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Case Index
Title
Date
A S ZINGTHAN Vs. STATE OF MANIPUR
March 18, 1997
A.K. ROY CHOWDHURY Vs. UNION OF INDIA (UOI) AND ORS.
May 13, 1997
ABANI BHUSAN SARKAR Vs. STATE OF TRIPURA
July 22, 1997
ABANI KALITA Vs. STATE OF ASAM
May 27, 1997
ABDUL ALI ALIAS ABDULLA Vs. STATE OF ASSAM
December 3, 1997
ABDUL JABBAR Vs. STATE OF ASSAM
September 22, 1997
ABDUL MATIN CHOUDHURY Vs. NILYANANDA DUTTA BANIK
June 23, 1997
AJGARH ALI Vs. ABDUL SIDDIQUE
February 26, 1997
AKHIL DAS Vs. STATE OF TRIPURA
July 4, 1997
AKITOVILLAGE Vs. STATE OF NAGALAND
September 12, 1997
ALKAS MIA Vs. STATE OF TRIPURA
January 1, 1997
ALL MANIPUR CIVIL PENSIONERS SOCIETY Vs. STATE OF MANIPUR
September 4, 1997
ALL MANIPUR FOREST DEPARTMENT EMPLOYEES ASSOCIATION Vs. PRINCIPAL, CHIEF CONSERVATOR AND ORS.
September 29, 1997
ALL MANIPUR SCIENCE GRADUATE TWO-YEARS DEGREE COURSE ASSOCIATION Vs. COMMISSIONER AND ORS
January 22, 1997
ALL MANIPUR UNEEMPLOYED ASSOCIATION Vs. STATE OF MANIPUR
August 1, 1997
AMAR ENTERPRISES Vs. COMMISSIONER OF TAXES
September 5, 1997
AMBERLIGHT Vs. MEGHALAYA STATE ELECTRICITY BOARD
September 9, 1997
AMDANG TEA CO INDIA LTD Vs. COMMISSIONER OF TAXES ASSAM
January 28, 1997
AMITANGSHU DHAR Vs. PRESIDENT SHILONG CANTONMENT BOARD
August 14, 1997
ANANDAPUR TEA ESTATE Vs. COMMISSIONER OF TAXES
March 26, 1997
ANGPU KHALING Vs. STATE OF ASSAM
November 17, 1997
ANGSHUMAN DAS GUPTA Vs. JUTE CORPORATION OF INDIA LTD
January 6, 1997
ANIL DAS Vs. STATE OF ASSAM
July 28, 1997
ANIL PAUL Vs. STATE OF TRIPURA
December 11, 1997
ANIMA BALA BARUAH Vs. STATE OF ASSAM
February 20, 1997
APOLLO MACHINERY MART Vs. STATE OF ASSAM
March 20, 1997
ARDHENDU BIKASH CHAKRABOARTY Vs. STATE OF TRIPUR
June 11, 1997
ARUNACHAL PRADESH FOREST CORPORATION LTD Vs. RUDRA PRASHAD PRADHAN
July 25, 1997
ASHIS KUMAR DEWANJEE Vs. JAGDUARTEA AND TRADING CO
November 9, 1997
ASHULI KASHIPRI Vs. MANIPUR CEMENT LTD
September 29, 1997
ASSAM AGENCY Vs. COMMISSIONER OF TAXES
February 25, 1997
ASSAM CARBON PRODUCTS LIMITED Vs. STATE OF ASSAM
September 16, 1997
ASSAM COMPANY INDIA LTD Vs. COMMISSIONER OF TAXES ASSAM GUWAHATI
February 13, 1997
ASSAM CONDUCTORS MANUFACTURES ASSOCIATION Vs. ASSAM STATE ELECTRICITY BOARD
August 28, 1997
ASSAM FINANCIAL CORPORATION EMPLOYEES UNION Vs. STATE OF ASSAM
July 25, 1997
ASSAM FRONTIER TEA INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
January 8, 1997
ASSAM INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. MANJUSHREE PATHAK
December 5, 1997
ASSAM JUDICIAL SERVICE ASSOCIATION Vs. STATE OF ASSAM
June 17, 1997
ASSAM OXYGEN PVT LTD & ANOTHER Vs. ASSAM STATE ELECTRICITY BOARD & THREE OTHERS
March 12, 1997
ASSAM PESTICIDES AND AGRO CHEMICALS Vs. COMMISSIONER OF INCOME TAX
May 2, 1997
ASSAM STATE ELECTRICITY BOARD GUWAHATI Vs. BORJALINGA TEA COMPANY
April 10, 1997
ASSAM STATE ELECTRICITY WORKERS UNION Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
November 5, 1997
ASSAM STATE TRANSPORT CORPORATION Vs. BIMALA DEVI
June 14, 1997
ATUL CHANDRA Vs. STATE OF ASSAM
March 17, 1997
AUTO ENGINEERING WORKS Vs. BANSAL TRADING CO
November 28, 1997
BABUL BORA Vs. STATE OF ASSAM
January 27, 1997
BAGHPORI MAIMAL MIN SAMABAI SAMITI LTD Vs. STATE OF ASSAM
July 16, 1997
BALEN BAISHYA Vs. STATE OF ASSAM
April 10, 1997
BARAK VALLEY AGRICULTURISTS AND MACHINE OWNERRS ASSOCIATION Vs. STATE OF ASSAM
January 2, 1997
BASUDEB NATH Vs. DIPTIKONA NATH
September 9, 1997
BEUTI BORA Vs. TILESWAR BORA
September 4, 1997
BHAGYA KALITA Vs. STATE OF ASSAM AND ORS.
