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Case Index
Title
Date
A S CONSTRUCTION COMPANY Vs. UNION OF INDIA
May 19, 1997
A.K. GARG Vs. THE STATE OF RAJASTHAN AND ORS.
March 11, 1997
ABDUL HAKIM Vs. HABIB KHAN
August 13, 1997
ABDUL JABBAR Vs. KESAR AND OTHERS
October 1, 1997
ABDUL KARIM AND OTHERS Vs. STATE OF RAJASTHAN
November 21, 1997
ABDUL MAJID Vs. STATE OF RAJASTHAN
January 8, 1997
ABDUL RASHID Vs. STATE OF RAJASTHAN
July 16, 1997
ABDUL VAHID Vs. STATE OF RAJASTHAN
February 21, 1997
ABDUL WAHID Vs. STATE OF RAJASTHAN
July 15, 1997
ABDUL WAHID Vs. RAM NARAIN VERMA
January 17, 1997
ABHIJEET SINGH ALIAS GOURI Vs. STATE OF RAJASTHAN
January 21, 1997
ABU BAKRA Vs. STATE OF RAJASTHAN
May 6, 1997
ACHLA AND ORS. Vs. STATE OF RAJASTHAN
April 3, 1997
ACHLA RAM Vs. STATE OF RAJASTHAN
May 28, 1997
ACHYUT SHARMA GULERI Vs. STATE
December 5, 1997
ALIM and CO Vs. STATE OF RAJASTHAN
March 21, 1997
ALL RAJASTHAN BUS OWNERS ASSOCIATION JODHPUR Vs. STATE OF RAJASTHAN
July 24, 1997
ALLADIN Vs. STATE OF RAJASTHAN
February 7, 1997
ALLANOOR Vs. DILIP SINGH
May 8, 1997
AMAR SINGH Vs. LABOUR COURT
January 2, 1997
AMAR SINGH Vs. STATE OF RAJASTHAN
June 9, 1997
AMBRISH KUMAR TIWARI Vs. SITA RAM JHALANI
April 2, 1997
AMER Vs. STATE OF RAJASTHAN
December 17, 1997
AMIR BUX Vs. HABIBUR REHMAN
May 21, 1997
AMRI DEVI Vs. RIDMAL
April 2, 1997
ANANDILAL DEEPLAL AGARWAL Vs. REGISTRAR OF COMPANY, RAJASTHAN, JAIPUR
January 27, 1997
ANIL KUAMR Vs. STATE OF RAJASTHAN
January 14, 1997
ANIL KUMAR Vs. STATE OF RAJASTHAN
January 6, 1997
ANIL MAHATMA Vs. SUNIL MEHTA
September 16, 1997
ANOP SINGH RATNU Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY AJMER
September 9, 1997
ARCHANA PATNI Vs. STATE OF RAJASTHAN
December 11, 1997
ARJUN SINGH Vs. STATE OF RAJASTHAN
May 29, 1997
ARJUN SINGH Vs. UNION OF INDIA (CBI)AND OTHERS
September 5, 1997
ASGAR KHAN Vs. STATE OF RAJASTHAN
December 9, 1997
ASHOK KUMAR Vs. STATE OF RAJASTHAN
March 17, 1997
ASHOK KUMAR GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
November 7, 1997
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
July 9, 1997
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
May 29, 1997
ASHWINI KUMAR Vs. STATE OF RAJASTHAN
January 17, 1997
ASHWINI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
January 24, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAYANTI LAL PATEL
November 7, 1997
ASULAL Vs. BOARD OF REVENUE
July 25, 1997
AYAZUDDIN ALIAS MUNNA KHAN Vs. STATE
November 4, 1997
AYUB Vs. STATE OF RAJASTHAN
April 4, 1997
B G SINGH Vs. STATE OF RAJASTHAN
November 18, 1997
BABLU ALIAS MOHD ALI Vs. STATE OF RAJASTHAN
February 11, 1997
BABU BHAI Vs. STATE OF RAJASTHAN
September 9, 1997
BABU LAL Vs. STATE OF RAJASTHAN AND ORS.
September 16, 1997
BABU LAL Vs. STATE OF RAJASTHAN
August 19, 1997
BABU LAL Vs. STATE OF RAJASTHAN
May 27, 1997
BABU LAL ARORA Vs. STATE OF RAJASTHAN
July 11, 1997
BABU SINGH Vs. STATE OF RAJASTHAN
July 28, 1997
BABULAL @ ASHOK KUMAR Vs. STATE OF RAJASTHAN
February 21, 1997
BADRI AND OTHERS Vs. STATE OF RAJASTHAN
February 9, 1997
BADRI DAS Vs. STATE OF RAJASTHAN
May 8, 1997
BADRI LAL Vs. STATE OF RAJASTHAN
January 28, 1997
BAHADUR DHIMAR Vs. STATE OF RAJASTHAN
May 28, 1997
BAIJNATH Vs. GANGA DEVI
September 29, 1997
BAJAJ HINDUSTAN LIMITED Vs. STATE OF RAJASTHAN
April 4, 1997
BAJRANG Vs. STATE OF RAJASTHAN
February 28, 1997
BAJRANG LAL Vs. STATE OF RAJASTHAN AND ORS.
September 17, 1997
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
May 2, 1997
BAL KISHAN Vs. STATE OF RAJASTHAN
April 22, 1997
BAL KISHAN Vs. STATE OF RAJASTHAN
January 28, 1997
BALAKNATH Vs. STATE OF RAJASTHAN
April 11, 1997
BALDEV PRAKASH Vs. ROOP CHAND
March 5, 1997
BALDEV SHARMA Vs. RAJ DEVI
October 13, 1997
BALKAR SINGH Vs. STATE OF RAJASTHAN
December 4, 1997
BALLABH DASS Vs. S B B J
January 3, 1997
BALU Vs. STATE OF RAJASTHAN
November 26, 1997
BALWANT SINGH Vs. BOARD OF REVENUE
November 12, 1997
BANK OF INDIA Vs. SARAF SYNTHETICS RAJ LTD
August 29, 1997
BANSHI & ORS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
January 21, 1997
BANSHI LAL Vs. STATE OF RAJASTHAN
November 20, 1997
BANSHIDHAR SHARMA Vs. STATE
November 26, 1997
BANSHILAL Vs. STATE OF RAJASTHAN
September 4, 1997
BANWARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
April 26, 1997
BANWARI LAL GAUR Vs. NATIONAL INSTITUTE OF AYURVEDA
February 5, 1997
BANWARILAL & ORS Vs. STATE OF RAJASTHAN
February 13, 1997
BARFI DEVI Vs. STATE OF RAJASTHAN
January 20, 1997
Bashir and Ors. Vs. State of Rajasthan
September 30, 1997
BATTU Vs. STATE OF RAJASTHAN
April 11, 1997
BEST CHAMICAL LIME INDUSTRIES Vs. UNION OF INDIA
March 20, 1997
BHADAR SINGH & ORS Vs. STATE OF RAJASTHAN
November 24, 1997
BHAGA Vs. STATE OF RAJASTHAN
May 2, 1997
BHAGAT SINGH Vs. STATE OF RAJASTHAN
May 29, 1997
BHAGESH CHANDRA Vs. LAXMAN DAS
March 31, 1997
Bhagwan Lal Vs. State of Rajasthan
August 6, 1997
BHAGWAN LAL Vs. STATE OF RAJASTHAN
August 8, 1997
BHAGWAN SAHAY PAREEK Vs. STATE OF RAJASTHAN
May 28, 1997
BHAGWAN SWAROOP SRIVASTAVA Vs. ASHA SRIVASTAVA
April 10, 1997
BHAGWANI DEVI Vs. STATE OF RAJASTHAN
May 26, 1997
BHAJAN LAL Vs. BALVIR SINGH
April 3, 1997
BHAJAN RAM GIRDHARI LAL AND SONS Vs. STATE OF RAJASTHAN
November 10, 1997
BHAJAN SINGH Vs. GANESH BUILDING MATERIAL STORE KHAIRTHAL MANDI
January 28, 1997
BHANWAR LAL Vs. UNION OF INDIA
May 29, 1997
BHANWAR LAL Vs. REKHA
July 10, 1997
BHANWAR LAL Vs. CHAMPA
September 12, 1997
BHANWAR SINGH Vs. STATE OF RAJASTHAN
November 20, 1997
BHANWARLAL Vs. STATE
April 3, 1997
BHANWARLAL Vs. UNION OF INDIA
December 10, 1997
BHARATPUR WHOLESALE SAHAKAR UPBHOKTA BHANDAR LTD Vs. SOHAN LAL
May 23, 1997
BHEEK SINGH Vs. STATE OF RAJASTHAN AND ANR.
November 27, 1997
BHER DAS S/O PEM DAS Vs. STATE OF RAJASTHAN
November 5, 1997
BHERU LAL Vs. STATE OF RAJASTHAN
January 10, 1997
BHERU LAL BHEEL S/O UNKAR Vs. STATE OF RAJASTHAN
January 15, 1997
BHIKE RAM Vs. STATE OF RAJASTHAN
December 3, 1997
BHIM RAJ Vs. BOARD OF REVENUE
July 22, 1997
BHOJA Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
March 14, 1997
BHOLA RAM Vs. STATE OF RAJASTHAN
August 12, 1997
BHOORA Vs. STATE OF RAJASTHAN
April 24, 1997
BHOUTI Vs. STATE OF RAJASTHAN
November 4, 1997
BHUP SINGH Vs. RAM NARAYAN AND ORS.
