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Case Index
Title
Date
AKALJIT SINGH Vs. STATE OF HIMACHAL PRADESH
March 14, 2008
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
January 17, 2008
COMMISSIONER OF INCOME TAX, SHIMLA Vs. SIRMOUR TRUCK OPERATORS UNION
April 7, 2008
GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
September 26, 2008
PATRIVYAPAR MANDAL DELHI Vs. MUNICIPAL CORPORATION OF DELHI TOWN HALL
March 12, 2008
A AND G PROJECTS AND TECHNOLOGIES LTD Vs. STATE OF KARNATAKA
December 11, 2008
A CHOWGULE AND CO LTD Vs. GOA FOUNDATION
August 18, 2008
A K JAIN Vs. PREM KAPOOR
July 28, 2008
A K SHARMA Vs. CHAIRMAN M D HPGCL
March 10, 2008
A MAHARAJA Vs. STATE OF TAMIL NADU
November 14, 2008
A MANOHARAN Vs. UNION OF INDIA
February 14, 2008
A P ELECTRICITY REGULATORY COMMISSION Vs. R V K ENERGY PVT LTD
May 16, 2008
A P S R T C Vs. K HEMALATA
May 16, 2008
A P S R T C MUSHEERABAD Vs. SARVARUNNISA BEGUM
February 27, 2008
A P STATE ROAD TRANSPORT Vs. K HEMALATHA
May 16, 2008
A SATYANARAYANA Vs. S PURUSHOTHAM
April 24, 2008
A SATYANARAYANA REDDY Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
April 29, 2008
A YADHAV Vs. STATE OF KARNATAKA
November 25, 2008
ABAN LOYD CHILES OFFSHORE LTD Vs. UNION OF INDIA
April 11, 2008
ABDUL GAFUR Vs. STATE OF UTTARAKHAND
August 11, 2008
ABDUL GHAFFAR Vs. STATE OF BIHAR
April 4, 2008
ABDUL RAB @ LADDU Vs. STATE OF BIHAR
August 25, 2008
ABDUL SUFAN LASKAR Vs. STATE OF ASSAM
August 25, 2008
ABDULSATTAR YUSUFBHAI QURESHI Vs. STATE OF GUJARAT
February 26, 2008
ABHIJIT GHOSH DASTIDAR Vs. UNION OF INDIA
October 22, 2008
ABHIMANYOO RAM Vs. STATE OF U P
November 21, 2008
ABHISHEK MALVIYA Vs. ADDL WELFARE COMMISSIONER
January 23, 2008
ADLABS LTD Vs. RAJASTHAN PATRIKA P LTD
November 17, 2008
AFAQ HUSAIN Vs. UPSRTC
April 24, 2008
AFHQ ISOS SOS DP ASSOCIATION Vs. UNION OF INDIA
February 19, 2008
AFROZ JAHAN Vs. STATE OF BIHAR
March 12, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COMMISSIONER OF INCOME TAX
August 21, 2008
AHMADASAHAB ABDUL MULLA Vs. BIBIJAN
April 21, 2008
AHSA RAM Vs. STATE OF HIMACHAL PRADESH
February 25, 2008
AIRPORT AUTHORITY OF INDIA Vs. SHAMBHU NATH DAS ALIAS S N DAS
May 16, 2008
AIZAZ Vs. STATE OF U P
August 12, 2008
AJAY G PODAR Vs. OFFICIAL LIQUIDATOR OF J S AND W M
July 22, 2008
AJAY KUMAR SHAH JAGATI Vs. COMMNR. OF INCOME TAX
January 24, 2008
AJIT SINGH Vs. JIT RAM
September 16, 2008
AKHILESH KUMAR SINGH Vs. STATE OF U P
February 27, 2008
ALAGENDRAN EXPORTS PVT LTD Vs. STATE OF KERALA
August 12, 2008
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
September 9, 2008
ALOKA BOSE Vs. PARMATMA DEVI
December 17, 2008
AMARINDER SINGH Vs. SPECIAL COMMITTEE, PUNJAB VIDHAN SABHA
October 3, 2008
AMBIKA MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
November 28, 2008
AMERICAN HOTEL AND LODGING ASSOCIATION EDUCATIONAL INSTITUT Vs. CENTRAL BOARD OF DIRECT TAXES
May 9, 2008
AMISHA HINDUJA Vs. MANISH HINDUJA
April 21, 2008
AMIT GUPTA & ORS. Vs. U.O.I. & ANR.
May 2, 2008
AMOL SINGH Vs. STATE OF M P
May 15, 2008
ANAND SHARADCHANDRA OKA Vs. UNIVERSITY OF MUMBAI
February 4, 2008
ANATHULA SUDHAKAR Vs. P BUCHI REDDY
March 25, 2008
ANDHRA AGENCIES Vs. STATE OF A P
November 18, 2008
ANDHRA BANK Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
May 9, 2008
ANDHRA BANK Vs. ANDHRA BANK OFFICERS
May 8, 2008
ANDROMEDA FOUNDATION INDIA Vs. D G H S
May 16, 2008
ANEETA HADA Vs. GODFATHER TRAVELS AND TOURS PVT LTD
May 8, 2008
ANGANWADI WORKERS AND HELPERS UNION Vs. STATE OF MANIPUR
December 1, 2008
ANIL KAK Vs. KUMARI SHARADA RAJE
April 24, 2008
ANIL KAK Vs. KUMARI SHARADA RAJE
April 1, 2008
ANIL KUMAR ALIAS PINTU Vs. STATE OF BIHAR
April 1, 2008
ANIL KUMAR SHAHI Vs. PROF RAM SEVAK YADAV
July 24, 2008
ANIL MISHRA Vs. UNION OF INDIA
July 30, 2008
ANIL SHARMA Vs. STATE OF HARYANA
January 29, 2008
ANIMIREDDY VENKATA RAMANA Vs. PUBLIC PROSECUTOR
March 5, 2008
ANIRUDDHA SINGH` Vs. STATE OF M P
May 16, 2008
ANIRUDH AGGARWAL Vs. DHARAM BIR BHATIA
April 15, 2008
ANIS AHMAD AND SONS Vs. COMMISSIONER OF INCOME TAX
January 22, 2008
ANITA DEVI Vs. SATYENDRA NARAIN SINGH
July 10, 2008
ANJALI ASHOK SADHWANI Vs. ASHOK KISHINCHAND SADHWANI
December 5, 2008
ANJANI KUMAR Vs. STATE OF BIHAR
April 24, 2008
ANUPAM GUPTA Vs. SUMEET GUPTA
November 19, 2008
ANUSUYABEN SADASHIV JADAV Vs. UNION OF INDIA
December 1, 2008
ANWAR ALI Vs. STATE OF CHHATISGARH
September 10, 2008
APSRTC Vs. M RAMADEVI
January 25, 2008
AQEEL AHMAD Vs. STATE OF U P
December 19, 2008
ARCHBISHOP RAPHAEL CHEENATH S. V. D. Vs. STATE OF ORISSA
October 22, 2008
ARJAN SINGH Vs. PUNIT AHLUWALIA
May 14, 2008
ARJUN MAHTO Vs. STATE OF BIHAR
August 13, 2008
ARJUN SINGH Vs. STATE OF HIMACHAL PRADESH
October 22, 2008
ARTI RANI Vs. DHARMENDRA KUMAR GUPTA
July 16, 2008
ARTI RANI ALIAS PINKI DEVI Vs. DHARMENDRA KUMAR GUPTA
July 14, 2008
ARUMUGAM Vs. STATE OF TAMIL NADU
October 13, 2008
ARUN Vs. STATE
December 11, 2008
ARUN B KHANJIRE Vs. ICHALKARANJI URBAN CO OP BANK LTD
December 3, 2008
ARUN BHAKTA Vs. STATE OF WEST BENGAL
December 5, 2008
ARUN BHANUDAS PAWAR Vs. STATE OF MAHARASHTRA
January 11, 2008
ARUN CHANDRA DAS MAZUMDAR Vs. ABDUL NOOR BARBHUIYA
February 26, 2008
ARUN KUMAR Vs. STATE OF BIHAR
February 19, 2008
ARUN KUMAR Vs. STATE OF KARNATAKA
April 7, 2008
ARUNDHATI ALIAS HARSHANA Vs. IRANNA ALIAS VEERENDRA
February 25, 2008
ARVIND BARSAUL Vs. STATE OF MADHYA PRADESH
May 8, 2008
ASHA RANI Vs. UTTRANCHAL S R T C
May 9, 2008
ASHA SAXENA Vs. STATE OF M.P. AND ORS.
