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Case Index
Title
Date
HUKAM CHAND DHAWAN Vs. STATE OF PUNJAB
March 17, 1997
A J RANDHAWA SUPDG ENGINEER RETD Vs. STATE OF PUNJAB
May 16, 1997
A S I DARSHAN SINGH Vs. STATE OF HARYANA
November 12, 1997
A.K. GROVER AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 13, 1997
A.K. GUPTA Vs. RAJ SHARMA
August 22, 1997
A.S.I. MOHAN SINGH Vs. STATE OF HARYANA
May 13, 1997
AAMRIT LAL Vs. STATE OF PUNJAB
April 11, 1997
ABDUL HAMID Vs. SAHIBDIN ALIAS SAJAD
August 27, 1997
ABHAY SINGH Vs. SHISH PAL SINGH
August 1, 1997
ABHEY SINGH CHAUTALA Vs. STATE OF HARYANA
February 13, 1997
ABNASH CHANDER Vs. MULAKH RAJ
April 29, 1997
ACHHAY LAL Vs. STATE OF PUNJAB
January 28, 1997
ADDITIONAL DEPUTY COMMISSIONER Vs. KRISHAN GOPAL KATARIA
January 9, 1997
ADMINISTRATOR MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB
July 21, 1997
AGGARWAL FOODS Vs. STATE OF HARYANA
May 16, 1997
AGRO INDIA MALT PRIVATE LIMITED Vs. CENTRAL BANK OF INDIA
February 7, 1997
AIRON PRINTING PRESS Vs. STATE OF HARYANA
February 6, 1997
AJAIB SINGH Vs. PRITAM SINGH
December 3, 1997
AJAIB SINGH Vs. SANT SINGH
February 6, 1997
AJAIB SINGH Vs. INDER SINGH
November 19, 1997
AJAIB SINGH Vs. ZORA SINGH
July 30, 1997
AJAIB SINGH Vs. SODARGAR SINGH
December 24, 1997
AJAY KUMAR KASHYAP Vs. U.T. ADMINISTRATION
April 8, 1997
AJAY SOOD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 30, 1997
AJEET KUMAR BEDI Vs. RAJ RANI
July 24, 1997
AJIT PAL SINGH Vs. GURU NANAK DEV UNIVERSITY AND OTHERS
October 21, 1997
AJIT SINGH Vs. STATE OF PUNJAB
May 16, 1997
AJIT SINGH Vs. THE PUNJABI UNIVERSITY
May 15, 1997
AJIT SINGH Vs. NUSRAT ALI KHAN
August 22, 1997
AJIT SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS
February 5, 1997
AJIT SINGH KALRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
March 14, 1997
AJMER SINGH Vs. UNION TERRITORY
December 17, 1997
AJMER SINGH Vs. STATE OF PUNJAB
December 18, 1997
AKASH KAPUR Vs. STATE OF HARYANA
August 4, 1997
AKON ELECTRONICS INDIA PVT LTD Vs. STATE OF HARYANA
September 2, 1997
ALFAMET PRIVATE LTD Vs. STATE OF HARYANA
February 4, 1997
ALL ASIA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
October 1, 1997
ALL ESCORTS EMPLOYEES UNION REGD Vs. UNION OF INDIA UOI
February 28, 1997
ALLA RAM Vs. STATE OF PUNJAB
February 5, 1997
AMAN SINGH Vs. STATE OF HARYANA
July 1, 1997
AMAR CHAND DUDEJA Vs. KAKO DEVI
July 15, 1997
AMAR KAUR Vs. SWARAN KAUR
May 19, 1997
AMAR NATH Vs. NARESH KUMAR AGGARWAL
September 5, 1997
AMAR NATH DHINGRA Vs. STATE OF PUNJAB
January 13, 1997
AMAR SINGH Vs. STATE OF HARYANA
December 17, 1997
AMAR SINGH Vs. SATYA DEVI
July 21, 1997
AMAR SINGH Vs. STATE OF HARYANA
October 8, 1997
AMAR SINGH BENIWAL ADVOCATE Vs. AAD RAM
October 15, 1997
AMAR SINGH CONSTABLE Vs. STATE OF HARYANA
December 19, 1997
AMARJEET SINGH Vs. STATE OF PUNJAB
February 25, 1997
AMARJEET SINGH RANDHAWA Vs. NOTIFIED AREA COMMITTEE
October 1, 1997
AMARJIT KAUR Vs. JATINDER SHARMA
December 24, 1997
AMARJIT KAUSHAL Vs. PUNJAB NATIONAL BANK
January 16, 1997
AMARJIT SINGH Vs. B.S. SEKHON
December 8, 1997
AMARJIT SINGH Vs. STATE OF HARYANA
July 18, 1997
AMARJIT SINGH Vs. STATE OF PUNJAB
August 27, 1997
AMARJIT SINGH Vs. STATE OF PUNJAB
July 21, 1997
AMARJIT SINGH Vs. STATE OF PUNJAB
August 26, 1997
AMARJIT SINGH Vs. STATE OF PUNJAB
January 13, 1997
AMARJIT SINGH Vs. STATE OF PUNJAB
January 31, 1997
AMARJIT SINGH Vs. STATE OF PUNJAB
January 21, 1997
AMARJIT SINGH GREWAL Vs. STATE OF PUNJAB
January 28, 1997
AMARJIT SINGH SAMRA Vs. STATE OF PUNJAB
November 28, 1997
AMARPREET KAUR Vs. STATE OF HARYANA
February 7, 1997
AMERICAN PRESIDENT LINES LIMITED Vs. PUNJAB CONCAST STEELS LIMITED
April 22, 1997
AMERICAN PRESIDENT LINES LTD Vs. AARTI STEELS LIMITED
April 28, 1997
AMIT GARG Vs. STATE OF HARYANA
January 22, 1997
AMIT KUMAR MATHUR Vs. STATE U T CHANDIGARH
May 19, 1997
AMRA WATI Vs. STATE OF PUNJAB
April 11, 1997
AMRESH KUMAR SHARMA Vs. PUNJAB HOUSING BOARD
July 7, 1997
AMRIK SINGH Vs. STATE BANK OF INDIA
December 12, 1997
AMRIK SINGH Vs. STATE OF PUNJAB
October 22, 1997
AMRIK SINGH Vs. MANJIT SINGH
September 29, 1997
AMRIK SINGH SADHANA Vs. RAJINDER KAUR PAL
March 27, 1997
AMRIT LAL KAPOOR Vs. STATE OF HARYANA
July 23, 1997
AMRITSAR DIOCESE TRUST ASSOCIATION Vs. ALICE
December 18, 1997
AMRITSARIA RAM Vs. LAJPAT RAI
November 18, 1997
ANAND Vs. MANGE RAM
October 22, 1997
ANANT RAM Vs. STATE OF HARYANA
April 8, 1997
ANANT SINGH JAIN Vs. PUNJAB AND HARYANA HIGH COURT
September 11, 1997
ANDHRA STEEL CORPORATION LTD Vs. HINDUSTAN HYDRAULICS
May 9, 1997
ANGREZ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
May 29, 1997
ANGURI DEVI Vs. STATE OF HARYANA
May 7, 1997
ANIL BHATIA Vs. THE STATE OF HARYANA AND ORS.
July 4, 1997
ANIL JAIN M S GENERAL SURGERY Vs. CONTROLLER OF EXAMINATIONS MAHARISHI DAYANAND UNIVERSITY
April 7, 1997
ANIL KUMAR Vs. KIRAN BALA
January 30, 1997
ANIL KUMAR Vs. STATE OF PUNJAB
February 14, 1997
ANIL KUMAR AGGARWAL Vs. STATE OF PUNJAB
March 5, 1997
ANIL KUMAR AIRI Vs. STATE OF PUNJAB
July 25, 1997
ANIL SABHARWAL Vs. STATE OF HARYANA
March 21, 1997
ANITA Vs. STATE OF PUNJAB
September 5, 1997
ANITA BHALLA Vs. STATE OF PUNJAB
November 28, 1997
ANITA RANI Vs. KURUKSHETRA UNIVERSITY
September 24, 1997
ANITA RANI Vs. TAX RECOVERY OFFICER
July 17, 1997
ANOKH SINGH Vs. STATE OF PUNJAB
December 9, 1997
ANOKH SINGH Vs. GURCHARAN KAUR
March 12, 1997
ANOOP MALIK Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
February 20, 1997
ANOOP SINGH Vs. STATE OF HARYANA
September 25, 1997
ANURAG DHINGRA Vs. STATE OF HARYANA AND OTHERS
November 28, 1997
APARAPAR SINGH Vs. STATE OF PUNJAB
August 4, 1997
ARASHDEEP KAUR Vs. STATE OF PUNJAB
May 1, 1997
ARJAN DEV Vs. STATE OF PUNJAB
July 3, 1997
ARJAN SINGH Vs. STATE OF PUNJAB
February 21, 1997
ARJUN DASS Vs. STATE OF PUNJAB
July 14, 1997
ARORA TRADERS Vs. STATE OF PUNJAB
May 26, 1997
ARTEE MINERALS Vs. STATE OF PUNJAB
March 6, 1997
ARUN CHAWLA Vs. REENA
October 9, 1997
ARUNA LUTHRA Vs. STATE OF HARYANA
February 27, 1997
ARVIND JINDAL Vs. STATE OF PUNJAB
April 25, 1997
ARVIND KUMAR SETHI Vs. STATE OF HARYANA
March 14, 1997
ASHA BANSAL Vs. STATE OF HARYANA
February 24, 1997
ASHA DEVI Vs. SUMAN LATA
April 21, 1997
ASHA RAM Vs. RAI SINGH ETC
September 18, 1997
ASHA RANI Vs. CONTROLLER OF ESTATE DUTY
July 23, 1997
ASHA RANI Vs. CONTROLLER OF ESTATE DUTY
March 23, 1997
ASHOK KUMAR Vs. STATE OF PUNJAB
December 2, 1997
ASHOK KUMAR Vs. STATE OF PUNJAB
March 17, 1997
ASHOK KUMAR Vs. STATE OF HARYANA
January 30, 1997
ASHOK KUMAR Vs. STATE OF HARYANA
May 6, 1997
ASHOK KUMAR Vs. STATE OF HARYANA
January 6, 1997
ASHOK KUMAR Vs. STATE OF UNION TERRITORY OF CHANDIGARH
April 7, 1997
ASHOK KUMAR Vs. STATE OF PUNJAB
July 25, 1997
ASHOK KUMAR Vs. STATE OF PUNJAB
September 23, 1997
ASHOK KUMAR Vs. STATE OF HARYANA
January 21, 1997
ASHOK KUMAR Vs. STATE OF HARYANA
April 11, 1997
ASHOK KUMAR Vs. STATE OF PUNJAB
March 21, 1997
ASHOK KUMAR GUPTA Vs. SUNITA GUPTA
October 15, 1997
ASHOK KUMAR SHARMA Vs. STATE OF PUNJAB
August 7, 1997
ASHOK KUMAR; SURINDER PAL SINGH; RAJINDER SINGH; BAKSHISH SINGH; SANJEEV KUMAR; PRABHU DAYAL Vs. STATE OF HARYANA; STATE OF HARYANA WITH
December 19, 1997
ASHOKA TIN WORKS Vs. PUNJAB FINANCIAL CORPORATION
February 3, 1997
ASHWANI KUMAR Vs. STATE OF PUNJAB
December 1, 1997
ASHWANI KUMAR Vs. STATE OF HARYANA
January 8, 1997
ASI SUNEHRA SINGH Vs. THE STATE OF HARYANA AND OTHERS
January 2, 1997
ASSOCIATED CEMENT CO. LTD Vs. STATE OF HARYANA
April 24, 1997
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF HARYANA
March 21, 1997
ATAM PARKASH Vs. STATE OF HARYANA
April 2, 1997
ATMA TUBE PRODUCTS LTD Vs. BHUSHAN STEEL AND STRIPS LTD
March 21, 1997
ATTAR CHAND Vs. STATE OF HARYANA
December 21, 1997
ATUL KUMAR Vs. SEEMA RANI
April 25, 1997
AVINASH CHANDER PASSI Vs. THE ZONAL MANAGER AND ANR.
July 25, 1997
AVINASH KUMAR SHARMA Vs. UNION OF INDIA
August 12, 1997
AVON SERVICES PRODUCTION AND AGENCY PRIVATE LIMITED Vs. NAZAR MOHAMMAD
April 29, 1997
AVTAR KRISHAN AHUJA Vs. CHUNI
August 26, 1997
AVTAR SINGH Vs. STATE OF HARYANA
January 30, 1997
AVTAR SINGH Vs. STATE OF PUNJAB
February 5, 1997
AZAD SINGH Vs. STATE OF HARYANA
September 30, 1997
B D BAGRI Vs. DAULAT RAM
May 20, 1997
B L GOYAL Vs. STATE OF HARYANA
July 15, 1997
B R GUPTA Vs. VIKAS KUMAR
February 24, 1997
B S SOHI Vs. SECRETARY TO GOVT OF INDIA, MINISTRY OF DEFENCE
April 7, 1997
B.S. HARI, COMMANDANT Vs. UNION OF INDIA
September 19, 1997
BABA RAM DASS ALIAS TARLOK SINGH Vs. STATE OF PUNJAB
August 7, 1997
BABAN SINGH Vs. STATE OF PUNJAB
September 9, 1997
BABRU BHAN Vs. STATE OF HARYANA AND OTHERS
January 6, 1997
BABU LAL JAIN Vs. STATE OF HARYANA
July 21, 1997
BABU RAM Vs. RAM SARUP
April 11, 1997
BABU SINGH Vs. STATE OF PUNJAB
October 9, 1997
BACHAN SINGH Vs. STATE OF PUNJAB
December 24, 1997
BACHITTAR SINGH Vs. MAYA DEVI
April 25, 1997
BAGESHWAR DASS Vs. PEMA
September 9, 1997
BAGGA SINGH Vs. FINANCIAL COMMISSIONER
October 22, 1997
BAGGAR SINGH Vs. STATE OF HARYANA
January 28, 1997
BAHADUR SINGH Vs. STATE OF PUNJAB
October 20, 1997
BAHADUR SINGH AND ANR. Vs. STATE OF PUNJAB
July 23, 1997
BAIWANT SINGH Vs. STATE OF HARYANA
May 21, 1997
Baiwinder Singh Vs. State of Punjab
September 17, 1997
BAKSHI RAM JAIN Vs. STATE OF HARYANA
February 7, 1997
BAL KISHAN Vs. STATE OF PUNJAB AND HARYANA
February 3, 1997
BAL KISHAN Vs. RAJ KUMAR
April 29, 1997
BAL KRISHAN Vs. KRISHAN KUMAR GUPTA
January 3, 1997
BAL RAJ Vs. STATE OF HARYANA
December 1, 1997
BALA DEVI Vs. RAM KUMAR
March 18, 1997
BALA JI BHATTA CO Vs. STATE OF HARYANA
March 31, 1997
BALAK RAM Vs. STATE OF PUNJAB
January 2, 1997
BALBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
January 6, 1997
BALBIR KAUR Vs. UNION TERRITORY ADMINISTRATION
November 19, 1997
BALBIR KAUR Vs. UNION TERRITORY CHANDIGARH
May 2, 1997
BALBIR KAUR Vs. KEWAL SINGH
November 26, 1997
BALBIR SINGH Vs. STATE OF HARYANA
April 9, 1997
BALBIR SINGH Vs. STATE OF HARYANA
May 23, 1997
BALBIR SINGH Vs. GURDIP SINGH
March 21, 1997
BALBIR SINGH Vs. AMARJIT KAUR
May 30, 1997
BALBIR SINGH Vs. STATE OF HARYANA
August 13, 1997
BALBIR SINGH @ BALBIR SINGH BEDI Vs. STATE OF PUNJAB
May 6, 1997
BALBIR SINGH BRAR Vs. STATE OF PUNJAB
September 29, 1997
BALDEV KAUR Vs. HARBHAG KAUR
February 7, 1997
BALDEV RAJ Vs. BIMLA
July 21, 1997
BALDEV RAJ PREENJA Vs. STATE OF PUNJAB AND OTHERS
January 7, 1997
BALDEV SAHAI Vs. VED PARKASH
December 1, 1997
BALDEV SINGH Vs. STATE OF PUNJAB
September 29, 1997
BALDEV SINGH @ BILLU @ HARDEV SINGH Vs. STATE OF PUNJAB
March 14, 1997
BALDEV SINGH GAJNEJA Vs. STATE OF PUNJAB
July 14, 1997
BALDEV SINGH JASWAL Vs. HIGH COURT OF PUNJAB AND HARYANA
October 6, 1997
BALDEV SINGH KANWAR Vs. COMMISSIONER OF INCOME TAX
July 23, 1997
BALDEV SPINNERS PVT LTD Vs. STATE OF HARYANA
December 22, 1997
BALJEET KAUR ALIAS KULVINDER KAUR Vs. STATE OF HARYANA
September 26, 1997
BALJINDER SINGH Vs. STATE OF PUNJAB
August 7, 1997
BALJIT KAUR Vs. RACHHPAL SINGH
July 8, 1997
BALJIT KAUR S Vs. STATE OF PUNJAB
January 18, 1997
BALJIT SINGH Vs. JALOUR SINGH
October 15, 1997
BALJIT SINGH Vs. STATE OF HARYANA
April 29, 1997
BALJIT SINGH Vs. STATE OF HARYANA
September 19, 1997
BALJIT SINGH BHULLAR Vs. HON SPEAKER PUNJAB VIDHAN SABHA
May 29, 1997
BALKARAN SINGH Vs. STATE OF PUNJAB
April 22, 1997
BALRAJ Vs. STATE OF HARYANA
July 15, 1997
BALVINDER SINGH Vs. HANSA SINGH
May 27, 1997
BALWAN SINGH SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 26, 1997
Balwant Singh Vs. State of Haryana
February 28, 1997
BALWANT SINGH Vs. GURDIAL SINGH
March 12, 1997
BALWANT SINGH Vs. STATE OF PUNJAB
August 8, 1997
BALWANT SINGH Vs. STATE OF HARYANA
April 28, 1997
BALWANT SINGH Vs. JAGPAL SINGH
August 20, 1997
BALWINDER SINGH Vs. NIRMAL SINGH
April 25, 1997
BALWINDER SINGH Vs. STATE OF HARYANA
December 12, 1997
BALWINDER SINGH Vs. UNION OF INDIA
May 1, 1997
BALWINDER SINGH Vs. STATE OF PUNJAB
January 21, 1997
BALWINDER SINGH Vs. STATE OF PUNJAB
May 22, 1997
BALWINDER SINGH Vs. STATE OF PUNJAB
March 5, 1997
BALWINDER SINGH Vs. STATE OF PUNJAB
January 7, 1997
BANARSI DASS Vs. MADHO RAM
July 2, 1997
BANARSI DASS Vs. STATE OF HARYANA AND OTHERS
September 3, 1997
BANARSI LAL AGGARWAL Vs. COMMISSIONER OF GIFT-TAX
May 20, 1997
BANT SINGH Vs. STATE OF PUNJAB
March 5, 1997
BANT SINGH Vs. STATE OF PUNJAB
April 7, 1997
BANTA Vs. STATE OF PUNJAB
April 24, 1997
BANTA SINGH Vs. STATE BANK OF PATIALA
April 23, 1997
BANWARI LAL Vs. STATE OF HARYANA
July 31, 1997
BARI DOAB BANK LTD Vs. UNION OF INDIA
November 12, 1997
BARINDER KUMAR GOYAL Vs. RAJINDER KAUR BHATTAL
May 5, 1997
BARJINDER SINGH HAMDARD Vs. MOHINDER SINGH
May 19, 1997
BARKHA RAM Vs. STATE OF HARYANA AND OTHER
January 2, 1997
BARU RAM Vs. STATE OF PUNJAB
January 10, 1997
BASANT SINGH S DECD Vs. TAX RECOVERY OFFICER
July 29, 1997
BASANT TUBEWELL STORE Vs. V P GARG ITO
January 21, 1997
BATRA K L DR Vs. COMMISSIONER OF INCOME TAX
July 30, 1997
BAWA RAM Vs. STATE OF PUNJAB
April 10, 1997
BEANT KAUR Vs. ASHOK KUMAR
September 17, 1997
BEANT SINGH Vs. STATE OF PUNJAB
November 6, 1997
BEANT SINGH Vs. STATE OF PUNJAB
August 5, 1997
BECO ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME-TAX
August 14, 1997
BEDO Vs. RAJINDER SINGH
February 18, 1997
BEER SINGH Vs. SATBIR SINGH
December 10, 1997
BERGER PAINTS INDIA LTD Vs. STEEL STRIPS WHEELS LIMITED
January 31, 1997
BHAG SINGH Vs. STATE OF PUNJAB
August 14, 1997
BHAGWAN Vs. CENTRAL BUREAU OF INVESTIGATIONS
January 8, 1997
BHAGWAN DASS Vs. STATE OF HARYANA
February 21, 1997
BHAGWAN DASS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX
May 21, 1997
BHAGWAN DASS Vs. STATE OF HARYANA
January 29, 1997
BHAGWAN DASS SHARMA Vs. VIJAY KUMAR JAIN
May 16, 1997
BHAGWAN SINGH Vs. MADAN LAL
May 30, 1997
BHAGWAN SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
March 10, 1997
BHAGWAN SINGH Vs. BHAGWANA
July 10, 1997
BHAGWAN TRADING COMPANY Vs. STATE OF PUNJAB
January 24, 1997
BHAGWANI DEVI Vs. NOTIFIED AREA COMMITTEE
January 8, 1997
BHAGWANI DEVI Vs. NOTIFIED AREA COMMITTEE, MOHINDERGARH
July 8, 1997
BHAJAN SINGH Vs. SAT PAL
November 27, 1997
BHAJAN SINGH Vs. STATE OF PUNJAB
May 19, 1997
BHAJAN SINGH AND SONS HUF Vs. CHANDIGARH ADMINISTRATION U T
July 22, 1997
BHAKRA BEAS MANAGEMENT BOARD Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
April 1, 1997
BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH Vs. CHET RAM
January 30, 1997
BHALLA MEDICOS Vs. STATE OF PUNJAB
March 4, 1997
BHALLE RAM LAMBA Vs. STATE OF HARYANA
May 15, 1997
BHAN SINGH Vs. AMARJEET SHARMA
May 26, 1997
BHAN SINGH Vs. MOHINDER SINGH
May 2, 1997
BHAN SINGH Vs. STATE OF HARYANA
April 4, 1997
BHARAT CARBON & RIBBON MANUFACTURING CO LTD Vs. UNION OF INDIA
November 28, 1997
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. STATE OF PUNJAB
February 12, 1997
BHARAT INDUSTRIAL CORPORATION Vs. PUNJAB FINANCIAL CORPORATION
October 6, 1997
BHARAT STARCH AND CHEMICALS LIMITED Vs. STATE OF HARYANA
January 16, 1997
BHARAT STEEL TUBES MANUFACTURING LTD Vs. STATE OF HARYANA
October 10, 1997
BHARPUR SINGH Vs. UNION OF INDIA
September 8, 1997
BHARTI MEHTA Vs. HARYANA ROADWAYS
May 19, 1997
BHARTIA ELECTRIC STEEL CO LTD Vs. STATE OF HARYANA THORUGH FINANCIAL COMMISSIONER AND SECRETARY TO THE
July 21, 1997
BHASIN ASSOCIATES Vs. STATE OF HARYANA
April 8, 1997
BHATERI Vs. SAMPURAN SINGH
July 28, 1997
BHATERI Vs. BIJE SINGH
April 23, 1997
BHIM SAIN GUPTA Vs. STATE OF HARYANA
January 14, 1997
BHUPINDER KAUR Vs. STATE OF PUNJAB
January 21, 1997
BHUPINDER KUMAR Vs. ANGOORI DEVI
November 28, 1997
BHUPINDER PAL SINGH ALIAS BITTU Vs. STATE OF PUNJAB
April 21, 1997
BHUPINDER SINGH Vs. STATE OF HARYANA
October 24, 1997
BHUPINDER SINGH Vs. UNION OF INDIA
May 28, 1997
BHUPINDER SINGH Vs. STATE OF PUNJAB
