Case Index

Title
Date
A. B. ODAK Vs. EXECUTIVE ENGINEER, REC CONSTRUCTION CELL
October 22, 1997
A.B.ODAK Vs. EXECUTIVE ENGINEER, REC CONSTRUCTION CELL HAMIRPUR
October 22, 1997
ABDUL HUSSAIN KADRI Vs. NISAR FATIMAH
August 12, 1997
ABHEY SINGH Vs. STATE OF HIMACHAL PRADESH
January 10, 1997
ADAN SINGH Vs. SUKH EARN
May 29, 1997
AJAY DUBEY Vs. HIMLAND HOTEL
December 8, 1997
AJAY MEDICAL AGENCY Vs. COMMISSIONER OF INCOME TAX
June 3, 1997
AJIT SINGH Vs. STATE OF H.P.
December 19, 1997
AMARJEET SINGH Vs. ANJU RANI
January 7, 1997
AMI CHAND Vs. KRISHNI DEVI
March 18, 1997
AMIN CHAND Vs. MUSHU
November 4, 1997
AMRIT LAL CHOPRA Vs. STATE OF HIMACHAL PRADESH
June 23, 1997
ANANT RAM Vs. B.K. AGGARWAL
March 18, 1997
ANSAL PROPERTIES and INDUSTRIES LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
June 12, 1997
ANURADHA ATTREE Vs. STATE OF HIMACHAL PRADESH
July 22, 1997
ARSH CASTINGS PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
June 25, 1997
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
April 28, 1997
ASHOK KUMAR THAKUR Vs. COL.SURINDER SINGH GROVER (RETD.)
April 1, 1997
ASIA RESORTS LTD. Vs. USHA BRECO LTD.
August 29, 1997
ASIAN TECH.LIMITED Vs. H.P.STATE ELECTRICITY BOARD
December 31, 1997
ASSOCIATED CEMENT COMPANIES Vs. JAGAN NATH
December 12, 1997
ATMA RAM Vs. JANKI
March 11, 1997
ATMA RAM Vs. RAMESHWARI DEVI
September 23, 1997
ATMA RAM (DECEASED) THROUGH HIS L.R.S.ROOP RAM Vs. LACHMI
June 11, 1997
AZEET INTERNATIONAL PVT. LTD. Vs. HIMACHAL PRADESH HORTICULTURAL
December 10, 1997
B.K.SHARMA Vs. STATE BANK OF INDIA
May 22, 1997
BAL KRISHAN Vs. BIMLA
April 2, 1997
BAL KRISHAN SHARMA Vs. H.P.UNIVERSITY
May 22, 1997
BALDEV Vs. B.N.BANERJEE
April 9, 1997
BALDEV SINGH Vs. KARTAR SINGH
May 30, 1997
BALDEV SINGH Vs. JHAODU
June 12, 1997
BANTO DEVI Vs. TAJAN
February 21, 1997
BEAS CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE OF HIMACHAL PRADESH
May 8, 1997
Beli Ram Vs. Shiamo Devi
April 24, 1997
BHAGWAN SINGH NAINTA Vs. GENERAL MANAGER, PUNJAB ROADWAYS
May 21, 1997
BHANU KANT Vs. COLLECTOR, LAND ACQUISITION
May 6, 1997
BHAVNESH Vs. RAM PARSHAD
December 1, 1997
BHIM SEN SHARMA Vs. H.P.UNIVERSITY
March 13, 1997
BHULA RAM Vs. NARBIR SINGH
May 12, 1997
BHUNI DEVI Vs. THE ACCOUNTANT-GENERAL, HP.
November 13, 1997
BHUPINDRA FOOD AND MALT INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
May 1, 1997
BIPIN SINGH PARMAR Vs. KANWAR DURGA CHAND
April 10, 1997
BISHAMBER DASS Vs. JEET SINGH
March 12, 1997
BISHESHWAR DASS Vs. STATE OF HIMACHAL PRADESH
July 21, 1997
BOSRU Vs. STATE OF H.P.
December 16, 1997
BRAHAM PARKASH Vs. STATE OF HIMACHAL
July 3, 1997
BRIJ LAL SHARMA Vs. STATE OF H.P.
January 1, 1997
C.M.AUTO STORES Vs. UNION BANK OF INDIA
November 11, 1997
CHAIN DEVI Vs. RAI SINGH
June 13, 1997
CHAMAN LAL Vs. RAMESH CHAND
December 29, 1997
CHAMELA RAM Vs. STATE OF H.P.
April 23, 1997
CHANDNU ALIAS CHANAN SINGH Vs. STATE OF H.P.