April 10, 1997
BHARAT HYDRO POWER CORPORATION LTD Vs. STATE OF ASSAM
July 19, 1997
BHUPENDRA KUMAR BHATTACHARJEE Vs. STATE OF ASSAM
June 17, 1997
BIJAY SINGH BIMAL KUMAR Vs. STATE OF ASSAM
December 4, 1997
BIJOY KUMAR DEBNATH Vs. NEW INDIA ASSURANCE CO LTD
May 30, 1997
BIKASH SEN GUPTA Vs. MEMBER MACT KAMRUP
June 17, 1997
BIKASHINDU DAS Vs. UNION OF INDIA
April 29, 1997
BIKUL DAS Vs. STATE OF ASSAM
August 1, 1997
BINOY KR BANIK Vs. NEW INDIA ASSURANCE CO
August 27, 1997
BIPUL KUMAR SARMA Vs. STATE OF ASSAM
May 28, 1997
BIREN BHUYAN Vs. STATE OF ASSAM
January 17, 1997
BIRENDRA NATH BHUYAN Vs. STATE OF MEGAHALAYA
August 14, 1997
BISHWA NATH TEWARI Vs. BHAGWATI PRASAD SIOTIA AND SONS
February 26, 1997
BISHWANATH KUMALIA MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
December 2, 1997
BISWANATH PAUL Vs. SADOYMANI ROY
April 8, 1997
BOLORAM KALITA Vs. STATE OF ASSAM
June 23, 1997
BONGAIGAON MUNICIPAL BOARD Vs. STATE OF ASSAM
May 21, 1997
BORDUBI RICE FLOUR AND OIL MILLS Vs. INCOME TAX OFFICER
February 24, 1997
BOUSKATA RAVATAARY SAMABAYA SAMITY DHUBRI Vs. STATE OF ASSAM
June 10, 1997
BUDDHA DEV ROY Vs. STATE OF TRIPURA AND ORS.
February 14, 1997
C BIAKRINGA Vs. STATE OF MIZORAM
August 29, 1997
CHANDRA NATH BHATTACHARJEE Vs. STATE OF ASSAM
September 5, 1997
CHARUBALA DEVI Vs. STATE OF ASSAM
August 19, 1997
CHEEMA ENTERPRISES Vs. MAYUR ENTERPRISES
September 12, 1997
CHENIRAM GOGOI Vs. K K KAPUR
November 21, 1997
CHITTARANJAN DAS Vs. PRAN BALLABH DAS
April 1, 1997
CHONCHITHUNG NGULLIE Vs. STATE OF NAGALAND AND OTHERS
March 14, 1997
CIVIL LIBERTIES AND HUMAN RIGHTS ORGANISATION Vs. STATE OF MANIPUR
August 1, 1997
COL P M XAVIER PRO SILCHAR Vs. UNION OF INDIA
April 29, 1997
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE SHILLONG Vs. MEGHALAYA PLYWOOD LTD
September 22, 1997
COLLECTOR OF CUSTOMS PVT NORTH EASTERN REGION SHILLONG Vs. BIPLAB RAKSHIT
September 8, 1997
COMMISSIONER OF INCOME TAX Vs. J N SARMA
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. A B C INDIA LIMITED
January 16, 1997
COMMISSIONER OF WEALTH TAX Vs. DILIP KUMAR SINGHANIA
January 16, 1997
COUNCIL OF BAPTIST CHURCHIES IN NORTH EASTERN INDIA Vs. SUBHRAJYOTI DAS
August 13, 1997
D G P MANIPUR Vs. SANAMAHI DEVATA
March 19, 1997
D K BISWAS Vs. STATE OF TRIPURA
July 31, 1997
DEBANANDA DEORI Vs. STATE OF ARUNACHAL PRADESH
August 6, 1997
DEBASISH MAJUMDAR Vs. SAHA BROTHERS WEST TRIPURA AGARTALA
May 2, 1997
DEBENDRA NATH Vs. STATE OF ASSAM
December 10, 1997
DEITY MAYENGBAM LAIREMBI ALIAS YAOROIBI LAIREMBI Vs. STATE OF MANIPUR
November 5, 1997
DESOUZA ISHED PEDRU Vs. STATE OF ASSAM
April 9, 1997
DEWAN MAMATAZ ALI Vs. MUSTT MEHABUBA BEGAM
May 13, 1997
DHAIRYA NATH KAKATI ALIAS DHAIRYA RAM KAKATI Vs. UNION OF INDIA
April 10, 1997
DHARMESWAR RABHA Vs. STATE OF ASSAM
March 3, 1997
DHIRENDRA NATH BAYAN Vs. ISMAIL HUSSAIN
December 6, 1997
DIBESH CHANDRA CHOUDHURY Vs. O N G C DEHRADUN
May 2, 1997
DIBRUGARH UNIVERSITY, DIBRUGARH & OTHERS Vs. BHABANANDA BARMAN
March 17, 1997
DIPAK DAS Vs. DHARJYANDHAN DEB
April 8, 1997
DIPAK KUMAR GOGOI Vs. STATE OF ASSAM AND OTHERS
November 10, 1997
DONA PARTIN Vs. STATE OF ARUNACHAL PRADESH
November 13, 1997
DR. I. SHIKIKHE Vs. STATE OF NAGALAND AND ORS.