May 7, 2008
ASHFAQ KHAN Vs. STATE OF U P
February 1, 2008
ASHITA PANCHOLIA Vs. VIRAL M. PANCHOLIA
May 14, 2008
ASHOK KUMAR Vs. STATE OF BIHAR
May 2, 2008
ASHOK KUMAR Vs. SUKHWANT SINGH
February 12, 2008
ASHOK KUMAR CHAUDHARY Vs. STATE OF BIHAR
May 5, 2008
ASHOK KUMAR MONDAL Vs. SAMIR KUMAR MONDAL
October 21, 2008
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
May 9, 2008
ASHOK KUMAR SHRIVASTAVA Vs. RAM LAL
January 8, 2008
ASHOK KUMAR THAKUR ALIAS ASHOK KUMAR Vs. STATE OF BIHAR
December 1, 2008
ASHOK SHANKAR GUHA Vs. AIR INDIA LTD
March 11, 2008
ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
April 10, 2008
ASHUTOSH CHATURVEDI Vs. PRANO DEVI ALIAS PARANI DEVI
April 22, 2008
ASIAN PEROXIDES LTD Vs. COMMNR OF CENTRAL EXCISE
July 7, 2008
ASIF MAMU Vs. STATE OF MADHYA PRADESH
November 14, 2008
ASLAM ALIAS DEEWAN Vs. STATE OF RAJASTHAN
September 25, 2008
ASLAM MOHD MERCHANT Vs. COMPETENT AUTHORITY
July 8, 2008
ASRAF ALI Vs. STATE OF ASSAM
July 17, 2008
ASRAF ALLI Vs. NAVEEN HOTELS LTD
December 19, 2008
ASRAF SK Vs. STATE OF WEST BENGAL
October 20, 2008
ASSISTANT COMMERCIAL TAXES OFFICER Vs. BAJAJ ELECTRICALS LTD
November 6, 2008
ASSISTANT COMMISSIONER Vs. SAURASHTRA KUTCH STOCK EXCHANGE LTD
September 15, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARVIND POLYCOT LTD
February 8, 2008
ASSISTANT DIRECTOR OF MINES AND GEOLOGY Vs. DECCAN CEMENTS LTD
January 25, 2008
ASSOCIATED CONSTRUCTION Vs. PAWANHANS HELICOPTERS PVT LTD
May 7, 2008
ASSOCIATION OF VICTIMS OF UPHAR TRAGEDY Vs. GOPAL ANSAL
September 10, 2008
ASST COMMISSIONER OF COMMERCIAL TAXES Vs. RUCHI SOYA INDUSTRIES LTD
April 24, 2008
ASSTT. COMMISSIONER OF INCOME TAX Vs. SURAT CITY GYMKHANA
March 4, 2008
ATMA LINGA REDDY Vs. UNION OF INDIA
July 10, 2008
ATUL SINGH Vs. SUNIL KUMAR SINGH
January 4, 2008
AVINASH KUMAR CHAUHAN Vs. VIJAY KRISHNA MISHRA
December 17, 2008
AVN TUBES LTD Vs. SHISHIR MEHTA
February 20, 2008
AWADESH CHANDRA AGARWAL Vs. DIVISIONAL MANAGER LIC OF INDIA
November 11, 2008
AZHAR SAH Vs. STATE OF BIHAR
April 4, 2008
B C MYLARAPPA ALIAS CHIKKAMYLARAPPA Vs. R VENKATASUBBAIAH
October 3, 2008
B D A BREWERIES AND DISTILLERIES LTD Vs. VINEDALE DISTILLERIES LTD
July 22, 2008
B D LUTHRA Vs. CHAIRMAN AND M D PNB
August 25, 2008
B JAGDISH Vs. STATE OF A P
December 16, 2008
B K MUNIRAJU Vs. STATE OF KARNATAKA
February 15, 2008
B K SRI HARSHA Vs. BHARATH HEAVY ELECTRICALS LTD
February 8, 2008
B L ARORA Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK
April 22, 2008
B L GUPTA CONSTRUCTION LTD Vs. BHARAT CO OP GROUP HNG STY LTD
February 22, 2008
B M MALANI Vs. COMMR OF INCOME TAX
October 1, 2008
B NAGABHUSHANAM Vs. STATE OF KARNATAKA
May 13, 2008
B P AGARWAL Vs. DHANALAKSHMI BANK LTD
January 25, 2008
B P MOIDEEN SEVAMANDIR Vs. A M KUTTY HASSAN
December 12, 2008
B S MATHUR Vs. UNION OF INDIA
October 15, 2008
B S N JOSHI AND SONS LTD Vs. AJOY MEHTA
December 19, 2008
B S N L Vs. RAJESH KUMAR SAXENA
April 2, 2008
B S N L Vs. RAJESH KUMAR SAXENA
March 13, 2008
B S N L LTD Vs. BHUPENDER MINHAS
March 31, 2008
B VENKAT SWAMY Vs. VIJAYA NEHRU
August 25, 2008
B VISHWANATH Vs. STATE OF KARNATAKA
February 13, 2008
B. DESRAJ Vs. COMMISSIONER OF INCOME TAX
May 1, 2008
BABA JODHPURI ALIAS JYOTI SWARUP ANAND Vs. STATE OF UTTARANCHAL
February 5, 2008
BABAN Vs. STATE OF MAHARASHTRA
May 8, 2008
BABASAHEB APPARAO PATIL Vs. STATE OF MAHARASHTRA
November 28, 2008
BABITA Vs. GIRDHARILAL JIYALAL CHAURASIA
November 25, 2008
BABLOO PASI Vs. STATE OF JHARKHAND
October 3, 2008
BABOOLAL SHARDA Vs. SAVITRIBAI
February 5, 2008
BABU LAL Vs. GRAM PANCHAYAT DEROLI JAT
March 14, 2008
BABU RAM Vs. STATE OF PUNJAB
February 15, 2008
BABU SINGH Vs. RAM SAHAI ALIAS RAM SINGH
April 30, 2008
BABULAL BADRIPRASAD VARMA Vs. SURAT MUNICIPAL CORPORATION
May 2, 2008
BABULAL KHANDELWAL Vs. BALKRISHAN D SANGHVI
October 16, 2008
BABULAL KHANDELWAL Vs. BALKRISHAN D SHANGHAVI
September 16, 2008
BABY MANJI YAMADA Vs. UNION OF INDIA
September 29, 2008
BABY SARKAR Vs. PARDIP SARKAR
November 10, 2008
BABY VARGHESE Vs. STATE OF KERALA
August 1, 2008
BACHAHAN DEVI Vs. NAGAR NIGAM GORAKHPUR
February 5, 2008
BACHAN SINGH Vs. UNION OF INDIA
July 10, 2008
BACHAN SINGH Vs. STATE OF BIHAR
September 11, 2008
BACHHAJ NAHAR Vs. NILIMA MANDAL
September 23, 2008
BADIREDDY AVATAR MAHER BABA Vs. TALLAPU NAGARAJU
December 10, 2008
BADRI KEDAR PAPER PVT LTD Vs. U P ELECTRICITY REGULATORY COMMN
December 19, 2008
BADSHAH Vs. STATE OF U P
February 12, 2008
BAIJ NATH Vs. STATE OF UTTAR PRADES
July 10, 2008
BAIJNATH JHA Vs. SITA RAM
June 12, 2008
BAIKUNTH SINGH Vs. STATE OF BIHAR
December 15, 2008
BAJAJ AUTO LTD Vs. DIRECTOR GENERAL
May 12, 2008
BAKEMANS INDUSTRIES PVT LTD Vs. NEW CAWNPORE FLOUR MILLS
May 16, 2008
BAL KISHAN Vs. STATE OF HIMACHAL PRADESH
October 22, 2008
BAL KRISHNA Vs. BHAGWAN DAS
March 25, 2008
BALASAHEB DAYANDEO NAIK Vs. APPASAHEB DATTATRAYA PAWAR
January 24, 2008
BALBIR KAUR Vs. U P SECONDARY EDUCATION SERVICES SELECTON BOARD
May 16, 2008
BALDEV KUMAR Vs. B.M. SHARMA
September 3, 2008
BALDEV SINGH Vs. STATE OF HARYANA
December 1, 2008
BALDEV SINGH Vs. STATE OF PUNJAB
August 4, 2008
BALDEV SINGH MANN Vs. SURJIT SINGH DHIMAN
November 21, 2008
BALIRAM IRRAPPA KAMBLE Vs. STATE OF MAHARASHTRA
November 20, 2008
BALJINDER SINGH Vs. RATTAN SINGH
August 5, 2008
BALMIKI SINGH Vs. RAM CHANDER SINGH
September 18, 2008
BALMIKI SINGH Vs. RAM CHANDER SINGH AND ORS.
July 18, 2008
BALU ALIAS BAKTHAVATCHALU Vs. STATE OF TAMIL NADU
February 12, 2008
BALU ALIAS BAKTHVATCHALU Vs. STATE OF TAMILNADU
February 12, 2008
BALWANT SINGH Vs. STATE OF PUNJAB
February 6, 2008
BALWANT SINGH Vs. STATE OF HP
September 29, 2008
BALWANT SINGH NARWAL Vs. STATE OF HARYANA
July 8, 2008
BANDI S. D. Vs. DIVISIONAL TRAFFIC OFFICER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
November 26, 2008
BANGARU VENKATA RAO Vs. STATE OF ANDHRA PRADESH
August 5, 2008
BANK OF BARODA Vs. GANPAT SINGH DEORA
December 18, 2008
BANK OF INDIA Vs. KETAN PAREKH
May 16, 2008
BANK OF INDIA Vs. NANGIA CONSTRUCTIONS I PVT LTD
May 15, 2008
BANK OF INDIA Vs. MEHTA BROTHERS
September 23, 2008
BANT SINGH Vs. NIRANJAN SINGH
February 15, 2008
BANTU Vs. STATE OF U P
July 23, 2008
BANWAR LAL Vs. G KALAVATHI
April 16, 2008
BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE
March 17, 2008
BARKAT ALI Vs. BADRI NARAIN
February 6, 2008
BASAVARAJA Vs. STATE OF KARNATAKA
September 22, 2008
BASAYYA I MATHAD Vs. RUDRAYYA S MATHAD
January 24, 2008
BASIC EDUCATION BOARD U P Vs. UPENDRA RAI
February 12, 2008
BASUDEO YADAV Vs. SURENDRA YADAV
August 25, 2008
BASWANAPPA PATIL Vs. SIVAKUMAR PATIL
February 15, 2008
BATCU VENKATESHWARLU Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
December 1, 2008
BATHULA NAGAMALLESWARA RAO Vs. STATE
April 22, 2008
BAVISETTI KAMESWARA RAO Vs. STATE OF A P
March 25, 2008
BECHAARBHAI S PRAJAPATI Vs. STATE OF GUJARAT
February 29, 2008
BEHARI KUNJ SAHKARI AVAS SAMITI Vs. STATE OF U P
July 29, 2008
BEHARI KUNJ SAHKARI AVAS SAMITI Vs. STATE OF U P
July 25, 2008
BENJAMIN Vs. STATE
January 11, 2008
BENNY THOMAS Vs. FOOD INSPECTOR
July 7, 2008
BHADRAPPA Vs. TOLACHA NAIK
January 8, 2008
BHAGAT Vs. SHER SINGH
April 8, 2008
BHAGMAL Vs. STATE OF MADHYA PRADESH
October 20, 2008
BHAGWAN DASS Vs. PUNJAB STATE ELECTRICITY BOARD
January 4, 2008
BHAKRA BEAS MANAGEMENT BOARD Vs. KANTA AGGARWAL
July 7, 2008
BHANWAR SINGH Vs. PURAN
February 12, 2008
BHANWAR SINGH Vs. STATE OF M P
May 16, 2008
BHARAT CARPETS Vs. DIRECTOR ENFORCEMENT DIRECTORATE
July 7, 2008
BHARAT COKING COAL LTD Vs. ANNAPURNA CONSTRUCTION
March 5, 2008
BHARAT ENGINEERING SERVICE TECHNOCRATS Vs. EXECUTIVE ENGINEER
February 26, 2008
BHARAT GLASS TUBE LTD Vs. GOPAL GLASS WORKS LTD
May 1, 2008
BHARAT HEAVY ELECTRICALS LTD Vs. ESI CORPORATION
February 14, 2008
BHARAT KARSONDAS THAKKAR Vs. KIRAN CONSTRUCTION CO
April 9, 2008
BHARAT MALUBHAI MODHWADIA Vs. STATE OF GUJARAT
November 14, 2008
BHARAT PARIKH Vs. C B I
July 14, 2008
BHARAT SANCHAR NIGAM LTD Vs. MOTOROLA INDIA PVT LTD
September 15, 2008
BHARAT SANCHAR NIGAM LTD Vs. BHARTI TELEVENTURES LTD
May 1, 2008
BHARAT SANCHAR NIGAM LTD Vs. BPL MOBILE CELLULAR LTD
May 14, 2008
BHARATH METHA Vs. STATE
March 25, 2008
BHARJATIYA STEEL INDUSTRIES Vs. COMMISSIONER SALES TAX U P
March 5, 2008
BHARJATIYA STEEL INDUSTRIES Vs. STATE OF UTTARANCHAL
March 5, 2008
BHARPUR SINGH Vs. SHAMSHER SINGH
December 12, 2008
BHARTESH C JAIN Vs. SHOAIB ULLAH
January 30, 2008
BHEL WORKERS UNION Vs. UNION OF INDIA
January 23, 2008
BHIKHUBHAI VITHALBHAI PATEL Vs. STATE OF GUJARAT
April 28, 2008
BHIKHUBHAI VITHLABHAI PATEL Vs. STATE OF GUJARAT
March 14, 2008
BHIMASHA Vs. SPECIAL LAND ACQUISITION OFFICER
August 31, 2008
BHIMASHA Vs. SPECIAL LAND ACQUISITION OFFICER
July 31, 2008
BHOLI Vs. LACHHMAN SINGH
April 22, 2008
BHOLU RAM Vs. STATE OF PUNJAB
August 29, 2008
BHUPENDRA Vs. STATE OF MAHARASHTRA
May 14, 2008
BHUPENDRA STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2008
