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Case Index
Title
Date
A A ABDU Vs. BRANCH MANAGER CANARA BANK
August 28, 1997
A B SHOREWAL Vs. LAKHANPUR CO-OPERATIVE HOUSING SOCIETY LTD
May 30, 1997
A M MATHEW Vs. DIRECTOR KARUNA HOSPITAL
November 18, 1997
A MANOHARAN Vs. TIRUNAGAR CO-OP HOUSE CONSTRUCTION SOCIETY LTD
January 22, 1997
A P BHATNAGAR AND SMT NIRMALA BHATNAGAR Vs. N K PATNAIK
June 18, 1997
A P MEHTA Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD
August 7, 1997
A PASUPATHY Vs. C SUBRAMANIAN
April 7, 1997
A S CHOWDARY Vs. V N RAO
August 22, 1997
A S MOHANAN Vs. JOSEPH GEORGE
April 10, 1997
A SAMBI REDDY Vs. K K R ENT HOSPITAL AND RESEARCH INSTITUTE
July 4, 1997
A V THOMAS AND CO LTD Vs. MERIDIAN APPAREL
May 30, 1997
A-Z MARBLES AND CHEMICALS SIRMOUR H P Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
May 21, 1997
AEROFLOT SOVIET AIRLINES Vs. UNITED INDIA INSURANCE CO LTD
October 14, 1997
AGRO CHEMICALS Vs. RADHEY MOHAN
May 5, 1997
AIR INDIA LIMITED Vs. HAV B N SINGH
February 25, 1997
AIR INDIA LTD Vs. R NAGARAJAN
February 14, 1997
AIR INDIA LTD Vs. J C OSUKEU
September 23, 1997
AJAY MURDIA Vs. INDCHEM ATL LTD
August 29, 1997
AJAY PRAKASH MITTAL Vs. LIFE INSURANCE CORPORATION OF INDIA
May 30, 1997
ALEYAMMA VERGHESE Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NATIONAL INSURANCE CO LTD
May 14, 1997
ALIA BEGUM Vs. L I C OF INDIA
May 29, 1997
AMAR PAL SINGH Vs. U P FINANCIAL CORPORATION
May 19, 1997
AMARJIT SINGH MANN Vs. TELECOM DISTRICT MANAGER
November 4, 1997
AMARNATH HARBANS LAL Vs. NATIONAL INSURANCE CO LTD
July 11, 1997
ANAND PRAKASH Vs. SPECIAL AREA DEVELOPMENT AUTHORITY
November 17, 1997
ANAND R KATHARE Vs. ANIL AND SUNIL TRADERS
September 19, 1997
ANAND THEATRE Vs. CENTRAL CIRCUIT CINE ASSOCIATION JAIPUR
June 25, 1997
ANANTA KUMAR MAHARANA OF BALASORE Vs. SATYA NARAYAN DAS OF BALASORE
January 22, 1997
ANIL TEXTORIUM PVT LTD Vs. RAJIV NIRANJANBHAI MEHTA
May 30, 1997
ANITA BANSAL Vs. STATE BANK OF INDIAKALA AMB H P
January 3, 1997
ANITA KUMARI Vs. DELHI DEVELOPMENT AUTHORITY
July 22, 1997
ANKUR SAHAKAR GRIHA NIRMAN SANSTHA Vs. SHIVRAM DATTATRAYA PARASNAIK
April 11, 1997
ANUP KUMAR GHOSE Vs. T K BISWAS
April 30, 1997
ARULMIGHU DHANDAYUDHAPANISWAMY THIRUKOIL Vs. DIRECTOR GENERAL OF POST OFFICES
August 8, 1997
ARUN KHANNA Vs. R S JINDAL
April 22, 1997
ARUN KUMAR LAL GUPTA Vs. UNIT TRUST OF INDIA
April 22, 1997
ASHISH KUMAR BISWAS Vs. DELHI DEVELOPMENT AUTHORITY
January 28, 1997
ASHOK DHAWAN Vs. SURJEET SINGH
March 14, 1997
ASHOK KUMAR KUKREJA Vs. M P E B
July 7, 1997
ASSISTANT ACCOUNTS OFFICER E R O Vs. N TIMMARISHESHWAR RAO
August 6, 1997
ASSISTANT ENGINEER Vs. K KUTHALINGAM
December 12, 1997
ASSISTANT EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. RAMASAMY PILLAI
May 12, 1997
AUDIO CLINIC Vs. ITC EXPRESS COURIERS AND CARGO
September 9, 1997
AUM COMPUTER TECHNOLOGIES PVT LTD Vs. RAUF ALI
August 14, 1997
AUTO TRACTORS LTD Vs. G S BAJWA
March 31, 1997
AVALON DESIGN PVT LTD Vs. HAWK INTELLIGENCE SERVICE PVT LTD
January 24, 1997
AWAS NIGAM Vs. BHAGWANDAS SHRIWASTAVA
July 7, 1997
B BEHL Vs. UNIT TRUST OF INDIA
February 28, 1997
B M GAUR Vs. PREMIER AUTOMOBILES LTD
July 24, 1997
B M GAUR Vs. PREMIER AUTOMOBILES LTD
July 26, 1997
B NARASAIAH Vs. KANDE LAXMAIAH
June 9, 1997
BABU RAM Vs. ESTATE OFFICER HUDA
January 8, 1997
BALAJI AYURVEDIC STORES Vs. PHARMA PRODUCTS LTD
October 16, 1997
BALAM RAM Vs. STATE OF HIMACHAL PRADESH
November 10, 1997
BALBIR SINGH SABHARWAL Vs. HARYANA STATE ELECTRICITY BOARD
May 13, 1997
BALDEV SINGH Vs. ARYA HOSPITALCUM-DAULAT RAM MEMORIAL MEDICAL CENTRE
October 1, 1997
BALJIT KAUR DHALIWAL Vs. R J S DHILLON
August 26, 1997
BAM DEVA Vs. UNITED INDIA INSURANCE CO LTD
February 3, 1997
BANK OF INDIA Vs. VIDARBHA CONDUCTORS PVT LTD
January 27, 1997
BANK OF INDIA Vs. N V DEORAS
March 12, 1997
BANK OF INDIA Vs. SANTOSH CHANDER ABROL
November 26, 1997
BATRA THEATRE Vs. HARKIRAT SINGH
September 8, 1997
BENNY JOSEPH Vs. C S COMPANY
May 16, 1997
BHANDARI INTERSTATE CARRIERS Vs. A K SYNTHETICS
May 30, 1997
BHARAT STARCH AND CHEMICAL LTD Vs. UNION OF INDIA
February 7, 1997
BIJU ALIAS PAUL JOSEPH Vs. K KUNHU MOHAMMED
July 18, 1997
BIRJA SHANKER ACHARYA Vs. ORISSA STATE HOUSING BOARD
February 28, 1997
BLISS CHEMICALS AND PHARMACEUTICALS I LTD Vs. STATE
December 31, 1997
BLUE STAR LTD Vs. DISTRICT RURAL DEVELOPMENT AGENCY
July 24, 1997
BRANCH MANAGER MANJEERA GRAMEENA BANK LTD Vs. CHERUKU ROOPA
July 11, 1997
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAJAMANOHAR
September 4, 1997
BRANCH MANAGER STEEL AUTHORITY OF INDIA LTD Vs. ANURAG TUBES PRIVATE LTD
January 27, 1997