February 14, 1997
BIJA Vs. RAJA RAM
November 21, 1997
BIJENDER SINGH Vs. STATE OF HARYANA
January 24, 1997
BIJENDER SINGH Vs. STATE OF HARYANA
March 5, 1997
BIKKAR SINGH Vs. STATE OF HARYANA
July 7, 1997
BIKKAR SINGH Vs. STATE OF PUNJAB
August 8, 1997
BIMAL CHAND Vs. D C M LTD
April 29, 1997
BIMAL CHAND Vs. D.C.M. LIMITED
August 4, 1997
BIMAL PARSHAD JAIN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
April 25, 1997
BIPASHA THUKRAL Vs. HARYANA FINANCIAL CORPORATION
January 14, 1997
BIRBAL Vs. SURINDER MOHAN
January 2, 1997
BISHAN CHAND Vs. REGISTRAR CO
July 9, 1997
BISHAN DASS Vs. STATE OF PUNJAB
July 7, 1997
BISHAN DASS Vs. STATE OF PUNJAB
October 7, 1997
BISHAN RAM Vs. SURINDER SINGH
May 26, 1997
BISHAN SARUP Vs. LALITA GULATI
February 24, 1997
BISHNA RAM Vs. STATE OF HARYANA
August 7, 1997
BLUE DART EXPRESS LIMITED Vs. STATE OF HARYANA
July 28, 1997
BOMBAY OKARA CARRIER Vs. G D IRON AND METAL WORKS
July 2, 1997
BOOR SINGH ALIAS ROOR SINGH Vs. STATE OF PUNJAB
May 9, 1997
BOOTA SINGH Vs. STATE OF PUNJAB
November 24, 1997
BOOTA SINGH Vs. STATE OF PUNJAB
August 6, 1997
BRAHMA Vs. STATE OF HARYANA
July 1, 1997
BRIJ BASSI HITECH UDYOG LTD Vs. STATE OF PUNJAB
March 11, 1997
BRIJ LAL Vs. STATE OF HARYANA
May 5, 1997
BRIJ LAL Vs. STATE OF HARYANA
March 13, 1997
BRIJ LAL NAGPAL Vs. STATE OF PUNJAB
April 11, 1997
BRIJ RAJ SINGH Vs. LAKHI RAM
July 3, 1997
BRITISH INDIA CORPORATION LIMITED Vs. MARKET COMMITTEE
March 18, 1997
BUDH RAM Vs. STATE OF HARYANA
January 27, 1997
BUDH RAM Vs. THE STATE OF HARYANA
July 29, 1997
BUDHO DEVI Vs. DEPUTY COMMISSIONER
May 30, 1997
BUTA SINGH Vs. STATE OF PUNJAB
May 20, 1997
BUTA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
May 16, 1997
CAPITAL BUS SERVICE PRIVATE LIMITED Vs. ASSESSING AUTHORITY PASSANGER TAX
April 3, 1997
CAPT. GURNAM SINGH Vs. STATE OF PUNJAB
April 28, 1997
CENTRAL BANK OF INDIA Vs. DURGA PARSHAD ISHWAR CHAND
October 13, 1997
CHAMAN LAL KAPOOR Vs. CHARANJIT SINGH
September 23, 1997
CHAMPA DEVI Vs. STATE OF HARYANA
September 30, 1997
CHANAN SINGH Vs. SUBHA SINGH
May 8, 1997
CHAND KAUR Vs. SWARAN SINGH
July 14, 1997
CHANDER BHAN Vs. STATE OF HARYANA
July 28, 1997
CHANDER KUMAR SHARMA Vs. SAMRITI SHARMA
December 10, 1997
CHANDER PARKASH MALHOTRA Vs. R B S CHAHAL
February 7, 1997
CHANDER SINGH Vs. STATE OF HARYANA
September 30, 1997
CHANDERVATI Vs. THE STATE OF HARYANA AND OTHERS
November 13, 1997
CHANDGI RAM Vs. INDER SAIN
May 21, 1997
CHANDRA TEWATIA Vs. STATE OF HARYANA
August 4, 1997
CHANDU LAL Vs. SUCHA SINGH
December 5, 1997
CHARAN DASS Vs. FINANCIAL COMMISSIONER
March 4, 1997
CHARAN KAMAL BOARD AND PAPER MILLS P LTD Vs. ASSTT C C E
April 9, 1997
CHARANJIT KAUR Vs. STATE OF PUNJAB
February 3, 1997
CHHABIL DAS Vs. STATE OF HARYANA
September 1, 1997
CHHABIL DASS Vs. SAROJ GARG WD/O ASHOK KUMAR
January 20, 1997
CHHAJJA SINGH Vs. STATE OF HARYANA
July 11, 1997
CHHAJU RAM Vs. SUB DIVISIONAL MAGISTRATE
January 16, 1997
CHHINNA SINGH Vs. STATE OF PUNJAB
January 17, 1997
CHHOTA SINGH Vs. STATE OF PUNJAB
February 3, 1997
CHHOTA SINGH Vs. STATE OF PUNJAB
December 12, 1997
CHHOTA SINGH Vs. JANG SINGH
September 24, 1997
CHINT KAUR ALIAS BALWANT KAUR Vs. SURJEET SINGH
April 8, 1997
CHINTO ALIAS HARBANS KAUR Vs. MOHINDER SINGH
January 22, 1997
CHUHAR SINGH Vs. STATE OF PUNJAB
August 27, 1997
CHUHAR SINGH Vs. SURJAN SINGH
June 13, 1997
CHUNI LAL Vs. STATE OF PUNJAB
August 19, 1997
CITI BANK N A Vs. STATE OF HARYANA
January 17, 1997
COL. B.S. GORRAYA Vs. STATE OF U.T. CHANDIGARH
May 30, 1997
COMMISSIONER OF GIFT TAX Vs. J K JAIN
February 3, 1997
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING
January 13, 1997
COMMISSIONER OF INCOME TAX Vs. BHAGAT SINGH
January 1, 1997
COMMISSIONER OF INCOME TAX Vs. SHIV CHAND SATNAM PAUL
April 23, 1997
COMMISSIONER OF INCOME TAX Vs. PARDESH DASS JAIN
July 3, 1997
COMMISSIONER OF INCOME TAX Vs. SANGYA JAIN
July 3, 1997
COMMISSIONER OF INCOME TAX Vs. JANTA CO OPERATIVE SUGAR MILLS LIMITED
May 20, 1997
COMMISSIONER OF INCOME TAX Vs. FOUR FIELDS PRIVATE LIMITED
May 14, 1997
COMMISSIONER OF INCOME TAX Vs. JASWANT MOTORS
May 15, 1997
COMMISSIONER OF INCOME TAX Vs. G D MAHAJAN
May 15, 1997
COMMISSIONER OF INCOME TAX Vs. HOSIERY MILLS O K
August 18, 1997
COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN
July 31, 1997
COMMISSIONER OF INCOME TAX Vs. JANTA CO OPERATIVE SUGAR MILLS LIMITED
July 24, 1997
COMMISSIONER OF INCOME TAX Vs. PIONEER SPORTS WORKS P LTD
October 1, 1997
COMMISSIONER OF INCOME TAX Vs. SHAM PIARI ANGRISH
September 29, 1997
COMMISSIONER OF INCOME TAX Vs. G R SURINDER SINGH
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. KASINKA TRADINGS
September 29, 1997
COMMISSIONER OF INCOME TAX Vs. BEAT ALL SPORTS
September 29, 1997
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL GUPTA RANJIT SINGH AND CO
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. JODH SINGH PAUL AND CO
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. PARSHOTAM DEV DHIR AND CO
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. GHERU LAL BAL CHAND
September 25, 1997
COMMISSIONER OF INCOME TAX Vs. JAGDISH SINGH
September 16, 1997
COMMISSIONER OF INCOME TAX Vs. MAHAJAN K C
September 22, 1997
COMMISSIONER OF INCOME TAX Vs. NEW INDIA RUBBER AND CHEMICAL INDUSTRIES
September 12, 1997
COMMISSIONER OF INCOME TAX Vs. RAJBIR SINGH HUF
August 28, 1997
COMMISSIONER OF INCOME TAX Vs. KULWANT SINGH AND CO
September 2, 1997
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
November 11, 1997
COMMISSIONER OF INCOME TAX Vs. HARYANA TUBES MFG CO P LTD
November 5, 1997
COMMISSIONER OF INCOME TAX Vs. INDIRA DEVI
November 6, 1997
COMMISSIONER OF INCOME TAX Vs. SHADI SINGH DARSHAN SINGH & CO. & ANR.
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. ALLASIA ENTERPRISES.
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING & GENERAL MILLS LTD
August 13, 1997
COMMISSIONER OF INCOME TAX Vs. GURDASMAL RAMNATH BANGA
September 29, 1997
COMMISSIONER OF INCOME TAX Vs. SAT PAL PANDIT CO
September 29, 1997
COMMISSIONER OF INCOME TAX Vs. GURU AMARJIT SINGH
September 29, 1997
COMMISSIONER OF INCOME TAX HARYANA ROHTAK Vs. SARASWATI INDUSTRIAL SYNDICATE LTD , YAMUNA NAGAR
October 21, 1997
COMMISSIONER OF INCOME-TAX Vs. LEADER VALVES (P) LIMITED
September 29, 1997
COMMISSIONER OF INCOME-TAX Vs. GOLD PAR HOSIERY MILLS AND KNITWEAR
October 14, 1997
COMMISSIONER OF INCOME-TAX Vs. AJAY METALS
November 5, 1997
COMMISSIONER OF INCOME-TAX Vs. NAHAR SPINNING MILLS LTD
December 5, 1997
COMMISSIONER OF INCOME-TAX Vs. DAULAT RAM CHHOG MAL
September 3, 1997
COMMISSIONER OF INCOME-TAX Vs. SHUBH LATA
September 10, 1997
COMMISSIONER OF INCOME-TAX Vs. GURCHARAN SINGH AND SONS
September 22, 1997
COMMISSIONER OF INCOME-TAX Vs. K C MAHAJAN
September 22, 1997
COMMISSIONER OF INCOME-TAX Vs. HANSA AGENCIES PVT LTD
September 22, 1997
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
September 24, 1997
COMMISSIONER OF INCOME-TAX Vs. BRIJ MOHAN SINGH
September 30, 1997
COMMISSIONER OF INCOME-TAX Vs. KISSAN FRIENDS ICE FACTORY AND COLD STORAGE
September 29, 1997
COMMISSIONER OF INCOME-TAX Vs. JAGDISH CHAND WALIA AND CO
September 29, 1997
COMMISSIONER OF INCOME-TAX Vs. SURI SONS
September 29, 1997
COMMISSIONER OF INCOME-TAX Vs. HANSA AGENCIES PRIVATE LIMITED
September 29, 1997
COMMISSIONER OF INCOME-TAX Vs. KISHAN GOPAL SHITAL PARSHAD
July 28, 1997
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL METAL WORKS P LTD
July 28, 1997
COMMISSIONER OF INCOME-TAX Vs. G S AUTO INDUSTRIES PVT LTD
July 28, 1997
COMMISSIONER OF INCOME-TAX Vs. F C SONDHI AND CO INDIA PVT LTD
July 15, 1997
COMMISSIONER OF INCOME-TAX Vs. ATLAS AUTO CYCLE LTD
July 15, 1997
COMMISSIONER OF INCOME-TAX Vs. GOLDEN ENGINEERING WORKS
July 15, 1997
COMMISSIONER OF INCOME-TAX Vs. BECO ENGINEERING CO
July 30, 1997
COMMISSIONER OF INCOME-TAX Vs. SUBHDIAL KHANNA
August 5, 1997
COMMISSIONER OF INCOME-TAX Vs. MEHTA PHARMACEUTICALS PVT LTD
August 6, 1997
COMMISSIONER OF INCOME-TAX Vs. SHAHZEDANAND CHARITY TRUST
August 7, 1997
COMMISSIONER OF INCOME-TAX Vs. RICO INDUSTRIES
August 12, 1997
COMMISSIONER OF INCOME-TAX Vs. O K HOSIERY MILLS
August 18, 1997
COMMISSIONER OF INCOME-TAX Vs. PUNJAB BONE MILLS
August 18, 1997
COMMISSIONER OF INCOME-TAX Vs. PUNJAB TRACTORS CO-OPERATIVE MULTI-PURPOSE SOCIETY LTD
August 19, 1997
COMMISSIONER OF INCOME-TAX Vs. DEEPAK INDUSTRIES
August 11, 1997
COMMISSIONER OF INCOME-TAX Vs. UNITED FARMS
May 15, 1997
COMMISSIONER OF INCOME-TAX Vs. SHIV CHAND SATNAM PAUL
May 19, 1997
COMMISSIONER OF INCOME-TAX Vs. PIARA SINGH
July 7, 1997
COMMISSIONER OF INCOME-TAX Vs. HANSA AGENCY P LTD
July 7, 1997
COMMISSIONER OF INCOME-TAX Vs. JYOTI DHILLON
April 24, 1997
COMMISSIONER OF INCOME-TAX Vs. DOABA CO-OPERATIVE SUGAR MILLS LTD
April 24, 1997
COMMISSIONER OF INCOME-TAX Vs. HAZARI LAL
April 28, 1997
COMMISSIONER OF INCOME-TAX Vs. BHAGAT SINGH
May 12, 1997
COMMISSIONER OF INCOME-TAX Vs. RAMESHWAR PARSHAD A P OF LATE HARI KRISHAN DASS-HUF
May 12, 1997
COMMISSIONER OF INCOME-TAX Vs. SONEPAT CO-OPERATIVE MARKETING SOCIETY LTD
January 24, 1997
COMMISSIONER OF INCOME-TAX Vs. ARIDHAMAN JAIN
March 13, 1997
COMMISSIONER OF INCOME-TAX Vs. KAHAN PAL
February 7, 1997
COMMISSIONER OF INCOME-TAX Vs. MANJULA SOOD
February 14, 1997
COMMISSIONER OF INCOMETAX Vs. HARYANA IRON AND STEEL MILLS
July 15, 1997
COMMISSIONER OF WEALTH TAX Vs. SHANTI DEVI
August 11, 1997
COMMISSIONER OF WEALTH TAX Vs. SUDHIR KUMAR
November 6, 1997
COMMISSIONER OF WEALTH TAX Vs. SARABJIT SINGH
November 6, 1997
COMMISSIONER OF WEALTH TAX Vs. RAMAN KANT
November 6, 1997
COMMISSIONER OF WEALTH TAX Vs. OM PRAKASH AND SONS
November 6, 1997
COMMISSIONER OF WEALTH TAX Vs. UMESH KUMAR
November 6, 1997
COMMISSIONER OF WEALTH TAX Vs. HIRA LAL MEHRA.
March 14, 1997
COMMISSIONER OF WEALTH TAX Vs. HIRA LAL MEHRA
July 14, 1997
COMMISSIONER OF WEALTH-TAX Vs. DEEPAK DUMRA
November 6, 1997
CONSTABLE JAGMAL SINGH Vs. STATE OF HARYANA
November 18, 1997
CONTROLLER OF ESTATE DUTY Vs. KARNA KHANNA
January 22, 1997
CONTROLLER OF ESTATE DUTY Vs. KISMAT RAI KHANNA
September 15, 1997
CONTROLLER OF ESTATE DUTY Vs. ASHOK KUMAR AND MAHESH CHANDER
March 11, 1997
CONTROLLER OF ESTATE DUTY Vs. JUGAL KISHORE
March 11, 1997
CONTROLLER OF ESTATE DUTY Vs. SOM CHAND KATIA
March 17, 1997
CONTROLLER OF ESTATE DUTY Vs. MOHINDER SINGH
March 14, 1997
CONTROLLER OF ESTATE DUTY Vs. SITA DEVI
January 22, 1997
CONTROLLER OF ESTATE DUTY Vs. NIRMAL KHANNA
January 22, 1997
CONTROLLER OF ESTATE DUTY Vs. GURBACHAN SINGH
January 21, 1997
CONTROLLER OF ESTATE DUTY Vs. JATINDER KUMAR
January 14, 1997
CONTROLLER OF ESTATE DUTY Vs. PUSHPA ANAND ACCOUNTABLE PERSON OF TILAK RAJ ANAND
May 27, 1997
COURT ON ITS MOTION Vs. KULBIR SINGH
October 17, 1997
COURT ON ITS OWN MOTION Vs. PUNJAB & HARYANA HIGH COURT
November 4, 1997
COURT ON ITS OWN MOTION Vs. ASHOK KUMAR KAPOOR
August 28, 1997
COURT ON ITS OWN MOTION Vs. ASHOK GANDHI
February 3, 1997
COURT ON ITS OWN MOTION Vs. BALJINDER SINGH
July 4, 1997
CRYSTAL ELECTRICAL Vs. STATE OF PUNJAB
January 3, 1997
D A VAISHNAV Vs. STATE OF PUNJAB
March 20, 1997
D B EXPORTS INDIA Vs. COMMISSIONER OF INCOME TAX
April 22, 1997
D.C. GARG Vs. STATE OF HARYANA
August 28, 1997
D.S.P. JAGDISH NAGAR Vs. STATE OF HARYANA ETC.
January 8, 1997
DAKAN LAL Vs. STATE OF PUNJAB
April 21, 1997
DALBIR SINGH Vs. DARSHAN KAUR
December 12, 1997
DALBIR SINGH Vs. STATE OF PUNJAB
November 19, 1997
DALBIR SINGH Vs. STATE OF PUNJAB
November 6, 1997
DALBIR SINGH Vs. STATE OF PUNJAB
May 13, 1997
DALBIR SINGH Vs. STATE OF PUNJAB
March 17, 1997
DALIP KAUR Vs. STATE OF PUNJAB
November 13, 1997
DALIP KAUR Vs. GURDIAL KAUR MARRO
October 15, 1997
DALIP SINGH Vs. RAM SINGH
March 5, 1997
DALIP SINGH Vs. STATE OF PUNJAB
October 14, 1997
DALIP SINGH Vs. UNION OF INDIA
May 16, 1997
DALIP SINGH Vs. STATE OF PUNJAB
April 1, 1997
DALIP SINGH Vs. STATE OF HARYANA
February 19, 1997
DALIP SINGH Vs. NAZAR KHAN
July 24, 1997
DALJIT KAUR NARAIN SINGH Vs. STATE OF PUNJAB
May 2, 1997
DALJIT SINGH Vs. STATE OF PUNJAB
April 8, 1997
DALJIT SINGH Vs. STATE OF PUNJAB
May 15, 1997
DALJIT SINGH Vs. STATE OF PUNJAB
July 4, 1997
DANA SINGH Vs. SINDER PAL
January 21, 1997
DARA SINGH Vs. STATE OF PUNJAB
May 2, 1997
DARBARA SINGH Vs. JAGTAR SINGH
April 9, 1997
DARSHAN KAUR Vs. SURINDER MOHAN
May 27, 1997
DARSHAN KUMAR Vs. COMMISSIONER OF INCOME-TAX
September 9, 1997
DARSHAN KUMAR Vs. JAGDISH LAL SEHGAL
May 22, 1997
DARSHAN KUMAR DEVINDER KUMAR KARYANA MERCHANT Vs. STATE OF HARYANA
April 1, 1997
DARSHAN LAL Vs. DIRECTOR STATE TRANSPORT
March 3, 1997
DARSHAN LAL Vs. STATE OF HARYANA
April 8, 1997
DARSHAN SINGH Vs. STATE OF PUNJAB
September 16, 1997
DARSHAN SINGH Vs. STATE OF PUNJAB
September 3, 1997
DARSHAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 11, 1997
DARSHAN SINGH Vs. STATE OF HARYANA
March 3, 1997
DARSHAN SINGH Vs. SANTOKH SINGH
January 21, 1997
DARSHAN SINGH Vs. STATE OF PUNJAB
August 6, 1997
DARSHAN SINGH Vs. STATE OF PUNJAB
January 6, 1997
DARSHAN SINGH Vs. STATE OF PUNJAB
October 22, 1997
DARSHAN SINGH NAGPAL Vs. THE STATE OF HARYANA AND OTHERS
September 29, 1997
DARSHAN SINGH SODHI Vs. STATE OF PUNJAB
February 11, 1997
DARSHANA DEVI Vs. DES RAJ SINGH THAKUR
May 7, 1997
DARYAO SINGH Vs. STATE OF HARYANA
July 9, 1997
DATA ELECTRIC CO Vs. STATE OF HARYANA
August 21, 1997
DAVINDER SINGH SARPANCH Vs. STATE OF PUNJAB
May 29, 1997
DAYA KISHAN Vs. STATE OF HARYANA
April 25, 1997
DAYA NAND Vs. KASHMIR SINGH
April 29, 1997
DAYA SINGH Vs. BISHAN KAUR
December 19, 1997
DAYAL SINGH Vs. STATE OF HARYANA
September 23, 1997
DEEP CHAND SHIVRIAN Vs. STATE OF HARYANA AND OTHERS
July 16, 1997
DEEP KUMAR Vs. STATE OF PUNJAB
September 10, 1997
DEEP KUMAR Vs. STATE OF PUNJAB
March 10, 1997
DEEPAK AGNIHOTRI Vs. JAI BHAN
April 3, 1997
DEEPAK AMBAWANI Vs. STATE OF HARYANA
August 28, 1997
DEEPAK KUMAR Vs. JAI NARAIN
January 7, 1997
DEPUTY COMMISSIONER OF INCOME-TAX Vs. UNITECH INDUSTRIES PVT LTD
August 6, 1997
DERA SIRI CHAND DARBAR Vs. STATE OF PUNJAB
November 11, 1997
DES RAJ Vs. AKAL TRANSPORT COMPANY PVT LTD , LUDHIANA
February 18, 1997
DES RAJ Vs. KISHAN CHAND
August 11, 1997
DES RAJ Vs. SHAM LAL
February 20, 1997
DESH RAJ GUPTA Vs. DEPUTY COMMISSIONER U T CHANDIGARH
February 11, 1997
DESH RAJ SINGLA Vs. THE MANAGING DIRECTOR, U.C.O. BANK AND ANOTHER
February 26, 1997
DESHA Vs. RANDHIR SINGH
April 22, 1997
DEV PARKASH Vs. KULWANT RAI BERRY
November 18, 1997
DEV RAJ GARG Vs. STATE OF PUNJAB
January 2, 1997
DEVA SINGH Vs. STATE OF PUNJAB
October 17, 1997
DEVANS MODERN BREWERIES LIMITED Vs. STATE OF PUNJAB
January 17, 1997
DEVI SAHAI Vs. MAHABIR PRASHAD
May 13, 1997
DEVINDER KAUR Vs. STATE OF PUNJAB
February 24, 1997
DEVINDER KUMAR @ DEV KUMAR Vs. UNION OF INDIA
February 13, 1997
DEVINDER NATH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
January 30, 1997
DEVINDER SINGH Vs. STATE OF HARYANA
July 1, 1997
DEVINDER SINGH GROVER Vs. FOOD CORPORATION OF INDIA
February 20, 1997
DEVINDER SINGH LAMBA Vs. STATE OF HARYANA
March 5, 1997
DEWA SINGH Vs. UNION OF INDIA
May 2, 1997
DEWINDER SINGH Vs. UNION OF INDIA
May 12, 1997
DHAMIJA SALES CORPORATION Vs. STATE OF PUNJAB
April 25, 1997
DHAN KAUR Vs. CONTROLLER OF ESTATE DUTY
July 16, 1997
DHANPAT SINGH Vs. STATE OF HARYANA
November 3, 1997
DHARAM PAL Vs. BOARD OF SCHOOL EDUCATION, HARYANA
May 20, 1997
DHARAM PAL Vs. STATE OF PUNJAB
January 17, 1997
DHARAM PAL Vs. STATE OF HARYANA
December 17, 1997
DHARAM PAL Vs. STATE OF HARYANA
August 7, 1997
DHARAM PAL SHARMA Vs. STATE OF PUNJAB
September 23, 1997
DHARAM SINGH Vs. THE STATE OF HARYANA AND ANOTHER
August 29, 1997
DHARAM SINGH Vs. COLLECTOR
February 19, 1997
DHARAM VIR SHARMA Vs. CHHOTI DEVI
March 4, 1997
DHARAM WATI CHAUHAN Vs. THE STATE OF HARYANA AND ANR.
