vs. M.P. STATE MINING CORPORATION LTD
February 15, 2008
ABHISHEK KUMAR DANI Vs. STATE OF CHHATTISGARH
March 14, 2008
AGARBATI BAI (SMT.) Vs. JOINT DIRECTOR MEDICAL AND HEALTH SERVICES
April 28, 2008
AGHURAM NISHAD Vs. STATE OF C G
April 2, 2008
AJAY SHARMA Vs. STATE OF CHHATTISGARH
April 4, 2008
AJIT KUMAR NIRMALKAR Vs. PUNIYA BAI NIRMALKAR
February 22, 2008
AJIT PATEL Vs. STATE OF C.G
April 11, 2008
AKHTAR Vs. STATE OF CHHATTISGARH & ORS.
June 23, 2008
ALKA SHUKLA Vs. LAKHAN LAL SAHU
July 11, 2008
AMIT KUMAR GUPTA Vs. STATE OF CHHATTISGARH
January 16, 2008
AMRIT Vs. STATE OF C.G
October 23, 2008
ANIL SINGH Vs. KHOLBAHARIN BAI
October 14, 2008
ANITA MAJUMDAR Vs. STATE OF CHHATTISGARH
February 28, 2008
ANJORDAS Vs. STATE OF CHHATTISGARH
February 28, 2008
ANNAMMA PHILIP Vs. PUSAU RAM SAHU
July 12, 2008
ANUSTHA BUILDERS AND COLONIZERS PVT. LTD. Vs. SMT. P. LAXMI KANTHAMMA & ANR.
December 10, 2008
ARCHANA AGRAWAL Vs. CHAIRMAN CUM MANAGING DIRECTOR NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
April 7, 2008
ARUN KRISHNARAO HAZARE Vs. CENTRAL BUREAU OF INVESTIGATION
October 23, 2008
ARUN KUMAR AGRAWAL Vs. FIRM JEWARCHAND THAKARSHI
April 11, 2008
ASHA SAHU Vs. STATE OF CHHATTISGARH
December 19, 2008
ASHISH SINGH Vs. STATE OF CHHATTISHGARH
November 19, 2008
ASHISH SINHA Vs. STATE OF CHHATTISGARH
September 4, 2008
ASHOK KUMAR Vs. SANT SINGH
February 7, 2008
ASHOK KUMAR BHOSLEY Vs. STATE OF CHHATTISGARH
February 18, 2008
ASHOK KUMAR MISHRA Vs. STATE OF CHHATTISGARH
February 7, 2008
AWTAAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY
November 17, 2008
BABUL SHEIKH Vs. SITARAM MARKAR
February 29, 2008
BAIJNATH BANDE Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
April 28, 2008
BAIJNATH MANDAL Vs. STATE OF CHHATTISGARH
January 31, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HIRAUDAS MANIKPURI
August 29, 2008
BALAJI TRAVELS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 18, 2008
BALIRAM SATNAMI Vs. BOARD OF REVENUE
September 23, 2008
BALLA ALIAS NAINDAS Vs. STATE OF CHHATTISGARH
July 25, 2008
BASANT KUMAR Vs. STATE OF CHHATTISGARH
January 8, 2008
BENURAM Vs. STATE OF CHHATTISGARH
March 17, 2008
BHAKTRAJ LODHI Vs. STATE OF CHHATTISGARH
October 17, 2008
BHANMATI BAI SAHU Vs. SUDHAKAR KUMHAR
November 18, 2008
BHARAT ALIAS BHARTHA Vs. STATE OF M.P
November 10, 2008
BHARAT ALUMINIUM COMPANY LTD Vs. DASHRATH SINGH
April 7, 2008
BHARAT ALUMINIUM MAZDOOR SANGH Vs. MANAGING DIRECTOR, BHARAT ALUMINIUM COMPANY LIMITED
July 31, 2008
BHARAT KUMAR PRASAD Vs. STATE OF CHHATTISGARH
June 27, 2008
BHARTI SONKAR Vs. STATE OF CHHATTISGARH
March 26, 2008
BHARTI SONKAR Vs. STATE OF CHHATTISGARH
March 4, 2008
BHAWAN SAI Vs. STATE OF M.P
December 11, 2008
BHURI BAI SAHU Vs. STATE OF C.G.