BHUPINDER SINGH Vs. U T OF CHANDIGARH
July 10, 2008
BHURA RAM Vs. STATE OF RAJASTHAN
April 2, 2008
BHUVANESHWAR YADAV Vs. STATE OF BIHAR
November 28, 2008
BIHAR CAUSTIC AND CHEMICALS LTD Vs. KRIPA PANDEY
January 18, 2008
BIHAR CAUSTIC AND CHEMICALS LTD Vs. KAMAL SWAROOP TONDON
January 18, 2008
BIHAR FINANCE SERVICE Vs. GAUTAM GOSWAMI
March 5, 2008
BIHAR STATE FINANCIAL CORPORATION Vs. CHHOTANAGPUR MINERALS
December 12, 2008
BIHARI RAI Vs. STATE OF BIHAR
September 26, 2008
BIJA Vs. STATE OF HARYANA
January 10, 2008
BIJOY DAS Vs. STATE OF WEST BENGAL
January 28, 2008
BIJU P THOMAS Vs. CHAKKAPPAN
May 9, 2008
BIKOBA DEORA GAIKWAD Vs. HIRABAI MARUTIRAO GHORGARE
May 27, 2008
BILAL NOORMIYA SHEIKH Vs. STATE OF GUJARAT
February 29, 2008
BILKISH Vs. UNITED INDIA INSURANCE CO LTD
March 12, 2008
BIMLA AGARWALA Vs. STATE OF U P
December 11, 2008
BIRENDRA KUMAR BHARATI Vs. STATE OF BIHAR
February 25, 2008
BISSA Vs. BOARD OF REVENUE FOR RAJASTHAN
October 1, 2008
BOARD FOR CONTROL OF CRICKET IN INDIA Vs. JHARKHAND STATE CRICKET ASSOCIATION
April 16, 2008
BOARD OF DIRECTORS H P T C Vs. K C RAHI
February 20, 2008
BOARD OF TRUSTEES Vs. MACGREGOR NAVIRE PORT EQUIPMENT A B
February 21, 2008
BOARD OF TRUSTEES FOR PORT OF CASLCUTTA Vs. AVIJIT KUMAR RAY
November 25, 2008
BOKKA SUBBA RAO Vs. KUKKALA BALAKRISHNA
February 12, 2008
BOLLEPANDA P POONACHA Vs. K M MADAPA
March 13, 2008
BRIGADIER MAN MOHAN SHARMA Vs. LT GEN DEPINDER SINGH
November 26, 2008
BRIHANMUMBAI MAHANAGAR PALIKA Vs. AKRUTI NIRMAN PVT LTD
January 23, 2008
BRIJ NANDAN JAISWAL Vs. MUNNA ALIAS JAISWAL
December 19, 2008
BRIJ NARAIN SINGH Vs. ADYA PRASAD
February 18, 2008
BRIJENDRA SINGH Vs. STATE OF M P
January 11, 2008
BUDDAHA TRI RATNA MISSION Vs. DELHI DEVELOPMENT AUTHORITY
May 14, 2008
BUDHI LAL Vs. STATE OF UTTARAKHAND
September 26, 2008
BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
July 24, 2008
BUR SINGH Vs. STATE OF PUNJAB
October 13, 2008
BY NARSHIMA PRASAD Vs. M VEERAPPA
July 21, 2008
C A G OF INDIA Vs. STATE OF RAJASTHAN
April 23, 2008
C B I Vs. BRIJINDER RAI ALIAS B RAI
September 3, 2008
C BALACHANDRAN Vs. STATE OF KERALA
December 17, 2008
C C T ORISSA Vs. INDIAN EXPLOSIVES LTD
February 28, 2008
C CHERIATHAN Vs. P NARAYANAN EMBRANTHIRI
December 18, 2008
C E S C LIMITED Vs. SANDHYA RANI BARIK
July 7, 2008
C JACOB Vs. DIRECTOR OF GEOLOGY ALIAS MINING
October 3, 2008
C K GANGADHARAN Vs. COMMISSIONER OF INCOME TAX
July 21, 2008
C K PRAHALADA Vs. STATE OF KARNATAKA
May 6, 2008
C KRISHNAN Vs. KISTAMMAL
September 15, 2008
C MACKERTICH AND CO Vs. CUSTODIAN
April 9, 2008
C R JAYARAMAN Vs. M PALANIAPPAN
December 18, 2008
C R PATIL Vs. STATE OF GUJARAT
October 3, 2008
C V SATHEESHCHANDRAN Vs. GENERAL MANAGER UCO BANK
January 11, 2008
CABLE CORPN OF INDIA LTD Vs. ADDITIONAL COMMNR OF LABOUR
May 16, 2008
CAMLIN LIMITED Vs. COMMNR OF CENTRAL EXCISE MUMBAI
September 3, 2008
CANTONMENT EXECUTIVE OFFICER Vs. VIJAY D WANI
April 16, 2008
CARBORUNDUM UNIVERSAL LTD Vs. DIR GENERAL INVESTIGATION AND REGISTRATION
February 27, 2008
CCE, ALLAHABAD Vs. SURCOAT PAINTS (P) LTD
September 17, 2008
CEMENT WORKERS KARAMCHARI SANGH Vs. JAIPUR UDYOG LIMITED
March 24, 2008
CENTRAL BANK OF INDIA Vs. NRIPENDRA NATH SARKAR
May 13, 2008
CENTRAL BUREAU OF INVESTIGATION Vs. ROSHAN LAL SAINI
July 21, 2008
CENTRAL BUREAU OF INVESTIGATION Vs. K M SHARAN
February 21, 2008
CENTRAL BUREAU OF INVESTIGATION Vs. M N SHARMA
July 21, 2008
CHAIRMAN AD HOC COMMITTEE Vs. LILA PAL
March 12, 2008
CHAIRMAN AND MD VSP Vs. GOPARAJU SRI PRABHAKARA HARI BABU
March 5, 2008
CHAIRMAN WEST BENGAL STATE ELECTRICITY BOARD Vs. SYED MUKBUL HOSSAIN
December 8, 2008
CHAMAN Vs. STATE OF UTTARANCHAL
December 1, 2008
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November 7, 2008
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March 13, 2008
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January 7, 2008
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April 29, 2008
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November 7, 2008
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September 8, 2008
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July 28, 2008
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August 26, 2008
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December 4, 2008
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October 22, 2008
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December 18, 2008
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November 14, 2008
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May 6, 2008
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July 21, 2008
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March 31, 2008
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July 10, 2008
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July 16, 2008
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November 7, 2008
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March 24, 2008
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January 21, 2008
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August 19, 2008
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October 24, 2008
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December 11, 2008
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January 4, 2008
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July 16, 2008
KASHI RAM Vs. STATE OF RAJASTHAN
January 28, 2008
KASHIBEN CHHAGANBHAI KOLI Vs. STATE OF GUJARAT
December 4, 2008
KASHIRAM PATEL Vs. CHITRAK SATISHBHAI SHAH
May 5, 2008
KASHMIR SINGH Vs. UNION OF INDIA
May 12, 2008
KASHMIR SINGH Vs. UNION OF INDIA
May 13, 2008
KASHMIR SINGH Vs. HARNAM SINGH
March 3, 2008
KASILINGAM Vs. ABHARANJI CHETTIAR
February 21, 2008
KATTA SURENDERA Vs. STATE OF A P
June 13, 2008
KENDRIYA KARAMCHARI SEHKARI GREH NIRMAN SAMITI LTD Vs. STATE OF U P
November 7, 2008
KENDRIYA VIDYALAYA SANGATHAN Vs. SATBIR SINGH MAHLA
February 29, 2008
KERALA ROAD LINES Vs. COMMISSIONER OF INCOME TAX COCHIN
March 12, 2008
KERALA STATE ELECTRICITY BOARD Vs. B SREEKUMARI
March 14, 2008
KERALA STATE ELECTRICITY BOARD Vs. CHINAMMA ANTONY
July 15, 2008
KERALA STATE ELECTRICITY BOARD Vs. C P SIVASANKARA MENON
July 29, 2008
KERALA STATE ELECTRICITY BOARD Vs. SARATCHANDRAN P
September 18, 2008
KERALA STATE HOUSING BOARD Vs. GRACE JOSEPH
October 3, 2008
KESAR SINGH Vs. STATE OF HARYANA
April 29, 2008
KESARWANI ZARDA BHANDAR Vs. STATE OF U P
May 14, 2008
KESHO RAM Vs. HEM RAJ
October 23, 2008
KETANKUMAR BABULAL PATEL Vs. KESARBEN JESANGJI
September 23, 2008
KEYA MUKHERJEE Vs. MAGMA LEASING LIMITED
April 8, 2008
KHILARI Vs. STATE OF U P
March 13, 2008
KHODAY DISTILLERIES LIMITED Vs. SCOTCH WHISKY ASSOCIATION
May 27, 2008
KHODAY DISTILLERIES LTD Vs. COMMISSIONER OF INCOME TAX
November 14, 2008
KILARI MALAKONDIAAH ALAIS MALAYADRI Vs. STATE OF ANDHRA PRADESH
November 21, 2008
KISAN SAHKARI CHINI MILLS LTD Vs. VARDAN LINKERS
April 15, 2008
KISHOR KIRTILAL MEHTA Vs. VIJAY KIRTILAL MEHTA
February 18, 2008
KISHORE KUNDAN SIPPY Vs. VAISHNAV SHORILAL PURI
August 5, 2008
KLM ROYAL DUTCH AIRLINES Vs. DIRECTOR GENERAL OF INVESTIGATION
October 3, 2008
KOMALAM AMMA Vs. KUMARA PILLAI RAGHAVAN PILLAI
November 14, 2008
KONE ELEVATOR INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
February 13, 2008
KOPARGAON S S K LTD Vs. STATE OF MAHARASHTRA
December 18, 2008
KOTHARI FILAMENTS Vs. COMMISSINER OF CUSTOMS PORT KOLKATA
December 16, 2008
KOTIKALAPUDI SUBBA RAO Vs. STATE OF A P
May 6, 2008
KOTTAKKAL EDUCATIONAL CHARITABLE TRUST Vs. STATE OF KERALA
March 31, 2008
KRANTIKARI SURAKSHA RAKSHAK SANGHATANA Vs. BHARAT SANCHAR NIGAM LTD
August 25, 2008
KRISHAK BHARATI COOPERATIVE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
October 21, 2008
KRISHI UTPADAN MANDI SAMITI ACHANERA Vs. VINOD KUMAR
January 30, 2008
KRISHI UTPADAN MANDI SAMITI GHAZIABAD Vs. METAL CRAFT
July 7, 2008
KRISHNA DEVI Vs. UNION OF INDIA
December 17, 2008
KRISHNA FOOD AND BAKING INDUSTRY P LTD Vs. NEW INDIA ASSURANCE CO LTD
November 7, 2008
KRISHNA GOPAL KAKANI Vs. BANK OF BARODA
September 30, 2008
KRISHNA JANARDHAN BHAT Vs. DATTATRAYA G HEGDE
January 11, 2008
KRISHNA KUMAR BIRLA Vs. RAJENDRA SINGH LODHA
March 31, 2008
KRISHNA KUMAR SHARMA Vs. RAJESH KUMAR SHARMA
March 27, 2008
KRISHNA VISHWESHWAR HEAD Vs. GENERAL MANAGER K S R T C
April 15, 2008
KRISHNAN Vs. STATE
May 8, 2008
KSL AND INDUSTRIES LTD Vs. ARIHANT THREADS LTD
August 25, 2008
KUCHIBOTLA SARAN KUMAR Vs. STATE OF A P
April 4, 2008
KUCHIBOTLA SARAN KUMAR Vs. STATE OF A P
March 4, 2008
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
July 16, 2008
KULWINDER KAUR ALIAS KULWINDER GURCHARAN SINGH Vs. KANDI FRIENDS EDUCATION TRUST
January 11, 2008
KUMAR EXPORT Vs. SHARMA CHRPETS
December 6, 2008
KUMAR EXPORTS Vs. SHARMA CARPETS
December 16, 2008
KUMAR SPIRITS PVT. LTD. Vs. STATE OF A.P.