April 10, 1997
DHARAMBIR Vs. STATE OF HARYANA
January 10, 1997
DHARAMPAL Vs. STATE OF PUNJAB
February 25, 1997
DHARAMPAL SINGH Vs. UNION OF INDIA
August 13, 1997
DHARAMSHALA AND PIYAO Vs. DEVI RAM
April 8, 1997
DHARAMVIR SHARMA Vs. UNITED COMMERCIAL BANK
February 24, 1997
DHARM PAL Vs. WALAITI LAL
January 21, 1997
DHARMENDER SINGH SANDHU Vs. STATE OF PUNJAB
August 4, 1997
DHARMINDER SINGH SUPERINTENDENT OF POLICE CID Vs. HOME SECRETARY GOVERNMENT OF PUNJAB
October 1, 1997
DHOULI Vs. RAM NIWAS
May 19, 1997
DHRUP SHARMA Vs. STATE OF PUNJAB
May 8, 1997
DIAL SINGH Vs. STATE OF PUNJAB
April 11, 1997
DIAL SINGH Vs. STATE OF PUNJAB
April 25, 1997
DIGVIJAY Vs. KUNDAN LAL
November 28, 1997
DIMPLE JAIN Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH
January 28, 1997
DINA NATH Vs. HARYANA FINANCIAL CORPORATION
January 17, 1997
DINESH Vs. STATE OF HARYANA
January 24, 1997
DIRECTOR AGRICULTURE Vs. GURMUKH MAL SHIBBA MAL
July 29, 1997
DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER FEROZEPUR Vs. JAGDISH SINGH
December 2, 1997
DIVAKAR SINGH Vs. STATE OF HARYANA
January 3, 1997
DIVISIONAL FOREST OFFICER SOCIAL FORESTRY PROJECT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 6, 1997
DIWAKAR Vs. JAI RAM
May 23, 1997
DIWAN SHAH Vs. STATE OF HARYANA
February 27, 1997
DIWAN SINGH Vs. KEHRI
May 2, 1997
DIWAN SINGH Vs. OM PRAKASH
May 12, 1997
DIWAN SINGH Vs. KEHRI
May 12, 1997
DLF INDUSTRIES LIMITED Vs. STATE OF HARYANA
September 10, 1997
DOABA COOPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF PUNJAB
February 19, 1997
DOGAR SINGH Vs. SHOBHA GUPTA
August 11, 1997
DOGAR SINGH Vs. SUB DIVISIONAL MAGISTRATE
February 25, 1997
DOMINENT OFF-SET P LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
April 30, 1997
DR. AVTAR SINGH Vs. CHAUDHARY CHARAN SINGH AGRICULTURAL UNIVERSITY
July 14, 1997
DR. D.K. SONI Vs. THE STATE OF HARYANA AND OTHERS
April 30, 1997
DR. I.S. MUHAR, DIRECTOR OF DISTANCE EDUCATION, MDU Vs. MAHARSHI DAYANAND UNIVERSITY
September 9, 1997
DR. J.S. BHATIA Vs. BOARD OF MANAGEMENT OF CCS HAR. AGRI. UNI., HISAR
April 21, 1997
DR. RAM SARUP KUKREJA Vs. P.G.I. CHANDIGARH AND ANR.
July 30, 1997
DR. SUMAN BHASKAR Vs. STATE OF HARYANA
July 3, 1997
DR. VINEET GALHOTRA Vs. STATE OF PUNJAB AND OTHERS
August 29, 1997
DURGA DASS Vs. CHARAN DASS
July 7, 1997
DWARKA MINERALS AND CHEMICALS P LTD Vs. C C E APPEALS
April 4, 1997
DYAL CHAND Vs. BIHARI LAL
January 21, 1997
EMERALD INTERNATIONAL LTD Vs. STATE OF PUNJAB
February 21, 1997
EMERALD INTERNATIONAL LTD Vs. STATE OF PUNJAB
March 19, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. KELVINATOR OF INDIA LTD
March 21, 1997
ENVIRONMENT SOCIETY OF INDIA Vs. ADMINISTRATOR CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH
July 3, 1997
ER. O.P. DUGGAL Vs. STATE OF PUNJAB
December 16, 1997
ESCORTS EMPLOYEES ANCILLARIES Vs. COMMISSIONER OF INCOME-TAX
September 11, 1997
EX CONSTABLE RAM KISHAN NO 403/KLN Vs. STATE OF HARYANA
December 8, 1997
EX SEPOY SULAKHAN SINGH Vs. UNION OF INDIA
May 19, 1997
EX. CONSTABLE KARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
July 21, 1997
EX. CONSTABLE RAJINDER SINGH Vs. THE STATE OF HARYANA AND OTHERS
July 25, 1997
EXPO EXPERT PRIVATE LTD Vs. JAI GOPAL ANGRISH
May 29, 1997
FAKHRUDDIN Vs. JAI KISHAN
February 7, 1997
FARIDABAD COMPLEX ADMINISTRATION Vs. PRESIDING OFFICERS INDUSTRIAL TRIBUNAL
January 6, 1997
FATEH MOHMMAD Vs. THE GURGAON CENTRAL COOPERATIVE BANK LTD., GURGAON
October 14, 1997
FAZRU Vs. STATE OF HARYANA
November 4, 1997
FEDERATION OF PUNJAB SMALL SCALE INDUSTRIES ASSOCIATION Vs. MUNICIPAL CORPORATION
November 28, 1997
FINE SURGICAL DRESSING MANUFACTURING CO Vs. STATE OF PUNJAB
January 30, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
March 18, 1997
FOOD CORPORATION OF INDIA Vs. GANESH RICE MILLS
September 26, 1997
G S OBEROI Vs. STATE OF PUNJAB
July 7, 1997
G.S. BALI Vs. STATE OF HARYANA
July 21, 1997
GAGAN HOTEL AND RESTAURANT Vs. STATE OF PUNJAB
April 2, 1997
GAGAN JYOT MANN Vs. STATE OF PUNJAB
November 21, 1997
GAJE SINGH Vs. PANIPAT CO OPERATIVE SUGAR MILLS LTD
May 12, 1997
GAJJAN SINGH Vs. STATE OF PUNJAB
January 16, 1997
GAJJAN SINGH Vs. SANT KAUR ALIAS JASWANT KAUR
May 6, 1997
GAMDOOR SINGH Vs. STATE OF PUNJAB
April 1, 1997
GANDHI VIDEO PARLOUR Vs. STATE OF PUNJAB
August 7, 1997
GANESH DASS Vs. STATE OF PUNJAB
January 27, 1997
GANESH FLOUR MILLS CO LTD Vs. STATE OF HARYANA
March 31, 1997
GANGA DHAR Vs. ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
January 22, 1997
GARJA SINGH Vs. GRAM PANCHAYAT, HARBANSPURA
July 31, 1997
GAURI FARM EQUIPMENTS Vs. STATE OF PUNJAB
February 19, 1997
GAVATRI KHADI AVEM UDYOG SAMITI Vs. STATE OF HARYANA
July 23, 1997
GEE KAY TEXTILES LIMITED Vs. HARYANA INDUSTRIAL DEVELOPMENT CORPORATION
September 15, 1997
GENERAL MANAGER, PUNJAB ROADWAYS, NAWAN SHEHAR Vs. SARSANDER KUMAR
January 22, 1997
GHAWA RAM AND SONS Vs. PUNJAB SYNDICATE FINANCE INDIA PVT LTD
January 17, 1997
GIAN CHAND Vs. THE STATE OF HARYANA AND OTHERS
October 6, 1997
GIAN SINGH Vs. COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR
February 3, 1997
GIAN SINGH Vs. HARJIT SINGH
November 25, 1997
GIRI RAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 6, 1997
GIRISH ARORA Vs. STATE OF HARYANA
May 22, 1997
GOMTI Vs. BAHADUR
February 13, 1997
GOPAL Vs. STATE OF HARYANA
April 25, 1997
GOPI RAM Vs. STATE OF HARYANA
February 7, 1997
GOYAL AND CO. Vs. STATE OF HARYANA
January 27, 1997
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
October 1, 1997
GRAM PANCHAYAT Vs. SUB DIVISIONAL OFFICER CIVIL
March 21, 1997
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
May 6, 1997
GRAM PANCHAYAT Vs. RAO PIRTHI SINGH
July 1, 1997
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR CONSOLIDATION
March 3, 1997
GRAM PANCHAYAT Vs. LAKHA SINGH
January 17, 1997
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
January 17, 1997
GRAM PANCHAYAT Vs. SINGH RAM
January 8, 1997
GRAM PANCHAYAT Vs. COMMISSIONER
December 16, 1997
GRAM PANCHAYAT OF VILLAGE CHANDU KHURD Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
April 17, 1997
GRAM PANCHAYAT VILLAGE DAROLI JAT Vs. SUB-DIVISIONAL MAGISTRAT
August 1, 1997
GRAM/PANCHAYAT GRAM SABHA VILLAGE UGANI TEH. RAJPURA DISTT. PATIALA Vs. STATE OF PUNJAB
March 17, 1997
GUAR GUM CHEMICALS LTD Vs. EXCISE AND TAXATION OFFICER
January 20, 1997
Gulab Singh Vs. State of Haryana
September 16, 1997
GULBIR KAUR Vs. LAND ACQUISITION COLLECTOR PUNJAB URBAN ESTATES
April 11, 1997
GULBIR KAUR Vs. STATE OF PUNJAB
April 3, 1997
GULSHAN KUMAR Vs. STATE OF HARYANA
April 22, 1997
GULSHAN NANDA Vs. STATE OF HARYANA
March 17, 1997
GULSHARAN SINGH Vs. UNION OF INDIA
November 17, 1997
GULWANT SINGH Vs. STATE OF PUNJAB
October 22, 1997
GURAN DITTA GABA Vs. STATE OF PUNJAB
January 9, 1997
GURANDITTA @ GURDIAL SINGH Vs. STATE OF HARYANA
July 10, 1997
GURBACHAN KAUR Vs. PREETAM SINGH
September 8, 1997
GURBACHAN SINGH Vs. STATE OF PUNJAB AND ORS.
November 27, 1997
GURBACHAN SINGH Vs. STATE OF PUNJAB
October 9, 1997
GURBACHAN SINGH Vs. GURDEV SINGH
January 31, 1997
GURBACHAN SINGH Vs. STATE OF PUNJAB
January 6, 1997
GURBAX SINGH Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA
February 11, 1997
GURBHAJAN SINGH MANN Vs. STATE OF PUNJAB
May 19, 1997
GURBIR SINGH Vs. UNION OF INDIA
July 23, 1997
GURCHARAN SINGH Vs. THE PRESIDING OFFICER, CENTRAL INDUSTRIAL TRIBUNAL
August 28, 1997
GURCHARAN SINGH Vs. STATE OF HARYANA AND ANOTHER
January 8, 1997
GURCHARAN SINGH Vs. HARJINDER SINGH
July 30, 1997
GURCHARAN SINGH Vs. JAG RAM
November 12, 1997
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 17, 1997
GURCHARAN SINGH Vs. LEELA RANI
March 18, 1997
GURCHARAN SINGH KAKA Vs. STATE OF PUNJAB
September 17, 1997
GURCHARAN SINGH SANDHU Vs. STATE OF PUNJAB
May 1, 1997
GURDARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 9, 1997
GURDAS SINGH Vs. STATE OF HARYANA
August 5, 1997
GURDEEP SINGH Vs. STATE OF PUNJAB
May 1, 1997
GURDEEP SINGH Vs. STATE OF HARYANA
February 4, 1997
GURDEEP SINGH Vs. DALJIT KAUR
January 7, 1997
GURDEV KAUR Vs. BALWINDER SINGH
August 11, 1997
GURDEV SINGH Vs. STATE OF PUNJAB
February 26, 1997
GURDEV SINGH Vs. SURJEET SINGH
July 15, 1997
GURDEV SINGH Vs. STATE OF PUNJAB
July 2, 1997
GURDEV SINGH @ DEVA Vs. STATE OF PUNJAB
November 18, 1997
GURDIAL KAUR Vs. COMMISSIONER, PATIALA DIVISION
October 21, 1997
GURDIAL SINGH Vs. STATE OF HARYANA
January 13, 1997
GURDIAL SINGH Vs. STATE OF HARYANA
April 10, 1997
GURDIAL SINGH Vs. STATE OF HARYANA
January 10, 1997
GURDIAL SINGH Vs. SAWINDER SINGH
May 22, 1997
GURDIP SINGH Vs. THE HARYANA STATE ELECTRICITY BOARD
September 24, 1997
GURDIP SINGH Vs. SOHAN SINGH
March 21, 1997
GURDIP SINGH Vs. STATE OF PUNJAB
May 6, 1997
GURDIT SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
November 27, 1997
GURIA BUS SERVICE PVT. LTD Vs. STATE TRANSPORT AUTHORITY
December 23, 1997
GURINDER SINGH KAIRON Vs. COMMISSIONER OF INCOME TAX
July 9, 1997
GURJANT SINGH Vs. STATE OF PUNJAB
July 31, 1997
GURJANT SINGH Vs. STATE OF PUNJAB
May 5, 1997
GURJEET KAUR ALIAS GUDDI Vs. AMAR SINGH
February 25, 1997
GURJINDER SINGH Vs. STATE OF PUNJAB
August 18, 1997
GURJIT SINGH Vs. STATE OF PUNJAB
November 13, 1997
GURJIT SINGH Vs. STATE OF PUNJAB
January 16, 1997
GURMAIL KAUR Vs. GURMEL SINGH
July 3, 1997
GURMEET KAUR Vs. PUNJAB STATE
January 30, 1997
GURMEET KAUR Vs. STATE OF PUNJAB
September 10, 1997
GURMEET SINGH Vs. STATE OF PUNJAB
December 8, 1997
GURMEJ KAUR ALIAS GURMESH KAUR Vs. SURINDER KAUR ALIAS SWINDER KAUR
May 30, 1997
GURMEJ SINGH Vs. STATE OF HARYANA
February 28, 1997
GURMESH BISHNOI Vs. SH BHAJAN LAL M L A
August 22, 1997
GURMUKH SINGH Vs. STATE OF PUNJAB
January 21, 1997
GURNAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
October 7, 1997
GURNAM SINGH Vs. JOGINDER SINGH
July 28, 1997
GURNAM SINGH Vs. STATE OF PUNJAB
February 11, 1997
GURNAM SINGH Vs. STATE OF HARYANA
August 21, 1997
GURNAM SINGH Vs. STATE OF PUNJAB
April 29, 1997
GURPAL SINGH Vs. LALIT HANDA
April 9, 1997
GURPAL SINGH Vs. DARSHAN SINGH
March 17, 1997
GURPARTAP SINGH Vs. STATE OF PUNJAB
December 15, 1997
GURPRIT SINGH Vs. RANJIT KAUR
May 16, 1997
GURSHARAN S. KANG Vs. THE PUNJAB AND HARYANA HIGH COURT
May 29, 1997
GURSHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
November 7, 1997
GURSHARANJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 20, 1997
GURU GOBIND SINGH EDUCATIONAL TRUST Vs. STATE OF PUNJAB
April 1, 1997
H L AGNIHOTRI Vs. STATE OF HARYANA
July 14, 1997
H M M LIMITED Vs. COMMISSIONER OF INCOME-TAX
July 24, 1997
H. C. CHANDER PAL Vs. STATE OF HARYANA
July 20, 1997
H.K. SANGHI & COMPANY Vs. STATE OF HARYANA
January 6, 1997
H.S. SAINI, EX Vs. UNION OF INDIA
March 6, 1997
HAMIR SINGH Vs. BHAG SINGH
February 24, 1997
HANS RAJ Vs. STATE OF HARYANA
January 21, 1997
HANS RAJ Vs. STATE OF PUNJAB
December 8, 1997
HANS RAJ Vs. PUNJAB STATE
July 30, 1997
HANS RAJ Vs. STATE OF PUNJAB
October 15, 1997
HANUMAN SHARMA Vs. STATE OF PUNJAB
January 16, 1997
HAQIQAT SINGH Vs. AMRITPAL SINGH
March 5, 1997
HARBANS KAUR Vs. MANNA SINGH LAL SINGH
April 9, 1997
HARBANS LAL Vs. STATE OF PUNJAB
April 9, 1997
HARBANS LAL CHHABRA Vs. PRESIDING OFFICER, LABOUR COURT JALANDHAR
January 6, 1997
HARBANS SINGH Vs. STATE OF PUNJAB
November 27, 1997
HARBANS SINGH Vs. STATE OF PUNJAB
August 4, 1997
HARBANS SINGH Vs. STATE OF PUNJAB
July 7, 1997
HARBANS SINGH Vs. AMRIK SINGH
April 3, 1997
HARBANS SINGH Vs. FIRM SUNDER MAL SAT PAL
July 3, 1997
HARBANS SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
March 4, 1997
HARBANS SINGH AHLUWALIA Vs. STATE OF PUNJAB
January 16, 1997
HARBANS SINGH JALAL EX-MLA Vs. UNION OF INDIA
May 27, 1997
HARBANS SINGH VIRDI Vs. STATE OF PUNJAB
May 5, 1997
HARBHAGWAN SINGH ALIAS HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 19, 1997
HARBHAJAN SINGH Vs. GURDIP KAUR
January 31, 1997
HARBHAJAN SINGH Vs. ORIENTAL BANK OF COMMERCE
February 19, 1997
HARBHAJAN SINGH Vs. STATE OF PUNJAB
April 25, 1997
HARBIIAJAN SINGH Vs. T C BANSAL, ITO AND ANOTHER
April 11, 1997
HARCHAND SINGH Vs. STATE OF PUNJAB
May 1, 1997
HARD CORE (INDIA), BHIWANI Vs. UNION OF INDIA
February 5, 1997
HARDUTT @ DATTA Vs. STATE OF HARYANA
December 9, 1997
HARGOPAL SINGH Vs. STATE OF PUNJAB
March 11, 1997
HARI CHAND Vs. RAJ KUMARI D/O SHRI SUNDER DASS
August 6, 1997
HARI CHAND Vs. STATE OF PUNJAB
May 29, 1997
HARI CHAND Vs. M C BHARDWAJ PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 30, 1997
HARI DEV Vs. MANDIR BHAGWAN DWARKA NATH JI
May 16, 1997
HARI KESH Vs. HARYANA STATE ELECTRICITY BOARD
September 23, 1997
HARI KISHAN Vs. STATE OF HARYANA
January 30, 1997
HARI RAM Vs. PRESIDING OFFICER
October 17, 1997
HARI RAM Vs. PUNJAB NATIONAL BANK
December 11, 1997
HARI RAM MEHTO Vs. VED PARKASH RANJAN & CO ,
January 22, 1997
HARI SINGH Vs. STATE OF PUNJAB
July 15, 1997
HARINDER KUMAR Vs. COROMANDAL FERTILIZERS LTD
May 13, 1997
HARINDER SHARMA Vs. STATE OF PUNJAB
August 20, 1997
HARISH CHAND Vs. BOTI
May 30, 1997
HARISH CHANDER Vs. CHANDIGARH ADMINISTRATION
May 14, 1997
HARISH KUMAR Vs. MINTA ENGG WORK
September 11, 1997
HARJATINDERJIT SINGH DHILLON Vs. DALJIT KAUR
August 14, 1997
HARJINDER SINGH Vs. GURNAM SINGH
April 4, 1997
HARJIT KAUR Vs. STATE OF HARYANA
January 27, 1997
HARJIT SINGH Vs. STATE OF HARYANA
March 18, 1997
HARJIT SINGH Vs. STATE OF PUNJAB
November 4, 1997
HARJIT SINGH Vs. STATE OF PUNJAB
January 13, 1997
HARJIT SINGH GONDARA Vs. UNION OF INDIA
March 14, 1997
HARKAWALJIT BRAR Vs. UNION OF INDIA AND ANOTHER
May 6, 1997
HARMAIL SINGH Vs. STATE OF PUNJAB
July 28, 1997
HARMESH LAL Vs. STATE OF PUNJAB
April 22, 1997
HARMINDER SINGH Vs. SUKHPINDER SINGH
May 22, 1997
HARMOHONDER SINGH Vs. STATE OF PUNJAB
November 17, 1997
HARNAM DAS Vs. STATE (FOOD INSPECTOR)
January 28, 1997
HARNAM SINGH Vs. GAJJAN SINGH AND ORS.
January 6, 1997
HARNAM SINGH Vs. GURBAX SINGH
January 17, 1997
HARNAM SINGH Vs. MOHINDER SINGH
May 8, 1997
HARNAM SINGH Vs. KRISHAN KHARMA
February 3, 1997
HARPAL SINGH Vs. UNION TERRITORY, CHANDIGARH
July 3, 1997
HARSHIVINDER SINGH Vs. BHAGAT TRADING CO
May 21, 1997
HARWINDER KAUR Vs. GURSEWAK SINGH ALIAS SEWA SINGH
May 29, 1997
HARYANA AGRICULTURE UNIVERSITY Vs. DHARAM CHAND
October 24, 1997
HARYANA DISTILLERY KAMGAR SANGTHAN Vs. STATE OF HARYANA AND OTHERS
October 14, 1997
HARYANA RAJKIYA ADHYAPAK SANGH Vs. STATE OF HARYANA
January 24, 1997
HARYANA STATE Vs. BABU SINGH
January 2, 1997
HARYANA STATE ELECTRICITY BOARD Vs. MAM CHAND
December 22, 1997
HARYANA STATE ELECTRICITY BOARD Vs. INDER MOHAN NATH SOI
October 7, 1997
HARYANA STATE ELECTRICITY BOARD Vs. SANTOSH GAUBA
May 16, 1997
HARYANA WAREHOUSING CORPORATION Vs. PRESIDING OFFICER LABOUR COURT-CUM-INDUSTRIAL
August 19, 1997
HAWA SINGH Vs. STATE OF HARYANA
August 12, 1997
HAWA SINGH Vs. STATE OF HARYANA
January 21, 1997
HAZARA SINGH Vs. JAGDISH KAUR
August 18, 1997
HAZARA SINGH CHEEMA Vs. STATE OF PUNJAB & ORS.
