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Case Index
Title
Date
A ASWATHAIAH Vs. STATE OF KARNATAKA
September 17, 2008
A CHANNABASAPPA Vs. KARNATAKA INDUSTRIAL AREA
June 9, 2008
A JANARDHAN SHETTY Vs. SHANTAMMA
November 10, 2008
A RADHAKRISHNA Vs. SYNDICATE BANK
October 1, 2008
A S ANANDRAYAN SAMUEL Vs. DEENA BANK
September 5, 2008
A S KALE Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD
June 17, 2008
A S KHAN Vs. SENIOR DIVISIONAL
July 17, 2008
A SATHAYANARAYAN Vs. K SELVAM
April 17, 2008
A SATHYANARAYAN Vs. K SELVAN
February 14, 2008
A V ANTHONY SWAMY Vs. JOHN S MEDICAL COLLEGE
March 26, 2008
A VISWANATHA PAI Vs. VIVEKANANDA S BHAT
September 20, 2008
A. Viswanatha Pai S/o Late A.K. Pai Vs. Sri. Vivekananda S. Bhat S/o Srinivas L. Bhat
September 20, 2008
ACHYUT Vs. NANDA
July 21, 2008
ADINATH JAIN Vs. STATE OF KARNATAKA
July 31, 2008
AFCONS INFRASTRUCTURE LTD Vs. GOVT OF KARNATAKA
March 17, 2008
AKHILA KARNATAKA POLICE Vs. B S YEDIYURAPPA
December 8, 2008
AKKAMMA Vs. DEPUTY COMMISSIONER
March 25, 2008
ALLAMAPRABHU Vs. BABURAO
June 17, 2008
AMBADAS D JOSHI GULBARGA DISTRICT Vs. MANAGING DIRECTOR, CENTRAL CO-OP BANK GULBARGA
July 29, 2008
Ambadas D. Joshi Vs. The Managing Director and The Secretary Common Cadre Authority
July 29, 2008
AMOLAK TEXTILES Vs. UPHAR FASHIONS
September 19, 2008
ANANTH PADMANABHA Vs. STATE OF KARNATAKA
February 18, 2008
ANIL GEORGE Vs. KARNATAKA STATE NURSING COUNCIL
January 21, 2008
ANITHA Vs. STATE OF KARNATAKA
March 26, 2008
ANITHA K R KESHAVAMURTHY Vs. B W S S B
December 17, 2008
ANNAPOORNESHWARI Vs. BANGLORE DEVELOPMENT
November 13, 2008
Anupam Enterprises Vs. ITO
July 28, 2008
ANUSHA KULKARNI Vs. UMESH KULKARNI
April 16, 2008
APURV KUMAR MISHRA Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY
June 30, 2008
ARJUN BALJEE Vs. BANGALORE DEVELOPMENT AUTHORITY
August 11, 2008
ARUN Vs. STATE
November 11, 2008
ASADULLA H A Vs. STATE OF KARNATAKA REPRESENTED BY THE STATE PUBLIC PROSECUTOR
August 29, 2008
Asadulla H.A. S/o. Aboobkar. H. and others Vs. The State of Karnataka represented by The State Public Prosecutor, High Court of Karnataka
August 29, 2008
ASHA MOHAN Vs. COMMON ENTRANCE TEST CELL
July 21, 2008
Asha Ramesh Kumar W/o Dr. Ramesh Kumar and C. Sambasivam S/o Late Chengalvarayan Vs. Bangalore Development Authority by its Commissioner
December 19, 2008
ASHA RAMSH KUMAR Vs. BANGOLARE DEVELOPMENT
December 19, 2008
ASHOK AGENCIES BANGALORE Vs. STATE OF KARNATAKA
March 19, 2008
ASHOK B HINCHIGERI Vs. STATE OF KARNATAKA
March 24, 2008
ASHOK KUMAR Vs. T R BHAGEERATHI
June 17, 2008
ASHOK RAYAGOUDA GADAKARI Vs. REKHA
August 14, 2008
ASHU KHARE Vs. MEDICAL COUNCIL OF INDIA
June 5, 2008
ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NANDI REROLLING MILLS
February 6, 2008
Assistant Commissioner of Income Tax Vs. Maini Precision Products P. Ltd.
February 21, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED ENGINEERING ENTERPRISES
July 15, 2008
Assistant Commissioner of Income Tax and another Vs. K. Satish Shetty
February 22, 2008
ASSISTANT EXECUTIVE Vs. ENNAR REFINERIES
December 1, 2008
ASSOCIATED MANAGEMENTS OF PRIMARY AND SECONDARY SCHOOLS Vs. STATE OF KARNATAKA
July 2, 2008
ASSOCIATED RUBBER PRODUCTS Vs. HARRY AND JENNY
February 8, 2008
Asstt. Commissioner of Income Tax Vs. Brooke Bond Lipton India Ltd.
January 3, 2008
ASTRAL POLYTECHNIC LIMITED Vs. ASHIRVAD PIPES PRIVATE LIMITED
April 8, 2008
ATUL RAO Vs. STATE OF KARNATAKA
September 2, 2008
AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FOREST Vs. NAGARAJ NAGABHUSHAN SEELAVANT
February 28, 2008
Authorised Officer and Deputy Conservator of Forest Belgaum Division Vs. Sri. Nagaraj Nagabhushan Sheelavant
February 28, 2008
B CHANDRAVATHI SHETTY Vs. B SEETHARAMA SHETTY
February 21, 2008
B H ISMAIL Vs. STATE OF KARNATAKA
November 19, 2008
B K PUSHPALATHA Vs. GOPALA
December 8, 2008
B K SURESH Vs. ANANTHALAKSHMI
December 10, 2008
B KRISHNA BHAT Vs. STATE OF KARNATAKA
September 17, 2008
B KRISHNA BHAT Vs. STATE OF KARNATAKA HEALTH AND FAMILY WELFARE DEPT
September 25, 2008
B KRISHNA BHAT Vs. UNION OF INDIA
October 20, 2008
B KRISHNAPPA Vs. G CHANDRIKA
June 17, 2008
B M UTTAPPA Vs. K U SUMI
August 28, 2008
B MRUTHYUNJAYAPPA Vs. GURUMURTHY
July 2, 2008
B N KRISHNA Vs. STATE OF KARNATAKA
July 3, 2008
B P GIRISH Vs. STATE OF KARNATAKA
November 26, 2008
B P PROF MANJUNATHA Vs. V J PYATI
June 17, 2008
B PARAMASHIVAIAH Vs. M K SHANKAR PRASAD
October 22, 2008
B PATIL SHIDAGOUDA Vs. ASSISTANT COMMISSIONER
February 18, 2008
B R JAYANTHI Vs. RADAMMA
February 15, 2008
B R SHIVARAMA REDDY Vs. LAND TRIBUNAL PAVAGADA
July 7, 2008
B RAGHURAM SHETTY Vs. ARUN BHANDARY
August 6, 2008
B S CHANDRASEKHAR Vs. STATE OF KARNATAKA
November 4, 2008
B S GOPAL Vs. M KRISHNA MURTHY
August 26, 2008
B S SURYNARAYANA RAO Vs. HIDAYUTHUNNISA BEGUM
March 19, 2008
B SHIVARUDRASWAMY Vs. STATE OF KARNATAKA
February 21, 2008
B T PATIL AND SONS BELGAUM (CONSTRUCTION) PRIVATE LIMITED Vs. UNION OF INDIA
August 22, 2008
B THIPPESWAMY Vs. GOWRAMMA
April 4, 2008
B YELLAPPA Vs. STEEL AUTHORITY OF INDIA LTD
January 25, 2008
B. Krishna Bhat S/o Late B. Narayana Bhat Vs. State of Karnataka by its Chief Secretary and others
September 17, 2008
B.K. Suresh Vs. Income Tax Officer
January 21, 2008
B.R. Shivarama Reddy S/o Rama Reddy, Since deceased by his L.Rs. Smt. Narasamma W/o Late B.R. Shivarama Reddy etc., B.S. Krishnarjuna Reddy S/o Narasamma and B.S. Nagarjuna Reddy S/o Narasamma Vs. The Land Tribunal Pavagada and State of Karnatak
July 7, 2008
B.S. Suryanarayana Rao Vs. Smt. Hidayuthunnissa Begum and others
March 19, 2008
BALAJI Vs. STATE OF KARNATAKA
July 1, 2008
BALAJI RECREATION ASSOCIATION Vs. STATE OF KARNATAKA
October 31, 2008
BALLASHETTY Vs. STATE OF KARNATAKA; RANGASHETTY; PUTTALINGASHETTY; MAHADEVASHETTY; RAMASHETTY; M MANJUNATHA @ MANJU; NAGARAJU
November 3, 2008
Banashankari Medical and Oncology Research Centre Ltd. Vs. Joint Commissioner of Income-tax
August 25, 2008
BANASHANKARI SUGARS PVT LTD Vs. STATE OF KARNATAKA
March 26, 2008
BANDI RAMAPPA Vs. STATE OF KARNATAKA
April 17, 2008
BANGALORE CLUB K M CARIAPPA ROAD BANGALORE Vs. ASST COMMISSIONER OF COMMERCIAL TAXES BANGALORE
December 1, 2008
BANGALORE HOSPITAL Vs. WORKMAN OF BANGALORE HOSPITAL
March 25, 2008
BANGALORE INTERNATIONAL AIRPORT LIMITED Vs. KARNATAKA INFORMATION COMMISSION
July 21, 2008
BANGALORE METROPOLITAN Vs. P S PADMAVATHI
November 21, 2008
BANGALORE METROPOLITAN TRANSPORT CORPN Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY UNDER THE PAYMENTOF GRATUITY ACT
September 1, 2008
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUYHORITY
January 7, 2008
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. K V S RAM
January 31, 2008
Bangalore Metropolitan Transport Corporation by its Divisional Controller rep. by its Chief Law Officer Vs. The Deputy Labour Commissioner and the Appelate Authority Under the Payment of Gratuity Act, Region II and others
September 1, 2008
BANK OF TOKYO-MITSUBISHI LTD Vs. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD
July 2, 2008
Bansh Narayan Vishwakarma Vs. State of U. P. and others
May 22, 2008
BAPTIST MASCARENHAS Vs. NOEL F C PINTO
July 1, 2008
BASAPPA Vs. STATE OF KARNATAKA
August 27, 2008
BASAPPA NEELAPPA SULIKERI Vs. SPECIAL LAND ACQUISITION OFFICER
November 24, 2008
BASAVANTAPPA ALIAS BASAVANT Vs. STATE
October 17, 2008
BASREDDY Vs. SPECIAL LAND ACQUISITION OFFICER
June 20, 2008
BASWANTHRAO Vs. RAJKUMAR
November 4, 2008
BASWARAJ AMBARAO ALUJI Vs. COMMAND AREA DEVELOPMENT AUTHORITY
September 12, 2008
Bata India Limited Vs. Deputy Commissioner of Commercial Taxes and another
February 11, 2008
BATA INDIA LTD Vs. KANIKRAJ
September 15, 2008
BAYWEST POWER AND ENERGY P. LTD. Vs. ZLPRO INTERNATIONAL LTD.