November 18, 2008
KUNAL PANKAJ KUMAR SHAH Vs. JUSTICE R. J. SHAH
July 28, 2008
KUNJA BEHARI BANERJEE AND SONS Vs. NEW INDIA ASSURANCE CO LTD
April 23, 2008
KUNJU ALIAS BALACHANDRAN Vs. STATE OF TAMIL NADU
January 16, 2008
KUNNASHADA MUTHUKOYA Vs. ADMINISTRATOR U T OF LAKSHADWEEP
August 29, 2008
KUNVARJEET SINGH KHANDPUR Vs. KIRANDEEP KAUR
April 3, 2008
KUNWAR SARVESH KUMAR Vs. STATE OF U P
April 8, 2008
KURELLA NAGA DRUVA VUDAYA BHASKARA RAO Vs. GALLA JANI KAMMA ALIAS NACHARAMMA
August 4, 2008
KURIACHAN CHACKO Vs. STATE OF KERALA
July 10, 2008
KUSUM Vs. PRITPAL SINGH
July 28, 2008
KUSUM Vs. STATE OF MAHARASHTRA
December 16, 2008
KUSUM KOTNALA Vs. ANIL KOTNALA
August 22, 2008
KUSUMA ANKAMA RAO Vs. STATE OF ANDHRA PRADESH
July 7, 2008
KUSUMAM HOTELS P LTD Vs. KERALA STATE ELECTRICITY BOARD
May 16, 2008
KVAVERNER JOHN BROWN ENGG. (INDIA) (P) LTD. Vs. ASSISTANT COMMISSIONER OF
April 29, 2008
L I C OF INDIA Vs. RELD L I C OFFICER
February 12, 2008
L N HOTA COMPANY Vs. COMMISSIONER OF INCOME TAX
March 26, 2008
L PARMESWARAN Vs. CHIEF PERSONAL OFFICER
February 15, 2008
L T GOVERNER Vs. SHIV CHANDER MORE
April 9, 2008
L.K. TRUST Vs. COMMISSIONER OF INCOME TAX
December 8, 2008
LABH SINGH Vs. BACHAN SINGH
January 11, 2008
LACHHMAN SINGH Vs. HAZARA SINGH
May 6, 2008
LAJPAT RAI MEHTA Vs. SECRETARY TO GOVERNMENT OF PUNJAB DEPARTMENT OF IRRIGATION AND POWER
December 16, 2008
LAKHWANT SINGH Vs. JASBIR SINGH
September 16, 2008
LAKHWINDER SINGH Vs. UNION OF INDIA
July 10, 2008
LAL SURAJ ALIAS SURAJ SINGH Vs. STATE OF JHARKHAND
December 16, 2008
LAL SURAJ ALIAS SURAJ SINGH Vs. STATE OF JHARKHAND
December 18, 2008
LALIT KUMAR Vs. UTTARAKHAND STATE ELECTRICITY BOARD
December 6, 2008
LALIT KUMAR SHARMA Vs. STATE OF U P
May 6, 2008
LALITA KUMARI Vs. GOVERNMENT OF U. P.
August 8, 2008
LALITA KUMARI Vs. GOVERNMENT OF U P
July 14, 2008
LALITABEN JAYANTILAL POPAT Vs. PRAGNABEN JAMNADAS KATARIA
December 19, 2008
LALLIRAM Vs. STATE OF M P
September 15, 2008
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA
August 19, 2008
LATU MAHTO Vs. STATE OF BIHAR
May 16, 2008
LAVANYA S Vs. SIVARAMAKRISHNAN S
September 8, 2008
LAXMANJI Vs. STATE OF GUJARAT
December 5, 2008
LAXMI DEVI Vs. MOHAMMAD TABBAR
March 25, 2008
LAXMI RAM Vs. BIETSHWAR SINGH
August 29, 2008
LAXMI RATTAN COTTON MILLS LTD Vs. STATE OF U P
November 19, 2008
LEELABAI GAJANAN PANSARE Vs. ORIENTAL INSURANCE CO LTD
August 20, 2008
LEILA DAVID Vs. STATE OF MAHARASHTRA
August 29, 2008
LIC OF INDIA Vs. R SURESH
March 14, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. RETIRED L I C OFFICERS ASSOCIATION
February 12, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. JAYA CHANDEL
February 7, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. CASTLEWOOD INDIA
February 7, 2008
LILAWATI AGARWAL Vs. STATE OF JHARKHAND
April 4, 2008
LIYAKAT Vs. STATE OF UTTARANCHAL
February 25, 2008
LOHIA SHEET PRODUCTS Vs. COMMISSIONER OF CUSTOMS
March 5, 2008
LOKANANANDHAM Vs. CHAIRMAN TELE COM COMMISSION
April 22, 2008
LOKESH SINGH Vs. STATE OF U P
October 21, 2008
LUDHIANA IMPROVEMENT TRUST Vs. TODAY HOMES AND INFRASTRUCTURE PVT LIMITED
October 14, 2008
M A RUMUGAM Vs. KITTU ALIAS KRISHNAMOORTHY
November 7, 2008
M A SATTAR Vs. STATE OF A P
March 26, 2008
M B PATEL Vs. OIL AND NATURAL GAS COMMISSION
May 8, 2008
M BALAKRISHNA REDDY Vs. DIRECTOR CBI NEW DELHI
March 14, 2008
M C AGRAWAL HUF Vs. SAHARA INDIA
April 28, 2008
M C MEHTA Vs. UNION OF INDIA
May 14, 2008
M D BALASAHEB DESAI SAHAKARI S K LTD Vs. KASHINATH GANAPATI KAMBALE
December 12, 2008
M D H S I D C Vs. HARI OM ENTERPRISES
May 16, 2008
M DHANDAPANI Vs. R MUTHU NALLAPPAN
October 21, 2008
M K PALIA AND SONS PVT LTD Vs. MUMBAI MUNICIPAL CORPORATION
August 26, 2008
M M T C LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
November 3, 2008
M NATARAJAN Vs. STATE
May 7, 2008
M NOOHUKAN Vs. BANK OF TRAVANCORE
February 25, 2008
M P AYYAPPANKUTTY Vs. STATE OF KERALA
February 22, 2008
M P ELECTRICITY BOARD Vs. MAIKU PRASAD
September 2, 2008
M P FINANCIAL CORPORATION Vs. RAJENDRA KUMAR TEKRIWAL
March 4, 2008
M P HOUSING BOARD Vs. SHIV SHANKAR MANDIL
October 24, 2008
M P STATE ELECTRICITY BOARD Vs. S K YADAV
December 16, 2008
M PURNACHANDER RAO Vs. SRI NAWAB MAZAHARUDDIN KHAN
February 11, 2008
M R SATWAJI RAO Vs. B SHAMA RAO
April 9, 2008
M S D C RADHARAMANAN Vs. M S D CHANDRASEKARA RAJA
March 14, 2008
M SARAVANA PORSELVI Vs. A R CHANDRASHEKAR ALIAS PARTHIBAN
May 27, 2008
M V JANARDHAN REDDY Vs. VIJAYA BANK
May 2, 2008
M V UMANG Vs. KAMLA KANT DUBE
December 16, 2008
M VENUGOPAL Vs. COMMISSIONER CHITRADURGA DISTRICT
November 6, 2008
M VISWANATHAN Vs. S K TILES AND POTTERIES P LTD
November 25, 2008
M. C. MEHTA Vs. UNION OF INDIA
July 21, 2008
M. C. MEHTA Vs. UNION OF INDIA
July 8, 2008
M.K.D.MINERAL & EXPORT (P) LTD Vs. B.C.DAGARA
July 16, 2008
M.M.T.C. LTD. Vs. H.J. BAKER
February 27, 2008
M/S. MOTOR INDUSTRIES CO. LTD. (NOW M/S. BOSCH LTD.) Vs. COMMISSIONER OF CUSTOMS
April 23, 2008
MACHINDRANATH KERNATH KASAR Vs. D S MYLARAPPA
April 29, 2008
MADAN Vs. STATE OF MADHYA PRADESH
July 11, 2008
MADAN KISHORE Vs. MAJOR SUDHIR SEWAL
September 2, 2008
MADAN MOHAN ABBOT Vs. STATE OF PUNJAB
March 26, 2008
MADAN MOHAN SHARMA Vs. STATE OF RAJASTHAN
February 22, 2008
MADHUBAN Vs. STATE OF U P
May 5, 2008
MADHUMITA DAS Vs. STATE OF ORISSA
June 11, 2008
MADIVALYYA MATHAPATI Vs. SHIVANANDA BHOOSHETTI
November 14, 2008
MADRAS CREDIT AND INVESTMENT LTD Vs. STATE OF KERALA
April 30, 2008
MAGANLAL KISHANLAL GODHA Vs. NANSAHEB UDDHAORAO GADEWAR
October 16, 2008
MAGHENDRA PAL TYAGI Vs. JAYANT DAVAR
June 5, 2008
MAHABIR Vs. STATE OF DELHI
April 11, 2008
MAHABOOB Vs. MAKTUMSAB
March 10, 2008
MAHADEV PRASAD KAUSHIK Vs. STATE OF U P
October 17, 2008
MAHADEVAPPA LACHAPPA KINAGI Vs. STATE OF KARNATAKA
July 30, 2008
MAHAKAL AUTOMOBILES Vs. KISHAN SWAROOP SHARMA
April 2, 2008
MAHALAKSHMI SUGAR MILLS CO LTD Vs. UNION OF INDIA
March 31, 2008
MAHANT DOOJ DAS Vs. UDASIN PANCHAYATI BARA AKHARA
May 1, 2008
MAHANT RAJENDRA DAS VAISHANAV Vs. GOPAL DAS
September 4, 2008
MAHANT RAM KHILAWAN DAS Vs. STATE OF M P
March 10, 2008
MAHARAJ KRISHAN BHATT Vs. STATE OF JANDK
August 1, 2008
MAHARASHTRA GENERAL KAMGAR UNION Vs. INDIAN GUM INDUSTRIES LTD
January 30, 2008
MAHARASHTRA MITRA MANDAL Vs. MOHAN SHANKAR SHELVALE
April 11, 2008
MAHARASHTRA STATE JUDGES ASSOCIATION Vs. REGISTRAR GENERAL HIGHCOURT OF JUDICATURE AT BOMBAY
December 11, 2008
MAHATMA GANDHI UNIVERSITY Vs. GIS JOSE
September 6, 2008
MAHATMA GANDHI UNIVERSITY Vs. GIS JOSE
September 8, 2008
MAHAVIR SINGH Vs. KHIALI RAM
December 12, 2008
MAHENDRA AND MAHENDRA FINANCEIAL SERVICES LTD Vs. RAJIV DEBEY
December 4, 2008
MAHESH BUILDERS Vs. SACHEETA CO OP HOUSING SOCIETY LTD
April 15, 2008
MAHESH JANARDHAN GONNADE Vs. STATE OF MAHARASHTRA
April 10, 2008
MAHESH UDYOG Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
July 25, 2008
MAHESH YADAV Vs. RAJESHWAR SINGH
December 16, 2008
MAHILA VINOD KUMAR Vs. STATE OF MADHYA PRADESH
July 11, 2008
MAHINDRA MULJI KERAI PATEL Vs. STATE OF GUJARAT
October 14, 2008
MAHIPATLAL PATEL Vs. CHIEF ENGINEER
April 1, 2008
MAHMADHUSEN ABDULRAHIM KALOTA SHAIKH Vs. UNION OF INDIA
October 21, 2008
MAHMOOD RAJASA SAIYED Vs. STATE OF GUJARAT
November 11, 2008
MAJOR SINGH Vs. STATE OF PUNJAB
February 22, 2008
MALAYALA MANORAMA CO LTD Vs. COMMISSIONER OF INCOME TAX TRIVANDRUM
April 10, 2008
MALIK MAZHAR SULTAN Vs. U P PUBLIC SERVICE COMMISSION
September 23, 2008
MALLAPPA GORI MALLA REDDY ALIAS REDDY M R Vs. STATE OF ANDHRA PRADESH
April 8, 2008
MALLAVARAPU KASIVISWESWARA RAO Vs. THADIKONDA RAMULU FIRM
May 16, 2008
MALLEPUDI VENKATARAO Vs. STATE OF A P
July 16, 2008
MALNAD ARECA PROCESSING MARKETING LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 28, 2008
MALWA COTTON ALIAS SPINNING MILLS LTD Vs. VIRSA SINGH SIDHU
August 13, 2008
MALWA STRIPS PVT LTD Vs. JYOTI LTD
December 18, 2008
MAN BAHADUR Vs. STATE OF H P
September 23, 2008
MAN MOHAN Vs. MOHD MOHINUDDIN ALI KHAN
May 9, 2008
MAN SINGH Vs. STATE OF HARYANA
May 1, 2008
MAN SINGH Vs. STATE OF M P
September 24, 2008
MANAGEMENT ASSISTANT SALT COMMISSIONER Vs. SECRETARY CENTRAL SALT MAZDOOR UNION
February 15, 2008
MANAGEMENT ESSORPE MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
April 4, 2008
MANAGEMENT OF AUROFOOD PVT LTD Vs. S RAJULU
April 3, 2008
MANAGER MOONGALAR ESTATE Vs. CHANDRA
August 28, 2008
MANAGING DIRECTOR B M T C Vs. UNION OF INDIA
April 30, 2008
MANAGING DIRECTOR BANGALORE METROPOLITAN Vs. SAROJAMMA
April 22, 2008
MANAGING DIRECTOR STATE BANK OF HYDERABAD Vs. P KATA RAO
April 24, 2008
MANDATI RANGANNA Vs. T RAMACHANDRA
April 30, 2008
MANGAL SINGH Vs. KISHAN SINGH
November 21, 2008
MANGAT RAM Vs. STATE OF HARYANA
January 25, 2008
MANGOO ALIAS MANGAL SINGH Vs. STATE OF MADHYA PRADESH
July 24, 2008
MANI Vs. STATE OF TAMIL NADU
January 8, 2008
MANINDERJIT SINGH BITTA Vs. UIO
May 8, 2008
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. PROVIDENT FUND COMMISSIONER
March 12, 2008
MANISH JALAN Vs. STATE OF KARNATAKA
July 11, 2008
MANIVEL Vs. STATE OF TAMIL NADU
August 8, 2008
MANJIT PRAKASH Vs. SHOBHA DEVI
July 18, 2008
MANJUL SRIVASTAVA Vs. GOVT OF U P
August 29, 2008
MANJUNATH GANESH HEGDE Vs. STATE OF KARNATAKA
November 5, 2008
MANOJ Vs. STATE OF MADHYA PRADESH
September 25, 2008
MANOJ RAMESH MEHTA Vs. STATE OF MAHARASHTRA
November 25, 2008
MANOJ SHARMA Vs. STATE
October 16, 2008
MANORAMABAI Vs. MUNICIPAL COUNCIL SAONER
November 14, 2008
MANTOO SARKAR Vs. ORIENTAL INSURANCE CO LTD
December 16, 2008
MANU KHANNA Vs. V P SHARMA
December 5, 2008
MAQSOOD YUSUF MERCHANT Vs. UNION OF INDIA
August 22, 2008
MARANADU Vs. STATE
September 15, 2008
MARELLA KONDALA RAO Vs. AUTHORISED OFFICER LAND REFORMS
July 23, 2008
MARIA COLACO Vs. ALBA FLORA HERMINDA D SOUZA
February 19, 2008
MARIAMMA ROY Vs. INDIAN BANK
September 16, 2008
MARIMUTHU Vs. STATE OF TAMIL NADU
January 11, 2008
MARKAND C GANDHI Vs. ROHINI M DANDEKAR
July 17, 2008
MARSONS FAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA
January 23, 2008
MARUTI CLEAN COAL AND POWER LTD Vs. B L WADHERA
January 29, 2008
MARUTI DADA PATIL SARVANGIN Vs. HANUMAN SHIKSHAN PRASARAK
July 3, 2008
MATHANIA FABRICS Vs. COMMNR OF CENTRAL EXCISE
January 8, 2008
MATHANIA FABRICS Vs. COMMNR OF CENTRAL EXCISE JAIPUR
January 4, 2008
MAURI YEAST INDIA PVT LTD Vs. STATE OF U P
April 10, 2008
MAUSAMI MOITRA GANGULI Vs. JAYANT GANGULI
May 12, 2008
MAVJI C LAKUM Vs. CENTRAL BANK OF INDIA
April 2, 2008
MAZHAR HASSAN Vs. GANGU SINGH
January 9, 2008
MD RAFIQUE ALIAS CHACHU Vs. STATE OF WEST BENGAL
November 21, 2008
MD SHAKEEL Vs. STATE POLICE
November 6, 2008
MEDICAMEN BIOTECH LTD Vs. RUBINA BOSE DRUG INSPECTOR
March 13, 2008
MEERA CHAUHAN Vs. HARSH BISHNOI
November 21, 2008
MEERA SAHNI Vs. LT GOVERNOR OF DELHI
July 15, 2008
MEERZA JAMSHED BAIG Vs. STATE OF ANDHRA PRADESH
April 8, 2008
MEGHA ACHARYA Vs. DEVENDRA ACHARYA
April 7, 2008
MEHRUNNISSA BEE Vs. MOHD NOORULLA SHERIFF
November 4, 2008
MEHTA M. C. Vs. UNION OF INDIA
February 1, 2008
MEHTA M. C. Vs. UNION OF INDIA
August 25, 2008
MEHTA M. C. Vs. UNION OF INDIA
October 10, 2008
MINAKSHI GAUR Vs. CHITRANJAN GAUR
July 14, 2008
MINISTRY OF TEXTILE Vs. MURARI LAL GUPTA
April 7, 2008
