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Case Index
Title
Date
A.MANOHARAN Vs. TIRUNAGAR CO-OP.HOUSE CONSTRUCTION SOCIETY LTD.
January 22, 1997
A.PASUPATHY Vs. C.SUBRAMANIAN
April 7, 1997
A.SAMBI REDDY Vs. K.K.R.ENT HOSPITAL AND RESEARCH INSTITUTE
July 4, 1997
AIR INDIA LTD. Vs. R. NAGARAJAN
February 14, 1997
AIR INDIA LTD. Vs. AIR INDIA LTD.
February 14, 1997
ANAND R.KATHARE Vs. ANIL & SUNIL TRADERS
September 19, 1997
ARULMIGHU DHANDAYUDHAPANISWAMY THIRUKOIL Vs. DIRECTOR GENERAL OF POST OFFICES
August 8, 1997
ASSISTANT ENGINEER Vs. K.KUTHALINGAM
December 12, 1997
ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. RAMASAMY PILLAI
May 12, 1997
B.J.P.STARCH Vs. TAMIL NADU ELECTRICTY BOARD
October 9, 1997
BRANCH MANAGER, SBI Vs. R.BHASKARAN
April 2, 1997
C.ANJANI KUMAR Vs. MADRAS MEDICAL MISSION
September 12, 1997
C.MURUGESAN Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD
February 12, 1997
CHAIRMAN & MANAGING DIRECTOR, INDIAN BANK Vs. DOLPHIN COLD STORAGE
September 17, 1997
CHAIRMAN, TAMIL NADU HOUSING BOARD Vs. A.KANTHASAMY
April 2, 1997
CHANDRA SEONI Vs. FUSION CONSTRUCTIONS
September 16, 1997
CHIEF GENERAL MANAGER, AIR INDIA Vs. ANTONY BENJAMIN
December 17, 1997
CHIEF GENERAL MANAGER, MADRAS TELEPHONES Vs. R.RAJASEKARAN
March 17, 1997
CHIEF POSTMASTER GENERAL Vs. B.N.TRANSPORT AGENCY BRANCH OFFICE, HYDERABAD
April 21, 1997
CITY CHIT FUNDS PVT.LTD. Vs. R.KANNAN
December 3, 1997
COMMISSIONER ARUPPUKKOTTAI ANCHAYAT UNION Vs. R.SARASWATHI
February 10, 1997
COMMISSIONER, CORPORATION OF MADRAS Vs. AKTHAR BI
October 22, 1997
CONSUMER PROTECTION COUNCIL Vs. CHAIRMAN, AIR FREIGHT LTD.
March 17, 1997
DISTRICT ENGINEER, TELECOM DEPARTMENT Vs. S.M.MARUTHAMBAL
August 21, 1997
ECONOMIC TRANSPORT ORGANISATION THANJAVUR Vs. SUNDARAM PAINTS PVT.LTD
April 9, 1997
EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER Vs. J.NATARAJAN
November 6, 1997
G.VATHIRAJAN Vs. STANDARD ELECTRIC CO.
October 15, 1997
GENERAL MANAGER, TELECOMMUNICATIONS Vs. M.RAMASAMY
October 15, 1997
GOLDEN NEEDLE APPARELS Vs. FORBES GOKAK LTD.
March 25, 1997
H.M.P.ENGINEERS LTD. Vs. RALLIS INDIA LTD.
August 19, 1997
HABIB GRANITE PROCESSING (P) LTD. Vs. V.RAJAGOPAL & CO.
December 31, 1997
HEBRON PHARMACEUTICALS (PVT.) LTD. Vs. M.JOHANEN
May 15, 1997
I.J.KAPANI Vs. INTEGRATED MANAGEMENT SERVICES
April 9, 1997
J.VAIDYANATHAN Vs. MADRAS CENTRAL COOPERATIVE BANK LTD.
April 4, 1997
JAY FLASH CERAMICS LTD. Vs. STATE BANK OF INDIA
March 7, 1997
JOSEPH FERNANDO Vs. MANAGER, CANARA BANK
August 4, 1997
JOSEPHINE JOHN Vs. AVIATION EXPRESS PVT.LTD.