February 13, 1997
HAZARA SINGH DEAD Vs. KASHMIR KAUR
August 4, 1997
HAZURA SINGH Vs. DINA NATH
August 1, 1997
HC KANWALJIT SINGH Vs. THE STATE OF HARYANA AND OTHERS
December 23, 1997
HEAD CONSTABLE (AD HOC) BALWAN SINGH Vs. STATE OF HARYANA
January 28, 1997
HEAD CONSTABLE RACHHPAL SINGH Vs. STATE OF PUNJAB
December 18, 1997
HERIKE RICE MILLS Vs. STATE OF PUNJAB
December 3, 1997
HIDUSTAN PESTICIDES Vs. STATE OF HARYANA
October 17, 1997
HIMAYAYAM TEA PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
March 18, 1997
HIND LEVERS CHEMICALS LTD Vs. STATE OF PUNJAB
April 7, 1997
HINDUSTAN CONSTRUCTION CO LIMITED Vs. STATE OF HARYANA
May 26, 1997
HINDUSTAN LEVER LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 16, 1997
HINDUSTAN PALVERISING MILL Vs. STATE OF PUNJAB
February 12, 1997
HOUSING BOARD HARYANA Vs. RAJ RANI
January 13, 1997
HUKAM CHAND Vs. OM CHAND
July 8, 1997
HUSAN LAL Vs. UNION TERRITORY CHANDIGARH
August 21, 1997
HUSSAIN LA L R OF RAJU RAM Vs. IMPROVEMENT TRUST TRIBUNAL
January 14, 1997
HYBRID SEEDS AND PESTICIDES Vs. STATE OF PUNJAB
July 2, 1997
ILLYAS Vs. STATE OF HARYANA
March 19, 1997
IMLA DEVI Vs. UNION TERRITORY
August 28, 1997
INCOME TAX-OFFICER Vs. SHIV LAL MURARI LAL
January 16, 1997
INDER PAUL KHANNA Vs. INOCME TAX OFFICER
March 13, 1997
INDER SINGH Vs. STATE OF HARYANA
December 1, 1997
INDER SINGH GURAM Vs. U.T. CHANDIGARH
November 17, 1997
INDERBIR SINGH Vs. STATE OF PUNJAB
November 21, 1997
INDERBIR SINGH @ JUGNU Vs. STATE OF PUNJAB
March 12, 1997
INDERJEET Vs. STATE OF HARYANA
May 23, 1997
INDERJIT Vs. YASH PAL
August 20, 1997
INDERJIT KAUR Vs. SURINDER SINGH
November 25, 1997
INDERJIT SINGH Vs. STATE OF PUNJAB
November 25, 1997
INDERJIT SINGH Vs. PUNJAB STATE
April 23, 1997
INDERJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
November 3, 1997
INDERPAL SINGH Vs. STATE OF PUNJAB
September 23, 1997
INDIAN GAS CYLINDERS Vs. STATE OF HARYANA
May 30, 1997
INDIAN OIL CORPORATION LIMITED NEW DELHI Vs. STATE OF HARYANA
February 19, 1997
INDRAJ Vs. STATE OF HARYANA
April 1, 1997
INDRAJ SINGH Vs. STATE OF HARYANA
September 19, 1997
INDU Vs. UNION TERRITORY ADMINISTRATION
September 19, 1997
INSTITUTION OF ENGINEERS INDIA Vs. RAKESH KUMAR PANDOVE ST 013266-2
June 2, 1997
INTERNATIONAL SWITCHGEARS Vs. UNION TERRITORY OF CHANDIGARH
August 19, 1997
IQBAL SINGH Vs. HERNEK SINGH
September 9, 1997
IQBAL SINGH SETHI Vs. MANGAT RAM
April 21, 1997
ISHWAR DAYAL Vs. INDER SAIN
May 29, 1997
J M P MANUFACTURING AND COMPANY Vs. UNION OF INDIA
July 31, 1997
J N ARORA Vs. UNION BANK OF INDIA
September 8, 1997
J S BUDH Vs. AMRIK KAPOOR
July 25, 1997
J.L. BHUTANI Vs. STATE OF HARYANA
April 25, 1997
JAG RAM Vs. STATE OF HARYANA
February 7, 1997
JAGAN LAL Vs. STATE OF PUNJAB
March 5, 1997
JAGAN NATH Vs. PUNJAB STATE
February 6, 1997
JAGAN NATH SURI Vs. BABITA
September 5, 1997
JAGDEV SINGH Vs. DARBARA SINGH
November 25, 1997
JAGDISH Vs. STATE OF HARYANA
February 7, 1997
JAGDISH Vs. STATE OF HARYANA
May 13, 1997
JAGDISH KAUR Vs. PUNJAB UNIVERSITY
September 29, 1997
JAGDISH KAUR Vs. STATE OF PUNJAB
February 3, 1997
JAGDISH LAL Vs. THE STATE OF HARYANA AND ANOTHER
January 8, 1997
JAGDISH SINGH Vs. THE POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND OTHERS
August 28, 1997
JAGDISH SINGH Vs. GURU AMARJIT SINGH
May 30, 1997
JAGDISH SINGH RANA Vs. STATE OF HARYANA
May 2, 1997
JAGE RAM Vs. STATE OF HARYANA
January 24, 1997
JAGGA SINGH Vs. STATE OF HARYANA
January 27, 1997
JAGGAR SINGH Vs. SUPERINTENDING CANAL OFFICER
August 18, 1997
JAGIR SINGH Vs. STATE OF HARYANA
May 2, 1997
JAGIR SINGH Vs. STATE OF PUNJAB
May 19, 1997
JAGIR SINGH ALIAS BALDEV SINGH Vs. BASANT KAUR
May 12, 1997
JAGIR SINGH BALRAJ KUMAR AND CO Vs. COMMISSIONER OF INCOME-TAX
September 22, 1997
JAGJIT SINGH Vs. STATE OF PUNJAB
December 12, 1997
JAGJIT SINGH Vs. STATE OF HARYANA
January 20, 1997
JAGJIWAN KUMAR Vs. COMMISSIONER OF INCOME-TAX/WEALTH-TAX
March 14, 1997
JAGMAL SINGH Vs. PRESIDING OFFICER LABOUR COURT
March 18, 1997
JAGMAL SINGHS Vs. KAL DEVI
February 7, 1997
JAGMOHAN SINGH Vs. STATE OF PUNJAB
May 2, 1997
JAGSIR SINGH Vs. PARAMJIT KAUR
August 1, 1997
JAI NARAIN Vs. KARTAR DEVI
October 20, 1997
JAI PARKASH Vs. STATE OF HARYANA
March 5, 1997
JAI RAM SHARMA Vs. STATE OF PUNJAB
May 22, 1997
JAINTI PARSHAD JAIN Vs. MUNICIPAL COMMITTEE FEROZEPORE
January 17, 1997
JAJBIR SINGH Vs. PB. BACKWARD CLASSES LAND DEVELOPMENT & FINANCE CORP, CHD.
July 7, 1997
JALAM SINGH Vs. UNION OF INDIA
July 24, 1997
JANG SINGH Vs. JEETO
May 8, 1997
JANG SINGH Vs. STATE OF PUNJAB
August 18, 1997
JANKI DASS Vs. SHANTI
October 22, 1997
JANTA BRICK KILN CO Vs. STATE OF PUNJAB
March 4, 1997
JANTA KHADI GRAM UDYOG VIKAS SAMITI Vs. HARYANA KHADI AND VILLAGE INDUSTRIES BOARD
August 21, 1997
JARNAIL SINGH Vs. STATE OF HARYANA
August 29, 1997
JARNAIL SINGH Vs. STATE OF PUNJAB
August 7, 1997
JARNAIL SINGH Vs. UNION OF INDIA
March 11, 1997
JARNAIL SINGH Vs. STATE OF PUNJAB
April 28, 1997
JASBIR KAUR Vs. STATE OF HARYANA
May 13, 1997
JASBIR KAUR Vs. JASWANT SINGLE
August 11, 1997
JASBIR KAUR, LECTURER, BIOLOGY, GOVERNMENT GIRLS SENIOR SECONDARY SCHOOL, GURDASPUR Vs. STATE OF PUNJAB AND OTHERS
February 5, 1997
JASBIR SINGH Vs. STATE OF PUNJAB
July 30, 1997
JASBIR SINGH MOHINDER SINGH Vs. STATE OF HARYANA
January 3, 1997
JASPAL KAUR Vs. STATE OF PUNJAB
November 3, 1997
JASPAL KAUR Vs. STATE OF PUNJAB
November 19, 1997
Jaspal Singh Vs. State of Punjab
May 2, 1997
JASPINDER SINGH Vs. HARNEK SINGH
August 27, 1997
JASVINDER SINGH Vs. STATE OF HARYANA
February 17, 1997
JASVIR SINGH Vs. HARSHARANJIT SINGH
September 10, 1997
JASWANT KAUR Vs. NEK SINGH
January 31, 1997
JASWANT RAI JAIN Vs. SURINDERPAL SINGH BHUTTAL
March 15, 1997
JASWANT RAI JAIN Vs. SURINDER PAL SINGH BHUTTAL
September 24, 1997
JASWANT SINGH Vs. GUL MOHD ALIAS MOOL MOHD
July 30, 1997
JASWANT SINGH Vs. STATE OF PUNJAB
May 20, 1997
JASWANT SINGH Vs. STATE OF PUNJAB
January 28, 1997
JASWANT SINGH Vs. STATE OF HARYANA
April 25, 1997
JASWANT SINGH Vs. STATE OF PUNJAB
August 13, 1997
JASWANT SINGH Vs. STATE OF PUNJAB
January 24, 1997
JASWINDER PAL SINGH ALIAS BITTU Vs. STATE OF PUNJAB
September 19, 1997
JASWINDER SINGH Vs. STATE OF PUNJAB
October 20, 1997
JASWINDER SINGH Vs. STATE OF PUNJAB
April 11, 1997
JATINDER KUMAR Vs. HARYANA ROADWAYS
January 7, 1997
JATINDER PAL SINGH ALIAS SONU Vs. STATE OF UNION TERRITORY OF CHANDIGARH
September 30, 1997
JATINDER SINGH Vs. STATE OF PUNJAB
January 7, 1997
JATINDERJIT SINGH Vs. MAHINDERJIT SINGH
December 19, 1997
JEE RAM Vs. STATE OF HARYANA
August 6, 1997
JEET RAM Vs. HARYANA STATE ELECTRICITY BOARD
August 4, 1997
JEET SINGH Vs. COMMISSIONER, PATIALA DIVISION
October 21, 1997
JEET SINGH Vs. STATE OF HARYANA
January 14, 1997
JEET SINGH ALIAS RANJIT SINGH Vs. BABOO SINGH
May 12, 1997
JEETA SINGH Vs. NATHA SINGH
April 9, 1997
JEETO Vs. STATE OF HARYANA
December 11, 1997
JHANDU Vs. MOLI
January 22, 1997
JIT RAM Vs. KHUSIA RAM
September 15, 1997
JIT SINGH Vs. SARWAN SINGH
January 16, 1997
JIT SINGH Vs. SURJIT KAUR
February 13, 1997
JITO BAI Vs. STATE OF PUNJAB
August 14, 1997
JIWAN Vs. RAM SARUP
October 17, 1997
JODHA MAL Vs. STATE OF HIMACHAL
September 10, 1997
JOGA SINGH Vs. UNION TERRITORY
May 19, 1997
JOGINDER KAUR Vs. STATE OF PUNJAB
February 26, 1997
JOGINDER KAUR Vs. JASWANT SINGH
August 1, 1997
JOGINDER PAL Vs. HINDUSTAN PETROLEUM CORPN LTD
March 5, 1997
JOGINDER PAL Vs. STATE OF PUNJAB
April 2, 1997
JOGINDER PAL VOHRA Vs. STATE OF HARYANA
September 11, 1997
JOGINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
December 11, 1997
JOGINDER SINGH Vs. RAJ TAKKAR
December 10, 1997
JOGINDER SINGH Vs. STATE OF HARYANA
January 6, 1997
JOGINDER SINGH Vs. STATE OF HARYANA
July 2, 1997
JOGINDER SINGH Vs. STATE OF HARYANA
December 12, 1997
JOGINDER SINGH Vs. STATE OF PUNJAB AND ORS.
November 7, 1997
JOGINDER SINGH Vs. STATE OF HARYANA
July 14, 1997
JOGINDER SINGH Vs. STATE OF PUNJAB
February 11, 1997
JOGINDER SINGH Vs. STATE OF PUNJAB
September 29, 1997
JOSH CHEMICALS PVT LTD Vs. STATE OF PUNJAB
October 23, 1997
JYOTI ARORA Vs. STATE OF HARYANA
November 17, 1997
JYOTI SHARMA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
December 11, 1997
K C INDUSTRIES Vs. PUNJAB NATIONAL BANK
February 19, 1997
K G PILLAI Vs. LIFE INSURANCE CORPORATION OF INDIA
July 3, 1997
K K SHARMA Vs. NIRMAL SINGH
February 3, 1997
K L BATRA Vs. COMMISSIONER OF INCOME-TAX
July 30, 1997
K.K. BATISH Vs. STATE OF PUNJAB
May 30, 1997
KABUL SINGH Vs. STATE OF PUNJAB
November 3, 1997
KABUL SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
January 10, 1997
KADAM SINGH Vs. STATE OF HARYANA
February 5, 1997
KAFIL AHMED Vs. STATE OF HARYANA
November 27, 1997
KAILASH CHAND Vs. STATE OF HARYANA
February 18, 1997
KAILASH CHAND Vs. NARINDER KUMAR
July 10, 1997
KAILASH CHAND JAIN Vs. GURDIP SINGH
May 2, 1997
KAKA Vs. HASSAN BANO
October 21, 1997
KALA ALIAS KARANAIL SINGH Vs. STATE OF HARYANA
July 3, 1997
KALA SINGH Vs. UNION OF INDIA
May 27, 1997
KALAWATI Vs. STATE OF HARYANA
May 15, 1997
KALAWATI DEVI Vs. STATE OF HARYANA
September 15, 1997
KALSANA CREDIT AND SERVICES CO OPERATIVE SOCIETIES LIMITED Vs. BIKRAM SINGH
May 26, 1997
KAMAL BHATIA Vs. STATE OF PUNJAB
April 11, 1997
KAMAL KHANNA Vs. STATE OF PUNJAB
April 1, 1997
KAMAL SINGH YADAV Vs. STATE OF HARYANA
November 7, 1997
KAMALJIT KAUR Vs. UNION OF INDIA
February 25, 1997
KAMBOJ GRAM UDYOG SAMITI Vs. DHILLON BRICKS WORKS
July 15, 1997
KAMLA DEVI Vs. STATE OF HARYANA
July 1, 1997
KAMLESH Vs. SEWA
January 6, 1997
KAMLESH KUMARI Vs. STATE OF PUNJAB
December 9, 1997
KAMLESH SHARMA Vs. PARAMJIT SACHDEV
September 30, 1997
KANHAYA LAL Vs. HOUSE ALLOTMENT COMMITTEE CHANDIGARH ADMINISTRATION
July 30, 1997
KANHYA LAL Vs. STATE OF HARYANA
September 2, 1997
KANWAL NAIN SINGH MALIK Vs. UNION TERRITORY, CHANDIGARH
January 14, 1997
KANWAL PAL SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY SOCIETY
October 21, 1997
KANWAL SINGH BEDHADAK PATWARI Vs. RAMJI LAL JANGRA
August 29, 1997
KANWAR LAL @ KAMAL Vs. BABU RAM
August 14, 1997
KANWAR MOHINDER SINGH Vs. STATE OF HARYANA
September 12, 1997
KANWAR PAL SINGH Vs. STATE OF PUNJAB
September 16, 1997
KANWARJIT SINGH Vs. BHUPINDER SINGH
March 12, 1997
KANWARJIT SINGH Vs. STATE OF HARYANA
February 28, 1997
KANYA DEVI Vs. SOM NATH
July 1, 1997
KAPOOR RUBBERS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 1, 1997
KAPOOR SINGH Vs. STATE OF HARYANA
February 6, 1997
KAPOOR SINGH Vs. STATE OF HARYANA
October 9, 1997
KAPUR SINGH Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD
November 6, 1997
KARAM CHAND Vs. STATE OF PUNJAB
August 26, 1997
KARAM SINGH Vs. STATE OF HARYANA
May 2, 1997
KARAM SINGH Vs. ADDITIONAL DISTRICT JUDGE
February 11, 1997
KARAM SINGH KAMBOJ Vs. HARBANS SINGH
September 26, 1997
KARAMJIT T.G.T (SS) Vs. THE DIRECTOR, NAVODAYA VIDYALAYA SAMITI
September 8, 1997
KARAMVIR SHARMA Vs. STATE OF HARYANA
July 15, 1997
KARAMVIR SINGH Vs. STATE OF PUNJAB
May 16, 1997
KARAN KUMAR MINOR Vs. COMMISSIONER OF GIFT-TAX
July 2, 1997
KARAN SINGH Vs. STATE OF PUNJAB
January 3, 1997
KARANDEEP SINGH Vs. JAGDISH GOYAL
May 7, 1997
KARNAIL SINGH Vs. STATE OF PUNJAB
March 18, 1997
KARNAIL SINGH Vs. STATE OF PUNJAB
February 14, 1997
KARNAIL SINGH Vs. STATE OF PUNJAB
November 18, 1997
KARNAIL SINGH Vs. JHAGAR SINGH
April 9, 1997
KARNAIL SINGH Vs. THE STATE OF HARYANA AND ORS.
October 7, 1997
KARNAL CO-OPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
July 31, 1997
KARTAR SINGH Vs. STATE OF HARYANA
April 11, 1997
KARTAR SINGH Vs. STATE OF HARYANA
April 24, 1997
KARTAR SINGH Vs. UNION OF INDIA
March 3, 1997
KARTAR SINGH Vs. STATE OF PUNJAB
February 27, 1997
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 18, 1997
KARTAR SINGH VIRK Vs. STATE OF PUNJAB
May 9, 1997
KASHAV DATT Vs. STATE OF HARYANA
July 16, 1997
KASHMIR KAUR AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
August 26, 1997
KASHMIR SINGH Vs. GURCHARAN SINGH
December 9, 1997
KASHMIR SINGH Vs. BAKHSHISH SINGH
May 23, 1997
Kashmir Singh Vs. State of Haryana
July 11, 1997
KATAR SINGH Vs. KARNAIL SINGH
February 26, 1997
KAUSHALYA DEVI Vs. STATE OF HARYANA
August 1, 1997
KAVITA Vs. DAYA NAND MEDICAL COLLEGE AND HOSPITAL
September 3, 1997
KAVITA GANDHI Vs. STATE OF HARYANA AND OTHERS
September 30, 1997
KEDAR NATH DHINGRA Vs. KANWAL BHATIA
October 14, 1997
KESAR SINGH Vs. STATE OF PUNJAB
February 14, 1997
KESHO RAM Vs. KAMLA DEVI
October 14, 1997
KESHO RAM DEV RAJ Vs. OM PARKASH
December 22, 1997
KEWAL KRISHAN SHARMA Vs. PEPSU ROAD TRANSPORT CORPORATION
January 6, 1997
KEWALJIT SINGH Vs. STATE OF PUNJAB
May 6, 1997
KHALSA COLLEGE Vs. JOINT DIRECTOR PANCHAYATS
February 28, 1997
KHALSA PULP AND PAPER INDUSTRIES P LTD Vs. CELLULOSIX LTD
January 10, 1997
KHARAITI LAL Vs. STATE OF PUNJAB
February 5, 1997
KHAZANCHI LAL Vs. STATE OF HARYANA
April 24, 1997
KHETI SEWA CENTRE Vs. STATE OF PUNJAB
May 6, 1997
Khilali Vs. State of Haryana
August 4, 1997
KHINNI Vs. STATE OF HARYANA
February 4, 1997
KIDDY PALACE Vs. STATE BANK OF INDIA
January 28, 1997
KIMTI LAL Vs. MOTIA RANI
April 24, 1997
KIRAN KUMARI YADAV WIDOW OF R C YADAV CPI 185554 MTD Vs. JAGDEEP SINGH
January 20, 1997
KIRPAL SINGH Vs. STATE OF HARYANA
June 11, 1997
KIRPAL SINGH ALIAS PAL SINGH Vs. STATE OF PUNJAB
March 4, 1997
KISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX
January 10, 1997
KISHAN PIARI Vs. ADDITIONAL CIVIL JUDGE SENIOR DIVISION
May 1, 1997
KISHAN SINGH Vs. STATE OF PUNJAB
July 28, 1997
KISHEN ALIAS KISHNI Vs. STATE OF HARYANA
July 2, 1997
KISHORI LAL Vs. PAWAN KUMAR
August 1, 1997
KITAB SINGH Vs. STATE OF HARYANA
December 8, 1997
KRISHAN KUMAR Vs. HARI RAM
September 24, 1997
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
April 22, 1997
KRISHAN KUMAR @ SULTAN Vs. ABHEY SINGH
May 27, 1997
KRISHAN KUMAR KESAR Vs. STATE OF PUNJAB
May 14, 1997
KRISHAN KUMAR KHURANA LABOUR DEPARTMENT Vs. DHARAMPAL KAKKAR
January 14, 1997
KRISHAN KUMAR SHARMA Vs. ASHOK KUMAR SHARMA
May 6, 1997
KRISHAN LAL Vs. RAM PIARI
January 16, 1997
KRISHAN LAL Vs. STATE OF HARYANA
March 21, 1997
KRISHAN PAL SINGH CHAUHAN Vs. STATE OF HARYANA
July 15, 1997
KRISHAN SEWAK Vs. STATE OF HARYANA
August 14, 1997
KRISHI KAINDER AMRITSAR Vs. STATE OF PUNJAB
March 20, 1997
KRISHNA Vs. COMMISSIONER
March 18, 1997
KRISHNA BAI Vs. JUDICIAL MAGISTRATE IST CLASS
February 6, 1997
KRISHNA KUMAR Vs. ASHWANI KUMAR
August 21, 1997
KRISHNA SACHDEVA Vs. MODELLA KNITWEAR
July 22, 1997
KULDIP CHAND AND ANR. Vs. STATE OF PUNJAB
July 1, 1997
KULDIP ROSHAN Vs. STATE OF PUNJAB
April 24, 1997
KULDIP SINGH Vs. SARABJIT SINGH
July 9, 1997
KULDIP SINGH Vs. PRESIDING OFFICER LABOUR COURT
August 28, 1997
KULDIP SINGH Vs. UNION TERRITORY, CHANDIGARH
January 31, 1997
KULDIP SINGH Vs. SANDEEP KAUR
January 5, 1997
KULDIP SINGH Vs. STATE OF PUNJAB
July 17, 1997
KULDIP SINGH LEGAL ASSISTANT PUNJAB FINANCIAL CORPORATION Vs. STATE OF PUNJAB
May 7, 1997
KULJIT SINGH Vs. LAXMI KANTA CHAWLA
November 6, 1997
KULMANPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
October 21, 1997
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
July 24, 1997
KULWANT KAUR Vs. STATE OF PUNJAB
March 14, 1997
KULWANT SINGH Vs. STATE OF PUNJAB
May 30, 1997
KULWANT SINGH Vs. STATE OF PUNJAB
August 13, 1997
KULWANT SINGH Vs. STATE OF PUNJAB
December 18, 1997
KULWANT SINGH Vs. STATE OF HARYANA
April 8, 1997
KULWANT SINGH Vs. STATE OF PUNJAB
December 8, 1997
KULWINDER KAUR Vs. HARI SINGH
January 3, 1997
KUMUD WADHWA Vs. MAHENDER KUMAR WADHWA
May 19, 1997
KUNDAN SINGH Vs. SADHU SINGH
April 2, 1997
KURU RAM Vs. HARI SINGH
March 12, 1997
KURUKSHETRA CENTRAL CO Vs. ADDITIONAL REGISTRAR (MARKETING), CO
July 30, 1997
KUSUM TANDON Vs. KANWAL TANDON
January 29, 1997
KUSUM WALIA Vs. TARAWATI
December 3, 1997
LABH SINGH Vs. GURMEET KAUR
January 21, 1997
LABH SINGH Vs. STATE OF HARYANA
August 18, 1997
LABH SINGH Vs. STATE OF PUNJAB AND OTHERS
September 16, 1997
LABH SINGH ACCOUNTANT UNDER SUSPENSION MILITARY HOSPITAL Vs. MINISTRY OF DEFENCE GOVERNMENT OF INDIA
July 25, 1997
LACHHMAN DASS Vs. CENTRAL BUREAU OF INVESTIGATION
January 24, 1997
LACHHMAN DASS Vs. STATE OF PUNJAB
November 24, 1997
LACHMAN DAS ARORA Vs. GANESHI LAL
July 16, 1997
LAJPAT RAI Vs. VIDYA WATI
February 11, 1997
LAKHA SINGH Vs. STATE OF PUNJAB
December 8, 1997
LAKHI SINGH Vs. JAI SINGH
January 8, 1997
LAKHMIR SINGH Vs. STATE OF PUNJAB
August 29, 1997
LAKHVINDER SINGH Vs. STATE OF PUNJAB
May 19, 1997
LAKHWINDER SINGH ALIAS GOLA Vs. STATE OF PUNJAB
July 31, 1997
LAKHWINDER SINGH S Vs. C B I
May 19, 1997
LAL CHAND Vs. STATE OF HARYANA AND OTHERS
May 27, 1997
LAL CHAND Vs. STATE OF HARYANA
March 25, 1997
LAL CHAND Vs. CHANAN SINGH
February 24, 1997
LAL CHAND BALWANT RAI Vs. CHAUDHRY JHANDU
July 4, 1997
LALIT KUMAR ARORA Vs. PUNJAB NATIONAL BANK
November 12, 1997
LALITA KUMARI Vs. THE PRESIDING OFFICER AND ANR.