MITTAL PIPES MANUFACTURING CO Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
September 23, 2008
MMTC LIMITED Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
January 29, 2008
MOHAMMED Vs. PUSHPALATHA
July 21, 2008
MOHAMMED YUSUF Vs. FAIJ MOHAMMAD
December 2, 2008
MOHAMMEDIA COOP BUILDING SOCIETY LTD Vs. LAKSHMI S COOP BUILDING SOCIETY LTD
May 6, 2008
MOHAN ANNA CHAVAN Vs. STATE OF MAHARASHTRA
May 16, 2008
MOHAN MEAKIN LTD Vs. STATE OF H P
December 18, 2008
MOHD ASHIQUE Vs. STATE OF MAHARASHTRA
November 18, 2008
MOHD AZAD ALIAS SAMIN Vs. STATE OF WEST BENGAL
November 5, 2008
MOHD HUSSAIN Vs. OCCHAVLAL
February 19, 2008
MOHD HUSSAIN Vs. GOPIBAI
February 19, 2008
MOHD SHAFI Vs. FARHAT ALI KHAN
January 3, 2008
MOHD YUNUS KHAN Vs. U P POWER CORPORATION LTD
October 22, 2008
MOHINDER KAUR Vs. STATE OF PUNJAB
March 14, 2008
MOHINDRA HIRE PURCHASE Vs. JARNAIL SINGH
December 1, 2008
MOHMED AMIN ALIAS AMIN CHOTELI RAHIM MIYAN SHAIKH Vs. C B I
November 18, 2008
MONDRI SREENU Vs. STATE OF A P
October 15, 2008
MONI SHANKAR Vs. UNION OF INDIA
March 4, 2008
MONICA KUMAR Vs. STATE OF U P
May 27, 2008
MONIKA RANKA Vs. MEDICAL COUNCIL OF INDIA
September 4, 2008
MONIKA SONI Vs. KAMAL SONI
December 3, 2008
MONOTOSH SAHA Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
August 21, 2008
MOORTHY Vs. STATE OF TAMIL NADU
November 19, 2008
MOOTHA VENKATESWARA RAO Vs. GODHAVARI CO-OP MILK P UNION LTD
December 3, 2008
MORIROKU UT INDIA P LIMITED Vs. STATE OF U P
March 3, 2008
MOSIRUDDIN MUNHI Vs. MOHD SIRAJ
May 9, 2008
MOTI LAL Vs. STATE OF M P
July 15, 2008
MRIDUL DHAR Vs. UNION OF INDIA
September 17, 2008
MUBARIK KHAN Vs. NABABKHA ALIAS NAWAB
October 1, 2008
MUKESH KUMAR BADONI Vs. STATE OF PUNJAB
March 4, 2008
MUKHTIAR SINGH Vs. HARBINDER SINGH
August 7, 2008
MUKHTIAR SINGH Vs. HARBINDER SINGH
August 6, 2008
MUKUL MAHTO Vs. STATE OF JHARKHAND
October 15, 2008
MUKUL SAIKIA Vs. STATE OF ASSAM
November 18, 2008
MUKUND SWARUP MISHRA Vs. UNION OF INDIA
November 7, 2008
MULA DEVI Vs. STATE OF UTTARAKHAND
November 4, 2008
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTED Vs. HINDUSTAN LEVER LIMITED
April 29, 2008
MUMMIDI APPARAO Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD
November 21, 2008
MUMTAZ YUNUS MULANI Vs. STATE OF MAHARASHTRA
March 14, 2008
MUNDRIKA DUBEY Vs. STATE BIHAR
February 21, 2008
MUNICIPAL CORPORATION Vs. SUNDER SINGH
May 16, 2008
MUNICIPAL CORPORATION Vs. LAXMI HARISH SHARMA
August 27, 2008
MUNICIPAL CORPORATION FARIDABAD Vs. DURGA PRASAD
March 14, 2008
MUNICIPAL CORPORATION LUDHIANA Vs. INDERJIT SINGH
October 1, 2008
MUNICIPAL CORPORATION OF DELHI Vs. SHASHNAK STEEL INDUSTRIES P LTD
November 17, 2008
MUNICIPAL CORPORATION OF DELHI Vs. HARCHARAN DASS GUPTA CONTRUCTION PVT CO
April 11, 2008
MUNICIPAL COUNCIL UDAIPUR Vs. MAHENDRA KUMAR
March 27, 2008
MUNIGADAPPA MEENAIAH Vs. STATE OF ANDHRA PRADESH
July 23, 2008
MUNJAL SALES CORPORATION Vs. COMMISSIONER OF INCOME TAX LUDHIANA
February 19, 2008
MUNNA @ POORAN YADAV Vs. STATE OF MADHYA PRADESH
December 4, 2008
MUNNA ALIAS POORAN YADAV Vs. STATE OF MADHYA PRADESH
November 4, 2008
MUNNA LAL Vs. LAL BAHADUR
April 4, 2008
MUNSHI LAL Vs. DISTT JUDGE ALIGARH
February 14, 2008
MURUGAN Vs. STATE OF TAMIL NADU
July 7, 2008
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October 1, 2008
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September 30, 2008
N A MAYANNA Vs. SRI M VELU
March 12, 2008
N D M C Vs. TANVI TRADING AND CREDIT PVT LTD
August 28, 2008
N H MUHAMMED AFRAS Vs. STATE OF KERALA
November 25, 2008
N LOKANANANDHAM Vs. CHIRMAN TELE COM
April 22, 2008
N NAVEEN KUMAR Vs. STATE OF A P
October 17, 2008
N PADMAMMA Vs. S RAMAKRISHNA REDDY
May 16, 2008
N R MON Vs. NASIMUDDIN
May 16, 2008
N RAMKRISHNAIAH Vs. STATE OF A P
October 17, 2008
N SRIHARI Vs. N PRAKASH
February 19, 2008
N SUGALCHAND JAIN Vs. MITTALAL JAIN
July 2, 2008
N T P C Vs. BADRI SINGH THAKUR
August 11, 2008
N T R UNIVERSITY OF HEALTH SCIENCES VIJAYWADA Vs. B V M PRASAD
July 28, 2008
N. BALAKRISHNAN Vs. KAILASA NAICKER
August 29, 2008
N. KANNADASAN Vs. AJOY KHOSE AND OTHERS
December 19, 2008
N.G.P. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
May 7, 2008
NAGAR COUNCIL, KAPURTHALA Vs. DAVINDER KUMAR
February 14, 2008
NAGAR PALIKA NIGAM Vs. KRISHI UPAJ MANDI SAMITI
October 14, 2008
NAGARAJA Vs. STATE OF KARNATAKA
December 18, 2008
NAGARJUNA CONSTRUCTION CO LTD Vs. GOVT OF ANDHRA PRADESH
October 20, 2008
NAGESH SINGH Vs. B D VIRDI
July 24, 2008
NAGPUR UNIVERSITY Vs. AJITKUMAR UMAKANT AGLAWE
September 3, 2008
NAHAR SINGH Vs. FOOD CORPORATION OF INDIA
March 31, 2008
NAJEEB Vs. STATE OF KERALA
March 3, 2008
NAJMUDDIN Vs. UNION OF INDIA
December 18, 2008
NAMDEO BAPURAO BANSOD Vs. TUKARAM MAROTRAO JADHAV
August 18, 2008
NARAIN SINGH Vs. STATE OF HARYANA
April 9, 2008
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February 4, 2008
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November 25, 2008
NARAYANA GURU ENGLISH MEDIUM SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 7, 2008
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May 13, 2008
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September 24, 2008
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December 2, 2008
NARENDRA K AMIN Vs. STATE OF GUJARAT
April 28, 2008
NARESH KAVARCHAND KHATRI Vs. STATE OF GUJARAT
May 8, 2008
NASIRUDDIN KHAN Vs. STATE OF BIHAR
July 29, 2008
NATCO PHARMA LIMITED Vs. UNION OF INDIA
October 1, 2008
NATIONAL ALUMINIUM CO LTD Vs. STATE OF A P
February 19, 2008
NATIONAL BOARD OF EXAMINATIONS Vs. GAURAV KHANNA
December 8, 2008
NATIONAL CAPITAL TERRITORY OF DELHI Vs. UMESH KUMAR
June 19, 2008
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July 19, 2008
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
March 16, 2008
NATIONAL INSURANCE CO Vs. AMARJIT KAUR
September 26, 2008
NATIONAL INSURANCE CO LTD Vs. ABHAYSING PRATAPSINGH WAGHELA
September 29, 2008
NATIONAL INSURANCE CO LTD Vs. HARBHAJAN LAL
September 18, 2008
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September 18, 2008
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September 16, 2008
NATIONAL INSURANCE CO LTD Vs. VIDHYADHAR MAHARIWALA
September 17, 2008
NATIONAL INSURANCE CO LTD Vs. ABHAYSING WAGHELA
August 29, 2008
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July 24, 2008
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July 8, 2008
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October 24, 2008
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March 31, 2008
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April 8, 2008
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February 29, 2008
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December 18, 2008
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May 13, 2008
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May 6, 2008
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May 8, 2008
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May 8, 2008
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February 26, 2008
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January 22, 2008
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April 3, 2008
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July 24, 2008
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November 17, 2008
NATIONAL TEXTILE CORPN DR AND P LTD Vs. BANK OF RAJASTHAN
January 28, 2008
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April 24, 2008
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February 28, 2008
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July 7, 2008
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December 6, 2008
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January 22, 2008
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September 8, 2008
NEELDEEP INVESTMENTS Vs. CUSTODIAN
March 13, 2008
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August 4, 2008
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June 13, 2008
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January 22, 2008
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July 7, 2008
NEW INDIA ASSURANCE CO LTD Vs. HIRA LAL RAMESH CHAND
June 13, 2008
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March 12, 2008
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February 21, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. SADANAND MUKHI
December 18, 2008
NEW INDIA CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 2, 2008
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May 12, 2008
NEW INDIAN INSURANCE COMPANY Vs. DARSHANA DEVI
February 12, 2008
NEW KRISHNA TENT STORE Vs. BHAJAN KAUR
April 29, 2008
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ARVIND SONEKAR
April 10, 2008
NEW TOBACCO COMPANY LTD Vs. U O I
March 25, 2008
NHALIYAM MAKKIL RAVEENDRAN Vs. STATE OF KERALA
May 5, 2008
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May 15, 2008
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August 20, 2008
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August 8, 2008
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January 4, 2008
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August 8, 2008
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March 31, 2008
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March 28, 2008
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October 22, 2008
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February 29, 2008
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March 7, 2008
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February 19, 2008
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May 5, 2008
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October 20, 2008
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July 9, 2008
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April 23, 2008
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April 11, 2008
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July 18, 2008
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August 18, 2008
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August 4, 2008
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December 2, 2008
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April 9, 2008
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November 27, 2008
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July 29, 2008
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July 29, 2008
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November 4, 2008
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May 13, 2008
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October 21, 2008
OM PARKASH BATISH Vs. RANJIT ALIAS RANBIR KAUR
April 24, 2008
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December 12, 2008
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January 22, 2008
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November 26, 2008
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April 21, 2008
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March 25, 2008
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April 29, 2008