February 25, 1997
EAGLE CONSTRUCTION Vs. UNION OF INDIA
March 13, 1997
ELANGBAM NIMAI SINGH Vs. STATE OF MANIPUR
May 28, 1997
ENGINEERS ASSOCIATION IFFCO Vs. STATE OF MANIPUR
May 16, 1997
FAZAL ALI Vs. SWARUPJAN BEGUM
June 27, 1997
FEDERATION OF INDUSTRIES OF NORTH EASTERN REGION Vs. ASSAM STATE ELECTRICITY BOARD
April 24, 1997
FOOD CORPORATION OF INDIA Vs. JAGDISH CHANDRA SAHA
July 31, 1997
FOREYEZUDDIN SHEIKH Vs. STATE OF ASSAM
June 30, 1997
G RALKAPTLUANGA Vs. STATE OF MIZORAM
September 9, 1997
G T LAL VAIPHEI Vs. SUPERINTENDENTS OF POLICE
September 29, 1997
G. RATNA DEVI Vs. STATE OF MANIPUR AND ORS.
May 26, 1997
GADADHAR BARMAN Vs. RANENDRA MOHAN PAUL
November 7, 1997
GANGA RAM BORAH Vs. STATE OF ASSAM
August 13, 1997
GANGMEI ADUMTHOI RONGMEINAGA Vs. DIST AND SESSIONS JUDGE MANIPUR
September 19, 1997
GAUHATI MUNICIPAL CORPORATION MARKET DEALERS CENTRAL ASSOCIATION Vs. COMMISSIONER G M C
November 13, 1997
GEORGE WILLIAMSON ASSAM LTD Vs. ASSISTANT COMMISSIONER OF TAXES
September 7, 1997
GHANSHYAM SHARMA Vs. UNION OF INDIA
July 29, 1997
GIRISH CHANDRA BARKOTOKY Vs. STATE OF ASSAM
September 16, 1997
Gopal Chowdhury Vs. State of Assam
February 28, 1997
GOSTHA BEHARI GHOSH Vs. STATE OF TRIPURA
December 9, 1997
GOVIND BALLAV GOSWAMI Vs. MEENA SHARMA
November 17, 1997
GOVINDA MAZUMDAR Vs. STATE OF ASSAM
September 15, 1997
GOVT PENSIONERS ASSOCIATION Vs. STATE OF TRIPURA
April 22, 1997
H D RAJKHOWA Vs. UNION OF INDIA
February 25, 1997
H DILIP KUMAR Vs. STATE OF MANIPUR
November 25, 1997
H ROHMINGTHANGA Vs. STATE OF MIZORAM
March 27, 1997
HAFIJUR RAHMAN Vs. BHAGVAN GOWAL
February 6, 1997
HAILAKANDI DISTRICT FAIR PRICE SHOP DEALERS ASSOCIATION Vs. STATE OF ASSAM AND ORS.
March 12, 1997
HECTORSON MUCHAHARI ALIAS HENGTHESA MUCHAHARI Vs. STATE OF ASSAM
September 26, 1997
HEIRS OF JATINDRA KUMAR BATTACHARJEE Vs. STATE OF TRIPURA
May 30, 1997
HEMCHANDRA KALITA Vs. STATE OF ASSAM
August 6, 1997
HIGH COURT EMPLOYEES ASSOCIATION Vs. REGISTRAR G H C
February 14, 1997
HIRALAL NAG Vs. MUSTT WAHEDA AHMED ALIAS OAHMEDA AHMED
August 26, 1997
HOKUTO SEMA Vs. UNION OF INDIA
May 30, 1997
HOTEL AND RESTAURANT Vs. ASSTT LABOUR COMMISSIONER JORHAT
July 30, 1997
HOTEL KUBER INTERNATIONAL Vs. ASSAM STATE ELECTRICITY BOARD
April 8, 1997
I IBOBI SINGH Vs. STATE OF MANIPUR
June 11, 1997
IBEYAIMA DEVI Vs. REGISTRAR CO OPERATIVE SOCIETY MANIPUR
November 13, 1997
INCOME TAX OFFICER Vs. S S AHLUWALIA
April 7, 1997
INDIAN RESEARCH INSTITUTE LTD Vs. SWAPAN PAUL
May 15, 1997
ISHAQUE ALI BARBHUYA Vs. STATE OF ASSAM
February 20, 1997
JAGDISH PRASAD SARAOGI Vs. UNION OF INDIA
January 6, 1997
JAGNESWAR DEY AND BIBHASH RANJAN DEY Vs. INCOME TAX OFFICER
November 13, 1997
JAY PRAKASH KHADARIA Vs. SHYAM SUNDER AGARWALLA
July 29, 1997
JENG HANSER Vs. KARBI ANGLONG AUTONOMOUS DIST COUNCIL
May 15, 1997
JENNY PLYWOOD INDUSTRIES LTD. Vs. STATE OF ARUNANCHAL PRADESH & OTHERS
March 17, 1997
JIBON BALLOUNG Vs. STATE OF ASSAM AND OTHERS
December 19, 1997
JOINT ACTION COMMITTEE PROTECTION ON AGRICULTURAL LAND Vs. PLANNING AND DEVELOPMENT AUTHORITY IMPHAL
March 21, 1997