September 18, 1997
LAXMI NARAIN Vs. UNION OF INDIA
May 13, 1997
LEELA RAM Vs. GRAM PANCHAYAT
August 18, 1997
LEHNA SINGH Vs. STATE OF PUNJAB
October 1, 1997
LEKH RAJ Vs. KALAWATI
February 6, 1997
LEKH RAJ Vs. STATE OF HARYANA
February 14, 1997
LEKH RAM Vs. UNION OF INDIA
February 3, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE, FEROZEPUR
January 30, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE
January 20, 1997
LILAWATI Vs. STATE OF PUNJAB
August 28, 1997
LILLY HIRE PURCHASE PRIVATE LIMITED Vs. DARSHAN LAL
January 10, 1997
LUXMI CHAND Vs. STATE OF HARYANA
March 4, 1997
M A WARSI Vs. UNION OF INDIA
January 6, 1997
M F STEELS Vs. PUNJAB AND SIND BANK
May 6, 1997
M K KOHLI Vs. ALFADEAL CHEMICALS
January 6, 1997
M S SHOES EAST LTD Vs. MODELLA KNITWEAR LTD
September 19, 1997
M Sharma AND Co Vs. S K Soni Satish Kumar Soni
September 25, 1997
M.P. GUPTA Vs. HARYANA STATE ELECTRICITY BOARD
July 29, 1997
M.S. NAGRA Vs. STATE OF PUNJAB THROUGH THE SECRETARY
January 8, 1997
M/S AGGARWAL TEXTILE MILLS Vs. SMT. SHANTI
May 1, 1997
M/S ARKAY PASTIFILMS Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 4, 1997
M/S. VXL INDIA LIMITED (O.C.M. WOOLLEN MILLS), AMRITSAR Vs. STATE OF PUNJAB
April 23, 1997
MADALSA RANI Vs. STATE OF HARYANA
November 29, 1997
MADAN LAL Vs. STATE OF PUNJAB
April 7, 1997
MADAN LAL Vs. HARI CHAND
December 16, 1997
MADAN LAL Vs. UNION OF INDIA
January 16, 1997
MADAN LAL Vs. STATE OF HARYANA AND OTHERS
October 20, 1997
MADAN LAL Vs. UNION TERRITORY ADMINISTRATION
November 19, 1997
MADAN LAL @ MADDI Vs. STATE OF PUNJAB
July 7, 1997
MADAN LAL ALIAS BADAN SINGH Vs. HET RAM
December 19, 1997
MADAN MEHAN AND OTHERS Vs. STATE OF HARYANA AND AND ANOTHER
December 3, 1997
MADAN MOHAN @ DAVID Vs. STATE OF HARYANA
February 3, 1997
MADAN MOHAN LALL AGARWALA Vs. STATE OF HARYANA
April 30, 1997
MADAN MOHAN MITTAL MLA Vs. SPEAKER PUNJAB VIDHAN SABHA
May 29, 1997
MADAN SINGH Vs. STATE OF PUNJAB
September 1, 1997
MADANJIT SINGH Vs. BALJIT SINGH
April 25, 1997
MADHU INDUSTRIES Vs. STATE OF HARYANA
January 16, 1997
MADHU MALIK Vs. CANARA BANK
September 23, 1997
MADHUMEET KAUR Vs. STATE OF PUNJAB
May 7, 1997
MAGHAR SINGH Vs. BACHAN KAUR
March 12, 1997
MAHA SINGH Vs. VIDYA DEVI
November 13, 1997
MAHABIR Vs. STATE OF HARYANA
September 15, 1997
MAHABIR Vs. STATE OF HARYANA
May 7, 1997
MAHABIR PARSHAD Vs. PUNJAB NATIONAL BANK
December 9, 1997
MAHABIR SINGH Vs. NIRMALA DEVI
May 14, 1997
MAHABIR SINGH Vs. SARTI DEVI
April 25, 1997
MAHANDER Vs. SURAJ MAL ANTIL
May 30, 1997
MAHANGA RAM Vs. GURDIAL SINGH
February 19, 1997
MAHANT SHER SINGH Vs. HARYANA STATE
September 19, 1997
MAHAPLASTO LTD Vs. BHUSHAN STEELS AND STRIPS LTD
January 22, 1997
MAHESH BATRA Vs. UNION TERRITORY OF CHANDIGARH
November 19, 1997
MAHESH GOYAL Vs. S K SHARMA
February 21, 1997
MAHESH KUMAR Vs. STATE OF PUNJAB
May 15, 1997
MAHESH KUMAR TIWARI Vs. STATE OF HARYANA
September 26, 1997
MAHI PAL SINGH Vs. CHANDIGARH ADMINISTRATION
December 8, 1997
MAHINDER DASS Vs. STATE OF PUNJAB
January 16, 1997
MAHINDERO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
November 27, 1997
MAHIPAL SHARMA Vs. ESCORTS LIMITED TRACTOR DIVISION
July 17, 1997
MAJ. O.C. RAJPUT (DIED) THROUGH LRS. Vs. UNION OF INDIA
September 8, 1997
MAJESTIC AUTO LIMITED Vs. COMMISSIONER OF INCOME TAX
August 13, 1997
MAJOR GURBAX SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
May 1, 1997
MAJOR PHALIT SHARMA Vs. STATE OF HARYANA
July 1, 1997
MAJOR PREM NATH SEHGAL Vs. JAGAT MOHAN
April 21, 1997
MAJOR SINGH Vs. STATE OF PUNJAB
January 21, 1997
MAJOR SINGH, EX-CONSTABLE Vs. UNION OF INDIA
August 12, 1997
MAKHAN LAL GARG Vs. PUNJAB NATIONAL BANK
December 17, 1997
MAKHAN SINGH Vs. STATE OF PUNJAB
January 21, 1997
MALKHAN SINGH Vs. STATE OF HARYANA
April 28, 1997
MALKIAT SINGH Vs. STATE OF PUNJAB
April 1, 1997
MALKIAT SINGH Vs. STATE OF PUNJAB
August 8, 1997
MALKIAT SINGH Vs. STATE OF PUNJAB
January 28, 1997
MALKIAT SINGH Vs. STATE OF PUNJAB
February 21, 1997
MALKIAT SINGH Vs. STATE OF PUNJAB
July 10, 1997
MALLA RAM Vs. STATE OF HARYANA
April 24, 1997
MALTI GARG Vs. STATE OF PUNJAB
May 8, 1997
MAM CHAND Vs. STATE OF HARYANA
September 16, 1997
MAM CHAND Vs. STATE OF HARYANA
July 9, 1997
MANAGEMENT OF MAHAVIR JAIN GIRLS HIGH SCHOOL, JIND Vs. STATE OF HARYANA
April 8, 1997
MANDEEP SINGH Vs. STATE OF PUNJAB
January 28, 1997
MANDIP SINGH Vs. UNION TERRITORY, CHANDIGARH THROUGH ITS DIRECTOR SPORTS
August 6, 1997
MANGAL RAM Vs. KRISHAN SINGH
January 7, 1997
MANGAL SINGH Vs. STATE OF HARYANA
January 21, 1997
MANGE RAM Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER CUM RETURNING OFFICER
April 7, 1997
MANGE RAM & ORS. Vs. BARU RAM & ORS.
April 8, 1997
MANGE RAM DEAD Vs. STATE OF HARYANA
April 9, 1997
MANGE RAM SARPANCH GRAM PANCHAYAT Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT DEVELOPMENT AND PANCHAYAT DEPARTMENT HARYANA CHANDIGARH
February 20, 1997
MANGLA TRADING CO Vs. STATE OF HARYANA
December 15, 1997
MANGTU ALIAS SALIM Vs. NOORJAHAN
April 24, 1997
MANI RAM Vs. BAL RAJ
March 4, 1997
MANJEET SINGH S/O BALKAR SINGH Vs. STATE OF HARYANA
March 3, 1997
MANJIT INDER Vs. THE CHANDIGARH ADMINISTRATION
April 22, 1997
MANJIT KAUR Vs. COLLECTOR, PATIALA
November 17, 1997
MANJIT KAUR JHANJI Vs. STATE OF PUNJAB
September 4, 1997
MANJIT SINGH Vs. STATE OF PUNJAB
March 18, 1997
MANJIT SINGH Vs. GURDEV SINGH
September 10, 1997
MANJIT SINGH Vs. STATE OF PUNJAB
July 22, 1997
MANJIT SINGH Vs. PUNJABI UNIVERSITY
February 21, 1997
MANJIT SINGH Vs. STATE OF PUNJAB
August 6, 1997
MANJIT SINGH Vs. SWARANJIT KAUR
May 19, 1997
MANJIT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
February 20, 1997
MANJIT SINGH ARORA Vs. UNION TERRITORY, CHANDIGARH
May 20, 1997
MANJU DEVI Vs. STATE OF HARYANA
March 11, 1997
MANJU JAIN @ GUNTAL Vs. STATE OF HARYANA
January 3, 1997
MANJU RASTOGI Vs. MANOJ KUMAR
July 18, 1997
MANMOHAN CHOPRA Vs. STATE
March 21, 1997
MANMOHAN LAL GUPTA ADVOCATE Vs. STATE OF PUNJAB
January 22, 1997
MANMOHAN SINGH WALIA Vs. STATE OF PUNJAB
November 18, 1997
MANOHAR LAL Vs. BALBIR SINGH KUNDA
May 5, 1997
MANOHAR LAL JUNEJA Vs. STATE OF HARYANA
July 16, 1997
MANOHAR LAL KAKKAR PRINCIPAL RETIRED Vs. STATE OF PUNJAB
December 5, 1997
MANOHAR SINGH Vs. STATE
September 24, 1997
MANOJ AND COMPANY Vs. STATE OF HARYANA
March 19, 1997
MANOJ KUMAR Vs. STATE OF HARYANA
November 26, 1997
MANPHOOL SINGH Vs. STATE OF HARYANA
October 8, 1997
MANU Vs. KRISHAN CHAND
November 19, 1997
MAURIA UDYOG Vs. SHUBH KARAN SABOO
August 28, 1997
MAX INDIA LTD Vs. UNICOAT TAPES P LTD
July 4, 1997
MAYA DEVI Vs. STATE OF PUNJAB
April 22, 1997
MEENA KUMARI Vs. KALYAN SINGH
April 29, 1997
MEHAL SINGH Vs. STATE OF PUNJAB
May 30, 1997
MEHAL SINGH Vs. UNION OF INDIA
April 3, 1997
MEHANT RAM PARKASH DAS Vs. RAMESH CHANDER
May 28, 1997
MEHAR CHAND Vs. STATE OF HARYANA
September 9, 1997
MEHAR SINGH Vs. MOHINDER KAUR
October 21, 1997
MEHMA SINGH Vs. CHARAN SINGH
May 30, 1997
MELTRO ENTERPRISES Vs. RAMESH CHANDER JAM
May 16, 1997
METAFOLD INDUSTRIES REGD Vs. STATE OF PUNJAB
May 30, 1997
METONIC INDIA PRIVATE LIMITED Vs. KRISHNA BEHL
April 23, 1997
METONIC INDIA PRIVATE LTD Vs. KRISHNA BEHL
April 24, 1997
MIALAP BAL MANDIR MODEL SCHOOL ASSOCIATION, CHD Vs. UNION OF INDIA
May 2, 1997
MILKFOOD LIMITED Vs. STATE OF PUNJAB
November 4, 1997
MINAKSHI BALA Vs. STATE OF PUNJAB
January 24, 1997
MIR SINGH Vs. COLLECTOR
April 29, 1997
MODELLA KNITWEAR LIMITED Vs. RAM LAL
April 7, 1997
MOHAMMAD YOUSUF Vs. COMMISSIONER OF INCOME TAX
February 6, 1997
MOHAN LAL Vs. RAMESHWAR
November 26, 1997
MOHAN LAL Vs. THE COLLECTOR, JALANDHAR
April 1, 1997
MOHAN LAL Vs. STATE OF HARYANA
June 27, 1997
MOHAN LAL RAGHBIR SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD
May 29, 1997
MOHAN SINGH Vs. STATE OF PUNJAB
March 13, 1997
MOHANT HARDIAL SINGH Vs. MOHANT GURNAM SINGH
April 30, 1997
MOHAR SINGH Vs. STATE OF HARYANA
January 27, 1997
MOHARI RAM Vs. BHAGWATI DEVI
February 27, 1997
MOHD ALI Vs. AZAD MOHD
July 4, 1997
MOHD YOUSUF Vs. COMMISSIONER OF INCOME-TAX
February 6, 1997
MOHD. NAZIR KHAN Vs. INDER DASS ALIAS INDER DASS
August 6, 1997
MOHINDER JASPAL SINGH Vs. STATE OF HARYANA
May 23, 1997
MOHINDER KAUR Vs. STATE OF PUNJAB
April 21, 1997
MOHINDER KAUR Vs. STATE OF PUNJAB
November 25, 1997
MOHINDER KAUR Vs. STATE OF PUNJAB
December 18, 1997
MOHINDER KUMAR Vs. DISTRICT ELECTION OFFICER SANGRUR
January 31, 1997
MOHINDER LAL Vs. SAROJ KUMARI VERMA
October 22, 1997
MOHINDER PAUL SINGH Vs. STATE OF PUNJAB
May 30, 1997
MOHINDER SINGH Vs. STATE OF PUNJAB
April 24, 1997
MOHINDER SINGH Vs. SUKHDIP RAI
September 19, 1997
MOHINDER SINGH Vs. PIARA SINGH
March 18, 1997
MOHINDER SINGH Vs. STATE OF PUNJAB
January 10, 1997
MOHINDER SINGH Vs. GURJIT KAUR
December 19, 1997
MOHINDER SINGH Vs. STATE OF PUNJAB
November 4, 1997
MOHINDER SINGH Vs. STATE OF HARYANA
February 6, 1997
MOHINDER SINGH Vs. ROPAR CENTRAL COOPERATIVE BANK LTD
August 8, 1997
MOHINDER SINGH Vs. KESAR SINGH
September 8, 1997
MOHINDER SINGH Vs. STATE OF CHANDHIGARH
January 3, 1997
MOHINDER SINGH Vs. STATE OF PUNJAB
April 25, 1997
MOHINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 3, 1997
MOHINDRA CRANKS PVT LTD Vs. MUNICIPAL COMMITTEE
December 10, 1997
MOHIT CHOPRA Vs. PUNJAB NATIONAL BANK
September 11, 1997
MOHNI KUMAR Vs. PUNJAB STATE
May 13, 1997
MOHTA ELECTRO STEEL LIMITED Vs. STATE OF HARYANA
January 14, 1997
MOOL CHAND Vs. COMMISSIONER AMBALA DIVISION
January 3, 1997
MOTI LAL Vs. MANOHAR LAL
July 30, 1997
MRS. VANEETA Vs. STATE OF HARYANA AND OTHERS
September 25, 1997
MS. KAMLESH DEVI Vs. STATE OF HARYANA AND OTHERS
January 17, 1997
MS. MUKTA BANSAL Vs. STATE OF PUNJAB AND ANOTHER
August 28, 1997
MUKAND SINGH Vs. JOINT SECRETARY
July 17, 1997
MUKAND SINGH AND SONS Vs. PRESIDING OFFICER SALES TAX TRIBUNAL HARYANA
April 30, 1997
Mukesh Vs. Central Bureau of Investigation Chandigarh
November 10, 1997
MUKESH BUSSE Vs. STATE OF HARYANA
July 2, 1997
MUKESH KUMAR Vs. STATE OF HARYANA
July 2, 1997
MUKHTIAR SINGH Vs. STATE OF PUNJAB
January 28, 1997
MUKHTIAR SINGH Vs. STATE OF PUNJAB
May 13, 1997
MUKHTIAR SINGH Vs. STATE OF PUNJAB
May 1, 1997
MUKHTIAR SINGH Vs. STATE OF PUNJAB
February 19, 1997
MUKHTIAR SINGH Vs. STATE OF PUNJAB
November 26, 1997
MUKHTIAR SINGH Vs. TEHAL SINGH
April 30, 1997
MUKHTIARA Vs. STATE OF HARYANA
July 21, 1997
MULAKH RAJ Vs. STATE OF PUNJAB
September 4, 1997
MULAKH RAJ Vs. STATE OF HARYANA
January 13, 1997
MULTI DEVI Vs. AMAR SINGH
March 10, 1997
MUNICIPAL COMMITTEE Vs. DEPUTY COMMISSIONER
January 30, 1997
MUNICIPAL COMMITTEE Vs. A NATHI RAM
September 11, 1997
MUNICIPAL COUNCIL Vs. MAHABIR PARSHAD
February 4, 1997
MUNISH BANSAL Vs. GURU JAMBHESHWAR UNIVERSITY HISSAR
May 5, 1997
MUNSHI Vs. BHAG MAL
May 2, 1997
N KUMAR CHHABRA AND CO Vs. BANK OF INDIA
May 29, 1997
N R I DEVELOPERS Vs. STATE OF PUNJAB
December 5, 1997
N.K. SAHNI Vs. STATE OF HARYANA
January 16, 1997
N.S. BAWA Vs. STATE OF HARYANA
May 30, 1997
N.S. NIRBHEY Vs. STATE OF HARYANA
July 8, 1997
NACHATTAR SINGH ALIAS SHINDA Vs. STATE OF PUNJAB
June 6, 1997
NACHATTER SINGH Vs. STATE OF PUNJAB
August 7, 1997
NACHHATTAR SINGH Vs. STATE OF PUNJAB
March 5, 1997
NACHHATTAR SINGH Vs. STATE OF PUNJAB
September 8, 1997
NACHHATTAR SINGH AND OTHERS Vs. DILPREET SINGH AND OTHERS
December 23, 1997
NAGESH HOSIERY MILLS Vs. STATE OF PUNJAB
March 17, 1997
NAHAR SPINNING MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 22, 1997
NAIB SINGH Vs. STATE OF PUNJAB
May 7, 1997
NAND KISHORE GERA Vs. ANITA ALIAS SANITA
August 7, 1997
NAND LAL Vs. RAM SARUP
January 6, 1997
NAND SINGH Vs. STATE OF PUNJAB
September 17, 1997
NAND SINGH Vs. LABH SINGH
August 27, 1997
NARAIN DASS Vs. STATE OF HARYANA
May 12, 1997
NARAIN SINGH Vs. STATE OF HARYANA
December 8, 1997
NARAIN SINGH Vs. STATE OF HARYANA
January 20, 1997
NARATI DEVI Vs. RAJ KUMAR
January 30, 1997
NARENDER KUMAR Vs. STATE OF HARYANA
November 10, 1997
NARENDER SINGH Vs. KURUKSHETRA UNIVERSITY
December 10, 1997
NARESH KUMAR Vs. STATE OF PUNJAB
December 24, 1997
NARESH SACHDEVA Vs. BALRAJ SINGH
February 7, 1997
NARINDER JAIN Vs. CENTRAL BOARD OF DIRECT TAXES
July 21, 1997
NARINDER JAIN Vs. CENTRAL BOARD OF DIRECT TAXES.
March 21, 1997
NARINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
October 23, 1997
NARINDER KAUR Vs. JODH SINGH INCOME TAX OFFICER
May 6, 1997
NARINDER KUMAR Vs. SUB DIVISIONAL MAGISTRATE, KARNAL
February 28, 1997
NARINDER NATH SHARMA Vs. UNION OF INDIA
August 28, 1997
NARINDER SINGH Vs. STATE OF PUNJAB
November 13, 1997
NARINDER SINGH ALIAS BABLU Vs. STATE OF HARYANA
April 9, 1997
NARINDERJIT SINGH Vs. STATE OF PUNJAB
August 29, 1997
NARINDERJIT SINGH Vs. STATE OF PUNJAB
November 27, 1997
NARSI RAM Vs. GURU JAMBHESHWAR UNIVERSITY AND ORS.
