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Case Index
Title
Date
A.K. RAI @ ANANT KUMAR RAI Vs. STAYA NARAYAN DEY
August 11, 1997
ABDUL HAI Vs. STATE OF BIHAR
November 24, 1997
ABDUL SALAM Vs. S M ASLAM
December 1, 1997
ABHAY PRAKASH SAHAY LALAN Vs. HIGH COURT OF JUDICATURE AT PATNA
October 28, 1997
ABHAY PRAKASH SAHAY LALAN Vs. HIGH COURT OF JUDICATURE AT PATNA THROUGH ITS REGISTRAR GENERAL
October 24, 1997
ABHIMANYU PRASAD SAH Vs. MURLIDHAR BHAWSINGHKA
December 3, 1997
ABIJIT GANGULY Vs. JALALUDDIN
September 23, 1997
AGRESH PRASAD VERMA Vs. ABHA DEVI
August 26, 1997
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. CANTONMENT BOARD DANAPUR
May 23, 1997
AHMAD HUSSAIN Vs. STATE OF BIHAR
August 18, 1997
AHMAD MIAN Vs. STATE OF BIHAR
March 17, 1997
AJAY KUMAR SRIVASTAVA Vs. STATE BANK OF INDIA
December 12, 1997
AJAY PRATAP Vs. STATE OF BIHAR
March 3, 1997
AJIT KUMAR BANERJEE Vs. STATE OF BIHAR
February 6, 1997
AJMERI KHATOON Vs. STATE OF BIHAR
May 14, 1997
AJOY KUMAR AMBASTHA Vs. STATE OF BIHAR
September 4, 1997
AKHILESHWAR KUMAR Vs. MUSTAQUAIM
August 21, 1997
AKHTAR HUSSAIN Vs. STATE OF BIHAR
July 9, 1997
AMAR NATH SINGH Vs. STATE OF BIHAR
September 12, 1997
AMAR PRAKASH Vs. A NATRAJAN SUPERINTENDENT OF POLICE
November 18, 1997
AMAR PRATAP SINGH Vs. STATE OF BIHAR
July 30, 1997
AMARJIT SINGH Vs. STATE OF BIHAR
April 23, 1997
AMBIKA CONSTRUCTION Vs. INCOME TAX OFFICER
April 11, 1997
AMBIKA PRASAD Vs. RANKI TIRKEY
March 11, 1997
AMIN AHMAD Vs. SAIKINA KHATOON
October 29, 1997
AMIYA CHAKRAVARTY Vs. STATE OF BIHAR
March 21, 1997
AMLA MAZUMDAR Vs. BISHWANATH PABRA
September 4, 1997
AMRESH KUMAR Vs. STATE OF BIHAR
February 17, 1997
AMRESH SHARAN Vs. STATE OF BIHAR
December 19, 1997
AMRIK SINGH Vs. UNION OF INDIA
February 18, 1997
ANCHILK BHASHA VIKASH SAMITTEE Vs. CHANCELLOR RANCHI UNIVERSITY
March 11, 1997
ANIL AGRAWAL Vs. UNION OF INDIA
August 1, 1997
ANIL ENGINEERING WORKS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
September 4, 1997
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
September 29, 1997
ANIL KUMAR SINGH Vs. STATE OF BIHAR
September 16, 1997
ANIL KUMAR TODI Vs. STATE OF BIHAR
November 12, 1997
ANIRUDH PRASAD Vs. STATE OF BIHAR
March 13, 1997
ANITA DEVI Vs. BHUNESHWAR SHAH
August 5, 1997
ANITA KACHHAP Vs. STATE OF BIHAR
November 5, 1997
ANITA KUMARI Vs. STATE OF BIHAR
February 28, 1997
ANJU SINGH Vs. STATE OF BIHAR
June 26, 1997
ARJUN CHAND Vs. STATE OF BIHAR
July 9, 1997
ARJUN PRASAD YADAV Vs. STATE OF BIHAR
April 29, 1997
ARUN KUMAR Vs. STATE OF BIHAR
May 4, 1997
ARUN KUMAR Vs. STATE OF BIHAR
May 14, 1997
ARUN KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
April 7, 1997
ARUN KUMAR Vs. STATE OF BIHAR
July 8, 1997
ARUN KUMAR Vs. STATE OF BIHAR
February 4, 1997
ARUN KUMAR MISHRA Vs. STATE OF BIHAR
October 29, 1997
ARUN KUMAR SINGH Vs. CENTRAL BANK OF INDIA
October 29, 1997
ARUN KUMAR SINGH Vs. STATE OF BIHAR
February 27, 1997
ARUN KUMAR SINHA Vs. SURESH PRASAD
October 22, 1997
ARUNA MEHRA Vs. STATE OF BIHAR
September 29, 1997
ARVIND CHAND SINGH Vs. STATE OF BIHAR
July 21, 1997
ARVIND KUMAR Vs. UMAPATI DEVI
January 2, 1997
ARVIND KUMAR BAJAJ Vs. JEEBACHH LAL SAH
February 25, 1997
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
February 28, 1997
ARVIND TECHNO ENGINEERS LIMITED Vs. STATE OF BIHAR
February 21, 1997
ASHA DEVI Vs. RAM KRISHAN AGRAWAL
September 12, 1997
ASHADEVI Vs. RAM KISHAN AGRAWAL
September 3, 1997
ASHIRVAD ENTERPRISES Vs. STATE OF BIHAR
September 26, 1997
ASHOK KUMAR Vs. STATE OF BIHAR
February 14, 1997
ASHOK KUMAR Vs. STATE OF BIHAR
August 1, 1997
ASHOK KUMAR SINGH Vs. BIHAR INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED
April 29, 1997
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
March 3, 1997
ASHOK MALHOTRA Vs. UNION OF INDIA
July 23, 1997
ASHOK MOHAN GHOSH Vs. BISHNU PADA CHOWDHARY
May 1, 1997
ASHOK PRASAD MUKHERJEE ALIAS ASHOK Vs. JYOTI PRASAD MUKHERJEE
December 2, 1997
ASSISTANT COMMISSIONER OF INCOME Vs. SHARMA COLD STORAGE ICE FACTORY
September 26, 1997
ASSOCIATED CEMENT COMPANIES LTD Vs. BIHAR STATE ELECTRICITY BOARD
March 14, 1997
ATMANAND SINGH Vs. BIHAR STATE ELECTRICITY BOARD
April 2, 1997
ATULYA KUMAR Vs. STATE OF BIHAR
July 1, 1997
AWADESH PRASAD SINGH Vs. STATE OF BIHAR
January 21, 1997
AWADHESH PRASAD SINGH @ AWADESH PRASAD SHARMA Vs. STATE OF BIHAR
January 10, 1997
AWADHESH RAM Vs. STATE OF BIHAR
March 10, 1997
AYUB ZAIDI Vs. STATE OF BIHAR
September 29, 1997
B R AMBEDKAR BIHAR UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
July 30, 1997
BABA PULP AND FRUITS LTD Vs. CENTRAL BUREAU OF INVESTIGATION
July 25, 1997
BABULAL HEMBRUM Vs. STATE OF BIHAR
August 30, 1997
BACHANDEO RAI Vs. RAM NARESH RAI
April 13, 1997
BAD-UZ-ZAMA Vs. ALIUR RAHMAN
June 26, 1997
BADRI ROY Vs. PRESIDING OFFICER
July 15, 1997
BAGESHWARI PRASAD SINGH Vs. STATE OF BIHAR
January 13, 1997
BAIJNATH GANJHU ALIAS BAJO GANJHU Vs. STATE OF BIHAR
July 14, 1997
BAIKUNTH SHARMA Vs. STATE BANK OF INDIA
May 8, 1997
BAJRANG LAL AGARWAL Vs. STATE OF BIHAR
August 27, 1997
BAL KRISHNA SINGH Vs. STATE OF BIHAR
August 14, 1997
BALDEO PRASAD Vs. STATE OF BIHAR
August 30, 1997
BALESHWAR OJHA Vs. STATE OF BIHAR
May 15, 1997
BALESHWAR RAM Vs. CHANCELLOR MAGADH UNIVERSITY
November 25, 1997
BALRAM CHOUDHARY Vs. STATE OF BIHAR
February 6, 1997
BALRAM SINGH Vs. STATE OF BIHAR
February 4, 1997
BANARSI DEVI Vs. STATE OF BIHAR AND OTHERS
October 28, 1997
BANSI SAO Vs. JAGESHWAR PRASAD SAO
February 24, 1997
BASANT KUMAR AGARWALLA Vs. AJIT KUMAR SINHA
May 20, 1997
BASANT KUMAR CHOUDHRY Vs. STATE OF BIHAR
March 19, 1997
BASHISHTHA NARAYAN Vs. STATE OF BIHAR
February 5, 1997
BASISTHA PANDEY Vs. SIGESHWARI DEVI
March 5, 1997
BASUDEO YADAV Vs. STATE OF BIHAR
March 17, 1997
BASUKI NATH PATHAK Vs. STATE OF BIHAR
April 4, 1997
BHAGWAN DAS Vs. VICE CHANCELLOR MAGADH UNIVERCITY
April 23, 1997
BHAGWATI PRASAD JALAN Vs. PREM LATA DEVI KEDIA
March 14, 1997
BHAJANKA COLD STORAGE Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
August 22, 1997
BHANU PRASAD Vs. CHANDRA PRASAD
September 9, 1997
BHARAT COKING COAL LIMITED Vs. TAHAL SAO
December 2, 1997
BHARAT COKING COAL LTD Vs. UJJAWAL KUMAR RAY
December 2, 1997
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
January 26, 1997
BHARAT COKING COAL LTD Vs. ANNAPURNA COUSTRUCTION
April 29, 1997
BHARAT DRILLING RANCHI Vs. DISTRICT RURAL DEVELOPMENT AGENCY PALAMU AT DAITONGANJ
May 22, 1997
BHARAT PASWAN Vs. STATE OF BIHAR
February 28, 1997
BHARAT PRASAD Vs. STATE OF BIHAR
August 12, 1997
BHARAT REFRACTORIES LTD Vs. R K DAS
February 17, 1997
BHARDULI THAKUR Vs. STATE OF BIHAR
August 27, 1997
BHARTHAN KURMI Vs. STATE OF BIHAR
July 30, 1997
BHASKAR MITRA Vs. STATE OF BIHAR
March 13, 1997
BHOLA NATH KESHRI Vs. STATE OF BIHAR