April 28, 2008
BHUWAN LAL Vs. RUKMANI BAI
March 14, 2008
BIHARI Vs. AMRIKA BAI
March 26, 2008
BIHARILAL PRADHAN Vs. KALYANI
January 17, 2008
BISILAL VERMA Vs. GONDA BAI
January 24, 2008
BULKHU RAM Vs. STATE OF CHHATTISGARH
July 21, 2008
BUNDA MAITI & ANR. Vs. SURGEET SINGH & 2 ORS.
September 18, 2008
CHAITRAM TANDIYA & ANR. Vs. BHUKHAN RAM & ORS.
December 10, 2008
CHAKRADHAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
March 3, 2008
CHAMELI BAI Vs. UJAGAR SINGH
July 17, 2008
CHANDRA KUMAR CHANURAM Vs. STATE OF CHHATTISGARH
September 2, 2008
CHHATTISGARH HOUSING BOARD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
May 6, 2008
CHHATTISGARH STATE ELECTRICITY BOARD Vs. VISHAL AGRWAL
February 26, 2008
CHHATTISGARH STATE ELECTRICITY BOARD Vs. TERAS BAI
May 8, 2008
CHIEF MUNICIPAL OFFICER Vs. HEERALAL SINGH
November 24, 2008
CHINTA MANI GUPTA Vs. STATE OF CHHATTISGARH
March 27, 2008
D.P. SARAF Vs. STATE OF CHHATTISGARH
January 21, 2008
DASHRATH Vs. STATE OF C G
January 29, 2008
DASRATH LAL Vs. STATE OF C.G.
June 19, 2008
DAUJI FARMS LIMITED Vs. DENA BANK
November 5, 2008
DAYA RAM Vs. STATE OF CHHATTISGARH
March 7, 2008
DEBOBRATA GHOSE Vs. MAHESH NIRMALKAR
September 2, 2008
DEO NARAYAN PATHAK Vs. STATE OF CHHATTISGARH
January 28, 2008
DEVENDRA KUMAR AGRAWAL Vs. COMMISSIONER,MUNICIPAL CORPORATION
September 30, 2008
DEVRAJ ALIAS DEV RAI Vs. UMA DEVI
September 26, 2008
DEVSHARAN Vs. STATE OF CHHATTISGARH
August 28, 2008
DHAN SINGH CHANDAN Vs. MURHARAM
September 4, 2008
DHARAM DAS GAUTAM Vs. STATE OF CHHATTISGARH
November 14, 2008
DHARAM SINGH Vs. STATE OF CHHATTISGARH
March 3, 2008
DHULGO Vs. STATE OF CHHATISGARH
September 11, 2008
DINESH KUMAR SAHU Vs. STATE OF C G
November 21, 2008
DINESH MISHRA Vs. STATE OF C.G.
May 9, 2008
DR. RAJIV SHANKAR KHER Vs. GURU GHASIDAS UNIVERSITY, BILASPUR & ANR.
November 14, 2008
DR. SASHI SAGAR VERMA Vs. STATE OF CHHATTISGARH AND OTHERS
August 5, 2008
DURGA PRASAD Vs. DINESH KUMAR
February 13, 2008
DURGA PRASAD YADAV Vs. STATE OF C G
October 14, 2008
DWAS RAM SAHU Vs. STATE OF C.G.
June 26, 2008
E RAMENDRA RAO Vs. RADHAN MOHAN AGRAWAL
September 25, 2008
FIRDAUS BANO Vs. MOHAMMAD ASHRAF
January 15, 2008
FOOD CORPORATION OF INDIA Vs. SHYAM SUNDER DEEPAK
July 28, 2008
FULESRI Vs. UNITED INDIA INSURANCE CO. & ORS.