August 20, 1997
NASIB KAUR Vs. JARNAIL SINGH
April 24, 1997
NASIB SINGH Vs. HARBANS KAUR
February 26, 1997
NASIB SINGH Vs. STATE OF PUNJAB
May 27, 1997
NATHA SINGH Vs. PUNJAB STATE
November 11, 1997
NATHA SINGH Vs. STATE OF PUNJAB
April 11, 1997
NATHA SINGH Vs. STATE OF PUNJAB
December 11, 1997
NATHOO SINGH Vs. STATE OF HARYANA
January 3, 1997
NATHU RAM Vs. STATE OF HARYANA
August 1, 1997
NATIONAL DAIRY DEVELOPMENT BOARD, ANAND Vs. STATE OF HARYANA
January 22, 1997
NATIONAL INSURANCE CO Vs. DAYAL KAUR SMT
March 17, 1997
NATIONAL INSURANCE CO LTD Vs. SUSHIL KUMAR
May 6, 1997
NATIONAL INSURANCE CO LTD Vs. SANTOSH
November 24, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SHINDER KAUR
November 25, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. PUJA ROLLER FLOUR MILLS PVT LTD
February 25, 1997
NATIONAL INSURANCE COMPANY LTD Vs. PARKASH KAUR
March 5, 1997
NATIONAL INSURANCE COMPANY LTD Vs. BANT KAUR
September 17, 1997
NAURATA RAM Vs. COMMISSIONER OF INCOME TAX
August 28, 1997
NAURATTA SINGH Vs. STATE OF HARYANA
February 14, 1997
NAVAL KISHORE Vs. STATE OF PUNJAB
August 12, 1997
NAVDEEP THEATRE P LTD Vs. UNION OF INDIA
August 6, 1997
NAVROOP KAUR Vs. STATE OF PUNJAB
January 30, 1997
NAVTEJ SINGH Vs. STATE OF PUNJAB
July 2, 1997
NEERA TANGRI Vs. PRITAM DASS KHURANA
April 25, 1997
NEKI RAM Vs. STATE OF HARYANA
July 22, 1997
NEM CHAND ETC Vs. VED PARKASH CHHABRA ETC
February 18, 1997
NEW INDIA ASSURANCE CO LIMITED Vs. SIMMAR SINGH DRIVER
July 14, 1997
NEW INDIA ASSURANCE CO LTD Vs. VISHWA BHANDHU
May 26, 1997
NEW INDIA ASSURANCE CO LTD Vs. SWARAN KANTA
March 12, 1997
NEW INDIA ASSURANCE CO LTD Vs. SKY HIGHWAYS PVT LTD
January 17, 1997
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER KAUR
July 24, 1997
NEW INDIA ASSURANCE CO LTD Vs. CHARANJIT SINGH
November 19, 1997
NEW INDIA ASSURANCE CO LTD Vs. RAJNI
December 12, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARYANA ROADWAYS SONEPAT
February 14, 1997
NIHAL KAUR Vs. JUGRAJ SINGH
April 28, 1997
NIKI DEVI Vs. SAROJ BALA
February 14, 1997
NILENDER ALIAS LILLU Vs. STATE OF HARYANA
September 2, 1997
NIPHA EXPORTS PVT LIMITED Vs. STATE OF HARYANA
January 30, 1997
NIRANJAM SINGH Vs. JAL KAUR
September 10, 1997
NIRANJAN SINGH Vs. STATE OF PUNJAB
October 24, 1997
NIRBHAI SINGH Vs. SATYA DEVI
August 28, 1997
NIRMAL KHASA Vs. STATE OF HARYANA
August 6, 1997
NIRMAL SINGH ALIAS MANBIR SINGH Vs. STATE OF HARYANA
July 11, 1997
NIRMALA DEVI Vs. PRITAM SINGH
August 11, 1997
NIRMALA KUMARI Vs. RAJINDER KUMAR
May 6, 1997
NIRMALA PURI Vs. GURMEL SINGH
November 11, 1997
NIRVAIR SINGH Vs. STATE OF PUNJAB
May 26, 1997
NISHAN SINGH Vs. STATE OF PUNJAB
August 4, 1997
NISHAN SINGH Vs. GIAN SINGH
March 3, 1997
NISHAN SINGH Vs. STATE OF PUNJAB
November 10, 1997
NITIN DEV Vs. STATE OF HARYANA
November 21, 1997
NORTHERN MINERALS LTD Vs. STATE OF HARYANA
January 3, 1997
NORTHLAND SUGAR COMPLEX LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
October 1, 1997
NORTON ENGINEERING WORKS Vs. PRESIDING OFFICER LABOUR COURT
February 6, 1997
O C RAJPUT MAJOR Vs. UNION OF INDIA
September 8, 1997
O P SOOD Vs. H M T LIMITED
October 22, 1997
OM PARKASH Vs. LAND ACQUISITION COLLECTOR URBAN ESTATES
March 17, 1997
OM PARKASH Vs. GURCHARAN SINGH
May 29, 1997
OM PARKASH Vs. MUNICIPAL COMMITTEE RAJPURA
April 8, 1997
OM PARKASH Vs. NATHI
November 11, 1997
OM PARKASH Vs. STATE OF HARYANA
July 21, 1997
OM PARKASH Vs. STATE OF PUNJAB
December 10, 1997
OM PARKASH Vs. LEKH RAJ
March 4, 1997
OM PARKASH AND ANOTHER Vs. THE REGISTRAR COOPERATIVE SOCIETIES, HARYANA, CHANDIGARH AND OTHERS
January 6, 1997
OM PARKASH CHAUTALA Vs. STATE OF HARYANA
July 30, 1997
OM PARKASH CHAUTALA Vs. STATE OF HARYANA
August 11, 1997
OM PARKASH SACHDEVA Vs. MAHADEV PARSHAD
March 3, 1997
OM PARKASH SHARMA Vs. GITA DEVI
April 23, 1997
OM PATI Vs. SURAJ BHAN
August 22, 1997
OM PRAKASH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
September 10, 1997
OPK WOOLLEN MILLS P LTD Vs. STATE OF PUNJAB
November 6, 1997
ORIENTAL INSURANCE CO LTD Vs. TARAWATI
July 21, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. DALBIR SINGH
September 9, 1997
ORIENTAL INSURANCE COMPANY LTD Vs. DEEPAK KUMAR
September 25, 1997
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. EXCISE AND TAXATION OFFICER
January 6, 1997
P C VERMAN RETD LT COL DR Vs. MOHINDER SINGH
September 11, 1997
P L MADHOK Vs. STATE OF HARYANA
July 23, 1997
P N PANDIT Vs. ANIL JOSHI
January 29, 1997
P P CHUGH Vs. UNITED COMMERCIAL BANK
July 21, 1997
P R T C WORKERS UNION Vs. PEPSU ROAD TRANSPORT CORPORATION
November 30, 1997
P R T C WORKERS UNION REGD Vs. PEPSU ROAD TRANSPORT CORPORATION
January 31, 1997
P S RAWAT Vs. CHANDIGARH ADMINISTRATION
April 30, 1997
P.K. JAIN Vs. UNION OF INDIA
December 1, 1997
P.S.E.B. AND ANR. Vs. NARINDER SINGH
March 21, 1997
PADAM SINGH Vs. STATE OF HARYANA
July 15, 1997
PALWINDER SINGH Vs. STATE OF PUNJAB
January 17, 1997
PANIPAT COOPERATIVE SUGAR MILLS LTD Vs. SUSHILA HOODA
November 20, 1997
PANJAB UNIVERSITY, CHANDIGARH Vs. YADVINDER SINGH
July 29, 1997
PARAMJIT KAUR Vs. STATE OF PUNJAB
February 18, 1997
PARAMJIT SINGH Vs. JORA SINGH
August 5, 1997
PARAMJIT SINGH Vs. STATE OF PUNJAB
August 26, 1997
PARAMJIT SINGH Vs. STATE OF PUNJAB
May 30, 1997
PARAMJIT SINGH AND ANR. Vs. STATE OF PUNJAB
August 14, 1997
PARAS RAM Vs. B S AMARMEET
September 16, 1997
PARATAP SINGH Vs. NATIONAL INSURANCE COMPANY LTD
May 1, 1997
PARBHAT SINGH Vs. STATE OF PUNJAB
July 21, 1997
PARBHATI RAM Vs. MUNICIPAL COUNCIL, SIRSA
May 13, 1997
PARBODH SAGAR Vs. PUNJAB STATE ELECTRICITY BOARD
March 31, 1997
PARDEEP KUMAR SAINI Vs. KAPURTHALA FEROZEPUR KSHETRIYA GRAMIN BANK
January 7, 1997
PARDEEP KUMAR THAKUR Vs. PUNJAB POLLUTION CONTROL BOARD, PATIALA
July 30, 1997
PARDEEP RATTAN Vs. INDIAN OIL CORPORATION LIMITED
April 1, 1997
PARDHAN SINGH Vs. HARMINDER SINGH
April 24, 1997
PARGAT SINGH Vs. AAS KAUR
January 27, 1997
PARGAT SINGH ALIAS PAGGA Vs. STATE OF PUNJAB
April 23, 1997
PARKASH CHAND CHAHAL Vs. SHEELA
January 28, 1997
PARKASH SINGH Vs. WARYAM KAUR
April 21, 1997
PARKASH SINGH ALIAS PASSA Vs. STATE OF PUNJAB
February 14, 1997
PARKASH SINGH SEKHON Vs. STATE OF PUNJAB
January 21, 1997
PARKASH VATI Vs. SULAKHAN SINGH ALIAS LAKHA
August 8, 1997
PARMA NAND Vs. STATE OF HARYANA
April 30, 1997
PARMESHWARDAS DIWAN Vs. ANJU
March 21, 1997
PARMOD BHUSHAN PAUL Vs. JASBIR SINGH
December 23, 1997
PARMOD KUMAR Vs. STATE OF PUNJAB
April 1, 1997
PARSAN KAUR Vs. STATE OF HARYANA
May 7, 1997
PARSAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 21, 1997
PARSHOTAM LAL GUPTA Vs. MUNICIPAL COMMITTEE
March 4, 1997
PARSHOTAM SINGH RANA Vs. STATE OF PUNJAB
February 11, 1997
PARTAP Vs. BHARAT PETROLEUM CORPORATION LIMITED
September 2, 1997
PARTAP SINGH Vs. STATE OF HARYANA
January 7, 1997
PARTAP SINGH Vs. STATE OF HARYANA
July 2, 1997
PARTAP SINGH Vs. STATE OF PUNJAB
November 24, 1997
PARTAP SINGH Vs. THE STATE OF PUNJAB
May 23, 1997
PARTAP SINGH EX M L A Vs. STATE OF HARYANA
February 11, 1997
PARUL SOOD Vs. B R S INSTITUTE OF MEDICAL SCIENCES (DENTAL COLLEGE AND HOSPITAL)
December 2, 1997
PARVEEN KUMAR Vs. STATE OF HARYANA
December 19, 1997
PARVEEN KUMAR KAPOOR Vs. PUNJAB STATE ELECTRICITY BOARD
July 22, 1997
PARVEEN KUMARI Vs. SUBORDINATE SERVICES SELECTION BOARD
December 12, 1997
PARWINDER SINGH Vs. STATE OF PUNJAB
February 21, 1997
PASHO BAI Vs. STATE OF PUNJAB
July 25, 1997
PATIALA CENTRAL CO-OPERATIVE BANK LTD Vs. MEHAR CHAND
December 2, 1997
PAWAN DAL AND GINNING MILLS Vs. STATE OF HARYANA
March 14, 1997
PAWAN FRUIT AGENCY Vs. STATE OF HARYANA
May 29, 1997
PAWAN KUMAR Vs. GULZARI LAL
May 13, 1997
PAWAN KUMAR Vs. STATE OF HARYANA
March 20, 1997
PAWAN KUMAR Vs. ADDITIONAL DEPUTY COMMISSIONER
February 25, 1997
PAWAN KUMAR Vs. INCOME TAX OFFICER
August 21, 1997
PAWANT KUMAR GUPTA Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
August 6, 1997
PEHLAD RAJ Vs. STATE OF HARYANA
January 17, 1997
PEPSU ROAD TRANSPORT CORPORATION Vs. LABOUR COURT AND ANOTHER
October 13, 1997
PEPSU ROAD TRANSPORT CORPORATION Vs. ARJUNA
May 30, 1997
PHOOL CHAND Vs. KAUSHALYA DEVI
May 7, 1997
PHOOLAN RANI Vs. STATE OF HARYANA
May 16, 1997
PHULLA DASS Vs. STATE OF PUNJAB
May 6, 1997
PHULLAN Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS
March 4, 1997
PHUMAN Vs. TARA SINGH
May 6, 1997
PIARA SINGH Vs. STATE OF PUNJAB
July 13, 1997
PIARA SINGH Vs. PUNJAB STATE
May 27, 1997
PIARA SINGH Vs. JAGTAR SINGH
July 17, 1997
PIONEER SPORTS WORKS Vs. COMMISSIONER OF INCOME-TAX
April 22, 1997
PIPAL SINGH Vs. STATE OF PUNJAB
April 10, 1997
PIRTHI CHAND ALIAS P C VERMA Vs. SANTOSH KUMARI
January 24, 1997
PIRTHI SINGH ALIAS BEG RAJ Vs. STATE OF HARYANA
May 19, 1997
PITAMBER SINGH JOLLY Vs. STATE OF HARYANA
April 24, 1997
PRABH DAYAL Vs. PEPSU ROAD TRANSPORT CORPORATION
March 4, 1997
PRABHUDAYAL HIMMATSINGKA Vs. STATE OF HARYANA
December 16, 1997
PRADEEP SINGH DOGRA Vs. PANJAB UNIVERSITY
October 6, 1997
PRAN NATH BHATIA` Vs. STATE OF PUNJAB
March 21, 1997
PRAN NATH KAPOOR Vs. SECRETARY TO GOVERNMENT PUNJAB
July 22, 1997
PREET PAL SINGH SOHAL Vs. UNION OF INDIA
July 1, 1997
PREM CHAND Vs. STATE OF HARYANA
September 23, 1997
PREM CHAND Vs. MUNICIPALITY
April 9, 1997
PREM CHAND GOYAL Vs. MONIKA INDIA
August 20, 1997
PREM KUMAR Vs. GURDEEP SINGH
December 17, 1997
PREM KUMAR Vs. STATE OF HARYANA
January 27, 1997
PREM LATA Vs. LIFE INSURANCE CORPORATION OF INDIA
May 26, 1997
PREM NATH Vs. STATE OF PUNJAB
May 22, 1997
PREM NATH, EX Vs. STATE OF HARYANA
May 16, 1997
PREM PARKASH Vs. STATE OF HARYANA
April 29, 1997
PREM RATTAN WADHWA Vs. STATE OF HARYANA
July 22, 1997
PREM SAGAR SETA Vs. PRESIDING OFFICER, LABOUR COURT, HARYANA, ROHTAK
January 1, 1997
PRIMARY LAND DEVELOPMENT BANK Vs. MANGAL CHAND
April 1, 1997
PRITAM KAUR Vs. GOPAL CHAND
May 6, 1997
PRITAM SINGH Vs. SATISH CHANDER
January 16, 1997
PRITAM SINGH Vs. STATE OF PUNJAB
January 3, 1997
PRITAM SINGH Vs. STATE OF HARYANA
June 2, 1997
PRITAM SINGH Vs. DALIP SINGH
February 7, 1997
PRITAM SINGH Vs. P.S.E.B. THROUGH ITS SECRETARY/CHAIRMAN
August 20, 1997
PRITAM SINGH Vs. STATE OF PUNJAB
December 10, 1997
PRITAM SINGH Vs. STATE OF PUNJAB
April 4, 1997
PRITAM SINGH Vs. STATE OF HARYANA
July 10, 1997
PRITAM SINGH JAIN Vs. GIANI RAM
April 28, 1997
PRITAM SINGH` Vs. HARBHAJAN KAUR
April 21, 1997
PRITHVI SINGH Vs. SARSA CO-OPERATIVE CREDIT AND SERVICE SOCIETY LTD
November 12, 1997
PRITPAL SINGH Vs. STATE OF HARYANA AND ANOTHER
October 22, 1997
PUNJAB & HARYANA HIGH COURT BAR ASSOCIATION Vs. STATE OF PUNJAB
December 19, 1997
PUNJAB DRUG MANUFACTURERS ASSOCIATION Vs. STATE OF PUNJAB
May 30, 1997
PUNJAB FEED MILLS Vs. INCOME-TAX OFFICER
March 13, 1997
PUNJAB NATIONAL BANK Vs. PRITAM SINGH
March 14, 1997
PUNJAB PROCESS SERVING EST. UNION, H.O. DISTRICT COURTS, ASR Vs. STATE OF PUNJAB
April 3, 1997
PUNJAB ROADWAYS DEPOT Vs. MADAN LAL SAHNI
January 17, 1997
PUNJAB SCHOOL EDUCATION BOARD Vs. SUKHWINDER SINGH
September 8, 1997
PUNJAB STATE Vs. AMAR NATH AGGARWAL CONSTRUCTION PVT LTD
July 18, 1997
PUNJAB STATE Vs. PARAMJIT SINGH
August 13, 1997
PUNJAB STATE Vs. NANGAL NIKKU
May 28, 1997
PUNJAB STATE Vs. THAKUR MOHINDER SINGH AMAR NATH
May 8, 1997
PUNJAB STATE Vs. RAI SAHIB MEHTA
February 4, 1997
PUNJAB STATE AND ANOTHER Vs. GURMEET RAM (DECEASED) AND ANOTHER
April 21, 1997
PUNJAB STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION Vs. VINOD PAPER MILLS LIMITED
August 20, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
September 11, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
September 23, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. VINOD KUMAR SACHDEVA
May 13, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. NARINDER SINGH
March 21, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. PARAMJIT KAUR
March 14, 1997
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. BANARSI DASS
January 22, 1997
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. MOHINDER SINGH
January 22, 1997
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 1, 1997
PUNJAB WAKF BOARD Vs. BAWA SINGH
April 9, 1997
PUNJAB WAKF BOARD Vs. HARBANS SINGH
May 12, 1997
PUNJAB WAKF BOARD Vs. PUNJAB STATE
January 13, 1997
PUNJAB WAKF BOARD Vs. GURBACHAN SINGH
September 17, 1997
PURAN Vs. STATE OF PUNJAB
February 12, 1997
PURAN Vs. STATE OF HARYANA
September 25, 1997
PURAN CHAND Vs. SURINDER SINGH
May 19, 1997
PURAN SINGH Vs. STATE OF PUNJAB
July 25, 1997
R C DOGRA Vs. STATE OF HARYANA
July 31, 1997
R K MALIK DEPUTY SPINNING MASTER, HAFED SPINNING MILLS, HANSI Vs. HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, CHANDIGARH
January 29, 1997
R P PATEL Vs. STATE OF PUNJAB
August 19, 1997
R P PATEL Vs. STATE OF PUNJAB
August 9, 1997
R.C. JAIN Vs. STATE OF PUNJAB
April 11, 1997
R.K. RANGA Vs. STATE OF HARYANA
February 5, 1997
R.N. YADAV Vs. STATE OF HARYANA
March 3, 1997
RACHAN SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 26, 1997
RACHHPAL SINGH Vs. STATE OF PUNJAB
April 28, 1997
RACHHPAL SINGH Vs. STATE OF PUNJAB
November 5, 1997
RADHA BAI Vs. STATE OF HARYANA
March 5, 1997
RADHEY SHYAM Vs. STATE OF HARYANA
November 24, 1997
RADHEY SHYAM Vs. STATE OF PUNJAB
January 17, 1997
RAGHBIR SINGH Vs. STATE OF HARYANA
August 14, 1997
RAGHBIR SINGH Vs. BIRMATI
May 1, 1997
RAGHUNANDAN KUMAR Vs. RAMESH LAL
February 6, 1997
RAHUL PRABHAKAR Vs. PUNJAB TECHNICAL UNIVERSITY JALANDHAR
May 16, 1997
RAJ KUMAR Vs. STATE OF HARYANA
May 30, 1997
RAJ KUMAR Vs. STATE OF PUNJAB
January 7, 1997
RAJ KUMAR Vs. FINANCIAL COMMISSIONER
July 22, 1997
RAJ KUMAR Vs. STATE OF HARYANA
April 29, 1997
RAJ KUMAR Vs. STATE OF HARYANA
January 23, 1997
RAJ KUMAR Vs. STATE OF HARYANA
October 6, 1997
RAJ KUMAR Vs. GURU JHAMBESHWAR UNIVERSITY AND OTHERS
October 21, 1997
RAJ KUMAR MANGLA Vs. HARYANA STATE
March 18, 1997
RAJ KUMAR MANGLA Vs. INDO LOWENBRAU BREWERIES LIMITED
May 27, 1997
RAJ PAL Vs. SUKHBIRI
July 29, 1997
RAJ PAL SINGH Vs. STATE OF HARYANA
December 11, 1997
RAJ RANI SMT Vs. PEPSU ROAD TRANSPORT CORPORATION
April 1, 1997
RAJ SINGH Vs. STATE OF PUNJAB
January 31, 1997
RAJ SINGH SARPANCH Vs. GURCHARAN SINGH M L A
November 20, 1997
RAJA RAM Vs. STATE OF HARYANA
December 19, 1997
RAJA RAM Vs. STATE OF PUNJAB
April 28, 1997
RAJA RAM Vs. STATE OF HARYANA
August 20, 1997
RAJA RAM CORN PRODUCTS Vs. STATE OF PUNJAB
February 25, 1997
RAJA RAM KULWANT RAI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
May 28, 1997
RAJBALA D/O. HOSHIAR SINGH Vs. DALIP SINGH
September 10, 1997
RAJBIR Vs. STATE OF HARYANA
October 1, 1997
RAJBIR SINGH Vs. STATE OF HARYANA
September 30, 1997
RAJBIR SINGH Vs. SAROJ BALA
March 6, 1997
RAJBIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
March 31, 1997
RAJBIR SINGH Vs. STATE OF HARYANA
September 2, 1997
RAJEEV KUMAR Vs. STATE OF PUNJAB
October 7, 1997
RAJENDER SINGH AND OTHERS Vs. HARYANA COOPERATIVE PRESS AND ANOTHER
October 20, 1997
RAJENDER SINGH RADHU Vs. HARYANA STATE ELECTRICITY BOARD
July 29, 1997
RAJESH Vs. STATE OF HARYANA
January 20, 1997
RAJESH BEDI Vs. SH DHAR BEDI
December 11, 1997
RAJESH KUMAR Vs. NANAK CHAND
July 9, 1997
RAJESH KUMAR Vs. HARYANA STATE CO
April 8, 1997
RAJESH KUMAR BENIWAL Vs. STATE OF HARYANA
December 12, 1997
RAJINDER Vs. STATE OF HARYANA
May 9, 1997
RAJINDER DESWAL Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD.
July 9, 1997
RAJINDER KAUR Vs. STATE OF HARYANA
July 24, 1997
RAJINDER KUMAR Vs. STATE OF PUNJAB
September 29, 1997
RAJINDER KUMAR Vs. STATE OF PUNJAB
January 28, 1997
RAJINDER MADAAN (MRS.) Vs. STATE BANK OF INDIA
February 26, 1997
RAJINDER NANDA Vs. UNION OF INDIA
July 2, 1997
RAJINDER OIL MILLS LTD Vs. RAM CHANDER
March 13, 1997
RAJINDER PARSHAD SAINI Vs. AJAY KUMAR
August 5, 1997
RAJINDER PAUL Vs. MURTI DEVI
March 4, 1997
RAJINDER PAUL Vs. JOINT SECRETARY TO GOVT. OF INDIA
July 15, 1997
RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS
November 6, 1997
RAJINDER SINGH Vs. U T CHANDIGARH
May 12, 1997
RAJINDER SINGH Vs. KRISHAN LAL PANWAR
September 8, 1997
RAJINDER SINGH @ JINDER Vs. STATE OF HARYANA
February 6, 1997
RAJINDER SINGH BAIDWAN Vs. STATE BANK OF PATIALA
August 5, 1997
RAJINDERPAL SINGH Vs. AJIT SINGH
September 12, 1997
RAJINDRA PRASAD Vs. STATE OF HARYANA
October 8, 1997
RAJIV GOYAL Vs. STATE OF HARYANA
January 24, 1997
RAJPAL SINGH Vs. STATE OF HARYANA
January 28, 1997
RAJPAL SINGH Vs. BHAGWATI PRASHAD
November 18, 1997
RAJU Vs. STATE OF HARYANA
December 12, 1997
RAJU Vs. MADAN SINGH ALIAS BEDAN SINGH
April 10, 1997
RAKESH KUMAR Vs. STATE OF PUNJAB
March 31, 1997
RAKESH KUMAR Vs. STATE OF PUNJAB
September 2, 1997
RAKESH KUMAR Vs. IMPROVEMENT TRUST LUDHIANA
December 18, 1997
RAKESH KUMAR Vs. STATE OF HARYANA
February 11, 1997
RAKESH KUMAR ALIAS NARESH KUMAR Vs. PREM LAL
May 30, 1997
RAKHA SINGH Vs. STATE OF PUNJAB
January 16, 1997
RAKSHA RANI Vs. UNION OF INDIA
November 24, 1997
RALLI Vs. SATINDERJIT KAUR
September 29, 1997
RAM AVTAR SINGH Vs. STATE OF PUNJAB
January 22, 1997
RAM BHAGAT SHARMA Vs. STATE OF HARYANA
May 16, 1997
RAM BHUSHAN DAS Vs. MANDIR SUDHAR COMMITTEE
May 2, 1997
RAM BILAS SHARMA Vs. SPEAKER HARYANA VIDHAN SABHA
May 29, 1997
RAM CHAND Vs. STATE OF PUNJAB
March 6, 1997
RAM CHAND Vs. TANSUKH
July 10, 1997
RAM CHAND Vs. STATE OF PUNJAB
October 8, 1997
RAM CHAND MALIK Vs. SARWAN SINGH
January 7, 1997
RAM CHANDER AND SONS Vs. UNION TERRITORY OF CHANDIGARH
December 19, 1997
RAM CHANDER MINOR SON OF NANAK CHAND Vs. SHER SINGH
February 18, 1997
RAM DAYAL Vs. STATE OF PUNJAB
August 5, 1997
RAM DHARI LAURA Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY HISSAR AND OTHERS
November 17, 1997
RAM GOPAL Vs. STATE OF HARYANA
January 10, 1997
RAM GOPAL Vs. JIWAN PARKASH PASSEY
February 4, 1997
RAM JANKI VERMA Vs. STATE OF PUNJAB
September 12, 1997
RAM KALI Vs. STATE OF PUNJAB
February 11, 1997
RAM KARAN Vs. STATE OF HARYANA
January 31, 1997
RAM KEWAL Vs. PRESIDING OFFICER LABOUR COURT
February 17, 1997
RAM KISHAN Vs. PREM LATA WIDOW OF BANARSI DASS
March 6, 1997
RAM KISHAN Vs. STATE OF HARYANA
January 28, 1997
RAM KISHAN Vs. SADHU SINGH
November 26, 1997
RAM KISHAN (DIED) THROUGH LEGAL REPRESENTATIVE Vs. STATE OF HARYANA
September 8, 1997
RAM KISHAN HOODA Vs. STATE OF HARYANA
April 3, 1997
RAM KISHORE Vs. STATE OF HARYANA
August 13, 1997
RAM KUMAR Vs. VED PARKASH
November 4, 1997
RAM KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
November 27, 1997
RAM KUMAR ALIAS KALA Vs. UPINDER SAHA
April 21, 1997
RAM KUMAR SHARMA Vs. STATE OF HARYANA
February 27, 1997
RAM LAL Vs. CHARAN KAUR
December 9, 1997
RAM LAL Vs. STATE OF HARYANA
January 13, 1997
RAM LAL Vs. RANJIT SINGH
October 23, 1997
RAM MEHAR Vs. STATE OF HARYANA
October 10, 1997
RAM MURTI VERMA Vs. STATE OF HARYANA
February 17, 1997
RAM NARAIN Vs. STATE OF PUNJAB
July 31, 1997
RAM NARAIN Vs. SAMITRA DEVI
July 10, 1997
RAM NATH MEHLAWAT ADVOCATES Vs. STATE OF HARYANA
March 4, 1997
RAM NIWAS Vs. STATE OF HARYANA
February 19, 1997
RAM NIWAS Vs. STATE OF HARYANA
March 4, 1997
RAM NIWAS Vs. STATE OF HARYANA
September 11, 1997
RAM PAL Vs. STATE OF HARYANA
December 3, 1997
RAM PARKASH DHAWAN Vs. STATE OF PUNJAB
January 13, 1997
RAM PARSHAD Vs. STATE OF PUNJAB
October 24, 1997
RAM PARTAP Vs. STATE OF HARYANA
February 21, 1997
RAM PHAL Vs. STATE OF HARYANA
December 8, 1997
RAM PHAL Vs. STATE OF HARYANA
January 30, 1997
RAM PHOOL Vs. DIRECTOR, CONSOLIDATION, HARYANA
October 23, 1997
RAM PIARI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 24, 1997
RAM SARAN Vs. DAULAT RAM
November 24, 1997
RAM SARUP Vs. STATE OF PUNJAB
May 30, 1997
RAM SARUP Vs. STATE OF HARYANA
April 21, 1997
RAM SINGH Vs. STATE OF PUNJAB
April 1, 1997
RAM SINGH Vs. STATE OF HARYANA
May 6, 1997
RAM SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB HOUSING AND URBAN DEVELOPMENT CIVIL
February 24, 1997
RAM SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
October 13, 1997
RAM TIRATH ALIAS RAGHBIR SINGH Vs. BHAGWAN DASS
December 11, 1997
RAMA CHHABRA Vs. PANJAB UNIVERSITY, CHANDIGARH
May 15, 1997
RAMANA Vs. COMMISSIONER OF INCOME-TAX
January 21, 1997
RAMESH Vs. STATE OF HARYANA
January 27, 1997
RAMESH Vs. STATE OF HARYANA
April 3, 1997
Ramesh Vs. State of Haryana
September 12, 1997
RAMESH Vs. STATE OF HARYANA
November 17, 1997
RAMESH CHAND ALIAS RAMESH KUMAR Vs. UNITED INDIA INSURANCE CO LTD
March 10, 1997
RAMESH KHULLAR Vs. ALKA ALIAS DIMPLE
March 21, 1997
RAMESH KUMAR Vs. HARBHAGWAN
May 21, 1997
RAMESH KUMAR Vs. STATE OF U.T. CHANDIGARH
November 27, 1997
RAMESH KUMAR SHARMA Vs. STATE OF HARYANA
February 26, 1997
RAMESH KUMARI Vs. STATE OF PUNJAB
March 13, 1997
RAMESH RANI Vs. STATE OF PUNJAB
February 5, 1997
RAMESH SEHGAL Vs. STATE OF HARYANA
January 13, 1997
RAMESH SULTANIA Vs. STATE OF HARYANA
December 1, 1997
RAMESHWAR Vs. RAM GOPAL
January 10, 1997
RAMESHWAR DASS SINGLA Vs. STATE OF PUNJAB
May 1, 1997
RAMJI LAL Vs. STATE OF HARYANA
July 21, 1997
RAMJI LAL EX MEMBER GRAM PANCHAYAT Vs. RAM CHANDER EX SARPANCH GRAM PANCHAYAT
January 10, 1997
RAMJI LAL UPPAL Vs. STATE OF PUNJAB
May 16, 1997
RAMTI DEVI Vs. STATE OF PUNJAB
August 12, 1997
Ramu Ram Chander Vs. State of Haryana
August 22, 1997
RAN SINGH Vs. BALBIR
October 14, 1997
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
January 16, 1997
RANBIR SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
April 7, 1997
RANDHIR SINGH Vs. STATE OF HARYANA AND ANOTHER
September 19, 1997
RANDHIR SINGH Vs. UNION TERRITORY OF CHANDIGARH
May 7, 1997
RANDHIR SINGH BHULLAR Vs. STATE OF PUNJAB
May 14, 1997
RANDHIR SINGH SARPANCH REMOVED GRAM PANCHAYAT Vs. STATE OF HARYANA
December 18, 1997
RANGAR BREWERIES LTD Vs. STATE OF HARYANA
April 29, 1997
RANJEET SINGH Vs. HARMOHINDER SINGH
September 29, 1997
RANJIT SINGH Vs. BALWANT KAUR
May 14, 1997
RANJIT SINGH Vs. UNION OF INDIA AND OTHERS
August 6, 1997
RANJIT SINGH VIRK Vs. STATE OF PUNJAB
April 8, 1997
RANSHIR SINGH SANGWAN Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
November 10, 1997
RAO NARAIN SINGH Vs. DURGA DEVI
August 27, 1997
RAO OM PARKASH ENGINEER Vs. NARENDER SINGH
July 11, 1997
RAO STONE CRUSHING Vs. STATE OF HARYANA
January 14, 1997
RASHAM SINGH Vs. STATE OF PUNJAB
January 16, 1997
RATTAN Vs. STATE OF HARYANA
August 8, 1997
RATTAN CHAND Vs. SHANTI DEVI
July 16, 1997
RATTAN CHAND Vs. TARSEM LAL
February 14, 1997
RATTAN LAL Vs. STATE OF PUNJAB
November 7, 1997
RATTAN LAL Vs. STATE OF PUNJAB
April 10, 1997
RATTAN LAL Vs. STATE OF HARYANA
April 24, 1997
RATTI RAM Vs. STATE OF HARYANA
February 18, 1997
RATTNA RAM Vs. CHANDIGARH HOUSING BOARD
July 18, 1997
RAVEENA Vs. LAKSHMI NARAYAN AYURVEDIC COLLEGE AMRITSAR
May 13, 1997
RAVI KUMAR Vs. SANTOSH KUMARI
April 22, 1997
RAVI NANDAN Vs. STATE OF PUNJAB
October 13, 1997
RAVINDER Vs. STATE OF HARYANA
May 8, 1997
RAVINDER KAUR Vs. HARDYAL SINGH
March 5, 1997
RAVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
January 24, 1997
RAVINDER KUMAR Vs. STATE OF HARYANA
February 14, 1997
RAVINDER KUMAR Vs. STATE OF PUNJAB
April 29, 1997
RAVINDER SINGH Vs. STATE OF PUNJAB
April 25, 1997
RAVINDER SINGH Vs. STATE OF PUNJAB
January 29, 1997
RAVINDER SINGH ALIAS KAKA Vs. UNION OF INDIA
July 9, 1997
RAVNEET KAUR Vs. CHRISTIAN MEDICAL COLLEGE LUDHIANA
May 6, 1997
RAWALWASIA ISPAT UDYOG LTD. Vs. UNION OF INDIA AND OTHERS
February 5, 1997
REHMDIN Vs. NUR MOHD.