November 21, 1997
BIHARI LAL PALIWAL Vs. STATE OF RAJASTHAN
April 22, 1997
BIRBAL Vs. STATE OF RAJASTHAN
April 21, 1997
BIRDHI CHAND OJHA Vs. STATE OF RAJASTHAN
January 27, 1997
BIRJI Vs. STATE
November 12, 1997
BIRJU Vs. STATE OF RAJASTHAN
November 28, 1997
BIRLA CEMENT WORKS Vs. CENTRAL BOARD OF DIRECT TAXES
April 9, 1997
BOARD OF SECONDARY EDUCATION Vs. MANOHAR
March 27, 1997
BRIJENDRA SINGH MEENA Vs. STATE OF RAJASTHAN
December 18, 1997
BRIJKUMAR SHARMA Vs. STATE
May 27, 1997
BRIMCO BRICKS Vs. SITARAM AGARWAL
May 20, 1997
BUPPULARI CHINNA BRAHMANNA Vs. STATE
January 29, 1997
C D GROVER Vs. ASHOK KUMAR
January 31, 1997
CENTRAL ARID ZONE RESEARCH INSTITUTE Vs. ARID ZONE EMPLOYEES UNION
May 13, 1997
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF RAJASTHAN
December 9, 1997
CHAIN SINGH RATHORE Vs. RAJASTHAN STATE ELECTRICITY BOARD AND OTHERS
October 1, 1997
CHAITANYA SINGH Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY
September 11, 1997
Champa Lal Vs. State of Rajasthan
November 3, 1997
CHAMPALAL AND SIX OTHERS Vs. STATE
January 9, 1997
CHANAN RAM Vs. STATE OF RAJASTHAN
March 3, 1997
CHANCHAL BAL Vs. STATE
September 8, 1997
CHAND BAI Vs. STATE OF RAJASTHAN
January 25, 1997
CHAND KANWAR Vs. SANTOSH KUMAR SINGH
February 27, 1997
CHAND MAL Vs. L RS OF DHANNA LAL
March 17, 1997
CHANDER MOHAN Vs. STATE OF RAJASTHAN
February 3, 1997
CHANDRA PAL SINGH & ORS. Vs. STATE OF RAJASTHAN
May 24, 1997
CHANDRA SINGH Vs. SHANTI DEVI
July 28, 1997
CHEEKU SINGH Vs. STATE OF RAJASTHAN
September 2, 1997
CHEINA Vs. NIRBHAY SINGH
January 13, 1997
CHEN DEVI Vs. STATE OF RAJASTHAN
November 10, 1997
CHETAK ELECTRIC AND IRON INDUSTRIES Vs. RAJASTHAN FINANCE CORPORATION
July 25, 1997
CHHAGAN LAL Vs. STATE OF RAJASTHAN
March 20, 1997
CHHAJU RAM Vs. JAG RAM
January 28, 1997
CHHELARAM Vs. MANAK
January 21, 1997
CHHITAR LAL Vs. STATE OF RAJASTHAN
December 18, 1997
CHIEF PERSONNEL MANAGER CARONA SAHU CO LTD Vs. RAJIV DUTT SADANA
December 17, 1997
CHIMAN LAL Vs. DATAR SINGH
March 11, 1997
CHIMAN LAL Vs. STATE OF RAJASTHAN
February 19, 1997
CHIMAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
May 22, 1997
CHIRAG KHAN Vs. STATE OF RAJASTHAN
November 13, 1997
CHIRANJEE LAL Vs. STATE OF RAJASTHAN
September 17, 1997
CHITAR MAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
September 5, 1997
CHOTHI Vs. STATE AND OTHERS
July 10, 1997
CHUNIA S/O. GARSIA Vs. STATE OF RAJASTHAN
January 25, 1997
CIMMCO LIMITED Vs. SHYAM MOHAN JAIN
January 7, 1997
COMMISSIONER OF GIFT TAX Vs. MARUDHAR HOTEL PRIVATE LIMITED
March 4, 1997
COMMISSIONER OF GIFT TAX Vs. INDER SINGH RAJPUT
July 22, 1997
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LIMITED
May 9, 1997
COMMISSIONER OF INCOME TAX Vs. PRABHULAL SAHU
May 26, 1997
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY TEXTILES
May 26, 1997
COMMISSIONER OF INCOME TAX Vs. SHIV HARI MADHU SUDAN
April 15, 1997
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER DHOOT
September 4, 1997
COMMISSIONER OF INCOME TAX Vs. STATE OF RAJASTHAN
August 21, 1997
COMMISSIONER OF INCOME TAX Vs. PUSHPA RAJ MEHTA
August 4, 1997
COMMISSIONER OF INCOME TAX Vs. SOHANLAL DR
March 6, 1997
COMMISSIONER OF INCOME TAX Vs. JEWELS EMPORIUM
January 7, 1997
COMMISSIONER OF INCOME TAX Vs. BINDAL JEWELLERS
December 2, 1997
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA SHRI GAJ SINGHJI
April 3, 1997
D C M LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 2, 1997
D L CHAUHAN Vs. STATE OF RAJASTHAN
March 6, 1997
D P CHOUDHARY Vs. KUMARI MANJULATA
April 4, 1997
D R KALLA Vs. STATE OF RAJASTHAN
October 22, 1997
DALAM CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
March 14, 1997
DALIP KUMAR Vs. STATE OF RAJASTHAN
July 25, 1997
DALIP SINGH Vs. STATE OF RAJASTHAN
August 21, 1997
DALLI Vs. AMRITLAL DHAKAD
April 9, 1997
DALVINDER SINGH Vs. U O I
October 15, 1997
DAMODAR Vs. STATE OF RAJASTHAN
February 28, 1997
DARIYAI SINGH Vs. UNION OF INDIA AND OTHERS
September 29, 1997
DARIYAKANWAR Vs. STATE OF RAJASTHAN
July 10, 1997
DAYA RAM BENGALI Vs. STATE OF RAJASTHAN
July 22, 1997
DAYAL SINGH Vs. STATE OF RAJASTHAN
August 1, 1997
DAYANAND Vs. SHANTI
July 14, 1997
DEEN DAYAL Vs. RAJASTHAN STATE TEXT BOOK BOARD
March 6, 1997
DEENBANDHU PARMAR Vs. RAJASTHAN STATE MINERAL
September 9, 1997
DEEP DARSHAN GRAH NIRMAN SAHKARI Vs. U I T
January 9, 1997
DEEPAK GUPTA Vs. SANTOSH KUMAR JAIN
September 16, 1997
DEEWAN SINGH Vs. STATE OF RAJASTHAN
February 5, 1997
DEO KISHAN Vs. U I T BIKANER
August 12, 1997
DEV NARAIN Vs. STATE OF RAJSTHAN
March 20, 1997
DEVA LAL Vs. STATE OF RAJASTHAN
January 8, 1997
DEVI Vs. BHANWARI LAL
December 9, 1997
DEVI KISHAN S/O MOHAN LAL Vs. STATE OF RAJASTHAN
February 13, 1997
DEVI SAHAI & OTHERS Vs. STATE OF RAJASTHAN
November 4, 1997
DEVIDASS RAO DESHMUKH Vs. RAJASTHAN STATE ROAD TRANS
February 4, 1997
DHAN RAJ Vs. KISHNI
May 23, 1997
DHANNA LAL AND PRAKASH @ OM PRAKASH Vs. STATE OF RAJASTHAN
August 5, 1997
DHANPAT SINGH Vs. STATE OF RAJASTHAN
August 7, 1997
Dhanraj Vs. COMMISSIONER OF INCOME-TAX
July 11, 1997
DHANRAJ Vs. SHANKER LAL
April 11, 1997
DHARAM SINGH Vs. STATE OF RAJASTHAN
January 28, 1997
DHARAMPAL AND ORS. Vs. STATE
September 12, 1997
DHARAMPAL SINGH Vs. STATE OF RAJASTHAN
September 29, 1997
DHARM SINGH Vs. THE STATE OF RAJASTHAN
January 20, 1997
DHARMENDRA KUMAR JAIN Vs. R.P.S.C
September 2, 1997
DHEER SINGH Vs. AMAR SINGH
September 30, 1997
DILIP SINGH Vs. STATE OF RAJASTHAN
May 6, 1997
DILIP SINGH Vs. STATE OF RAJASTHAN
January 30, 1997
DILIP SINGH Vs. STATE OF RAJASTHAN
January 24, 1997
DINESH ARORA Vs. RAJASTHAN STATE CO
September 18, 1997
DIWAN SINGH Vs. STATE OF RAJASTHAN
January 17, 1997
DR. RATAN LAL MATHUR Vs. STATE AND ORS.
September 12, 1997
DULI CHAND JAIN Vs. RAJENDRA PRASAD
November 21, 1997
DUNICHAND ALIAS DULICHAND Vs. KISHOR CHAND
May 29, 1997
DWARKA DAS Vs. STATE OF RAJASTHAN
July 25, 1997
EX-SEPOY CHANDER SINGH Vs. UNION OF INDIA
May 28, 1997
FAKIRA RAM Vs. STATE OF RAJASTHAN
January 15, 1997
FATEH KUMARI SISODIA Vs. STATE OF RAJASTHAN
February 25, 1997
FATHER RAYMOND COELHO Vs. LABOUR INSPECTOR OFFICE OF REGIONAL JOINT LABOUR COMMISSIONER JAIPUR
July 24, 1997
FIRM MURLIDHAR ISHWARDAS Vs. STATE OF RAJASTHAN
February 25, 1997
FIRM SWAROOP SINGH SHER SINGH Vs. MOHAN LAL
May 15, 1997
GAD SINGH Vs. PHOOL CHAND
August 8, 1997
GAJANAND MISHRA MANAV Vs. UNION OF INDIA
September 10, 1997
GAJIA Vs. STATE OF RAJASTHAN
December 17, 1997
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
November 19, 1997
GANESH DUTTA AND ANR. Vs. STATE OF RAJASTHAN
March 11, 1997
GANESH LAL Vs. LADU RAM
July 28, 1997
GANESHA RAM Vs. URBAN IMPROVEMENT TRUST
October 1, 1997
GANGA Vs. STATE OF RAJASTHAN
April 25, 1997
GANPAT LAL Vs. RAJESHWARI AGARWAL
January 6, 1997
GANPAT NATH AND ORS. Vs. STATE OF RAJASTHAN AND OTHERS
November 12, 1997
GANPAT SINGH Vs. STATE OF RAJASTHAN
March 18, 1997
GANPAT SINGH Vs. STATE OF RAJASTHAN
August 26, 1997
GANPAT SINGH Vs. STATE OF RAJASTHAN
February 19, 1997
GANPAT SINGH Vs. STATE OF RAJASTHAN
October 16, 1997
GENERAL SECRETARY HINDUSTAN ZINC Vs. HINDUSTAN ZINC LTD
August 13, 1997
GHASI Vs. STATE OF RAJASTHAN
March 19, 1997
GHASI Vs. SRIMATI NATTI & ORS.
July 1, 1997
GHEESU LAL Vs. STATE OF RAJASTHAN
December 2, 1997
GHEWARLAL Vs. MUNNI LAL GOYAL
April 26, 1997
GIRDHAR GOPAL Vs. BABULAL
April 26, 1997
GIRDHARI LAL Vs. STATE OF RAJASTHAN
August 12, 1997
GIRDHARI LAL MEENA Vs. THE STATE OF RAJASTHAN
July 21, 1997
GIRI RAJ & ORS. Vs. STATE OF RAJASTHAN
July 23, 1997
GIRRAJ PRASAD Vs. STATE OF RAJASTHAN & ANOTHER
December 12, 1997
GOBIND SINGH Vs. STATE OF RAJASTHAN
January 30, 1997
GOMDA Vs. RAMESHWAR DAYAL
September 4, 1997
GOPAL DAS Vs. STATE OF RAJASTHAN
February 4, 1997
GOPAL KANWAR Vs. DARBARA SINGH
July 25, 1997
GOPAL LAL Vs. NAGU LAL
August 13, 1997
GOPAL LAL Vs. SIKAR CENTRAL CO OPERATIVE BANK LTD
February 26, 1997
GOPAL RAM Vs. STATE OF RAJ. & ANR.