August 20, 1997
BHOLA RAI Vs. STATE OF BIHAR
April 25, 1997
BHUPENDRA PRASAD GUPTA Vs. KIRAN SHANKAR PRASAD CHOUDHARY ALIAS DR KIRAN SHANKAR PRASAD
November 4, 1997
BIBIJAN BIBI Vs. STATE OF BIHAR
January 21, 1997
BIDHU BHUSHAN DWIVWDI Vs. STATEOF BIHAR
July 11, 1997
BIDYA SAGAR CHAUDHARY ALIAS V S CHAUDHARY Vs. STATE OF BIHAR
December 16, 1997
BIHAR CAUSTIC AND CHEMICALS LTD Vs. BIHAR STATE ELECTRICITY BOARD
January 9, 1997
BIHAR CAUSTIC AND CHEMICALSLTD Vs. RAMESHWAR SHUKLA
January 20, 1997
BIHAR ELECTRICITY BOARD Vs. USHA MARTIN INDUSTRIESLTD
July 28, 1997
BIHAR HINDU RELIGIOUS TRUST Vs. KEDAR NATH SHARMA
April 24, 1997
BIHAR INTER UNIVERSITY BOARD EMPLOYEES UNION Vs. STATE OF BIHAR
August 7, 1997
BIHAR OFFICE EQUIPMENTS CO Vs. STATE OF BIHAR
August 28, 1997
BIHAR PLASTIC INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LTD
May 23, 1997
BIHAR PLASTIC INDUSTRIES LIMITED Vs. STATE OF BIHAR
December 19, 1997
BIHAR PLASTIC INDUSTRIES LIMITED Vs. STATE OF BIHAR
November 14, 1997
BIHAR RAJYA MAHAVIDYALAYA SHIKSHAK EVAM SHIKSHEKETAR KARMCHARI KALYAN MAHASANGH Vs. STATE OF BIHAR
January 31, 1997
BIHAR SPONGE IRON LTD Vs. PRESIDING OFFICER LABOUR COURT
May 12, 1997
BIHAR STATE ELECTRICITY BOARD Vs. APAR LIMITED
November 25, 1997
BIHAR STATE HOUSING BOARD Vs. KAMLA KANT SHARAN
March 5, 1997
BIHAR STATE ROAD TRANSPORT Vs. CHINTAMANI SHARMA
March 14, 1997
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 18, 1997
BIHAR STATE STAMP VENDORS ASSOCIATION Vs. STATE OF BIHAR
January 13, 1997
BIHAR SUGAR MILLS ASSOCIATION BRANCH OF ALL INDIA SUGAR MILLS ASSOCIATION NEW DELHI Vs. STATE OF BIHAR
February 4, 1997
BIHAR TRANSPORT ASSOCIATION Vs. STATE OF BIHAR
February 4, 1997
BIJENDRA KUMAR YADAV Vs. STATE OF BIHAR
April 23, 1997
BIJLI SINGH Vs. STATE OF BIHAR
December 4, 1997
BIJOY NARAIN RAI Vs. STATE OF BIHAR
April 9, 1997
BIMAL KUMAR DUTTA Vs. STATE OF BIHAR
August 5, 1997
BIMAL RAM Vs. STATE OF BIHAR
January 21, 1997
BIMLA SINGH Vs. CHIEF COMMISSIONER OF INCOME TAX
April 24, 1997
BIMLESH KUMAR SARAF Vs. CHETNA SARAF
May 2, 1997
BINAY KUMAR PODDAR Vs. BHAMAR LAL MAHARAJ
February 18, 1997
BINAY KUMAR SINGH Vs. STATE OF BIHAR
May 23, 1997
BINDESHWARI PRASAD SRIVASTAVA Vs. STATE OF BIHAR
April 10, 1997
BINDU JHA Vs. STATE OF BIHAR
August 11, 1997
BINOD DAS Vs. HURO RABIDAS
August 5, 1997
BINOD KUMAR Vs. STATE OF BIHAR
August 4, 1997
BINOD KUMAR CHOUDHARY Vs. KAMAL NARAIN THAKUR
March 27, 1997
BINOD KUMAR SINHA Vs. STATE OF BIHAR
July 25, 1997
BINOD PRASAD SINGH Vs. STATE OF BIHAR
March 31, 1997
BINOD SINGH Vs. STATE OF BIHAR
May 21, 1997
BINOY KUMAR BHAGAT Vs. THANA MARANDI
September 3, 1997
BIPIN KUMAR ALIAS BIPIN SINGH Vs. STATE OF BIHAR
March 31, 1997
BIRENDRA PRASAD Vs. NAGENDRA NARAYAN SINGH DEO
August 12, 1997
BIRENDRA PRASAD Vs. STATE OF BIHAR
September 12, 1997
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF BIHAR
October 1, 1997
BISHUNDEO OJHA Vs. RAMESH CHOUBEY
November 26, 1997
BISHWANANTH VERMA Vs. UNION OF INDIA
August 1, 1997
BIVEKANAND SINGH Vs. STATE OF BIHAR
September 5, 1997
BRAHMA DEVI Vs. MALTI DEVI
September 2, 1997
BRAJ KISHORE PRASED Vs. STATE OF BIHAR
December 8, 1997
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
February 19, 1997
BRANCH MANAGER STATE BANK OF INDIA JAMALPUR GOGRI BRANCH Vs. STATE OF BIHAR
May 19, 1997
BRIGADIER RAVI KUMAR Vs. STATE OF BIHAR
August 19, 1997
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
November 28, 1997
BRIJ KISHORE SINGH Vs. STATE
April 2, 1997
BRIJ MOHAN PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
December 19, 1997
Brij Nandan Yadav Vs. State of Bihar
November 11, 1997
BRIJ RAJ RAI Vs. STATE OF BIHAR
April 30, 1997
BRIJLALA PRASAD SINHA Vs. STATE OF BIHAR
November 28, 1997
BRIJMOHAN AGARAWALLA Vs. NARMADA DEVI
April 2, 1997
BUDHAN PRASAD SAH Vs. URMILA DEVI
October 28, 1997
BUTTA PASWAN Vs. STATE OF BIHAR
August 8, 1997
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LIMITED Vs. BISWANATH SARAFF
February 25, 1997
CENTRAL COAL FIELDS LTD Vs. STATE OF BIHAR
January 7, 1997
CENTRAL COALFIELDS LIMITED Vs. GAURI SHANKAR SINGH RAMASHANKAR
March 20, 1997
CENTRAL COALFIELDS LTD Vs. UMA DEVI
May 1, 1997
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
May 15, 1997
CENTRAL PROVIDENT FUND COMMISSIONER Vs. S K NASIRUDDIN BEEDI MERCHANT LTD
December 12, 1997
CHAKRADHARPUR BIRI TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF BIHAR
January 14, 1997
CHAMPARAN SUGAR COMPANY Vs. STATE OF BIHAR
May 23, 1997
CHANDAN SONKAR Vs. STATE OF BIHAR
May 21, 1997
CHANDRA BHUSHAN SINGH Vs. STATE OF BIHAR
February 11, 1997
CHANDRA KUMAR AHUJA Vs. LABOUR ENFORCEMENT OFFICER
July 10, 1997
CHANDRA RAI Vs. STATE OF BIHAR
October 1, 1997
CHANDRA SEKHAR SHARMA Vs. UNION OF INDIA
February 4, 1997
CHANDRAKANT C ADESARA Vs. STATE OF BIHAR
March 21, 1997
CHANDRIKA YADAV Vs. JOINT DIRECTOR OF CONSOLIDATION BIHAR PATNA
September 26, 1997
CHAS BOKARO VIKAS SAMITEE Vs. UNION OF INDIA
October 24, 1997
CHAYA KANT NAYAK Vs. STATE OF BIHAR
February 13, 1997
CHHAYA RANI Vs. DHAN DEVI
July 2, 1997
CHHOTE LAL Vs. JAGANNATH PRASAD SINGH
September 15, 1997
CHITTARANJAN KUMAR BUERNEVEY Vs. BIHAR STATE ELECTRICITY BOARD
September 4, 1997
CHOTANAGPUR CATTLE FEED SUPPLY AND CO Vs. CENTRAL BUREAU OF INVESTIGATION
February 7, 1997
CHOUDHARY COLOUR COMPANY Vs. STATE OF BIHAR
September 9, 1997
COAL INDIA LIMITED Vs. RAJIB RANJAN KUMAR
July 7, 1997
Col J B Bhangu Vs. State of Bihar
August 7, 1997
COMMISSIONER OF COMMERCIAL TAXES BIHAR Vs. DURGA TEXTILES BETTIAH
January 31, 1997
COMMISSIONER OF INCOME TAX Vs. GUMLA TRADERS
January 28, 1997
COMMISSIONER OF INCOME TAX Vs. MAQBOOL ALAM AND COMPANY
January 22, 1997
COMMISSIONER OF INCOME TAX Vs. BHARAT AGRICO COMPANY
January 15, 1997
COMMISSIONER OF INCOME TAX Vs. HARENDRA PRASAD BURNWAL
February 26, 1997
COMMISSIONER OF INCOME TAX Vs. POPULAR MEDICAL HALL
February 26, 1997
COMMISSIONER OF INCOME TAX Vs. MITHILA PROPERTIES PUBLICATION AND CONTRACTOR ENTERPRISES PRIVATE LIMITED
March 4, 1997
COMMISSIONER OF INCOME TAX Vs. MICA TRADING CORPORATION OF INDIA
March 4, 1997
COMMISSIONER OF INCOME TAX Vs. RADHE SHYAM AGRAWAL
May 8, 1997
COMMISSIONER OF INCOME TAX Vs. MITRA L C
May 6, 1997
COMMISSIONER OF INCOME TAX Vs. HARI PRASAD UMASHANKAR
April 17, 1997
CONSTRUCTION AND CARHER COMPANY Vs. STATE OF BIHAR
April 23, 1997
CUT-PIECE WALA Vs. STATE OF BIHAR
September 4, 1997
D D SHARMA Vs. HARI PRASAD
February 19, 1997
D SARKAR ALIAS DIPAK SARKAR Vs. STATE OF BIHAR
February 13, 1997
DAMODAR JHA Vs. STATE OF BIHAR
March 5, 1997
DAMODAR SINGH Vs. STATE OF BIHAR
May 21, 1997
DANU MAHTO Vs. STATE OF BIHAR
May 20, 1997
DARSHAN SINGH Vs. STATE OF BIHAR
September 30, 1997
DARSHAN YADAV ALIAS SURENDRA YADAV Vs. MURAT YADAV