October 22, 1997
RESHAM SINGH Vs. GURU GOBIND SINGH MEDICAL COLLEGE, FARIDKOT
March 5, 1997
RESHAM SINGH Vs. STATE OF PUNJAB
September 11, 1997
RIKHI RAM JASWAL Vs. UNION OF INDIA
July 15, 1997
RIPUDAMAN SACHDEVA Vs. STATE OF PUNJAB
January 3, 1997
RISALI Vs. STATE OF HARYANA
August 7, 1997
RISALO Vs. SHAKUNTLA
April 8, 1997
Rishi Kumar Mudgal Vs. State of Haryana
August 28, 1997
RITA SHARMA Vs. PAN CHAND
May 13, 1997
RITU SAREEN Vs. STATE OF PUNJAB
August 4, 1997
ROCKY TYRES CHANDIGARH Vs. AJIT JAIN
December 17, 1997
ROMESH KUMAR Vs. STATE OF PUNJAB
January 16, 1997
ROOCHIRA CERAMICS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 1, 1997
ROOP CHAND Vs. STATE OF HARYANA
May 14, 1997
ROOP CHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX
October 1, 1997
ROOP KISHORE SHARMA Vs. BACHNI DEVI
June 3, 1997
ROOP NARAIN SHUKLA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 30, 1997
ROOP RAM Vs. MAI SUKH
September 16, 1997
ROOP SINGH Vs. STATE OF PUNJAB
January 29, 1997
ROOPA SHARMA Vs. STATE OF PUNJAB
April 23, 1997
ROOR SINGH Vs. UNION OF INDIA AND OTHERS
December 22, 1997
ROSHAN LAL Vs. CHANCHLA DEVI
October 7, 1997
ROSHAN LAL Vs. STATE OF HARYANA
January 3, 1997
ROSHAN LAL KAPOOR Vs. BANK OF BARODA
August 29, 1997
RUBINA BOPARAI Vs. STATE OF PUNJAB
September 9, 1997
RULDU SINGH Vs. NAGAR PANCHAYAT OF VILLAGE UMARPURA
February 26, 1997
RUPA Vs. STATE OF HARYANA
February 18, 1997
RUPINDER KAUR Vs. GURJIT SINGH SANDHU
August 6, 1997
RUPINDER KAWAL SAHIB Vs. STATE OF PUNJAB
May 16, 1997
RUPINDER SINGH Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING, CHANDIGARH
March 5, 1997
RUR SINGH Vs. MALKIAT SINGH
November 11, 1997
RUSSI SINGH Vs. STATE OF PUNJAB
April 24, 1997
S K BHATIA Vs. STATE OF PUNJAB
May 30, 1997
S K NAYYAR Vs. C K ANAND
September 29, 1997
S N AHLAWAT Vs. STATE OF HARYANA
February 27, 1997
S RADHA KRISHAN MODEL MIDLLE SCHOOL Vs. UNION TERRITORY CHANDIGARH
April 9, 1997
S.C. KALRA Vs. STATE OF PUNJAB
December 8, 1997
S.H. CHISTY Vs. STATE OF HARYANA
March 3, 1997
S.K. BUDHIRAJA Vs. THE COMMISSIONER & SECRETARY, GOVT. OF HARYANA
April 21, 1997
S.K. MAHINDRU Vs. STATE OF PUNJAB
November 12, 1997
S.K. SHARMA Vs. STATE OF HARYANA
July 10, 1997
S.S. ANAND Vs. STATE OF PUNJAB
January 17, 1997
SADHU RAM Vs. BISHANA RAM
January 21, 1997
SADHU SINGH Vs. STATE OF PUNJAB
February 28, 1997
SADHU SINGH Vs. STATE OF PUNJAB
August 1, 1997
SADIQ Vs. JANGSHER SINGH
August 27, 1997
SAGUNA CHADHA Vs. PANJAB UNIVERSITY
January 8, 1997
SAI SURGICAL INDUSTRIES Vs. STATE OF PUNJAB
April 1, 1997
SAIN DASS Vs. HARI PARKASH @ HARI KRISHAN
April 10, 1997
SAIN DASS Vs. RAJ KUMAR
January 2, 1997
SAKATAR SINGH Vs. STATE OF HARYANA
February 18, 1997
SAMPURAN SINGH Vs. COMMITTEE OF MANAGEMENT OF GURDWARA HAJI RATTAN
February 28, 1997
SAMUNDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 3, 1997
SANDEEP AGGARWAL Vs. SUDESH GUPTA
January 27, 1997
SANDEEP DHAWAN Vs. KURUKSHETRA UNIVERSITY
May 8, 1997
SANDEEP GOYAL Vs. STATE OF PUNJAB
May 12, 1997
SANDEEP KUMAR Vs. STATE OF HARYANA
August 18, 1997
SANGAM COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME-TAX
July 15, 1997
SANGRUR IMPROVEMENT TRUST Vs. STATE OF PUNJAB
September 1, 1997
SANJAY KHOSLA Vs. SUMINA
July 2, 1997
SANJEEV KUMAR Vs. STATE BOARD OF TECHNICAL EDUCATION
February 4, 1997
Sanjeev Kumar Vs. State of Punjab
November 20, 1997
SANJEEV MALHOTRA Vs. UNION TERRITORY
July 24, 1997
SANT LAL Vs. STATE OF HARYANA
May 7, 1997
SANT PRAKASH SINGH Vs. NIRMAL SINGH
October 14, 1997
SANTA SINGH Vs. DARSHAN SINGH
December 9, 1997
SANTA SINGH Vs. STATE OF PUNJAB
April 22, 1997
SANTOKH SINGH Vs. STATE OF PUNJAB
March 6, 1997
SANTOKH SINGH Vs. STATE OF PUNJAB
April 11, 1997
SANTOSH KUMAR Vs. STATE OF HARYANA
April 11, 1997
SANTOSH KUMAR SHARMA Vs. STATE OF HARYANA
December 12, 1997
SANTOSH LAI PATWARI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
November 13, 1997
SARABJIT SINGH Vs. STATE OF PUNJAB
January 21, 1997
SARABJIT SINGH Vs. STATE OF PUNJAB
July 18, 1997
Sarahjit Singh @ Sarba Vs. State of Punjab
July 13, 1997
SARB DAYAL SINGH Vs. KARNAIL SINGH
April 21, 1997
SARBJEET SINGH Vs. DIRECTOR TECHNICAL EDUCATION AND INDUSTRIAL TRAINING PUNJAB GOVT
May 23, 1997
SARBJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
September 18, 1997
SARDAR KAUR Vs. MOHINDER SINGH
July 28, 1997
SARDAR SINGH Vs. CHAMPA
December 3, 1997
SARDARA SINGH Vs. SADHU SINGH
May 15, 1997
SARDARA SINGH Vs. COMMISSIONER OF INCOME TAX
July 2, 1997
SARDARA SINGH Vs. GURYANI BRIJ BHALLABH KAUR
May 16, 1997
SARDARI LAL Vs. KARTAR SINGH
December 5, 1997
SARDUL KAUR Vs. PARSIN KAUR
March 12, 1997
SARITA RANI Vs. NEERAJ KAURA
May 6, 1997
SARJIWAN TIWARI Vs. PUNJAB STATE ELECTRICITY BOARD
November 28, 1997
SAROJ Vs. SHIV DAYAL
December 18, 1997
SAROJ DHIR Vs. VIJAY KUMAR SHARMA
March 19, 1997
SARUP SINGH Vs. FINANCIAL COMMISSIONER
July 29, 1997
SARUP SINGH Vs. STATE OF HARYANATLP
September 3, 1997
SARVMITTER GAIND Vs. PURANJIT SINGH
March 11, 1997
SARVPRABHUDAYAL HIMMATSINGKA Vs. STATE OF HARYANA
December 16, 1997
SARWAN KUMAR BHATIA Vs. STATE OF PUNJAB
July 15, 1997
SARWAN SINGH Vs. NAND SINGH
December 18, 1997
SARWAN SINGH Vs. AVTAR SINGH
November 26, 1997
SARWAN SINGH Vs. SUB DIVISIONAL MAGISTRATE
April 29, 1997
SAT PAL Vs. STATE OF HARYANA
April 8, 1997
SAT PAL Vs. STATE OF HARYANA
August 21, 1997
SAT PAL Vs. SUBASH CHANDER JINDAL ETC
January 13, 1997
SAT PAL Vs. DEVI CHAND
January 27, 1997
SAT PAL Vs. STATE OF HARYANA
July 31, 1997
SAT PAL BHATIA Vs. ESTATE OFFICER
July 1, 1997
SAT PAL SINGH Vs. STATE OF PUNJAB
January 14, 1997
SAT PAL VERMA Vs. PARAMJIT KAUR
February 3, 1997
SATBEER SINGH Vs. STATE OF PUNJAB
August 20, 1997
SATBIR Vs. STATE OF HARYANA
October 21, 1997
SATBIR Vs. STATE OF HARYANA
January 10, 1997
SATBIR SINGH Vs. GRAM PANCHAYAT
March 19, 1997
SATBIR SINGH Vs. CHIEF ADMINISTRATOR, HUDA
September 17, 1997
SATBIR SINGH Vs. STATE OF HARYANA
August 18, 1997
SATBIR SINGH Vs. EXECUTIVE MAGISTRATE S D M
September 12, 1997
SATBIR SINGH Vs. STATE OF HARYANA
July 23, 1997
SATBIR SINGH GORIPURIA Vs. STATE OF HARYANA
December 17, 1997
SATBIR SINGH KADIAN Vs. BIJENDER
July 9, 1997
SATBIR SINGH REDHU Vs. HARYANA COOPERATIVE PRESS AND ANOTHER
October 20, 1997
SATINDERJIT KAUR Vs. STATE OF PUNJAB
January 27, 1997
SATISH KUMAR Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY
October 9, 1997
SATISH MOHAN SHARMA AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
August 11, 1997
SATLAK HIRE PURCHASE AND LEASING CO Vs. AMRIK SINGH
September 22, 1997
SATNAM Vs. STATE OF PUNJAB
July 22, 1997
SATNAM SINGH Vs. STATE OF PUNJAB
September 8, 1997
SATNAM SINGH Vs. STATE OF HARYANA
April 23, 1997
SATNAM SINGH Vs. STATE OF PUNJAB
November 7, 1997
SATPAL ALIAS VIJAY KUMAR Vs. STATE OF PUNJAB
January 8, 1997
SATPAL AND SONS Vs. STATE OF PUNJAB
July 21, 1997
SATPAL SACHDEV Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND OTHERS
November 11, 1997
SATRAM SINGH Vs. STATE OF PUNJAB
February 17, 1997
SATVIR SINGH Vs. STATE OF PUNJAB
July 2, 1997
SATYA PAL AMRIK SINGH AND CO Vs. UNION OF INDIA
March 14, 1997
SATYA PARKASH Vs. STATE OF HARYANA
May 2, 1997
SATYAVART Vs. STATE OF HARYANA
June 11, 1997
SAUDAGAR SINGH Vs. SHER SINGH
May 12, 1997
SAVINDER KAUR Vs. HARCHARAN SINGH
March 6, 1997
SAVITRI DEVI Vs. STATE OF HARYANA
May 20, 1997
SAWAN RAM VIJAY KUMAR Vs. ADVISOR TO THE ADMINISTRATOR U T
April 24, 1997
SAWARAN SINGH Vs. STATE OF HARYANA
May 19, 1997
SECRETARY, HOME DEPARTMENT, PUNJAB Vs. PARAMJIT SINGH
May 27, 1997
SEEMA Vs. STATE OF HARYANA
March 5, 1997
SEEMA KUMARI Vs. STATE OF PUNJAB AND OTHERS
October 21, 1997
SEEMA NAGPAL Vs. STATE OF HARYANA
August 4, 1997
SERVESHER DUTT Vs. STATE OF HARYANA
September 8, 1997
SEWA RAM Vs. STATE OF HARYANA
December 12, 1997
SEWA SINGH Vs. STATE OF PUNJAB
February 11, 1997
SH GULWANT SINGH PERHAR Vs. KAMAL KANTA ANAND
July 28, 1997
SH JANAK RAJ AHUJA Vs. SH NAVNEET SEHGAL
February 25, 1997
SH KRISHAN KUMAR Vs. STATE OF PUNJAB
May 29, 1997
SHAKTI DEVI Vs. FINANCIAL COMMISSIONER REVENUE
January 6, 1997
SHAKUNTLA DEVI Vs. BIMLA RANI
November 11, 1997
SHAM LAL Vs. STATE OF HARYANA
January 9, 1997
SHAM SINGH Vs. STATE OF PUNJAB
December 12, 1997
SHAM SINGH Vs. KANWAR SINGH
May 12, 1997
SHAM SUNDER Vs. STATE OF PUNJAB
May 8, 1997
SHAM SUNDER Vs. STATE OF HARYANA
April 23, 1997
SHAM SUNDER JALAN Vs. STATE OF U.T. CHANDIGARH
May 7, 1997
SHAMMI MALIK Vs. AMRIK SINGH
October 22, 1997
SHAMSHER SINGH Vs. FINANCIAL COMMISSIONER
September 8, 1997
SHAMSHER SINGH PANCHAYAT SECRETARY Vs. PANCHAYAT SAMITI
May 12, 1997
SHANGARA SINGH Vs. THE STATE OF PUNJAB AND ORS.
September 10, 1997
SHANKAR RICE MILLS Vs. STATE OF HARYANA
December 16, 1997
SHANTI Vs. STATE OF PUNJAB
February 6, 1997
SHANTI DEVI Vs. MADAN KHOSLA
April 22, 1997
SHANTI DEVI Vs. RAN SINGH
October 7, 1997
SHANTI DEVI Vs. MUSSADI
February 28, 1997
SHARANJIT KAUR Vs. DARSHAN SINGH @ GORA
May 22, 1997
SHARIF MASIH Vs. STATE U T CHANDIGARH
November 12, 1997
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. NAHAR SINGH
May 26, 1997
SHASHI KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
May 23, 1997
SHASHI SINGLA Vs. STATE OF HARYANA
November 17, 1997
SHISH RAM SARPANCH GRAM PANCHAYAT Vs. STATE OF HARYANA
August 14, 1997
SHIV CHARAN Vs. STATE OF HARYANA
December 1, 1997
SHIV CHARAN Vs. STATE OF HARYANA
November 25, 1997
SHIV KUMAR Vs. STATE OF HARYANA
July 31, 1997
SHIV KUMAR Vs. STATE OF HARYANA
July 1, 1997
SHIV KUMAR Vs. GEETA
May 19, 1997
SHIV KUMAR Vs. COMMISSIONER AND SECRETARY TO HARYANA GOVT
May 16, 1997
SHIV KUMAR SONDHI Vs. UNION TERRITORY, CHD
February 14, 1997
SHIV LAL Vs. STATE OF HARYANA
August 12, 1997
SHIV LAL Vs. UNION TERRITORY CHANDIGARH
January 6, 1997
SHIV NARAIN Vs. STATE OF HARYANA
February 7, 1997
SHIV PARSHAD Vs. STATE OF HARYANA
May 28, 1997
SHIV SHANKAR Vs. STATE OF PUNJAB
September 13, 1997
SHIV SHANKAR HOUSE PVT LTD Vs. ANANT PAL SINGH GREWAL
November 18, 1997
SHIV WOOD WORKS Vs. CHIEF ADMINISTRATOR FARIDABAD ADMINISTRATION
May 6, 1997
SHREE AMAR TRADING COMPANY Vs. STATE OF HARYANA
July 25, 1997
SHREE GURU GRANTH SAHIB NANAKSAR Vs. STATE OF PUNJAB
September 10, 1997
SHRI KANT Vs. STATE OF PUNJAB
January 22, 1997
SHRUTI MITTAL Vs. STATE OF HARYANA
February 17, 1997
SHYAM SUNDER Vs. HARYANA STATE ELECTRICITY BOARD
September 22, 1997
SIMLA DEVI Vs. PRESIDING OFFICER LABOUR COURTS
December 2, 1997
SINGARA SINGH Vs. STATE OF HARYANA
March 3, 1997
SINGLA COTTON GINNING AND DAL FACTORY Vs. STATE OF HARYANA
March 13, 1997
SIRI RAM Vs. STATE OF HARYANA
February 21, 1997
SIRI RAM Vs. LAL CHAND
May 22, 1997
SITA RAM Vs. STATE OF HARYANA
February 27, 1997
SMT. BALBIR KASHYAP Vs. PUNJAB FINANCIAL CORPORATION
September 11, 1997
SMT. CHANDER PRABHA Vs. STATE OF PUNJAB
April 21, 1997
SMT. DARSHANA DEVI Vs. STATE OF HARYANA
November 25, 1997
SMT. DHAN KAUR Vs. CONTROLLER OF ESTATE DUTY.
March 16, 1997
SMT. GITA DEVI Vs. THE PUNJAB STATE COOPERATIVE BANK LIMITED, CHANDIGARH
January 14, 1997
SMT. PARKASHWATI Vs. UNION OF INDIA AND OTHERS
December 12, 1997
SMT. PUSHPA SHARMA Vs. STATE OF PUNJAB
April 10, 1997
SMT. SUKHWANT KAUR Vs. STATE OF PUNJAB
April 9, 1997
SOHAN LAL Vs. HARI SINGH
February 27, 1997
SOHAN SINGH Vs. PUNJAB KAUR
October 15, 1997
SOHAN SINGH Vs. MALOOK SINGH
November 12, 1997
SOIL CONSERVATION SUB-INSPECTORS UNION Vs. STATE OF PUNJAB
July 21, 1997
SOM DUTT Vs. STATE OF PUNJAB
May 16, 1997
SOM NATH Vs. KRISHNA DEVI NAYAL
March 5, 1997
SOM NATH Vs. STATE OF PUNJAB
August 1, 1997
SOM PAL Vs. STATE OF HARYANA
March 21, 1997
SOM PARKASH Vs. STATE OF HARYANA
June 18, 1997
SONA DEVI Vs. STATE OF HARYANA
January 29, 1997
SONEPAT COOPERATIVE SUGAR MILLS LTD Vs. DAYA SINGH
December 22, 1997
SONIA Vs. RAJNISH KUMAR ARORA
January 30, 1997
SONIA PATTU Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
October 9, 1997
SONS KNITWEARS Vs. STATE OF PUNJAB
July 23, 1997
SRI DUTT Vs. STATE OF HARYANA
January 16, 1997
Sri Kishan Vs. State of Haryana
September 23, 1997
STATE Vs. P C AGGARWAL
May 27, 1997
STATE BANK OF INDIA Vs. RAM KUMAR
July 4, 1997
STATE BANK OF PATIALA Vs. RAM GOPAL GUPTA
July 9, 1997
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
August 7, 1997
STATE OF HARYANA Vs. KARNAIL SINGH
July 18, 1997
STATE OF HARYANA Vs. OM PARKASH
July 25, 1997
STATE OF HARYANA Vs. BHAGWATI OIL AND GENERAL MILLS
September 10, 1997
State of Haryana Vs. Mahabir Parshad
September 2, 1997
State of Haryana Vs. Prem Singh
September 1, 1997
STATE OF HARYANA Vs. RAM PARTAP
November 4, 1997
STATE OF HARYANA Vs. HARI SINGH
March 10, 1997
STATE OF HARYANA Vs. KISHAN
February 28, 1997
STATE OF HARYANA Vs. SARUP SINGH
February 11, 1997
STATE OF HARYANA Vs. SURESH KUMAR
April 30, 1997
STATE OF HARYANA Vs. BADRI PARSHAD
July 15, 1997
STATE OF HARYANA Vs. NATHU SINGH
July 14, 1997
STATE OF HARYANA Vs. SURESH CHAND
July 1, 1997
STATE OF HARYANA Vs. PALA SINGH
May 23, 1997
STATE OF HARYANA Vs. FREE WHEELS INDIA LTD
January 21, 1997
STATE OF HARYANA Vs. NARESH KUMAR
March 21, 1997
STATE OF HARYANA Vs. BARODA GUR AND KHANDSARI CO-OPERATIVE INDUSTRIAL SOCIETY
February 7, 1997
STATE OF HARYANA Vs. JAGDISH CHANDER
May 6, 1997
STATE OF HARYANA Vs. AKHARA PANCHAYAT MAHA NIRWANI
May 23, 1997
STATE OF HARYANA Vs. BIJENDER
November 24, 1997
STATE OF HARYANA Vs. RAM SARUP SHARMA
July 17, 1997
STATE OF HARYANA Vs. THAKAR DAS
August 19, 1997
STATE OF HARYANA AND ANOTHER Vs. CHARAN SINGH
November 17, 1997
STATE OF PUNJAB Vs. KEHAR SINGH
September 5, 1997
STATE OF PUNJAB Vs. KALGA SINGH
January 3, 1997
STATE OF PUNJAB Vs. KULWANT SINGH
May 22, 1997
STATE OF PUNJAB Vs. OM PARKASH
January 17, 1997
STATE OF PUNJAB Vs. K S THIND
August 27, 1997
STATE OF PUNJAB Vs. DR CAPT HARDEV SINGH
September 5, 1997
STATE OF PUNJAB Vs. SOHAN LAL
July 17, 1997
STATE OF PUNJAB Vs. GURMIT KAUR
September 25, 1997
STATE OF PUNJAB Vs. HARBILAS SINGH
September 11, 1997
STATE OF PUNJAB Vs. MOHINDER KAUR AND OTHERS
September 10, 1997
STATE OF PUNJAB Vs. BALJIT SINGH
December 23, 1997
State of Punjab Vs. Raman Kumar
September 29, 1997
STATE OF PUNJAB Vs. GIAN SINGH
July 16, 1997
STATE OF PUNJAB Vs. BRIJ MOHAN
March 17, 1997
STATE OF PUNJAB Vs. BEDI BAJRI CO.