JOREHAUT GROUP LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
March 27, 1997
JYOTI RUPA DAS Vs. STATE OF ASSAM
November 24, 1997
K PAOTHING Vs. CHAIRMAN L I C I BOMBAY
March 20, 1997
KAJAL KANTI SINHA Vs. STATE OF TRIPURA & OTHERS
December 19, 1997
KAMAL CHANDRA SARMA Vs. STATE OF ASSAM
December 4, 1997
KAMAL GOGOI ALIAS BHAITI GOGOI Vs. STATE OF ASSAM
September 25, 1997
KAMRUP FORWARDING AGENCY Vs. UNION OF INDIA
February 13, 1997
KAMRUP PAPER MILLS LTD Vs. ASSAM STATE ELECTRICITY BOARD
September 2, 1997
KEDAR NATH SINGH Vs. STATE OF ASSAM
December 17, 1997
KH IBOTON SINGH Vs. DIRECTOR GENERAL BOARD SECURITY FORCE
June 20, 1997
KHAGEN JITA Vs. STATE OF ASSAM
February 11, 1997
KHURAIJAM INDRAJIT SINGH Vs. STATE OF MANIPUR
December 18, 1997
KONSABA IBOCHOU Vs. STATE OF MANIPUR
December 5, 1997
KRISHNA MOHAN BANIK Vs. INCOME TAX OFFICER
September 15, 1997
KRISHNA PADA DAS Vs. UNION OF INDIA
November 25, 1997
KRIUS WAHLANG Vs. STATE OF MEGALAYA
September 8, 1997
KUNJA KISHORE GOLMI Vs. STATE OF MANIPUR
September 29, 1997
KUNTALA DEKA Vs. STATE OF ASSAM
March 27, 1997
LAKHMINATH DUTTA Vs. GUNIN BORA
September 15, 1997
LAL KALANDI Vs. STATE OF ASSAM
February 5, 1997
LAXMANLAL JEE MANDIR Vs. LAXMIRAM AGARWALLA
August 29, 1997
LEKH RAJ RANA Vs. INSPECTOR GENERAL OF POLICE
April 10, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. BIPUL BHARALI
December 19, 1997
LOITONGBAM DHIREN Vs. STATE OF MANIPUR
September 10, 1997
M AJEM JAMIR Vs. STATE OF NAGALAND
February 4, 1997
M S ASSOCIATES Vs. STATE OF ASSAM
July 9, 1997
M T VARGHESE Vs. STATE OF ASSAM
May 13, 1997
M TOSHIMEREN AIER Vs. STATE OF NAGALAND
April 10, 1997
M.K. CHANDA Vs. STATE OF NAGALAND AND ORS.
March 5, 1997
M/S. ARYA CO Vs. STATE OF ASSAM & OTHERS
February 11, 1997
MAHABIR TRANSPORT AGENCY Vs. CHAIRMAN FOOD CORPORATION OF INDIA
September 11, 1997
MAHANTA RAGHAV DAS Vs. STATE OF MEGHALAYA
August 4, 1997
MAHESH CHANDRA SARMA Vs. UMA SHANKAR MISHRA
August 8, 1997
MAHIRUDDIN BORBHUIYA Vs. MUSTT RYTHUN NESSA
April 9, 1997
MAL CHANDRA PEGU Vs. KARUNA DUTTA AND FIVE ORS. AND
March 12, 1997
MAN SAROVAR HOTEL Vs. TELECOM DIST MANAGER KAMRUP TELECOM DISTRICT GUWAHATI
February 5, 1997
MANAGEMENT OF GAUHATI REFINERY IOC LTD Vs. MRIGEN SAIKIA
May 16, 1997
MANAGEMENT OF GLAXO INDIA LTD Vs. STATE OF ASSAM
January 6, 1997
MANAGING DIRECTOR ASTC Vs. NARESWAR DUTTA
August 29, 1997
MANBA THEWBIANG LYNGDOH Vs. STATE OF MEGHALAYA
February 11, 1997
MANIJAN BIBI Vs. STATE OF MANIPUR
July 25, 1997
MANINDRA DEB BARMA Vs. AURABINDA PAUL
September 30, 1997
MANIPUR CO OP DEPT OFFICER ASSOCIATION Vs. STATE OF MANIPUR
March 31, 1997
MANIPUR JANATA FLOUR MILLS PVT LTD Vs. STATE OF MANIPUR
December 18, 1997
MANIPUR SECRETARIAT STENOGRAPHARS ASSOCIATION Vs. STATE OF MANIPUR
March 31, 1997
MANJUSHREE CHAKRAVORTY Vs. BIMLENDU DAS
January 16, 1997
MATIAS KASHYAP Vs. STATE OF ASSAM
April 7, 1997
MATILAL BHATTACHARJEE Vs. DINABANDHU DAS
April 11, 1997
MAYANGLAMBAM SUSHIL KUMAR SINGH Vs. STATE OF MANIPUR
March 14, 1997
MD AYUB Vs. STATE OF ASSAM
November 29, 1997