April 2, 1997
CHUHA RAM Vs. VAKIL SINGH
May 22, 1997
COLLECTOR LAND ACQUISITION Vs. DURGINDER PAL
April 4, 1997
COLLECTOR LAND ACQUISITION Vs. REVAT RAM DECEASED THROUGH HIS LEGAL REPRESENTATIVES TIKAMU DEVI
July 1, 1997
COMMISSIONER OF INCOME TAX Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
May 14, 1997
COMMISSIONER OF INCOME TAX Vs. SUBASH CHAND AND CO
April 1, 1997
COMMISSIONER OF INCOME TAX Vs. HIMACHAL PRADESH MINERAL AND INDUSTRIAL DEVELOPMENT CORPORATION
July 8, 1997
COURT ON ITS OWN MOTION (MEHAR SINGH) Vs. SLATE OF H.P.
March 19, 1997
DAULAT RAM Vs. STATE OF HIMACHAL PRADESH
November 18, 1997
DAVINDER KUMAR Vs. HASAT RAM
September 12, 1997
DAYA GUPTA Vs. JAI KUMAR
November 10, 1997
DAYAL SONS Vs. COMMISSIONER OF INCOME TAX
May 14, 1997
DAYAL SONS Vs. COMMISSIONER OF INCOME TAX
May 17, 1997
DES RAJ Vs. MEHAR SINGH
June 30, 1997
DES RAJ Vs. BIKRAM SINGH
December 15, 1997
DEV KALA Vs. STATE OF HIMACHAL PRADESH
March 18, 1997
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
March 6, 1997
DEVTA SHRI AJMAL Vs. DILU
May 5, 1997
DHANA RAM Vs. STATE OF H.P.
April 7, 1997
DHANA RAM AND OTHERS Vs. STATE OF H.P.
July 4, 1997
DHANI RAM Vs. MINERVA STUDIO
March 31, 1997
DHOONA BABA BANKHANDI GIRJI MAHARAJ Vs. SHIV MANDI SUDHAR SABHA SHIMLA
January 8, 1997
DHUNGAL Vs. DUSHYANT KUMRAR
March 17, 1997
DHYAN CHAND Vs. SAVITRI DEVI
April 1, 1997
DILE RAM Vs. KAPOORI DEVI
April 3, 1997
DINA NATH Vs. STATE OF H.P.
May 21, 1997
DINA NATH Vs. SAMADH CHUNI MUNI
July 24, 1997
DIPESH HANDA Vs. VIDYA DEVI
June 13, 1997
DUGLU RAM Vs. STATE OF H.P.
October 13, 1997
DURGA DASS Vs. DHARAM DASS
May 14, 1997
ESSAR GUJARAT LTD. Vs. UNITED ISPAT UDYOG PVT. LTD.
October 22, 1997
GAIN CHAND Vs. STATE OF H.P.
November 5, 1997
GAMMON INDIA LTD. Vs. TUSHYA DEVI
April 4, 1997
GANGA DEVI Vs. STATE OF HIMACHAL PRADESH
July 10, 1997
GANGI DEVI Vs. STATE OF H.P.
April 21, 1997
GAYSON ROLLING MILLS (P.) LTD. Vs. HEMKUNT IRON AND STEEL PVT. LTD.
March 31, 1997
GEHRU RAM Vs. ROHLU
December 24, 1997
GHANSHYAM LAI Vs. SEWA OASS THAKUR
April 19, 1997
GIANO DEVI Vs. GIAN SINGH
April 24, 1997
GIBSON Vs. RAMJI DASS
March 31, 1997
GIRJA DEVI Vs. STATE OF H.P.
November 19, 1997
GOPALU Vs. DEVI CHAND
June 11, 1997
GOVIND SAGAR FISHERIES CO-OPERATIVE AND M&S FEDERATION LTD BILASPUR Vs. STATE OF HP.
July 21, 1997
GUJARAT AMBUJA CEMENTS LTD. Vs. UNION OF INDIA
May 6, 1997
GULAB SINGH Vs. STATE OF H.P.
August 6, 1997
GULABI Vs. STATE OF HIMACHAL PRADESH
March 20, 1997
GURCHARAN SHANNA Vs. STATE OF H.P.
April 28, 1997
GURHAXA Vs. BACHNA
April 29, 1997
GURU DUTT SHARMA Vs. THE STATE OF H.P.
March 25, 1997
GUSSAUN Vs. PARVEEN KUMAR
July 7, 1997
H P CO OPERATIVE BANK Vs. REGISTRAR CO OPERATIVE SOCIETIES
July 23, 1997
H.P. High Court Legal Aid Committee Vs. State of H.P.
