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Case Index
Title
Date
A.P.BHATNAGAR, NIRMALA BHATNAGAR Vs. N.K.PATNAIK
June 18, 1997
AEROFLOT SOVIET AIRLINES Vs. UNITED INDIA INSURANCE CO.LTD.
October 14, 1997
AIRPORT AUTHORITY OF INDIA Vs. ARUN KUMAR GUMBAR
January 20, 1997
AIRPORT AUTHORITY OF INDIA Vs. ARUN KUMAR GUMBAR
January 22, 1997
AMARNATH HARBANS LAL Vs. NATIONAL INSURANCE CO.LTD.
July 11, 1997
AMRISH CHOPRA Vs. NEW INDIA ASSURANCE COMPANY LTD.
September 22, 1997
ANIL KUMAR AGGARWAL Vs. SHANTI PRAKASH GUPTA
January 16, 1997
ASEEM BHATNAGAR Vs. DELHI DEVELOPMENT AUTHORITY
March 18, 1997
ASHISH KUMAR BISWAS Vs. DELHI DEVELOPMENT AUTHORITY
January 28, 1997
ASHOK KUMAR SOOD Vs. RAJINDRA PROPERTIES
September 10, 1997
ASHWINI KUMAR SHARMA Vs. BALRAM AJWANI
March 2, 1997
ASHWINI KUMAR SHARMA Vs. BALRAM AJWANI
February 3, 1997
ASSTT.ENGINEER, SUB-DIVISION IV, CPWD Vs. C.D.JHA
March 26, 1997
B.BEHL Vs. UNIT TRUST OF INDIA
February 28, 1997
BHARAT STARCH & CHEMICAL LTD. Vs. UNION OF INDIA
February 7, 1997
BYFORD LEASING LTD. Vs. KANWALJIT SINGH
February 6, 1997
C.N.SUBRAMANIAM Vs. TATA SHARE REGISTRY LTD.
January 29, 1997
CHAMAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 25, 1997
CHOJI PRETAM CHITS PVT.LTD. Vs. N.S.KAIN
February 17, 1997
CONSUMER RIGHTS SOCIETY (REGD.) Vs. CHIEF GENERAL MANAGER, MTNL
March 6, 1997
DELHI DEVELOPMENT AUTHORITY Vs. MAHAVIR SINGH
July 31, 1997
DELHI DEVELOPMENT AUTHORITY Vs. T.D.KALRA
December 22, 1997
DELHI DEVELOPMENT AUTHORITY Vs. RAMA SHANKAR JOHRI
April 10, 1997
DELHI DEVELOPMENT AUTHORITY Vs. ANAND SINGH KHATI
March 25, 1997
DELHI DEVELOPMENT AUTHORITY Vs. B.P.TIWARI
July 17, 1997
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER SINGH
September 2, 1997
DESH BANDHU Vs. SUBHASH JEWELLERS
January 27, 1997
DEVAASHISH Vs. SHAKUNTALA MALHOTRA
March 7, 1997
DHARAM PAL Vs. DELHI DEVELOPMENT AUTHORITY
March 18, 1997
DHARAMVIR ANAND Vs. L.I.C.OF INDIA
February 17, 1997
EDWIN WILLIAMS Vs. BIRLA ELECTRONICS
July 15, 1997
FAR EASTERN CARRIERS Vs. RIKAB DASS JAIN & SONS
May 8, 1997
G.P.GLASS CO. Vs. VINOD SONI
February 6, 1997
GAUTAM AUTO Vs. KIRAN PRABHA
July 22, 1997
GEETA AGGARWAL Vs. SUBHASH JEWELLERS
January 27, 1997
GOEL S.PAL Vs. INCHARGE COPYING AGENCY
March 6, 1997
GOEL S.PAL Vs. CHIEF RESERVATION OFFICER
April 11, 1997
HUKMA RAJ BADLA Vs. SUMESH KUMAR SURI
July 28, 1997
IMPRESSIONS Vs. M.S.PAWAR
January 20, 1997
INDERJEET ALAG Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
February 26, 1997
INDIA CINE AGENCIES Vs. UCO BANK
July 30, 1997
INTEGRATED EDUCATION DEVELOPMENT ORGANISATION Vs. COMPUTER POINT LIMITED
August 5, 1997
J.K.DHINGRA Vs. UNITED INDIA INSURANCE CO.LTD.
September 9, 1997
J.M.RAMCHANDRA Vs. DELHI AUTOMOBILES LTD.
September 26, 1997
JAI SHREE GUPTA Vs. UNIT TRUST OF INDIA
March 25, 1997
JINDAL POLYSTER & STEEL LTD. Vs. BANK OF AMERICA
June 17, 1997
JYOTI CHOPRA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
June 18, 1997
K.C.CHERIAN Vs. OLYMPIC ZIPPERS PVT.LTD.
March 10, 1997
K.L.MADHOK Vs. CHIEF GENERAL MANAGER, M.T.N.L.
February 3, 1997
KAUSHALYA KWATRA Vs. DREAM CITY BUILDERS PVT.LTD.
June 18, 1997
LALIT MOHAN MADAN Vs. NEW INDIA ASSURANCE CO.LTD.
December 24, 1997
LML LTD. Vs. VED PRAKASH
September 16, 1997
M.T.N.L. Vs. SIKANDAR DUTTA
September 5, 1997
MADAN LAL JAGGI Vs. PRABHAT TYAGI
March 17, 1997
MADHU MEHTA Vs. DISTRICT FORUM-IV
September 9, 1997
MALKHAN SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
May 15, 1997
MERCANTILE CREDIT Vs. DINESH GUPTA
August 6, 1997
MIRA LALL & SON (EXPORTS) PVT.LTD. Vs. LUFTHANSA GERMAN AIRLINES
April 21, 1997
MODI BUSINESS MACHINES Vs. BELL CERAMICS LTD.