MD BAHAR ALI Vs. STATE OF ASSAM
March 18, 1997
MD FAZIRUDDIN Vs. STATE OF ASSAM
September 26, 1997
MD HASAN RAJA Vs. STATE OF ASSAM
January 10, 1997
MD HASEN ALI Vs. STATE OF ASSAM
February 28, 1997
MD HASNUR CHOUDHURY Vs. SISIR KUMAR LAHKAR
September 19, 1997
MD JAMAL ABEDIN Vs. STATE OF ASSAM
January 7, 1997
MD MOHIN ALI Vs. COMMISSIONER GAUHATI MUNICIPAL CORPORATION
February 4, 1997
MD MUSLIMUDDIN Vs. STATE OF TRIPURA
January 8, 1997
MD SAQUIE Vs. ROHINIDHAR BARUA
September 9, 1997
MD SUKUR AU Vs. STATE OF ASSAM
March 20, 1997
MD TAHER ALI Vs. STATE OF MANIPUR
May 29, 1997
MEGHALAYA PLYWOODS LTD Vs. UNION OF INDIA
September 22, 1997
MERRY ALIAS MALU Vs. STATE OF NAGALAND
February 25, 1997
MISS S. KHER ALI SUMI Vs. STATE OF NAGALAND AND OTHERS
October 20, 1997
MITHUN DEB Vs. STATE OF TRIPURA
September 12, 1997
MODERN SUPPLY AGENCY Vs. ANWARA BEGUM BORBHUIYA
February 13, 1997
MOHAMMAD MOHAR ALI Vs. MOHAMMAD MAMUD ALI
July 25, 1997
MOHAN TANIT Vs. STATE OF ASSAM
November 25, 1997
MONHARI KALITA Vs. TARA NATH SARMA
December 19, 1997
MONISIKHA BARUA Vs. HINDUSTAN FERTILIZER CORPN. LTD
May 9, 1997
MONORANJAN DUTTA Vs. SHIBANI DEY
September 30, 1997
MOOLCHAND AND CO Vs. STATE OF ASSAM
September 2, 1997
MOTILAL NUNIA Vs. FAIZUR RAHAMN
September 16, 1997
MUKUL MANDAL Vs. STATE OF ASSAM
March 27, 1997
MUSLIMUDDIN Vs. STATE OF TRIPURA
August 13, 1997
MUSTT BEGUM NESSA Vs. ANANDIRAM MANKIMURA
September 15, 1997
MUSTT BEGUM NESSA Vs. ANANDIRAM MANKI MURA
September 25, 1997
NAGARIK COMMITTEE Vs. STATE OF ASSAM
April 28, 1997
NAGEN DAS @ BALAI DAS Vs. STATE OF ASSAM
July 23, 1997
NAGEN DAS ALIAS BALAI DAS Vs. STATE OF ASSAM
June 23, 1997
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
January 7, 1997
NANGKAR TAMING Vs. STATE OF ASSAM
February 3, 1997
NAR JAMAL Vs. STATE OF ASSAM
September 17, 1997
NAREN NEOG ALIAS NAREN Vs. STATE OF ASSAM
June 23, 1997
NARSINGARH MINI BUS OWNERS SYNDICATE Vs. STATE OF TRIPURA
September 30, 1997
NATIONAL AIRPORT AUTHORITY Vs. PARADISE HOTEL AND RESTAURANT
August 14, 1997
NATIONAL INSURANCE CO Vs. AMAL KANTI DAS
May 14, 1997
NAZIMUDDIN MAJUMDAR Vs. ANIMESH BHATTACHARJEE
December 12, 1997
NAZUMAL HAQUE Vs. ABU BAKKAR SIDDIQUE JOTDAR
January 29, 1997
NECEM CEMENTS LTD Vs. STATE OF ASSAM
May 13, 1997
NECOM TRADE AND SUPPLIERS Vs. STATE OF ASSAM
March 6, 1997
NEW INDIA ASSURANCE CO LTD Vs. RITA DEVI
June 14, 1997
NEW INDIA ASSURANCE CO LTD Vs. RANJIT GHOSH
November 18, 1997
NEYVILLE ENGENEERING ASSOCIATES Vs. STATE OF ASSAM
March 23, 1997
NGAMKHOLET LHANGHAL Vs. SECRETARY EDUCATION GOVT OF MANIPUR
November 13, 1997
NILA GHOSH Vs. STATE OF TRIPURA
January 16, 1997
NILI CHOUDHURY Vs. STATE OF ASSAM
June 5, 1997
NIRANJAN SARKAR Vs. SWAPNA DAM
May 2, 1997
NIRMAL DEY AND ANR. Vs. STATE OF TRIPURA AND ORS.
January 6, 1997
NIRU HATI BARUAH Vs. STATE OF ASSAM
April 11, 1997
NISHINDRA HAJONG Vs. STATE OF MEGHALAYA
March 3, 1997
NIVA DEBV Vs. AMALENDU BHUSAN DEB
December 19, 1997
NO 35 PAKARIA MIN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
January 27, 1997
NOMAL CH. BHUYAN Vs. STATE OF ASSAM AND ORS.