BRANCH MANAGER UNION BANK OF INDIA Vs. TELE SURYA RAO
April 11, 1997
BUDHI SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
November 11, 1997
BYFORD LEASING LIMITED Vs. K D SHARMA
May 6, 1997
C C FOOTWEARAPPEL Vs. PUNJAB SMALL SCALE AND EXPORT CORPN LTD
July 28, 1997
C E S C LTD Vs. SUMITA PAL
May 9, 1997
C N SUBRAMANIAM Vs. TATA SHARE REGISTRY LTD
January 29, 1997
C S ANAND Vs. NEW INDIA ASSURANCE COMPANY LTD
October 15, 1997
CALCUTTA PORT TRUST Vs. APOLLO ENGINEERING CO LTD
February 3, 1997
CALCUTTA TELEPHONE Vs. SAILENDRA NATH CHAKRAVARTY
September 10, 1997
CANARA BANK Vs. J M ZUBAIR
May 5, 1997
CESC LTD Vs. AJIT KUMAR GHOSH
December 12, 1997
CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK Vs. DOLPHIN COLD STORAGE
September 17, 1997
CHAIRMAN BOARD OF SCHOOL EDUCATION HARYANA BHIWANI Vs. SUNITA RANI
August 14, 1997
CHAIRMAN PUNJAB STATE ELECTRICITY BOARD Vs. RANJIT SINGH
April 2, 1997
CHAIRMAN STATE BANK OF INDIA Vs. BRIG SUDHIR CHANDRA DAS
October 28, 1997
CHAIRMAN-CUM-MANAGING DIRECTOR GOLDEN FOREST INDIA LTD Vs. CHAMPA DEVI
May 27, 1997
CHAMAN LAL SHARMA Vs. SUPERINTENDING ENGINEER UBDC
May 22, 1997
CHANDER KANTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 20, 1997
CHANDIGARH ADMINISTRATION Vs. R C GUPTA
October 15, 1997
CHANDIGARH HOUSING BOARD Vs. NARINDER KAUR MAKOL
November 11, 1997
CHANDIGARH HOUSING BOARD Vs. JASWANT SINGH JABBAL
February 20, 1997
CHANDIGARH HOUSING BOARD Vs. VIDYA SAGAR
March 13, 1997
CHANDRA SEONI Vs. FUSION CONSTRUCTIONS
September 16, 1997
CHAWLA DRY CLEANERS Vs. DAVINDER SINGH JAMWAL
November 5, 1997
CHET RAM BATHATA Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 29, 1997
CHIEF POST MASTER GENERAL Vs. KRISHNA MOHAN VERMA
July 15, 1997
CHOJI PRETAM CHITS PVT LTD Vs. N S KAIN
February 17, 1997
CITY CHIT FUNDS PVT LTD Vs. R KANNAN
December 3, 1997
COINPAR CENTRE OF INDIAN CONSUMER PROTECTION AND RESEARCH Vs. S CHANDRA KUMAR
September 29, 1997
CONSUMER AND HUMAN RIGHTS FORUM Vs. INCHARGE LAJPAT RAI MAHILA HOSTEL
April 8, 1997
CONSUMER PROTECTION COUNCIL Vs. M SUNDARAM
May 29, 1997
CRYSTAL PIPES AND CERAMICS PRIVATE LTD Vs. DCM DAEWOO MOT
August 27, 1997
D D A Vs. S S PURI
March 18, 1997
D K SOOD Vs. SULTANJEE ENTERPRISES
May 12, 1997
DALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 3, 1997
DEFENCE COLONY SAHAKARI AVAS SAMITI LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
May 30, 1997
DELHI AUTO MOBILES LTD Vs. PARAMJIT BATTA
August 4, 1997
DELHI DEVELOPMENT AUTHORITY Vs. MAHAVIR SINGH
July 31, 1997
DELHI DEVELOPMENT AUTHORITY Vs. KRISHAN LAL NANDRAYOG
May 29, 1997
DELHI DEVELOPMENT AUTHORITY Vs. RAMA SHANKAR JOHRI
April 10, 1997
DELHI DEVELOPMENT AUTHORITY Vs. ANAND SINGH KHATI
March 25, 1997
DELHI DEVELOPMENT AUTHORITY Vs. MANOHAR LAL BATRA & ANR.
January 24, 1997
DEPARTMENT OF POSTS & TELEGRAPHS Vs. R.C.SAXENA
January 8, 1997
DES RAJ GUPTA Vs. LUDHIANA IMPROVEMENT TRUST
April 29, 1997
DEV DUTT DHIMAN Vs. STATE BANK OF INDIA
April 2, 1997
DHARAMVIR ANAND Vs. LIC OF INDIA
February 17, 1997
DHUKHILAL JAISWAL Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
February 21, 1997
DIRECTOR FOREST RESEARCH INSTITUTE Vs. SUNSHINE ENTERPRISES
February 3, 1997
DIRECTOR GENERAL I AND R Vs. OUDH SUGAR MILLS LTD
June 13, 1997
DIRECTOR GENERAL OF INVESTIGATION Vs. GERMAN REMEDIES LTD
September 30, 1997
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. HERO HONDA MOTORS LTD
June 19, 1997
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. DELHI INSTITUTE OF MANAGEMENT AND SERVICES
July 11, 1997
DIRECTOR REGIONAL COMPUTER CENTRE Vs. GENERAL MANAGER TELEPHONES
February 7, 1997
DISTRICT MANAGER TELEPHONES Vs. ASHOK KUMAR
September 11, 1997
DISTRICT TELECOMMUNICATION MANAGER Vs. A C DHARMARAJ
July 31, 1997
DISTRICT TELECOMMUNICATIONS DEPARTMENT Vs. BRIJ MOHAN SHIVHARE
July 26, 1997
DIVISIONAL ENGINEER C F CALCUTTA TELEPHONES Vs. R MALATI SINHA
May 29, 1997
DIVISIONAL ENGINEER TELECOM MORADABAD Vs. VIRENDER KUMAR
April 3, 1997
DIVISIONAL MANAGER NEW INDIA ASSURANCE COLTD Vs. PATANJALI GUHA
August 21, 1997
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. V T AJAY
December 18, 1997
DIVISIONAL RAILWAY MANAGER Vs. P IBRAHIM
June 16, 1997
DIVISIONAL RAILWAY MANAGER S E RAILWAY Vs. CHANDRA PRAKASH VALECHA
October 15, 1997
DUTY MANAGER AIR INDIA LTD Vs. RAJEEV NATH
October 20, 1997
E P SARASWATHI Vs. BRANCH MANAGER INDIAN OVERSEAS BANK
September 12, 1997
ECONOMIC TRANSPORT ORGANISATION THANJAVUR Vs. SUNDARAM PAINTS PVT LTD
April 9, 1997
EDWIN WILLIAMS Vs. BIRLA ELECTRONICS
July 15, 1997
EICHER MOT Vs. SUKHDEV SHARMA
October 16, 1997
ELBEE SERVICES LIMITED & ORS. Vs. INDO SWISS JEWELS LTD. & ANR.
