Case Index

Title
Date
ABDUL JALIL Vs. SHARON LAILY BEGUM JALIL
March 30, 1997
ABDUL QUDDUS (MD) Vs. MD. MOBARAK HOSSAIN
January 19, 1997
ACKO INDUSTRIES AND COLD STORAGE LTD. Vs. PUBALI BANK LTD.
August 7, 1997
AKM JAMALUDDIN Vs. MANTU LAL MAJUMDER
May 25, 1997
ASKAR ALI Vs. MD. SHAMSUDDIN
August 3, 1997
AUNG SHWE PRUE CHOWDHURY Vs. KYAW SAIN PRUE CHOWDHURY
December 11, 1997
AZIZUL HAQUE SIKDER Vs. COLLECTOR OF CUSTOMS, CHITTAGONG
March 27, 1997
BANGLADESH Vs. AKM YOUSUF MIA
January 20, 1997
BANGLADESH Vs. AM MANSUR AHMED
May 4, 1997
BANGLADESH AIR SERVICE (PVT) LTD. Vs. BRITISH AIRWAYS PLC
May 8, 1997
BANGLADESH BAR COUNCIL Vs. KHAWJA ABDUL GANI
November 20, 1997
BANGLADESH CO-OPERATIVE INSURANCE LIMITED Vs. MD. ABDUL KHALEQUE KHAN
August 17, 1997
BANGLADESH MOKTIJODDAH KALYAN TRUST Vs. KAMAL TRADING AGENCY
November 6, 1997
BANGLADESH TELEGRAPH AND TELEPHONE BOARD Vs. LITHI ENTERPRISES LIMITED
June 12, 1997
DHAKA VEGETABLE OIL IND. LTD. Vs. COMMISSIONER OF TAXES
January 6, 1997
DR. WALIAR RAHMAN Vs. GOVERNMENT OF BANGLADESH
March 20, 1997
EXPORT PROMOTION BUREAU Vs. ACQUA FOODS LTD.
December 11, 1997
FRANK SHIPPING LTD. Vs. GOVERNMENT OF BANGLADESH
August 26, 1997
GOVERNMENT OF BANGLADESH Vs. MD. JASHIM UDDIN
October 27, 1997
GOVERNMENT OF BANGLADESH Vs. ABBAS ALI MUNSHI
November 12, 1997
HAFIZUDDIN (MD) & 3 OTHERS Vs. BANGLADESH BANK, REPRESENTED BY GOVERNOR
April 3, 1997
IDRIS SHAIKH Vs. JILAMON BEWA
December 11, 1997
ISLAM STEEL MILLS LTD. Vs. NIRMAN INTERNATIONAL LTD.
May 25, 1997
KARIM JUTE MILLS LTD. Vs. CHAIRMAN, LABOUR COURT
July 8, 1997
MD. SHAHA ALAM Vs. MUSAMMAT FARIDA BEGUM
April 8, 1997
MEGHNA PETROLEUM LIMITED Vs. COMMISSIONER OF TAXES
July 29, 1997
MOHAMMAD ALI AKHAND Vs. BAHATAN NESSA BEWA
January 29, 1997
MOHAMMED ABDUL NAIM Vs. CHAIRMAN, BOARD OF DIRECTORS, SONALI BANK
November 20, 1997
MOSTAFIZUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
May 21, 1997
RANU BEGUM Vs. KAZI LIAKAT ALI
July 23, 1997
SADARUDDIN AHMED CHISTY Vs. GOVERNMENT OF BANGLADESH
March 24, 1997
SHAHIDULLAH (MD) Vs. MD. YUNUS
November 16, 1997
SHAMSUL ARAFIN KHAN Vs. KAZAL MIAH
January 13, 1997
SONALI BANK Vs. M/S BEG AND BEG JUTE INCORPORATED LTD.
November 5, 1997
SUJIT KUMAR MAJUMDAR Vs. MINISTRY OF LOCAL GOVERNMENT AND RURAL DEVELOPMENT
June 26, 1997
SURENDRA NATH SARKAR Vs. MD. JALIL SHAIKH
January 13, 1997
UNIVERSAL PHARMACEUTICAL LTD. Vs. SOCIAL MARKETING COMPANY
June 3, 1997
UTPAL KANTI DAS Vs. MONJU RANI DAS
July 22, 1997