January 22, 1997
DAYA SHANKAR MISHRA Vs. STATE OF BIHAR
October 1, 1997
DAYANAND BHAGAT Vs. STATE OF BIHAR
September 15, 1997
DAYANAND SINGH Vs. STATE OF BIHAR
September 24, 1997
DENA BANK Vs. GYAN KUMARI JAIN
July 17, 1997
DEOKINANDAN PODDAR Vs. RAMESH KUMAR GOENKA
January 31, 1997
DEVENDRA NARAIN OJHA Vs. STATE OF BIHAR
April 23, 1997
DEVENDRA NATH TIWARY Vs. MITHILA UNIVERSITY
November 18, 1997
DEVI YADAV Vs. STATE OF BIHAR
November 11, 1997
DEWANAND JHA Vs. STATE OF BIHAR
November 4, 1997
DHANESHWAR MANJHI Vs. STATE OF BIHAR
June 20, 1997
DHANESHWAR MANJHI Vs. STATE OF BIHAR
May 20, 1997
DHARAM CHAND JAIN Vs. STATE OF BIHAR
August 21, 1997
DHARMENDRA KUMAR Vs. STATE OF BIHAR
October 24, 1997
DHARMENDRA KUMAR VERMA Vs. STATE OF BIHAR
August 4, 1997
DHARNIDHAR THAKUR Vs. STATE OF BIHAR
September 25, 1997
DHIRENDRA NATH CHATTERJEE Vs. UNION OF INDIA
February 21, 1997
DHRUB NARAYAN SINGH Vs. STATE OF BIHAR
January 29, 1997
DHRUB NARAYAN SINGH Vs. STATE OF BIHAR
September 16, 1997
DIEAKANT CHOUDHRY Vs. STATE OF BIHAR
January 21, 1997
DIN DAYAL MAHESHWARI Vs. STATE OF BIHAR
July 24, 1997
DINA NATH JHA Vs. STATE OF BIHAR
January 16, 1997
DINA NATH SINGH Vs. STATE OF BIHAR
March 14, 1997
DINESH B PARIKH Vs. STATE OF BIHAR
February 24, 1997
DINESH MURMU Vs. STATE OF BIHAR
November 5, 1997
DINESH SINGH Vs. STATE OF BIHAR
November 28, 1997
DIWAKANT CHOUDHARY Vs. STATE OF BIHAR
April 22, 1997
DIWAKAR SHARMA Vs. STATE OF BIHAR
May 9, 1997
DRAUPATI Vs. RAJENDRA SINGH
September 1, 1997
DROPADI DEVI Vs. STATE OF BIHAR
January 16, 1997
DULARI DEVI Vs. STATE OF BIHAR
May 20, 1997
DURGA DEVI Vs. LALMANI KUER
August 26, 1997
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHURANGIYA PROJECT OF BHARAT COKING COAL LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
July 7, 1997
EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S B C C L Vs. PRESIDING OFFICER
September 12, 1997
EXECUTIVE ENGINEER CENTRAL PUBLIC WORKS DEPT Vs. R L SINGH CIVIL ENGINEER
February 20, 1997
EXECUTIVE ENGINEER RH E D MECHANICAL DHANBAD Vs. KAMESHWAR SINGH
March 18, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR
October 27, 1997
FOOL KUMARI DEVI Vs. KRISHNA DEO UPADHYA
November 25, 1997
GANAURI MUNI AND ORS. Vs. THE STATE OF BIHAR
December 19, 1997
GANESH SAO Vs. VAKIL SAW
October 28, 1997
GANESH SHUKUL ALIAS NAGINA SHUKLA Vs. TIKADHAR SHUKUL
March 21, 1997
GANESH STEEL TRADERS Vs. COMMISSIONER OF INCOME TAX
October 23, 1997
GANGA SINGH COLLEGE Vs. BHARATI BIDYA MANDIR
November 18, 1997
GAUR CHANDRA SEN Vs. YAMUNA PRASAD
May 1, 1997
GAURI SHANKAR CHOUDHARY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 9, 1997
GAURI SHANKAR NARIAL BHANDAR Vs. STATE OF BIHAR
March 3, 1997
GAURY SHANKAR CHOUDHARY Vs. COMMISSIONER OF INCOME TAX
October 1, 1997
GAYA KAHAR Vs. STATE OF BIHAR
May 13, 1997
GAYA MAHTO Vs. BABU RAM SINGH
June 24, 1997
GAYA MAHTO Vs. BABU RAM SINGH
June 26, 1997
GAYA PRASAD Vs. JAMWANTI DEVI
May 20, 1997
GAYATRIJI MILS Vs. STATE OF BIHAR
April 30, 1997
GHANSHYAM RAM Vs. STATE OF BIHAR
June 23, 1997
GHUTAR PANDIT Vs. STTAE OF BIHAR
October 3, 1997
GIRDHARILAL JATANA Vs. STATE OF BIHAR
January 9, 1997
GIRIJA NANDAN PRASAD Vs. MONAKO DEVI
October 20, 1997
GIRISH YADAV Vs. JAGDISH YADAV
November 24, 1997
GIRIWAR PANDEY Vs. STATE OF BIHAR
March 21, 1997
GIRJA DEVI Vs. GAUTAM GANGULI
January 31, 1997
GODAWARI DEVI Vs. STATEOF BIHAR
January 31, 1997
GOLA MUNDA Vs. STATE OF BIHAR
October 23, 1997
GOPAL SHARAN SINGH Vs. STATEOF BIHAR
April 28, 1997
GORAK NATH RAM Vs. NIBHAS
March 5, 1997
GORAKH KUAR Vs. SUKHDEO KUAY
April 8, 1997
GOURI SHANKAR MANDAL Vs. BINDESHWARI MANDAL
December 16, 1997
GOVRANGA LAL CHATTERJEE Vs. STATE OF BIHAR
March 4, 1997
GUDDU SINGH ALIAS CHANDAN SINGH Vs. STATE OF BIHAR
March 3, 1997
GULABIDEVI Vs. STATE OF BIHAR
March 11, 1997
GUNANAND SAH Vs. STATE OF BIHAR
September 23, 1997
GUPTESHWAR SINGH Vs. STATE OF BIHAR
July 4, 1997
GURULEEN DAS Vs. DHARAM DAS
August 26, 1997
HAKIM ROY Vs. STATE OF BIHAR
November 18, 1997
HALIMUM NISSA Vs. STATE OF BIHAR
January 10, 1997
HANUMAN PRASAD DIDWANIA Vs. STATE OF BIHAR
February 11, 1997
HARDEO PRASAD Vs. DEPOT MANAGER BISCOMAUN HILSA
April 25, 1997
HARE RAM CHOUDHARY Vs. STATE OF BIHAR
April 23, 1997
HARI LAL SAH Vs. KEDAR NATH SAH
March 12, 1997
HARI NARAIN SINGH Vs. STATE OF BIHAR
February 18, 1997
HARI PRASAD AGRAWAL Vs. STATE OF BIHAR
December 5, 1997
HARI RAJWAR Vs. STATE OF BIHAR
March 20, 1997
HARIDWAR PANDEY Vs. STATE OF BIHAR
October 27, 1997
HARIHAR SINGH Vs. STATE OF BIHAR
April 4, 1997
HARU RAJWAR Vs. GOUR HARIJAN
December 16, 1997
HATIM KHAN Vs. STATE OF BIHAR
January 17, 1997
HEAVY ENGINEERING CORPORATION LTD Vs. FOOTWEAR and FOOTWEAR
April 15, 1997
HEMA NARAYAN Vs. STATE OF BIHAR
February 17, 1997
HIND SHIPPERS (PRIVATE LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL
November 2, 1997
HINDUSTAN AGENCIES Vs. STATE OF BIHAR
January 16, 1997
HINDUSTAN COPPER LTD Vs. PRESIDING OFFICER
May 23, 1997
HOPNA TUDU Vs. STATE OF BIHAR
October 21, 1997
I T C LTD Vs. STATE OF BIHAR
April 22, 1997
INCOME-TAX OFFICER Vs. DWARKA PRASAD
June 10, 1997
INDERJIT GUPTA Vs. METALLURGICAL ENGINEERING CONSULTANT INDIA LTD
May 1, 1997
INDIA FIREBRICKS AND INSULATION Vs. BIHAR STATE ELECTRICITY BOARD
July 2, 1997
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. STATE OF BIHAR
February 5, 1997
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. STATE OF BIHAR
January 5, 1997
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
July 3, 1997
INDIAN STEEL AND WIRE PRODUCTS Vs. AKILA KHATOON
December 19, 1997
INDIANA ENGINEERING WORKS BOMBAY PVT LTD Vs. ENGINEERING PROJECTS INDIA LTD
March 10, 1997
INDRA BAHADUR CHOUDHARY Vs. SHIB KANT JHA
August 11, 1997
INDUSTRIAL WORKERS ASSOCIATION Vs. UNION OF INDIA
October 16, 1997
ISARUDDIN Vs. ISARUDDININ DEATH
September 17, 1997
JADU MAHTO Vs. STATE OF BIHAR
January 29, 1997
JAGANNATH MISHRA Vs. STATE OF BIHAR
June 27, 1997
JAGANNATH MISHRA Vs. C B I
September 10, 1997
JAGARNATH ORAON Vs. STATE OF BIHAR
February 14, 1997
JAGDAMBA GALLA BHANDAR Vs. FOOD CORPORATION OF INDIA
March 5, 1997
JAGDEO PRASAD SINGH Vs. STATE OF BIHAR
January 13, 1997
JAGDISH DAS Vs. BRAHMANAND PRASAD SINGH
September 30, 1997
JAGDISH MAHTO Vs. STATE OF BIHAR
July 9, 1997
JAGDISH SHARMA Vs. STATE OF BIHAR
April 2, 1997
JAIRANI DEVI Vs. RAM SANEHI SINGH
October 17, 1997
JAMUNA PRASAD SINHA Vs. STATE OF BIHAR
September 26, 1997
JAMUNA SINGH Vs. STATE OF BIHAR
January 17, 1997
JANAK Vs. STATE OF BIHAR
February 21, 1997
JANAK BHAGAT Vs. STATE OF BIHAR
January 8, 1997
JANANDAN RAI Vs. MANDEO RAI
January 21, 1997
JANARDAN PANDEY Vs. KAROO PANDEY
April 2, 1997
JANARDAN SINGH Vs. ASEEM SUNDER DAS
August 14, 1997
JANARDHAN PASWAN Vs. STATE OF BIHAR
