Case Index

Title
Date
A.A.ABDU Vs. BRANCH MANAGER, CANARA BANK
August 28, 1997
A.M.MATHEW Vs. DIRECTOR, KARUNA HOSPITAL
November 18, 1997
A.S.MOHANAN Vs. JOSEPH GEORGE
April 10, 1997
AIR LANKA LTD. Vs. S.PRASANNAN
August 5, 1997
ALEYAMMA VARGHESE Vs. DEWAN BAHADUR V.VARGHESE
June 5, 1997
ARMEX TRAVELS Vs. C.M.UNNI HASSAN
February 5, 1997
BABU JOSEPH Vs. CONSUMER DISPUTES REDRESSAL FORUM
February 28, 1997
BANK OF INDIA Vs. SATHYASEELAN
September 9, 1997
BENNY JOSEPH Vs. C.S.COMPANY
May 4, 1997
BENNY JOSEPH Vs. C.S.COMPANY
May 16, 1997
BIJU @ PAUL JOSEPH Vs. K.KUNHU MOHAMMED
July 18, 1997
C.P.KACHEEBI Vs. MANAGER (CLAIMS) L.I.C.OF INDIA
October 21, 1997
C.V.KUNHI MOOSA Vs. MOIDUS MEDICAL CARE PVT.LTD.
May 6, 1997
CANARA BANK Vs. J.M.ZUBAIR
May 5, 1997
COINPAR Vs. INDIAN AIRLINES
October 13, 1997
COINPAR Vs. K.RAJU
August 7, 1997
COINPAR, CENTRE OF INDIAN CONSUMER PROTECTION & RESEARCH Vs. S.CHANDRA KUMAR
September 29, 1997
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. V.T.AJAY
December 18, 1997
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. ALEYAMMA KURIAN
December 11, 1997
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. K.P.VIJAYAKUMAR
January 2, 1997
DIVISIONAL RAILWAY MANAGER Vs. P.IBRAHIM
June 16, 1997
DUTY MANAGER, AIR INDIA LTD. Vs. RAJEEV NATH
October 20, 1997
ECONOMIC TRANSPORT ORGANISATION Vs. ORIENTAL INSURANCE CO.LTD.
May 8, 1997
EROS COPRA & OIL TRADERS Vs. UNITED INDIA INSURANCE CO.LTD.
May 16, 1997
FAST AND SAFE TRANSPORT PVT.LTD. Vs. PETERS APPARALS
January 14, 1997
G.PADMAVATHI AMMA Vs. DIVISIONAL MANAGER, LIC OF INDIA
February 11, 1997
GENERAL MANAGER, TELECOMMUNICATIONS Vs. P.K.MOHAMMADALI
May 5, 1997
GODREJ AGROVET LTD. Vs. V.J.THOMAS
July 28, 1997
GOMATHY SHESHADRI Vs. T.C.XAVIER
December 8, 1997
HINDUSTAN DEVELOPMENT CORPN.LTD. Vs. PREETHA K.
March 18, 1997
INDUSTRIAL CO-OPERATIVE FEDERATION LTD. Vs. KERALA STATE RURAL WOMENS ELECTRONICS & ASSOCIATED ROAD CARRIERS LTD.
May 8, 1997
JOSE K.THOMAS Vs. AIR INDIA
June 16, 1997
JOSE PHILIP Vs. SATISH NAMBISAN
January 29, 1997
JOSEPH ALIAS ANIMON Vs. ELIZABETH ZACHARIAH
November 13, 1997
JOSEPH SEBASTIAN Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
June 20, 1997
JYOTHI VIVEK Vs. PRADEEP
April 7, 1997
K.B.SALIM Vs. SUMIS AIRLINES (P) LTD.
August 26, 1997
K.BALAKRISHNAN, K.MADHURI LATHA Vs. V.K.JACOB
November 14, 1997
K.G.KUTTY Vs. MANAGING DIRECTOR STANDARD AIR CONDITIONING PRIVATE LTD.
January 10, 1997
K.K.JAYATHILAKAN Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
September 26, 1997
K.K.UMMER Vs. JUBILEE MISSION HOSPITAL TRICHUR
April 2, 1997
K.S.SATHEESAN Vs. A.SHANMUGA SUNDARAM
September 30, 1997
KALADHARAN K.K. Vs. MANAGER, FOREIGN DEPARTMENT
August 1, 1997
KERALA STATE RURAL WOMENS ELECTRONICS & INDUSTRIAL CO-OPERATIVE FEDERATION LTD. Vs. ASSOCIATED ROAD CARRIERS LTD.
May 8, 1997
KOTTAYAM CO-OPERATIVE URBAN BANK LTD. Vs. N.BHARATHI AMMA
March 5, 1997
KOYENCO FEEDS PVT.LTD. Vs. REED MEDWAY PACKAGING COMPANY OF INDIA PVT.LTD.