August 27, 1997
K.S.SRINIVASAN Vs. R.SRIRAM
June 3, 1997
K.SUBRAMANIA MUDALIAR Vs. DIRECTOR, HANDLOOM AND CLOTHS
January 28, 1997
K.VASUDEVAN Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
January 27, 1997
KONE ELEVATOR INDIA LTD. Vs. OLYMPIC SECURITY SERVICES
June 12, 1997
KULITHALAI CO-OPERATIVE BUILDING SOCIETY LTD. Vs. P.SOUNDARAPANDIYAN
February 20, 1997
LAKSHMI RAJAN Vs. MALAR HOSPITALS LTD.
June 13, 1997
LAKSHMI SRINIVAS FINANCE & INVESTMENT Vs. J.S.RAMAN
October 15, 1997
LAMDAA APPARELS Vs. NATVAR PARIKH INDUSTRIES LTD.
August 27, 1997
M.G.F.(INDIA) LTD. Vs. N.RAJAYYAN
September 10, 1997
M.K.KALYANI Vs. DURAI CONSTRUCTIONS
September 23, 1997
M.PARIMANAM Vs. C.P.JAGANATHAN
December 9, 1997
M.RAMANUJAM Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
March 14, 1997
M.RIAZ Vs. P.V.A.MOHANDAS
May 5, 1997
M.SUBBAIN Vs. V.DHANIKACHALAM
February 13, 1997
MADRAS TELEPHONES Vs. N.GOPALAKRISHNAN
February 14, 1997
MANAGER, ALLAHABAD BANK Vs. K.P.G.M.PALANIAPPAN
October 24, 1997
MANAGER, V.S.T.MOTORS Vs. S.F.FAROOQ
November 26, 1997
MANAGING DIRECTOR Vs. M.ANANTH
February 18, 1997
MAURICE DUMPY Vs. HANDE HOSPITAL
September 3, 1997
MAYURAM CO-OPERATIVE URBAN BANK LTD. Vs. JOHN NICHOLSON
April 2, 1997
N.ARJUNAN Vs. A.NATARAJAN
June 2, 1997
NAGERCOIL MUNICIPALITY Vs. B.ASOKAN
August 26, 1997
NATIONAL FRUIT AGENCY Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING & PROCESSING CORPN. LTD.
July 24, 1997
NATIONAL INSURANCE CO.LTD. Vs. P.POOSAPPAN
August 1, 1997
NEW INDIA ASSURANCE CO.LTD. Vs. MASTER D.VISHNU
October 22, 1997
NITHYA APARTMENT FLAT OWNERS WELFARE ASSOCIATION Vs. PIONEER BUILDING SYNDICATE (P) LTD.
September 24, 1997
ORIENTAL INSURANCE CO.LTD. Vs. C.NIRMALA
August 20, 1997
P.ANNAMALAI Vs. LALEETH AUTO CO.
January 2, 1997
P.KANDASAMY Vs. ORIENTAL INSURANCE CO.LTD.
July 11, 1997
P.S.KRISHNASWAMY Vs. APOLLO HOSPITAL ENTERPRISES LTD.
July 9, 1997
PACKIA RETNAM @ A.P.RATNA SINGH Vs. N.C.THANU, M.S.
November 26, 1997
POPPYS VLLEY PVT.LTD. Vs. MODULAR COLD ROOMS (P) LTD.
July 9, 1997
PRABHAKARAN Vs. NEELA TRAVELS
December 17, 1997
PRATHIBHA BULLA Vs. STATE BANK OF INDIA
September 1, 1997
R.RAMACHANDRAN Vs. GOKUL ESTATES
December 3, 1997
R.VEDAMMAL Vs. VISWASHANTHI BUILDERS
April 10, 1997
RAJESWARI Vs. ANTONY HOSPITAL
December 17, 1997
RATHINAVATHI Vs. MANAGER, ANDHRA BANK, CHENNAI
April 16, 1997
REGIONAL MANAGER, CEMENT CORPN.OF INDIA LTD. Vs. ADMINISTRATOR, M.R.KRISHNAMURTHY CO-OP.SUGAR MILLS LTD.