November 5, 1997
NONGKHLAW CLAN Vs. UNION OF INDIA
July 28, 1997
NORTH EAST GASES P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 12, 1997
NUR ISLAM Vs. MUSTT SAMASTA BANU
August 28, 1997
O KULLABI SINGH Vs. STATE OF MANIPUR
December 5, 1997
O LOHARII Vs. SPEAKER MANIPUR L A
January 22, 1997
OCTAVIOUS STEEL AND CO LTD Vs. G C GOGOI
November 24, 1997
OIL AND NATURAL GAS COMMISSION Vs. SPECIAL JUDL OFFICER
January 1, 1997
OIL AND NATURAL GAS COMPANY LTD Vs. PABITRA GOGOI
May 13, 1997
OIL INDIA LTD Vs. OIL INDIA
February 27, 1997
OKRAM DAMU SINGH Vs. DIST COLLECTOR LAND ACQUISITION IMPHAL
August 28, 1997
OM PRAKASH SINGH Vs. STATE OF NAGALAND
July 29, 1997
ONGER LUEN Vs. TONGPANG CHIBA
November 12, 1997
ORIENTAL INSURANCE CO LTD Vs. NIRMAL DEBBARMA
September 19, 1997
ORIENTAL INSURANCE CO LTD Vs. GANPAT RAM NAYAK
August 14, 1997
P K DAS Vs. PRESIDING OFFICER
August 28, 1997
P LILY Vs. UNION OF INDIA
January 5, 1997
P THYAGRAJAN Vs. UNION OF INDIA
December 15, 1997
P.C. BORTHAKUR & ANOTHER Vs. STATE OF ARUNANCHAL PRADESH & OTHERS
March 17, 1997
PALARPAM FISHERY CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
May 28, 1997
PANNA SINGH Vs. HIMANGSHU KARMAKAR
February 5, 1997
PANNALAL GUPTA Vs. KUMUD RANJAN GUPTA
June 30, 1997
PARAMANANDA SARKAR Vs. STATE OF TRIPURA
July 21, 1997
PATRICIN MUKHIM Vs. STATE OF MEGHALAYA
March 27, 1997
PAY RECTIFICATION DEMAND COMMITTEE Vs. STATE OF MANIPUR
November 20, 1997
PRADIP NANDY Vs. STATE OF ASSAM
July 19, 1997
PRANAB BORA ALIAS SWAPNIL DEKA RAJA Vs. STATE OF ASSAM
June 23, 1997
PRANAB HAZARIKA Vs. EMPLOYEE STATE INSURANCE CORPN
July 29, 1997
PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
August 28, 1997
PRESIDENT MANIPUR PRADESH CONGRESS COMMITTEE Vs. SPEAKAR MANIPUR LEGISLATIVE ASSEMBLY
June 27, 1997
PRITUO SOLO Vs. UNION OF INDIA
June 23, 1997
PROMILA BORO Vs. STATE OF ASSAM AND ORS.
May 5, 1997
PULOTO KIHO Vs. STATE OF NAGALAND
May 13, 1997
PURBANCHAL STEEL LTD Vs. ASSAM STATE ELECTRICITY BOARD
February 13, 1997
R K KAMALA DEVI Vs. REGISTRAR JUDL GAUHATI HIGH COURT
November 11, 1997
R K MANI SINGH Vs. IMPHAL URBAN CO OP BANK LTD
August 19, 1997
R K RABIDAS Vs. SHRINATH GOALA
November 21, 1997
R K SUPPLY CORPORATION Vs. COMMISSIONER OF TAXES
September 24, 1997
R K TAMPHASANA DEVI Vs. STATE OF MANIPUR
January 22, 1997
R.P. NINGON Vs. STATE OF MANIPUR AND OTHERS
November 19, 1997
RAGHVENDRA AWASTHI Vs. STATE OF ASSAM
June 17, 1997
RAJANI BHUJAL Vs. STATE OF MEGHALAYA
May 13, 1997
RAJAT KANTI CHOUDHURY Vs. STATE OF MEGHALAYA
November 20, 1997
RAJENDRA NAHATA Vs. SUPERINTENDENT OF TAXES
August 7, 1997
RAJKISHORE SAHA Vs. PANNALAL GHOSH
May 2, 1997
RAJKUMAR JALAN Vs. STATE OF ASSAM
February 4, 1997
RAKHAL CHAKRABORTY Vs. SANJIB KUMAR ROY
August 8, 1997
RAM KRISHNA PAUL Vs. STATE OF MEGHALAYA
August 5, 1997
RAMEN SAIKIA Vs. STATE OF ASSAM
January 9, 1997
RAMENDRA NATH DEY Vs. STATE OF TRIPURA
April 29, 1997
RAMESH CH. DAS Vs. STATE OF ASSAM & OTHERS
September 23, 1997
RAMESHWAR KALITA Vs. STATE OF ASSAM
January 28, 1997
RAMKANWAR DESWAL Vs. UNION OF INDIA
July 28, 1997
RAMPAL JOSHI Vs. STATE OF ASSAM
August 14, 1997
RAMPRIT MISRA Vs. STATE OF ASSAM C B I
January 1, 1997
RANJIT DEBNATH Vs. PARIMAL CHAKRABORTY
July 16, 1997
RANJIT NATH Vs. STATE OF ASSAM
August 12, 1997
RASARAJ DEBNATH Vs. CALCUTTA UNIVERSITY
July 22, 1997
RECOMMANDED FRESH TEACHER CANDIDATES ASSOCIATION Vs. STATE OF MANIPUR
September 29, 1997
RINA CHANDA Vs. SITANGSHU SEKHAR CHANDA
January 1, 1997
RINCHIN KHANDU KHRIMEY Vs. NIMA TSERING KHRIME
January 6, 1997
RINGKAHAO HORAM Vs. STATE OF NAGALAND
February 27, 1997
RONIX POLYMER PVT LTD Vs. STATE OF TRIPURA
November 24, 1997
ROWSHANARA AHMED Vs. STATE OF ASSAM
March 17, 1997
S P B P TEA INDUSTRIES LTD Vs. DESOUZA I P
April 9, 1997
S SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
September 29, 1997
SABYASACHI BHATTACHARJEE Vs. STATE OF TRIPURA
January 21, 1997
SADANANDA KEOT Vs. JONA RAM SAIKIA
August 28, 1997
SAIGEETA ABASHEB ACHREKAR Vs. STATE OF ASSAM
February 13, 1997
SALAM KORA SINGH Vs. STATE OF MANIPUR
May 30, 1997
SAMARENDRA BHOWMIK Vs. STATE OF TRIPURA
August 1, 1997
SAMIR SAHA Vs. STATE OF TRIPURA
June 5, 1997
SANGITA ADVERTISING AGENCY Vs. UNION OF INDIA
January 29, 1997
SANKAR MEDHI Vs. STATE OF ASSAM
May 29, 1997
SANKAR MODHI Vs. STATE OF ASSAM
March 29, 1997
SANT MAYA DEVI Vs. A.S.E.B AND ORS.