May 19, 1997
H.P. State Co-operative Bank Vs. The Registrar, Co-operative Societies
July 23, 1997
H.P.FINANCIAL CORPORATION LTD Vs. THE COMMISSIONER OF INCOME-TAX, PATIALA
May 27, 1997
H.P.PUBLIC SERVICE COMMISSION Vs. Y.R.PATHAK
August 27, 1997
H.P.STATE CO-OPERATIVE BANK Vs. REGISTRAR, COOPERATIVE SOCIETIES
July 23, 1997
H.P.STATE COOPERATIVE BANK LTD. Vs. THE DEPUTY SECRETARY TO THE GOVT.
June 2, 1997
H.R.T.C. Vs. ARJUN SINGH
June 6, 1997
H.R.T.C. Vs. KRISHNA DEVI
July 3, 1997
H.R.T.C. Vs. ONKAR SINGH
June 3, 1997
HARBANSI DEVI Vs. RAKESH KUMAR ALIAS KALA
December 24, 1997
HARI CHAND Vs. MUNICIPAL CORPORATION, SHIMLA
March 1, 1997
HARI KRISHAN Vs. R.C.DASS CHAUHAN
February 27, 1997
HARI NATH Vs. RAGHU NATH
July 23, 1997
HARI SINGH Vs. CHETRI
July 25, 1997
Harminder Kumar Modi Vs. State of H.P.
May 1, 1997
HET RAM Vs. STATE OF H.P.
May 29, 1997
HIMACHAL BUILDERS Vs. COSMO FERRITES LTD
August 1, 1997
HIMACHAL CHAMBERS OF COMMERCE AND INDUSTRIES Vs. STATE OF H.P.
April 8, 1997
HIMACHAL PAPER PRODUCTS Vs. PREM KUMAR, MANAGING DIRECTOR HPFC
August 13, 1997
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 24, 1997
HIMACHAL PRADESH FINANCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
May 27, 1997
HIMACHAL PRADESH NAGAR VIKAS Vs. REGIONAL PROVIDENT FUND
March 11, 1997
HIMACHAL PRADESH NAGAR VIKAS PRADHIKARAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 13, 1997
HIMACHAL PRADESH STATE FOREST CORPORATION LIMITED Vs. DEPUTY CIT
May 5, 1997
HIMACHAL ROAD TRANSPORT Vs. PADMA DEVI
May 21, 1997
HIMACHAL TERPENE PRODUCTS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
December 24, 1997
HIMALAYA COTTON GINNING AND OIL INDUSTRIES Vs. STATE OF HIMACHAL PRADESH
November 19, 1997
HIRA SINGH Vs. COMMISSIONER OF INCOME-TAX
April 29, 1997
HIRA SINGH AND CO Vs. COMMISSIONER OF INCOME TAX
August 29, 1997
INDER P.CHAUDHRIE Vs. STATE OF H.P.
July 3, 1997
Inder Pal Thakur Vs. Hukam Chand
March 14, 1997
J.D.GUPTA Vs. STATE
May 27, 1997
JAGAN NATH Vs. HANS RAJ
January 1, 1997
JAGAT SINGH Vs. BADRI NATH
April 3, 1997
JAGDISH CHAND Vs. THE BOARD OF SCHOOL EDUCATION
July 11, 1997
JAGDISH RAM Vs. BEHARI LAL
August 6, 1997
JAGDISH RAM Vs. KARTAR CHAND
April 19, 1997
JAGDISH SINGH Vs. STATE OF HIMACHAL PRADESH
December 17, 1997
Jagdish Singh Vs. State of Himachal Pradesh
April 19, 1997
JAHLU RAM Vs. MAJOR LAL SINGH (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES RAJENDER
December 22, 1997
JAI KISHAN Vs. SARAN DASS
December 11, 1997
JAI KRISHAN THAKUR Vs. UNION OF INDIA
May 15, 1997
JAIPARKASH INDUSTRIES LTD Vs. STATE OF HIMACHAL PRADESH
May 21, 1997
Jallo Devi Vs. State of H P
March 5, 1997
JASWAL BAN UDYOG Vs. THE STATE OF H.P.
May 1, 1997
JASWANT KUMAR Vs. STATE OF HIMACHAL PRADESH
August 6, 1997
JAT RAM Vs. STATE OF U.P.
July 4, 1997
JEET SINGH Vs. DISTRICT ELECTION OFFICER
June 10, 1997
JOGINDER SINGH GALTA Vs. RAKESH KUMAR
September 16, 1997
K A Soloman Vs. State of H P
March 22, 1997
K.A.SOLOMAN Vs. STATE OF H.P.