November 11, 1997
S.N.ARUNAGIRI Vs. PL.SUNDARAM
June 18, 1997
S.RAVISANKAR Vs. ASLO STEEL LTD.
November 27, 1997
S.ROBERT Vs. SECRETARY, VILAVANCODE PRIMARY AGRI.CO-OP.BANK LTD.
April 10, 1997
SAJJAN TEXTILES MILLS LTD. Vs. LARSEN & TOUBRO LTD.
December 17, 1997
SARASWATHI Vs. UNITED INDIA INSURANCE CO.LTD.
April 2, 1997
SASHA INDUSTRIES LTD. Vs. ECONOMIC ROADWAYS CORPORATION
October 15, 1997
SATHYA APARTMENTS WELFARE ASSOCIATION Vs. KAKUMANU CONSULTANTS
August 27, 1997
SATHYA FLAT OWNERS ASSOCIATION Vs. SATYA PROPERTY DEVELOPERS
December 17, 1997
SHEIK MOHIDEEN Vs. GENERAL MANAGER, MARUTHU PANDIYAR TRANSPORT CORPN.
April 4, 1997
SHOBA GAS AGENCIES Vs. V.RAVI
August 22, 1997
STATE BANK OF BIKANER AND JAIPUR Vs. VELAMMAL TEXTILES
October 15, 1997
STATE BANK OF INDIA Vs. JAMAL MOHIDEEN PAPPA
December 4, 1997
SUESH BAFNA Vs. LUFTHANSA
August 7, 1997
T.C.GANESH Vs. INDIA HOUSING FINANCE & DEVELOPMENT LTD
April 13, 1997
T.C.GANESH Vs. INDIA HOUSING FINANCE & DEVELOPMENT LTD.
April 30, 1997
T.RAMA RAO Vs. VIJAYA HOSPITAL
March 17, 1997
TECHNO AIDS & ASSOCIATES Vs. TATA ELECTRIC LOCOMOTIVE CO.LTD.
December 3, 1997
TELECOM DISTRICT ENGINEER, TUTICORIN Vs. SANGU GANESAN
February 18, 1997
THIRUVALLUVAR INDUSTRIES WEAVERS CO-OPERATIVE PRODUCTION & SALES SOCIETY Vs. R.AZHAGAMMAL
November 4, 1997
THYAGARAJAN ENTERPRISES Vs. PULASTYA ENGINEERING GROUNDS
April 22, 1997
TOMARINO MARCEL DCRUZ Vs. MANAGEMENT OF ST.JOSEPHS BOYS HIGHER SECONDARY SCHOOL
September 12, 1997
TRUEVISION COMMUNICATIONS (P) LTD. Vs. JET AIRWAYS (P) LTD.
July 11, 1997
UNION OF INDIA Vs. S.R.SOUNDARARAJAN
September 3, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. P.DURAIPANDIYAN
June 17, 1997
V.CHITRALEKHA Vs. DIRECTOR AND SUPERINTENDENT, I.O.G.
September 30, 1997
V.E. NIRANJAN Vs. R. PALANIVELU, PROPRIETOR, M/S. PALSONS FABRICATORS
October 24, 1997
V.HALAYSA SUNDARAM Vs. BEST & CROMPTON ENGG.LTD.
February 18, 1997
V.KRISHNAMURTHY Vs. ORIENTAL INSURANCE CO.LTD.
March 5, 1997
V.SURESH KUMAR Vs. MANAGING.DIRECTOR RANI MANGAMMAL TRANSPORT CORPN.
January 30, 1997
V.SURIAKUMAR Vs. GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATIONS
November 17, 1997
VADYAR BOATS (P) LTD. Vs. SHIPPING CORPORATION OF INDIA LTD.
June 23, 1997
VASANTHI PLASTIC INDUSTRIES Vs. MANAGER, BANK OF BARODA
December 17, 1997
VENKATESAN Vs. FUSION CONSTRUCTIONS
September 16, 1997
VITTAL ASHA BAI Vs. HISAMUDDIN PAPA
October 15, 1997
WELLBRINE CHEMICAL PVT.LTD. Vs. ORIENTAL INSURANCE CO.
October 15, 1997