April 7, 1997
ENGINEERS INTERNATIONAL Vs. D V VASUDEV RAO
May 19, 1997
EROS COPRA AND OIL TRADERS Vs. UNITED INDIA INSURANCE CO LTD
May 16, 1997
ESTATE OFFICER HUDA Vs. MADAN LAL DHINGRA
April 4, 1997
ESTATE OFFICER HUDA Vs. NATIONAL ENGINEERING CORPORATION
March 19, 1997
ESTATE OFFICER PUDA Vs. JASPAL SINGH DARA
May 5, 1997
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. J NATARAJAN
November 6, 1997
EXECUTIVE ENGINEER HARYANA STATE ELECTRICITY Vs. VIDYA DEVI JINDAL SCHOOL
October 27, 1997
EXECUTIVE ENGINEER HARYANA STATE ELECTRICITY BOARD Vs. MADHU SUMAN GUPTA
October 29, 1997
EXECUTIVE OFFICER Vs. P VENUGOPALAM
May 27, 1997
FARM FRESH FOODS PRIVATE LTD Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
June 12, 1997
FAST AND SAFE TRANSPORT PVT LTD Vs. PETERS APPARALS
January 14, 1997
FATHINATHAN MICHAEL Vs. TELECOM DISTRICT MANAGER PONDICHERRY
August 7, 1997
FEDERAL BANK LTD Vs. PREM LATA
March 14, 1997
G P GLASS CO Vs. VINOD SONI
February 6, 1997
G S ANANDAN Vs. E N DILEEP
February 7, 1997
G VATHIRAJAN Vs. STANDARD ELECTRIC CO
October 15, 1997
GANESH DUTT SHARMA Vs. MARUTI UDYOG LTD
February 7, 1997
GARDEN ESTATE RESIDENT WELFARE ASSOCIATION Vs. GULMOHAR ESTATE LTD
January 7, 1997
GARE DEVAMMA Vs. SUPERINTENDENT AREA HOSPITAL
June 11, 1997
GAUHATI CO OPERATIVE URBAN BANK LTD Vs. SANTOSH KUMAR TEWARI
May 29, 1997
GAUTAM AUTO Vs. KIRAN PRABHA
July 22, 1997
GENERAL MANAGER CALCUTTA TELEPHONES Vs. ARGHA MITRA
January 6, 1997
GENERAL MANAGER HOTEL KANISHKA Vs. SAROJ ATTAL
May 29, 1997
GENERAL MANAGER HYDERABAD TELEPHONES Vs. DR MIR SADAT ALI
June 20, 1997
GENERAL MANAGER TELECOM DISTT CHANDIGARH Vs. LT COL S S SETHI RETD
May 30, 1997
GENERAL MANAGER TELECOM TELEPHONES DISTRICT Vs. AJIAB SINGH ASIS
July 24, 1997
GENERAL MANAGER TELECOMMUNICATIONS Vs. P K MOHAMMADALI
May 5, 1997
GHANASHYAM PATEL Vs. RENUKA SHARMA
January 7, 1997
GHAZIABAD DEVELOPMENT AUTHORITY Vs. C M PATHAK
February 3, 1997
GHAZIABAD DEVELOPMENT AUTHORITY Vs. G D GUPTA
October 1, 1997
GHAZIABAD DEVELOPMENT AUTHORITY Vs. B P SINGHAL
September 4, 1997
GOEL S PAL Vs. INCHARGE COPYING AGENCY
March 6, 1997
GOLDEN FORESTS INDIA LTD Vs. SUMITRA DEVI
April 24, 1997
GOLDEN NEEDLE APPARELS Vs. FORBES GOKAK LTD
March 25, 1997
GURBHED SINGH Vs. ORIENTAL INSURANCE CO LTD
May 29, 1997
GURCHARAN SINGH FALAK Vs. NEW INDIA ASSURANCE CO LTD
April 29, 1997
GURGAON GRAMIN BANK Vs. GIANI RAM
November 11, 1997
GURMIT SINGH Vs. NATIONAL INSURANCE CO LTD
January 21, 1997
GURWANT PAL SINGH VIRK Vs. NEW INDIA ASSURANCE CO LTD
April 29, 1997
H C PHOTOSTAT AND TYPEWRITERS Vs. NEW INDIA ASSURANCE CO LTD
May 26, 1997
H K AGRAWAL Vs. CHIEF COMMERCIAL MANAGER CENTRAL RAILWAY
July 26, 1997
H K L TALWAR Vs. NEW INDIA ASSURANCE CO LTD
July 23, 1997
H M P ENGINEERS LTD Vs. RALLIS INDIA LTD
August 19, 1997
H R S GOEL AND SAROJINI GOEL Vs. DELHI DEVELOPMENT AUTHORITY
May 30, 1997
H S GURURAJA RAO Vs. HINDUSTAN MOTORS LTD
August 26, 1997
HAPPY GAS CENTRE Vs. TRILOK CHAND
September 23, 1997
HARDEV KUMAR SEHGAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
September 26, 1997
HARJOT AHLUWALIA Vs. SPRING MEADOWS HOSPITAL
June 16, 1997
HARYANA SHEET GLASS LTD Vs. TRUCK UNION BAHROR
November 6, 1997
HARYANA STATE ELECTRICITY BOARD Vs. MAHA LAXMI ISPAT LTD
October 28, 1997
HARYANA STATE ELECTRICITY BOARD Vs. OM PARKASH GOEL
March 31, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH WAHI
May 2, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R P SONI
May 21, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARVEEN KUMAR
February 28, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MANORMA RANI
February 28, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. COLONEL PARAMJIT SINGH
February 17, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VEENA KAKKAR
May 29, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUBHASH GOYAL
October 28, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARAMJIT SINGH
December 1, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NARINDER KUMAR BATTA
September 22, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. AVTAR KRISHAN AMBEDKAR
September 29, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SIRI KISHAN
August 19, 1997
HEBRON PHARMACEUTICALS PVT LTD Vs. M JOHANEN AND CO
May 15, 1997
HEMSAGAR NAIK Vs. STATE OF ORISSA
January 30, 1997
HIMALAYA PUBLIC SCHOOL Vs. RISHI DUA
June 30, 1997
HINDUSTAN MOTORS LTD Vs. N SIVAKUMAR
May 2, 1997
HOUSING BOARD HARYANA Vs. KRISHAN KUMAR GUPTA
December 10, 1997
HUDA Vs. D V BHATIA
February 13, 1997
IMPROVEMENT TRUST GURDASPUR Vs. SATYA DEVI
June 5, 1997
INDAIN AIRLINES LTD Vs. V J PHILI
May 19, 1997
INDIA CINE AGENCIES Vs. UCO BANK
July 30, 1997
INDIAN AIRLINES LTD Vs. V J PHILIP
May 19, 1997
INDIAN FARMERS FERTILIZER COPERATIVE LTD Vs. SKY PACK INTERNATIONAL EXPRESS