March 22, 1997
K.S GATHANIA Vs. KALAN DEVI
May 2, 1997
KABEL SINGH Vs. MANDIR THAKUR DWARA
April 4, 1997
KABUL SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS H.P.
December 17, 1997
KAILASH CHAND KALIA Vs. STATE OF H P.
March 11, 1997
KALA DEVI Vs. RATTAN CHAND
April 18, 1997
Kamlesh Kumari Vs. Chander Mohan
February 25, 1997
KANSHI RAM Vs. BASANTA
March 27, 1997
KAPIL DEVI Vs. KALAVATI ALIAS KAMLA VATI
April 3, 1997
KARAM CHAND Vs. BHAGWAN DASS
April 2, 1997
KARAM CHAND AND ORS. Vs. BHAGWAN DASS AND ORS.
April 22, 1997
KARAM SINGH Vs. YOGESH
May 1, 1997
KARTAR SINGH PATHANIA Vs. DEPUTY REGISTRAR
June 4, 1997
KASHMIR SINGH Vs. JAMISIA DEVI
June 9, 1997
KASHMIRI LAL Vs. DOABA ROADWAYS
July 10, 1997
KAUSHALYA Vs. CHET RAM
May 16, 1997
KAWALJIT SINGH Vs. HARBHAJAN SINGH
July 22, 1997
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 4, 1997
KHAZANA RAM Vs. ATMA RAM
May 12, 1997
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
April 29, 1997
KHUB RAM Vs. STATE OF H.P.
June 4, 1997
KHUSHAL SINGH SUBHASH CHANDER Vs. COMMISSIONER OF INCOME TAX
April 1, 1997
KIMTU Vs. RAMA DOGRA
February 25, 1997
KISHAN LAL Vs. GIAN CHAND
June 25, 1997
KISHORI LAL Vs. RAVI DUTT
July 15, 1997
KOMA NAND Vs. STATE OF H P
May 12, 1997
KRANTI GUPTA Vs. STATE OF H.P.
June 25, 1997
KRISHAN CHAND Vs. KRISHAN LAL
September 12, 1997
KRISHAN DUTT Vs. PREMI DEVI
July 24, 1997
KRISHAN SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
March 26, 1997
KRISHNU Vs. STATE OF HIM ACHAL PRADESH
May 13, 1997
KRODHU (DECEASED) THROUGH L.R.BIMLA Vs. SODHAN
June 23, 1997
KUBJA DEVI Vs. BHAGWAN DASS
June 2, 1997
L.A.C , H.P.P.W.D., KULLU Vs. DUGLI DEVI
April 4, 1997
L.S.THAKUR Vs. PUNJAB NATIONAL BANK
August 14, 1997
LACHHMAN Vs. ASSTT ENGINEER SUB DIVN II HP PWD
July 10, 1997
LAHAUL POTATO GROWERS CO OPERATIVE MARKETING PROCESSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 14, 1997
LAJWANTI Vs. DILBAGH SINGH
May 27, 1997
LAJWATI Vs. H.P. UNIVERSITY
April 19, 1997
LAKSHARI RAM Vs. MEENKU RAM
December 2, 1997
LEKH RAJ Vs. STATE OF HIMACHAL PRADESH
March 17, 1997
M.P.DWIVEDI Vs. Y.S.PARMAR
September 18, 1997
M.P.DWIVEDI Vs. Y.S.PARMAR UNIVERSITY
September 2, 1997
MADAN LAl Vs. YOG RAJ
April 2, 1997
Madan Lal Vs. The State of Himachal Pradesh
November 7, 1997
MADHU SEHGAL Vs. HIMACHAL ROAD TRANSPORT
May 7, 1997
MADHU SEHGAL Vs. H.R.T.C.