March 31, 1997
MOHD.SIDDIQUE Vs. P.K.MITTAL
February 3, 1997
MOTI LAL SHARMA Vs. L.I.C.OF INDIA
April 17, 1997
MUNISH SAHNI Vs. STATE BANK OF INDIA
August 4, 1997
N.D.M.C. Vs. LODHA
March 6, 1997
NAINA SEMI CONDUCTOR LTD. Vs. ANDHRA BANK FINANCIAL SERVICES LTD.
July 30, 1997
NATIONAL RESEARCH DEVELOPMENT CORPN. Vs. VIPIN KUMAR GUPTA
March 26, 1997
NEETA SHARMA Vs. RELIANCE POLYETHYLENE LTD.
June 6, 1997
NEW ERA EDUCATION SOCIETY (REGD.) Vs. H.L.KALSI
June 17, 1997
OMNITEL INDUSTRIES LTD. Vs. KUSUM JAIN
September 17, 1997
ORIENTAL INSURANCE CO.LTD. Vs. M.L.BHAT
February 20, 1997
ORIENTAL INSURANCE CO.LTD. Vs. SANGEETA BABBAR
August 26, 1997
PRABHJOT SINGH, TEJWANT SINGH Vs. HARPREET KAUR, HARPREET KAUR, RAJ KAMAL
March 10, 1997
PRECISION DRILLING EQUIPMENTS (INDIA) LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
May 16, 1997
R.K.AGGARWAL Vs. PREMIER AUTOMOBILES LTD.
April 11, 1997
R.S.SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
July 3, 1997
RAJ KUMAR Vs. KALA VIHAR CO-OP.G/H SOCIETY
January 31, 1997
RAJ RANI BAHL Vs. UNION BANK OF INDIA
August 1, 1997
RAJIV RANJAN Vs. BYFORD LEASING LTD.
May 16, 1997
RAKESH MAHINDROO Vs. PUSHPA BUILDERS LTD.
February 5, 1997
RAM KANWAR Vs. PUNJAB NATIONAL BANK
July 21, 1997
RAVINDER KUMAR AGGARWAL Vs. ORIENTAL INS.CO.
April 4, 1997
S.HARINDER SINGH CHADHA Vs. S.L.BUILDERS (P) LTD.
February 28, 1997
S.K.AGGARWAL Vs. GODREJ GE APPLIANCE
March 7, 1997
S.K.SHARMA Vs. DIVISIONAL TRAFFIC MANAGER, NORTHERN RAILWAYS
August 27, 1997
S.L.BHARGAVA Vs. DIVISIONAL ENGINEER, (PG)
August 12, 1997
S.S.BANSAL Vs. NORTHERN RAILWAY
February 13, 1997
S.V.R. RAO Vs. BYFORD LEASING LIMITED
June 23, 1997
SABINA KHANNA Vs. NUCHEM LTD.
April 1, 1997
SARASWATI CHAUDHRY Vs. AMERICAN EXPRESS BANK LTD.
August 6, 1997
SARASWATI PUNJABI Vs. VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
February 26, 1997
SATYA PRAKASH GOEL Vs. UNIT TRUST OF INDIA
April 11, 1997
SEWA RAM GARELLA Vs. M.T.N.L.
August 28, 1997
SHRINATHJI ISPAT LTD. Vs. ORIENTAL INSU.CO.LTD.
July 17, 1997
SIPANI AUTOMOBILES Vs. BIMALA DEVI
April 10, 1997
SIPANI AUTOMOBILES LTD. Vs. RAMA THAKUR
September 10, 1997
SIPANI AUTOMOBILES LTD. Vs. TEJ BAHADUR JAIN
August 28, 1997
SOUND OWNERS TOURS (REGD.) Vs. GURDEEP SINGH
January 30, 1997
SURINDER KUMAR SETHI Vs. NEW INDIA ASSURANCE CO.LTD.
March 31, 1997
SUYASHA VOHRA Vs. KANWALJIT BHATTI
March 6, 1997
SYNDICATE BANK Vs. RAJPAUL BANSAL
January 28, 1997
TEEM METALS PVT.LTD. Vs. NATIONAL INSURANCE CO.LTD.
December 9, 1997
TRANS ASIAN INDUSTRIES Vs. DEEPIKA TRAVELS
January 8, 1997
UNION OF INDIA Vs. A.P.MATHUR
July 17, 1997
UNION OF INDIA Vs. P.K.SHARMA
January 13, 1997
UNIT TRUST OF INDIA Vs. RASHI DHAWAN
May 12, 1997
UNITED BANK OF INDIA Vs. R.P.CHHABRA
July 16, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. PRAKASH & COMPANY
February 26, 1997
VIKAS VIHAR SOCIETY Vs. GURU NANAK LAND & FIN.CO.PVT.LTD.
March 17, 1997
VINIT SURI Vs. B.P.SAHA
February 27, 1997
VISHWA RANJAN Vs. MANAGING DIRECTOR, ARIHANT INDUSTRIES LTD.
September 12, 1997
VOLTAS LIMITED Vs. BHARAT BHUSHAN KHATTAR
April 17, 1997
Y.KRISHNA Vs. UNION OF INDIA
August 8, 1997