November 5, 2008
G S MAKKAD Vs. STATE OF CHHATTISGARH
January 31, 2008
GABBAR Vs. STATE OF CHHATTISGARH
August 25, 2008
GABBAR ALIAS DINESH Vs. STATE OF CHHATTISGARH
August 28, 2008
GAJANAN WADNERKAR Vs. SOUTH EASTERN COALFIELDS LTD & ORS
June 24, 2008
GANESH SONI Vs. STATE OF C G
September 18, 2008
GANNU DAS SAHU Vs. STATE OF CHHATTISGARH
August 6, 2008
GAUKARAN SINGH Vs. STATE OF CHHATTISGARH
June 17, 2008
GAURISHANKER Vs. STATE OF CHHATTISGARH
July 7, 2008
GAYA PRASAD AGRAWAL Vs. T.A. REDDY
March 19, 2008
GAYATRI BAI Vs. RAMESHWAR PRASAD
July 7, 2008
GEETA BAI SAHU Vs. ARUN SIRPURKAR
March 18, 2008
GEND RAM & ANR. Vs. STATE OF CHHATTISGARH
May 9, 2008
GHUNNU RAM GAWADE Vs. STATE OF MADHYA PRADESH
September 4, 2008
GIRDHARI Vs. STATE OF CHHATISGARH
November 18, 2008
GIRISH CHANDRA PATANAYAK Vs. KISHORE KUMAR
August 8, 2008
GOPAL PRASAD KAUSHIK Vs. STATE OF CHHATTISGARH
November 12, 2008
GUHRI RAM THAKUR Vs. STATE OF C G
September 29, 2008
GULABCHAND Vs. BANKELAL SONI
February 7, 2008
GULABI BAI Vs. STATE OF C.G
November 17, 2008
GULABKALI Vs. REGISTERED OWNER HANSRAJ BHAI PATEL
February 18, 2008
GULABKALI Vs. HANSRAJ BHAI PATEL
February 19, 2008
GUPTESHWAR PRASAD SINHA Vs. STATE OF M.P. & ANR.
July 21, 2008
GYAS AHMED Vs. STATE OF C G
September 23, 2008
HARDEV SINGH BHOGAL Vs. SMT. DILRAJ KAUR
February 8, 2008
HARI RAM Vs. NEW INDIA INSURANCE CO. & ORS.
November 14, 2008
HEMRAJ AGARWAL Vs. BHARTI
February 28, 2008
HERENAND KASHYAP Vs. KRISHI UPAJ MANDI SAMITTI
November 18, 2008
HIMANI TIWARI Vs. STATE OF C.G.
August 29, 2008
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. GAURA SINGH NISHAD
February 22, 2008
ICICI LOMBARD,GENERAL INSURANCE CO LTD Vs. DHANSAY ALIAS BUTTU YADAV
December 1, 2008
INDRAPAL Vs. STATE OF CHHATTISGARH
November 17, 2008
INDU SAHU & ORS. Vs. BHAGWAN PRASAD SHARMA & ORS.
February 11, 2008
JAGATNARAIN TRIPATHI Vs. STATE OF CHHATTISGARH
November 24, 2008
JAGDISH Vs. INDRAMANI & ANR.
March 25, 2008
JAGDISH GUPTA Vs. RADHA KRISHNA GUPTA & ORS.
December 2, 2008
JAGDISH PRASAD Vs. STATE OF CHHATTISGARH
September 17, 2008
JAGDISH PRASAD BANSAL Vs. GURUWARI BAI
December 16, 2008
JAI PRAKASH PATHAK Vs. SURENDRA GENDLEY
December 3, 2008
JAI SINGH Vs. DOMAN SINGH.
July 7, 2008
JAI SINGH DHURVE Vs. STATE OF CHHATTISGARH
March 17, 2008
JANKI BAI Vs. PARASRAM SAHU
July 22, 2008
JASPAL BAGH YADAV Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
January 22, 2008
JAWAHARLAL GOPAL Vs. MEMBER JUDGE INDUSTRIAL COURT RAIPUR
June 23, 2008
JHARNA ACHARYA Vs. STATE OF CHHATTISGARH
October 1, 2008
JOHANLAL DALAM Vs. UTTAM SAHU
February 5, 2008
K P SUGANDH LIMITED Vs. STATE OF CHHATTISGARH
February 28, 2008
K.SELVARAJ Vs. CENTRAL INDUSTRIAL SECURITY FORCE, NEW DELHI AND ORS.
July 7, 2008
KAILASH LODHI Vs. STATE OF CHHATTISGARH
September 12, 2008
KAILASH THAKUR Vs. STATE OF CHHATTISGARH
January 7, 2008
KALIRAM SAHU Vs. STATE OF CHHATTISGARH
September 8, 2008
KAMAL NARAYAN CHANDRAKAR Vs. STATE OF CHHATTISGARH
April 4, 2008
KAMAL NARAYAN GOSWAMI Vs. AKHILESH PURI GOSWAMI
August 18, 2008
KAMDEV VERMA Vs. STATE OF CHHATTISGARH
January 2, 2008
KAMTA PRASAD Vs. STATE OF CHHATTISGARH
January 22, 2008
KANHAIYALAL Vs. LAJWANTI DEVI
February 22, 2008
KANJEERA PARVEEN Vs. STATE OF CHHATTISGARH
April 9, 2008
KANNI LAL Vs. STATE OF CHHATTISGARH
February 6, 2008
KANTI PANDEY Vs. STATE OF M P
December 4, 2008
KARMAJEET KAUR Vs. SARDAR AJITSINGH
November 11, 2008
KASHIRAM Vs. STATE OF C G
January 31, 2008
KAUSHILYA BAI Vs. STATE OF CHHATTISGARH
August 6, 2008
KAUSHLIYA BAI Vs. VIJAY KUMAR
June 30, 2008
KHEMESHWAR PANIGRAHI Vs. STATE GOVT OF CHHATTISGARH
March 27, 2008
KRISHNA BAI Vs. HINDUSTAN STEEL LIMITED
December 16, 2008
KRISHNA LAL DEWANGAN Vs. STATE BANK OF INDIA
July 7, 2008
KUMARI BAI YADAV Vs. STATE OF C.G.