May 7, 1997
MAHANT RAM SARAN DASS Vs. MANDIR THAKURDWARA
June 3, 1997
MAHAVIR SINGH Vs. UNION OF INDIA
March 22, 1997
MAHINDER SINGH Vs. LACHOO RAM
May 1, 1997
MANAGING DIRECTOR, HIMACHAL Vs. AMRA DEVI
August 12, 1997
MANOJ KUMA Vs. LALITA DEVI
February 25, 1997
MANSHA RAM Vs. TULSI DEVI
October 16, 1997
MAST RAM Vs. NIKA RAM
November 11, 1997
MAST RAM TANTA Vs. STATE OF HIMACHAL PRADESH
November 5, 1997
MATHURA Vs. DEVI RAM
June 19, 1997
MATHURA Vs. DEVI RAM
June 9, 1997
MAUJDEEN Vs. GOHRI
August 12, 1997
MILKHIRAJ Vs. VED PARKASH
May 29, 1997
MOHAN LAL Vs. CANTONMENT BOARD, KASAULI
April 11, 1997
MOHAN LAL Vs. EXECUTIVE ENGINEER E DIVISION H P S E B
August 26, 1997
MOHAN LAL AGGARWAL Vs. KALI RAM
April 1, 1997
MOHAN LAL ASHOK RAJ Vs. LAJWANTI DEVI
March 22, 1997
MOHAN SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH
April 19, 1997
MUNISH KUMAR Vs. BAGHULA MUKHI DEVI BANKHANDI
August 6, 1997
MUNISH MEHRA Vs. GROWGOLD EXIM AND LEASING LIMITED
December 2, 1997
MUNISH MEHRA Vs. STATE BANK OF INDIA
December 2, 1997
MUNSHI RAM Vs. STATE OF H.P.
September 10, 1997
MUNSHI RAM Vs. SITA RAM
April 8, 1997
NAND LAL Vs. UNION OF INDIA
November 26, 1997
NARAIN DASS Vs. BHUP SINGH
March 4, 1997
NARAIN SINGH Vs. HANUMAN PRASHAD
November 30, 1997
NARESH KUMAR SHARMA Vs. ROSHAN LAL
March 27, 1997
NARINDER SINGH Vs. UCO BANK
April 18, 1997
NATER SINGH Vs. STATE OF HIMACHAL PRADESH
March 21, 1997
NATHU RAM Vs. KALIAN DEVI
June 4, 1997
NATIONAL HYDROELECTRIC POWER CORP.LTD. Vs. STATE OF H.P.
March 27, 1997
NATIONAL INSURANCE CO. LTD. Vs. TIKMA DEVI
July 22, 1997
NATIONAL INSURANCE CO. LTD. Vs. VIDYA DEVI
July 29, 1997
NATIONAL INSURANCE CO. LTD. Vs. ISHROO DEVI
July 31, 1997
NATIONAL INSURANCE COMPANY Vs. NARINDER SHARMA
May 23, 1997
NAUDHA ALIAS BIDHIA Vs. SUDARSHAN SINGH
October 28, 1997
NEK RAM Vs. REHMAD
May 16, 1997
NEW BANK OF INDIA Vs. SUKHBIR SINGH SETHI
November 4, 1997
NEW SHIMLA RESIDENTS WELFARE SOCIETY Vs. SHIMLA DEVELOPMENT AUTHORITY
February 27, 1997
NIRMAL KUMAR Vs. DES RAJ
November 21, 1997
NOBLE INFORMATIC TRAINING SYSTEM PVT.LTD. Vs. HIMACHAL PRADESH UNIVERSITY
July 9, 1997
OM KRISHAN Vs. STATE OF HIMACHAL PRADESH
January 7, 1997
OM PRAKASH DEHLU Vs. HIMACHAL FRUIT GROWERS CO-OPERATIVE SOCIETY
April 23, 1997
ORIENTAL INSURANCE CO. LTD Vs. MAHESHWARI
May 26, 1997
ORIENTAL INSURANCE CO. LTD. Vs. DURGA DEVI
August 11, 1997
ORIENTAL INSURANCE CO.LTD. Vs. SANTOSH KUMARI
July 31, 1997
ORIENTAL INSURANCE CO.LTD. Vs. KHUDI DEVI
March 27, 1997
P.SOUTHBY TAILYOUR Vs. PRONOTI SINGH
May 23, 1997
PADAM NATH Vs. MANAGER UCO BANK
March 21, 1997
PAMWI TISSUES Vs. STATE OF HIMACHAL PRADESH
March 26, 1997
PANAMA CHHAIVANG Vs. DIRECTOR GENERAL SECURITY DIRECTORATE
March 27, 1997
PANINDER BAWEJA Vs. STATE OF H.P.
October 27, 1997
Parkash Chand Vs. Union of India (UOI)
February 25, 1997
PAWAN DEVI Vs. CHUNI LAL
April 10, 1997
PRABHU RAM Vs. STATE OF H.P.
March 27, 1997
PRADEEP KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
May 20, 1997
PREM CHAND BASSI Vs. MANGAL SINGH
April 23, 1997
PREM DASS Vs. JAGDISH
April 11, 1997
PREM DUTT Vs. STATE OF H.P.
April 21, 1997
PREM NATH NANDA Vs. H.P.STATE FINANCIAL CORPN.