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March 12, 2008
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January 8, 2008
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January 24, 2008
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April 22, 2008
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April 29, 2008
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May 16, 2008
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November 11, 2008
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February 14, 2008
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February 14, 2008
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August 27, 2008
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April 29, 2008
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January 11, 2008
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March 7, 2008
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April 22, 2008
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November 7, 2008
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March 13, 2008
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July 14, 2008
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December 18, 2008
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November 14, 2008
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March 13, 2008
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May 9, 2008
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January 9, 2008
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December 2, 2008
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April 1, 2008
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March 4, 2008
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November 17, 2008
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October 17, 2008
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May 8, 2008
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October 14, 2008
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February 8, 2008
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April 15, 2008
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November 20, 2008
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February 27, 2008
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October 20, 2008
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August 6, 2008
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March 4, 2008
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December 18, 2008
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July 9, 2008
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July 11, 2008
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March 14, 2008
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November 19, 2008
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March 27, 2008
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November 28, 2008
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July 17, 2008
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September 30, 2008
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December 16, 2008
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May 16, 2008
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November 3, 2008
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November 14, 2008
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November 7, 2008
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July 21, 2008
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August 18, 2008
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February 12, 2008
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March 12, 2008
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March 14, 2008
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September 1, 2008
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April 29, 2008
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February 29, 2008
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August 8, 2008
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February 23, 2008
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March 7, 2008
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July 11, 2008
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September 29, 2008
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August 6, 2008
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July 25, 2008
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November 6, 2008
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January 15, 2008
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May 16, 2008
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July 30, 2008
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March 27, 2008
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April 10, 2008
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December 3, 2008
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March 27, 2008
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April 21, 2008
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September 26, 2008
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February 5, 2008
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December 3, 2008
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February 27, 2008
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March 28, 2008
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May 5, 2008
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February 22, 2008
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April 11, 2008
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April 2, 2008
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April 9, 2008
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December 2, 2008
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December 19, 2008
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September 1, 2008
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March 7, 2008
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September 19, 2008
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February 19, 2008
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April 23, 2008
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January 18, 2008
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March 25, 2008
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August 25, 2008
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November 14, 2008
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July 16, 2008
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September 22, 2008
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December 19, 2008
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January 18, 2008
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November 5, 2008
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August 5, 2008
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December 6, 2008
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February 15, 2008
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September 3, 2008
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March 25, 2008
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July 15, 2008
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February 22, 2008
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November 3, 2008
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July 11, 2008
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December 11, 2008
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August 25, 2008
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December 8, 2008
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March 3, 2008
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April 30, 2008
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April 30, 2008
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January 30, 2008
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January 22, 2008
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February 22, 2008
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April 22, 2008
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August 18, 2008
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June 12, 2008
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July 14, 2008
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March 27, 2008
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February 29, 2008
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January 1, 2008
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January 10, 2008
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December 5, 2008
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May 2, 2008
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March 25, 2008
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December 11, 2008
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May 6, 2008
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March 13, 2008
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March 13, 2008
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May 12, 2008
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October 24, 2008
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March 5, 2008
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December 16, 2008
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May 14, 2008
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October 16, 2008
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November 21, 2008
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July 7, 2008
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November 18, 2008
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November 4, 2008
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September 2, 2008
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November 7, 2008
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November 12, 2008
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December 17, 2008
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February 8, 2008
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October 17, 2008
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May 12, 2008
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August 26, 2008
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July 14, 2008
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April 7, 2008
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May 14, 2008
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July 22, 2008
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July 28, 2008
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March 14, 2008
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August 13, 2008
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February 14, 2008
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July 11, 2008
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April 24, 2008
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May 7, 2008
