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Case Index
Title
Date
B.G.ACHAR Vs. BANK OF INDIA
May 13, 1997
EXECUTIVE ENGINEER, KARNATAKA HOUSING BOARD Vs. SURYANARAYANA KRISHNA HEGDE
June 19, 1997
GEETHA NAYAR MENON Vs. STATE BANK OF INDIA
September 18, 1997
J.VIJAYALAXMI Vs. KARNATAKA BANK LTD.
May 3, 1997
KARNATAKA ELECTRICITY BOARD Vs. H.V.BALACHANDRA RAO
June 19, 1997
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. K.UDAYKUMAR
May 3, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. AMRUTH S.NIMBALKAR
May 7, 1997
M.MAHADEV Vs. NAGALAND STATE LOTTERIES
July 22, 1997
MAHABALESHWARA GANAPATHI HEGDE Vs. SUPERINTENDENT OF POSTS
August 22, 1997
R.PARAMESHWARA Vs. CHIEF MANAGER/STATE BANK OF PATIALA
June 19, 1997
RANGA OIL INDUSTRIES Vs. UNITED INDIA INSURANCE CO.LTD., CHITRADURGA
July 30, 1997
SEVENTH AVENUE EXPORTS (PVT.) LTD. Vs. KUWAIT AIRWAYS
September 10, 1997
SONA ENTERPRISES Vs. CONTINENTAL CARRIERS (P.) LTD.
August 27, 1997
UMA S.SOUDI Vs. COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY
September 18, 1997
V.SRINIVASAN Vs. UNITED INDIA INSURANCE CO.LTD.
July 15, 1997