August 29, 1997
INDIAN OVERSEAS BANK Vs. MATHURA MOHAN DE
March 11, 1997
INDIAN OVERSEAS BANK Vs. KLEBERT PIERRE
October 8, 1997
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. SURINDER PAL AHIR
October 28, 1997
INTEGRATED EDUCATION DEVELOPMENT ORGANISATION Vs. COMPUTER POINT LIMITED
August 5, 1997
INTERNATIONAL HOUSING DEVELOPMENT CORPORATION LTD Vs. SUNITI PAL
October 29, 1997
J K DHINGRA Vs. UNITED INDIA INSURANCE CO LTD
September 9, 1997
JAGJIT SINGH Vs. KNOCKOUT
June 11, 1997
JAI DEV AGARWAL Vs. HARYANA STATE ELECTRICITY BOARD
May 29, 1997
JAI KUMAR MEERANI Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
February 4, 1997
JAIN AGENCIES Vs. GODREJ SOAPS LTD
January 30, 1997
JASBIR KAUR Vs. ALL INDIA CO-OPERATIVE N A THRIFT AND CREDIT SOCIETY LTD
July 28, 1997
JASMINE PATEL Vs. R J MANEK SHAH
May 30, 1997
JASWANT N DAULATRAMANI Vs. GENERAL MANAGER CALCUTTA TELEPHONES
November 12, 1997
JATINDERDEV SINGH MUSAFIR Vs. LUDHIANA IMPROVEMENT TRUST
March 18, 1997
JAY FLASH CERAMICS LTD Vs. STATE BANK OF INDIA
March 7, 1997
JAY SHREE TEA AND INDUSTRIES LTD Vs. JANTA TRUCK UNION
April 3, 1997
JAYALAKSHMI RAMASAMY Vs. DEPT OF TELECOMMUNICATIONS
October 9, 1997
JEROME MOUTHAPPA Vs. SENIOR SERVICE MANAGER
October 3, 1997
JINDAL POLYSTER AND STEEL LTD Vs. BANK OF AMERICA
June 17, 1997
JOSE PHILIP Vs. SATISH NAMBISAN
January 29, 1997
JOSEPHINE JOHN Vs. AVIATION EXPRESS PVT LTD
August 27, 1997
JYOTHI VIVEK Vs. PRADEEP
April 7, 1997
JYOTI CHOPRA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
June 18, 1997
K B SALIM Vs. SUMIS AIRLINES P LTD
August 26, 1997
K K UMMER Vs. JUBILEE MISSION HOSPITAL TRICHUR
April 2, 1997
K L MADHOK Vs. CHIEF GENERAL MANAGER M T N L
February 3, 1997
K S DABAS Vs. RAJENDER KUMAR CHHABRA
April 11, 1997
KAILASH KUMAR SHARMA Vs. HARI CHARAN MATHUR
May 29, 1997
KANALA KODANDA REDDY Vs. SUPERINTENDENT DEPARTMENT OF POSTS
July 15, 1997
KANWAR SOHIT Vs. CHIEF ADMINISTRATOR HUDA
June 30, 1997
KAPOOR SINGH Vs. IMPROVEMENT TRUST BATALA
April 3, 1997
KARTHIK DAS Vs. CHEERA KUMARA SWAMY
July 1, 1997
KASHIRAM BHIMRAO KAMBLE Vs. UDAYA A PATIL
April 9, 1997
KASTURI LAL Vs. BACHAN SINGH
February 13, 1997
KAUSHALYA DEVI MARWAHA Vs. D N AGGARWAL
January 7, 1997
KELVINATOR OF INDIA LTD Vs. SURINDER PAL GARG
January 30, 1997
KERALA STATE RURAL WOMENS ELECTRONICS AND INDUSTRIAL CO-OPERATIVE FEDERATION LTD Vs. ASSOCIATED ROAD CARRIERS LTD
May 8, 1997
KHANEWAL BROTHERS Vs. UNION OF INDIA
November 26, 1997
KHARAITI LAL Vs. KEWAL KRISHAN
November 27, 1997
KONE ELEVATOR INDIA LTD Vs. OLYMPIC SECURITY SERVICES
June 12, 1997
KULDIP SINGH BHALLA Vs. KRISONS ELECTRONICS SYSTEMS LTD
February 15, 1997
L M L LTD Vs. SATYA PRAKASH SHARMA
October 27, 1997
L S DUGGAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 18, 1997
LAKSHMI SRINIVAS FINANCE AND INVESTMENT Vs. J S RAMAN
October 15, 1997
LAL SINGH Vs. HARYANA STATE ELECTRICTY BOARD
January 10, 1997
LALA SAMACHAR NEWSPAPER Vs. GENERAL MANAGER TELECOM DEPARTMENT LUDHIANA
March 18, 1997
LAMDAA APPARELS Vs. NATVAR PARIKH INDUSTRIES LTD
August 27, 1997
LIC OF INDIA Vs. RAMESH CHANDRA
April 11, 1997
LIC OF INDIA Vs. KANCHAN MURLIDHAR AKKALWAR
May 9, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. PURAN CHAND JAIN/ ADVOCATE
March 10, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. ANU MOHANOT
May 29, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMPATI
March 14, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. BALJIT KAUR
September 22, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. JOKHAM LAL
September 29, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. GURDEV SINGH
November 18, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. MOHINDERJIT KAUR
November 27, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. AMRIKABAI
December 4, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA KAPOOR
July 3, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA DEVI
July 22, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA
August 6, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. LILY RANI ROY
January 24, 1997
LML LTD Vs. VED PRAKASH
September 16, 1997
M C MAMGAIN Vs. GENERAL MANAGER TELECOMMUNICATION
July 29, 1997
M EDWARD Vs. COMMISSIONER OF PAYMENTS
September 19, 1997
M I JAFFER MARICAR Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA
August 21, 1997
M K KALYANI Vs. DURAI CONSTRUCTIONS
September 23, 1997
M K SEBASTIAN Vs. N JAGADEESAN
September 18, 1997
M P ELECTRICITY BOARD Vs. RAM GARIB LONIA
July 26, 1997
M RAMANUJAM Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
March 14, 1997
M REVATHI Vs. REGIONAL CUSTOMER ENGINEERING MANAGER HCL LTD
April 4, 1997
M RIAZ Vs. P V A MOHANDAS
May 5, 1997
M SUBBAIN Vs. V DHANIKACHALAM
February 13, 1997
M T N L Vs. SIKANDAR DUTTA
September 5, 1997