November 27, 1997
GOPAL SINGH Vs. CHANDER SINGH & OTHERS
July 30, 1997
GOPI RAM Vs. STATE OF RAJ. AND ORS.
May 8, 1997
GOSWAMI AND BROS Vs. UNION OF INDIA
May 21, 1997
GOURI SHANKAR Vs. STATE OF RAJASTHAN AND ANR.
July 15, 1997
GOVIND RAM Vs. STATE OF RAJASTHAN
May 28, 1997
GOVIND RAM Vs. STATE OF RAJASTHAN
January 27, 1997
GOVIND SHARMA Vs. JAIPUR METALS & ELECTRICALS LTD. AND ANOTHER
September 30, 1997
GOVIND SINGH Vs. STATE OF RAJASTHAN
January 16, 1997
GULAB CHAND MITTAL Vs. RAM KHILADI
May 8, 1997
GURDEEP SINGH Vs. STATE OF RAJASTHAN
April 9, 1997
GURJANT SINGH Vs. STATE OF RAJASTHAN
October 14, 1997
GURMAIL SINGH Vs. STATE OF RAJASTHAN
May 29, 1997
GUTIA Vs. THE STATE OF RAJASTHAN
February 17, 1997
GYAN KANWAR Vs. B O R
April 24, 1997
H.C. JAIN Vs. STATE BANK OF INDIA & ORS.
November 28, 1997
HANUMAN Vs. STATE OF RAJASTHAN
July 10, 1997
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
November 13, 1997
HANUMAN SANT Vs. MADAN LAL
July 24, 1997
HANUMAN SINGH Vs. STATE OF RAJASTHAN
September 3, 1997
HANUMAN SINGH Vs. STATE
October 21, 1997
HANUMANA RAM Vs. STATE OF RAJASTHAN AND OTHERS
May 29, 1997
HAR KISHAN AND ANOTHER Vs. STATE OF RAJASTHAN
December 2, 1997
HARBANS SINGH Vs. KASHMIR SINGH
July 25, 1997
HARBANS SINGH Vs. STATE OF RAJASTHAN
August 27, 1997
HARBHAJAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
April 7, 1997
HARCHAND SINGH Vs. STATE OF RAJASTHAN AND ANR.
September 26, 1997
HARI NARAYAN Vs. TOPKHANA DESH GRAH NIRMAN SAMITI LIMITED
January 28, 1997
HARI RAM Vs. STATE OF RAJASTHAN
December 9, 1997
HARI SINGH Vs. STATE
February 6, 1997
HARI SINGH Vs. LALU RAM
July 8, 1997
HARISH CHANDRA AND ANR. Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR.
December 17, 1997
HARISINGH MAHUWA Vs. THE STATE OF RAJASTHAN
September 30, 1997
HARNEK SINGH Vs. STATE OF RAJASTHAN
July 17, 1997
HARNEK SINGH Vs. STATE
December 12, 1997
HASTI DEVI Vs. STATE OF RAJASTHAN
April 3, 1997
HASTIMAL LODHA Vs. SHAKUNTALA KUMARI
October 23, 1997
HAZARA RAM Vs. PANCHAYAT SAMITI PADAMPUR
October 21, 1997
HEERA S/O UDA MEENA Vs. STATE OF RAJASTHAN
February 18, 1997
HEERALAL Vs. STATE OF RAJASTHAN
July 2, 1997
HEERALAL Vs. STATE OF RAJASTHAN
May 2, 1997
HIND MAZDOOR KISAN PANCHAYAT Vs. STATE OF RAJASTHAN AND OTHERS
March 4, 1997
HINDUSTAN DEVELOPMENT Vs. KUSHAN CHAND BADER
October 13, 1997
HIRA LAL Vs. MOHAN LAL
January 30, 1997
HURTA AND SURATSINGH Vs. STATE OF RAJASTHAN
April 24, 1997
IDDAR Vs. STATE OF RAJASTHAN
April 30, 1997
IDOL SHRI THAKURJI, TEMPLE Vs. STATE OF RAJASTHAN AND OTHERS
May 28, 1997
IKBAL Vs. STATE OF RAJASTHAN
July 28, 1997
ILA CHANDRA SHARMA Vs. STATE OF RAJASTHAN
March 13, 1997
IMAM ALI Vs. STATE OF RAJASTHAN & ANR.
September 18, 1997
IN THE MATTER OF RAJASTHAN AGRO INDUSTRIES CORPORATION LED., THROUGH ITS MANAGING DIRECTOR HAVING ITS REGISTERED OFFICE AT B Vs. ABC
September 3, 1997
INDIAN OIL CORPORATION LTD Vs. MUNICIPAL BOARD
June 18, 1997
INDO CONTINENTAL HOTEL Vs. STATE
May 20, 1997
INSPECTOR, CENTRAL EXCISE AND CUSTOMS, BARMER Vs. SUKHDEV SINGH AND OTHERS
August 29, 1997
ISHWAR DUTT Vs. GYAN CHAND
March 10, 1997
ISHWAR LAL BHAGAT RAM Vs. ASULAL
September 17, 1997
ISHWAR THARANI Vs. STATE OF RAJASTHAN
September 23, 1997
J K ACRYLICS Vs. UNION OF INDIA UOI
January 13, 1997
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
December 10, 1997
J. N. V. UNIVERSITY Vs. SHISHUPAL SINGH
May 28, 1997
J.D.A. Vs. STATE OF RAJASTHAN
February 5, 1997
J.K. DHOLKIA & ANR. Vs. STATE OF RAJASTHAN
September 12, 1997
J.K. WHITE CEMENT WORKS GOTAN AND ANOTHER Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
August 7, 1997
JADAV Vs. RAMESHWAR PRASAD
May 19, 1997
JAFFAR KHAN Vs. STATE OF RAJASTHAN
January 16, 1997
JAGDHATRI COKE MANUFACTURERS GOVINDPUR Vs. HINDUSTAN ZINC LTD
April 9, 1997
JAGDISH Vs. STATE OF RAJASTHAN
May 29, 1997
JAGDISH Vs. STATE OF RAJASTHAN
July 29, 1997
JAGDISH Vs. CHANDGI
November 7, 1997
JAGDISH Vs. STATE OF RAJASTHAN
January 24, 1997
JAGDISH CHAND Vs. STATE OF RAJASTHAN
September 25, 1997
JAGDISH CHANDRA OZHA Vs. STATE OF RAJASTHAN
October 13, 1997
JAGDISH SAINI Vs. UNIVERSITY OF RAJASTHAN
September 11, 1997
JAGDISH SINGH Vs. STATE OF RAJASTHAN
September 2, 1997
JAGRAJ SINGH Vs. STATE OF RAJASTHAN
August 11, 1997
JAGTAR SINGH Vs. STATE OF RAJASTHAN
July 30, 1997
JAI KISHAN YOGI Vs. STATE OF RAJASTHAN
July 5, 1997
JAIPUR CHAMBER OF COMMERCE Vs. RAM CHANDRA KASLIWAL
April 15, 1997
JAL SINGH & ORS. Vs. STATE OF RAJASTHAN
October 16, 1997
JALDAI SHRAMIK KALYAN SANGH Vs. STATE OF RAJASTHAN
July 31, 1997
JAMNA Vs. BHUWANA
March 14, 1997
JAN MOHAMMAD Vs. STATE OF RAJASTHAN
August 29, 1997
JASHWANT RAJ Vs. BATA INDIA LIMITED
January 14, 1997
JASPAL KAUR Vs. STATE OF RAJASTHAN
July 28, 1997
JAYANTIL LAL PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 1, 1997
JAYESH MITTAL Vs. STATE OF RAJASTHAN
May 27, 1997
JDA Vs. OM PRAKASH AND ANR.
November 4, 1997
JEET MAI LODHA Vs. SAGHAN KSHETRA VIKAS SAMITI, RAJSAMAND
August 6, 1997
JEEVANI BANO Vs. ASHA ARORA
May 1, 1997
JES RAJ Vs. STATE OF RAJASTHAN
August 21, 1997
JHABARMAL Vs. RAJASTHAN HOUSING BOARD
August 1, 1997
JHUNTA RAM @ SURAJ NARAIN Vs. SURENDRA MOHAN
June 18, 1997
JITENDRA SINGH Vs. ISLAM
July 25, 1997
JOGA Vs. STATE OF RAJASTHAN
September 15, 1997
JOHARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
January 17, 1997
JUGAL KISHORE Vs. STATE OF RAJASTHAN
November 20, 1997
JUWAHARILAL Vs. STATE OF RAJASTHAN
July 22, 1997
K K SHARMA Vs. STATE OF RAJASTHAN
November 20, 1997
K SHETRIYA SAMYUKT VIKAS PARISHAD SAMITI Vs. STATE OF RAJASTHAN
April 29, 1997
K T BUILDING MATERIALS PVT LTD Vs. COMMISSIONER A C EX AND CUS
January 4, 1997
K.G. MAHESHWARI AND OTHERS Vs. STATE OF RAJ. AND OTHERS
April 21, 1997
KAILASH BAIRATHI Vs. PRAVEEN GUPTA
March 26, 1997
KAILASH CHAND Vs. STATE OF RAJASTHAN
November 19, 1997
KAILASH CHAND Vs. HEMLATA
October 16, 1997
KAILASH CHAND SHARMA Vs. DINESH KUMAR SHARMA
July 28, 1997
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
December 15, 1997
KAILASH NATH TAHALNATH Vs. STATE OF RAJASTHAN
October 20, 1997
KAILASH TALKIES Vs. STATE OF RAJASTHAN
August 12, 1997
KAILASHIA S/O BADNIA KANJAR & ANR Vs. STATE OF RAJASTHAN
February 3, 1997
KALLU KHAN Vs. NAVAL KISHORE BAIRATHI
January 3, 1997
KALU CHAND Vs. STATE OF RAJASTHAN
August 20, 1997
KALU CHAND Vs. STATE OF RAJASTHAN AND ANR
August 28, 1997
KALULAL Vs. STATE
September 23, 1997
KALYAN AND OTHERS Vs. HIRA LAL AND OTHERS
February 19, 1997
KALYAN MAL CHOUDHARY Vs. RAJASTHAN STATE CO
March 28, 1997
KAMAL CHAND KASLIWAL Vs. STATE OF RAJASTHAN & ANR.