April 7, 1997
JANTA SHEET GRIH Vs. STATE OF BIHAR
September 26, 1997
JAWAHAR PRASAD Vs. STATE OF BIHAR
August 19, 1997
JHARKHAND MUKTI MORCHA Vs. COMMISSIONER OF INCOME TAX
January 21, 1997
JITENDRA KUMAR Vs. PRAMOD KUMAR PANKAJ
May 23, 1997
JITENDRA KUMAR SINGH Vs. UNION OF INDIA
May 19, 1997
JITENDRA NATH Vs. STATE OF BIHAR
April 10, 1997
JITENDRA SEKHAR Vs. STATE OF BIHAR
January 30, 1997
JITNI Vs. JANKI SINGH
August 27, 1997
JOGENDRA JHA Vs. STATE OF BIHAR
April 17, 1997
JOGENDRA PASWAN Vs. STATE OF BIHAR
May 19, 1997
JOGMAYA DEBYA Vs. RAM NARAYAN MISHRA
February 19, 1997
JUGAL TIWARY Vs. JAGARNATH TIWARY
August 12, 1997
JUGESHWAR RABIDAS Vs. BIHAR POLICE BUILDING CONSTRACTION CORPS PVT LTD
January 15, 1997
JULIUS GOSWAMI Vs. CHANCELLOR OF UNIVERSITIES
November 3, 1997
JYOTSNA CHATTERJEE Vs. STATE OF BIHAR
September 12, 1997
K M PRASAD Vs. STATE OF BIHAR
February 5, 1997
K SHRIDHAR RAO Vs. STATE OF BIHAR
January 21, 1997
KABIR MALI Vs. STATE OF BIHAR
July 10, 1997
KACHHU MUNDA Vs. STATE OF BIHAR
February 19, 1997
KAILASH MAHTO Vs. STATE OF BIHAR
July 5, 1997
KAILASH MAHTO Vs. STATE OF BIHAR
July 11, 1997
KAILASH NATH DHUT Vs. ANIL KUMAR YADAV
December 16, 1997
KALE MAIN AND Vs. STATE OF BIHAR
March 31, 1997
KAMAL KISHORE PANDEY Vs. STATE OF BIHAR
November 5, 1997
KAMENDRA KISHORE VERMA Vs. STATE OF BIHAR
August 1, 1997
KAMESHWAR CHOUDHARY Vs. STATE OF BIHAR
November 27, 1997
KAMESHWAR PRASAD SAH Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
August 14, 1997
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
December 9, 1997
KAMLA DEVI Vs. RAM LAL CHAUHAN
September 3, 1997
KAMLA PRASAD Vs. KALIDAS
January 22, 1997
KAPILDEO THAKUR Vs. STATE OF BIHAR
December 9, 1997
KASHI NATH PODDAR Vs. ARCHANA SAHAY
December 9, 1997
KASHI PRASAD SAHA Vs. STATE OF BIHAR
October 27, 1997
KASHI RAM Vs. BIHAR STATE ELECTRICITY BOARD
December 2, 1997
KAUSHAI KUMARI Vs. STATE OF BIHAR
February 7, 1997
KAUSHAL SINGH Vs. STATE OF BIHAR
August 4, 1997
KEDAR NATH CHOUDHARY Vs. STATE OF BIHAR
February 28, 1997
KEDAR PRASAD Vs. KAMALA DEVI
November 19, 1997
KEDAR SINGH AND COMPANY Vs. INCOMETAX APPELLATE TRIBUNAL
July 7, 1997
KESHARI MAL JAIN Vs. STATE OF BIHAR
July 16, 1997
KESHWAR SAO Vs. STATE OF BIHAR
June 30, 1997
KHEM KUMAR SARAOGI Vs. DWIJENDRA KUMAR DWIVEDI
October 3, 1997
KHEMAWATI MANDAL Vs. NATIONAL INSURANCE COMANY LTD
August 19, 1997
KHURSHID ALAM Vs. MD ZAHIR
September 9, 1997
KHWAJA ABDUL BARI Vs. STATE OF BIHAR
October 3, 1997
KISHORE KUMAR MORE Vs. COMMISSIONER OF INCOME TAX
April 8, 1997
KOSHI PROJECT WORKERS ASSOCIATION Vs. STAE OF BIHAR
May 8, 1997
KRISHNA KORAH Vs. STATE OF BIHAR
January 28, 1997
KRISHNA KUMAR ACHARYA Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
November 27, 1997
KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
December 19, 1997
KRISHNA MOHALI Vs. STATE OF BIHAR
February 17, 1997
KRISHNA NAND SINGH Vs. STATE OF BIHAR
January 15, 1997
KRISHNA PATI DEVI Vs. STATE OF BIHAR
July 16, 1997
KRISHNA PRASAD PATWA Vs. STATE OF BIHAR
November 10, 1997
KRISHNA SAHAI Vs. STATE OF BIHAR
August 6, 1997
KRISHNA TIWARY Vs. STATE OF BIHAR
November 24, 1997
KRISHNADEO PATHAK Vs. GENRAL MANAGER CENTRAL BANK OF INDIA
April 30, 1997
KULANAND JHA Vs. STATE OF BIHAR
March 20, 1997
KUMAR MEDICO ASHOK RAJ PATH Vs. STATE OF BIHAR
May 6, 1997
KUMARI MANJU Vs. STATE OF BIHAR
April 11, 1997
KUMKUM PRASAD Vs. STATE OF BIHAR
January 22, 1997
KUNAL KUMAR SINGH Vs. STATE OF BIHAR
February 11, 1997
KUNJLAL YADAV Vs. STATE OF BIHAR
November 20, 1997
KUNTI DEVI Vs. DIST EDUCATION OFFICER CHAPRA SARAN
March 19, 1997
LACHO DEVI Vs. BALBHADRA RAI
October 3, 1997
LAJU PRASAD AGRAWAL Vs. STATE OF BIHAR
September 5, 1997
LAKHAN YADAV Vs. RAJKALA DEVI
January 6, 1997
LAKHIRAM HEMBRAM ALIAS GURIA HEMBRAM Vs. STATE OF BIHAR
March 31, 1997
LAKSHMI BHAGAT Vs. STATE OF BIHAR
September 25, 1997
LAKSHMI CHOUDHARY Vs. UMA SHANKAR PANDEY
August 18, 1997
LAKSHMI NARAIN Vs. STATE OF BIHAR
July 3, 1997
LAL MUNI DEVI Vs. STATE OF BIHAR
February 6, 1997
LAL SARAF Vs. STATE OF BIHAR
July 25, 1997
LALAN SAN Vs. RAM BABU PRASAD
September 3, 1997
LALLAN DOME Vs. STATE OF BIHAR
September 29, 1997
LALU PRASAD Vs. UNION OF INDIA
July 24, 1997
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
July 24, 1997
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
December 11, 1997
LAXMI DHAR SUBUDHI Vs. STATE OF BIHAR
December 15, 1997
LIPTON INDIA LTD Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD PATNA
May 16, 1997
M-GNR BARBER BALDEV Vs. UNION OF INDIA
January 10, 1997
M/S SARRAF ENTERPRISES Vs. CANARA BANK & OTHERS
March 3, 1997
MADAN MOHAN GUPTA Vs. MANIK LAL NANDI
July 22, 1997
MADAN RAI Vs. STATE OF BIHAR
April 30, 1997
MADAN SAH Vs. STATE OF BIHAR
October 3, 1997
MADHAV MAHASETH Vs. STATE OF BIHAR
September 19, 1997
MADHU SINHA Vs. STATE OF BIHAR
August 7, 1997
MADHURANI SINGH Vs. SUBHASH CHANDRA GHOSH
September 2, 1997
MAGADH AGENCIES Vs. STATE OF BIHAR
May 15, 1997
MAGADH UNIVERSITY BODH GAYA Vs. RAJKIYA SWAMI DAYANAND ARYA TEACHERS TRAINING COLLEGE B ED BIKRAM PATNA
January 29, 1997
MAHADEO LAL AGRAWAL Vs. STATE OF BIHAR
February 25, 1997
MAHADEO MAHTO Vs. HIRALAL VERMA
March 1, 1997
MAHANTH BHUWNESHWAR BHAGAT Vs. DISTRICT MAGISTRATE SIWAN
December 16, 1997
MAHANTH BISHWAMBHAR KUMAR DAS Vs. STATEOF BIHAR
July 30, 1997
MAHANTH RAMAUTAR ALIAS MAHANTH RAMAUTAR BARHAMCHARI Vs. BIHAR STATE BOARD
October 29, 1997
MAHAVIR PRASAD SINGH Vs. BHOJPUR ROHTAS GRAMIN BANK
May 23, 1997
MAHENDRA PRASAD Vs. STATE OF BIHAR
September 12, 1997
MAHENDRA PRASAD BARNWAL Vs. ASSISTANT ENGINEER NATIONAL
August 9, 1997
MAHMOOD ALAM Vs. STATE OF BIHAR
March 13, 1997
MAHMUDUL HASAN Vs. STATE OF BIHAR
July 11, 1997
MAHTO PASWAN Vs. STATE OF BIHAR
October 22, 1997
MAINA DEVI ALIAS MAINABATI BAGORIA Vs. MOHD ASAGAR
May 12, 1997
MANAGEMENT OF B C C L Vs. PRESIDING OFFICER
September 12, 1997
MANAGEMENT OF TATA IRON AND STEEL CO LTD Vs. CHIEF INSPECTING OFFICER GOVT OF BIHAR
February 18, 1997
MANAGEMENT OF WEST BOKARO COLLIERY OF TISCO LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 2, 1997
MANAGER FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
July 9, 1997
MANGAL CHARAN ORAON Vs. STATE OF BIHAR
March 10, 1997
MANGALMOY BANERJEE Vs. STATE OF BIHAR
May 13, 1997
MANGOO PRASAD GUPTA Vs. STATE OF BIHAR
August 8, 1997
MANI LAL Vs. INDRA SAO
October 3, 1997
MANIK CHAND SONAR ALIAS MANIK CHAND SARRAF Vs. BIHARIJEE
November 18, 1997
MANIKANT PATHAK Vs. STATE OF BIHAR
March 19, 1997
MANIKANT RAJAK Vs. STATE OF BIHAR
August 12, 1997
MANJU KUMAR CHOSH Vs. C T RAY
June 25, 1997
MANOJ KUMAR Vs. STATE OF BIHAR
December 19, 1997
MANOJ KUMAR MISHRA Vs. STATE OF BIHAR
October 21, 1997
MANOJ KUMAR SARAIKA Vs. RAMESH SAHU