January 22, 2008
BELGUAM DISTRICT CENTRAL CO OPRATIVE BANK LIMITED Vs. MAHANTESH CO OPERATIVE CREDIT SOCITY LIMITED
February 5, 2008
BELLIYAPPA GOWDA Vs. KARNATAKA STATE ROAD TRANSPORT
October 14, 2008
BHADRA ADVANCING PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOMETAX
March 11, 2008
BHAGYAMMA Vs. NINGAMMA
September 24, 2008
BHAGYAMMA Vs. NIGAMMA
November 24, 2008
BHARATH Vs. STATE BY BHATKAL TOWN POLICE STATION BHATAL UTTARAKANNADA
February 15, 2008
BHARATH ELECTRONICS LTD Vs. PAUL DURAL
September 17, 2008
BHARATH HOSPITAL & INSTT OF ONCOLOGY Vs. D G OF HEALTH SERVICES, N D
February 25, 2008
Bharath S/o Manjunath Naik Vs. The State by Bhatkal Town Police Station
February 15, 2008
BHARATHAMBE VIDYA SAMSTHE REGISTERED DAVANAGERE Vs. STATE OF KARNATAKA
June 16, 2008
BHARATHI WAREHOUSING Vs. SHREESHYLA CO OPERATIVE
September 17, 2008
BHARATI SOUHARDHA CREDITCO-OP LTD Vs. STATE OF KARNATAKA
October 16, 2008
BHAWARALAL Vs. ASSISTANT COMMISSIONER OF INCOM TAX
April 3, 2008
Bheemappa and others Vs. The Assistant Commissioner and another
June 18, 2008
BHEEMAPPA DHARWAD Vs. HUBLI ELECTRICITY SUPPLY COMPANY LTD REP BY ITS GENERAL MANAGER
October 21, 2008
Bheemappa S/o Ningappa Bhavikatti, Asst. Executive Engineer Vs. Hubli Electricity Supply Company Ltd. rep. by its General Manager and T. Venkateshappa
October 21, 2008
BHEEMREDDY GULBARGA DISTRICT Vs. SECRETARY IRRIGATION DEPARTMENT BANGALORE
August 27, 2008
BHIMANNA Vs. STATE OF KARNATAKA
July 7, 2008
BHIMASHA Vs. STATE OF KARNATAKA
September 30, 2008
BHISHMA PITHAMAHA Vs. TAX RECOVERY OFFICER RANGE 2 DEPARTMENT OF INCOME TAX
October 1, 2008
Bhujanga S/o Krishna Shetty and others Vs. The Management of Mangalore Chemicals and Fertilizers Ltd. represented by its Company Secretary
November 5, 2008
Bhuvaneswar Traders Vs. Commissioner of Commercial Taxes and others
September 10, 2008
BIDAR DISTRICT GENERAL CO OPERATIVE BANK LTD Vs. KARNATAKA INFORMATION COMMISSION
July 3, 2008
BIDIRAMBIKA VIDYA SAMSTHE Vs. UNDER SECRETARY DEPARTMENT OF EDUCATION
April 11, 2008
BINDURAO KULKARNI Vs. SAROJINI
June 2, 2008
BINNY MILL LABOUR WELFARE HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. D R MRUTHYUNJAYA ARADHYA
April 13, 2008
Bojamma and others Vs. The Tahsildar
June 30, 2008
BORAIAH Vs. UNION OF INDIA
August 18, 2008
BOWRING INSTITUTE Vs. DISTRICT REGISTRAR
December 5, 2008
BRANCH MANAGER LIC OF INDIA Vs. K MAHESHWARAPPA
October 3, 2008
C GOVINDARAJ Vs. SMT PADMINI
November 3, 2008
C I ULLAGADDI BIJAPUR DISTRICT Vs. STATE OF KARNATAKA BY ITS SECRETARY TO THE REVENUE DEPARTMENT
July 22, 2008
C K MOHAMMED KHASIM Vs. KARNATAKA STATE BOARD OF WAKFS BANGALORE
November 15, 2008
C K MOHAMMED KHASIM Vs. KARNATAKA STATE BOARD OF WAKFS
November 5, 2008
C M IBRAHIM Vs. TATA SONS LTD
May 31, 2008
C NAGARAJU Vs. UNION OF INDIA
November 11, 2008
C R ASHOK Vs. STATE OF KARNATAKA
September 8, 2008
C RAMESH Vs. STATE OF KARANATAKA
September 24, 2008
C SHIVALINGAIAH Vs. STATE OF KARNATAKA
March 26, 2008
C THIMMAPPA Vs. MARIYAPPA
January 18, 2008
C V CHITRA Vs. STATE OF KARNATAKA
June 16, 2008
C V SUDHINDRA Vs. DIVINE LIGHT SCHOOL FOR BLIND
July 21, 2008
C.I. Ullagaddi and I.C. Bommanahalli Vs. The State of Karnataka by its Secretary to The Revenue Department and others
July 22, 2008
CANARA BANK Vs. K.SURENDRA PRABHU
July 31, 2008
CANARA BANK Vs. GANGAMMA
September 1, 2008
CANARA BANK GOLDEN JUBILEE STAFF WELFARE FUND Vs. DEPUTY COMMISSIONER OF INCOME TAX BANGALORE
July 31, 2008
CAUVERY NEERAVARI NIGAMA LIMITED Vs. SHANTHA
January 14, 2008
CAUVERY THEATRE Vs. UNION OF INDIA
September 17, 2008
Cauvery Theatre and others Vs. Union of India (UOI) and others
October 3, 2008
Central Bank of India, A Body Corporate Constituted under the Provisions of Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970 represented herein by its Manager, Sri S. Gopalakrishna Murthy Vs. Karnataka State Financial Corpor
June 24, 2008
CHANDAMMA Vs. MUKTABAI
August 19, 2008
Chandramma Vs. Sri M. Narasimhaiah and another
September 23, 2008
CHANDRAMMAL Vs. R PADMAVATHY
February 25, 2008
CHANDRASHEKAR SHETTY Vs. DEPUTY COMMISSIONER
July 31, 2008
CHANDRASHEKHARAPPA Vs. SHARANABASAPPA
August 18, 2008
CHANNABASAPPA Vs. HANUMAPPA
December 17, 2008
CHARLES REGO Vs. FATHER MULLERS
December 18, 2008
CHAWLA MOHAN KRISHNA GUPTA Vs. NEELGAR RANGANATH
July 3, 2008
CHIEF COMMISSIIONER OF INCOME TAX Vs. PAMPAPATHI HOSPET
January 31, 2008
CHIKAJALA GRAM PANCHAYATH CHIKAJALA VILLAGE Vs. STATE OF KARNATAKA
February 8, 2008
CHIKKENKOPPADA CHANNAVEERA Vs. STATE OF KARNATAKA
August 26, 2008
CHINNASWAMY REDDY Vs. STATE OF KARNATAKA
November 14, 2008
COMMISSIONER BANGALORE DEVEPLOPMENT AUTHORITY Vs. ADDI HOUSING INDUSTRIES LTD
March 4, 2008
COMMISSIONER OF C EX , BANGALORE-III Vs. RISHI POLYMACH PVT LTD
July 11, 2008
COMMISSIONER OF C EX , MANGALORE Vs. PALS MICROSYSTEMS LTD
July 1, 2008
COMMISSIONER OF C EX , MANGALORE Vs. KELTECH ENERGIES LIMITED
January 17, 2008
Commissioner of Central Excise Vs. Beau Mondes Clinic
January 7, 2008
Commissioner of Central Excise. Vs. Konkan Marine Agencies
March 13, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. SRIKRISHNA PRINTER
June 11, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ANZ INTERNATIONAL
June 28, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. SIPANI AUTOMOBILES LTD
August 1, 2008
Commissioner of Gift-tax and another Vs. Smt. S. Parvathamma
February 15, 2008
COMMISSIONER OF INCOM TAX Vs. MC DOWELL AND CO LTD
March 7, 2008
COMMISSIONER OF INCOM TAX Vs. WIPRO FINANCE LIMITED
April 2, 2008
COMMISSIONER OF INCOM TAX Vs. CHAMUNDESWARI SUGAR LIMITED
October 16, 2008
COMMISSIONER OF INCOM TAX Vs. CANFIN HOMES LTD
April 11, 2008
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA NURSING HOME
October 20, 2008
COMMISSIONER OF INCOME TAX Vs. D ANANDA BASAPPA
October 20, 2008
COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO LTD
October 21, 2008
COMMISSIONER OF INCOME TAX Vs. SAGAR TALKIES
January 25, 2008
COMMISSIONER OF INCOME TAX Vs. JINDAL VIJAYANAGAR STEEL LTD.
January 30, 2008
COMMISSIONER OF INCOME TAX Vs. BALAJI ENGINEERING & CONSTRUCTION WORKS
January 14, 2008
Commissioner of Income Tax Vs. B. Sumangaladevi
January 8, 2008
Commissioner of Income Tax Vs. J.K. Panthaki and Co.
October 24, 2008
Commissioner of Income Tax Vs. D. Meenakshi
January 24, 2008
Commissioner of Income Tax (International Taxation) and another Vs. Illinois Institute of Technology (India) P. Ltd.
August 6, 2008
Commissioner of Income Tax and another Vs. Hoysala Blow Moulders (India) Ltd.
February 13, 2008
Commissioner of Income Tax and another Vs. Mysore Minerals Ltd.
January 9, 2008
Commissioner of Income Tax and another Vs. K. Venkatesh Dutt
October 14, 2008
Commissioner of Income Tax and another Vs. Micro Land Ltd.
January 9, 2008
Commissioner of Income Tax and another Vs. United Insurance Co. Ltd.
October 21, 2008
Commissioner of Income Tax and another Vs. Asea Brown Boveri Ltd.
August 20, 2008
Commissioner of Income Tax and another Vs. Land Development Corporation
January 3, 2008
Commissioner of Income Tax and another Vs. Valerian Pinto
August 20, 2008
Commissioner of Income Tax and another Vs. S.C. Naregal
September 23, 2008
Commissioner of Income Tax and another Vs. Karnataka Vidyuth Kharkhane Ltd.
January 9, 2008
Commissioner of Income Tax and another Vs. State Bank of Mysore
February 27, 2008
Commissioner of Income Tax and another Vs. Vidya Sagar Educational Trust
July 16, 2008
Commissioner of Income Tax and another Vs. L.R. Subramanya Swamy
August 12, 2008
Commissioner of Income Tax and another Vs. Pro Seal Closures P. Ltd.
July 22, 2008
Commissioner of Income Tax and another Vs. T.S. Chandrashekar through LRs.
July 1, 2008
Commissioner of Income Tax and another Vs. Gokuldas Exports and others
July 9, 2008
Commissioner of Income Tax and another Vs. Kirtivan D. Kotian
January 3, 2008
Commissioner of Income Tax and another Vs. Malabar Industrial Co. Ltd.
February 14, 2008
Commissioner of Income Tax and another Vs. N. Thippa Setty
April 9, 2008
Commissioner of Income Tax and another Vs. V.G. Siddartha
January 23, 2008
Commissioner of Income Tax and another Vs. Mysore Paper Mills Ltd.
January 23, 2008
Commissioner of Income Tax and another Vs. M.N. Dastur and Co.
July 21, 2008
Commissioner of Income Tax and another Vs. Tata Lucent Technologies Ltd.
October 15, 2008
Commissioner of Income Tax and another Vs. Wipro Infotech Ltd.
June 25, 2008
Commissioner of Income Tax and another Vs. Welcast Steel Ltd.
February 21, 2008
Commissioner of Income Tax and another Vs. Hinduja Exports
February 21, 2008
Commissioner of Income Tax and another Vs. Manjit Singh Sachdeva
February 22, 2008
Commissioner of Income Tax and another Vs. Konkan Marine Agencies
July 28, 2008
Commissioner of Income Tax and another Vs. Rama Engineering Works
August 19, 2008
Commissioner of Income Tax and another Vs. Vysya Bank Ltd.
January 9, 2008
COMMISSIONER OF INCOME TAX BANGALORE Vs. CANFIN HOMES LIMITED
November 11, 2008
COMMISSIONER OF SERVICE TAX Vs. STANDARD CHARTERED BANK
January 24, 2008
Commissioner of Service Tax Vs. Stag Software Pvt. Ltd.
November 25, 2008
Commissioner of Service Tax Vs. Electronic Research Pvt. Ltd.
May 26, 2008
Commissioner of Wealth-tax and another Vs. Arif Noor Mohammed
February 15, 2008
COMMR OF C EX, BANGALORE-II Vs. RAVIPRAKASH REFINERIES (P) LTD
June 10, 2008
COMMR OF C EX, BELGAUM Vs. SWARNAGIRI WIRE INSULATIONS PVT LTD
June 18, 2008
COMMR OF CENTRAL EXCISE, BELGAUM Vs. BELLARY STEEL ROLLING MILLS
April 3, 2008
D DHANALAKSHMI Vs. BANGALORE MAHANAGARA
October 10, 2008
D DHANALAKSHMI Vs. BANGALORE MAHANAGARA PALIKE CORPORATION OFFICES BANGALORE
October 1, 2008
D KRISHNAPPA Vs. SUPERINTENDENT OF POLICE
June 24, 2008
D S PATIL Vs. SOMASHEKAR D PATIL
October 1, 2008
Dada Rao S/o Gyanoba since deceased by LRs (Prabhavathi W/o. Venkat Rao and others) Vs. Madhu S/o Ramji since deceased by LRs (Sri. Pandari and Sri. Gopal), Hanmanth S/o Ramji, Suryabhan S/o Ramji and Prabhu S/o Laxman
March 4, 2008
DADA RAO SINCE DECEASED BY ITS LRS Vs. MAHADU AND OTHERS
March 4, 2008
DAFFODILS ENGLISH SCHOOL Vs. STATE OF KARNATAKA
October 3, 2008
DAFFODILS ENGLISH SCHOOL Vs. STATE OF KARNATAKA
August 29, 2008
Dajiba, Sri Bavooji and Sri Abhimanyu SS/o Maruti Gurav Vs. The State of Karnataka rep. by its Secretary to Government Revenue Dept. and others
June 4, 2008
DATTAPRASAD CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KARNATAKA STSTE CHIEF INFORMATION COMMISSSIONER
June 30, 2008
DATTATRAY HANAMANTRAO BIDIKAR Vs. DILSHAD BEGAM
November 20, 2008
DAYANAND RAO RANGADAL Vs. SURESH
August 14, 2008
DEEPANKAR CHOWDARI Vs. STATE OF KARANATAKA
March 31, 2008
DEPUTY COMMISSIONER OF INCOM TAX Vs. KARNATAKA BANK LTD
March 19, 2008
Deputy Commissioner of Income Tax Vs. BPL Sanyo Finance Ltd.