July 25, 1997
KAMAL SINGH Vs. S P BHARGAVA
July 14, 1997
KAMLA DEVI Vs. STATE OF RAJASTHAN
May 29, 1997
KAMLESH KUMAR SHARMA Vs. STATE OF RAJ. & ANR.
September 30, 1997
KAMLESH KUMARI Vs. LAXMI KANT
March 27, 1997
KAN MAI BOHRA Vs. STATE OF RAJASTHAN AND OTHERS
October 1, 1997
KAN SINGH Vs. USHA RANI
November 19, 1997
KAN SINGH Vs. STATE OF RAJASTHAN
November 19, 1997
KANA RAM Vs. STATE OF RAJASTHAN
November 6, 1997
KANHIAYALAL Vs. COMMISSIONER OF INCOME TAX
May 6, 1997
KANHIYA LAL RUHELA Vs. STATE OF RAJASTHAN & ORS.
October 20, 1997
KANIA Vs. STATE OF RAJASTHAN
May 27, 1997
KANTA PARIHAR Vs. STATE OF RAJASTHAN
June 17, 1997
KANTI LAL Vs. SHANTI DEVI
May 28, 1997
KANTICHAND SHARMA Vs. MUNICIPAL CORPORATION JAIPUR
May 28, 1997
KANYILAL Vs. RAJASTHAN TOURISM DEVELOPMENT CORPORATION
January 28, 1997
KAPUR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
July 11, 1997
KARAN SINGH Vs. BALWANT SINGH
May 6, 1997
KARTTYANI Vs. STATE OF RAJASTHAN
August 13, 1997
KAUSHLYA DEVI AND OTHERS Vs. RAJASTHAN STATE BOARD TRANSPORT CORPORATION
April 21, 1997
KEHAR SINGH Vs. UOI
July 10, 1997
KEWAL CHAND Vs. KHUMAN CHAND
February 11, 1997
KEWAL KISHAN TALWAR Vs. STATE OF RAJASTHAN
August 13, 1997
KEWAL SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 1, 1997
KHEM DAS Vs. STATE OF RAJASTHAN
October 1, 1997
KHEMA RAM Vs. STATE OF RAJASTHAN
May 28, 1997
Kherunissa Vs. State of Rajasthan
February 25, 1997
KHETU LAL Vs. NARSINGH DAS
March 27, 1997
KHUMAN SINGH Vs. STATE OF RAJASTHAN
July 29, 1997
KISHAN Vs. DAYAL DAS CHAWLA
July 15, 1997
KISHAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
July 2, 1997
KISHAN SINGH Vs. PEERU LAL
August 11, 1997
KISHNIA Vs. STATE OF RAJASTHAN
July 2, 1997
KISHORE @ KISHORE SINGH Vs. THE STATE OF RAJASTHAN
February 5, 1997
KISHORE KUMAR Vs. STATE OF RAJASTHAN
February 6, 1997
KISHORE KUMAR Vs. STATE OF RAJASTHAN
February 5, 1997
KISHORILAL MATHUR Vs. STATE OF RAJASTHAN
August 11, 1997
KOR SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 22, 1997
KOSAR CARPET FINISHING CENTRE Vs. STATE OF RAJASTHAN AND ORS.
May 14, 1997
KRISHAN GOPAL Vs. STATE OF RAJASTHAN
May 29, 1997
KRISHAN LAL Vs. STATE OF RAJ.
February 20, 1997
KRISHI UPAJ MANDI SAMITI CHITTORGARH Vs. MAHAVEER OIL MILL CHITTORGARH
August 1, 1997
KRISHI UPAJ MANDI SAMITI, BHAWANI MANDI Vs. STATE OF RAJASTHAN & ORS.
August 29, 1997
KRISHNA DUTT SHARMA Vs. STATE OF RAJASTHAN
February 7, 1997
KULWANT SINGH Vs. STATE OF RAJASTHAN
September 11, 1997
KUM. SANGEETA & 7 ORS. Vs. STATE OF RAJASTHAN & ORS.
September 23, 1997
KUMARI ANITA TRIPATHI Vs. UNIVERSITY OF RAJASTHAN & ORS.
November 10, 1997
KUNDAN SINGH Vs. DISTRICT JUDGE
May 2, 1997
KUNDANMAL Vs. STATE OF RAJASTHAN & ANR.
November 27, 1997
L.RS. OF BUTA SINGH Vs. B.O.R. AND OTHERS
October 14, 1997
L.RS. OF IBRAHIM Vs. L.RS. OF FAKRUDDIN
January 28, 1997
L.RS. OF LATE MOOLCHAND Vs. RAM NIWAS AND OTHERS
August 21, 1997
LACHHI RAM Vs. SANTOSH KUMAR
July 5, 1997
LAD KANWAR Vs. STATE OF RAJASTHAN
May 22, 1997
LADDU LAL & ANR Vs. STATE OF RAJASTHAN & ORS
February 3, 1997
LAKHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
May 5, 1997
LAKHU SINGH Vs. STATE OF RAJASTHAN
May 29, 1997
LAL CHAND Vs. STATE OF RAJASTHAN
January 30, 1997
LAL CHAND Vs. STATE OF RAJASTHAN
January 24, 1997
LALA & ORS. Vs. STATE OF RAJASTHAN
August 11, 1997
LALIT Vs. STATE OF RAJASTHAN
April 25, 1997
LALIT KUMAR Vs. LIFE INSURANCE CORPN
January 8, 1997
LALIT KUMAR SHARMA Vs. SMT. KANTA DEVI
March 13, 1997
LALLU LAL AGRAWAL Vs. DAMODAR PRASAD GUPTA
January 2, 1997
LANKER NATH AND ANOTHER Vs. STATE OF RAJ.
January 28, 1997
LAXMAN Vs. STATE OF RAJASTHAN
January 6, 1997
LAXMAN SINGH Vs. STATE OF RAJASTHAN
January 8, 1997
LAXMI Vs. ISHWAR MODIYANI
August 12, 1997
LAXMI INDUSTRIES LIMITED Vs. INCOME TAX OFFICER
March 12, 1997
LAXMI LAL Vs. STATE OF RAJASTHAN
August 13, 1997
LAXMI NARAIN GOYAL Vs. STATE OF RAJASTHAN
March 10, 1997
LAXMI RAJ Vs. STATE OF RAJASTHAN
April 9, 1997
LEELA SOMANI Vs. M/S. MOTLE INDUSTRIES PVT. LTD. AND ANR.
December 2, 1997
LICHMAN RAM AND ANR. Vs. STATE OF RAJ. AND ORS.
August 6, 1997
LIFE INSURANCE CORPORATION Vs. NATHI DEVI
January 21, 1997
LIKHAMA RAM Vs. STATE OF RAJASTHAN
December 16, 1997
LOCHAN VISHAL Vs. STATE OF RAJASTHAN
June 9, 1997
LOTUS AGRO CHEM Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 3, 1997
M D SRI GANGANAGAR SAHAKARI SPINNING MILLS LTD Vs. LABOUR COURT
July 25, 1997
M/S. DUTCH OPTHAIMIC RESEARCH CENTRE INTERNATIONAL B.V. Vs. ULTRAMAD PVT. LTD. & ORS.
August 22, 1997
M/S. JAYA PROPERTIES PVT. LTD. Vs. THE RAJASTHAN FINANCIAL CORPORATION & ANR.
December 18, 1997
M/S. VERMA CONSTRUCTION CO. Vs. STATE OF RAJASTHAN & ORS.
December 4, 1997
M/S. VIRENDER TRADERS AND ETC. Vs. DIRECTOR, AGRICULTURAL MARKETING AND OTHERS
February 21, 1997
MACSON MARBLES PRIVATE LTD Vs. UNION OF INDIA
January 9, 1997
MADAN LAL Vs. INCOME TAX OFFICER
October 20, 1997
MADAN LAL Vs. RAM SUKH
February 25, 1997
MADAN MOHAN Vs. STATE OF RAJASTHAN
October 23, 1997
MADANLAL Vs. STATE OF RAJASTHAN
September 3, 1997
MAGAN ALIAS MAGNIA Vs. STATE OF RAJASTHAN
December 16, 1997
MAGARAM Vs. B O R
September 18, 1997
MAHA DEVI Vs. RAVI KUMAR
December 1, 1997
MAHARAJ SINGH Vs. THE STATE OF RAJASTHAN
September 12, 1997
MAHARAJA SHREE UMAID MILLS LTD Vs. STATE
April 22, 1997
MAHARAJA SHRI UMAID MILLS LIMITED PALI Vs. STATE OF RAJASTHAN
July 2, 1997
MAHARBAN SINGH Vs. STATE OF RAJASTHAN
January 31, 1997
MAHAVEER Vs. STATE OF RAJASTHAN
July 16, 1997
MAHAVEER ENTERPRISES Vs. UNION OF INDIA
April 30, 1997
MAHAVEER SINGH AND OTHERS Vs. STATE OF RAJ.
May 28, 1997
MAHENDRA KUMAR AGARWAL Vs. STATE OF RAJASTHAN
August 27, 1997
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
February 7, 1997
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
August 27, 1997
MAHENDRA SINGH HADA Vs. STATE OF RAJASTHAN
January 24, 1997
MAHESH CHAND Vs. STATE OF RAJASTHAN
November 13, 1997
MAHESH KUMAR Vs. THE STATE OF RAJASTHAN & ORS.