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August 25, 2008
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July 24, 2008
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August 6, 2008
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February 19, 2008
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March 25, 2008
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December 2, 2008
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January 30, 2008
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November 4, 2008
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October 3, 2008
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February 25, 2008
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May 13, 2008
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January 30, 2008
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March 12, 2008
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July 21, 2008
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December 3, 2008
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February 11, 2008
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January 22, 2008
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March 4, 2008
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March 3, 2008
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February 7, 2008
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March 31, 2008
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July 30, 2008
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November 28, 2008
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May 1, 2008
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August 26, 2008
STATE OF ARUNACHAL PRADESH Vs. NEZONE LAW HOUSE ASSAM
April 1, 2008
STATE OF ASSAM Vs. UTPAL BARUA
March 11, 2008
STATE OF BIHAR Vs. PANDEY JAGDISHWAR PRASAD
December 11, 2008
STATE OF BIHAR Vs. BIHAR VETERINARY ASSOCIATION
February 22, 2008
STATE OF BIHAR Vs. PANDEY AND COMPANY BUILDERS PVT. LTD.
August 4, 2008
STATE OF BIHAR Vs. PANDY JAGDISHWAR PRASAD
September 11, 2008
STATE OF BIHAR Vs. KRISHNA PASWAN
October 15, 2008
STATE OF BIHAR NOW JHARKHAND Vs. BOKARO AND RAMGUR LTD
April 9, 2008
STATE OF GOA Vs. PANDURANG MOHITE
December 8, 2008
STATE OF GOA Vs. SHBHASH GHOGLE
October 21, 2008
STATE OF H P Vs. SURESH KUMAR ALIAS CHHOTU
August 28, 2008
STATE OF HARYANA Vs. SHER SINGH
October 15, 2008
STATE OF HARYANA Vs. MAI RAM
July 31, 2008
STATE OF HARYANA Vs. SHIBU ALIAS SHIV NARAIN
July 25, 2008
STATE OF HARYANA Vs. A S FUELS PVT LTD
August 20, 2008
STATE OF HARYANA Vs. RAMESH KUMAR
July 11, 2008
STATE OF HARYANA Vs. SHAKUNTLA DEVI
October 24, 2008
STATE OF HARYANA Vs. DINESH KUMAR
January 8, 2008
STATE OF HARYANA Vs. KRISHAN
November 7, 2008
STATE OF HARYANA Vs. SURJIT SINGH
November 27, 2008
STATE OF HARYANA Vs. BABU SINGH
November 27, 2008
STATE OF HARYANA Vs. SURJIT SINGH
November 28, 2008
STATE OF HARYANA Vs. KEWAL KRISHAN NAGPAL
February 26, 2008
STATE OF HARYANA Vs. SAMTEL INDIA LTD
March 7, 2008
STATE OF HARYANA Vs. VEER PARKASH
March 24, 2008
STATE OF HARYANA Vs. BALA DEVI
June 25, 2008
STATE OF HARYANA Vs. BHUP SINGH
December 18, 2008
STATE OF HARYANA Vs. V K AGGARWAL
April 30, 2008
STATE OF HARYANA Vs. GURBAX SINGH
May 8, 2008
STATE OF HIMACHAL PRADESH Vs. RAVINDER SINGH
March 28, 2008
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
November 11, 2008
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
January 3, 2008
STATE OF HIMACHAL PRADESH Vs. SHISH RAM
July 15, 2008
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR ALIAS CHHOTU
September 29, 2008
STATE OF HIMACHAL PRADESH Vs. SARDARA SINGH
August 27, 2008
STATE OF INSPECTOR OF POLICE Vs. N RAJAMANICKAM
September 16, 2008
STATE OF JHARKHAND Vs. BIJAY KUMAR
February 14, 2008
STATE OF JHARKHAND Vs. MAYA SINGH
March 10, 2008
STATE OF JHARKHAND Vs. ATIBIR HI TECH PVT LTD
April 30, 2008
STATE OF KARNATAKA Vs. ASHA TRANSPORTS
May 2, 2008
STATE OF KARNATAKA Vs. CHIKKAHOTTAPPA ALIAS VARADE GOWDA
May 16, 2008
STATE OF KARNATAKA Vs. R VIVEKANANDA SWAMY
April 1, 2008
STATE OF KARNATAKA Vs. CHAMUNDESWARI SUGAR LTD
April 8, 2008
STATE OF KARNATAKA Vs. K GOVINDAPPA
November 20, 2008
STATE OF KARNATAKA Vs. BANTARA SUDHAKARA ALIAS SUDHA
July 18, 2008
STATE OF KERALA Vs. KONDOTTYPARAMBANMOOSA
August 5, 2008
STATE OF KERALA Vs. WILSON K C
September 16, 2008
STATE OF KERALA Vs. D GOPALAKRISHNA PILLAI
September 30, 2008
STATE OF KERALA Vs. T JOHN ROSE
November 18, 2008
STATE OF KERALA Vs. KURIAN ABRAHAM PVT LTD
February 8, 2008
STATE OF KERALA Vs. ORISON J FRANCIS
November 4, 2008
STATE OF KERALA Vs. B RENJITH KUMAR
June 5, 2008
STATE OF KERALA Vs. ANCY PHILLIP
July 11, 2008
STATE OF KERALA Vs. VINCY CHERIAN
May 13, 2008
STATE OF M P Vs. BABLU NATT
December 18, 2008
STATE OF M P Vs. V V ASHTHANA
December 18, 2008
STATE OF M P Vs. ANSHUMAN SHUKLA
May 12, 2008
STATE OF M P Vs. M R CONSTRUCTION ENGERS AND CONTRATR
April 29, 2008
STATE OF M P Vs. BHARAT SINGH BHATI
April 1, 2008
STATE OF M P Vs. SUGHAR SINGH
November 7, 2008
STATE OF M P Vs. MADHUKAR RAO
January 9, 2008
STATE OF M P Vs. HAZARILAL
February 12, 2008
STATE OF M P Vs. MAKHAN ALIAS MADAN
October 16, 2008
STATE OF M P Vs. LALIT JAGGI
September 17, 2008
STATE OF M P Vs. MUNNIBAI
August 28, 2008
STATE OF M P Vs. SOBRAN
July 25, 2008
STATE OF M. P Vs. WAZIR KHAN
October 16, 2008
STATE OF MADHYA PRADESH Vs. BABLU NATT
December 19, 2008
STATE OF MADHYA PRADESH Vs. VISAN KUMAR SHIV CHARAN LAL
December 5, 2008
STATE OF MADHYA PRADESH Vs. IMRAT
July 11, 2008
STATE OF MADHYA PRADESH Vs. PAPPU ALIAS AJAY
August 4, 2008
STATE OF MADHYA PRADESH Vs. KALYAN SINGH
June 26, 2008
STATE OF MAHARASHTRA Vs. RESHMA RAMESH MEHER
July 11, 2008
STATE OF MAHARASHTRA Vs. ZUBAIR HAJI QASIM
July 11, 2008
STATE OF MAHARASHTRA Vs. BHARAT SHANTI LAL SHAH
September 1, 2008
STATE OF MAHARASHTRA Vs. SUJAY MANGESH POYAREKAR
September 19, 2008
STATE OF MAHARASHTRA Vs. AHMED SHAIKH BABAJAN
October 24, 2008
STATE OF MAHARASHTRA Vs. ARJUN
November 5, 2008
STATE OF MAHARASHTRA Vs. UTTAM VISHNU PAWAR
January 17, 2008
STATE OF MAHARASHTRA Vs. DEVAHARI DEVASINGH PAWAR
January 18, 2008
STATE OF MAHARASHTRA Vs. BHAURAO PUNJABRAO GAWANDE
March 3, 2008
STATE OF MAHARASHTRA Vs. MADHUKAR WAMANRAO SMARTH
March 24, 2008
STATE OF MAHARASHTRA Vs. BOMBAY WIRE ROPES LTD
May 5, 2008
STATE OF MAHARASTRA Vs. SNEHA SATYANARAYAN AGRAWAL
October 1, 2008
STATE OF MAHARASTRA Vs. GAJANAN ALIAS HEMNT
July 9, 2008
STATE OF MEGHALAYA Vs. MEEKEN SINGH N MARAK
May 9, 2008
STATE OF ORISSA Vs. SUKRU GOUDA
December 16, 2008
STATE OF ORISSA Vs. SIKHAR JENA
December 1, 2008
STATE OF ORISSA Vs. TATA IRON AND STEEL CO LTD
February 4, 2008
STATE OF PUNJAB Vs. JALOUR SINGH
January 18, 2008
STATE OF PUNJAB Vs. HARBHAJAN KAUR
January 21, 2008
STATE OF PUNJAB Vs. CHATINDER PAL SINGH
November 11, 2008
STATE OF PUNJAB Vs. RAJINDER SINGH
November 5, 2008
STATE OF PUNJAB Vs. SUKHCHAIN SINGH
November 7, 2008
STATE OF PUNJAB Vs. GURDIP KAUR
October 21, 2008
STATE OF PUNJAB Vs. AVTAR SINGH
October 21, 2008
STATE OF PUNJAB Vs. GURDEV SINGH
October 17, 2008
STATE OF PUNJAB Vs. BAKHSHISH SINGH
October 17, 2008
STATE OF PUNJAB Vs. NAVRAJ SINGH
July 14, 2008
STATE OF PUNJAB Vs. KULWAT SINGH ALIAS KANTA
July 16, 2008
STATE OF PUNJAB Vs. P L SINGLA
July 31, 2008
STATE OF PUNJAB Vs. RAJ KUMAR
August 11, 2008
STATE OF PUNJAB Vs. PREM SARUP
September 18, 2008
STATE OF PUNJAB Vs. KARNAIL SINGH
September 22, 2008
STATE OF PUNJAB Vs. ASHWANI KUMAR
September 29, 2008
STATE OF PUNJAB Vs. RAKESH KUMAR
August 29, 2008
STATE OF PUNJAB Vs. HARI SINGH
February 26, 2008
STATE OF PUNJAB Vs. SANKESHWAR HOSIERY INDUSTRY
March 7, 2008
STATE OF PUNJAB Vs. PERFECT SYNTHETICS
March 7, 2008
STATE OF PUNJAB Vs. CONSTABLE AVTAR SINGH
May 12, 2008
STATE OF PUNJAB Vs. PREM SAGAR
May 13, 2008
STATE OF PUNJAB Vs. BHAJAN KAUR
May 8, 2008
STATE OF PUNJAB Vs. ASHOK SINGH GARCHU
December 19, 2008
STATE OF PUNJAB Vs. BAHADUR SINGH
December 17, 2008
STATE OF PUNJAB Vs. MOHINDER SINGH
June 26, 2008
STATE OF PUNJAB Vs. JASBIR SINGH
June 26, 2008
STATE OF RAJASTHAN Vs. UDAI LAL
May 8, 2008
STATE OF RAJASTHAN Vs. RAJENDRA PRASAD JAIN
February 22, 2008
STATE OF RAJASTHAN Vs. ROHITAS
February 22, 2008
STATE OF RAJASTHAN Vs. LALA ALIAS ABDUL SALAM
February 21, 2008
STATE OF RAJASTHAN Vs. GAJENDRA SINGH
August 4, 2008
STATE OF RAJASTHAN Vs. GULAB SINGH
July 10, 2008
STATE OF RAJASTHAN Vs. NARAYAN
October 17, 2008
STATE OF RAJASTHAN Vs. JAGGU RAM
January 4, 2008
STATE OF RAJASTHAN Vs. MADAN SINGH
February 1, 2008
STATE OF RAJASTHAN Vs. VIJAY SAXENA
November 21, 2008
STATE OF TAMIL NADU Vs. KARUPPASAMY
November 20, 2008
STATE OF TAMIL NADU Vs. ABDULLAH KADHER BATCHA
November 12, 2008
STATE OF TAMIL NADU Vs. MANMATHARAJ
November 28, 2008
STATE OF TAMIL NADU Vs. R SASIKUMAR
July 9, 2008
STATE OF TAMIL NADU Vs. SUBAIR ALIAS MOHAMED SUBAIR
December 18, 2008
STATE OF U P Vs. U P RAJYA KHANIJ VIKAS NIGAM S S
May 2, 2008
STATE OF U P Vs. SWADESHI POLYTEX LTD
May 16, 2008
STATE OF U P Vs. MANOJ KUMAR DWIVEDI
February 25, 2008
STATE OF U P Vs. CHAUDHARI RAN BEER SINGH
March 10, 2008
STATE OF U P Vs. PRAMOD KUMAR SHUKLA
March 25, 2008
STATE OF U P Vs. BHAIYA LAL VERMA
July 7, 2008
STATE OF U P Vs. NITIN AGNIHOTRI
July 21, 2008
STATE OF U P Vs. KISHANPAL
August 8, 2008
STATE OF U P Vs. RAJA ALIAS LALIL
August 28, 2008
STATE OF U P Vs. MUNSHI
August 28, 2008
STATE OF U P Vs. AWDHESH
September 9, 2008
STATE OF U P Vs. MUTAHIR MIAN
September 25, 2008
STATE OF U P Vs. DIWAKAR KHARE
October 3, 2008
STATE OF U P Vs. RAM BALAK
October 3, 2008
STATE OF U P Vs. HINDUSTAN UNILEVERS LTD
October 15, 2008
STATE OF U P Vs. JAGRAM
February 12, 2008
STATE OF U P Vs. ILYAS
November 12, 2008
STATE OF U P Vs. AJAI KUMAR
February 7, 2008
STATE OF U P Vs. JAGDISH SARAN AGRAWAL
November 25, 2008
STATE OF U P Vs. PUNNI
January 4, 2008
STATE OF U P Vs. CHANDRAPAL
October 22, 2008
STATE OF U P Vs. WASIM AHMED
January 15, 2008
STATE OF U P Vs. DINESH KUMAR GUPTA
January 15, 2008
STATE OF U P Vs. MANOJ KUMAR PANDEY
November 7, 2008
STATE OF U P Vs. ROSHAN SINGH
January 16, 2008
STATE OF UP Vs. RAM ADHAR
April 10, 2008
STATE OF UTTAR PRADESH Vs. ANAND SINGH
April 16, 2008
STATE OF UTTAR PRADESH Vs. BHARAT SINGH
November 20, 2008
STATE OF UTTARANCHAL Vs. SUNIL KUMAR SINGH NEGI
March 12, 2008
STATE OF UTTARANCHAL Vs. KAILASH MOTORS
February 29, 2008
STATE OF UTTARANCHAL Vs. MADAN MOHAN JOSHI
May 13, 2008
STATE OF UTTARANCHAL Vs. KHARAK SINGH
August 13, 2008
STATE OF UTTARANCHAL THRU Vs. SEHNAZ MIRZA
May 12, 2008
STATE OF WEST BENGAL Vs. KAMAL SENGUPTA
June 16, 2008
STATE OF WEST BENGAL Vs. PRANAB KUMAR SAHA
March 4, 2008
STATE OF WEST BENGAL Vs. MAHUA SARKAR
February 27, 2008
STATE OF WEST BENGAL Vs. KABERI KHASTAGIR
December 10, 2008
STATE OF WEST BENGAL Vs. SHYAMADAS BANERJEE
September 3, 2008
STATE OF WEST BENGAL Vs. HARI MOHAN DANA
October 23, 2008
STEEL AUTHORITY OF INDIA LTD Vs. MADHUSUDAN DAS
October 20, 2008
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF WEST BENGAL
September 25, 2008
STEEL AUTHORITY OF INDIA LTD Vs. SALES TAX OFFICER
July 10, 2008
STEEL AUTHORITY OF INDIA LTD. Vs. DABY LAL MAHTO AND ORS.