February 5, 2008
Deputy Commissioner of Income Tax Vs. Maharaja Shopping Complex
January 7, 2008
DEVAKI Vs. STATE OF KARNATAKA
June 20, 2008
DEVAKIAMMAL Vs. NATARAJAN
August 25, 2008
DEVARAJ Vs. DISTRICT COMMISSIONER BANGALORE
August 12, 2008
DEVARAJ Vs. GOVERNMENT OF INDIA
November 5, 2008
DEVRAJ MUNIHANUMAIAH Vs. ASSISTANT COMMISSIONER REVENUE SUBDIVISION SHIMOGA
August 11, 2008
Dickenson Fowler Ltd. Vs. Additional Commissioner of Commercial Taxes
January 14, 2008
Diganth Teachers Training Institute managed by Indigenous People Education Trust by its Chairman Sri Chandrashekar, Mother Theresa D.Ed. College managed by Mother Theresa Vidya Sanstha by its Secretary Sri Krishna, Gopal D.Ed. College by Gopal Education T Vs.
August 8, 2008
DINESH Vs. STATE OF KARNATAKA
October 16, 2008
DIRECTOR IN CHARGE ANTHROPOLOGICAL SURVEY OF INDIA Vs. B V RAVI PRASAD
September 11, 2008
DIVISIONAL CONTROLLER CHIEF CUSTODIAN OF INTERNAL INSURANCE FUND Vs. K C ROOPA
September 17, 2008
DIVISIONAL MANAGER Vs. RAMASWAMY
October 1, 2008
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. LAXMAWWA
August 1, 2008
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. SURESH SUBRAY SHET
July 30, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED GULBARGA Vs. MEHBOOBSAB GULBARGA
September 11, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHIDHARA
July 23, 2008
DURGAPPA Vs. STATE OF KARNATAKA
June 16, 2008
E A D SOUZA Vs. CYRIL JOSEPH RODRIGUES
June 11, 2008
E RAM MOHAN CHOWDRY Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
June 30, 2008
EARAPPA ALIAS MADIVALAPPPA Vs. STATE OF KARNATAKA
July 7, 2008
EAST WEST HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 18, 2008
EMACULATE CONCEPTION Vs. DIRECTOR GENERAL
November 6, 2008
EMPLOYEE STATE INSURANCE CORPORATION Vs. LOKA SHIKSHANA TRUST
February 14, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. ANANTHAPADMANABHA MILLS
September 25, 2008
Endeavour Estates P. Ltd. Vs. Assistant Commissioner of Income-tax
January 30, 2008
EXECUTIVE ENGINEER GORUR Vs. B N SHESHAGIRI RAO
February 29, 2008
FAIROZKHAN Vs. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FOREST MANDYA DIVISION MANDYA
October 20, 2008
Fathima Bai Vs. ITO
October 17, 2008
Fifth Avenue Vs. Commissioner of Income Tax and another
July 10, 2008
FINOLEX CABLES LIMITED Vs. STATE OF KARNATAKA
July 18, 2008
FIRST FLIGHT COURIERS LTD Vs. KARNATAKA COURIERS CARGO AND GENERAL EMPLOYEES UNION BANGALORE
April 11, 2008
FIZA DEVELOPERS Vs. AMCI PVT LTD
September 12, 2008
FLEMINGO DUTYFREE SHOPS PVT LTD Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
December 19, 2008
Fosroc Chemicals (India) Private Limited Vs. State of Karnataka
June 9, 2008
FRANCIS REBELLO Vs. K VIMALA
June 11, 2008
G CHANDRASHEKAR Vs. MANAGEMENT OF SUNRISE INDUSTRIES
May 30, 2008
G HOSAKERAPPA Vs. SADGURU MAHADEVATHATHANAVARA PRASADA NILAYA TRUST
December 10, 2008
G K S SHANKAR Vs. PUTTAREVAMMA
March 14, 2008
G KALURAM Vs. K G SHIVASAHANKAR
March 7, 2008
G KRISHNAPRAKASH Vs. STATE OF KARNATAKA
June 6, 2008
G RAMAIAH Vs. SECRETARY REVENUE DEPARTMENT
July 18, 2008
G RANGAIAH Vs. GOVINDAPPA
February 19, 2008
G RATHNAVATI RAO Vs. LAND TRIBUNAL
May 27, 2008
G S CHIKKAMASAIAH Vs. T VENKATESH
October 21, 2008
G S PRASANNA KUMAR Vs. KARNATAKA STATE POLLUTION
November 4, 2008
G SOMASHEKARA Vs. STATE OF KARNATAKA
June 10, 2008
G V SRIRAMA Vs. RETURNING OFFICER
September 19, 2008
G VEERANNA Vs. JOINT REGISTRAR
November 24, 2008
G. Rathnavati Rao and others Vs. The Land Tribunal and others
May 27, 2008
G. Ravishankar S/o Late S.K. Govindaraj Vs. Karnataka State Council for Science and Technology (A Reg. Society under the Karnataka Societies Registration Act, 1960) Indian Institute of Science, rep by its Secretary The Special Officer/Executive
October 3, 2008
G.S. Ravindra and another Vs. Union of India and others
May 29, 2008
GANAPATHI S O HANUMANTH NAIK Vs. LAND TRIBUNAL
May 28, 2008
GANAPATI Vs. SUKRI
March 11, 2008
Gangambika Vs. Income Tax Officer
February 29, 2008
GANGAMMA Vs. DEPUTY COMMISSIONER
November 7, 2008
GANGAVVA Vs. NINGVVA
January 30, 2008
GANGAVVA THOTAGI Vs. STATE OF KARNATAKA
October 22, 2008
GAYATRI GARMENTS Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
January 22, 2008
GEETHA Vs. G K SUBRAHMANYA
May 26, 2008
GEMINI DISTILLERIES LIMITED Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
June 25, 2008
GENU ALIAS GANU Vs. JALABAI
November 7, 2008
Ghatge Karkera Power Industries Vs. Additional Commissioner of Commercial Taxes and another
October 13, 2008
GIRIJA Vs. SHIVAKUMAR
July 30, 2008
GIRIYAPPA GOWDA Vs. STATE OF KARNATAKA
March 25, 2008
GOKALDAS EXPORTS (P) LTD Vs. UNION OF INDIA
January 24, 2008
GOKALDAS EXPORTS (P) LTD Vs. UNION OF INDIA
August 13, 2008
GOOD SAMARITAN EDUCATION SOCIETY Vs. STATE OF KARNATAKA BY ITS SECRETARY PRIMARY EDUCATION BANGALORE
October 20, 2008
Good Samaritan Education Society, Good Samaritan English School by its Secretary Rev. P.K. Mahendra Dass S/o late Paul Dharmalingam and others etc. etc. Vs. State of Karnataka-by its Secretary Primary Education and others etc. etc.
October 20, 2008
GOPAL DATTU PAWAR Vs. GOPAL COMMISSIONER BELGAM DISTRICT
September 24, 2008
GOVIND BELGAUM DISTRICT Vs. KARNATAKA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY
July 28, 2008
GOVINDA RAJU Vs. EXECUTIVE OFFICER
April 8, 2008
GOVINDARAJU Vs. STATE OF KARNATAKA
October 3, 2008
GOVINDEGOWDA Vs. STATE OF KARNATAKA
November 11, 2008
GOWRAMMA Vs. JAYAMMA
May 28, 2008
GRAMA DEVATHE SRI RENUKA Vs. COMMISSIONER HINDU
September 23, 2008
GREAT EASTERN SHIPPING CO LTD Vs. NEW MANGALORE POINT TRUST
February 27, 2008
GREGORIOUS ORTHODOX CATHEDRAL Vs. AGA ALI ASGAR WAKF
June 2, 2008
GUJARAT LIQUI PHARMACAPS PVT LTD Vs. SECRETARY DEPARTMENT HEALTH AND FAMILY WELFARE SERVICE
November 3, 2008
GULF OIL CORPORATION LIMITED Vs. STATE OF KARNATAKA
February 13, 2008
GURAPPA Vs. GOUDAPPAGOUDA
March 26, 2008
GURUBASAPPA Vs. STATE OF KARNATAKA
October 24, 2008
GURUDEVA INDUSTRIES Vs. DIRECTOR DEPARTMENT OF AGRICULTURAL MARKETING
February 13, 2008
GURUKULA EDUCATION TRUST R KUVEMPU NAGAR Vs. THE SECRETARY TO GOVERNMENT PRIMARY AND SECONDARY EDUCATION
July 11, 2008
GURUPADAYYA Vs. LAND TRIBUNAL
March 31, 2008
GURUSIDDAPPA MOOLAGI Vs. DEPUTY REGISTRAR
October 24, 2008
H A GOPINATH Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
November 6, 2008
H A SIDDIQUI Vs. STATE OF KARNATAKA
November 3, 2008
H ABDUL RASHEED Vs. MADRASA E ARABIA
October 16, 2008
H C SIDDARAMAIAH Vs. D KRISHNAPPA
July 14, 2008
H E RAJASHEKARAPPA Vs. STATE PUBLIC INFORMATION OFFICER
July 1, 2008
H P MUDLAPPA Vs. CHIF ENGINEER ELECL BESCOM
February 5, 2008
H R HALAPPA Vs. H DEVARAJU
September 25, 2008
H S LKSHMAMMA Vs. K K AHAMMED KUTTY
June 9, 2008
H S PRASANNAKRISNAMURTHY Vs. STATE OF KARNATAKA
February 15, 2008
H S SATISH BABU Vs. K L SRINIVASAN
October 24, 2008
H SRINIVAS REDDY Vs. MANAGEMENT OF BMTC BANGALORE
September 19, 2008
H T GANESH Vs. STATE OF KARNATAKA
October 23, 2008
H. MOHANLAL S/O LATE M. HARAKCHAND, MOHAN CLOTH CORPORATION Vs. B.N. VENKATA SUBBA RAO
May 30, 2008
H.S. Satish Babu Public Information Officer Vs. Sri K.L. Srinivasan and The State Information Commission rep. by its State Chief Information Commissioner
October 24, 2008
HANUMAPPA Vs. CHIKKANNAIAH
August 28, 2008
HARI D ANKOLIKAR Vs. DIRECTOR
September 17, 2008
HARI MILLS PRIVATE LTD Vs. HANUMANTH REDDY AND COMPANY
February 27, 2008
HARIKISHAN Vs. RAMESH
February 14, 2008
HARIRAM KRISHNA IYER Vs. STATE BANK OF INDIA
December 18, 2008
HARISH D V Vs. STATE
June 9, 2008
Haveri Swamirayachar S/o Subannachar, Principal Civil Judge (Senior Division) and Chief Judicial Magistrate Vs. The State of Karnataka represented by its Secretary, Department of Personnel and Administrative Reforms, The High Court of Karnataka
June 30, 2008
HEMAVATHI Vs. NEW INDIA ASSURANCE
September 12, 2008
HENNUR BANASWADI Vs. COMMISSIONER OF COMMERCIAL
August 20, 2008
HENSEL INDIA PVT LTD Vs. MINISTRY OF FINANCE, DEPT OF REVENUE
July 15, 2008
HIGH COURT OF KARNATAKA Vs. C RANGAPPA
June 13, 2008
HILARY MASCARENHAS Vs. M SANJEEVA SHETTY
July 31, 2008
HINDUSTAN PETROLEUM Vs. SRINIVASA REDDY
September 25, 2008
Hindustan Unilever Limited Vs. Deputy Commissioner of Commercial Taxes (Transition 1) and another
January 3, 2008
HONNAPPA Vs. LAND TRIBUNAL SEDAM
March 12, 2008
HONNAPPA Vs. STATE OF KARNATAKA
July 17, 2008
HONNURAPPA Vs. R MASTHAN
March 4, 2008
HOYSALA PLANTATIONS Vs. KARNATAKA STATE
September 10, 2008
HUBLI DHARWAD MUNICIPAL Vs. CHANDRASHEKAR
March 7, 2008
HUBLI FOREST CONTRACTOR AND TIMBER MERCHANTS ASSOCIATION LTD Vs. HUBLI DHARWD MUNICIPAL CORPORATION
February 13, 2008
HUVAKKA Vs. VISHWANATH
November 4, 2008
HYDERSAD ABDULNABI MANIYAR Vs. WALIAHMED ABDULNABI
March 3, 2008
I R NARAYAN Vs. YARAM RAMANA
June 17, 2008
Ibrahim S/o Hussan Tharthari, Chairman Chingisha Darga and Sirajasab S/o Abdul Sab Momin, Member of Committee of Management of Chingisha Darga Vs. The Karntaka Wakf Board by its Secretary, Bajapur Dist Wakf Committee Jod Gumbaj by its Chairman,
February 26, 2008
IBRAHIMSAB Vs. KASHIMSHA
February 26, 2008
In Re: Mysore Cements Ltd. Vs.