MAA KAMAKSHA MARBLE INDUSTRIES Vs. STATE OF MADHYA PRADESH
May 9, 1997
MADAN LAL DAWAR Vs. RAMESH
July 30, 1997
MADAN LAL JAGGI Vs. PRABHAT TYAGI
March 17, 1997
MAHABALESHWARA GANAPATHI HEGDE Vs. SUPERINTENDENT OF POSTS
August 22, 1997
MAHARASHTRA HYBRID SEEDS CO LTD Vs. PRASAD
June 16, 1997
MAHARASHTRA HYBRID SEEDS CO LTD Vs. AZIZ BAIG & ORS
March 19, 1997
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SHESHRAO
May 30, 1997
MAHEENDRA INDUSTRIES Vs. C L SALIM
August 4, 1997
MAJOR LOKNATH JAGGI Vs. CHAIRMAN/CHIEF EXECUTIVE OFFICER BHOPAL DEVELOPMENT AUTHORITY
June 12, 1997
MALKHAN SINGH Vs. NEW INDIA ASSURANCE CO LTD
May 15, 1997
MALLADI ACCHIYAMMA Vs. BANK OF INDIA
July 23, 1997
MANAGER AIR INDIA Vs. K K MOIDU
July 11, 1997
MANAGER ALLAHABAD BANK Vs. K P G M PALANIAPPAN
October 24, 1997
MANAGER NEW INDIA ASSURANCE CO LTD Vs. DEVAKRUPA COTTON TRADERS
June 25, 1997
MANAGER V S T MOTORS Vs. S F FAROOQ
November 26, 1997
MANAGER, STATE BANK OF INDIA Vs. CHEMIST PRODUCTS
March 26, 1997
MANAGING DIRECTOR AIR INDIA LTD Vs. K A NARAYAN
October 3, 1997
MANJUSHA GAS AGENCY Vs. BHARAT FUEL CO LTD
January 30, 1997
MANSA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 11, 1997
MARIAMMA UNNUNNI Vs. ASSTT ENGINEER ELECTRICAL MAJOR SECTION
July 14, 1997
MARUTI UDYOG LTD Vs. SUDHIR GAUTAM
February 28, 1997
MARUTI UDYOG LTD Vs. V S MANTCHALA
October 8, 1997
MAST RAM Vs. NEW INDIA ASSURANCE CO LTD
July 30, 1997
MATADEEN Vs. DAYA RAM
April 29, 1997
MAURICE DUMPY Vs. HANDE HOSPITAL
September 3, 1997
MCDOWELL AND CO LTD AND ORS Vs. STATE AND ORS
February 7, 1997
MD ASLAM Vs. IDEAL NURSING HOME
May 29, 1997
MIRA LALL AND SON EXPORTS PVT LTD Vs. LUFTHANSA GERMAN AIRLINES
April 21, 1997
MODI BUSINESS MACHINES Vs. BELL CERAMICS LTD
March 31, 1997
MOHD SIDDIQUE Vs. P K MITTAL
February 3, 1997
MOHINDRA COLD STORAGE Vs. PUNJAB STATE ELECTRICITY BOARD
December 17, 1997
MOHIT SOOD Vs. MANAGING COMMITTEE BLOOM MODEL HIGH SCHOOL
October 14, 1997
MOTI LAL SHARMA Vs. LIC OF INDIA
April 17, 1997
MRINAL KANTI CHAKRABORTY Vs. ARUN KANTI CHAKRABORTY
December 12, 1997
MUNICIPAL COUNCIL Vs. JAGJIT SINGH
March 27, 1997
MUNICIPAL COUNCIL AMBALA CANTT Vs. S C CHOPRA
February 4, 1997
MUNICIPAL COUNCIL JAGADHRI Vs. RAMESH CHAND GOEL
November 18, 1997
MUNICIPAL COUNCIL KARNAL Vs. RITESH KUMAR KAUSHIK
May 6, 1997
MUNICIPAL COUNCIL KOTKAPURA Vs. MULKH RAJ
August 6, 1997
MUNISH SAHNI Vs. STATE BANK OF INDIA
August 4, 1997
MUNSHI RAM CHHABRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 13, 1997
N ARJUNAN Vs. A NATARAJAN
June 2, 1997
N G SARDANA Vs. ANSAL HOUSING CONSTRUCTION LTD
August 28, 1997
N K MITTAL Vs. UNIQUE CORPORATION
October 31, 1997
N RAMASAMYAPPEL Vs. KISHORE KUMAR GOKAL DAS
May 29, 1997
NAGARWALA CONSTRUCTION CO Vs. SURESH KUMAR
May 2, 1997
NAGERCOIL MUNICIPALITY Vs. B ASOKAN
August 26, 1997
NAINA SEMI CONDUCTOR LTD Vs. ANDHRA BANK FINANCIAL SERVICES LTD
July 30, 1997
NARAYAN CHOWDHURY Vs. RITA PODDAR
September 16, 1997
NATIONAL CONSUMER AWARENESS GROUP REGD Vs. HOUSING COMMISSIONER PUNJAB HOUSING DEVELOPMENT BOARD
May 29, 1997
NATIONAL CONSUMERS AWARENESS GROUP Vs. ADMINISTRATOR WATER SUPPLY METER
February 7, 1997
NATIONAL FRUIT AGENCY Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPN LTD
July 24, 1997
NATIONAL INSURANCE CO Vs. RATTANO DEVI
April 1, 1997
NATIONAL INSURANCE CO LTD Vs. PREMJIBHAI RANCHHODBHAI HODAR MANGROL MATSYAGANDHA
May 29, 1997
NATIONAL INSURANCE CO LTD Vs. RAJASTHAN TUBE MANUFACTURING CO LTD
May 30, 1997
NATIONAL INSURANCE CO LTD Vs. LAL SINGH
January 16, 1997
NATIONAL INSURANCE CO LTD Vs. PAVAN P SAHANI
March 19, 1997
NATIONAL INSURANCE CO LTD Vs. P POOSAPPAN
August 1, 1997
NATIONAL INSURANCE CO LTD Vs. GULER COOPERATIVE TRANSPORT
May 29, 1997
NATIONAL INSURANCE CO LTD Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD
September 5, 1997
NATIONAL INSURANCE CO LTD Vs. M/S. LAL CHAND JAIN & SONS
January 8, 1997
NATIONAL INSURANCE CO LTD Vs. GURMIT SINGH
December 23, 1997
NATIONAL INSURANCE COMPANY LTD Vs. SARASWATI UDYOG
August 20, 1997
NATIONAL INSURANCE COMPANY LTD Vs. NEW BHARAT RICE MILLS
May 5, 1997
NATIONAL PROCESSORS Vs. NATIONAL INSURANCE COMPANY LTD
August 5, 1997
NEENA GUPTA Vs. EKTA VIHAR CO-OPERATIVE GROUP HOUSING SOCIETY LTD
September 26, 1997
NEW INDIA ASSURANCE CO LTD Vs. AMIR SINGH
August 26, 1997
NEW INDIA ASSURANCE CO LTD Vs. JATINDER KUMAR
June 24, 1997
NEW INDIA ASSURANCE CO LTD Vs. BENGAL TODDER MILLS
May 8, 1997
NEW INDIA ASSURANCE CO LTD Vs. SUN STEEL INDUSTRIES P LTD
April 3, 1997
NEW INDIA ASSURANCE CO LTD Vs. P P KHANNA
March 18, 1997
NEW INDIA ASSURANCE CO LTD Vs. B K VASHIST
May 29, 1997
NEW INDIA ASSURANCE CO LTD Vs. ABHIJIT NANDY
May 29, 1997
NEW INDIA ASSURANCE CO LTD Vs. BRIJENDRA SINGH SARNA
March 5, 1997
NEW INDIA ASSURANCE CO. LTD. Vs. JAISWAL PLASTIC TUBES LTD.