January 10, 2008
KUNTI BAI (SMT.) Vs. STATE OF CHHATTISGARH & ORS.
November 25, 2008
LANCO AMARKANTAK POWER PRIVATE LTD Vs. SOUTH EASTERN COALFIELDS LTD
October 18, 2008
LATA BAI Vs. JASWANT SINGH
May 2, 2008
LAXMAN PRASAD JANGDE Vs. STATE OF C G
September 22, 2008
LAXMAN RAO MESHRAM Vs. MEENA BAI
April 8, 2008
LAXMAN SHRIVASTAVA Vs. CHAMPA BAI
July 2, 2008
LAXMI PRASAD Vs. ARUN KUMAR AGRAWAL
March 31, 2008
LEELADHAR YADAV Vs. STATE OF CHHATTISGARH
November 21, 2008
LOKENDRA TIWARI Vs. STATE OF CHHATTISGARH
October 17, 2008
LOKESH KUMAR Vs. STATE OF CHHATTISGARH
February 27, 2008
LOKMANYA DAHAKARI GRIHA NIRMAN DANSTHA Vs. KAVITA DEVANI
February 14, 2008
M A WARIS Vs. STATE OF CHHATTISGARH
September 12, 2008
M/S. BHARAT PETROLEUM CORPORATION LTD Vs. KHATANAND @ K. ANAND SARAF
February 13, 2008
MAA SHARDA SAHAKARI UPBHOKTA BHANDAR MARYADIT PRATAPPUR Vs. STATE OF C.G.
September 23, 2008
MAHANT ALIAS MAHENDRA Vs. STATE OF CHHATTISGARH
February 27, 2008
MAHENDRA BUDEK Vs. STATE OF CHHATTISGARH
August 11, 2008
MAHESH SONI Vs. PREMJI RAO
April 23, 2008
MAHETTAR SAHU Vs. DEPUTY GENERAL MANAGER, S.E.C.L. & ORS.
July 17, 2008
MALTI BAI Vs. GHASIYA RAM
April 2, 2008
MAMIK BISWAS Vs. STATE OF CHHATTISGARH
August 29, 2008
MANGAL SINGH Vs. STATE OF M.P
November 21, 2008
MANGAL SINGH Vs. STATE OF CHHATISGARH
November 5, 2008
MANISH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
August 19, 2008
MANOJ KUMAR Vs. STATE OF CHHATTISGARH
September 29, 2008
MANOJ KUMAR DEVANGAN Vs. SUBRORO SAHU
June 17, 2008
MANSOOR ALI ALIAS MUNSHI Vs. LEELAVANTI ALIAS LEELABAI
February 6, 2008
MANTHIR YADAV Vs. STATE OF C.G.
March 18, 2008
MARKAMI DEVA Vs. STATE OF CHHATTISGARH
November 18, 2008
MAYA TIWARI Vs. AJAY @ BABA SHUKLA
March 7, 2008
MITHILESH SHARMA Vs. SOUTH EASTERN COALFIELDS LIMITED
August 18, 2008
MOHANLAL Vs. KASHYAPLAL
February 27, 2008
MOHD ANISH MEMON Vs. STATE OF C G
November 5, 2008
MOHD FIROZ KHAN Vs. STATE OF CHHATTISGARH
April 1, 2008
MOHD IQBAL ALIAS BARATU Vs. STATE OF CHATTISGARH
February 27, 2008
MOHD SALIM Vs. AYASHA BEE
November 10, 2008
MOHD. FIROZ KHAN Vs. STATE OF CHHATTISGARH
April 2, 2008
MOHD. SALIM & ORS. Vs. SMT. AYASHA BEE & ORS.