July 28, 1997
SANWARMAL AGARWAL; SHYAMSUNDAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 28, 1997
SANWARMAL AGRAWALA Vs. COMMISSIONER OF INCOME TAX
September 5, 1997
SARDAR HARVINDER SINGH SEIGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 12, 1997
SARDAR MALL SHIVDAYAL Vs. COMMISSIONER OF TAXES
December 5, 1997
SATYANARAYAN PRASAD JAISWAL Vs. JAMUNA PRASAD JAISWAL
November 13, 1997
SATYENDRA GHOSH Vs. BANI BHATTACHARJEE
September 19, 1997
SECRETARY OF THE GOVERNOR OF ASSAM Vs. MADAN CHANDRA MAHANTA
January 1, 1997
SEWAT RABHA Vs. STATE OF ASSAM
January 8, 1997
SHAILA BALA GHOSH Vs. NITAI CH SAHA
April 23, 1997
SHAMMIM RAHMAN ALIAS QUEEN MARY Vs. UNION OF INDIA
September 8, 1997
SHEO KUMAR AGARWAL Vs. STATE OF ARUNACHAL PRADESH
August 12, 1997
SHYAM CHARAN BHUYAN Vs. STATE OF ASSAM
November 6, 1997
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA
January 21, 1997
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA AND ORS.
January 1, 1997
SIAMKUNGI OF CHALTLANG LILYVENG Vs. STATE OF MIZORAM
August 12, 1997
SINAM KULA SINGH Vs. ACCOUNT GENERAL (A&E), MANIPUR AND OTHERS
May 26, 1997
SIRISH PAUL Vs. STATE OF TRIPURA
January 6, 1997
SOMESWAR NATH Vs. STATE OF ASSAM
February 26, 1997
SOUGAIJAM TOMBA SINGH Vs. STATE OF MANIPUR
January 30, 1997
SRI NANI MALI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
December 10, 1997
STATE BANK OF INDIA Vs. SATYABRATA BHATTACHARJEE
September 19, 1997
STATE OF ASSAM Vs. SUNANDA KALITA
September 23, 1997
STATE OF ASSAM Vs. JOYDEB BHATTACHARJEE
September 17, 1997
STATE OF ASSAM Vs. R K KRISHNA KUMAR
September 10, 1997
STATE OF ASSAM Vs. BADAN CHANDRA DIHINGIA
January 30, 1997
STATE OF ASSAM Vs. MUKUNDA OJA
April 10, 1997
STATE OF ASSAM Vs. HALADHAR KALITA GAUHATI HIGH COURT
April 9, 1997
STATE OF ASSAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 25, 1997
STATE OF ASSAM Vs. UNION OF INDIA
June 12, 1997
STATE OF ASSAM Vs. PRATIMA DAS
September 5, 1997
STATE OF ASSAM AND OTHERS Vs. 5305 HAV AJIT RAN JAN NATH
June 12, 1997
STATE OF MANIPUR Vs. ALL MANIPUR REGULAR POSTS VACANCIES SUBSTTUTE TEACHERS ASSOCIATION
December 4, 1997
STATE OF MANIPUR Vs. R K SANATOMBA DEVI
November 14, 1997
STATE OF MANIPUR Vs. SHRI SADHAN JIBON SINGH
September 29, 1997
STATE OF MANIPUR Vs. N SANAHANBI DEVI
November 11, 1997
STATE OF MIZORAM Vs. MIZORAM ENGINEERING SERVICE ASSOCIATION
February 28, 1997
STATE OF MIZORAM Vs. KISHAN SINGH
August 1, 1997
STATE OF NAGALAND Vs. HUSKA SUMI
February 25, 1997
STATE OF NAGALAND AND ORS Vs. HUSKA SUMI
February 5, 1997
STATE OF TRIPURA Vs. NARESH CHANDRA PAUL
September 8, 1997
STATE OF TRIPURA Vs. SUJIT CHAKRABORTY
September 9, 1997
STATE OF TRIPURA Vs. NARESH CHANDRA PAUL
September 9, 1997
STATE OF TRIPURA Vs. ATANU SINHA
September 11, 1997
STATE OF TRIPURA Vs. APANGSHU MOHAN
September 16, 1997
STATE OF TRIPURA Vs. KANULAL DAS
September 23, 1997
STATE OF TRIPURA Vs. SUKESH RANJAN BISWAS
June 9, 1997
STATE OF TRIPURA Vs. ABHIJIT MAJUMDAR
July 26, 1997
STATE OF TRIPURA Vs. PRAFULLA KUMAR DAS
May 2, 1997
STEEL AUTHORITY OF INDIA LTD Vs. ASHOK INDUSTRIES
November 24, 1997
STELDA THABAH Vs. STATE OF MEGHALAYA
August 8, 1997