January 7, 1997
NICAPPEL Vs. AVTAR SINGH
October 16, 1997
NIRANJAN PADHI Vs. SUB-POST MASTER CITY POST OFFICE
January 8, 1997
NITHYA APARTMENT FLAT OWNERS WELFARE ASSOCIATION Vs. PIONEER BUILDING SYNDICATE P LTD
September 24, 1997
NIZAM ENGINEERS Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
March 18, 1997
O P MAHAIAN Vs. GENERAL MANAGER TELEPHONES
April 22, 1997
OM PARKASH GROVER Vs. NEW INDIA ASSURANCE CO LTD
July 22, 1997
OM PRAKASH SINGHAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 25, 1997
OM PRAKASH YADAV Vs. DEPOT MANAGAR U P RAJYA KARMACHARI KALYAN NIGAM
March 14, 1997
ORIENTAL INSURANCE CO LTD Vs. MANOCHA CLOTH HOUSE
March 14, 1997
ORIENTAL INSURANCE CO LTD Vs. M L BHAT
February 20, 1997
ORIENTAL INSURANCE CO LTD Vs. GIRDHARI LAL TULSHIRAMJI JOSHI
January 7, 1997
ORIENTAL INSURANCE CO LTD Vs. MODERN INSULATORS LTD
January 8, 1997
ORIENTAL INSURANCE CO LTD Vs. SHAKARBHAI RAMDAS MARFATIA
April 24, 1997
ORIENTAL INSURANCE CO LTD Vs. BACHHU DEBNATH
May 30, 1997
ORIENTAL INSURANCE CO LTD Vs. LEKHIRAM
July 26, 1997
ORIENTAL INSURANCE CO LTD Vs. RAJ KUMAR
December 1, 1997
ORIENTAL INSURANCE COMPANY LTD Vs. ISHAR SINGH
March 27, 1997
P ANNAMALAI Vs. LALEETH AUTO CO
January 2, 1997
P C JANARDHANAN Vs. MANAGER INDIAN BANK
May 14, 1997
P JAGAN MOHAN Vs. MANAGER LIPTON INDIA LTD
August 26, 1997
P S SANDHU Vs. UNION OF INDIA
June 17, 1997
P. JAGADEESAN Vs. TAMIL NADU ELECTRICITY BOARD
May 30, 1997
P.P. ISMAIL Vs. K.K. RADHA
May 30, 1997
P.V.ASHA BAI Vs. K.N.W.BUILDERS
April 2, 1997
PADMAVATI BAI Vs. CHAIRMAN HOUSING BOARD HARYANA
September 22, 1997
PARAM VIR RATHEE Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
December 11, 1997
PARDEEP SETH Vs. ASHOK SARWAL
January 29, 1997
PARESH NATH BAKSI Vs. NATIONAL INSURANCE CO LTD
September 16, 1997
PARVEEN SHARMA Vs. TIRATH GOYAL
April 4, 1997
PASCO AUTOMOBILES Vs. KIRAN PARKASH SINGH
January 17, 1997
PATEL ROADWAYS LTD Vs. TOKUSOU-MENON PAPER MANUFACTURING CO LTD
March 18, 1997
PAWAN PLASTICS Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 26, 1997
PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD Vs. M SHANTHAKUMAR
September 19, 1997
POPPYS VLLEY PVT LTD Vs. MODULAR COLD ROOMS P LTD
July 9, 1997
PRABHAKARAN Vs. NEELA TRAVELS
December 17, 1997
PRABHJOT SINGH Vs. HARPREET KAUR
March 10, 1997
PRAHLAD NARAIN MATHUR Vs. RAJASTHAN HOUSING BOARD
March 18, 1997
PRAJAPATI SARANGI Vs. PRINCIPAL ROURKELA MUNICIPAL COLLEGE
August 7, 1997
PRAVEENBHAI KHUBCHANDBHAI SONI Vs. RAJENDRA R SHAH
January 28, 1997
PRECISION DRILLING EQUIPMENTS INDIA LTD Vs. NEW INDIA ASSURANCE CO
May 16, 1997
PREET KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 25, 1997
PREM LATA GAUTAM Vs. LUCKNOW DEVELOPMENT AUTHORITY
June 6, 1997
PREM NATH Vs. UNITED INDIA INSURANCE CO LTD
April 29, 1997
PREM SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 15, 1997
PREMIER AUTOMOBILES LTD. Vs. SANTOSH KANHAYALAL JAIN & ANR.
April 1, 1997
PRITPAL SINGH Vs. DIVISIONAL MANAGER CHANDIGARH TRANSPORT UNDERTAKING
February 3, 1997
PROCTER AND GAMBLE HOME PRODUCTS LTD Vs. HINDUSTAN LEVER LTD
March 31, 1997
PROCTER AND GAMBLE HOME PRODUCTS LTD Vs. RAJ DEV BHARDWAJ
July 10, 1997
PRODUCTION AND SALES SOCIETY LTD Vs. R AZHAGAMMAL
November 4, 1997
PUNJAB AND SIND BANK Vs. ARVIND SAHNI
August 6, 1997
PUNJAB NATIONAL BANK Vs. RANBIR KAUR
March 27, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. HARI RAM
April 29, 1997
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. Vs. KIRIT P. DOSHI
January 6, 1997
PUNJAB TRACTORS LTD Vs. VIR PRATAP
May 8, 1997
R L GUPTA Vs. H P NAGAR VIKAS PRADHIKARAN
October 15, 1997
R MOHAN Vs. BRANCH MANAGER ACT INDIA LTD
October 6, 1997
R N A AGENCIES PVT LTD Vs. RAMBIR
September 5, 1997
R N SETHI Vs. HARDIAL SINGH
August 5, 1997
R P KAPOOR Vs. TATA IRON AND STEEL CO LTD
May 29, 1997
R P KAPOOR Vs. BHARAT BHUSHAN AND CO
May 29, 1997
R PURUSHOTAMAN Vs. SETTLEMENT OFFICER
October 9, 1997
R SHANMUGASUNDARAM Vs. TAMIL NADU HOUSING BOARD
May 30, 1997
RADHIKA LITHO PRESS Vs. FUSER GRAPHIC EQUIPMENTS
October 7, 1997
RAHUL MOTORS Vs. ADDL DEPUTY COMMISSIONER-CUMCHIEF EXECUTIVE OFFICER D R D A
December 1, 1997
RAJ KUMAR Vs. VIHAR CO-OP G H SOCIETY
January 31, 1997
RAJ RANI BAHL Vs. UNION BANK OF INDIA
August 1, 1997
RAJANI PATWARI Vs. L I C OF INDIA
May 29, 1997
RAJASTHAN HOUSING BOARD Vs. R C BHANDARI
January 14, 1997
RAJASTHAN HOUSING BOARD JAIPUR Vs. VEER SINGH MEHTA
March 10, 1997