March 12, 1997
MANORAMA DEVI Vs. STATE OF BIHAR
April 9, 1997
MANRAJ Vs. STATE OF BIHAR
August 5, 1997
MARIAN KHATOON Vs. HUSNA ARA BEGUM
February 19, 1997
MASAURHI SERVICE STATION Vs. SWARUP CHAN JAIN
December 17, 1997
MAYA SHANKER SINGH Vs. STATE OF BIHAR
May 20, 1997
MD ALAM ALIAS ABDUL ALLAM Vs. STATE OF BIHAR
September 19, 1997
MD ALAUDDIN Vs. STATE OF BIHAR
September 26, 1997
MD ASHFAQUE ALAM Vs. CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COALFIELDS LTD
September 17, 1997
MD BADRUDDIN Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
December 15, 1997
MD IDRIS Vs. STATE OF BIHAR
November 18, 1997
MD JAMILUR RAHMAN Vs. SRIMATI BACHI DEVI
December 10, 1997
MD JAVED IMAM Vs. BIBI FATIMA KHATOON
September 15, 1997
MD NASIMUDDIN Vs. UNION OF INDIA
February 19, 1997
MD NOORAIN Vs. STATE OF BIHAR
July 31, 1997
MD REYAZUDDIN Vs. STATE OF BIHAR
August 20, 1997
MD SALIM UDDIN Vs. STATE OF BIHAR
September 25, 1997
MD SHAHJAHA Vs. ADMINISTRATOR, PATNA MUNICIPAL CORPORATION
April 11, 1997
MD SOHAIL SHAMSI Vs. UNION OF INDIA
February 7, 1997
MEGHLAL RAM Vs. GYATRI DEVI BAGARIA
December 19, 1997
METALLURGICAL AND ENGINEERING CONSULTANTS INDIA LTD Vs. STATE OF BIHAR
February 4, 1997
METLLURGICAL AND ENGINEERING CPUNSULTANTS INDIA LTD Vs. STATE OF BIHAR
January 10, 1997
MICHAEL ALEXIX Vs. STATE OF BIHAR
January 10, 1997
MINERAL AREA DEVELOPMENT AUTHORITY Vs. STATE OF BIHAR
July 17, 1997
MIR SALAHUDDIN Vs. KESHO AGRAWAL
December 16, 1997
MISHRILAL JAIN P LTD Vs. NACRO CHEMICALS LTD
December 12, 1997
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
August 28, 1997
MITHILESH KUMAR SINGH ALIAS M K Vs. STATE OF BIHAR
December 18, 1997
MOHAMMAD FAIZAN Vs. STATE OF BIHAR
May 13, 1997
MOHAN HIMATSINGKA Vs. JOYCE ROUT
September 30, 1997
MOHAN KUMAR SINGH Vs. STATE OF BIHAR
July 31, 1997
MOHD HASNAIN Vs. STATE OF BIHAR
May 6, 1997
MOHD MAHMUDUL HASAN Vs. STATE OF BIHAR
October 3, 1997
MOHD MUSA KAZMI Vs. STATE OF BIHAR
February 17, 1997
MOHD MUSLIM Vs. STATE OF BIHAR
January 13, 1997
MOHD NASIR ALAM Vs. STATE OF BIHAR
January 31, 1997
MOHD SABIR HUSAIN SIDDIQUL Vs. MOHD JIYAUDDIN
August 11, 1997
MOHD SAGUIB AHSAN Vs. STATE OF BIHAR
January 21, 1997
MOHD SARIF TAILOR ALIAS SARIF Vs. BHAGWAN MISRA
July 23, 1997
MOHD WAKIL Vs. STATE OF BIHAR
September 24, 1997
MOSABANI MINES LABOUR UNION Vs. STATE OF BIHAR
September 4, 1997
MOSMAT SABITA DEVI Vs. UNION OF INDIA
March 21, 1997
MOSMAT USHA KUAR Vs. STATE OF BIHAR
October 22, 1997
MOSSOMAT JHALO DEVI Vs. JAGANNATH MONDAL
September 15, 1997
MOTI ALAM KHAN Vs. STATE OF BIHAR
February 27, 1997
MRINAL YADAV Vs. STATE OF BIHAR
April 1, 1997
MRITUNJAY GHATAK Vs. BIBHUTI BHUSHNAN SEN GUPTA
June 25, 1997
MUNESHWAR SHARMA Vs. STATE OF BIHAR
March 13, 1997
MUNIB SAO Vs. STATE OF BIHAR
May 20, 1997
MUNNI DEVI Vs. VISWAKARMA MANDIR TRUST
November 4, 1997
MUNSHI HUSSAIN Vs. INCOME TAX APPELLATE TRIBUNAL
August 26, 1997
N C DHOUNDIAL Vs. STATE OF BIHAR
April 13, 1997
N C DHOUNDIAL Vs. STATE OF BIHAR
April 14, 1997
N K MUKHARJEE Vs. STATE OF BIHAR
July 14, 1997
NABI HUSSAIN Vs. STATE OF BIHAR
April 29, 1997
NAGENDRA SINGH Vs. STATE OF BIHAR
November 17, 1997
NAGO KUAR Vs. DIPA DEVI
March 28, 1997
NAGWA DEVI Vs. STATE OF BIHAR
December 19, 1997
NAND KISHORE Vs. STATE BANK OF INDIA
May 1, 1997
NAND KISHORE RAWAT Vs. STATE OF BIHAR
March 12, 1997
NAND LAL SAO Vs. STATE OF BIHAR
January 28, 1997
NAND LAL SINGH AND TWELVE ORS Vs. KRISHNA SHARMA @ KISHUN SHARMA AND PRABHU DAYAL SHARMA
April 4, 1997
NANDU SINGH Vs. STATE
November 24, 1997
NAR SINGH PANDEY Vs. STATE OF BIHAR
December 9, 1997
NARAYAN MAHTO Vs. STATE OF BIHAR
August 1, 1997
NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
April 9, 1997
NARBADA PRASAD INDURKHYA Vs. RAJESH INDURKHYA
December 4, 1997
NARESH MISHRA Vs. STATE OF BIHAR
March 3, 1997
NARSINGH LAL DAGA Vs. STATE
January 18, 1997
NATHA SINGH CHHABRA ALIAS S NATHA SINGH Vs. STATE OF BIHAR
October 3, 1997
NATHUNI SAH Vs. STATE OF BIHAR
July 3, 1997
NATHUNI SINGH YADAV` Vs. STATE OF BIHAR
April 1, 1997
NATIONAL INSURANCE CO LTD Vs. YASHODA DEVI
April 4, 1997
NATIONAL INSURANCE CO LTD Vs. HARI NARAYAN OJHA
May 7, 1997
NATIONAL INSURANCE CO LTD Vs. SANTIBIR SINGH
May 20, 1997
NATIONAL INSURANCE CO LTD Vs. SARO DEVI
November 18, 1997
NATIONAL INSURANCE CO LTD Vs. VIJAYA DEVI
September 24, 1997
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER LABOUR COURT
September 24, 1997
NATIONAL INSURANCE CO LTD Vs. DEBRAT KUMAR
September 24, 1997
NATIONAL INSURANCE CO LTD Vs. BABU RAM PRASAD
December 11, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. MOTI LAL MODI
April 25, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KHELAWAN PASWAN
May 6, 1997
NATIONAL INSURANCE COMPANY LTD Vs. SUMITRA DEVI
April 21, 1997
NATIONAL TEXTILE CORPORATION LTD Vs. PARITOSH KUMAR CHOUDHRY
January 15, 1997
NAZEEB Vs. KHALIQUE ZAMAN
February 7, 1997
NEHA TELEVISION NETWORK Vs. UNION OF INDIA
December 5, 1997
NEW INDIA ASSURANCE CO LTD Vs. PARWATI DEVI SINGH
September 5, 1997
NEW INDIA ASSURANCE CO LTD Vs. KRISHNA DEVI
March 11, 1997
NEW INDIA ASSURANCE CO. LTD. Vs. RADHA DEVI AND ORS.
August 21, 1997
NEW INDIA ASSURANCE COMPANYLTD Vs. NARBHERAM AND CO LTD
November 28, 1997
NEW NATIONAL STORES Vs. STATE OF BIHAR
February 14, 1997
NIRANJAN KUMAR PANDEY Vs. BANK OF INDIA
July 25, 1997
NIRANJAN KUMAR PANDEY Vs. BANK OF INDIA
May 15, 1997
NIRANJAN MAHTO Vs. STATE OF BIHAR
January 3, 1997
NIRANJANLAL TODI Vs. STATE OF BIHAR
September 19, 1997
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
February 19, 1997
NIRUPAMA MISHRA Vs. STATE OF BIHAR
May 1, 1997
NOOR JAHAN KHATOON Vs. KAILASH PRASAD AGARWAL
September 8, 1997
NORTH KOEL KENDU LEAVES AND MAHULAM LEAVES SOMESHWAR PRASAD CHANDRA KUMAR PANDEY RABINDRA PRASAD AND ARBIND PRASAD Vs. UNION OF INDIA
March 6, 1997
OM NATH KESHRI Vs. JAI PRAKASH UNIVERSITY CHAPRA
February 14, 1997
OM PRAKASH MAHANSARIA Vs. STATE OF BIHAR
August 8, 1997
ORIENTAL INSURANCE CO LTD Vs. RENU DEVI
January 22, 1997
ORIENTAL INSURANCE CO LTD Vs. BHAGIRATH BHAGAT
April 17, 1997
ORIENTAL INSURANCE COMPANY LTD Vs. RENU DEVI
July 22, 1997
ORIENTAL INSURANCE COMPANY LTD Vs. MOST BAIDEHI DEVI
March 5, 1997
OUDH SUGAR MILLS LTD Vs. STATE OF BIHAR
January 22, 1997
PANCHA NAND VERMA Vs. STATE OF BIHAR
January 15, 1997
PARMA NAND SINGH Vs. STATE OF BIHAR
April 9, 1997
PARMA NAND SINGH Vs. STATE OF BIHAR
April 7, 1997
PATNA CITIZEN FORUM Vs. STATE OF BIHAR
January 10, 1997
PATNA HIGH COURT COUNCIL OF LEGAL AID ADVICE COMMITTEE Vs. STATE OF BIHAR
February 28, 1997
PAWAN KUMAR Vs. RAMESHWAR PRASAD SINGH
December 17, 1997
PAWAN KUMAR Vs. STATE OF BIHAR
April 8, 1997
PAWAN KUMAR JHA ALIAS PAWAN JHA Vs. STATE OF BIHAR
January 10, 1997
PAWAN MAROO Vs. STATE OF BIHAR
