Case Index

Title
Date
A.S.CHOWDARY Vs. V.N.RAO
August 22, 1997
ADARSHA RESIDENTIAL Vs. NARAYANA RAO NOULE
May 13, 1997
AIR COMMODORE SATYANARAYANA Vs. L.V.PRASAD EYE INSTITUTE
August 26, 1997
ANDHRA BANK Vs. SURAM TIRUPATHAMMA
June 18, 1997
ANURADHA NIVAS FLAT OWNERS ASSOCIATION Vs. ANURADHA ESTATES
July 3, 1997
ASSISTANT ACCOUNTS OFFICER Vs. N.TIMMARISHESHWAR RAO
August 6, 1997
B.NARASAIAH Vs. KANDE LAXMAIAH
June 9, 1997
BOLISETTY RAMESH CHANDRA GUPTA Vs. MANAGING DIRECTOR, HI-TECH DRUGS LTD.
August 5, 1997
BRANCH MANAGER, DISTT.CO- OPERATIVE CENTRAL BANK Vs. CHERUKURI PATTABHIRAMAYYA
July 17, 1997
BRANCH MANAGER, DISTT.CO-OPERATIVE CENTRAL BANK, TALLAREVU Vs. CHERUKURI PATTABHIRAMAYYA
July 7, 1997
BRANCH MANAGER, MANJEERA, GRAMEENA BANK LTD. Vs. CHERUKU ROOPA
July 11, 1997
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. C.H.RATHAIAH
July 10, 1997
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. R.POCHAIAH
June 3, 1997
COMMISSIONER, ONGOLE MUNICIPALITY Vs. A.VENKATESHWAR RAO
December 23, 1997
DIVISIONAL MANAGER, LIC OF INDIA Vs. T.VENKATESHWARLU
June 6, 1997
DIVISIONAL MANAGER, LIC OF INDIA Vs. T.VENKATESHWARLU
September 9, 1997
DIVISIONAL MANAGER, LIC OF INDIA Vs. T.VENKATESHWARLU
September 16, 1997
EXECUTIVE OFFICER Vs. P.VENUGOPALAM
May 27, 1997
FORCE (SOCIETY NO.596/88), NEW DELHI Vs. M.GANESWARA RAO
August 22, 1997
G.ADINARAYANA RAO Vs. BRANCH MANAGER, THE NEW INDIA ASSURANCE CO.LTD.
July 22, 1997
GARE DEVAMMA Vs. SUPERINTENDENT, AREA HOSPITAL
June 11, 1997
GENERAL MANAGER, HYDERABAD TELEPHONES Vs. MIR SADAT ALI
June 20, 1997
H.S.GURURAJA RAO Vs. HINDUSTAN MOTORS LTD.
August 26, 1997
HIMALAYA COLD STORAGES Vs. P.LAKSHMINARAYAN
July 8, 1997
K.MALLAIAH Vs. BHEL MIG EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD.
July 8, 1997
KANALA KODANDA REDDY Vs. SUPERINTENDENT, DEPARTMENT OF POSTS
July 15, 1997
KARTHIK DAS Vs. CHEERA KUMARA SWAMY
July 1, 1997
LALITH KUMAR Vs. DIVISIONAL MANAGER,
July 23, 1997
MAHARASHTRA HYBRID SEEDS CO.LTD Vs. PRASAD
June 16, 1997
MALLADI ACCHIYAMMA Vs. BANK OF INDIA
July 23, 1997
MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. DEVAKRUPA COTTON TRADERS
June 25, 1997
NAINA SEMI CONDUCTOR LTD. Vs. ANDHRA BANK FINANCIAL SERVICES LTD.
July 30, 1997
P.JOGAN MOHAN Vs. MANAGER, LIPTION INDIA LTD.
August 26, 1997
R.G.AGENCIES Vs. CONTINENTAL ENGINEERS AND CONSULTANTS LTD.
August 22, 1997
RALLABHANDI NARASIMHAM Vs. COMMISSIONER FOR GOVERNMENT EXAMINATIONS
June 26, 1997
RAMAKRISHNA AUTO SERVICE Vs. BONDA VEERABHADRA RAO
June 3, 1997
S.V.RAMANA Vs. TVB ACHARY
March 19, 1997
SECRETARY, BOARD OF SECONDARY EDUCATION Vs. PACHIGOLLA ANANTHALAXMI
August 22, 1997
SHAIK RAHIM Vs. MANAGER, STATE BANK OF INDIA
June 9, 1997
SRIKISHAN NURSING HOME Vs. P.YASODA
August 26, 1997
UNION OF INDIA Vs. D.VENKAIAH
July 8, 1997
UNION OF INDIA Vs. D.VENKAIAH
August 7, 1997
V.ARUNA Vs. SHALIVAHANA BUILDERS PVT.LTD.
April 17, 1997
VANI AGENCIES Vs. NEW INDIA ASSURANCE CO.LTD.
August 26, 1997
VASUNDARA ENTERPRISES Vs. KATTI SIVA KUMARI
June 5, 1997