RAJASTHAN STATE ELECTRICITY BOARD Vs. MEC SHOT BLASTING EQUIPMENT PVT LTD
April 10, 1997
RAJENDRA KUMAR SAWHNEY Vs. NEW INDIA ASSURANCE CO LTD
May 30, 1997
RAJESH BAKSHI Vs. H P NAGAR VIKAS PRADHIKARAN
April 22, 1997
RAJIV RANJAN Vs. BYFORD LEASING LTD
May 16, 1997
RAJNI BANSAL Vs. D C MITTAL
July 23, 1997
RALLABHANDI NARASIMHAM Vs. COMMISSIONER FOR GOVERNMENT EXAMINATIONS
June 26, 1997
RAM CHAND Vs. ESTATE OFFICER URBAN ESTATE
May 22, 1997
RAM SARUP BHALLA Vs. BAR COUNCIL OF PUNJAB AND HARYANA
August 11, 1997
RAMAKRISHNA AUTO SERVICE Vs. BONDA VEERABHADRA RAO
June 3, 1997
RAMBHA CO-OP CREDIT AND SERVICE SOCIETY Vs. MITTAR SAIN
October 28, 1997
RAMDAYAL Vs. MANAGER JILA SAHAKARI BHUMI VIKAS BANK
October 15, 1997
RAMESH R TRIVEDI Vs. AMBAR TOWER CO-OPERATIVE HOUSING SOCIETY LTD
May 30, 1997
RAMPION PHARMACEUTICALS Vs. PREETAM SHAH
January 24, 1997
RANBIR SINGH Vs. SAINI COLD STORAGE AND ICE FACTORY
May 6, 1997
RANGA OIL INDUSTRIES Vs. UNITED INDIA INSURANCE CO LTD
July 30, 1997
RATHINAVATHI Vs. MANAGER ANDHRA BANK CHENNAI
April 16, 1997
RATIKANTA PANDA Vs. SATYANANDA SAHOO
May 29, 1997
RAVINDER KUMAR AGGARWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 4, 1997
RAVINDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
November 18, 1997
RAVNEET SINGH BAGGA Vs. KLM ROYAL DUTCH AIRLINES
May 29, 1997
RAVS EXPORTS (P) LTD & ANR Vs. AIR FRANCE CARGO
May 9, 1997
REGIONAL MANAGER CEAT LIMITED Vs. KATAMREDDI GOPAL REDDY
April 2, 1997
REGIONAL PASSPORT OFFICE Vs. VIRENDER MEHTA
January 10, 1997
REGIONAL PASSPORT OFFICER Vs. RAJESH BHATIA
October 8, 1997
RELIANCE INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
May 30, 1997
RENU KORRIN Vs. UNITED INDIA INSURANCE CO LTD
August 5, 1997
ROHA ASHTAMI CO OPERATIVE URBAN BANK LTD Vs. MANJUM NISSAR YERUNKAR
May 30, 1997
ROSHAN LAL BALI Vs. HUDA
February 13, 1997
S A MAJEED Vs. TELECOM DISTRICT ENGINEER GANJAM
January 16, 1997
S C IMPORT EXPORT Vs. BANK OF INDIA
June 27, 1997
S K AGGARWAL Vs. GODREJ GE APPLIANCE
March 7, 1997
S K GUPTA Vs. SANJAY JAIN
July 7, 1997
S K GUPTA Vs. NAGAR VIKAS PRADHIKARAN
June 11, 1997
S K SHARMA Vs. DIVISIONAL TRAFFIC MANAGER NORTHERN RAILWAYS
August 27, 1997
S L DUTT Vs. NEW INDIA ASSURANCE CO LTD
September 22, 1997
S N NAMBOODIRI Vs. HANEEFA
May 14, 1997
S NIZAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
August 28, 1997
S P MEHNDIRATTA Vs. STATE GOVERNMENT
May 6, 1997
S RAVISANKAR Vs. ASLO STEEL LTD
November 27, 1997
S ROBERT Vs. SECRETARY VILAVANCODE PRIMARY AGRI CO-OP BANK LTD
April 10, 1997
S S BANSAL Vs. NORTHERN RAILWAY
February 13, 1997
S S DHILLON Vs. USHA RANI
December 8, 1997
SABITA KANJILAL Vs. GAYATRI BERA
September 24, 1997
SACHDEVA AND SONS Vs. STATE TRADING CORPORATION OF INDIA
June 6, 1997
SAJJAN TEXTILES MILLS LTD Vs. LARSEN AND TOUBRO LTD
December 17, 1997
SANDEEP SINGHAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPN LTD
September 1, 1997
SANRAKSHAN SAMITI Vs. TRANSELEKTRA DOMESTIC PRODUCTS PVT LTD
October 21, 1997
SANSARI LAL Vs. PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY
January 10, 1997
SANTOSH Vs. CHARANJIT SINGH
January 28, 1997
SARABJIT SINGH Vs. WESTERN INDIA MATCH COMPANY WIMCO
January 8, 1997
SARASWATHI Vs. UNITED INDIA INSURANCE CO LTD
April 2, 1997
SARASWATI CHAUDHRY Vs. AMERICAN EXPRESS BANK LTD
August 6, 1997
SARAT EQUIPMENTSAPPEL Vs. INTER-UNIVERSITY CONSORTIUM
May 29, 1997
SARDOOL SINGH Vs. MUNI LAL CHOPRA
August 5, 1997
SAROJ BHANDARI Vs. N S AHALUWALIYA
July 29, 1997
SATHYA APARTMENTS WELFARE ASSOCIATION Vs. KAKUMANU CONSULTANTS
August 27, 1997
SATPAL KAUR Vs. EXECUTIVE ENGINEER
July 30, 1997
SATWANT KAUR Vs. KANWALJIT KAUR
December 15, 1997
SATYA NARAYAN MISRA Vs. ASHOK KUMAR SAXENA
January 22, 1997
SATYANARAYAN KAMALKUMAR Vs. UNITED INDIA INSURANCE CO LTD
September 26, 1997
SAU SHAILEJA Vs. PEARLESS FINANCE CORPORATION
March 18, 1997
SAVITRI C PILLAI Vs. LIFE INSURANCE CORPN OF INDIA
November 11, 1997
SECRETARY TO GOVT OF INDIA MINISTRY OF TELECOMMUNICATIONS Vs. N R GOEL
October 28, 1997
SENIOR MANAGER, INDIAN OVERSEAS BANK Vs. M.K.THANKAM
May 30, 1997
SENIOR POST MASTER GPO Vs. HARJINDER SINGH
January 17, 1997
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA Vs. KISHORI LAL SHAM LAL RICE MILLS
June 17, 1997
SENIOR SUPERINTENDENT OF POST OFFICES Vs. KAMAL KHOSLA
December 2, 1997
SENIOR SUPERINTENDENT RAILWAY MAIL SERVICES Vs. K R ANIL KUMAR
June 23, 1997
SETHURAMAN SUBRAMANIAM IYER Vs. TRIVENI NURSING HOME AND ANR.