June 13, 1997
PRITHI PAL Vs. STATE OF H.P.
July 28, 1997
PUNJAB NATIONAL BANK Vs. HIMACHAL NIWAR TAPE AND LACE MAKING CENTRE
April 30, 1997
PUNJAB NATIONAL BANK Vs. MAHITT INDIA PVT.LTD., SOLAN
June 27, 1997
PURAN CHAND Vs. STATE OF H.P.
December 3, 1997
PUSHPA DEVI Vs. NARINDER KUMAR
May 15, 1997
PUSHPA DEVI THAKUR Vs. L.I.C. OF INDIA
August 6, 1997
R K.MALHAN Vs. JOHN TINSON
November 27, 1997
R.J.SHAH & COMPANY LTD. Vs. H.P.STATE ELECTRICITY BOARD
August 29, 1997
RAJAN BUS SERVICE PVT. LTD. Vs. PARHALAD CHAND SHARMA
July 18, 1997
RAJINDER KUMAR Vs. STATE OF H P
September 5, 1997
RAJINDER PARSHAD Vs. NATIONAL HYDRO-ELECTRIC POWER CORPORATION
July 31, 1997
RAJINDER PAUL Vs. OM PRAKASH
December 30, 1997
RAJINDER SINGH Vs. DALBIR SINGH
January 8, 1997
RAJIV KUMAR Vs. STATE OF HIMACHAL PRADESH
January 2, 1997
RAJMAL SHARMA Vs. UNION OF INDIA
September 2, 1997
Rajmani Tripathi Vs. State of Himachal Pradesh
May 7, 1997
RAKESH KUMAR Vs. STATE OF H.P.
February 24, 1997
RAM ASRA Vs. BHAGU
May 15, 1997
RAM DEVI Vs. SINGHA ALIAS RANJIT SINGH
December 17, 1997
RAM LAL Vs. STATE OF HIMACHAL PRADESH
August 6, 1997
RAM NARAIN MADAN Vs. STATE OF H.P.
April 8, 1997
RAM SWAROOP Vs. MAHENDRU
January 7, 1997
RAMA DOGRA Vs. KIMTU
February 25, 1997
RAMESH CHAND Vs. BHALKHN RAM
March 27, 1997
RAMESH CHANDER BHARGAVA Vs. MUNICIPAL CORPORATION, SHIMLA
April 25, 1997
RAMESH RANA Vs. KIRAN SHARMA
December 17, 1997
RAMESH SONDHI Vs. VED PRAKASH
July 16, 1997
RANJIT SINGH Vs. B.B.M.B.
March 31, 1997
RANJIT SINGH Vs. STATE OF H.P.
November 13, 1997
RANVINDER SINGH Vs. RAGHUNATH SINGH
August 19, 1997
RUMAL SINGH Vs. JANAK SINGH
August 13, 1997
S.N.MITTAL Vs. DR.Y.S.PARMAR UNIVERSITY
July 14, 1997
SAB INDUSTRIES LIMITED Vs. H.P. STATE ELECTRICITY BOARD
August 1, 1997
SAB INDUSTRIES LIMITEDSCO 49-50, MADHYA MARG, SECTOR 26, CHANDIGARH Vs. THE HP.STATE ELECTRICITY BOARD
August 1, 1997
SADDA RAM Vs. STATE OF HIMACHAL PRADESH
July 30, 1997
SAINT STEPHEN EDUCATION SOCIETY Vs. TEJ NATH
September 5, 1997
SAKINA Vs. SALIM KHAN
September 8, 1997
SANDHAYA DEVI PARMAR Vs. UNION OF INDIA
March 27, 1997
SANJAY CHAUDHARY Vs. BHAGAT RAM
April 7, 1997
SANJAY KOTHIALA Vs. UTTAM CHAND
March 25, 1997
SANTOSH KUMARI Vs. DALIP CHAND
July 10, 1997
SARAN DASS Vs. NIRMALA DEVI
April 17, 1997
SAROJ BALA Vs. ROSHAN LAL
May 19, 1997
SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 26, 1997
SATISH KUMAR SHARMA Vs. BAR COUNCIL OF H.P.
March 18, 1997
SATYA DEVI Vs. RAGHUBIR SINGH
July 29, 1997
SATYA PAL Vs. TIKA RAM
March 19, 1997
Seema Devi alias Simaran Kaur Vs. State of H P
July 25, 1997
SEEMAX CONSTRUCTION PVT.LTD. Vs. EXECUTIVE ENGINEER, H.P.KRISHI VISHVAVIDAYALAYA, PALAMPUR
June 6, 1997
SHAKUNTALA Vs. KAMLA
July 25, 1997
SHANTA KUMAR Vs. VIRBHADRA SINGH
October 1, 1997
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
August 13, 1997
SHIV CHARAN Vs. C. BALJEES
April 2, 1997
SHIV LAL SAWANT Vs. S.D.O.