November 8, 2008
MRITYUNJAY SHUKLA Vs. MUNICIPAL CORPORATRION,RAIPUR
September 26, 2008
MUKESH JAIN Vs. STATE OF CHHATTISGARH
August 13, 2008
MURLIDHAR Vs. AGNOO RAM
May 5, 2008
MURLIDHAR GAUTAM Vs. STATE OF M.P.
June 23, 2008
NAGENDRA SINGH PARIHAR Vs. STATE OF CHHATTISGARH
February 4, 2008
NAGENDRA SINGH PARIHAR Vs. STATE OF CHHATTISGARH
April 4, 2008
NAJMUN BAI Vs. SANJAY DEWANGAN
February 5, 2008
NAMINA DEVI PRADHAN Vs. STATE OF CHHATTISGARH
February 28, 2008
NARESH GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
April 2, 2008
NAROTTAM VERMA Vs. STATE OF CHHATTISGARH
July 2, 2008
NATIONAL INSURANCE CO LTD Vs. SHANKUNTALA AGRAWAL
March 7, 2008
NATIONAL INSURANCE CO. LTD. Vs. DURAIYA HUSSAIN
June 16, 2008
NATIONAL INSURANCE COMPANY LTD Vs. KUSUM BAI CHELAK
August 1, 2008
NATIONAL INSURANCE COMPANY LTD Vs. NEETU
February 18, 2008
NAVAL KUMAR ALIAS NEPAL SINGH Vs. STATE OF C G
March 31, 2008
NAWISH KESHARWANI Vs. GURU GHASIDAS VISHWAVIDYALAYA
March 17, 2008
NERA BAI (SMT.) & ORS. Vs. GANGADHAR & ORS.
November 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. MEENA JASUJA
January 25, 2008
NIKHIL VISHWAS Vs. STATE OF CHHATTISGARH
June 24, 2008
NOORJAHAN Vs. STATE OF CHHATTISGAR
March 5, 2008
O P DUBEY Vs. STATE OF M P
August 16, 2008
OM PRAKASH Vs. STATE OF UP
March 19, 2008
OM PRAKASH PANDEY Vs. UNION OF INDIA
March 20, 2008
OMPRAKASH SHARMA Vs. STATE OF CHHATTISGARH
February 13, 2008
ORIENTAL INSURANCE CO LTD Vs. KALINGRAM
March 17, 2008
ORIENTAL INSURANCE CO LTD Vs. NATHANIYAL
February 20, 2008
ORIENTAL INSURANCE CO LTD Vs. RAJU KESHARWANI ALIAS DURGESH
October 17, 2008
ORIENTAL INSURANCE CO. LTD Vs. MADHU GUPTA
April 24, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. KEVRA BAI DEWANGAN
July 8, 2008
P.N. VERMA Vs. M.P. ELECTRICITY BOARD
May 14, 2008
PACL INDIA LTD Vs. STATE OF CHHATTISGARH
August 11, 2008
PANCHU YADAV Vs. STATE OF CHHATTISGARH
August 25, 2008
PANNI BAI KANNOJE Vs. STATE OF CHHATTISGARH
June 25, 2008
PARAG BAI Vs. TEEKAM SINGH
January 31, 2008
PARAS RAM SAHU Vs. STATE OF CHHATTISGARH
November 11, 2008
PARMANAND Vs. STATE OF C.G.
August 8, 2008
PARMESHWAR Vs. STATE OF CHHATTISGARH
August 5, 2008
PAWAN KUMAR RATHIYA Vs. STATE OF C G
May 7, 2008
PHOOLWATI Vs. PRITAM SINGH
March 26, 2008
POONAM KOCHAR Vs. STATE OF CHHATTISGARH
March 17, 2008
POORAN SINGH Vs. STATE OF CHHATTISGARH
September 8, 2008
PRABHAVATI DEVI Vs. DILIP KUMAR
February 14, 2008
PRAKASH CHAND Vs. STATE OF CHHATTISGARH & ORS.