June 26, 2008
INDIA HERITAGE FOUNDATION Vs. STATE OF KARNATAKA
July 3, 2008
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. VISHNU KALLURAYA
June 27, 2008
INDO NISSIN FOODS LIMITED Vs. INCOME TAX OFFICER
January 30, 2008
INDU JAIN Vs. STATE OF KARNATAKA
January 22, 2008
INDUBAI Vs. NINGOUDA MALAGOUDA PATIL
December 18, 2008
INSTITUTE FOR SOCIAL AND ECONOMIC Vs. SIDDIAH SHETTY
April 17, 2008
ISHWARA GOWDA Vs. SIDDESHWARA SWAMI
August 13, 2008
ISMAIL P JALAGERI Vs. STATE OF KARNATAKA
July 18, 2008
ITI EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
September 12, 2008
J M C PROJECTS Vs. DEPUTY COMMISSIONER
December 16, 2008
J S PARAMESH Vs. INDRAMMA
June 19, 2008
J T SURAPPA Vs. SATCHIDHANANDENDRA SARASWATHI
April 16, 2008
J YAGAPPA Vs. SUBBARAYAPPA
February 27, 2008
J.C. Industries Vs. State of Karnataka
July 2, 2008
JAFAR SADDIQ Vs. STATE OF KARNATAKA
November 20, 2008
JAGADISH CHIDANAND KORE Vs. STATE OF KARNATAKA
August 29, 2008
JAGADISH CHIDANAND KORE Vs. STATE OF KARNATAKA BY CHIKODI POLICE
September 17, 2008
Jamia Masjid Vs. K.V. Rudrappa by L.Rs.
July 2, 2008
JAMIA MASJID GUBBI Vs. K V RUDRAPPA
July 2, 2008
JANAPRIYA ENGINEERS SYNDICATE (INDIA) PRIVATE LIMITED, BANGALORE Vs. BRUHAT BANGALORE MAHANAGARA PALIKE, BANGALORE AND ORS.
July 21, 2008
JAYAKANTH Vs. STATE OF KARNATAKA
July 2, 2008
JAYALAKSHAMMA Vs. N SRINIVASA SASTRY
February 21, 2008
JAYAMMA Vs. STATE OF KARNATAKA
June 17, 2008
JAYAMMA Vs. ASSISTANT REVENUE OFFICER
September 25, 2008
JOINT DIRECTOR SUB REGIONAL OFFICER Vs. BELGUM DIST CO OPERATIVE MILK PRODUCER SOCIETIES UNION LTD
March 7, 2008
JUVAM BOUTHIS PINTO Vs. NONU MOLIY
February 12, 2008
K BASAVARAJA Vs. REGISTRAR GENERAL
March 20, 2008
K C CHANDRASHEKAR RAJU Vs. D VENKATESH
January 18, 2008
K C LAXMANA Vs. K C CHANDRAPPA GOWDA
October 3, 2008
K G RAJASHEKAR Vs. STATE OF KARNATAKA
June 24, 2008
K G SRIKANTH RAO Vs. TAHSILDAR BANGLORE SOUTH TALUK
December 16, 2008
K HANUMANTHAIAH Vs. NARASIMHAIAH
June 9, 2008
K JAGDISH PONRAJ Vs. A MUNIRAJU
December 4, 2008
K K BUILDERS Vs. STATE OF KARNATAKA
November 18, 2008
K KRISHNAMURTHY Vs. SECRETARY
September 5, 2008
K L RAMACHANDRA Vs. STATE OF KARNATAKA
March 4, 2008
K L SHIVANANJAMURTHY Vs. K L NAGARAJ ALIAS K KAREHALLI
August 7, 2008
K N KAMALAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
July 17, 2008
K N KRISHNA MURTHY Vs. G K SRIDHAR
August 1, 2008
K N PRABHUSWAMY Vs. STATE OF KARNATAKA
August 13, 2008
K N SRINIVAS MURTHY Vs. K N VENKATANAGA
February 28, 2008
K NARAYANA NAYAK Vs. M SHIVARAMA SHETTY
April 11, 2008
K P PRABHAKAR Vs. DEPUTY CONSERVATOR OF FOREST
September 24, 2008
K RANGANATH Vs. STATE OF KARNATAKA
December 4, 2008
K S NAGANNA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
June 25, 2008
K S PREETHAM BHARGAV Vs. S BRR MAHAJAN FIRST GRADE COLLEGE
October 30, 2008
K S SHIVANANDAIAH Vs. DISTRICT REGISTRAR OF CO-OPERATIVE SOCIETIES TUMKUR
July 14, 2008
K SHASHIDHAR Vs. MANAGING DIRECTOR BESCOM BANGALORE
March 6, 2008
K SHIVARAM SHETTY Vs. STATE
February 27, 2008
K SWARNALATHA Vs. KARNATAKA STATE
September 30, 2008
K T KRISHNEGOWDA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MYSORE DIVISION
September 15, 2008
K THIMMEGOWDA Vs. B S NAGARAJ RAO
March 18, 2008
K TRUPTI REDDY Vs. MANAGING DIRECTOR KARNATAKA NIRAVARI NIGAM LTD
October 17, 2008
K VENKATESH Vs. PRINCIPAL HOME SECRETARY GOVERNMENT OF INDIA
June 16, 2008
K.K. Builders Civil Engineering Contractors rep. by its Managing Partner K.K. Mohan Das S/o K.K. Kunhi Raman Vs. State of Karnataka rep. by its Secretary to Government Department of Public Works, The Chief Engineer Karnataka Public Works Ports a
November 18, 2008
K.T. Krishnegowda S/o Late Thimmegowda Vs. The Joint Registrar of Co-op Societies, Mysore Division, The Deputy Registrar of Co-operative Societies Mysore Division, Taluk Co-operative Agricultural and Rural Development Bank Ltd. by its Manager an
September 15, 2008
Kailashi Devi G. Agarwal Vs. Income Tax Officer
September 22, 2008
KALAVATHI S NERGI Vs. DISTRICT COMMISSIONER UDUPI
November 14, 2008
KALU SANIL Vs. UNION OF INDIA
September 4, 2008
KANNIKAPARAMESHWARI CO OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA DEPARTMENT OF CO OPERATION
June 24, 2008
KAREEM Vs. STATE
September 18, 2008
Karigowda S/o Urgegowda Vs. The Special land Acquisition Officer, The Executive Engineer and The Managing Director Irrigation Board
January 23, 2008
KARNATAKA ANTIBIOTICS AND PHARMACEUTICALS EMPLOYEES Vs. NATIONAL COMMISSION SOR SCHEDULED
May 29, 2008
KARNATAKA BOARD OF WAKFS Vs. LAND TRIBUNAL
July 24, 2008
KARNATAKA HOROLOGICALS LTD Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD
October 20, 2008
KARNATAKA INTERNATIONAL EDUCATION TRUST Vs. BANGLORE UNIVERSITY BANGLORE
September 17, 2008
KARNATAKA POWER CORPORATION LTD Vs. G G BHAT
February 8, 2008
KARNATAKA PUBLIC SERVICE COMMISSION BANGALORE Vs. N T MADHUSUDAN
June 8, 2008
KARNATAKA RELIGIOUS AND LINGUISTIC MINORITY PROFESSIONAL COLLEGES Vs. PG PARVATHI
July 2, 2008
Karnataka State Agro Corn Products Ltd. Vs. Deputy Commissioner of Income-tax
February 28, 2008
KARNATAKA STATE BOARD OF WAKFS Vs. LAND TRIBUNAL SINDANUR
January 4, 2008
KARNATAKA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY Vs. G RAVISHANKAR
October 31, 2008
KARNATAKA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY, BANGALORE AND ORS Vs. C RAVISHANKAR
October 3, 2008
KARNATAKA STATE INDUSTRIALINVESTMENT AND DEVELOPMENT CORPORATION Vs. KARNATAKA HOROLOGICALS LIMITED
January 4, 2008
Karnataka State Level Advocates Clerks Association (R) Vs. State of Karnataka and another
April 16, 2008
KARNATAKA STATE LEVEL ADVOCATES' CLERK'S ASSOCIATION Vs. STATE OF KARNATAKA
April 16, 2008
KARNATAKA STATE ROAD Vs. MAHADEV
September 8, 2008
KARNATAKA UNIVERSITY Vs. TIRAKAPPA HANUMANTAPPA SUNAGAR
January 18, 2008
KARNATAKA URBAN INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION BANGALORE Vs. COMMISSIONER OF INCOME TAX
August 4, 2008
Kashamma Vs. Mahadevappa and others
October 13, 2008
KASHINATH BIJAPUR DISTRICT Vs. MANAGING DIRECTOR REPRESENTED BY ITS COMPANY SECRETARY
November 14, 2008
KATTE RANGANATHASWAMY VIDHYA SAMSTHE Vs. DISTRICT REGISTRAR OF SOCIETIES CHITRADURGA DISTRICT
September 1, 2008
KEMPANARASIMHAIAH Vs. P RANGARAJU
September 17, 2008
KENCHAPPA HIGH SCHOOL, BELLARY Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
July 21, 2008
KENCHEGOWDA Vs. K B KRISHNAPPA
February 14, 2008
KENCHEGOWDA Vs. K B KRISHNAPPA
February 2, 2008
KHAITAN ELECTRICALS LIMITED Vs. UNION OF INDIA
April 2, 2008
KHAJA BEE Vs. JAMIA MAJEED
February 15, 2008
KHIMAJI MANJI PATEL Vs. KARNATAKA POWER TRANSMISSION CORPORATION
May 29, 2008
KIRLOSHAR ELECTRIC CO LTD Vs. DAYANANDA BENGRE
September 15, 2008
KIRLOSKAR BROTHER LTD Vs. KARNATAKA NIRAVARI NIGAM LTD
November 10, 2008
Kirloskar Electric Company Ltd. A Company incorporated under The Mysore Companies Act, 1956 represented by its Company Secretary Vs. Sri Dayananda Bengre (Since deceased, represented by his LRs. Smt. Sarojini D. Bengre, W/o late Dayananda Bengre
September 15, 2008
KITTUR YASMIN RIYAZ Vs. DEPUTY COMMISSIONER UTTARA KANNADA DISTRICT
November 27, 2008
KODDI NAGAPPA DECEASED Vs. HAMPAMMA
March 19, 2008
KOTRABASAPPA Vs. KARNATAKA HOUSING BOARD
June 23, 2008
KRISHANA PRAKASH Vs. STATE OF KARNATAKA
June 6, 2008
Krishna Bhat (deceased) by his L.R. Vs. State through Land Tribunal and others
June 12, 2008
KRISHNA FISHERMAN CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
October 3, 2008
KRISHNA SWAMY Vs. BYRAMMA
August 26, 2008
KRISHNAGOWDA Vs. CHIEF ENGINEER
February 7, 2008
KRISHNENDU HAIDER Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
June 24, 2008
KUMAR Vs. STATE OF KARNATAKA
October 24, 2008
KUMAR PRAMOD KURDIKERI Vs. POLICE COMMISSIONER
August 27, 2008
KUNTEGOWDA Vs. DEPUTY COMMISSIONER TUMAKURU DISTRICT
November 12, 2008
KUSHAL INDUSTRIES ASSOCIATION MANGALORE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS IV MANGALORE
June 26, 2008
L M GLASFIBER GENERAL EMPLOYEES UNION Vs. ASSISTANT LABOUR COMMISSIONER
March 7, 2008
L R GANGADHARAPPA Vs. ASSISTANT COMMISSIONER
July 1, 2008
L.M. Glasfiber General Employees Union rep. by its General Secretary Sri C.M. Prasanna Vs. The Assistant Labour Commissioner and Conciliation Officer and The Management, L.M. Glasfiber India Pvt. Ltd.