May 30, 1997
SHAH FOUNDATION Vs. STATE BANK OF HYDERABAD
September 24, 1997
SHALIMAR GAS SERVICE Vs. MODI LPG LTD
November 10, 1997
SHANMUGAM Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
April 24, 1997
SHANTI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
November 11, 1997
SHARIQUE A ALI Vs. A M LAHARI
July 7, 1997
SHEHZADA GAS SERVICE Vs. SAT PAL MAHAJAN
January 4, 1997
SHEIK MOHIDEEN Vs. GENERAL MANAGER MARUTHU PANDIYAR TRANSPORT CORPN
April 4, 1997
SHIMLA WATCH CO Vs. NEW INDIA ASSURANCE CO LTD
September 18, 1997
SHIMMERS BUSINESS HOUSE P LTD Vs. UNITED INDIA INSURANCE CO LTD
January 7, 1997
SHIVAJI RAMBHAU MALI Vs. ASSISTANT MANAGER NEW INDIA INSURANCE CO LTD
March 18, 1997
SHRIMATI KULWINDER KAUR Vs. KIRANPREET KAUR MAKKAR
June 16, 1997
SHUSAMA RANI CHAKRABORTY Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
November 6, 1997
SHYAM GAS COMPANY Vs. NATIONAL INSURANCE CO LTD
March 18, 1997
SHYAM SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
July 1, 1997
SIGNET CORPORATION Vs. COMMISSIONER M C D NEW DELHI
May 19, 1997
SIPANI AUTOMOBILES LTD Vs. RAMA THAKUR
September 10, 1997
SIRPUR PAPER MILLS LTD Vs. NATIONAL INSURANCE CO LTD
May 19, 1997
SONAL MATAPURKAR Vs. S NIGALINGAPPA INSTITUTE OF DENTAL SCIENCE
April 3, 1997
SOUND OWNERS TOURS REGD Vs. GURDEEP SINGH
January 30, 1997
STANDARD CHARTERED BANK Vs. P N TANTIA
May 30, 1997
STATE Vs. JAINA PROPERTIES PVT LTD
April 24, 1997
STATE BANK OF INDIA Vs. ANUP KUMAR DHIMAN
October 17, 1997
STATE BANK OF INDIA Vs. NARAYAN DAS MISHRA
November 19, 1997
STATE BANK OF INDIA Vs. TATA IRON AND STEEL COMPANY LTD
June 18, 1997
STATE HOUSING BOARD Vs. S ROSHAN KUMAR
December 16, 1997
STATE OF HARYANA Vs. VISHAL AGGARWAL
January 28, 1997
STATE OF PUNJAB Vs. MALKIAT SINGH GILL
May 29, 1997
STATE OF U.P.THROUGH EXECUTIVE ENGINEER Vs. CORPORATION BANK
March 19, 1997
STEEL AUTHORITY OF INDIA Vs. MALAY KUMAR PAL
January 6, 1997
SUB POSTMASTER Vs. CHHOTE LAL VERMA
November 25, 1997
SUB POSTMASTER PALAPURAM Vs. UNNIKRISHNA PANICKER
August 18, 1997
SUB-DIVISIONAL OFFICER H S E B Vs. SURINDER
October 28, 1997
SUB-DIVISIONAL OFFICER HSEB Vs. R K KATARIA
October 28, 1997
SUBHASH CHAND JOSHI Vs. DARSHAN LAL ARORA
December 11, 1997
SUBRATA MUKHERJEE Vs. DITRICT ENGINEER NORTH C E S C LTD
October 23, 1997
SUDHA JAIN Vs. PRAGATISHEEL SAMOOHIK SEHKARI KRISHI SAMITI
August 7, 1997
SUDHIR KUMAR SINGHAI Vs. EXECUTIVE ENGINEER M P GRIH NIRMAN MANDAL
July 7, 1997
SUESH BAFNA Vs. LUFTHANSA
August 7, 1997
SUKHA SINGH Vs. KUNDAN LAL SURINDER PAL
February 13, 1997
SUNITA GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 22, 1997
SUPERINTENDENT GENERAL POST OFFICE Vs. JAGMOHAN LAL
December 9, 1997
SUPERINTENDING ENGINEER Vs. DARSHAN SINGH
June 17, 1997
SUPREME BUILDERS Vs. VEERSEVA URBAN CO-OP BANK LTD
May 30, 1997
SUPREME CHEMICAL INDUSTRIES Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
May 29, 1997
SURENDER KUMAR SINGHAL Vs. SHIMLA DEVELOPMENT AUTHORITY
March 11, 1997
SURENDRA KUMAR JAIN Vs. R C BHARGAVA
May 5, 1997
SURINDER KUMAR Vs. MANAGING DIRECTOR RELIANCE CONSULTANCY SERVICES LTD
November 24, 1997
SURINDER KUMAR SETHI Vs. NEW INDIA ASSURANCE CO LTD
March 31, 1997
SUYASHA VOHRA Vs. KANWALJIT BHATTI
March 6, 1997
SWANI MOTORS Vs. A K BLAGGANA
October 21, 1997
SWAPAN KUMAR BASU Vs. SUNITI CHATTARAJ
January 24, 1997
SYNDICATE BANK Vs. GROZ-BECKERT SABOO LTD
May 7, 1997
T RAMA RAO Vs. VIJAYA HOSPITAL
March 17, 1997
TAPAN KUMAR NAYAK Vs. STATE OF ORISSA
April 9, 1997
TARUN KUMAR ACHARYYA Vs. CALCUTTA SOFT DRINKS PVT LTD
April 21, 1997
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. T NAGARAJU
January 8, 1997
TECHNO AIDS AND ASSOCIATES Vs. TATA ELECTRIC LOCOMOTIVE CO LTD
December 3, 1997
TEJ KUMAR Vs. NEW INDIA ASSURANCE COMPANY
December 1, 1997
TEJPAL Vs. HARYANA STATE ELECTRICITY BOARD
October 28, 1997
TELECOM DISTRICT ENGINEER PONDICHERRY Vs. R SHANGMUGAM
May 29, 1997
TELECOM DISTRICT MANAGER Vs. R MOHAN
August 14, 1997
TELECOM DISTRICT MANAGER Vs. K RAJARAM
September 4, 1997
TELECOM DISTRICT MANAGER Vs. RAJU
October 8, 1997
TELECOM DISTRICT MANAGER HISAR Vs. SHYAM SUNDER INDUSTRIES
July 24, 1997
TELETRONICS Vs. REGIONAL MANAGER STATE BANK OF INDIA
December 22, 1997
THE ETHELBARI TEA CO. LTD. Vs. NATIONAL INSURANCE CO. LTD. & ORS.
November 25, 1997
THOMAS GEORGE Vs. ALLAHABAD BANK
August 22, 1997
THRESSIAMMA PAUL Vs. KILCO PERFECT MACHINES
January 17, 1997
THUMBA YELLAIAH Vs. SUPERINTENDENT OF POLICE
May 29, 1997
THYAGARAJAN ENTERPRISES Vs. PULASTYA ENGINEERING GROUNDS
April 22, 1997
TRANS ASIAN INDUSTRIES Vs. DEEPIKA TRAVELS
January 8, 1997
TRANSPORT CORPORATION OF INDIA Vs. UNITED INDIA INSURANCE CO LTD
November 5, 1997
TRAVANCORE OXYGEN LIMITED Vs. KERALA STATE ELECTRICITY BOARD
January 8, 1997
TRUEVISION COMMUNICATIONS P LTD Vs. JET AIRWAYS P LTD
July 11, 1997
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June 16, 1997
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November 20, 1997
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February 13, 1997
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March 14, 1997
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May 7, 1997
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January 24, 1997
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November 6, 1997
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November 4, 1997
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September 3, 1997
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January 24, 1997
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March 18, 1997
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May 30, 1997
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May 12, 1997
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September 24, 1997
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June 17, 1997
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July 23, 1997
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July 29, 1997
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May 16, 1997
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March 3, 1997
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May 29, 1997
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December 22, 1997
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May 30, 1997
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November 18, 1997
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October 20, 1997
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June 30, 1997
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February 3, 1997
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September 30, 1997
V S SHUKLA Vs. BRIJESH KUMAR DWIVEDI
July 7, 1997
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May 29, 1997
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December 17, 1997
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June 5, 1997
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May 30, 1997
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April 30, 1997
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August 26, 1997
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February 28, 1997
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April 11, 1997
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January 6, 1997
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March 17, 1997
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June 30, 1997
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September 22, 1997
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February 13, 1997
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February 27, 1997
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October 21, 1997
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September 4, 1997
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October 15, 1997
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July 26, 1997
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October 23, 1997
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November 26, 1997
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July 23, 1997