November 26, 2008
PRAKASHCHAND PARAKH Vs. SHANKERLAL
February 22, 2008
PRAMILA BAI Vs. VAKIL AHMAD
February 20, 2008
PRAMOD CHERWA Vs. AMIT SHARMA
October 21, 2008
PRASHANT DAVE Vs. SHAKUNTALA DEVI
February 21, 2008
PREMCHAND SONWANI Vs. DHANENDRA SAHU
September 8, 2008
PREMLAL Vs. BASANTI BAI KESHARWANI AND STATE OF CHHATTISGARH
November 10, 2008
PREMLAL Vs. STATE OF CHHATTISGARH
September 26, 2008
PREMLATA Vs. RASUL KHAN
March 13, 2008
PUNAM Vs. STATE OF C G
March 14, 2008
PURAN GOSAI Vs. STATE OF CHHATTISGARH
August 4, 2008
PUSHPA BAI Vs. AASBATI LALESHWAR NAAG
July 14, 2008
PUSHPAL SWARNKAR Vs. STATE OF CHHATTISGARH
December 3, 2008
PUSPA CHATRI Vs. STATE OF CHHATTISGARH
July 21, 2008
PYARELAL DHRATLAHRE Vs. STATE OF MADHYA PRADESH
August 18, 2008
R R TIWARI Vs. STATE OF C G
January 9, 2008
R S BAJWA AND COMPANY Vs. STATE OF CHHATTISGARH
August 5, 2008
RADHELAL Vs. PADUMLAL
February 15, 2008
RAGHUBIR SINGH Vs. STATE OF C G
August 22, 2008
RAIPUR LITHO WORKS Vs. MEENAKSHI GUPTA
December 10, 2008
RAJANI BHUSHAN MISHRA Vs. STATE OF CHHATTISGARH
February 14, 2008
RAJENDRA KUMAR Vs. STATE OF CHHATTISGARH
August 4, 2008
RAJENDRA SINGH Vs. STATE OF M P
December 4, 2008
RAJESH KURRE Vs. SAFURABAI
November 11, 2008
RAJMATI Vs. ANIL KUMAR
February 21, 2008
RAKESH DUTT BHATT Vs. STATE OF CHHATTISGARH
March 5, 2008
RAM BAI Vs. STATE OF CHHATTISGARH
April 24, 2008
RAM BHAJAN AGRAWAL Vs. STATE OF CHHATTISGARH
April 23, 2008
RAM DULARI Vs. STATE OF CHHATTISGARH
April 3, 2008
RAM KRISHAN GORHA Vs. RAJ KUMAR SINGH THAKUR
March 13, 2008
RAM NATH SINGH Vs. JAGANNATH SINGH AND ORS
September 4, 2008
RAMABHI Vs. BISAHU RAM CHAUHAN
December 8, 2008
RAMBATI MADIYA Vs. BUDANTI
August 12, 2008
RAMBISHAL VERMA Vs. STATE OF CHHATTISGARH
July 25, 2008
RAMCHANDRA YADAV Vs. MASTAN SINGH
November 7, 2008
RAMESH KUMAR PANDEY Vs. UNION OF INDIA
August 5, 2008
RAMESH KUMAR SINGH Vs. KRISTO SAO
March 5, 2008
RAMESH KUMAR SINGH Vs. KRISTO SAO
May 5, 2008
RAMKESHRA ALIAS RAMESWAR YADAV Vs. STATE OF CHHATTISGARH
June 26, 2008
RAMLAL Vs. UNION OF INDIA
July 31, 2008
RAMNATH Vs. RAMCHANDRA & ANR.
November 17, 2008
RANIA BAI Vs. MANSARAM
September 23, 2008
RATANLAL Vs. MEHATARIN BAI
March 3, 2008
RAVIKA EKKA Vs. KUNNI KUJUR
July 10, 2008
REMAN ALIAS RAMAN Vs. STATE OF CHHATTISGARH
September 8, 2008
RENU GIRDHAR Vs. STEEL AUTHORITY OF INDIA LTD
March 3, 2008
REWA RAM BANCHHORE Vs. SALIK RAM
December 12, 2008
RIYAZ KHAN Vs. STATE OF CHHATTISGARH
June 17, 2008
ROYAL SUNDARAM ALLIANCE Vs. ESHWAR
July 9, 2008
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. LAKHAN LAL
August 6, 2008
RUDRAPAL SINGH Vs. STATE OF CHHATTISGARH
July 18, 2008
RUKMANI BAI Vs. RAM VISHAL SHARMA
March 24, 2008
S TAJ ALI Vs. SHABANA ALI
March 3, 2008
S.K. TIGGA Vs. STATE OF CHHATTISGARH
June 23, 2008
SAHNI RAM Vs. STATE OF C.G.
March 3, 2008
SALIMA KHATOON (SMT.) & ORS. Vs. STATE OF CHHATTISGARH & ORS.