March 7, 2008
Lakke Gowda Vs. H. Visveswara Jois (Dead) by L.Rs and others
July 28, 2008
LAKSHMAMMA Vs. NAGARAJ K
August 21, 2008
LAKSHMANA NAYAKA Vs. NANJUNGUD
June 13, 2008
LAKSHMI G BHAT Vs. SECRETARY
June 30, 2008
LAKSHMINARAYANA SONY Vs. C BASHA
April 11, 2008
LALITHA SASTRY Vs. STATE OF KARNATAKA
September 22, 2008
LALITHAMMA Vs. DEPUTY COMMISSIONER DAVANGERE DISTRICT
December 11, 2008
LAMINA INTERNATIONAL Vs. COMMISSIONER OF C EX , BANGALORE-III
July 14, 2008
LAND ACQUISITION OFFICER Vs. MARUTI BABU TAKALE
February 15, 2008
LINGAMMA Vs. GANGADHARAIAH
February 22, 2008
M B SIDDARAJU Vs. MANAGEMENT OF POWERGEAR LIMITED
September 5, 2008
M C CHAITHRA Vs. STATE OF KARNATAKA
March 27, 2008
M C VENKATESH Vs. TAHSILDAR
June 20, 2008
M CHANDRASHEKAR Vs. M CHANNABASAVARADHYA
August 30, 2008
M CHANDRASHEKHAR Vs. T R ASWATHANARAYANA RAO
February 25, 2008
M ETHIRAJ Vs. SMT FARIDA KHANUM
June 9, 2008
M G SIDDAVEERAPPA Vs. DEPUTY REGISTRAR
August 8, 2008
M K RAMACHANDRA GUPTA Vs. BANGALORE DEVELOPMENT AUTHORITY
June 17, 2008
M KRISHNAMURTHY Vs. KRISHNAMURTHY
March 28, 2008
M L VARIJA NALIGE Vs. K C KARMAN
November 14, 2008
M MAHALINGAM Vs. SHASHIKALA
February 19, 2008
M MENAKA Vs. SIDDALINGAIAH
February 5, 2008
M P SANATHKUMAR Vs. RADAKRISHNA NAYAK
June 17, 2008
M R K TRANSPORTATION KOLAR Vs. BHARAT PETROLEUM CORPORATION LIMITED CHENNAI
September 4, 2008
M R LAKSHMANAPPA Vs. RAMACHANDRA BHAT
January 11, 2008
M RATHNAM Vs. SUSHEELAMMA
October 1, 2008
M S CHALUVAIAH Vs. M C KRISHNA
June 25, 2008
M S DESAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 31, 2008
M S HEGDE NAGARE Vs. STATE OF KARNATAKA
June 30, 2008
M S PADMARAJAIAH Vs. SECRETARY DEPARTMENT
September 1, 2008
M S SRINIVASAMURTHY Vs. BHARATH PETROLEUM CORPORATION LTD
March 11, 2008
M S VISHWANATH Vs. DEPUTY COMMOSSIONER FOR TRANSPORTS BANGALORE DIVN
March 3, 2008
M SHASHIKUMAR Vs. MANAGEMENT OF BPL LTD
September 12, 2008
M SRVAR KHAN Vs. STATE OF KARNATAKA
August 8, 2008
M T BELLIAPPA Vs. STATE OF KARNATAKA
January 10, 2008
M V AMAR SHETTY Vs. CHIEF COMMISSIONER OH INCOME TAX NAVANAGAR HUBLI
June 2, 2008
M V KASTURI Vs. STATE OF KARNATAKA
April 17, 2008
M V THIMMAIAH Vs. STATE OF KARNATAKA
June 10, 2008
M VENKATARAMANAPPA Vs. CHANCELLOR BANGALOUR UNIVERSITY
March 4, 2008
M. Shivanna and another Vs. Deputy Commissioner of Income-tax
February 12, 2008
M.D. Book Centre Vs. State of Karnataka
June 12, 2008
M.D. Uthaiah (Deceased) by L.Rs Vs. Mandepanda Aiyanna and others
July 29, 2008
MADAMMA Vs. STATE OF KARNATAKA
October 7, 2008
MADAMMA Vs. STATE OF KARNATAKA
October 17, 2008
MADHUSUDANANANDAPURI SWAMIJI OF OMKARASHRAMA SRINIVASAPURA Vs. ASSISTANT COMMISSIONER SUB-DIVISIONAL MAGISTRATE BANGLORE SOUTH SUB DIVISIONAL
February 13, 2008
Madhusudanandapuri Swamiji Vs. The Assistant Commissioner/Sub-Divisional Magistrate and others
February 13, 2008
MAGAMMA ALIAS NAGARATHNA Vs. R CHANDRAMMA
January 14, 2008
MAHADEVA Vs. VASANTHA KUMAR
October 21, 2008
MAHADEVAMMA Vs. JAVARAMMA GUNDAMMA DEAD
December 17, 2008
MAHADEVAPPA Vs. STATE OF KARNATAKA
February 8, 2008
MAHADEVASWAMY Vs. KARNATAKA POWER TRANSMISSION CORPORATION
December 1, 2008
MAHANTH REDDY GULBARGA DISTRICT Vs. KARNATAKA STATE DIPLOMA IN NURSING EXAMINATION BOARD THROUGH ITS SECRETARY
August 1, 2008
MAHESHWARI GAS AGENCY Vs. DEPUTY COMMISSIONER
December 12, 2008
MALAKARI Vs. STATE OF KARNATAKA
January 14, 2008
MALAPRABHA SHRIKANT MADAR Vs. ASSISTANT COMMISSIONER
October 21, 2008
MALIPATIL BASAVARAJAPPA Vs. SARVAMANGALAMMA
December 19, 2008
MALLAMMA Vs. CHANNEGOWDA
November 3, 2008
MALLAYYA Vs. MAHADEVI
June 24, 2008
MALLIKARJUN Vs. GENERAL MANAGER
September 12, 2008
MALLIKARJUN MALLUR Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE
August 26, 2008
MALLIKARJUNA Vs. SHIVASHARANAPPA
November 7, 2008
MALU SLEEPERS PRIVATE LIMITED Vs. UNION OF INDIA
April 1, 2008
Mamta Exports (P) Ltd. Vs. Joint Dgft
August 25, 2008
MANAGEMENT OF AMCO BATTERIES LIMITED Vs. C K PONNAPPA
October 31, 2008
MANAGEMENT OF AMRUTHASHRI VIDYA SAMSTHE TUMKUR Vs. R NARAYANASWAMY
August 21, 2008
MANAGEMENT OF BHARTIYA RESERVE BANK NOTE MUDRAN LTD Vs. P SHANMUGA PRABHU
April 10, 2008
MANAGEMENT OF COSMOS Vs. K G SATISH
September 20, 2008
MANAGEMENT OF M S POWERGEAR LIMITED Vs. M B SIDDARAJU
February 29, 2008
MANAGEMENT OF M/S KARNATAKA IMPLEMENTS AND MACHINERIES CO LTD Vs. RANGAMUTHAPPA
January 3, 2008
MANAGEMENT OF MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. BHUJANGA
November 5, 2008
MANAGER NATIONAL INSURANCCE CO LTD Vs. SHEELA
July 30, 2008
MANAGER NATIONAL INSURANCE COMMANY LIMITED Vs. MAHABOOBA BI
February 8, 2008
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAHESH
March 26, 2008
MANAGING DIRECTOR Vs. MANJEGOWDA
February 25, 2008
MANAGING DIRECTOR ADARSH FILM INSTITUTE Vs. M K SHARADA
December 1, 2008
MANAGING DIRECTOR KRISHNA BHAGYA JALA NIGAM LTD Vs. ALLABAKSH
January 9, 2008
MANAGING DIRECTOR KRISHNA BHAGYA JALANIGAM Vs. MEHBOOBSAB
January 23, 2008
MANAGING DIRECTOR NORTHWESTERN KARNATAKA ROAD TRANSPORT CORPORATION Vs. FAKIRAPPA
March 11, 2008
MANAGMENT OF KARNATAKA IMPLEMENTS AND MACHINERIES CO LTD Vs. RANGAMUTHAPPA
March 1, 2008
MANAGMENT OF MANGLORE CHEMICALS AND FERTILIZERS LTD Vs. BHUJANGA
November 15, 2008
MANAORANJITHAM Vs. STATE OF KARNATAKA
October 22, 2008
MANGALORE CATHOLIC CO-OPERATIVE BANK LTD Vs. REGIONAL TRANSPORT OFFICER AND TAXATION AUTHORITY
June 23, 2008
MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. MCF WORKERS UNION
February 26, 2008
MANGALORE URBAN Vs. LEELAVATHI
September 9, 2008
MANJAPPA Vs. STATE OF KARNATAKA
October 21, 2008
MANOHAR CHATLANI ALIAS MANU Vs. CENTRAL BUREAU OF INVESTIGATION
February 14, 2008
MIRZA YUSUF BAIG Vs. STATE OF KARNATAKA
June 4, 2008
MMS EXPORTS PVT LTD Vs. APPAREL EXPORT PROMOTION COUNCIL
January 16, 2008
MOHAMMAD BASHU Vs. HOSPET BAR ASSOCIATION
August 25, 2008
MOHAMMAD RAFIQ B Vs. ABDUL SALAM
July 16, 2008
MOHAMMED NASRULLA SHERIFF Vs. AZRA SHAMEEM
September 20, 2008
MOHAMMED NAWAZ Vs. STATE OF KARNATAKA
July 31, 2008
MOHAMMED YASSER Vs. VISHVESWARAYA TECHNOLOGICAL UNIVERSITY
October 24, 2008
MOHAN Vs. REKHA
July 17, 2008
Mohan Vs. Rekha
June 17, 2008
MOHAN ALUMINIUM PVT LTD Vs. DY COMMR OF C EX (LEGAL), BANGALORE-I
August 19, 2008
MOHANLAL Vs. M SUBRAMANI
May 28, 2008
MOHINI DEVI CHOPRA Vs. DIRECTORATE OF CIVIL RIGHTS ENFORCEMENT
October 14, 2008
MOTOR INDUSTRIES CO LTD Vs. N CHINNUSWAMY
November 5, 2008
Motor Industries Co. Ltd. Vs. Commissioner of Income Tax and another
January 22, 2008
Motor World Limited Vs. Commissioner of Commercial Taxes
February 1, 2008
MSPL LTD Vs. STATE OF KARNATAKA
August 7, 2008
MUDDAPPA Vs. MALLAPPA
February 26, 2008
MUKKADAN MARINE EXPORTS P. LTD. Vs. THOMAS CHACKO
June 17, 2008
MULDER INDIA PVT LTD Vs. ALEMBLE GLASS INDUSTRIES
May 29, 2008
MUNINARASAMMA Vs. STATE OF KARNATAKA
November 4, 2008
MUNIRATHNAMMA Vs. K G VENKATESHWARULU
September 25, 2008
MUNIYAMMA Vs. S CHANDRAKAR
March 13, 2008
MUNIYAPPA Vs. KENDAMMA
March 28, 2008
MUTTAVVA HAVERI DIST Vs. ASST COMMISSIONER SAVANUR
October 21, 2008
Muttavva W/o Anandappa Janigeri Member and President of Hirekanagai Grama Panchayathi Vs. The Asst. Commissioner, Hirekanagai Gramapanchayathi, Maruthi Basavanthappa Doddakurubar and Smt. Renuka Fakkikeerappa
October 21, 2008
MYSORE SPUN SILKS PRIVATE LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION
January 10, 2008
MYSORE URBAN DEVELOPMENT AUTHORITY MYSORE Vs. INCOME TAX OFFICER TDS MYSORE
June 6, 2008
N C R CORPORATION INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
September 10, 2008
N G E F LIMITED Vs. REGIONAL DIRECTOR ESI CORPORATION BANGLORE
September 12, 2008
N G PUTTASWAMY Vs. TAHSILDAR AND RETURNING OFFICER
April 16, 2008
N G SAMARAJU Vs. V V PATIL
August 29, 2008
N HASAINAR Vs. M HASAINAR
July 25, 2008
N KASINATH Vs. ARUN R RAWELL
February 5, 2008
N P AMRUTHES Vs. PRINCIPAL SECRETARY CHANCELLOR UNIVERSITY SECTION
March 11, 2008
N R NARAYANA MURTHY Vs. H N NANJEGOWDA
February 6, 2008
N RUKMINI Vs. P PUTTASWAMI
November 27, 2008
N S GEETHA Vs. B RAGHUVEER
March 14, 2008
NAGAMMA Vs. STATE OF KARNATAKA
February 27, 2008
NAGAPPA Vs. STATE OF KARNATAKA
July 28, 2008
NAGARAJA Vs. LAKSHMINARAYANAMMA
April 8, 2008
NAGARATNA Vs. ELECTION OFFICER JADKAL GRAM PANCHAYATH
July 3, 2008
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LTD Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
January 24, 2008
NANJAMMA Vs. AKKAYAMMA
March 12, 2008
NANJAPPA Vs. NANJAPPA
April 4, 2008
NANJAPPA Vs. GOVERNMENT OF KARNATAKA