SUBAL GOPE Vs. STATE OF TRIPURA
February 14, 1997
SUBHAS CHANDRA BHOWMIK Vs. KALYANI BHOWMIK
June 20, 1997
SUDHANGSHU MOHAN DEB Vs. NIRODA SUNDARI DHUPI ALIAS DAS
January 22, 1997
SUDHIR DEBNATH Vs. STATE OF TRIPURA
January 21, 1997
SUKURJAN BIBI Vs. STATE OF ASSAM
November 21, 1997
SUNITI NATH Vs. STATE OF TRIPURA
February 28, 1997
Supengnungla Vs. State of Nagai
September 23, 1997
SURAJ SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
November 11, 1997
SURCHANDRA SINGH Vs. STATE OF MANIPUR
January 21, 1997
SURESH KR JAIN Vs. TIRTHA NATH SAIKIA
December 6, 1997
SURESHSAIKIA Vs. STATE OF ARUNACHAL PRADESH
November 13, 1997
SURMA VALLEY SAW MILL P LIMITED Vs. STATE OF ASSAM
July 25, 1997
SURMA VALLEY SAW MILLS PVT LTD Vs. UNION OF INDIA
April 2, 1997
SURMAN ALI LASKAR Vs. STATE OF ASSAM
July 1, 1997
SURYA NARAYAN JHA Vs. RAMESHWAR PRASAD AND OTHERS
September 23, 1997
SUSHIL CHOUDHURY Vs. STATE OF TRIPURA
May 2, 1997
SUSHIL KUMAR BERI Vs. JYOTI RANI BERI
December 6, 1997
T C TELI M L A Vs. UNION OF INDIA
September 8, 1997
TADON TATIK Vs. STATE OF ARUNACHAL PRADESH
June 24, 1997
TARUN BARMAN Vs. STATE OF ASSAM
April 11, 1997
THAKURSIDAS BANWARILAL Vs. COMMISSIONER OF INCOME TAX
December 15, 1997
THONGKHOJAM BAITE Vs. STATE OF MANIPUR
April 29, 1997
TIKARAM SHARMA Vs. STATE OF NAGALAND
April 1, 1997
TILAK GOGOI Vs. PRABIN CHUTIA
December 8, 1997
TRIPURA CHEMISTS AND DRUGISTS ASSOCIATION Vs. STATE OF TRIPURA
July 5, 1997
TRIPURA CHEMISTS AND DRUGISTS ASSOCIATION Vs. STATE OF TRIPURA
May 16, 1997
TRIPURA FIBRE GLASS INDUSTRIES Vs. STATE OF TRIPURA
June 19, 1997
TRIPURA GRAMIN BANK Vs. BIJAN BHATTACHARJEE
December 9, 1997
UMA CHARAN PANDA Vs. UNION OF INDIA
March 6, 1997
UNION OF INDIA Vs. COLLECTOR OF KAMRUP
June 6, 1997
Union of India Vs. Lalit Baruah
July 7, 1997
UNION OF INDIA Vs. SUDARSHAN PLYWOOD INDUSTRIES LTD
April 9, 1997
UNION OF INDIA Vs. MURALI MANAHAR ENTERPRISES
March 20, 1997
UNION OF INDIA Vs. MOLENDRA CHOWDHURY
November 20, 1997
UNION OF INDIA Vs. KALIMULLA KHAN
September 9, 1997
UNION OF INDIA Vs. CORPORAL SHARMA A K
July 31, 1997
UNION PF INDIA Vs. PURANJYA BHATTACHARJEE
November 19, 1997
UNITED INDIA INSURANCE CO Vs. SUHAGINI PAUL
January 21, 1997
UNITED INDIA INSURANCE CO LTD Vs. JYOTSNA RANI BAISHYA
January 7, 1997
UNITED INDIA INSURANCE CO LTD Vs. MEERA DEVI
May 13, 1997
UTTAM KUMAR SEN Vs. GITA DAS CHOUDHURY
September 11, 1997
VICTOR CANE INDUSTRIES Vs. COMMISSIONER OF TAXES
September 5, 1997
VICTORY VENEERS PVT LTD Vs. STATE OF NAGALAND
August 8, 1997
VIJAY GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX.
July 3, 1997
VILLAGE Vs. SATOI VILLAGE
August 8, 1997
VUXUTO ACHUMI Vs. UNION OF INDIA
May 13, 1997
W MEMCHA DEVI Vs. STATE OF MANIPUR
September 29, 1997
WAIROKPAM SAGORCHANDRA SINGH Vs. STATE OF MANIPUR
November 12, 1997
WAITING HINDI MATRICULATE TEA CHERS ASSOCIATION Vs. STATE OF MANIPUR
August 21, 1997
WORLD WATCH INTERNATIONAL Vs. UNION OF INDIA
December 19, 1997
Y SHAMUNGOU SINGH Vs. STATE OF MANIPUR
March 27, 1997
YEGHOTO SUMI Vs. STATE OF NAGALAND
May 9, 1997
ZOHAMINGTHANGA Vs. STATE OF MIZORAM
December 8, 1997
ZUBENI Vs. STATE OF NAGALAND AND OTHERS
February 25, 1997