November 5, 2008
SANDHYA BAI Vs. CHANDRAM
September 18, 2008
SANDHYA DEVI Vs. SANJEEV KUMAR GUPTA @ CHUNNU
November 6, 2008
SANJAY KUMAR CHETAN Vs. STATE OF CHHATTISGARH
June 16, 2008
SANJAYA KETELIHA Vs. SUNIL KUMAR KETELIHA
December 3, 2008
SANJEET KUMAR DEEWANGARI Vs. STATE OF CHHATISGARH
August 4, 2008
SANTOSH Vs. STATE OF CHHATTLSGARH
July 28, 2008
SANTOSH Vs. STATE OF CHHATTISGARH
February 5, 2008
SANTOSH GURUNG Vs. STATE OF C G
November 14, 2008
SANTOSH KUMAR Vs. PUSHPA KUMAR
December 15, 2008
SANTOSHI Vs. ADDITIONAL COLLECTOR
June 26, 2008
SATYENDRA DWIVEDI Vs. HEMLATA DWIVEDI
April 29, 2008
SATYENDRA SINGH Vs. STATE OF CHHATTISGARH
March 19, 2008
SAVITRI BAI Vs. STATE OF CHHATTISGARH
April 30, 2008
SAVITRI GOSWAMI Vs. STATE OF CHHATTISGARH
February 18, 2008
SEELA DEVI Vs. JAYANT RAI
July 1, 2008
SEEMA CHANDEL Vs. STATE OF CHHATTISGARH
August 19, 2008
SHAILENRA SHUKLA Vs. STATE OF CHHATTISHARH
January 10, 2008
SHAKUNTALA SINGH Vs. PRABHAWATI
September 8, 2008
SHANTI GOND Vs. GENERAL MANAGER
March 20, 2008
SHARAD CHAND MALU JAIN Vs. STATE OF CHHATTISGARH
February 5, 2008
SHARIQ AHMAD Vs. SUNDAR LAL
June 25, 2008
SHASHI BHUSAN Vs. DISTRICT CO OPERATIVE LAND DEVELOPMENT BANK LTD
January 16, 2008
SHASHIKALA PANDEY Vs. RAMESH PRASAD PANDEY
April 28, 2008
SHIV KUMAR BANERJEE Vs. MOHD. AJAD
February 11, 2008
SHIV KUMAR RATHORE Vs. STATE OF CHHATTISGARH
March 11, 2008
SHIV NARAYAN MISHRA Vs. REGIONAL DIRECTOR
July 11, 2008
SHIVAM MOTORS PVT. LTD. (M/S) & ANR. Vs. SANTOSH KUMAR AGRAWAL & ANR.
November 18, 2008
SHIVANANDAN MARAR Vs. STATE OF CHHATTISGARH
November 12, 2008
SHIVLAL SAHU Vs. CHANDRA SHEKHAR
September 4, 2008
SHRI MAHAMAYA HIGHER SECONDARY SCHOOL Vs. STATE OF CHHATTISGARH
December 5, 2008
SHUSMA SONI Vs. STATE OF CHHATTISGARH
March 25, 2008
SHYAM SUNDER AGRAWAL Vs. JAWAHAR PRASAD
February 4, 2008
SHYAMLAL Vs. COLLECTOR
January 29, 2008
SIDDHARTH CHOURE Vs. STATE OG C.G.
July 9, 2008
SITARAM GEDEKAR Vs. STATE OF CHHATTISGARH
March 4, 2008
SMT. CHAMPI HIRWANI Vs. STATE OF CHHATTISGARH AND OTHERS
August 1, 2008
SMT. NANDNI BAI AND OTHERS Vs. FIRTU RAM ALIAS PRITAM AND ANOTHER
September 9, 2008
SOHNI RAM Vs. STATE OF CHHATTISGARH
May 3, 2008
SOMENDRA PRATAP SINGH Vs. STATE OF M P NOW CHATTISGARH
February 26, 2008
SOUTH EASTERN COALFIELDS Vs. OM PRAKASH SATHYAPAL
October 17, 2008
SOUTH EASTERN COALFIELDS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
April 9, 2008
ST. VINCENT PALLOTI COLLEGE AND NIRMAL VICE PROVICE OF JAGDALPUR Vs. STATE OF CHHATTISGARH
July 23, 2008
STATE OF CHHATTISGARH Vs. KALAWATI LAMA
June 30, 2008
STATE OF CHHATTISGARH Vs. NANKIRAM DEWANGAN
February 19, 2008
STATE OF CHHATTISGARH Vs. DHARAMLAL
April 1, 2008
STATE OF CHHATTISHGARH Vs. GOVINDLAL VORA
May 9, 2008
STATE OF M P Vs. BHAIRAV PRASAD MISHRA
April 23, 2008
STATE OF MADHYA PRADESH Vs. ALPANARAYAN
September 8, 2008