November 24, 2008
NARAPPA GOUDA Vs. TULASAWWA
December 19, 2008
NARAYAN YESHWANTH KAPOLKAR Vs. STATE OF KARNATAKA
March 12, 2008
NARENDRA SHIVARAM KUNDAPURKAR Vs. STATE OF KARNATAKA
July 25, 2008
NASREEN BANU Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD BELLARY
June 20, 2008
NATIONAL CO OPERATIVE BANK LIMITED Vs. M V RANGACHAR
June 12, 2008
NATIONAL EDUCATION FOUNDATION Vs. SPECIAL LAND ACQUISITION OFFICER
February 4, 2008
NATIONAL INSURANCE CO LTD Vs. HONNAPPA
January 16, 2008
NATIONAL INSURANCE CO LTD Vs. RENUKA
June 17, 2008
NATIONAL INSURANCE CO LTD Vs. PATTABHI RAMAIAH
July 29, 2008
NATIONAL INSURANCE CO LTD Vs. Y RAMAKRISHNA
December 19, 2008
NATURAL REMEDIES PVT LTD Vs. COMMISSIONER OF LABOUR IN KARNATAKA
December 8, 2008
NAYANA B MEHTA Vs. BANGLORE DEVLOPMENT AUTHORITY
November 4, 2008
NEELA Vs. SAROJA
February 14, 2008
NEELAKANTH PUNNAPPA HALABHAVI Vs. STATE OF KARNATAKA
June 3, 2008
NEW INDIA ASSURANCE CO Vs. JAYSHREE ALIAS LAXMI
October 24, 2008
NEW INDIA ASSURANCE CO LIMITED Vs. NASEEMBANU
September 26, 2008
NEW INDIA ASSURANCE CO LIMITED Vs. MANOHAR
September 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. CHIKKAPPAIAH ALIAS CHIKKAPPA
July 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHANTHA
March 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. GAJANAN D DENGI
March 20, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL BHASHEER BASHEER
September 24, 2008
NEW KIRAN CASHEWS Vs. UNION OF INDIA
January 21, 2008
NINGAPPA MUDDE Vs. LEELAVATHI
October 16, 2008
Nisar Ahmed S/o Late Sheik Mahaboob Vs. Sri V.T. Jayavelu S/o V.M. Thirugnana Chetty
May 30, 2008
NORTH WEST KARANATAKA ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
February 25, 2008
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI Vs. DUNDAPPA JYOTI NAVALE
January 2, 2008
NSOFT INDIA SERVICE PVT LTD Vs. BESCOM LTD
July 23, 2008
O K DEVAKI Vs. STANDARD CHARIERED BANK
June 19, 2008
O.S.C. Educational Society Vs. Emmanuel Lalith Kumar
June 2, 2008
OFFICERS TAILORING HOUS Vs. DEPUTY DIRECTOR ESI CORPORATION
October 22, 2008
Official Liquidator of Kadambi Electronics Private Limited (In Liquidation) Vs. K. Damodar and another
November 24, 2008
OMANA CHETAN Vs. S S RANGEGOWEDA
February 1, 2008
ONKARAPPA CHANDAPPA BIRADAR Vs. DHAREPPA
February 7, 2008
ORIENTAL INSURANCE CO LTD Vs. AKKAYAMMA
September 5, 2008
ORIENTAL INSURANCE CO LTD Vs. CHENNAPPA SHETTIGAR
December 16, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. SARASWATHAMMA
January 22, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHIVAMMA
January 25, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. ABRAHAM PHILLIP PARSHA
September 26, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. SHARADA G
November 14, 2008
ORIGINAL INSURANCE COMPANY LIMITED Vs. KULLEGOWDA
January 25, 2008
P B MAHISHI Vs. T V MOHANDAS
September 20, 2008
P JANAKARAJ Vs. S BALASUBRAHMANYA
January 9, 2008
P NAGARAJA Vs. STATE
July 28, 2008
P P CHAAMI Vs. STATE OF KARNATAKA
March 24, 2008
P R RAMESH Vs. STATE OF KARNATAKA
July 2, 2008
P S PATIL Vs. LAKHAMAPPA
November 18, 2008
P SATYA NARAYANA Vs. C H JAYATHERTHA
November 26, 2008
P V SRINIVASA SHETTY Vs. SUNIL TRANSPORT COMPANY
July 9, 2008
P.G. Parvathi D/o. P.M.K. Bharga Raju, Dr. Hariprasad Rao Raju S/o. Lakshmaiah Naidu and Dr. T.R. Shyam Prasad S/o. T.L. Rangaiah Shetty Vs. The State of Karnataka by its Secretary, Medical Education and others
July 2, 2008
P.S. Patil, registered Firm by its Partners, Sattyagouda Paragouda Patil, Malagouda Paragouda Patil and Shivagouda Paragouda Patil Vs. Lakhamappa Kallappa Khot, A registered Firm by its partners, Lakhamappa Kallappa Khot, Basavaraj Lakhamappa Kh
November 18, 2008
PADAMA JALAN Vs. STATE OF KARNATAKA
June 17, 2008
PADMARJAIAH Vs. SECRETARY DEPARTMENT OF FINANCE BANGALORE
September 1, 2008
PANAHMAL INDUSTRIAL CORPN SHAKTHINAGAR Vs. SECRETARY KARNATAKA ELECTRICITY REGULATORY COMMISSION BANGALORE
June 16, 2008
PANDURANG ALIAS SATHYABOTH Vs. STATE OF KARNATAKA
February 13, 2008
PAPANNA Vs. VENKATASWAMY
August 21, 2008
PAPANNA Vs. CHITRA ANNASWAMY
August 13, 2008
PARAPPA Vs. BHIMAPPA
February 8, 2008
PARAVATHAMMA Vs. SPECIAL DEPUTY COMMISSIONER
September 30, 2008
PARVATAGOUDA NINGANAGOUDA PATIL Vs. GUDDAPPA
August 26, 2008
PARVATHIBAI Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 27, 2008
PATCHIAMMAL Vs. K C SRIRAMALU
June 12, 2008
PEOPLE CHARITY FUND Vs. K RAGHAVA REDDY
June 13, 2008
PHILLIP DESOUZA Vs. STATE OF KARNATAKA
March 14, 2008
PISTA BAI Vs. BANGALORE MAHANAGARA PALIKE BANGALORE
May 27, 2008
Pista Bai W/o Late H. Bhavarlal and others Vs. Bangalore Mahanagara Palike rep. by its Commissioner and others
May 27, 2008
POWER CELL BATTERY KARMIKARA Vs. PRINCIPAL SECRETARY
April 15, 2008
PRAKASH Vs. DISTRICT MAGISTRATE
January 4, 2008
PRAKASH CHAND Vs. COMMISSIONER BANGALORE
September 4, 2008
PRAKRITH BUILDERS PVT LTD Vs. STATE OF KARNATAKA
August 11, 2008
PRASAD TECHNOLOGY PARK PRIVATE LIMITED Vs. SUB REGISTRAR KRISHNARAJAPURAM BANGALORE AND ANOTHER
July 22, 2008
PREETHAM BHARGAV K S Vs. S B R R
October 31, 2008
PRESSY PINTO Vs. RONY MAXIM PINTO
September 12, 2008
PROF G SHAINESH Vs. STATE OF KARNATAKA
June 30, 2008
PUTTAMMA Vs. STATE OF KARNATAKA
December 10, 2008
PUTTARAJA Vs. STATE OF KARNATAKA
July 23, 2008
PUTTASWAMY Vs. STATE OF KARNATAKA
November 25, 2008
R B LAKSHMEGOWDA Vs. JOINT REGISTRAR OF COOPERATIVE
September 16, 2008
R GOPALAKRISHNA Vs. KARNATAKA STATE FINANCIAL CORPORATION
January 22, 2008
R KRISHNAPPA Vs. STATE OF KARANATAKA
January 4, 2008
R MAYILVAHANAM Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONE CHENNAI
April 15, 2008
R NAGARAJ Vs. BRAHMATANTRA SWATHANTHRA PARAKALA MUTT
October 16, 2008
R NARASIMHA MURTHY Vs. M N NAGARAJU
June 3, 2008
R P LAMANI Vs. STATE OF KARNATAKA
January 29, 2008
R RAVISHAIAH Vs. T S MANJULA
January 30, 2008
R. Roopa and others Vs. State of Karnataka through chief Secretary, Government of Karnataka and others
September 24, 2008
R.D. Mendon and Sons Vs. Income Tax Officer
February 13, 2008
R.K. Corporation Vs. Government of Karnataka and another
September 17, 2008
RAAMACHANDRA Vs. LINGAPPA
January 1, 2008
RACHAYYA HIREMATH Vs. STATE OF KERNATAKA
August 29, 2008
RADHA BAI SINCE DECEASED Vs. SANGAWWA
March 6, 2008
Radha Bai W/o Uttamara Gaonkar Since deceased by her Legal Representatives Premabai W/o. Mohan Gaonkar, Manjunath S/o. Mohan Gaonkar and Sheetal D/o. Mohan Gaonkar Vs. Sangawwa W/o Siddaveerayya Guddadamath and others
March 6, 2008
RADHAKRISHNA R Vs. GENERAL MANAGER BESCOM
November 18, 2008
RAGHUPATHY BHAT Vs. STATE OF KARNATAKA
February 20, 2008
RAJA ASSOCIATES Vs. UNION OF INDIA
March 6, 2008
Raja Charity Trust Vs. Additional Commissioner of Commercial Taxes, Zone 1 and others
July 17, 2008
RAJA DOSEWALA NAGARAJA Vs. JAIL SUPERINTENDENT MYSORE
September 9, 2008
RAJAKUMARAGOUDA Vs. SHARANAGOUDA
December 17, 2008
RAJENDRA JYOTIBA DESAI Vs. STATE OF KARNATAKA
October 24, 2008
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES Vs. ASSOCIATION OF PSYSICAL EDUCATION TEACHERS
November 10, 2008
RAMA BHAT Vs. VIJAYA KUMAR
September 25, 2008
RAMACANDRA Vs. VITHAL
December 17, 2008
RAMACHANDRA Vs. SHIVARAM NARAYANA BHAT
July 15, 2008
RAMACHANDRA LINGA BHAT Vs. LINGAPPA MANJUNATH BHAT
January 8, 2008
RAMACHANDRAIAH Vs. V NARAYANA
June 11, 2008
RAMAIAH Vs. STATE OF KARNATAKA
August 13, 2008
RAMAKRISHNA H Y Vs. UNDER SECRETARY
September 2, 2008
RAMAPPA Vs. ASSISSTANT COMISSIONER
October 21, 2008
RAMESH REDDY Vs. STATE OF KARNATAKA
August 6, 2008
RAMESHWARA EDUCATION Vs. DIRECTORATE OF EMPLOYMENT
September 8, 2008
RAMU SOLANE Vs. STATE OF KARNATAKA
January 10, 2008
RANGANATH RAMCHANDRA SURYAVANSHI Vs. MOHAN
June 12, 2008
RATHNAMMA Vs. K V HANUMANTHA REDDY
March 26, 2008
RATNA POLYPACK LTD Vs. UNION OF INDIA
August 14, 2008
RAUFSAB Vs. STATE OF KARNATAKA
October 22, 2008
RAVAJI RAO RAM RAO DESHPANDE Vs. SPECIAL LAND ACQUISITION OFFICER DHARWAD
June 10, 2008
RAVISH KAMATH Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 28, 2008
RAZIA BEGAUM Vs. ABDUL KHADAR
January 23, 2008
REGIONAL DIRECTOR Vs. MANAGEMENT OF SHAGIL PRECISION INDIA
October 22, 2008
REGISTRAR UNIVERSITY OF AGRICULTURAL Vs. FAKIRAGOWDA
February 7, 2008
REKHA D SHETTY Vs. STATE OF KARNATAKA
October 22, 2008
RENUKA AGENCIES Vs. STATE OF KARNATAKA
October 21, 2008
RENUKA LAKSHMI GRANITES Vs. K MRAJASHEKHARA MURTHY
February 5, 2008
REPL Engineering Limited and others Vs. ICDS Limited represented by its G.P.A. Holder and Deputy General Manager and another