September 16, 1997
MAHRISHI DAYANAND SARASWATI UNIVERSITY Vs. THE JUDGE, LABOUR COURT AND INDUSTRIAL TRIBUNAL, AJMER
November 22, 1997
MAKHAN SINGH Vs. BANT KAUR
August 1, 1997
MALKEET SINGH Vs. STATE OF RAJASTHAN
October 14, 1997
MALKHAN SINGH Vs. STATE OF RAJASTHAN
December 1, 1997
MAM CHAND AND OTHER Vs. STATE OF RAJASTHAN
August 8, 1997
MAMRAJ Vs. STATE OF RAJASTHAN
December 5, 1997
MAN SINGH Vs. STATE OF RAJASTHAN
July 29, 1997
MANAGAR BIJAINAGAR KRIYA Vs. JUDGE LABOUR COURT
December 3, 1997
MANAGING DIRECTOR GANGANAGAR SAHAKARI SPINNING MILLS LTD Vs. LABOUR COURT AND ORS
July 25, 1997
MANAK CHAND Vs. STATE OF RAJASTHAN
March 11, 1997
MANAK LAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 8, 1997
MANGI LAL Vs. STATE OF RAJASTHAN
July 2, 1997
MANGI LAL Vs. STATE OF RAJASTHAN
November 7, 1997
MANGILAL MOONDRA Vs. STATE OF RAJASTHAN
January 16, 1997
MANGLA RAM Vs. BOARD OF REVENUE
April 9, 1997
MANGU RAM Vs. PURAN MAL
July 9, 1997
MANJULA Vs. STATE OF RAJASTHAN
November 7, 1997
MANMOHAN Vs. SMT. MAINA BAI AND OTHERS
January 3, 1997
MANOHAR Vs. STATE OF RAJASTHAN
August 4, 1997
MANOHARI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
February 14, 1997
MANOJ Vs. STATE OF RAJASTHAN
March 3, 1997
MANPHOOL RAM AND OTHERS Vs. STATE OF RAJASTHAN
July 8, 1997
MANPHOOL SINGH Vs. STATE OF RAJASTHAN
July 10, 1997
MATHURA LAL Vs. SUNDER LAL
January 28, 1997
MAZID Vs. STATE OF RAJASTHAN
March 11, 1997
MEENA GOYAL Vs. STATE OF RAJASTHAN
October 17, 1997
MEGHA RAM Vs. STATE OF RAJASTHAN
February 28, 1997
MEHAR DEVI Vs. STATE OF RAJASTHAN
December 2, 1997
MEHTA VEGETABLES PRIVATE LIMITED Vs. UNION OF INDIA
January 9, 1997
MEWA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
March 19, 1997
MEWA RAM Vs. STATE OF RAJASTHAN
December 15, 1997
MEWARAM Vs. I.T.I., BALOTRA
February 4, 1997
MISHRI BAI Vs. KRISHNA LAL CHADDHA
April 2, 1997
MISHRILAL Vs. KAMLA
March 27, 1997
MISS DEEPALI PATHAK Vs. PRINCIPAL, SMS MEDICAL COLLEGE AND ORS.
March 19, 1997
MITTHU LAL Vs. KUNDAN LAL
July 8, 1997
MODERN THREADS INDIA LIMITED Vs. UNION OF INDIA
March 31, 1997
MOHAMMAD AAMIN Vs. STATE OF RAJASTHAN
August 7, 1997
MOHAN LAL Vs. RAKESH MEGHWAL
October 24, 1997
MOHAN LAL Vs. PARVATI DEVI
January 9, 1997
MOHAN LAL PUNIA (VERMA) Vs. RAJASTHAN. ELECTRICITY BOARD
May 29, 1997
MOHAN P WAG Vs. STATE OF RAJASTHAN
October 1, 1997
MOHAN SINGH Vs. STATE OF RAJASTHAN
March 5, 1997
MOHAN SINGH Vs. STATE OF RAJASTHAN
November 25, 1997
MOHAN SINGH Vs. STATE OF RAJASTHAN
May 19, 1997
MOHAN SINGH BHATI Vs. STATE OF RAJASTHAN
January 3, 1997
MOHD. HUSSAIN Vs. YAKOOB
March 26, 1997
MOINUDDIN Vs. STATE OF RAJASTHAN
March 20, 1997
MONIKA JAIN Vs. STATE OF RAJASTHAN
October 23, 1997
MOTI BAI Vs. STATE OF RAJASTHAN
July 8, 1997
MOTI LAL Vs. STATE OF RAJASTHAN
January 9, 1997
MOTI LAL NAGORI Vs. BALASHARAM SOCIETY
September 16, 1997
MOTI LAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
September 11, 1997
MOTILAL AND ORS. Vs. STATE OF RAJ. AND ANOTHER
November 27, 1997
MOTU @ HARCHARAN SINGH & ORS Vs. STATE OF RAJASTHAN
January 29, 1997
MRS. MEHBOOBUNISSA Vs. IFTIKAR ALI KHAN AND OTHERS
February 4, 1997
MUKESH AND Vs. STATE OF RAJASTHAN
September 30, 1997
MUKESH KUMAR AJMERA Vs. STATE OF RAJASTHAN
April 4, 1997
MUKNA RAM Vs. STATE
December 4, 1997
MUKTILAL Vs. CHIEF SECRETARY GOVT OF RAJASTHAN
March 27, 1997
MUNICIPAL BOARD BANDIKUI Vs. KAMLA PRASAD
November 19, 1997
MUNNA Vs. STATE OF RAJASTHAN
January 31, 1997
MUNNI Vs. RUKMANI DEVI
December 15, 1997
N L JOGI Vs. UNION OF INDIA
August 13, 1997
NAGENDRA KUMAR Vs. STATE OF RAJASTHAN
April 30, 1997
NAIB SINGH Vs. STATE OF RAJASTHAN
November 13, 1997
NAND KISHORE Vs. STATE OF RAJASTHAN
January 30, 1997
NANU Vs. STATE OF RAJASTHAN
February 5, 1997
NAR SINGH Vs. BADRI SINGH
August 28, 1997
NARAIN Vs. STATE OF RAJASTHAN
February 6, 1997
NARAIN DASS Vs. MUNICIPAL COUNCIL, UDAIPUR
October 1, 1997
NARAIN SINGH Vs. RAM GOPAL
January 20, 1997
NARAIN SONI Vs. STATE OF RAJASTHAN
January 20, 1997
NARAYAN DAS Vs. STATE OF RAJASTHAN
July 5, 1997
NARAYAN DUTT Vs. IBRAHIM
January 10, 1997
NARBADA Vs. SITA RAM
July 23, 1997
NARENDRA KUMAR PANWAR Vs. CHAIRMAN AND MANAGING DIRECTOR, UCO BANK
January 20, 1997
NARENDRA SINGH Vs. STATE OF RAJASTHAN
July 29, 1997
NARENDRA SINGH BHATI Vs. STATE
May 28, 1997
NARENDRA SINGH BHATI Vs. STATE OF RAJASTHAN AND ANR
May 6, 1997
NARESH CHANDRA SHUKLA Vs. R P S C
October 20, 1997
NARESH KUMAR RAJPUT Vs. STATE OF RAJASTHAN
February 13, 1997
NARSEE RAM MEENA Vs. UNIVERSITY OF RAJASTHAN
April 21, 1997
NARSING DAS Vs. STATE OF RAJASTHAN
August 4, 1997
NATHU LAL Vs. NATHI BAI
March 1, 1997
NATHU LAL Vs. STATE OF RAJASTHAN
December 15, 1997
NATIONAL INSURANCE CO LTD Vs. MAGNA RAM
December 9, 1997
NATIONAL INSURANCE CO LTD Vs. SHANTI
October 3, 1997
NATIONAL INSURANCE COMPANY Vs. KAMAL PRAKASH ROHILA
December 5, 1997
NAVIN CHAND NEMICHAND JAWERI Vs. TULSI DOMESTIC APPLIANCES
February 6, 1997
NAZARA Vs. UNION OF INDIA
January 31, 1997
NEERJA Vs. NARENDER SINGH
January 24, 1997
NEMI CHAND SHARMA Vs. MEHRISHI DAYANAND SARASWATI UNIVERSITY AJMER
October 24, 1997
NEW BRIGHTWAYS SCHOOL SAMITI Vs. RAJASTHAN HOUSING BOARD
April 22, 1997
NEW INDIA ASSURANCE CO. LTD Vs. DIWAN SINGH AND OTHERS
July 5, 1997
NEW INDIA ASSURANCE CO. LTD. & ORS. Vs. RAMSWAROOP DIWAN & ORS.
September 4, 1997
NEW INDIA ASSURANCE CO. LTD. NEHRU PALACE TONK ROAD, JAIPUR Vs. PHOOLI AND OTHERS
December 15, 1997
NEW JANTA STONE CO Vs. UNITED INDIA INSURANCE CO LTD
June 26, 1997
NIRMAL KUMAR Vs. STATE OF RAJASTHAN
October 14, 1997
NISAR MOHAMMED Vs. RAJASTHAN STATE CO OPERATIVE HOUSING FINANCE SOCIETY LTD
March 12, 1997
NIWAS JHANWAR Vs. JETHMAL
September 9, 1997
NIYAZ MOHAMMED KHAN Vs. STATE OF RAJASTHAN
July 2, 1997
Niyazuddin Vs. State of Rajasthan
September 3, 1997
OFFICIAL LIQUIDATOR AUTO Vs. D P GUPTA
October 1, 1997
OFFICIAL LIQUIDATOR AUTO Vs. P R MEHTA
October 24, 1997
OM PRAKASH Vs. STATE OF RAJASTHAN
February 3, 1997
OM PRAKASH Vs. RAJASTHAN STATE ROAD TRANSPORT
March 3, 1997
OM PRAKASH Vs. PREM RAJ
November 13, 1997
OM SINGH Vs. STATE OF RAJASTHAN
February 14, 1997
OMPRAKASH TANWAR Vs. STATE OF RAJASTHAN
August 20, 1997
ONKAR NATH GANJOO Vs. STATE OF RAJASTHAN
May 15, 1997
ORIENTAL INSURANCE CO LTD Vs. SUNITA DHANDA
October 23, 1997
OTA RAM Vs. STATE OF RAJASTHAN
August 12, 1997
PADMAKAR VYAS Vs. STATE OF RAJASTHAN
November 12, 1997
PADMAVATI DEVI (SINCE DECEASED) THROUGH L.RS. Vs. J.D.A.
February 14, 1997
PADMJA SHARMA Vs. RATAN LAL SHARMA
December 3, 1997
PALA SINGH Vs. STATE OF RAJASTHAN
January 21, 1997
PANCHOO LAL SHARMA Vs. STATE
December 8, 1997
PANNA LAL Vs. MURLIDHAR
February 27, 1997
PANNA LAL Vs. S B S AUTOMOBILES
August 4, 1997
PARAKRAM SINGH Vs. UNION OF INDIA
June 19, 1997
PARMANAND PALIWAL Vs. STATE OF RAJASTHAN
October 1, 1997
PARMESHWAR LAL Vs. DILIP SHARMA
March 4, 1997
PAROO Vs. LIKHMA RAM
January 31, 1997
PARVATI CONSTRUCTION CO Vs. RAJASTHAN HOUSING BOARD AND 40 ORS
May 29, 1997
PARVATI CONSTRUCTION COMPANY Vs. RAJASTHAN HOUSING BOARD
May 29, 1997
PARVEEN KUMAR Vs. STATE
November 24, 1997
PATHAN KHAN Vs. STATE OF RAJASTHAN
April 30, 1997
PAWAN KUMAR Vs. SHAKUNTALA
November 3, 1997
PHONELX IMPEX Vs. STATE OF RAJASTHAN
November 10, 1997
PHOOL CHAND Vs. BAKTAWAR MAL
April 28, 1997
POKHAR MAL Vs. AMAR CHAND
April 1, 1997
POONAM CHAND Vs. STATE OF RAJASTHAN
May 1, 1997
POONAM CHAND Vs. MANJU
October 16, 1997
POORA RAM AND ANR. Vs. YAD RAM AND ANR.