June 5, 1997
PAWAN MAROO ALIAS PAWAN KUMAR MAROO Vs. STATE OF BIHAR
August 5, 1997
PHATIK CHANDRA GANGULY Vs. RAGHUBAR DAS
October 3, 1997
PHOOLAN RAI Vs. STATE OF BIHAR
January 9, 1997
PHULIA DEVI Vs. JAGASSI DEVI
November 5, 1997
PODDAR TILES Vs. UNION OF INDIA
July 31, 1997
PRABHAT KUMAR MITRA Vs. SHIKHA MITRA
April 17, 1997
PRABHAT ZARDA FACTORY Vs. REGIONAL DIRECTOR E S I
January 22, 1997
PRABHAWATI DEVI Vs. RATANLAL JAIN
October 17, 1997
PRABHU CHAND RAM Vs. UNION OF INDIA
September 17, 1997
PRADEEP CHANDRA MAHANTY Vs. SIRI NARAIN PD AGARWAL
February 25, 1997
PRADHAN BIRUWA Vs. STATE OF BIHAR
February 14, 1997
PRADIP RAY Vs. STATE OF BIHAR
April 2, 1997
Prafulla Pradhan Vs. State of Bihar
November 11, 1997
PRAKASH THAKUR Vs. STATE OF BIHAR
October 1, 1997
PRAMOD KUMAR DUKANIA Vs. STATE OF BIHAR
July 17, 1997
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
September 10, 1997
PRAMOD KUMAR SINGH Vs. VICE CHANCELLOR
February 7, 1997
PRAYAG LAL AGRAWAL Vs. STATE OF BIHAR
July 24, 1997
PREM CHAND PRASAD ALIAS NANDLAL Vs. STATE OF BIHAR
April 30, 1997
PREM LATA GUPTA Vs. STATE OF BIHAR
January 31, 1997
PREM PRAKASH ARYA Vs. BIHAR STATE CO OPERATIVE LAND DEVLOPMENT BANK LTD
September 4, 1997
PREM SAH Vs. STATE OF BIHAR
May 16, 1997
PREMIUM COKE MANUFACTURING CO Vs. STATE OF BIHAR
November 11, 1997
PRITHVI CHAND KHANDELIA Vs. STATE OF BIHAR
January 22, 1997
PRITHVI RAJ SINHA Vs. STATE OF BIHAR
February 19, 1997
PROGRESSIVE LAWYERS ASSOCIATION Vs. STATE OF BIHAR
March 6, 1997
PROGRESSIVE LAWYERS ASSOEIATION Vs. STATE OF BIHAR
April 15, 1997
PROJECT AND DEVELOPMENT INDIA LTD Vs. STATE OF BIHAR
April 21, 1997
PROJECT DEVELOPMENT INDIA LTD Vs. UNION OF INDIA
March 18, 1997
PULKIT PURBEY Vs. STATE OF BIHAR
April 2, 1997
PURUSHOTTAMPUR COLLIERY PRIVATE LIMITED Vs. UNION OF INDIA
September 5, 1997
PYRITES PHOSPHATES AND CHEMICALS LIMITED Vs. STATE OF BIHAR
May 19, 1997
RABINDER SINGH Vs. M MAHESHWAR RAO
August 6, 1997
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
April 22, 1997
RABINDRA NATH MANDA Vs. STATE OF BIHAR
December 3, 1997
RABINDRA PRASAD Vs. STATE OF BIHAR
February 9, 1997
RADHA KANT YADAV Vs. STATE OF BIHAR
January 31, 1997
RADHA KRISHNA JHA Vs. STATE OF BIHAR
April 3, 1997
RADHEY SHYAM JHA Vs. STATE OF BIHAR
September 30, 1997
RADHEY SHYAM PRASAD Vs. KRIPA TIWARI
March 19, 1997
RADHIKA DEVI Vs. RAMSHRAY PD CHAUDHARY
August 4, 1997
RADHIKA DEVI Vs. RAMSHRAY PRASAD CHOUDHARY
August 1, 1997
Radhika Gin Vs. State of Bihar
April 11, 1997
RAGHUNATH LAL Vs. STATE OF BIHAR
October 28, 1997
RAHMAT ALI Vs. STATE OF BIHAR
November 11, 1997
RAIN SUB HAG SINGH Vs. STATE OF BIHAR
July 10, 1997
RAJ DEO SAH Vs. STATE OF BIHAR
December 4, 1997
RAJ KUMAR JAIN Vs. UNION OF INDIA
February 14, 1997
RAJ KUMAR PRASAD Vs. KAUSHILYA DEVI
May 2, 1997
RAJ KUMAR PRASAD, GAUKARAN PRASAD SINGH Vs. STATE OF BIHAR
July 30, 1997
RAJ PRAKASH RAO Vs. STATE OF BIHAR
March 21, 1997
RAJAN KUMAR JHA Vs. STATE OF BIHAR
November 5, 1997
RAJDHANI CARRIERS P LTD Vs. UNION OF INDIA
March 6, 1997
RAJENDRA MAHTO Vs. AKLU RAM MAHTO
October 17, 1997
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
September 12, 1997
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
March 28, 1997
Rajendra Prasad Singh Vs. State of Bihar
December 16, 1997
RAJENDRA SAO Vs. STATE OF BIHAR
November 17, 1997
RAJENDRA THAKUR ALIAS VIDARTHI PAHALWAN Vs. STATE OF BIHAR
February 14, 1997
RAJENDRA YADAV Vs. STATE OF BIHAR
December 16, 1997
RAJESH KUMAR SINGH Vs. RITA SINGH
June 24, 1997
RAJESH NARAYAN Vs. STATE OF BIHAR
May 9, 1997
RAJESHWAR SAH Vs. LALAN SINGH
May 14, 1997
RAJESHWARI DEVI Vs. STATE OF BIHAR
April 28, 1997
RAJIV PRATAP SINGH @ RAJIV PRATAP Vs. STATE OF BIHAR
September 30, 1997
RAJIV RANJAN KUMAR Vs. STATE OF BIHAR
November 28, 1997
RAJNI STORES SHOP NO E TELCO MARKET JAMSHEDPUR Vs. B JHA MANAGER TOWN ADMINISTRATOR JAMSHEDPUR
December 11, 1997
RAM ADHAR SINGH Vs. NAND KISHORE SINGH
December 1, 1997
RAM ASHRAY YADAV Vs. STATE OF BIHAR
October 3, 1997
RAM AUTAR AGARWAL Vs. MANAGER RESERVE BANK OF INDIA
October 17, 1997
RAM BABU GUPTA Vs. STATE OF BIHAR
July 8, 1997
RAM BACHAN BIND Vs. STATE OF BIHAR
August 13, 1997
RAM BACHAN BIND Vs. STATE OF BIHAR
August 25, 1997
RAM BILASH AGRAWAL Vs. UPENDRA SAH
February 20, 1997
RAM CHAITTAR SAHU Vs. SADRUL HASSAN
March 21, 1997
RAM CHANDRA PANDEY Vs. STATE OF BIHAR
February 20, 1997
RAM CHANDRA YADAV Vs. A WATI AO ADDITIONAL MEMBER BOARD OF REVENUE
July 22, 1997
RAM CHARAN MAHTO Vs. STATE OF BIHAR
August 8, 1997
RAM CHARITAR PASWAN Vs. STATE OF BIHAR
December 12, 1997
RAM DUTTA PANDEY Vs. STATE OF BIHAR
May 8, 1997
RAM HARSH DAS Vs. STATE OF BIHAR
September 26, 1997
RAM KISHUN RAM Vs. KRISHNA RAM
October 3, 1997
RAM KRIT SINGH Vs. COMMISSIONER OF INCOME TAX
May 16, 1997
RAM KUMAR PRASAD Vs. BIRLA INSTITUTE OF TECHNOLOGY
May 22, 1997
RAM KUMARI Vs. JAGARNATH CHOUBEY
December 17, 1997
RAM NANDAN PRASAD Vs. UNION OF INDIA
March 28, 1997
RAM NANDAN PRASAD Vs. UNION OF INDIA
May 28, 1997
RAM NARESH AGRAWAL Vs. STATE OF BIHAR
July 15, 1997
RAM NATH ARORA Vs. STATE OF BIHAR
October 3, 1997
RAM NATH RAM Vs. UNION OF INDIA
September 17, 1997
RAM NATH SINGH Vs. STATE OF BIHAR
February 18, 1997
RAM PARVESH SINGH Vs. STATE OF BIHAR
March 28, 1997
RAM PRAKASH LAL Vs. STATE OF BIHAR
August 7, 1997
RAM PRASAD Vs. BISHUNI PRASAD
August 1, 1997
RAM PRATAP SINGHANIA Vs. RENUKA DEVI
May 9, 1997
RAM SARUP KHETAN Vs. STATE OF BIHAR
September 25, 1997
RAM SURAT PANDEY Vs. INDU DEVI
March 31, 1997
RAM SWAROOP MAHTO Vs. DURGA MAHTO
July 4, 1997
RAMADHAR PATHAK Vs. LAL BABU PATHAK
May 6, 1997
RAMAGYA MAHTO Vs. STATE OF BIHAR
May 15, 1997
RAMANAND PASWAN Vs. SHRIMATI KAUSHALYA DEVI
August 22, 1997
RAMANANDAN SINGH Vs. SWAMINATH SINGH
September 8, 1997
RAMASHIRAY SINGH ALIAS RAMASHRAY Vs. GANGOTRY PRASAD SINGH
September 3, 1997
RAMASHISH PRASAD Vs. STATE OF BIHAR
May 20, 1997
RAMASHISH RAO Vs. RAMBHA DEVI
September 30, 1997
RAMASHRAY PD CHOUDHARY Vs. KRISHNA NANDAN SINGH
September 1, 1997
RAMAWATAR LAL RANA Vs. STATE OF BIHAR
May 20, 1997
RAMCHANDRA PANDEY Vs. SHYAM SUNDER PRASAD
April 8, 1997
RAMCHANDRA SINGH Vs. STATE OF BIHAR
April 1, 1997
RAMDEO RAI Vs. KAPILDEO SINGH
April 9, 1997
RAMENDRA NARAYAN SINGH Vs. SHAKUNTALA DEVI
March 21, 1997
RAMESH KUMAR Vs. STATE OF BIHAR
July 24, 1997
RAMESH KUMAR KEJARIWAL Vs. STATE OF BIHAR
July 10, 1997
RAMESHWAR PRASAD Vs. BHUSHAN PRASAD
November 11, 1997
RAMJEE THAKUR Vs. STATE OF BIHAR
October 28, 1997
RAMJI RAM Vs. STATE OF BIHAR
February 14, 1997
RAMJI RAM Vs. MEMBER BOARD OF REVENUE
January 17, 1997
RAMSAKHA SINGH Vs. STATE OF BIHAR
July 15, 1997
RAMSUBHAG SINGH Vs. STATE OF BIHAR
July 10, 1997
RAMSWAROOP SINGH Vs. VENKATESHWAR SINGH
October 20, 1997