February 25, 2008
Residents of Shri Chitrapur Co-operative Housing Society Limited Vs. District Registrar and another
April 11, 2008
S Vs. STATE
February 8, 2008
S C GOPALACHAR Vs. B R AMBEDKAR DEVELOPMENT CORPORATION
July 2, 2008
S DEVAMMA ALIAS DEVI BAI Vs. UNION OF INDIA
December 5, 2008
S DHARMASAMRAJYA SINCE DEAD BY HIS LR SD SAMPATH SAMRAJYA Vs. B KEERTHIVARMA SHETTY
February 4, 2008
S G LAKSHMINARAYANA NAIDU Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGALORE
November 3, 2008
S G PANDU Vs. UNITED INDIA INSURANCE
September 8, 2008
S GANGADHAR Vs. R PRAKASH
March 25, 2008
S GOVINDARAJ Vs. PADMINI
November 3, 2008
S K GHATAK Vs. S PRABIR ROY
December 16, 2008
S K JAIN Vs. STATE OF KARNATAKA
November 6, 2008
S K VENKATA REDDY Vs. HIGH COURT OF KARNATAKA
March 20, 2008
S KRISHNAVENI Vs. CHAIRMAN THE CITY IMPROVEMENT TRUST BOARD
November 13, 2008
S N MURTHY Vs. STATE OF KARNATAKA
October 16, 2008
S N SREENIVASA RAO Vs. CHAIRMAN CENTRAL SILK BOARD BANGALORE
May 29, 2008
S NARAYAN Vs. KARNATAKA STATE COMMISSION
October 1, 2008
S NARAYAN Vs. KARNATAKA STATE COMMISSION
September 18, 2008
S R NELIVIGI Vs. ADVOCATE GENERAL
August 27, 2008
S RAJANNA Vs. S LINGARAJE URA
June 2, 2008
S S ANGADI Vs. STATE CHIEF INFORMATION COMMISSIONER
February 29, 2008
S S M AND SONS Vs. NANJAMMA
October 15, 2008
S SANA ULLA Vs. A R SHIVASHANKAR
February 22, 2008
S SUSHEELAMMA Vs. M R SHIVAKUMAR
November 19, 2008
S VENKATASWAMY Vs. TALUK SOCIAL WELFARE OFICER
December 11, 2008
S VIJAY KUMAR Vs. MANAGEMENT OF STATE BANK
September 1, 2008
SAEESH SUBHASH HEGDE Vs. DARSHNA SAEESH HEGDE
March 6, 2008
SAHEED AHMED Vs. SHANKARANARAYANA BHAT
April 1, 2008
SALEEM KHAN Vs. N SRINIVASA NAIDU
July 14, 2008
Sandhya Bar and Restaurant and another Vs. Karnataka State Beverages Corporation Limited and others
April 15, 2008
SANGHVI CYLINDERS PVT LTD REP BY K V PRASAD BELGAUM Vs. ASST DIRECTOR THE EMPLOYEES STATE INSURANCE CORPORATION HUBLI
July 21, 2008
Sanghvi Cylinders Pvt. Ltd., rep. by Sri K.V. Prasad Accounts Managers Vs. The Asst. Director and The Recovery Officer, Both of The Employees State Insurance Corporation
July 21, 2008
Sanjay Jain Vs. Deputy Inspector General of Prisons, Bangalore and another
October 30, 2008
SANJAY JAIN Vs. DEPUTY INSPECTOR
October 13, 2008
SANNAMMA Vs. STATE OF KARNATAKA
October 15, 2008
SANNEGOWDA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
November 10, 2008
SANTHOSH MOOLYA Vs. STATE
March 13, 2008
SANTOSH ACHCHA Vs. STATE OF KARNATAKA
February 1, 2008
SAPNA GANGLANI Vs. R S ENTERPRISES
June 18, 2008
SARATHY TEACHERS TRAINING COLLEGE Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPT OF EDUCATION
August 8, 2008
SATYAN SHANTIGRAM Vs. STATE OF KARNATAKA
June 3, 2008
SAUERMILCH DESIGN HANDELS GMBH GERMANY Vs. SOUTHERN SALES SERVISES BANGALORE
June 26, 2008
SAVANI TRANSPORT LIMITED Vs. STATE OF KARNATAKA
November 24, 2008
SAVITHA GUPTA Vs. INFANT ADVERTISERS P LTD
February 26, 2008
SCREEN CRAFT Vs. STATE OF KARNATAKA
January 17, 2008
SECRETARY PRIMARY AND SECONDARY EDUCATION Vs. RAVASABA MADALAMATTI
December 5, 2008
Secretary, Central Board of Direct Taxes and another Vs. B.K. Sinha
September 12, 2008
Seetharama Narayan Hegde (since deceased by his LRs and others) Vs. Venkataramana Seshagiri Shet (since deceased by his LRs and others)
March 13, 2008
SEETHARAMA NARAYAN HEGDE SINCE DECEASED BY ITS LRS Vs. VENKATARAMANA SESHAGIRI SHET SINCE DECEASED BY HIS LRS
March 13, 2008
Selavaraj S/o Sri Chowrappa and Anthony S/o Sri Chowrappa Vs. The Special Land Acquisition Officer, Bangalore Development Authority and The Commissioner, Bangalore Development Authority
October 24, 2008
SESAPPA POOJARY Vs. P K KARUNAKARA
July 9, 2008
SHABEER AHMED Vs. TOWN MUNICIPALITY
July 15, 2008
SHAH ISMAIL KHADRI Vs. STATE OF KARNATAKA
July 21, 2008
SHAIKH DAWOOD Vs. DIVISIONAL CONTROLLER KSRTC
July 28, 2008
SHAILA P PRABU Vs. NAGENDRA K. MALLYA
August 23, 2008
Shakti Farm House Vs. Deputy Commissioner of Income-tax
January 16, 2008
SHAMBAYYA Vs. STATE OF KARNATAKA
June 6, 2008
SHAMOON AHMED SAYED Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
August 14, 2008
SHANKAR Vs. STATE OF KARNATAKA
July 2, 2008
SHANKARAGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER GULBARGA
June 19, 2008
SHANTHINATH Vs. DEPUTY COMMISSIONER GULBARGA SUB DIVISION
March 28, 2008
SHARADA Vs. HUCHAPPA CHALUVADI
April 4, 2008
SHARADAMMA Vs. GUNASHEKAR
September 5, 2008
SHARFUDDIN Vs. KARNATAKA STATE WARE HOUSING CORPORATION
January 23, 2008
SHASHI DISTILLERIES PVT LTD Vs. EXCISE COMMISSIONER IN KARNATAKA
November 10, 2008
SHASHWATHI ENTERPRISES Vs. COMMISSIONER OF POLICE
April 17, 2008
Shidarayappa and others Vs. The Assistant Commissioner and others
June 3, 2008
SHIRA BANU Vs. LYNAL PINTO
September 25, 2008
SHIVA MURTHY Vs. AMRUTHRAJ
June 27, 2008
SHIVA MURTHY Vs. AMRUTHRAJ
July 27, 2008
SHIVABASAPPA Vs. LAND ACQUISITION
June 2, 2008
Shivalingappa and another Vs. The Land Tribunal and others
June 3, 2008
SHIVAMMA Vs. SIDDAIAH
August 28, 2008
SHIVANNA Vs. STATE OF KARNATAKA
June 13, 2008
SHIVAPPA ALAGAWADI Vs. REGISTRAR GENERAL
March 13, 2008
SHIVAPPA MALAPPA TATTIMANI Vs. DISCIPLINARY AUTHORITY
February 13, 2008
SHIVAPUTRAPPA BHARAMAPPA MANEDA Vs. HEAD QUARTERS ASSISTANT OFFICE OF THE DEPUTY COMMISSIONER GADAG
January 4, 2008
SHIVARAM Vs. ASSISTANT COMMISSIONER BASAVAKALYANA
December 11, 2008
SHREE UDISALU KEMPAMMA TEMPLE Vs. TAHSILDAR TIPTUR TALUK
June 30, 2008
SHRI BHISHMA PITHAMAHA Vs. TAX RECOVERY OFFICER DEPARTMENT OF INCOME TAX
October 1, 2008
SIDDAGANGA OIL EXTRACTIONS PVT LTD Vs. PIONEER FEEDS AND POULTRY PRODUCTS PVT LTD
August 1, 2008
Siddalin Gaiah (Since Dead, by his L.Rs Smt. Varadamma W/o Late Siddalingaiah, H.S. Lingaraju S/o Late Siddalingaiah and Smt. Shanthamma D/o Late Siddalingaiah) Vs. H.K. Kariappa S/o Karigowda
October 30, 2008
SIDDALINGAIAH Vs. H K KARIAPPA
October 30, 2008
SIDDALINGAMMA Vs. GANGAMMA
June 16, 2008
SIDDAVVA GULBARGA DISTRICT Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT BY ITS SECRETARY
July 23, 2008
SIDDAWWA Vs. KARABASAPPA BASAWAN BAGEWADI
December 4, 2008
SIDDESHWARA INTERNATIONAL Vs. STATE OF KARNATAKA
August 28, 2008
SMITA Vs. STATE OF KARNATAKA
June 27, 2008
SOHIL NIVAS Vs. VISVESAVARARYA
November 27, 2008
SOUTH INDIA PAPER MILLS LTD Vs. STATE OF KARNATAKA
July 14, 2008
SOUTH WESTERN RAILWAY EMPLOYEES SANGHA CENTRAL OFFICE BY ITS GENERAL SECRETARY HUBLI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY NEW DELHI
October 23, 2008
SOUTHERN MOTORS Vs. STATE OF KARNATAKA
July 16, 2008
SPANCO TELESYSTEMS AND SOLUTIONS LIMITED Vs. STATE OF KARNATAKA
February 4, 2008
SPECIAL LAND ACQISITION OFFICER Vs. A L NANJAREDDY
October 24, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. NINGAPPA BASAVANTAPPA
April 4, 2008
SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJECT HIDKAR HUKKERI TALUK BELGAUM DISTRICT Vs. L B DESAI BELGAUM DISTRICT
August 27, 2008
SPECIAL LAND ACQUISITION OFFICER INDI TALUK Vs. MALLAREDDEPPA
January 21, 2008
SPECIAL LAND ACQUISITION OFFICER KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. STATE OF KARNATAKA
November 7, 2008
Special Land Acquisition Officer, Hidkal Dam Project Vs. Sri L.B. Desai, by his Power of Attorney Holder, Sri. Shankarlinganna Kiwad, Basavaprabhu Lakhamagouda Sardesai, S/o Shri Lakhamagouda Basavprabhu Sardesai, Shankaragouda Lakhamagouda Sard
August 27, 2008
SREE MRUTHI GRAMEEN UDYOGA KENDRA Vs. MANAGING DIRECTOR KARNATAKA FOOD AND CIVIL SUPPLILES CORPORATION
December 5, 2008
Sree Sree Sree Sadguru Mahadevathathana Vara Prasada Nilaya Trust and others Vs. Sri G Hosakerappa S/o G Hanumanthappa and others
December 10, 2008
SREE VENUGOPALA SWAMY TEMPLE TRUST Vs. CORPORATION OF THE CITY OF BANGALORE
September 10, 2008
SRI MAHADEVAPPA Vs. SADASHIVAPPA
July 24, 2008
SRI. ONKARAPPA CHANDAPPA BIRADAR Vs. SRI DHAREPPA
February 7, 2008
SRIDHAR NARAYAN Vs. KARNATAKA BANK LIMITED
November 21, 2008
SRIKANTH SHETTY Vs. STATE OF KARNATAKA
November 20, 2008
SRINIVASA Vs. C MUNINARAYANAPPA
April 10, 2008
SRISALYA EXPORTS PVT LTD Vs. UNION OF INDIA
November 3, 2008
STATE Vs. K M GANGADHAR
March 11, 2008
STATE Vs. RICHARD ALIAS ARULDAS
January 30, 2008
STATE Vs. Y JAYAPAL HEGDE
January 28, 2008
STATE BANK OF MYSORE Vs. G MAHADEVAPPA
November 17, 2008
STATE BANK OF MYSORE Vs. COMMISSIONER OF COMMERCIAL
July 3, 2008
State by Garag Police Vs. Dyamavva and others
July 24, 2008
State of Karnataka Vs. Woodlands Hotel (P) Ltd.