April 21, 1997
POOSA RAM AND ANR. Vs. STATE OF RAJASTHAN
May 21, 1997
PRABHA SHARMA Vs. STATE OF RAJASTHAN
September 9, 1997
PRABHAKAR Vs. STATE OF RAJ. AND ANR.
November 28, 1997
PRABHU DAYAL Vs. STATE OF RAJ. AND ANOTHER
February 18, 1997
PRABHURAM Vs. STATE OF RAJASTHAN
May 6, 1997
PRADIP SINGH Vs. STATE OF RAJASTHAN
April 11, 1997
PRAHLAD Vs. STATE OF RAJASTHAN
March 28, 1997
PRAHLAD SON OF KISHAN GOPAL CHEEPA Vs. SMT. JAMNI DAUGHTER OF NATHULAL W/O PRAHLAD CHEEPA
October 21, 1997
PRAKASH Vs. STATE OF RAJASTHAN
November 14, 1997
PRAKASH AND ANR. Vs. STATE OF RAJASTHAN
July 25, 1997
PRAKASH CHAND Vs. STATE OF RAJASTHAN
September 15, 1997
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
November 24, 1997
PRAKASH CHANDRA Vs. BHAJAN SINGH
July 21, 1997
PRATAP RAM S/O. KUMBHA RAM Vs. STATE OF RAJASTHAN
April 23, 1997
PREM CHAND Vs. MANAK CHAND
January 25, 1997
PREM CHAND @ PEMA Vs. STATE OF RAJ.
April 4, 1997
Prema Ram Vs. State and Another
November 10, 1997
PREMLATA Vs. STATE OF RAJASTHAN
November 18, 1997
PRITHVI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
January 10, 1997
PROMOD KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
September 9, 1997
PUKH RAJ Vs. DALJINDER SINGH
January 30, 1997
PUKHA RAM Vs. UNION OF INDIA AND OTHERS
August 12, 1997
PUKHRAJ Vs. KUNJI
May 29, 1997
PUNJAB NATIONAL BANK Vs. MILLEN SALES CORPORATION
January 28, 1997
PURKHA RAM Vs. STATE OF RAJASTHAN
January 16, 1997
PURKHA RAM Vs. STATE OF RAJASTHAN
July 28, 1997
PURSHOTAM LAL Vs. GANESH LAL
April 26, 1997
PYARA Vs. STATE OF RAJASTHAN
January 6, 1997
R S R T C Vs. NARAYANI
July 14, 1997
R UNNIKRISHNAN Vs. UNION OF INDIA
February 14, 1997
R.B.L. MATHUR Vs. JAIPUR NAGAUR ANCHALIK GRAMIN BANK & ANR.
September 30, 1997
R.K. JAIN Vs. STATE OF RAJASTHAN AND OTHERS
September 19, 1997
R.P. KAUSHIK Vs. JAIPUR DEVELOPMENT AUTORITY AND ORS.
May 8, 1997
R.S. SHARMA Vs. STATE OF RAJASTHAN & OTHERS
July 25, 1997
R.S.R.T.C. AND ANOTHER Vs. ROSHAN AND OTHERS
July 2, 1997
RADHEY SHYAM SONI Vs. SATYANARAIN KEDAWAT
October 29, 1997
RAFIQ AHMED Vs. STATE OF RAJASTHAN
February 17, 1997
RAGHUNATH PRASAD Vs. STATE OF RAJASTHAN
January 7, 1997
RAHEEM KHAN Vs. STATE OF RAJASTHAN
August 4, 1997
RAHEEM KHAN Vs. STATE OF RAJASTHAN
August 29, 1997
RAJ BAHADUR Vs. STATE OF RAJ. AND ANR.
March 13, 1997
RAJ BAHADUR Vs. STATE OF RAJASTHAN AND ORS.
December 2, 1997
RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
August 13, 1997
RAJ KUMARI Vs. STATE OF RAJASTHAN
July 23, 1997
Raj Prakash Vs. State of Rajasthan
May 6, 1997
RAJ PRAKASH Vs. STATE OF RAJASTHAN
January 27, 1997
RAJA Vs. STATE OF RAJASTHAN
July 28, 1997
RAJASTHAN ASSISTANT ACCOUNTS OFFICERS ASSOCIATION, DISTRICT BRANCH, JAIPUR THROUGH, ITS PRESIDENT Vs. STATE OF RAJASTHAN
April 26, 1997
RAJASTHAN FINANCIAL CORPORATION Vs. BANWARI LAL
January 24, 1997
RAJASTHAN FINANCIAL CORPORATION Vs. STATE OF RAJASTHAN
April 26, 1997
RAJASTHAN MINING AND ENGINEERING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 8, 1997
RAJASTHAN PUBLIC SERVICE Vs. RAMESH CHANDRA PILWAL
August 1, 1997
RAJASTHAN STATE CO Vs. SULTAN SINGH & ANOTHER
September 22, 1997
RAJASTHAN STATE ELECTRICITY BOARD Vs. DALIP SINGH
February 14, 1997
RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR AND OTHERS Vs. N.K. ENTERPRISES, UDAIPUR
October 1, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOTYA AND OTHERS
August 1, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BANWARI LAL & ANR.
November 26, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SURAJ PRAKASH MANGAL
April 1, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAMAVTAR SHARMA
August 29, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHEEKA RAM
May 26, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT
July 2, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GIRDHAR SINGH
January 30, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GOPAL SINGH
October 24, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE LABOUR COURT
March 10, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS Vs. MEENA KUMARI AND ORS
April 10, 1997
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND Vs. LAXMAN DAS MALI
November 19, 1997
RAJENDRA Vs. STATE OF RAJASTHAN
May 1, 1997
RAJENDRA KUMAR Vs. UNION OF INDIA
December 3, 1997
RAJENDRA KUMAR SHARMA Vs. R S R T C & ORS
February 6, 1997
RAJENDRA PATHAK Vs. STATE OF RAJASTHAN
March 17, 1997
RAJENDRA PD. GUPTA AND ANOTHER Vs. STATE OF RAJASTHAN
February 19, 1997
RAJENDRA PRASAD GUPTA Vs. STATE OF RAJASTHAN
May 28, 1997
RAJENDRA SINGH Vs. ASHA MEHTA
August 1, 1997
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
January 15, 1997
RAJENDRA SINGH Vs. ASHA MEHTA
August 18, 1997
RAJESH RATHI Vs. STATE OF RAJASTHAN
November 10, 1997
RAJESHWARI Vs. DEVANAND
March 5, 1997
RAJMAL Vs. STATE OF RAJASTHAN
January 16, 1997
RAJNIKANT C. BHATT Vs. STATE OF RAJASTHAN
March 28, 1997
RAJNISH PAREEK Vs. BHILWARA
October 16, 1997
RAJU @ ASHOK @ KALU AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 9, 1997
RAJU ALIAS RAJKUMAR AND Vs. STATE OF RAJASTHAN
July 11, 1997
RAKESH Vs. STATE OF RAJASTHAN
November 7, 1997
RAKESH Vs. STATE OF RAJASTHAN
May 28, 1997
RAKESH KUMAR Vs. STATE
May 20, 1997
RAM BAI AND 5 ORS. Vs. RAM KARAN AND ORS.
April 22, 1997
RAM BHAWAN Vs. UNION OF INDIA
December 9, 1997
RAM CHANDRA Vs. STATE OF RAJASTHAN
February 3, 1997
RAM CHARAN Vs. STATE OF RAJASTHAN
July 16, 1997
RAM CHARAN AND OTHERS Vs. STATE OF RAJ. AND ANOTHER
January 30, 1997
RAM DAYAL Vs. STATE OF RAJASTHAN
May 2, 1997
RAM GOPAL Vs. STATE OF RAJ.
July 17, 1997
RAM GOPAL Vs. STATE OF RAJASTHAN
December 10, 1997
RAM GOPAL Vs. STATE OF RAJASTHAN
February 7, 1997
RAM GOPAL Vs. STATE OF RAJASTHAN
August 6, 1997
RAM GOPAL AND OTHERS Vs. BHAGWATI PRASAD
October 22, 1997
RAM JANKI DEVI Vs. BAL CHAND VERMA
March 14, 1997
RAM JEEVAN Vs. STATE OF RAJASTHAN
February 5, 1997
RAM JI LAL SHARMA Vs. STATE OF RAJASTHAN
November 4, 1997
RAM KARAN SINGH DHAKA & ORS. Vs. STATE OF RAJASTHAN & ORS.
March 12, 1997
RAM KHILADI Vs. STATE
November 12, 1997
RAM KISHAN Vs. STATE OF RAJASTHAN
February 27, 1997
RAM KUMAR Vs. MAHAVEER
September 4, 1997
RAM KUMAR Vs. STATE OF RAJASTHAN
May 23, 1997
RAM LAKHAN Vs. STATE OF RAJASTHAN
July 1, 1997
RAM NIWAS Vs. MAGNA RAM AND ORS.
November 4, 1997
RAM PAL Vs. STATE OF RAJASTHAN
November 21, 1997
RAM PRASAD Vs. HARI NARAIN
August 1, 1997
RAM PRASAD PUROHIT Vs. STATE OF RAJASTHAN
August 13, 1997
RAM PRATAP Vs. STATE OF RAJASTHAN
February 7, 1997
RAM RAKH AND ANR. Vs. STATE OF RAJASTHAN
October 22, 1997
RAM RAKH CHACHA Vs. MOHD YUSUF
March 6, 1997
RAM SAWAROOP GUPTA Vs. STATE OF RAJASTHAN & OTHERS
March 19, 1997
RAM SHARAN AND ORS. Vs. STATE OF RAJASTHAN
December 15, 1997
RAM SINGH Vs. STATE OF RAJASTHAN
October 1, 1997
RAMA Vs. MAGAN BAI
January 29, 1997
RAMA KANT Vs. STATE OF RAJASTHAN
January 3, 1997
RAMAVATAR Vs. STATE OF RAJASTHAN
November 18, 1997
RAMAVTAR Vs. STATE OF RAJASTHAN
August 4, 1997
RAMCHANDRA SINGH Vs. STATE OF RAJASTHAN
July 10, 1997
RAMESH CHAND Vs. STATE OF RAJASTHAN
May 21, 1997
RAMESH CHAND Vs. STATE OF RAJASTHAN
January 31, 1997
RAMESH CHAND Vs. STATE OF RAJASTHAN
March 17, 1997
RAMESH CHAND Vs. STATE OF RAJASTHAN
December 10, 1997
RAMESH CHAND PAREEK Vs. INDIAN RED CROSS SOCIETY AND ORS.