August 1, 1997
SHIV RAM SHARMA Vs. BHUP CHAND SHANNA
December 23, 1997
SHUBH TIMB STEELS LTD Vs. STATE OF H P
January 1, 1997
SHUBH TIMB STEELS PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH
August 11, 1997
SITA DEVI Vs. BIDHI SINGH
December 18, 1997
SITA RAM Vs. MANGAT RAM
May 5, 1997
SMT. SHANTI DEVI Vs. H.P. FINANCIAL CORPORATION AND ORS.
July 29, 1997
SOMA DEVI Vs. KRISHAN RAM
April 21, 1997
STATE Vs. PADAM CHAND
April 4, 1997
STATE BANK OF INDIA Vs. SHIVA SHAKTI ALLOYS (P) LTD.
June 27, 1997
STATE BANK OF INDIA Vs. HIMALAYA ENGINEER WORKS
March 6, 1997
STATE BANK OF PATIALA Vs. STATE OF H.P.
May 28, 1997
STATE OF H P Vs. BADRI
January 9, 1997
State of H P Vs. Dhanwant Singh
November 7, 1997
STATE OF H P Vs. OM PARKASH
November 24, 1997
STATE OF H P Vs. LAXMI SINGH
October 27, 1997
STATE OF H P Vs. KISHORI LAL
December 12, 1997
STATE OF H P Vs. RAJBIR SINGH
December 3, 1997
STATE OF H.P. Vs. DHARAM SINGH
June 11, 1997
STATE OF H.P. Vs. SUNEET CHAND
April 1, 1997
STATE OF H.P. Vs. BHUPINDER SINGH
May 6, 1997
STATE OF H.P. Vs. NARAIN SINGH
May 6, 1997
STATE OF H.P. Vs. KESHAV RAM
May 29, 1997
STATE OF H.P. Vs. BALAK RAM
October 23, 1997
STATE OF H.P. Vs. IMTIAZ AHMAD
May 5, 1997
STATE OF H.P. Vs. SANJEEV KUMAR
June 3, 1997
STATE OF H.P. Vs. SULTAN MOHAMAD
October 17, 1997
STATE OF H.P. Vs. R.L.NARAYAN
September 4, 1997
STATE OF H.P. Vs. BALRAJ KHOSLA
September 8, 1997
STATE OF H.P. Vs. RANJEET SINGH
December 3, 1997
STATE OF H.P. Vs. BELI RAM
May 7, 1997
STATE OF H.P. Vs. KISHAN DASS
June 23, 1997
STATE OF H.P. Vs. GURDEV SINGH
December 9, 1997
STATE OF H.P. Vs. HARI RAM
August 6, 1997
STATE OF H.P.THROUGH COLLECTOR LAND ACQUISITION Vs. NOOR MOHD
July 17, 1997
STATE OF HIMACHAL PRADESH Vs. DARSHANI DEVI
June 30, 1997
STATE OF HIMACHAL PRADESH Vs. S.C.DOGRA
May 19, 1997
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
November 13, 1997
STATE OF HIMACHAL PRADESH Vs. SHER KHAN
June 24, 1997
State of Himachal Pradesh Vs. Gurdeep Singh
March 6, 1997
STATE OF HIMACHAL PRADESH Vs. BHAG MAL
March 14, 1997
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
January 2, 1997
STATE OF HIMACHAL PRADESH Vs. BRAHM DASS
January 2, 1997
STATE OF HIMACHAL PRADESH Vs. NAVNEET KUMAR
June 10, 1997
STATE OF HIMACHAL PRADESH Vs. HARI CHAND @ CHANDU
June 5, 1997
STATE OF HIMACHAL PRADESH Vs. HIMACHAL RANG UDYOG
November 25, 1997
STATE OF HIMACHAL PRADESH Vs. MOHI RAM
April 4, 1997
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
May 2, 1997
STATE OF HIMACHAL PRADESH Vs. BISHWA DUTT
August 6, 1997
STATE OF HIMACHAL PRADESH Vs. OM PSKASH @ OMI
April 19, 1997
STATE OF HIMACHAL PRADESH Vs. BHAJAN SINGH
August 22, 1997
STATE OF HIMACHAL PRADESH Vs. HOSHIAR SINGH
March 6, 1997
STATE OF HIMACHAL PRADESH Vs. MOHAN LAl