January 20, 1997
STATE OF PUNJAB Vs. HARPAL SINGH EX-CONDUCTOR
January 30, 1997
STATE OF PUNJAB Vs. VIJAY KUMAR
January 31, 1997
STATE OF PUNJAB Vs. JASPAL SINGH
January 31, 1997
STATE OF PUNJAB Vs. MOHINDER PARTAP
February 5, 1997
STATE OF PUNJAB Vs. FAUJA SINGH
February 6, 1997
STATE OF PUNJAB Vs. LABH SINGH C/O TRADE UNION COUNCIL
January 3, 1997
STATE OF PUNJAB Vs. NAZAR SINGH
January 9, 1997
STATE OF PUNJAB Vs. BHAG SINGH
July 1, 1997
STATE OF PUNJAB Vs. AGRO GENERAL STORE JALANDHAR
July 10, 1997
STATE OF PUNJAB Vs. MOHAN LAL
May 2, 1997
STATE OF PUNJAB Vs. PARMAR CONSTRUCTION CO
May 12, 1997
STATE OF PUNJAB Vs. BALDEV SINGH
May 19, 1997
STATE OF PUNJAB Vs. MAJHAIL SINGH
July 1, 1997
STATE OF PUNJAB Vs. BINDA
February 4, 1997
STATE OF PUNJAB Vs. GURBAX SINGH
February 24, 1997
STATE OF PUNJAB Vs. HARI DASS
November 17, 1997
STATE OF PUNJAB Vs. MILKHI RAM OIL AND DALL MILLS
August 21, 1997
STATE OF PUNJAB Vs. SOHAN SINGH
August 26, 1997
STATE OF PUNJAB Vs. MOHAN SINGH DHINDSA
September 9, 1997
STATE OF PUNJAB Vs. RAMAN KUMAR
September 26, 1997
STATE OF PUNJAB Vs. KANWARJIT SINGH PAONTA
July 28, 1997
STATE OF PUNJAB Vs. BABU RAMAND
July 21, 1997
STATE OF PUNJAB Vs. SARASTI DEVI
August 4, 1997
STATE OF PUNJAB AND ANOTHER Vs. S. SUKHDEEP SINGH
September 8, 1997
STEEL STRIPS LTD Vs. BHAGWATI STEELS
August 13, 1997
SUB CLK (GD) DAYAL CHAND SAINI Vs. UNION OF INDIA
May 13, 1997
SUB INSPECTOR RAM SINGH Vs. STATE OF HARYANA
August 27, 1997
SUBA SINGH Vs. STATE OF PUNJAB
October 9, 1997
SUBA SINGH JOGINDER SINGH Vs. GURDIAL SINGH
February 21, 1997
SUBE SINGH Vs. STATE OF HARYANA
August 18, 1997
SUBE SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
November 24, 1997
SUBHARI PAPERS P LTD Vs. HARYANA FINANCIAL CORPORATION
October 6, 1997
SUBHASH Vs. STATE OF HARYANA
March 12, 1997
SUBHASH CHAND Vs. STATE OF PUNJAB
November 4, 1997
SUBHASH CHAND Vs. STATE OF HARYANA
February 27, 1997
SUBHASH CHAND Vs. STATE OF PUNJAB
December 4, 1997
SUBHASH CHAND SOOD Vs. STATE OF PUNJAB
July 3, 1997
SUBHASH CHANDER Vs. FINANCIAL COMMISSIONER REVENUE-CUM-SECRETARY REHABILITATION
May 28, 1997
SUBHASH CHANDER Vs. UNITED INDIA INSURANCE COMPANY SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF
May 1, 1997
SUBHASH CHANDER BHATNAGAR Vs. RAJESH KUMAR BHATNAGAR
May 20, 1997
SUBHASH CHANDER WADHWA Vs. STATE OF PUNJAB
December 19, 1997
SUBHASHISH MUKHERJEE Vs. STATE OF HARYANA
September 11, 1997
SUDERSHAN KUMAR Vs. STATE OF HARYANA
February 5, 1997
SUDESH Vs. STATE OF HARYANA
December 17, 1997
SUDHA RANI Vs. STATE OF HARYANA
September 24, 1997
SUKH LAL Vs. K G VERMA
December 10, 1997
SUKHBIR KAUR Vs. HAZOOR SINGH
August 8, 1997
SUKHBIR SINGH Vs. STATE OF HARYANA
October 17, 1997
SUKHBIR SINGH Vs. RAJWANT KAUR
April 24, 1997
SUKHBIR SINGH AND OTHERS Vs. INDIAN RAILWAYS CONSTRUCTION CO. LTD. AND OTHERS
November 13, 1997
SUKHDARSHAN SINGH Vs. STATE OF PUNJAB
April 23, 1997
SUKHDEV KUMAR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
May 26, 1997
SUKHDEV SINGH Vs. STATE OF PUNJAB
December 1, 1997
SUKHDEV SINGH Vs. STATE OF PUNJAB
October 10, 1997
SUKHDEV SINGH Vs. RAJINDER SINGH
May 28, 1997
SUKHDEV SINGH, LAMBARDAR Vs. ISHAR SINGH
April 9, 1997
SUKHDIP SINGH MAAN Vs. UNION OF INDIA
November 12, 1997
SUKHJINDER SINGH Vs. DIRECTOR STATE TRANSPORT
November 24, 1997
SUKHJIT SINGH Vs. BALBIR SINGH
August 6, 1997
SUKHMANDER KAUR Vs. GURLABH SINGH
July 16, 1997
SUKHVINDER SINGH Vs. STATE OF PUNJAB
November 28, 1997
SUKHWINDER KAUR Vs. STATE OF PUNJAB
March 10, 1997
SUKHWINDER SINGH Vs. STATE OF HARYANA
November 13, 1997
SUKHWINDER SINGH Vs. ASHOK KUMAR
May 20, 1997
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB
January 28, 1997
SUKHWINDER SINGH @DULLA Vs. STATE OF PUNJAB
January 24, 1997
SULAKHAN SINGH Vs. STATE OF HARYANA
February 7, 1997
SULAKHAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 19, 1997
SULAKSHAN KUMAR Vs. STATE OF HARYANA
April 1, 1997
SULTAN SINGH Vs. STATE OF HARYANA
February 26, 1997
Sumer Chand Vs. State of Haryana
September 9, 1997
SUNDER MOHAN MATHUR Vs. AJIT SINGH
September 16, 1997
SUNDER SINGH Vs. STATE OF PUNJAB
November 7, 1997
SUNDERJIT SINGH Vs. STATE OF PUNJAB
April 11, 1997
SUNIL @ SUCHA SINGH Vs. STATE OF HARYANA
January 31, 1997
SUNIL BEHAL Vs. BHAGWAT DAYAL GUPTA
May 29, 1997
SUNIL KUMAR Vs. RAKESH KUMAR
November 5, 1997
SUNIL KUMAR ROY Vs. SAMANA STEEL LTD
April 29, 1997
SUNIR @ SUNIL SHARMA OTHERS Vs. STATE OF PUNJAB
March 5, 1997
SUNITA ALIAS PINKY Vs. SUNITA
February 5, 1997
SUNITA BAJAJ Vs. PUNJAB AND SIND BANK
October 3, 1997
SUNITA SHARMA Vs. STATE OF HARYANA
May 27, 1997
SUPINDER SINGH Vs. PROVIDENT FUND INSPECTOR
August 8, 1997
SURAJ BHAN Vs. STATE OF HARYANA
August 19, 1997
SURAT SINGH Vs. PRESIDING OFFICER LABOUR COURT
July 14, 1997
SURENDER KUMAR Vs. LAXMI DEVI
November 25, 1997
SURENDER SINGH Vs. STATE OF HARYANA
September 10, 1997
SURESH Vs. STATE OF HARYANA
March 11, 1997
SURESH Vs. SATYAWAN
August 26, 1997
SURESH CHAND Vs. KUSUM ALIAS SUSHMA
November 4, 1997
SURESH KUMAR Vs. OM PARKASH
May 21, 1997
SURESH KUMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER, YAMUNA NAGAR AND OTHERS
March 17, 1997
SURESH KUMAR Vs. UNION OF INDIA AND ANOTHER
October 20, 1997
SURESH KUMAR Vs. STATE OF HARYANA
November 4, 1997
SURESH KUMAR Vs. FOOD CORPORATION OF INDIA
November 27, 1997
SURINDER GUPTA Vs. D P GOEL
July 31, 1997
SURINDER KAUR ALIAS NAMRATA Vs. STATE OF PUNJAB
August 7, 1997
SURINDER KUMAR Vs. STATE OF PUNJAB
January 10, 1997
SURINDER KUMAR Vs. STATE OF PUNJAB
February 3, 1997
SURINDER KUMAR Vs. PREM LATA
August 7, 1997
SURINDER KUMAR @ CHHINDA Vs. STATE OF HARYANA
January 23, 1997
SURINDER NATH Vs. KIRAN BALA
May 5, 1997
SURINDER PAL Vs. ORIENTAL INSURANCE CO LTD
November 11, 1997
SURINDER PAL Vs. STATE OF HARYANA AND ORS.
March 19, 1997
SURINDER PAUL Vs. SATAYA DEVI
April 29, 1997
SURINDER RATHI Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
October 9, 1997
SURINDER SINGH Vs. STATE OF PUNJAB
September 8, 1997
SURINDER SINGH Vs. STATE OF HARYANA
September 29, 1997
SURINDER SINGH Vs. STATE OF PUNJAB
May 30, 1997
SURINDER SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
January 8, 1997
SURINDER SINGH Vs. STATE OF PUNJAB
May 1, 1997
SURINDER SINGH Vs. STATE OF HARYANA
January 3, 1997
SURINDER SINGH @ NITU Vs. STATE OF PUNJAB
January 23, 1997
SURINDER SINGH VERMA Vs. STATE OF HARYANA
July 23, 1997
SURINDER SINGH VISHAL Vs. STATE OF PUNJAB
April 8, 1997
SURJAN RAM Vs. ANCHAL SINGH
May 27, 1997
SURJAN SINGH Vs. TEJA SINGH
October 8, 1997
SURJAN SINGH Vs. MOHINDER SINGH
September 10, 1997
SURJEET KUMAR Vs. ANIL KUMAR
July 8, 1997
SURJEET SINGH Vs. JIT SINGH
December 19, 1997
SURJEET SINGH LDC Vs. PUNJAB STATE ELECTRICITY BOARD
September 19, 1997
SURJIT KAUR Vs. STATE OF PUNJAB
August 22, 1997
SURJIT KUMAR Vs. SAUDAGAR SINGH
January 21, 1997
SURJIT SINGH Vs. BUDH SINGH
October 8, 1997
SURJIT SINGH Vs. STATE OF PUNJAB
December 16, 1997
SURJIT SINGH Vs. STATE OF PUNJAB
April 29, 1997
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
May 12, 1997
SURJIT SINGH Vs. STATE OF PUNJAB
July 17, 1997
SURJIT SINGH Vs. STATE OF PUNJAB
May 6, 1997
SURJIT SINGH Vs. TEJA SINGH
July 7, 1997
SURJIT SINGH Vs. STATE OF PUNJAB
March 4, 1997
SURJIT SINGH Vs. STATE OF HARYANA
March 11, 1997
SURJIT SINGH (DECEASED) Vs. STATE OF PUNJAB
February 17, 1997
SURJIT SINGH BHATIA Vs. MEHAR SINGH
April 1, 1997
SURYA ROSHNI LTD Vs. SAMANA STEEL LTD
April 29, 1997
SUSHEEL KUMAR Vs. STATE OF HARYANA
July 22, 1997
SUSHILA Vs. STATE OF HARYANA
July 16, 1997
SUSHILA DEVI Vs. STATE OF HARYANA
May 7, 1997
SUSHILA DEVI BHATIA Vs. JAGIR SINGH
September 19, 1997
SUSHILA JARMANI DASS Vs. CHAND RANI
January 9, 1997
SUSHMA RANI Vs. MANJIT SINGH
December 12, 1997
SWADESHI PLASTIC INDUSTRIES Vs. STATE OF HARYANA
February 28, 1997
SWARAN KAUR Vs. STATE OF PUNJAB
July 7, 1997
SWARAN SINGH Vs. STATE OF PUNJAB
April 1, 1997
SWARAN SINGH Vs. STATE OF PUNJAB
November 24, 1997
SWARANJIT SINGH Vs. STATE OF PUNJAB
September 4, 1997
SWARNA Vs. PARKASHO
April 8, 1997
SWASTICK PIPES LIMITED Vs. STATE OF HARYANA
January 14, 1997
T.L. JAIN Vs. MAHESH CHAND
February 25, 1997
T.R. MALIK Vs. STATE OF HARYANA
September 11, 1997
T.R. VERNA AND OTHERS Vs. H.S.D.C. AND OTHERS
September 9, 1997
TALWIDER SINGH GILL Vs. STATE OF PUNJAB
January 30, 1997
TARA CHAND Vs. UNION OF INDIA
July 1, 1997
TARA CHAND Vs. HAFED
December 23, 1997
TARA CHAND Vs. STATE OF HARYANA AND OTHERS
October 20, 1997
TARA CHAND Vs. STATE OF HARYANA
February 25, 1997
TARLOCHAN SINGH Vs. STATE OF PUNJAB
September 18, 1997
TARLOK SINGH Vs. STATE OF PUNJAB
July 3, 1997
TARSEM SINGH Vs. STATE OF PUNJAB
July 29, 1997
TARSEM SINGH Vs. STATE OF PUNJAB
February 11, 1997
TARSEM SINGH Vs. SIBU RAM
July 9, 1997
TATA IRON AND STEEL COMPANY LTD Vs. GENERAL MANAGER NORTHERN RAILWAY
July 3, 1997
TAYAB HUSSAIN Vs. KANCHAN SHARMA
January 31, 1997
TEHAL SINGH Vs. UNION OF INDIA
July 21, 1997
TEJINDER KAUR Vs. VIJAY KUMAR
May 8, 1997
TEJINDER SINGH @ MONTO Vs. STATE OF PUNJAB
May 30, 1997
TEJO @ TAJO AND ANR. Vs. STATE OF PUNJAB
December 23, 1997
TEK CHAND Vs. STATE OF HARYANA
September 18, 1997
TEK CHAND Vs. STATE OF PUNJAB
February 21, 1997
TEK CHAND Vs. CHIEF EXECUTIVE OFFICER DISTRICT RURAL DEVELOPMENT AGENCY
July 31, 1997
TEK RAM Vs. SUB-DIVISIONAL MAGISTRATE
March 17, 1997
TEK RAM Vs. HARGIAN
September 17, 1997
TELU Vs. RAM KISHAN
May 7, 1997
THAKAR CHEMICALS Vs. STATE OF HARYANA
July 23, 1997
THAKAR DWARA BHORAY Vs. STATE
May 30, 1997
THAKUR STEEL TUBES LTD Vs. STATE BANK OF INDIA CHANDIGARH
February 6, 1997
THE HARYANA STATE Vs. WAZIR CHAND KAURA
April 7, 1997
THE HISSAR DISTT. CENTRAL COOPERATIVE BANK LTD. HISSAR Vs. SHRI S.L. SHARMA AND ANOTHER
April 2, 1997
THE MANAGING COMMITTEE OF THE PREM CHAND MARKAND A S.D. COLLEGE FOR WOMEN Vs. AMARJIT SINGH AND ANR.
August 1, 1997
THE PUNJAB STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
October 22, 1997
THE ROHTAK CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF HARYANA
March 17, 1997
THE STATE OF PUNJAB Vs. MAHAVIR SPINNING MILLS (P) LTD.
September 2, 1997
TIKA RAM Vs. GRAM PANCHAYAT
May 14, 1997
TIKKA NAVDEEP SINGH Vs. UNION TERRITORY
December 15, 1997
TIKKA NAVDEEP SINGH Vs. UNION TERRITORY
November 15, 1997
TIKKA RAM Vs. STATE OF HARYANA
August 18, 1997
TILAK RAJ Vs. STATE OF HARYANA
May 27, 1997
TILAK RAJ Vs. STATE OF HARYANA
August 1, 1997
TILAK RAJ Vs. BUGLI DEVI ALIAS BUGLI DEVI
November 21, 1997
TILAK RAJ SHARMA Vs. STATE OF HARYANA
September 19, 1997
TIRATH SINGH Vs. SAJJAN SINGH
March 18, 1997
TIRPTA BAKSHI Vs. SUKHWANT SINGH
May 13, 1997
TIRUPATI WOOLLEN MILLS LTD Vs. UNION OF INDIA
May 30, 1997
TRILO AGRO INDUSTRIES (P) LTD Vs. STATE OF PUNJAB
May 13, 1997
UCO BANK Vs. YASH PAUL GUPTA
May 21, 1997
UCO BANK Vs. MITTAL BROS
February 21, 1997
UJAGAR SINGH Vs. UNION OF INDIA AND OTHERS
October 9, 1997
UMA MITTAL Vs. LN SURESH PAWAR
September 4, 1997
UMA RANI Vs. STATE OF PUNJAB
October 10, 1997
UMA SHAKTI RATHEE AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
August 6, 1997
UNION OF INDI Vs. AMAR SINGH
September 19, 1997
UNION OF INDIA Vs. BANTA SINGH
August 14, 1997
UNION OF INDIA Vs. PARKASH CHAND
July 7, 1997
UNION OF INDIA Vs. N K KAUSHIK
December 17, 1997
UNION OF INDIA Vs. AJAIB SINGH NO 1256394 WEX-GUNNER OPERATOR
August 11, 1997
UNION OF INDIA Vs. AJIT SINGH
July 30, 1997
UNION OF INDIA Vs. AMRIT LAL SOOD
March 21, 1997
UNION OF INDIA Vs. MEHAR SINGH AND SONS
January 31, 1997
UNITED INDIA INSURANCE CO LTD Vs. MALWA BUS SERVICE P LTD
July 2, 1997
UNITED INDIA INSURANCE CO LTD Vs. SENO
November 28, 1997
UNITED INDIA INSURANCE CO. LTD Vs. PARKASH KAUR
July 3, 1997
UNITED INDIA INSURANCE COMPANY Vs. SUKHDEV KAUR
March 4, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURJIT SIGH AND OTHERS
February 5, 1997
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMLA RANI
May 29, 1997
UNNATI Vs. PEPSU ROAD TRANSPORT CORPORATION
January 17, 1997
URMILA KAKAR Vs. STATE OF HARYANA
November 19, 1997
URMILA RANI Vs. MOHINDER SINGH
May 8, 1997
USHA Vs. MOLHA RAM
September 1, 1997
UTTAM SINGH Vs. STATE OF PUNJAB
May 8, 1997
UTTAM SINGH Vs. STATE OF PUNJAB
August 19, 1997
V K JUDAH Vs. CHRISTIAN MEDICAL COLLEGE LUDHIANA SOCIETY REGD
August 20, 1997
V.K. BERI Vs. STATE OF PUNJAB
December 25, 1997
V.N. GROVER Vs. STATE OF HARYANA
August 20, 1997
VALLABH FABRICS Vs. STATE OF PUNJAB
January 24, 1997
VANDANA Vs. STATE OF HARYANA
March 14, 1997
VARDHMAN SPINNING AND GENERAL MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ASSESSMENTS
May 29, 1997
VARINDER SINGH Vs. STATE OF PUNJAB
September 4, 1997
VARINDER SINGH Vs. STATE OF PUNJAB
August 4, 1997
VASUDEV SHARMA Vs. SPEAKER HARYANA VIDHAN SABHA
May 29, 1997
VED PAL Vs. THE STATE OF HARYANA AND ORS.
February 14, 1997
VED PARKASH GUPTA Vs. STATE OF HARYANA
May 1, 1997
VED PARKASH KAPOOR Vs. KRISHAN KANTA TANDON
February 26, 1997
VED PARKASH MANN Vs. STATE OF HARYANA
April 7, 1997
VEE KAY OIL PVT LTD Vs. STATE OF PUNJAB
July 21, 1997
VEENA JAIN Vs. STATE OF HARYANA
September 11, 1997
VEER BHAN Vs. STATE OF HARYANA
July 21, 1997
VIDYA KAUR Vs. DALIP SINGH
September 10, 1997
VIDYA PRAKASH Vs. OM PARKASH
August 27, 1997
VIDYA WANTI Vs. NETAR PARKASH
September 26, 1997
VIDYA YADAV Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER
September 2, 1997
VIJAY KUMAR Vs. STATE OF HARYANA
May 22, 1997
VIJAY KUMAR Vs. STATE OF PUNJAB
August 22, 1997
VIJAY KUMAR AGGARWAL Vs. COMMISSIONER OF INCOME-TAX
August 22, 1997
VIJAY KUMAR AND ORS. Vs. GURMEL SINGH
January 13, 1997
VIJAY MASIH Vs. STATE OF U.T. CHANDIGARH
May 1, 1997
VIJAY SINGH Vs. STATE OF HARYANA
October 20, 1997
VIKAS Vs. STATE OF HARYANA AND OTHERS
February 13, 1997
VINAY DATTATRAYA DEUSKAR Vs. PEPSU ROAD TRANSPORT CORPORATION
February 4, 1997
VINAY KUMAR JAIN Vs. NARENDER PRASAD
May 7, 1997
VINAY PAL SINGH Vs. VIJAY KUMAR SINGH
August 21, 1997
VINOD KUMAR Vs. STATE OF HARYANA
January 21, 1997
VINOD KUMAR Vs. STATE OF HARYANA
May 15, 1997
VINOD KUMAR Vs. FOOD CORPORATION OF INDIA
December 15, 1997
VINOD KUMAR SHARMA Vs. STATE OF PUNJAB
October 21, 1997
VINOD KUMAR VOHRA Vs. PUNJAB STATE SOCIAL WELFARE ADVISORY BOARD
December 3, 1997
VINOD WALIA Vs. STATE C B I CHANDIGARH
August 27, 1997
VIRENDER SINGH SAHARAWAT Vs. HISSAR-SIRSA SHETRIYA GRAMIN BANK
February 11, 1997
VISHAL AGGARWAL Vs. INDIAN OIL CORPORATION LTD
November 13, 1997
VIVEK CHAND SHARMA Vs. STATE OF HARYANA
October 24, 1997
WADHAWA BEEJ BHANDAR PIPLI Vs. STATE OF HARYANA
October 7, 1997
WADHWA RAM PROP MODERN PLASTIC HOUSE Vs. COMMISSIONER OF INCOME TAX
March 3, 1997
WALAITI RAM GUPTA Vs. PUNJAB STATE
August 29, 1997
WASO BAI Vs. STATE OF HARYANA
April 29, 1997
WASSAN SINGH Vs. FINANCIAL COMMISSIONER
July 21, 1997
WAZIR SINGH Vs. KULWANT SINGH
August 27, 1997
YADAV R N Vs. STATE OF HARYANA
March 3, 1997
YASH PAL Vs. STATE OF HARYANA
December 12, 1997
YOGESH KUMAR Vs. STATE OF PUNJAB
April 29, 1997
YOGINDER MOHAN Vs. KRISHAN LAL
November 28, 1997
ZENOBIA BHANOT Vs. SURINDER SHARMA
May 1, 1997
ZILA PARISHAD, HOSHIARPUR Vs. SURINDER SINGH
August 13, 1997
ZILE SINGH Vs. THE HARYANA STATE AGRICULTURAL MARKETING BOARD
January 20, 1997
ZIRA CO-OPERATIVE SUGAR MILLS Vs. BANK OF INDIA
May 14, 1997
ZORA SINGH Vs. THE MANAGING DIRECTOR, PUNJAB STATE COOPERATIVE MARKETING FEDERATION, CHANDIGARH AND OTHERS
January 17, 1997
ZORA SINGH Vs. STATE OF PUNJAB
September 18, 1997