January 31, 1997
RAMESH CHANDRA Vs. TARA DEVI
August 21, 1997
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
July 29, 1997
RAMESH CHANDRA PARIHAR Vs. STATE OF RAJASTHAN
July 9, 1997
RAMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 5, 1997
RAMESHWAR Vs. STATE OF RAJASTHAN
March 26, 1997
RAMESHWAR Vs. STATE OF RAJASTHAN
January 24, 1997
RAMESHWAR LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
March 14, 1997
RAMGOPAL S/O SHRI BHANWARLAL Vs. STATE OF RAJASTHAN & ANR
November 3, 1997
RAMJILAL Vs. GEETA DEVI
August 4, 1997
RAMLA @ RAMA Vs. STATE OF RAJASTHAN
January 14, 1997
RAMLAL Vs. STATE OF RAJASTHAN
August 11, 1997
RAMNATH Vs. STATE OF RAJASTHAN
October 21, 1997
RAMSWAROOP AND ORS. Vs. STATE OF RAJASTHAN
December 9, 1997
RANA RAM Vs. STATE OF RAJASTHAN
January 14, 1997
RANSERA Vs. STATE OF RAJASTHAN
January 15, 1997
RANVEER SINGH Vs. ABDUL WAHID AND ORS.
April 21, 1997
RASHID Vs. STATE OF RAJASTHAN
September 5, 1997
RASHIDA BEGUM Vs. ADBUL RAHMAN
October 22, 1997
RATAN CHAND LODHA Vs. INCOME TAX OFFICER
October 20, 1997
RATAN LAL Vs. RAJASTHAN HOUSING BOARD
September 12, 1997
RATIRAM Vs. STATE OF RAJASTHAN
January 17, 1997
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN & ORS.
November 22, 1997
RAVI KULSHRESTHA Vs. STATE OF RAJASTHAN
March 3, 1997
RAVINDER KUMAR Vs. STATE OF RAJASTHAN
September 10, 1997
RAWAT RAM Vs. STATE OF RAJASTHAN AND ANOTHER
August 29, 1997
RAYA Vs. STATE OF RAJASTHAN
May 1, 1997
REKHA BHANDARI Vs. DEEPAK SURANA
July 9, 1997
RENU SHARMA Vs. STATE OF RAJASTHAN
September 12, 1997
RICHARDSON HINDUSTAN LIMITED Vs. STATE OF RAJASTHAN
March 4, 1997
RINESH GUPTA Vs. STATE OF RAJASTHAN AND ORS.
June 27, 1997
RISHAL SINGH Vs. SARITA MANOCHA
July 2, 1997
RUKMA DEVI Vs. RAMAVTAR
September 16, 1997
S D KHETANI Vs. HEER SINGH
July 15, 1997
S.K.S. RANGACHARYULU & ANR. Vs. KAILASH VYAS & ORS.
May 16, 1997
S.S. GUPTA Vs. STATE OF RAJASTHAN
April 4, 1997
SADUL SINGH DHILLON Vs. ADDL. SESSIONS JUDGE NO. 1 ALWAR AND ANOTHER
July 28, 1997
SAJJAN MAL AND OTHERS Vs. REGISTRAR (REGISTRATION), NAGAUR
July 23, 1997
SAJJAN SINGH AND ANR. Vs. STATE OF RAJ.
July 28, 1997
SALEEM Vs. STATE OF RAJASTHAN
February 7, 1997
SALT POWER HOUSE SEWA NIVRAT KARAMCHARI SANGH SAMBHAR LAKE Vs. UNION OF INDIA
August 12, 1997
SAMPAT RAJ PAREEK Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
July 21, 1997
SAMSHER SINGH GULLA Vs. STATE OF RAJASTHAN
May 14, 1997
SANG SINGH Vs. STATE OF RAJASTHAN
April 23, 1997
SANGRAM SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
December 17, 1997
SANJAY PHOPHALIYA Vs. STATE OF RAJASTHAN
July 23, 1997
SANJEEV KUMAR PAREEK Vs. STATE OF RAJASTHAN
November 6, 1997
SANTOSH Vs. UNION OF INDIA
August 20, 1997
SANTOSH ACHARYA Vs. NARSINGH LAL
November 13, 1997
SANWAL RAM Vs. MUSTAQ AHMAD
November 26, 1997
SANWARA Vs. STATE OF RAJATHAN
March 27, 1997
SANWARMAL PANSARI Vs. CHURU WHOLESALE UPBHOKTA SAHKARI BHANDAR LTD
August 19, 1997
SAROJ CHOTIYA Vs. STATE OF RAJASTHAN
July 2, 1997
SAROJ SHARMA Vs. STATE OF RAJASTHAN
February 19, 1997
SATISH KUMAR SOOD Vs. STATE OF RAJASTHAN
March 5, 1997
SATNAMSINGH Vs. STATE OF RAJASTHAN
January 31, 1997
SATYA DEO SHARMA Vs. STATE OF RAJASTHAN
December 8, 1997
SATYA NARAIN Vs. CHANDRA PRAKASH
January 20, 1997
SATYA NARAIN Vs. INDIAN OIL CORPORATION LTD. & ORS.
December 3, 1997
SATYA NARAYAN Vs. STATE OF RAJASTHAN
March 31, 1997
SATYA PRAKASH Vs. MADAN LAL
November 21, 1997
SATYA PRAKASH TRIVEDI Vs. R S E B JAIPUR
August 19, 1997
SATYA RANI W/O. MOHAN LAL Vs. STATE OF RAJASTHAN
June 23, 1997
SATYAVAN CHAPLOT Vs. RAJENDRA
December 16, 1997
SATYAVEER SINGH Vs. STATE OF RAJASTHAN
November 21, 1997
SAVINDAR KAUR Vs. STATE OF RAJASTHAN
September 8, 1997
SAVITRI DEVI Vs. SMT. ANITA SHARMA AND ANR.
April 22, 1997
SAWAI RAM Vs. STATE OF RAJASTHAN
January 6, 1997
SEWAK RAM Vs. STATE OF RAJASTHAN
July 21, 1997
SHAHBUDDIN GOURI Vs. FAZAL KHAN
July 30, 1997
SHANKAR SINGH Vs. STATE OF RAJASTHAN
November 5, 1997
SHANKARLAL S/O KURDARAM SAINI Vs. STATE OF RAJASTHAN
December 3, 1997
SHANKER DUTTA Vs. U I T BIKANER
July 25, 1997
SHANTA BAI AND ANOTHER Vs. STATE OF RAJ.
January 15, 1997
SHANTI LAL Vs. LAXMINARAIN
May 13, 1997
SHANTI VIJAY Vs. LAN EXDA IND LTD
August 29, 1997
SHANTILAL VASTAVAT Vs. STATE OF RAJASTHAN
August 29, 1997
SHARAD MAHESHWARI Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
February 19, 1997
SHARVAN LAL AND OTHERS Vs. BUNDU KHAN
March 28, 1997
SHER SING Vs. STATE OF RAJASTHAN
February 27, 1997
SHESH KUMAR Vs. STATE OF RAJASTHAN
December 10, 1997
SHIMBHUDAYAL & ORS. Vs. HINDUSTAN COPPER LTD. AND ORS.
September 18, 1997
SHIV DUTT BISSA Vs. STATE OF RAJASTHAN
July 11, 1997
SHIV KANT PANDEY Vs. ISHWARI SINGH
January 3, 1997
SHIV LAL Vs. FOOD CORPORATION OF INDIA
January 7, 1997
SHIV SHANKER GOYAL Vs. MUNICIPIL COUNCIL AJMER
January 15, 1997
SHOUNATH Vs. STATE OF RAJASTHAN
July 16, 1997
Shyam Lal Vs. State of Rajasthan
May 20, 1997
SHYAM SUNDER AND ORS. Vs. STATE OF RAJASTHAN
October 20, 1997
SITA RAM Vs. NARBADA
July 23, 1997
SITA RAM Vs. STATE OF RAJASTHAN
September 25, 1997
SITA RAM Vs. PALI CENTRAL CO
January 18, 1997
SITA RAM MISHRA Vs. STATE OF RAJASTHAN
July 21, 1997
SMT. ARCHANA BOHRA Vs. STATE OF RAJASTHAN AND ORS.
May 12, 1997
SMT. BHANI Vs. MAHAVEER PRASAD
January 3, 1997
SMT. DRAUPDI DEVI & ORS Vs. KASHI RAM & ORS
January 10, 1997
SMT. MANGI Vs. STATE OF RAJASTHAN
May 14, 1997
SMT. PEPO Vs. DISTRICT AND SESSIONS JUDGE, JAISALMER AND ANOTHER
July 2, 1997
SMT. RAJESH BAI Vs. STATE OF RAJASTHAN
November 4, 1997
SMT. RUKMANI DEVI & ANR Vs. STATE OF RAJASTHAN
July 2, 1997
SMT. SUDHA RAINA Vs. RAJ PAL SINGH SHEKHAWAT
August 29, 1997
SMT. SUMAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
July 23, 1997
SMT. SWATANTRA SAXENA Vs. STATE OF RAJASTHAN & OTHERS
September 30, 1997
SMT. VIMLA SHARMA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
April 7, 1997
SOHAN LAL Vs. DISTT AND SESSIONS JUDGE
March 17, 1997
SOHAN LAL Vs. CENTRAL COOPERATIVE BANK LTD, SARAFA BAZAR, BHARATPUR
August 5, 1997
SOHAN LAL BOTHRA Vs. RAM NARAIN ARVIND
March 10, 1997
SOHAN RAJ SURANA Vs. STATE OF RAJASTHAN
April 30, 1997
SOHAN SINGH Vs. STATE OF RAJASTHAN
October 15, 1997
SOHAN SINGH Vs. STATE OF RAJASTHAN
January 6, 1997
SOHAN SINGH Vs. STATE OF RAJASTHAN
April 10, 1997
SOHAN SINGH & ANR. Vs. UNION OF INDIA & ANR.