April 7, 1997
MACKET TRAVELS & CARGO PRIVATE LTD. Vs. JAGADAMMA S.NAIR
April 10, 1997
MAHEENDRA INDUSTRIES Vs. C.L.SALIM
August 4, 1997
MANAGER SYNDICATE BANK Vs. KRISHNA BHAT
August 7, 1997
MANAGER SYNDICATE BANK Vs. D. KRISHNA BHAT
August 26, 1997
MANAGER, AIR INDIA Vs. K.K.MOIDU
July 11, 1997
MANAGER, CATHOLIC SYRIAN BANK LTD. Vs. P.L.THOMAS
October 15, 1997
MANAGER, STATE BANK OF TRAVANCORE Vs. VINCENT
October 13, 1997
MANAGING DIRECTOR TRUST MEDICALS (P) LTD. Vs. KRISHNANKUTTY
February 4, 1997
MANAGING DIRECTOR, TRUST MEDICALS (P) LTD. Vs. KRISHNANKUTTY
April 2, 1997
MANAGING PARTNER, POWER SYSTEMS & DEVICES Vs. VARGHESE JOB P.
March 18, 1997
MARIAMMA UNNUNNI Vs. ASSTT.ENGINEER, ELECTRICAL MAJOR SECTION
July 14, 1997
MATHEW K.KATTIMATTOM, CHIEF REPRESENTATIVE, UNIT TRUST OF INDIA Vs. CHIEF GENERAL MANAGER, KERALA TELECOM CIRCLE
May 12, 1997
P.C.JANARDHANAN Vs. MANAGER, INDIAN BANK
May 14, 1997
P.R.SUMANGI Vs. KAIRALI MEDICAL CENTRE
May 8, 1997
PALLATTU GEORGE Vs. THANKAM PUNNOOSE
May 13, 1997
REGIONAL ENGINEER, KERALA STATE HOUSING BOARD Vs. S.ROSHAN KUMARS.ROSHAN KUMAR
December 16, 1997
S.AJIT Vs. M.R.SREEDHARAN NAIR
July 11, 1997
S.N.NAMBOODIRI Vs. HANEEFA
May 14, 1997
S.NIZAR Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
August 28, 1997
SAKTHI AUTOMOBILES Vs. ZARINA AHAMMED
March 19, 1997
SATHEESH KUMAR Vs. ASSTT.MANAGER, SERVICEMARKETING DEPARTMENT
December 30, 1997
SENIOR BRANCH MANAGER, BANK OF BARODA Vs. FEROZ KHAN
September 30, 1997
SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD. Vs. SECRETARY, COINPAR
October 13, 1997
SENIOR MANAGER, CANARA BANK Vs. A.RAJESH KUMAR
December 29, 1997
SENIOR SUPERINTENDENT, RAILWAY MAIL SERVICES Vs. K.R.ANIL KUMAR
June 23, 1997
SOWBHAGYA INVESTMENT Vs. C.KARUNAKARA KURUP
June 19, 1997
SRIRAM CHANDRAN Vs. R.D.PENNATHUR
October 19, 1997
STATION SUPERINTENDENT, ALAPPUZHA RAILWAY STATION Vs. THOMAS K.J.
June 4, 1997
SUB FIBRE OPTICS PVT.LTD. Vs. UNITED INDIA INSURANCE CO.
August 4, 1997
SUB POSTMASTER, PALAPURAM Vs. UNNIKRISHNA PANICKER
August 18, 1997
SUPERINTENDENT OF POST OFFICES Vs. M.V.SANKARAN
December 9, 1997
T.E.MOHAMMED KUNHI Vs. PROFESSIONAL COURIERS
October 14, 1997
T.P.VIJAYAN Vs. BRANCH MANAGER, BRITISH BANK OF THE MIDDLE EAST
May 16, 1997
T.S.RADHAMMA, KUMAR PHOTOSTAT Vs. KILBURN REPROGRAPHICS LTD.
January 14, 1997
THOMAS GEORGE Vs. ALLAHABAD BANK
August 22, 1997
THOMAS MATHEW Vs. ORIENTAL INSURANCE CO. LTD.
May 9, 1997
THRESSIAMMA PAUL Vs. KILCO PERFECT MACHINES
January 17, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. P.M.UTHUP
June 24, 1997
UNITED INDIA INSURANCE COMPANY LTD. Vs. JOSHY ASTHAPANOSE
January 14, 1997
V.K.JACOB Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD
November 14, 1997
V.RAVEENDRAN NAIR Vs. P.RADHAMMA
May 13, 1997
VIMAL AGARWAL Vs. MANAGER, ROYAL NEPAL AIRLINES CORPORATION
September 22, 1997