Case Index

Title
Date
ANAND PRAKASH Vs. SPECIAL AREA DEVELOPMENT AUTHORITY
November 17, 1997
ANIL KUMAR Vs. NEW INDIA ASSURANCE CO.LTD.
July 26, 1997
ANURAG SHRIWASTAVA Vs. FAIRDEAL MARWAR GARAGE
October 21, 1997
ASHOK KUMAR KUKREJA Vs. M.P.E.B.
July 7, 1997
B.M.GAUR Vs. PREMIER AUTOMOBILES LTD.
July 24, 1997
B.M.GAUR Vs. PREMIER AUTOMOBILES LTD.
July 26, 1997
CHIEF MUNICIPAL OFFICER Vs. PREM KANT SHARMA
June 12, 1997
DISTRICT TELECOMMUNICATIONS DEPARTMENT Vs. BRIJ MOHAN SHIVHARE
July 26, 1997
DIVISIONAL RAILWAY MANAGER, S.E.RAILWAY Vs. CHANDRA PRAKASH VALECHA
October 15, 1997
GOVERNMENT OF M.P. Vs. CHANDRAHAS DESHMUKH
October 13, 1997
GWALIOR VIKAS PRADHIKARAN Vs. SWEETY VERMA
November 21, 1997
H.K.AGRAWAL Vs. CHIEF COMMERCIAL MANAGER, CENTRAL RAILWAY
July 26, 1997
KALKAPRASAD KASHTAWAR Vs. S.K.SHRIWASTAVA
October 14, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. AMRIKABAI
December 4, 1997
M.P.ELECTRICITY BOARD Vs. RAM GARIB LONIA
July 26, 1997
M.P.HOUSING BOARD Vs. AJAY BAFNA
November 19, 1997
MADHUKAR KAMDE Vs. ASALAM HUSSAIN
July 7, 1997
MAHAPRABHANDAK, CENTRAL RAILWAY Vs. RISHIB KUMAR JAIN
October 13, 1997
MAHAVIR TRANSPORT Vs. GADIYA TRADERS
March 10, 1997
MAJOR LOKNATH JAGGI (RETD.) Vs. CHAIRMAN/CHIEF EXECUTIVE OFFICER, BHOPAL DEVELOPMENT AUTHORITY
June 12, 1997
MANAGING DIRECTOR, M.P.RAJYA KARAMCHARI AWAS NIGAM Vs. BHAGWANDAS SHRIWASTAVA
July 7, 1997
MAYO HOSPITAL Vs. SUNIL TIWARI
November 12, 1997
NARENDRA SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
October 10, 1997
NATIONAL INSURANCE COMPANY Vs. BAIJNATH SHUKLA
October 16, 1997
NEW INDIA ASSURANCE CO.LTD. Vs. AKHERAJ LUNIA
June 12, 1997
ORIENTAL INSURANCE CO.LTD. Vs. KAMALESH KUMAR CHANDRAKAR
July 10, 1997
ORIENTAL INSURANCE CO.LTD. Vs. LEKHIRAM
July 26, 1997
PUTLIBAI Vs. STATE BANK OF INDORE
July 26, 1997
RAKESH AGGRAWAL Vs. RAJU PUDIR
October 20, 1997
RAMDAYAL Vs. MANAGER, JILA SAHAKARI BHUMI VIKAS BANK
October 15, 1997
S.K.DHINGRA Vs. MADHYA PRADESH ELECTRICITY BOARD
July 26, 1997
SACHIN GHATE Vs. UDAY NAGAR COLONY
December 6, 1997
SAROJ BHANDARI Vs. N.S.AHALUWALIYA
July 29, 1997
SAVITRI C.PILLAI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 11, 1997
SHARIQUE A.ALI Vs. A.M.LAHARI
July 7, 1997
SHIVAY NATIONAL ROAD CARRIER Vs. HEERA BROTHERS
September 30, 1997
STATE BANK OF INDIA Vs. NARAYAN DAS MISHRA
November 19, 1997
SUDHIR KUMAR SINGHAI Vs. M.P.GRIH NIRMAN MANDAL
July 7, 1997
TEEKARAM Vs. UPYANTRI, M.P.ELECTRICITY BOARD
October 15, 1997
TEJ KUMAR Vs. NEW INDIA ASSURANCE COMPANY
December 1, 1997
TELECOMMUNICATION DEPTT. Vs. BUTIBAI AGRAWAL
November 12, 1997
UNION BANK OF INDIA Vs. RAVI VERMA
November 20, 1997
UNION OF INDIA Vs. RAMSWAROOP CHANDIL
March 14, 1997
UNIT TRUST OF INDIA Vs. R.S.DUBE
November 19, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. JAWAHAR LAL
July 29, 1997
USHA AGRAWAL Vs. ESTATE OFFICER, M.P.H.B.
October 20, 1997
V.S.SHUKLA Vs. BRIJESH KUMAR DWIVEDI
July 7, 1997
VIJAY UPADHYAYA Vs. VINOD KUMAR SHRIVASTAVA
July 26, 1997
WESTERN COALFIELDS LTD. Vs. JAIN COAL DEPOT
July 26, 1997