RANCHI GYMKHANA CLUB Vs. STATE OF BIHAR
June 26, 1997
RANCHI TIMBER TRADERS ASSOCIATION Vs. STATE OF BIHAR
August 19, 1997
RANI H R LAXMI ESTATE LATE Vs. COMMISSIONER OF WEALTH TAX
March 5, 1997
RANJIT KUMAR SINGH Vs. STATE OF BIHAR
April 7, 1997
RANJIT SINGH Vs. STATE OF BIHAR
July 16, 1997
RASHTRIYA NAVA NIRMAN PARISHAD Vs. STATE OF BIHAR
January 20, 1997
RATAN KUMAR Vs. STATE OF BIHAR
October 29, 1997
RATANLAL BAID Vs. SOHANLAL SANA
November 5, 1997
RATI DEVI Vs. MANTU SAHU
November 20, 1997
RAVINDRA KUMAR RANA Vs. STATE OF BIHAR
May 9, 1997
RAY TALKIES Vs. STATE OF BIHAR
February 4, 1997
REFRACTORY SPECIALITIES INDIA LTD Vs. STATE OF BIHAR
November 18, 1997
REKHA SINHA Vs. STATE OF BIHAR
January 16, 1997
REKHTA SINHA Vs. STATE OF BIHAR
January 6, 1997
RETD BRIG M D KAMATH Vs. STATE OF BIHAR
November 5, 1997
REYAZUL HAQUE Vs. BIHAR STATE FINANCIAL CORPORATION
April 7, 1997
RHONE-POULENC (INDIA LTD Vs. CH V SUBBA RAO
February 21, 1997
RIGA SUGAR CO LTD Vs. STATE OF BIHAR
July 16, 1997
RITA KUMARI Vs. BHAGIRATH SAO
September 9, 1997
ROHAN POULENC INDIA Vs. STATE OF BIHAR
February 21, 1997
RUKAIYA BEGUM Vs. FAZALUR REHMAN
May 14, 1997
RUNGTA PROJECTS LIMITED Vs. STATE OF BIHAR
August 21, 1997
S K ALIM ALIAS MOHD ALIM Vs. STATE OF BIHAR
September 22, 1997
S K G SUGAR LIMITED Vs. COMMISSIONER OF INCOME TAX
October 3, 1997
S K JAMALU QAZI ALIAS MOHD NAMALIDDDIN Vs. STATE OF BIHAR
April 17, 1997
S K LAL Vs. LALU PRASAD
November 28, 1997
S K SINHA Vs. MAHANT NARAYAN GIRI
July 18, 1997
SABIR AHMAD QURESHI Vs. SHANKAR CHAUDHARY
October 17, 1997
SACHCHIDANAND SHUKLA Vs. SUDHA SINHA
November 19, 1997
SACHIDA NAND MISHRA Vs. STATE OF BIHAR
June 24, 1997
SACHIDANAND ROY Vs. STATE OF BIHAR
August 12, 1997
SACHINDRA NATH DUBEY Vs. UNION OF INDIA
May 14, 1997
SADA NAND PANDEY Vs. STATE OF BIHAR
November 28, 1997
SADANAND RAM Vs. STATE OF BIHAR
February 3, 1997
SAGARMAL AGRAWAL Vs. BHARTIYA CONSTRUETION
April 25, 1997
SAHABUDDIN Vs. STATE OF BIHAR
February 28, 1997
SAHID MIAN Vs. ANIRUDH PRASAD
September 3, 1997
SAHIL KUMAR DEAN Vs. STATE OF BIHAR
January 13, 1997
SAITUN NISA Vs. TRILOKI VISHWAKARMA ALIAS TRILOKI MISTRI
August 7, 1997
SAKHI CHAND YADAV Vs. JAGTARAI DEVI
July 28, 1997
SAMBHU NATH KUNWAR Vs. STATE OF BIHAR
October 3, 1997
SAMRAT STEELS INDIA Vs. BIHAR STATE ELECTRICITY BOARD
October 23, 1997
SANDHYA RANI DUTTA Vs. HIGH COURT OF JUDICATURE AT PATNA
July 7, 1997
SANJAY KUMAR Vs. STATE OF BIHAR
August 21, 1997
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
January 29, 1997
SANTOSH KUMAR Vs. STATE OF BIHAR
May 1, 1997
SANTOSH KUMAR NARNOLIA Vs. STATE OF BIHAR
May 6, 1997
Santosh Mandal Vs. State of Bihar
December 19, 1997
SARBA NAND SINGH Vs. NANI BHUSHAN SINGH
March 31, 1997
SARBAN CHOUDHARY Vs. STATE OF BIHAR
April 4, 1997
SARBJIT RAI Vs. STATE OF BIHAR
December 17, 1997
SARITA DEVI Vs. STATE OF BIHAR
July 23, 1997
SAROJ CHOWDHURY Vs. STATE OF BIHAR
February 27, 1997
SAROJINI BALA DASI Vs. NIRMALA DEVI
April 1, 1997
SASHI KANT CHOUDHARY Vs. MANAGING DIRECTOR CENTRAL BANK
November 28, 1997
SATI RAMAN SINHA Vs. STATE OF BIHAR
September 5, 1997
SATYA NARAIN BHAGAT Vs. PANNA LAL SINGH
October 21, 1997
SATYA NARAIN DALMIA Vs. STATE OF BIHAR
July 24, 1997
SATYADEO MISHRA Vs. STATE OF BIHAR
December 10, 1997
SATYADEO PRASAD Vs. UNION OF INDIA
May 8, 1997
SATYENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 27, 1997
SAVITRI DEVI Vs. GOPAL PD KESHARI
August 20, 1997
SETH SRENIKBHAI KASTURBHAI Vs. SETH CHANDULAL KASTURCHAND
July 1, 1997
SHAHABUDDIN Vs. STATE OF BIHAR
February 18, 1997
SHAILBALA PODDAR Vs. STATE OF BIHAR
September 10, 1997
SHAILENDRA KUMAR SINGH Vs. NAGESHWAR PRASAD
September 12, 1997
SHAILENDRA SINGH Vs. SMT. GULAB DEVI AND ORS.
December 11, 1997
SHAILENDRA SINGH ALIAS SHIVIJ SINGH Vs. OM NARAYAN SINGH
August 11, 1997
SHAKUNTI DEVI Vs. NAWAL KISHORE SHARMA
June 29, 1997
SHAKUNTI DEVI Vs. NAWAL KISHORE SHARMA
July 9, 1997
SHAMBHU NATH SIKARIA Vs. STATE OF BIHAR
July 24, 1997
SHAMBHU NATH SIKARIA Vs. STATE OF BIHAR
July 27, 1997
SHAMBHU SHARAN Vs. RANCHI UNIVERSITY
January 9, 1997
SHAMIM AHMED KHAN Vs. STATE OF BIHAR
August 29, 1997
SHAMIM ARA NAZ Vs. MOHD QUAMRUDDIN
February 18, 1997
SHANKAR DAYAL PANDEY Vs. RAMESH PRASAD
September 26, 1997
SHANKAR RAM Vs. STATE OF BIHAR
August 14, 1997
SHANKAR TRADERS Vs. STATE OF BIHAR
April 23, 1997
SHASHI PRABHA VARMA Vs. STATE OF BIHAR
September 12, 1997
SHASHIDHAR MANDAL Vs. STATE OF BIHAR
July 31, 1997
SHEIK ALIMUDDIN Vs. TAJMUNNISA
July 22, 1997
SHEIKH ABDUL WAHID Vs. STATE OF BIHAR
February 6, 1997
SHEO SHANKAR NONIA Vs. RAMDAUR BARAI
September 11, 1997
SHIV KUMAR RAM Vs. VICE-CHANCELLOR MAGADH UNIVERSITY
July 30, 1997
SHIV SHANKAR COKE INDUSTRIES Vs. STATE OF BIHAR
February 20, 1997
SHOBHA KANT JHA Vs. STATE OF BIHAR
January 20, 1997
SHOBRATI MIAN Vs. STATE OF BIHAR
September 26, 1997
SHRAWAN KUMAR Vs. STATE OF BIHAR
January 22, 1997
SHREE BHAGWAN PANDEY Vs. UNION OF INDIA
August 1, 1997
SHREE BHAGWATI HOSIERY MILL PVT LTD Vs. STATE OF BIHAR
May 14, 1997
SHREE BHAGWATI HOSIERY MILLS PVT LTD Vs. STATE OF BIHAR
April 14, 1997
SHREE HANUMAN SUGAR AND INDUSTRIES MOTHARAI Vs. STATE OF BIHAR
January 29, 1997
SHREEMANT KUMAR CHOUDHARY Vs. YASHWANT KUMAR CHOUDHARY
August 27, 1997
SHRI KRISHNA RAM Vs. STATE OF BIHAR
December 15, 1997
SHRI LAL RATNAKAR Vs. VINITA SAHA
February 25, 1997
SHRI RAM CHANDRA JHA Vs. STATE OF BIHAR
December 5, 1997
SHRIRAM BEARINGS LTD Vs. BIHAR STATE ELECTRICITY BOARD
October 17, 1997
SHUSHIL SANGA Vs. STATE OF BIHAR
October 29, 1997
SHYAM BIHARI SINHA Vs. STATE OF BIHAR
August 13, 1997
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
July 23, 1997
SHYAM KISHORE SINGH Vs. STATE OF BIHAR
October 16, 1997
SHYAM KRISHNA SAHAY Vs. JAGAT DEVELOPERS LIMITED
December 11, 1997
SHYAM KUMAR ARORA Vs. GOVERNMENT OF INDIA
April 24, 1997
SHYAM NARAYAN ARYA Vs. STATE OF BIHAR
March 17, 1997
SHYAM NARAYAN PASWAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORP LTD
April 10, 1997
SHYAM NARAYAN SINGH Vs. STATE OF BIHAR
March 12, 1997
SHYAM PRASAD AGARWAL Vs. RANI BALA PAUL
September 11, 1997
SIDHINATH BHAGAT Vs. AWADHESH KUMAR BHAGAT
December 11, 1997
SIDHINATH BHAGAT Vs. AWADHESH KUMAR BHAGAT
December 10, 1997
SINGH CONSTRUCTION CO Vs. ASSISTANT COMMISSIONER OF INCOME
September 26, 1997
SINHA K C Vs. STATE OF BIHAR
December 2, 1997
SITA RAM JHA Vs. STATE OF BIHAR
May 6, 1997
SITA RAM MANDAL Vs. STATE OF BIHAR
September 25, 1997
SITA RAM PRASAD Vs. JAYAM
October 23, 1997
SITU SAHU Vs. STATE OF BIHAR
July 3, 1997
SITU YADAV Vs. STATE OF BIHAR
March 14, 1997
SK RAHIMUDDIN Vs. LAKHO DEVI
December 11, 1997
SMT. PRABHA DEY Vs. M/S. NEW INDIA ASSURANCE CO. LTD.
April 25, 1997
SMT. USHA KIRAN SHARMA Vs. BIHAR STATE PHARMA. & CHEMICAL DEV. CORPN.