May 21, 1997
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
May 20, 1997
STATE OF HIMACHAL PRADESH Vs. MUKUL KUMAR
April 22, 1997
STATE OF HIMACHAL PRADESH Vs. RAM SWAROOP
July 28, 1997
STATE OF HIMACHAL PRADESH Vs. NIDHU
April 8, 1997
STATE OF HIMACHAL PRADESH Vs. TIRATH RAM CHAUHAN
May 1, 1997
STATE OF HIMACHAL PRADESH Vs. RAM NARAIN MADAN
September 21, 1997
STATE OF HIMACHAL PRADESH Vs. PRITHI SINGH
September 16, 1997
STATE OF HIMACHAL PRADESH Vs. PIYARE RAM
November 6, 1997
STATE OF HIMACHAL PRADESH Vs. NACHHATAR SINGH
May 5, 1997
STATE OF HIMACHAL PRADESH Vs. BALBINDER SINGH
September 29, 1997
STATE OF HIMACHAL PRADESH Vs. CHET RAM
April 4, 1997
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
September 2, 1997
STATE OF HIMACHAL PRADESH Vs. GURCHARAN SINGH
November 25, 1997
STATE OF K.P. Vs. SHISHI RAM
April 21, 1997
SUBHASH CHAND GOEL Vs. UNION OF INDIA
July 16, 1997
SUKH DEV SINGH Vs. NARANJAN KAUR
June 26, 1997
SUKH RAM Vs. STATE OF H.P.
August 8, 1997
SUKHO Vs. PUNNI
June 27, 1997
SUMER CHAND Vs. KAUSHAIAYA DEVI
July 16, 1997
SUNIL KUMAR Vs. MANOJ KUMAR
April 23, 1997
SUNITA GANJA Vs. HIMACHAL PRADESH
March 6, 1997
SURAT RAM Vs. NAND LAL
May 30, 1997
SURINDER CHAUDHRY Vs. C.B.I.
May 1, 1997
SURINDER PAL PARMAR Vs. THE HIGH COURT OF H.P.
December 16, 1997
SURJAN SINGH Vs. NETAL SINGH
November 11, 1997
T.V.MOORTHY K.K.R.BHARDWAJ Vs. H.P.K.V.V.
June 2, 1997
TARA CHAND BHATIA Vs. CENTRAL TIBETAN SCHOOLS ADMINISTRATION
June 25, 1997
TARA DEVI Vs. SHANTI DEVI
May 13, 1997
TARA DUTT Vs. STATE OF HIMACHAL PRADESH
November 19, 1997
TEJ RAM Vs. BHARAT BHUSHAN
July 28, 1997
TEK CHAND AND ANOTHER Vs. MOOL RAJ AND OTHERS
April 8, 1997
THE SECRETARY MARKET COMMITTEE Vs. ROOP LAL RATTAN CHAND
April 23, 1997
TILAK RAJ Vs. PARAM RAM
April 1, 1997
TILAK RAJ MISHRA Vs. COURT ON ITS OWN MOTION
April 18, 1997
UCO BANK Vs. SARDAR KHEM SINGH
November 21, 1997
UCO BANK Vs. MAHESH KUMAR
August 14, 1997
UNION OF INDIA Vs. MASTIA
September 4, 1997
UNITED INDIA ASSURANCE CO. LTD Vs. SAMU
July 29, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. SAUJI
July 29, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. GUJARAT GOLDEN ROADLINES
October 22, 1997
UPSAM CHAUHAN Vs. STATE OF H.P.
August 16, 1997
VED PARKASH Vs. STATE OF H.P.
November 5, 1997
VED PRAKASH Vs. SHAKUNTALA DEVI
April 4, 1997
VEENA SHANNA Vs. OM PARKASH
August 19, 1997
VIDYA DEVI AND ORS. Vs. UMA DEVI
April 4, 1997
VIJAY KAPOOR Vs. MAYA RAM
January 8, 1997
VIMAL KUMAR SOOD Vs. UNION OF INDIA
June 10, 1997
VINOD KUMAR ALIAS BODA Vs. STATE OF H.P.
October 23, 1997
VIRENDER SINGH Vs. BHAG CHAND
February 27, 1997
WARYAM SINGH Vs. HIMACHAL PRADESH UNIVERSITY
April 24, 1997
YUDHBIR SINGH Vs. STATE OF H.P.
June 24, 1997
YUGAL RAJ PURI Vs. SHANTI DEVI
May 15, 1997