SUDARSHAN BEHERA Vs. STATE OF CHHATTISGARH
August 6, 2008
SUDIEP SHRIVASTAVA Vs. STATE OF CHHATTISGARH
September 23, 2008
SUKANTI NAIK Vs. CHIEF GENERAL MANAGER
March 27, 2008
SUKHDEV MALAKAR Vs. STATE OF CHHATTISGARH
January 8, 2008
SUKHDEV SAI Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
April 7, 2008
SUKRU @ SAMPAT Vs. STATE OF M.P
December 10, 2008
SUNDAR SINGH PATHARI Vs. STATE OF CHHATTISGARH
September 18, 2008
SUNIL JINDAL Vs. BHIMSEN TOPPO
February 29, 2008
SURENDRA SINGH Vs. MANGLURAM DEWANGAN
April 15, 2008
SURENDRA SINGH Vs. STATE OF CHHATTISGARH
February 7, 2008
SURESH SAI BHAGAT Vs. STATE OF CHHATTISGARH
July 3, 2008
SURIT RAM Vs. STATE OF CHHATTISGARH
January 14, 2008
SURYA PRAKASH Vs. RAMRATAN
November 26, 2008
SWARATH LAL TAMRAKAR Vs. STATE OF C G
September 24, 2008
SYED IQBAL AHMED RIZVI Vs. STATE OF C G
September 30, 2008
SYNTEX PACKINGS PVT. LTD Vs. M.P. FINANCIAL CORPORATION
May 14, 2008
T.S. PATHARE Vs. C.G. STATE CIVIL SUPPLIES CORPORATION LIMITED
November 24, 2008
TAPAN KUMAR RAI Vs. ASHOK KUMAR RAI
March 31, 2008
TATIYA GOND Vs. SHIVPUJAN
March 17, 2008
TEEJAN BAI CHANDRAKAR Vs. RAJESHWARI CHANDRAKAR
September 10, 2008
THAKURMAL RAMUNMAL ISINCE Vs. CHAKRADHAR RAO BHOSLE
November 26, 2008
TIHARU RAM Vs. GUPTESWAR NISHAD
December 11, 2008
TRITIYA VERG SHASKIYA KARMACHARI GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. CHHATTISGARH INFORMATION COMMISSION
August 11, 2008
TUKESH KUMAR SAHU Vs. STATE OF CHHATTISGARH & ORS.
July 21, 2008
TULSI RAM Vs. STATE OF CHHATTISGARH
September 9, 2008
U.K. KULMITRA Vs. STATE OF CHHATTISGARH
January 30, 2008
UNION OF INDIA Vs. ARVIND KUMAR
February 25, 2008
UNITED INDIA INSURANCE CO LTD Vs. BODALI BAI
February 19, 2008
UNITED INDIA INSURANCE COMPANY Vs. ANIL KUMAR SAHU & ORS.
May 6, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUNJBIHARI MISHRA
February 26, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL KUMAR SAHU
May 8, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. CHOUVARAM
March 10, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. CHOUVARAM
March 11, 2008
URMILA MANDAVI Vs. STATE OF C G
February 4, 2008
USHA TRIPATHI Vs. CHAKRADHAR TRIPATHI
September 15, 2008
USHA TRIPATHI W/O CHAKRADHAR TRIPATHI Vs. CHAKRADHAR TRIPATHI S/O SHRI RAJKUMAR TRIPATHI
September 25, 2008
V. PRAKASH RAO Vs. V. ARUNA
August 29, 2008
VIJAY LAXMI SHARMA Vs. RAIPUR MUNICIPAL CORPORATION RDA SECTION
January 2, 2008
VIJAY VERMA Vs. DENA BANK
March 19, 2008
VISHAN SINGH Vs. KAILASH NARAYAN AND ORS
June 19, 2008
VISHNU PRADHAN Vs. STATE OF CHHATTISGARH
September 17, 2008
VISHWANATH Vs. KAPIL SARIN
May 2, 2008
VISWA BHARTHI INSTITUTE Vs. STATE OF CHHATTISGARH
May 5, 2008
YADU RAM SAHU Vs. STATE OF C G
December 2, 2008
YASHODA DEVI Vs. NEETA DEVI
September 25, 2008
ZILA BILASPUR MATSYA UDYOG SAHAKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH & ORS.
December 3, 2008