March 5, 2008
STHANKAMANI Vs. GREATER COCHIN DEVELOPMENT
November 18, 2008
SUBHA B NAIR Vs. STATE OF KERALA
May 27, 2008
SUBHASH CHANDER SACHDEVA Vs. YOGINDER MOHAN SACHDEVA
May 2, 2008
SUBODH KAURA Vs. STATE OF HARYANA
February 22, 2008
SUBODH KUMAR JAISWAL Vs. UNION OF INDIA
March 5, 2008
SUBODH KUMAR SUMAN Vs. STATE OF BIHAR
November 3, 2008
SUBODH S SALASKAR Vs. JAYPRAKASH M SHAH
August 1, 2008
SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA
September 23, 2008
SUBRAMANIASWAMY TEMPLE Vs. V KANNA GOUNDER
May 14, 2008
SUBRAY THIMMANNA HEGDE Vs. NAGARAJ THIMMANNA HEGDE
April 10, 2008
SUDARSHA AVASTHI Vs. SHIV PAL SINGH
May 16, 2008
SUDARSHAN SILKS AND SAREES Vs. COMMISSIONER OF INCOME TAX KARNATAKA
April 11, 2008
SUDESH KUMAR Vs. STATE OF UTTARAKHAND
January 29, 2008
SUDHEER SINGH ALIAS SUDHEER Vs. STATE OF A P
October 22, 2008
SUDHIR KUMAR BHALLA Vs. JAGDISH CHAND
May 1, 2008
SUDHIR KUMAR RANA Vs. SURINDER SINGH
May 6, 2008
SUDHIR S MEHTA Vs. CUSTODIAN
May 16, 2008
SUGUNA Vs. VINOD G. NEHEMIAH
March 14, 2008
SUKHDEO JHA Vs. STATE OF BIHAR
June 25, 2008
SUKUMARAN P M Vs. PUTHIYA KUTTIMAPPILAKTH SHALIMA
February 21, 2008
SULOCHANA Vs. RAJINDER SINGH
May 16, 2008
SUMAN KAPUR Vs. SUDHIR KAPUR
November 7, 2008
SUMANGALI Vs. REGIONAL DIRECTOR E S I CORPORATION
July 17, 2008
SUMATHI Vs. N BALAKRISHNAN
August 25, 2008
SUMER CHAND Vs. MEWA RAM
December 4, 2008
SUMITOMO CORPORATION Vs. CDC FINANCIAL SERVICES MAURITIUS LTD
February 22, 2008
SUNDARAM AUTOMOBILES Vs. C N ANANTHARAM
February 22, 2008
SUNEET GUPTA Vs. ANIL TRILOKNATH SHARMA
April 28, 2008
SUNIL Vs. STATE OF MAHARASHTRA
October 16, 2008
SUNIL ALIAS BALO DAS Vs. RAJESH DAS
February 21, 2008
SUNIL DATTATRAYA VASKAR Vs. STATE OF MAHARASHTRA
September 17, 2008
SUNIL KUMAR Vs. SURENDRA KUMAR AGRARWAL
September 26, 2008
SUNIL KUMAR Vs. ANIL KUMAR
August 8, 2008
SUNIL PODDAR Vs. UNION BANK OF INDIA
January 8, 2008
SUNITA JAIN Vs. PAWAN KUMAR JAIN
January 25, 2008
SUNITA SHARMA Vs. UPENDRA KUMAR SHARMA
March 3, 2008
SUNITADEVI SINGHANIA HOSPITAL Vs. UNION OF INDIA
November 17, 2008
SUPER CASSETTES INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
March 13, 2008
SUPER POLY FABRIKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNJAB
April 24, 2008
SUPERINTENDENT NARCOTIC CONTROL BUREAU Vs. PARASH SINGH
October 15, 2008
SUPERINTENDENT OF POLICE KARNATAKA Vs. B SRINIVAS
August 18, 2008
SUPERSTAR EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
January 16, 2008
SUPREME INDUSTRIES LTD Vs. RANISATI PIPE INDUSTRIES
July 17, 2008
SUPRI ADVERTISING AND ENTERTAINMENT PVT LTD Vs. ANAHITA PANDOLE
September 2, 2008
SURACHAN CHANSRICHAWALA Vs. U O I
May 2, 2008
SURAJ BHAN Vs. DY COMMNR SONEPAT
August 19, 2008
SURAJ SINGH Vs. STATE OF U P
July 24, 2008
SURESH Vs. YEOTMAL DIST CENTRAL CO OP BANK LTD
March 5, 2008
SURESH Vs. YEOTMAL DIST CENTRAL CO OP BANK LTD
March 4, 2008
SURESH ALIAS HAKLA Vs. STATE OF HARYANA
April 7, 2008
SURESH ESTATE PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 16, 2008
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 27, 2008
SURESH NANDA Vs. C B I
January 24, 2008
SURESHCHANDRA RAMANLAL Vs. STATE OF GUJARAT
May 15, 2008
SURINDER SHUKLA Vs. UNION OF INDIA
January 9, 2008
SURINDER SINGH Vs. STATE OF PUNJAB
September 1, 2008
SURJIT SINGH Vs. MAHANAGAR TELEPHONE NIGAM LTD
April 21, 2008
SURYAKANT JOHARI Vs. MADANLAL CHHAGANLAL
December 4, 2008
SURYALAKSHMI COTTON MILLS LTD Vs. RAJVIR INDUSTRIES LTD
January 9, 2008
SUSHIL KUMAR YADAV Vs. STATE OF BIHAR
July 24, 2008
SUSHILA RAJE HOLKAR Vs. ANIL KAK
April 30, 2008
SWAIKA PROPERTIES PVT LTD Vs. STATE OF RAJASTHAN
February 7, 2008
SWAMI SHANKARANAND Vs. MAHANT SRI SADGURU SARNANAND
May 27, 2008
SWAMY PRAKASANANDA Vs. STATE OF KERALA
August 5, 2008
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS Vs. STATE
July 22, 2008
SWARAN SINGH Vs. STATE
August 18, 2008
SWARANJIT KAUR Vs. SWARAN SINGH SOHI
July 28, 2008
SWARN K JAIN Vs. RAVI MAHAJAN
April 2, 2008
SWATANTRAVIR SAVARKAR PRATISTHAN Vs. RAYAT SHIKSHAN SANSTHA SATARA
July 23, 2008
SYED ABDUL QADIR Vs. STATE OF BIHAR
December 16, 2008
SYED BAQAR ALI Vs. SARDAR KHAN
April 2, 2008
SYED DASTAGIR PASHA Vs. ORIENTAL INSURANCE CO. LTD.
December 6, 2008
SYED PEDA AOWLIA Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
June 13, 2008
SYNCO INDUSTRIES LTD Vs. ASSESSING OFFICER INCOME TAX MUMBAI
March 12, 2008
SYNCO INDUSTRIES LTD Vs. ASSESSING OFFICER INCOME TAX MUMBAI
March 13, 2008
SYNDICATE BANK Vs. NEW LOOK RUBBERS P LTD
April 3, 2008
T A HAMEED Vs. M VISWANATHAN
February 21, 2008
T D M INFRASTRUCTURE PVT LTD Vs. U E DEVELOPMENT INDIA PVT LTD
May 14, 2008
T JAYAKUMAR Vs. A GOPU
September 22, 2008
T K SOMAN Vs. AMITHA KUMARI
April 15, 2008
T KALIAMURTHI Vs. FIVE GORI THAIKAL WAKF
August 1, 2008
T KRISHNA REDDY Vs. M BAGI REDDY
May 8, 2008
T M SRINIVAS Vs. M MANGALA GOWRI
April 7, 2008
T N ELECTRICITY BOARD Vs. T N ELECTRICITY BOARD THOZHILALAR AYKKIYA SANGAM
February 14, 2008
T N GODAVARAMAN THIRUMULPAD Vs. UNION OF INDIA
August 8, 2008
T N GODAVARMAN THIRUMPULPAD Vs. UNION OF INDIA
March 28, 2008
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 21, 2008
T NAGAPPA Vs. Y R MURALIDHAR
April 24, 2008
T O ANTHONY Vs. KARVARNAN
February 1, 2008
T R BOOPALAN Vs. TAMIL NADU HOUSING BOARD
August 7, 2008
T THIMMAIAH D Vs. VENKATACHALA RAJU D
May 9, 2008
T VENKATESWARULU Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS
November 7, 2008
T. D. BYJU Vs. THIRUVANCHOOR RADHAKRISHNAN
January 23, 2008
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 4, 2008
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 1, 2008
T.N. GODAVARAMAN THIRUMULPAD Vs. UNION OF INDIA
May 9, 2008
TALWARA COOP CREDIT AND SERVICE SOCIETY LTD Vs. SUSHIL KUMAR
October 1, 2008
TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILEP LTD
November 25, 2008
TAMIL NADU ELECTRICITY BOARD Vs. STATUS SPININIG MILLS
May 16, 2008
TAMIL NADU HOUSING BOARD Vs. SEA SHORE APARTMENTS OWNERS WELFARE ASSOCIATION
January 9, 2008
TAMIL NADU JAI BHARATH MILLS LTD Vs. HONGKONG AND SHANGHAI BANKING CORPN LTD
May 7, 2008
TAMILNAD MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION Vs. S C SEKAR
December 5, 2008
TAMILSELVAN Vs. STATE TAMILNADU
August 5, 2008
TANUSREE BASU Vs. ISHANI PRASAD BASU
March 5, 2008
TARAKANATH KAR Vs. LIPIKA KAR
May 7, 2008
TARSEM SINGH Vs. STATE OF PUNJAB
December 12, 2008
TATA CHEMICALS LTD Vs. UNION OF INDIA
March 24, 2008
TATA INDUSTRIES LTD Vs. GRASIM INDUSTRIES LTD
July 9, 2008
TATA MOTORS LTD Vs. PHARMACEUTICAL PRODUCTS OF INDIA LTD
May 16, 2008
TATA POWER COMPANY LIMITED Vs. RELIANCE ENERGY LIMITED
July 8, 2008
TATA TELESERVICES LTD Vs. BHARAT SANCHAR NIGAM LTD
April 30, 2008
TAYABBHAI M BAGSARWALLA Vs. MAHALAXMI METAL INDUSTRIES
March 12, 2008
TDM INFRASTRUCTURE PRIVATE LIMITED Vs. UE DEVELOPMENT INDIA PRIVATE LIMITED
May 14, 2008
TEJINDER KAUR Vs. LADY CONSTABLE RAJ KUMARI
November 5, 2008
TELECOM DISTRICT MANAGER Vs. KESHAB DEB
May 6, 2008
TENNETI KAMESAM Vs. LAND ACQUISITION OFFICER
February 4, 2008
TEXMACO LTD Vs. A S NARASIMHAM
March 7, 2008
THANGA PRAKASH Vs. STATE OF KARNATAKA
November 26, 2008
THIMMAIAH Vs. SHABIRA
February 6, 2008
THIRUVENGADA PILLAI Vs. NAVANEETHAMMAL
February 19, 2008
THOTA LAKSHMI VENKATA BALA Vs. MUTTAMSETTI SEETHAMMA
May 8, 2008
THREE CHEERS ENTERTAINMENT P LTD Vs. C E S C
October 20, 2008
THUKRAL MECHANICAL WORKS Vs. P M DIESELS PVT LTD
December 18, 2008
TIKKA RAM Vs. KARTARA
May 14, 2008
TOBACCO PRODUCTS PRIVATE LIMITED J. P. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 5, 2008
TOWN PLANNING MUNICIPAL COUNCIL Vs. RAJAPPA
January 10, 2008
TOYOTA MOTOR CORPORATION Vs. COMMNR OF INCOME TAX
August 25, 2008
TRIDIP KUMAR DINGAL Vs. STATE OF WEST BENGAL
November 4, 2008
TRIMBAK Vs. STATE OF MAHARASHTRA
March 4, 2008
TUKARAM Vs. STATE OF KARNATAKA
March 13, 2008
TUKARAM MARUTI CHAVAN Vs. MARUTI NARAYAN CHAVAN
September 15, 2008
TULSA Vs. DURGHATIYA
January 15, 2008
TULSIRAM Vs. STATE OF M P
May 13, 2008
TULSIRAM Vs. STATE OF MADHYA PRADESH
May 13, 2008
U P AVAS EVAM VIKAS PARISHAD Vs. RAJENDRA KUMAR AGGARWAL
February 22, 2008
U P AVAS VIKASH PARISAD Vs. RAJENDRA KUMAR AGARWAL
April 21, 2008
U P C U E F LTD Vs. CANE COMMISSIONER AND R C C S
April 10, 2008
U P POLLUTION CONTROL BOARD Vs. BHUPENDRA KUMAR MODI
December 12, 2008
U P POWER CORPORATION LTD Vs. AYODHYA PRASAD MISHRA
September 11, 2008
U P PUBLIC SERVICE COMMISSION Vs. RAJEEV KUMAR BANSAL
June 23, 2008
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