June 15, 1997
SOCIAL ACTION FOR RELIEF Vs. RANCHI MUNICIPAL CORPORATION
June 26, 1997
SOMAI DEOGAM Vs. STATE OF BIHAR
October 27, 1997
SONMA DEVI Vs. BRANCH MANAGER ORIENTAL
October 22, 1997
SONMA DEVI Vs. BRANCH MANAGER
August 22, 1997
SOUTH EASTERN RAILWAY Vs. TATA IRON AND STEEL COMPANY LIMITED
December 11, 1997
SRI BIR ISPAT Vs. BIHAR ELECTRICITY BOARD
September 8, 1997
SRI KANT PANDEY Vs. STATE OF BIHAR
November 28, 1997
SRIMANT KUMAR CHOUDHARY Vs. PREMLATA DEVI AD
December 11, 1997
STATE Vs. MICHAEL ALEXIS
January 10, 1997
STATE BANK OF INDIA Vs. RAGHUBAR SINGH
December 2, 1997
STATE BANK OF INDIA Vs. NAKUL D KAMANI
August 27, 1997
STATE BANK OF INDIA Vs. NAKUL D KAMANI
August 21, 1997
STATE BANK OF INDIA Vs. STATE OF BIHAR AND ORS
July 25, 1997
STATE BANK OF INDIA Vs. NAKUL D KAMANI
August 1, 1997
STATE BANK OF INDIA Vs. STATE OF BIHAR
April 17, 1997
STATE OF BIHAR Vs. G S ATWAL AND CO ENGINEERING PVT LTD
May 23, 1997
STATE OF BIHAR Vs. GOVIND SINGH
May 6, 1997
STATE OF BIHAR Vs. PURSHOTAM LAL KEJRIWAL
April 11, 1997
STATE OF BIHAR Vs. NITYANAND SARKAR
April 24, 1997
STATE OF BIHAR Vs. SANJAY RAM
September 11, 1997
STATE OF BIHAR Vs. PREMA DEVI
December 2, 1997
STATE OF BIHAR Vs. PHATIK MANDAL
December 10, 1997
STATE OF BIHAR Vs. SANJAY KUMAR SINGH
December 19, 1997
STATE OF BIHAR Vs. SHITAL BHAGAT
March 14, 1997
STATE OF BIHAR Vs. R M C DILL AND CO P LIMITED
February 28, 1997
SUBHASH CHANDRA DAS Vs. STATE OF BIHAR
September 19, 1997
SUBHASH CHANDRA DAS Vs. STATE OF BIHAR
September 16, 1997
SUBHASH CHANDRA SINGH Vs. RAMSINGAR SINGH
November 24, 1997
SUBHASH GHAI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
July 25, 1997
SUBHAWATI DEVI Vs. STATE OF BIHAR
November 5, 1997
SUBHAWATI DEVI Vs. STATE OF BIHAR
August 7, 1997
SUBRATA KUMAR DAS Vs. STATE OF BIHAR
February 7, 1997
SUDAMA DEVI Vs. STATE OF BIHAR
January 27, 1997
SUKHDEO MANDAL Vs. KALU RAM
November 11, 1997
Sukra Munda Vs. State of Bihar
October 23, 1997
Sukumar Gupta Vs. State of Bihar
December 10, 1997
SUMITRA DEVI Vs. UPENDRA NATH
April 22, 1997
SUNIL KUMAR Vs. STATE OF BIHAR
May 21, 1997
SUNIL KUMAR Vs. STATE OF BIHAR
December 19, 1997
SUNIL KUMAR CHAUDHURI Vs. UNION OF INDIA
March 28, 1997
SUNIL KUMAR JZA ALIAS BITU JHA Vs. STATE OF BIHAR
February 5, 1997
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
April 23, 1997
SUNIL SARDAR Vs. JAGAT NARAYAN UPADHYA
April 9, 1997
SUNITH KUMAR MALLIK Vs. STATE OF BIHAR
August 1, 1997
SUNITY PANDEY Vs. KANT PRASAD SHRIVASTAVA
February 3, 1997
SURAJDEO PRASAD Vs. RABI BHUSHAN PRASAD
July 23, 1997
SURESH KUMAR Vs. NAGENDRA KUMAR LABH
July 25, 1997
SURESH PASWAN Vs. STATE OF BIHAR
June 24, 1997
SURESH SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR AT PATNA
January 9, 1997
SURESH THAKUR Vs. STATE OF BIHAR
April 24, 1997
SURYABANSH UPADHYAY Vs. AWADHESH CHOUDHARY
January 18, 1997
SUSHIL KUMAR CHOUDHRY Vs. STATE OF BIHAR
April 22, 1997
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
July 7, 1997
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
February 3, 1997
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
March 20, 1997
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
March 3, 1997
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
August 29, 1997
SUTHARA Vs. BIBI SAMSUNISHA
February 3, 1997
SWARMAL GOENKA Vs. REGISTRAR OF COMPANIES
February 7, 1997
SYED ASKARI HADI ALI AUGUSTINE IMAM TOOTOO IMAM Vs. GULSHAN SAHKARI GRIH NIRMAN SAMITI LIMITED
December 9, 1997
TAPAN KUMAR MALLICK Vs. STATE OF BIHAR
May 20, 1997
TARA MUNI DEVI Vs. UNION OF INDIA
September 11, 1997
TARANI SEN MAHTO Vs. STATE OF BIHAR
January 27, 1997
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. ANJALI RANI MITRA
March 14, 1997
TATA IRON AND STEEL CO LTD Vs. TARKESHWAR SINGH
March 12, 1997
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
December 2, 1997
TATA IRON AND STEEL COMPANY LTD Vs. R MITTAL SUB-DIVISIONAL
September 15, 1997
TATA IRON AND STEEL COMPANY LTD Vs. MOHAMMAD SHARIF ALIAS ASHRAFI
December 10, 1997
TATA NAGAR AGRI TOOLS (P LTD Vs. STATE OF BIHAR
September 17, 1997
TATA TIMKEN LIMITED Vs. UNION OF INDIA
November 25, 1997
TECHNO TRADE CORPORATION Vs. HEAVY ENGINEERING CORPORATION
December 2, 1997
TEJ NARAYAN KUMAR Vs. BABA SAHEB BHIM RAOAMBEDKAR BIHAR UNIVERSITY
April 28, 1997
TELCO LTD Vs. STATE OF BIHAR
October 27, 1997
TETRI KUER Vs. RAJ MANO KUER
December 1, 1997
TETRI KUER Vs. RAJ MANO KUER
January 12, 1997
THAKUR MAHTO Vs. JIRA DEVI ALIAS JIRO DEVI
April 4, 1997
TRIPURARI MISHRA Vs. MOST RAJPATI DEVI
November 25, 1997
TRIPURARI PRASAD GUPTA Vs. DISTRICT PROVIDENT FUND OFFICER PAKUR
January 16, 1997
TRIPURENDRA PANDEY Vs. SUBHASH CHANDRA VERMA
November 18, 1997
TRIPURI MOHAN PRASAD Vs. STATE OF BIHAR
March 19, 1997
TRITIYA SNATAK Vs. STATE OF BIHAR
July 25, 1997
TUNU CHOUDHARY Vs. UNION OF INDIA
September 18, 1997
UCO BANK FORMERLY KNOWN AS THE UNITED COMMERCIAL BANK Vs. GOVERNMENT OF INDIA MIN ISTRY OF INDUSTRIAL DEVELOPMENT DEPARTMENT
July 15, 1997
UDAY CHANDRA CHOUDHRY Vs. RAMDEO BHAGAT
July 25, 1997
UDAY NARAYAN TIWARI Vs. GAURI SHANKER JALAN
July 17, 1997
UDAY PRAKASH DWIVEDI Vs. PUNJAB NATIONAL BANK
September 25, 1997
UDHO RAI Vs. AMBIKA TEWARY
September 30, 1997
UGRA NATH JHA Vs. ADMINISTRATOR BISCOMAUN
July 3, 1997
UGRESH PRASAD VERMA Vs. ABHA DEVI
August 26, 1997
UJJAL SING AND SONS Vs. RAJENDRA KUMAR KEDIA
September 11, 1997
UMA KANT JHA Vs. STATE OF BIHAR
April 1, 1997
UMA SABNAVIS Vs. STATE OF BIHAR
September 24, 1997
UMESH CHANDRA TRIPATHY Vs. SHANTA GROVER
November 28, 1997
UMESH NARAYAN SINGH Vs. STATE OF BIHAR
April 21, 1997
UMESH PRASAD SINGH Vs. STATE OF BIHAR
February 18, 1997
UNION OF INDIA Vs. DINESH SAHU MAHADEO DRESSES
August 18, 1997
UNION OF INDIA Vs. SUBORDINATE JUDGE PALAMAU
February 18, 1997
UNION OF INDIA Vs. JAISWAL MEDICAL HALL SISAI
February 14, 1997
UNION OF INDIA Vs. GURUCHARAN SINGH
May 8, 1997
UNITED INDIA ASSURANCE CO LTD Vs. SOMARI DEVI
October 27, 1997
UNITED INDIA INSURANCE CO LTD Vs. SHEO JHARI DEVI
May 12, 1997
UNITED INDIA INSURANCE CO LTD Vs. MANJIT KAUR
May 15, 1997
UNITED INDIA INSURANCE COMPANY Vs. JAYA ROY
November 18, 1997
URMILA DEVI Vs. STATE OF BIHAR
November 2, 1997
URMILA DEVI Vs. RAMESHWARI DEVI
February 25, 1997
USHA DEVI Vs. RAJBANSHI RAI
August 11, 1997
USHA KUMARI Vs. PRINCIPAL JUDGE FAMILY COURT
July 31, 1997
USHA MARTIN INDUSTRIES LIMITED Vs. BIHAR STATE ELECTRICITYBOARD
October 17, 1997
UTTAM LAL YADAV Vs. STATE OF BIHAR
February 5, 1997
V N ROY Vs. SHILA NARAYAN
June 24, 1997
VASANT TALKIES KATIHAR Vs. PRAKASH
May 8, 1997
VASANTI DEVI Vs. YADUNANDAN MAHTO
December 18, 1997
VIDEOCON INTERNATIONAL LTD Vs. STATE OF BIHAR
July 8, 1997
VIDYA DEVI Vs. KAUSALYA DEVI
August 28, 1997
VIJAY KUMAR Vs. STATE OF BIHAR
May 8, 1997
VIJAY LAKSHMI KUMARI Vs. UNION OF INDIA
September 2, 1997
VIKAS KUMAR SINGH Vs. STATE OF BIHAR
April 10, 1997
VIKASH KUMAR PRASAD Vs. STATE OF BIHAR
November 25, 1997
VIKASH KUMAR PRASAD Vs. STATE OF BIHAR
November 5, 1997
VIKASH TRADING Vs. FAOD CORPORATION OF INDIA
March 5, 1997
VINOD KUMAR PATHAK Vs. STATE OF BIHAR
March 19, 1997
VISHWANATH SHARMA Vs. SHEO PRASAD SAH
December 17, 1997
VISHWANATH TRIPATHI Vs. STATE OF BIHAR
January 10, 1997
VISHWANATH TRIPATHI Vs. STATE OF BIHAR
January 21, 1997
VISHWANATH TRIPATHY Vs. STATE OF BIHAR
February 13, 1997
VYAS SAH Vs. STATE OF BIHAR
February 6, 1997
VYJAINTI SINHA Vs. STATE OF BIHAR
August 6, 1997
WINGS PHARMACEUTICALS P LIMITED Vs. SWAN PHARMACEUTICALS
August 26, 1997
YOGENDRA NARAIN SAH Vs. STATE OF BIHAR
January 30, 1997
YOGENDRA PRASAD SINHA Vs. UNION OF INDIA
January 7, 1997
ZILA PARISHAD GAYA Vs. MOHAN PRASAD
September 2, 1997
ZILLA CHITRAGUPTA ASSOCIATION Vs. RAM BILAS SAHNI
March 3, 1997