July 3, 1997
SONA BUILDERS Vs. UNION OF INDIA
December 16, 1997
SOOKA LAL Vs. KISHAN & ANR
January 6, 1997
SRI OM INDUSTRIES AND OIL MILLS LTD. AND 7 ORS. Vs. KRISHI UPAJ MANDI SAMITI
March 11, 1997
STATE Vs. HEERA LAL
January 13, 1997
STATE Vs. CHANDRA PAL SINGH
May 29, 1997
STATE BANK OF BIKANER AND JAIPUR, ALWAR Vs. RAMJILAL KHANDELWAL
May 21, 1997
STATE OF RAJ. Vs. BHAGIRATH
March 14, 1997
STATE OF RAJASHTAN Vs. BANSHI LAL
January 10, 1997
STATE OF RAJASTHAN Vs. GURCHARAN SINGH
January 15, 1997
STATE OF RAJASTHAN Vs. BHANWARI DEVI
March 28, 1997
STATE OF RAJASTHAN Vs. MODAN SINGH AND ORS.
March 14, 1997
STATE OF RAJASTHAN Vs. TARA SINGH
March 19, 1997
STATE OF RAJASTHAN Vs. BIRBAL RAM AND OTHERS
March 6, 1997
STATE OF RAJASTHAN Vs. LAXMAN DAS AND ANOTHER
July 11, 1997
STATE OF RAJASTHAN Vs. PATASI BAI
May 29, 1997
STATE OF RAJASTHAN Vs. VIPIN KUMAR
September 5, 1997
STATE OF RAJASTHAN Vs. BAXA RAM
February 3, 1997
STATE OF RAJASTHAN Vs. BHURA RAM
January 14, 1997
STATE OF RAJASTHAN Vs. SPENCON INDIA PVT LTD
January 16, 1997
STATE OF RAJASTHAN Vs. BHUPENDRA JOSHI
January 30, 1997
STATE OF RAJASTHAN Vs. MAHAVEER CHAND
November 4, 1997
STATE OF RAJASTHAN Vs. HAJARI RAM
January 6, 1997
STATE OF RAJASTHAN Vs. TIKKO BAI
January 6, 1997
STATE OF RAJASTHAN Vs. CHATHU RAM
July 2, 1997
STATE OF RAJASTHAN Vs. JAWAHAR LAL
July 14, 1997
STATE OF RAJASTHAN Vs. GENA RAM
April 24, 1997
STATE OF RAJASTHAN Vs. CHATRA RAM
April 26, 1997
STATE OF RAJASTHAN Vs. JEEV RAJ SINGH
April 11, 1997
STATE OF RAJASTHAN Vs. KISHANLAL
August 29, 1997
STATE OF RAJASTHAN Vs. LALDEEN
August 29, 1997
STATE OF RAJASTHAN Vs. SHARVAN KUMAR
July 25, 1997
STATE OF RAJASTHAN Vs. KHUMANA RAM
July 24, 1997
STATE OF RAJASTHAN Vs. UMESH JANGID
August 4, 1997
STATE OF RAJASTHAN AND ANOTHER Vs. SHIV DUTT BISSA
September 12, 1997
SUBASH CHAND JAIN Vs. SBBJ
August 26, 1997
SUBHASH CHAND Vs. STATE OF RAJASTHAN
April 11, 1997
SUDHA DEVI Vs. RAJASTHAN STATE ROAD TRANS
September 9, 1997
SUJAN SINGH Vs. R S R T C
August 12, 1997
SUKHDEV Vs. SANTOSH
May 23, 1997
SUKHI RAM Vs. THE STATE OF RAJASTHAN AND ORS.
August 19, 1997
SUMAT KUMAR JAIN Vs. PRAMOD KUMAR AGARWAL
July 15, 1997
SUMITI ROOP CHAND BHANDARI Vs. HIMMAT MAL GIRIYA
March 28, 1997
SUNDER KANWAR Vs. BOARD OF REVENUE
September 17, 1997
SUNIL ALIAS BHIYAN Vs. STATE OF RAJASTHAN
March 5, 1997
SUNIL KUMAR Vs. STATE OF RAJASTHAN
January 16, 1997
SUNIT KUMAR Vs. STATE OF RAJASTHAN
November 18, 1997
SUNITA GUPTA Vs. BHAIRU LAL
November 24, 1997
SUNITA SAJNANI Vs. RATAN KUMAR
September 17, 1997
SURENDRA KUMAR Vs. KIRAN DEVI
January 10, 1997
SURENDRA KUMAR & ORS. Vs. STATE OF RAJASTHAN AND ANR.
July 15, 1997
SURENDRA SINGH Vs. STATE OF RAJASTHAN
September 2, 1997
SURENDRA SINGH Vs. CHIRAGUDDIN
July 25, 1997
SURENDRA SINGH AND OTHERS Vs. ADDL. COLLECTOR AND OTHERS
December 3, 1997
SURESH KUMAR Vs. STATE OF RAJASTHAN
August 1, 1997
SURESH KUMAR CHUG Vs. STATE
February 6, 1997
SURESH NATH Vs. LRS. OF JORAWAL MAL
April 9, 1997
SWAMI SUNDERDAS MAHANT ANANTSHRI SUKHRAMJI TRUST Vs. STATE OF RAJASTHAN
March 13, 1997
SWAROOP CHAND KOJURAM Vs. COMMISSIONER OF INCOME TAX
April 1, 1997
SYED AZAR AHMAD Vs. STATE OF RAJASTHAN
February 7, 1997
SYED ZAINULABEDEEN @ MAHMOOD MIYAN AND ORS. Vs. NISAR AHMED
May 19, 1997
TAN SUKH Vs. STATE OF RAJASTHAN
June 30, 1997
TARA DEVI Vs. SUDESH CHAUDHARY
August 12, 1997
Taro Vs. State of Rajasthan
December 12, 1997
TATA HOUSING DEVELOPMENT CO LTD Vs. COMPETENT AUTHORITY URBAN LAND CEILING AND ORS
January 30, 1997
TEJ SINGH Vs. S T A T
July 25, 1997
TEMPLE OF THAKURJI Vs. STATE OF RAJASTHAN
September 30, 1997
THAR CEMENTS LTD Vs. R S E B
August 8, 1997
TIHSAN CHAND VIKARM CHAND JAIN Vs. MOHAN LAL CHHIPA
January 8, 1997
TIKURAM Vs. STATE OF RAJASTHAN
September 8, 1997
TILAM SANGH RAJASTHAN SRI GANGANAGAR Vs. KAMAL PRASAD SHARMA
December 5, 1997
TOLA RAM AND Vs. STATE OF RAJASTHAN
January 6, 1997
TULSI DAS Vs. UNION OF INDIA
May 7, 1997
U P HOTELS LIMITED Vs. STATE OF RAJASTHAN
December 18, 1997
U.I.T., BIKANER AND OTHERS Vs. HANUMAN AND OTHERS
August 13, 1997
UDA RAM Vs. CENTRAL STATE FARM
December 11, 1997
UDAI RAM Vs. LADI BAI
March 14, 1997
UDAIPUR DISTILLERY CO LTD Vs. STATE OF RAJASTHAN
March 20, 1997
UGAM SINGH Vs. STATE
August 6, 1997
UMARAM Vs. STATE OF RAJASTHAN
February 27, 1997
UMESH CHAND Vs. STATE OF RAJASTHAN
March 28, 1997
UMESH VASHWANI Vs. RATNA VASWANI
May 12, 1997
UMMAR MOHAMMAD Vs. STATE OF RAJASTHAN
February 13, 1997
UMMED SINGH Vs. STATE OF RAJASTHAN
January 29, 1997
UNION OF INDIA Vs. SORAM BAI
October 15, 1997
UNION OF INDIA Vs. ROOP NARAYAN AND
January 24, 1997
UNION OF INDIA Vs. EX SEPOY CHANDER SINGH
November 19, 1997
UNION OF INDIA Vs. BABULAL GUPTA AND ANOTHER
May 19, 1997
UNITED INDIA INSURANCE CO LTD Vs. SIRAJUDDIN
July 23, 1997
UNITED INDIA INSURANCE COMPANY Vs. SUPHEDA
July 2, 1997
UNITED INDIA INSURANCE COMPANY Vs. PEMA RAM
January 31, 1997
UNITED INDIA INSURANCE COMPANY Vs. SOMVATI & ORS.
May 2, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LADHU DEVI
September 9, 1997
UPENDRA SINGH SOLANKI Vs. STATE OF RAJASTHAN
January 16, 1997
URBAN IMPROVEMENT TRUST Vs. POONAM CHAND
February 3, 1997
USMAN GANI Vs. SUMER MAL
April 3, 1997
V K SINGH 803537 NC E 00 Vs. UNION OF INDIA
August 29, 1997
VAGATA Vs. STATE OF RAJASTHAN
August 26, 1997
VELJI Vs. STATE OF RAJASTHAN
September 2, 1997
VERMA CONSTRUCTION CO. Vs. U.O.I
April 10, 1997
VIJAY KUMAR Vs. STATE OF RAJASTHAN
September 18, 1997
VIJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
November 19, 1997
VIJAY KUMAR BURDAK AND 35 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
July 7, 1997
VIJAY KUMAR SHARMA Vs. SADHNA SHARMA
December 17, 1997
VIMLA Vs. SURENDRA SINGH
April 2, 1997
VIMLA SHARMA Vs. REGISTRAR, CO -OPERATIVE SOCIETIES
April 4, 1997
VINOD KUMAR AGARWAL Vs. JAGDISH PRASAD
April 3, 1997
VINOD KUMAR JAIN Vs. RAJASTHAN STATE WARE HOUSING CORPORATION AND ANR.
April 11, 1997
VINOD KUMAR SHARMA Vs. RAJASTHAN FINANCIAL CORPORATION & OTHERS
September 11, 1997
VIPUL SHARMA Vs. KALAWATI
May 29, 1997
YOGENDRA KUMAR DURLABHJI Vs. COMMISSIONER OF INCOME TAX
November 21, 1997
YOGESH KHATRI Vs. RAJASTHAN STATE BRIDGE CONSTRUCTION CORPORATION AND ANOTHER
May 8, 1997
ZAHEER AHMED Vs. MUNICIPAL CORPORATION
November 27, 1997
ZAKIR HUSSAIN AND ANR. Vs. STATE OF RAJASTHAN
February 6, 1997
ZILEY SINGH Vs. STATE OF RAJASTHAN
January 15, 1997