January 17, 2008
STATE OF KARNATAKA Vs. K G SOWBHAGYA
February 22, 2008
STATE OF KARNATAKA Vs. BASAVARAJSIDDAPPA JADHAV
March 10, 2008
STATE OF KARNATAKA Vs. HOTEL MADHUVAN INTERNATIONAL PRIVATE LTD
December 17, 2008
STATE OF KARNATAKA Vs. VITHAL RAMANAGOUDA SHINIKHED
December 18, 2008
STATE OF KARNATAKA Vs. M RAMA ANKAIAH
December 19, 2008
STATE OF KARNATAKA Vs. G SUBBA RAO
August 27, 2008
STATE OF KARNATAKA Vs. SRIKANTADATTA NARASIMHA RAJA WODEYAR
August 26, 2008
STATE OF KARNATAKA Vs. KARNATAKA MILK FEDRATION
November 26, 2008
STATE OF KARNATAKA Vs. V SEJAPPA
February 5, 2008
STEEL AYTHORITY OF INDIA Vs. SECRETARY GOVT OF INDIA
April 16, 2008
SUB DIVISIONAL ENGINEER MICROWAVE MAINTENANCE Vs. DEPUTY COMMISSIONER FOR TRANSPORT BELGAUM
February 25, 2008
SUBODH SUBHASH KAKADE Vs. APPASABAD JINNAPPA CHOUGULE
February 7, 2008
SUBRAMANI Vs. ZAHEERUNNISA
December 8, 2008
SUBRAMANYASWAMY TRUST Vs. STATE OF KARNATAKA
June 27, 2008
SUBRAY KRISHNAIAH HEGDE Vs. MANAGER SIDDAPUR TALUK
May 28, 2008
SUDARSHAN WADIA Vs. TITAN INDUSTRIES LTD
July 2, 2008
SUDHATAI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
December 19, 2008
SULIYA Vs. STATE OF KARNATAKA
June 4, 2008
SULOCHANA Vs. R CHANDRASHEKHAR
November 24, 2008
SUMATHI SADASHIVAYYA Vs. LORD KRISHNA BANK LTD
October 22, 2008
SUNANDAMMA Vs. SPECIAL LAND AXQUISITION OFFICER KARNATAKA INDUSTRIAL AREA DEVLOPMENT BOARD
October 14, 2008
Sunandamma (since deceased by LRs. M.V. Padmanabha Shetty Step son of Sunandamma and M.V. Manjunatha son of Sunandamma) Vs. Special Land Acquisition Officer, Karnataka Industrial Area Development Board
October 14, 2008
SUNDARESH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
August 11, 2008
SURABHI SEVA Vs. STATE OF KARNATAKA
August 29, 2008
SURESH Vs. MANAGING DIRECTOR KARNATAKA MILK FEDERATION BIJAPUR
March 10, 2008
SURESH KALLAPPA MAKAVI Vs. MADAN BINDURAO DESAI
June 23, 2008
SURINDER KAUR NAYAK Vs. CHIEF PERSONNEL MANAGER SYNDICATE BANK LTD
February 13, 2008
SYED MOHAMMED GHOSE PASHA KHADRI Vs. SYED MOHAMMED ADIL PASAH KADRI
April 15, 2008
SYED MUDIR AGHA Vs. STATE OF KARNATAKA
February 25, 2008
SYED YUSUFF Vs. FATIMABI
November 7, 2008
SYNDICATE BANK Vs. V VARADARAJAN
February 1, 2008
SYNDICATE BANK Vs. M HANUMANTHAPPA
September 15, 2008
T A RAMABABU Vs. STATE OF KARANATAKA
September 23, 2008
T C RANGANATH Vs. H P JAYACHANDRA
March 10, 2008
T J MANJAMMA Vs. STATE OF KARNATAKA
February 28, 2008
T MUNITAYAMMA Vs. ORIENTAL INSURANCE COMPANY DIVISONAL OFFICE BANGALORE
June 5, 2008
T P LAKSHMI NARASAMMA Vs. RAJALAKSHMI
June 23, 2008
T P PREMA Vs. INDIAN NURSING COUNCIL
May 30, 2008
T R JAGANATH Vs. GOKUL PROMOTER PRIVATE LTD
July 17, 2008
T R JAGANATH Vs. GOKUL PROMOTERS PVT LTD
October 15, 2008
T SRINIVASA Vs. J J PRAKASH
December 16, 2008
T SUBBA RAO Vs. T NARASIMHA RAO
March 27, 2008
T T L TRUSTS T T L COLLEGE OF BUSINESS MANAGEMENT Vs. UNIVERSITY OF MYSORE
April 11, 2008
T V RAJAKUMAR Vs. STATE OF KARNATAKA
September 25, 2008
T.V. Rajakumar Gowda S/o Late E.V.N. Gowda Proprietor of R.R. Catering Services Vs. The State of Karnataka represented by its Secretary Department of Health and Family Welfare, The Director, Kidwai Memorial Institute of Oncology and Sri M. Sanje
September 25, 2008
TAHSILDAR OFFICE OF THE TAHSILDAR Vs. GURAPPA SHIDDAPPA ROLLI
February 7, 2008
TAHSILDAR SECTION Vs. ABAY JOSEPH
October 13, 2008
Tata Tea Ltd. Vs. State of Karnataka
January 17, 2008
TITAN INDUSTRIES LIMITED Vs. A S NAGESH KUMAR
March 19, 2008
Totgars Co-operative Sale Society Ltd. Vs. Income Tax Officer
September 30, 2008
TRISHUL ARECANUT GRANULES PVT LTD Vs. COMMR OF C EX, BANGALORE-1
January 4, 2008
U K THEERTHA RAMA Vs. STATE OF KARNATAKA
November 5, 2008
U LAXMAN SHENOY Vs. ASST COMMIR OF COMMERCIAL TAXES
October 20, 2008
U NALINI BAI Vs. SUB DIVISIONAL MAGISTRATE
September 22, 2008
U.K. Theertha Rama Vs. State of Karnataka and others
November 5, 2008
UDISALU KEMPAMMA TEMPLE TUMKUR Vs. TAHSILDAR TIPTUR
June 30, 2008
UDUPI AND DAKSHINA KANNADA DISTRICTS TEMPLES MANAGEMENT ASSOCIATION Vs. STATE OF KARNATAKA
October 30, 2008
UMESH Vs. DEPUTY COMMISSIONER
July 18, 2008
UNIBLE BISCUITS INDIA PVT LTD Vs. BRITANNIA INDUSTRIES LTD
April 11, 2008
UNION OF INDIA Vs. SHIVANNA
August 27, 2008
UNION OF INDIA Vs. LAMPO COMPUTERS (P) LTD
July 11, 2008
UNITED INDIA INSURANCE Vs. SARASAWWA HAHAMANTHA INGALE
February 29, 2008
UNITED INDIA INSURANCE Vs. VIJAYAKUMAR
August 6, 2008
UNITED INDIA INSURANCE CO LTD Vs. PUTTAPPA ALIAS PUTTANNA
September 10, 2008
UNITED INDIA INSURANCE CO LTD Vs. PUSHPALATHA
November 6, 2008
UNITED INDIA INSURANCE CO LTD Vs. SRIDHAR
August 8, 2008
United India Insurance Co. Ltd. represented by its Deputy Manager Vs. Sridhar S/o C. Mallappa, M. Manjunath S/o late M. Narayanappa
August 8, 2008
United India Insurance Company Limited Vs. Smt. Sarasawwa and others
February 29, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SALAIDDIN ABDULKHADAR MANIYAR
February 25, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHINNU VENKATAMMA
December 5, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S R PRASANNA
February 4, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANJAMMA
January 14, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAIJU
August 7, 2008
United India Insurance Company Limited rep. by The Manager Regional Office Vs. Smt. Sharadamma W/o Munivenkataramappa and others, Shri G. Mohan Babu S/o Late Shri Gopal Reddy, The New India Assurance Company Ltd. and Shri L. Keshav S/o Shri K.S.
November 6, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. C S ANILKUMAR
July 23, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. SHARADAMMA
November 6, 2008
UPENDRA KUMAR Vs. DON FINANCE CORP
September 19, 2008
UPENDRA KUMAR Vs. DON FINANCE CORPORATION
September 24, 2008
USHA GOPIRATHANAM Vs. P S RANGANATHAN
January 22, 2008
UTTARA KANNADA LABOUR INSTITUTIONS WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
March 28, 2008
V C CHINNAPPA Vs. KARNATAKA STATE POLLUTION
October 30, 2008
V C CHOWDARY Vs. INDIAN BANK
December 5, 2008
V ESHWARAN Vs. KARNATAKA RAJYA KAIGARIKA
May 22, 2008
V K SURESH KUMAR Vs. SPECIAL DEPUTY COMMISSIONER
October 22, 2008
V NAGARAJ Vs. STATE OF KARNATAKA
May 28, 2008
V S DASA REDDY Vs. SRI VIVEK MEHRA
December 3, 2008
V S GOPALSWAMY Vs. BANGLORE DEVLOPMENT AUTHORITY
October 14, 2008
V T JAYAVELU Vs. NISAR AHMED
May 30, 2008
V VENKATVARDHAN Vs. DEPUTY COMMISSIONER
October 15, 2008
V.K. Subramanian Vs. Assistant Commissioner of Income-tax
January 4, 2008
Vaijanath Rao S/o Madhavrao Patil and others Vs. The State of Karnataka by its Secretary, Revenue Department, The Land Tribunal represented by its Chairman-The Assistant Commissioner, The Tahasildar and Smt. Syeda Khatoon W/o Syed Shaha Mahamood
June 5, 2008
VANI P R Vs. STATE OF KARNATAKA
June 23, 2008
Varija Nalige M.L Vs. K.C. Karman and another
November 14, 2008
VARIJAKSHI BHAT Vs. STATE OF KARNATAKA
December 2, 2008
VASANTH ANNAJI GRAMOPADHYE Vs. STATE OF KARNATAKA
January 21, 2008
Vasanth Madhava Vs. Sri E. Seshadri
October 15, 2008
VASANTRAO Vs. RAMACHANDRA
December 17, 2008
VASANTRAO BAPUSAHEB KILLEDAR Vs. RAMCHANDRA ALIAS RAMANATHASA
December 27, 2008
VEERABHADRAPPA Vs. CHAIRMAN VYVASAYA SEVA SAHAKARI SANGH GALAGALI
January 17, 2008
VEERAGOUDA Vs. SHANTAKUMAR ALIAS SHANTAPPAGOWDA
November 5, 2008
VEERANNA E N Vs. INDIAN OVERSEAS BANK
June 23, 2008
VEERAPPA Vs. HALLAVVA
February 12, 2008
VEERAPPA Vs. SIDDAPPA
September 3, 2008
VEERAPPA Vs. SIDDAPPA
November 3, 2008
Velan Textiles Pvt. Ltd. Vs. Deputy Commissioner of Income Tax (Assessment)
January 4, 2008
VENKATARAYAPPA Vs. G MUNIYAPPA
April 4, 2008
VENKATESHA MANJA Vs. STATE OF KARNATAKA
September 12, 2008
VENKATESHWARA HILL CRUSHERS Vs. STATE OF KARNATAKA
February 15, 2008
VERUPEGOWDA Vs. SHANKARAGOWDA
November 14, 2008
VIJAY KUMAR ALIAS KAVLA Vs. STATE
December 12, 2008
Vijaya Bank Vs. Dynasty Holdings (Private) Limited
November 12, 2008
VIJAYA BANK Vs. MOHAN DAS RAMANA SHETTY
October 3, 2008
VIJAYALAKSHMI MARKETING Vs. STATE OF KARNATAKA
September 10, 2008
VIJYA BANK Vs. DYNASTY HOLDINGS PVT LTD
November 12, 2008
VIKKI ALIAS VIJAY KUMAR Vs. STATE OF HARIHAR TOWN
April 1, 2008
Vinir Engineering P. Ltd. Vs. Deputy Commissioner of Income-tax
October 24, 2008
VINOD SEQUIERA Vs. BAHUNJI ALIAS G H HASSAN
October 23, 2008
VYAVASAYA SEVA SAHAKAR BANK NIYAMIT Vs. STATE OF KARNATAKA
June 19, 2008
W S INSULATORS OF INDIA LTD Vs. CHIEF SECRETARY GOVT OF KARNATAKA
November 27, 2008
WOCKHARDT HOSPITAL AND HEART INSUTITUTE Vs. G R PARTHASARATHI
January 16, 2008
Y LALITHA HOLLA Vs. RECOVERY OFFICER
July 18, 2008
Y N NAGARAJA Vs. STATE OF KARNATAKA
November 5, 2008
Y N NANJAPPA Vs. STATE OF KARNATAKA
June 30, 2008
Y N SATHYANARAYANA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE
November 20, 2008
Y.N. Nanjappa, Retired HAL Employee S/o Sri Ningaiah Vs. State of Karnataka represented by its Secretary to Government, Department of Transport and others
June 30, 2008
YALLAPPA Vs. STATE OF KARNATAKA
June 13, 2008
YAMANAPPA SATYAPPA BANDIWADAR Vs. AMINGAD GRAMA PANCHAYAT
June 12, 2008
YELLAPPA BASVANI TASHIDAR Vs. STATE OF KARNATAKA
March 12, 2008
YESSAY FOODOILS Vs. P A MOSSA
October 24, 2008
YOGESH ALIAS KEERTHI Vs. STATE OF KARNATAKA
October 4, 2008
YOGESHA Vs. STATE OF KARNATAKA
April 10, 2008
ZARINA BI Vs. SPECIAL LAND ACQUISITION OFFICER
March 11, 2008
ZEHRA ROOPA MENON ALIAS ROOPA KUMARI Vs. STATE OF KARNATAKA
June 4, 2008
ZULFIQAR AHMED KHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 30, 2008