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Case Index
Title
Date
A.K. SINHA Vs. THE LT. GOVERNOR AND OTHERS
December 16, 1997
ABANI MOHAN SINHA AND ANOTHER Vs. BHARATI GHOSH (SMT.) AND OTHERS
August 8, 1997
ABID HOSSAIN ALIAS BECHU Vs. STATE
August 14, 1997
ACME PAPER LTD Vs. DENA BANK
April 11, 1997
AD. ABDUL JALIL AHAMED Vs. SIBDAS SAILA AND ORS.
November 18, 1997
AHINSA COMMOTRADE PRIVATE LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
February 18, 1997
AIMS INDIA P LTD Vs. INDIAN BANK
January 8, 1997
AJANTA LEATHER FASHIONS LTD Vs. UNION OF INDIA
March 19, 1997
AJAY KUMAR CHURIWAL Vs. SUMAN SETHI
October 3, 1997
AJIT KUMAR KOTAL Vs. SAILESH KUMAR BOSE
November 18, 1997
AJIT MANNA Vs. SHANTILATA PANCHAL
June 19, 1997
Ajoy Kumar Virmani Vs. Union of India UOI
February 25, 1997
ALEXANDROS DRYRON S A Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V PRAPTI
October 3, 1997
ALI HOSSAIN Vs. BABY FARIDA KHATOON
September 2, 1997
ALLERGAN INC Vs. MILMENT OFTHO INDUSTRIES
November 6, 1997
ALLERGAN INC Vs. MILMET OF THE INDUSTRIES
January 29, 1997
ALOKE KUMAR GHOSH Vs. CALCUTTA MUNICIPAL CORPORATION
July 3, 1997
AMARESH CHANDRA PAUL Vs. STATE OF WEST BENGAL
February 5, 1997
AMIT KUMAR AGARWALLA Vs. UNION OF INDIA
September 4, 1997
AMZAD ALI Vs. MARFAT ALI BISWAS
June 11, 1997
ANAND DAMANI Vs. UNION OF INDIA
January 30, 1997
ANANDA BAURI Vs. STATE
February 14, 1997
ANANDA MOHAN KHARA Vs. JALADHAR MONDAL AND ANOTHER
November 20, 1997
ANANGA MOHAN BANERJEE Vs. STATE OF WEST BENGAL
April 29, 1997
ANANTA SARDAR Vs. PANCHANAN BHATTACHARYYA
September 30, 1997
ANUP KR GHOSH Vs. UNION OF INDIA
October 3, 1997
ANUP KUMAR GHOSH Vs. UNION OF INDIA
October 30, 1997
ANWAR ALIAS ANSWAR ALIAS ANSWAR RAHAMAN Vs. STATE
August 8, 1997
ARATI GHOSH Vs. SUDHARANI MITRA & ANR
August 8, 1997
ARDHENDU MANNA Vs. THE UNION OF INDIA AND OTHERS
July 10, 1997
ARUN KUMAR DHARA Vs. STATE
January 30, 1997
ARUN KUMAR MONDAL AND OTHERS Vs. BROJO GOPAL BISWAS AND OTHERS
April 9, 1997
ASHIM SARKER Vs. CHITRA ZAHIR
March 10, 1997
ASHIT BARAN CHATTERJEE Vs. STATE OF WEST BENGAL
March 12, 1997
ASHOKA RESTAURANT AND BAR Vs. GENERAL MANAGER METRO RAILWAYS
April 8, 1997
ASIF HOSSAIN Vs. INSPECTOR GENERAL, B.S.F.
April 25, 1997
ASIT KUMAR DASGUPTA C M M CALCUTTA Vs. STATE
May 23, 1997
ASIT KUMAR SARKAR Vs. UNION OF INDIA & ORS.
November 19, 1997
ASSAMBROOK EXPORTS LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED
May 15, 1997
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. NITU TRADING CO LTD
September 12, 1997
ASSISTANT ENGINEER NABADWIP GROUP ELECTRIC SUPPLY Vs. PRADIP CHANDRA ROY
January 15, 1997
ATAULLA KHAN Vs. DEPUTY COMMISSIONER OF POLICE DETECTIVE DEPARTMENT, CALCUTTA
July 8, 1997
AUGUSTINE ROBERT DCRUZ Vs. STATE OF WEST BENGAL AND OTHERS
June 11, 1997
B Yallappa Vs. Presiding Officer Eighth Industrial Tribunal
August 21, 1997
BABU CHAKRABORTY IN JAIL Vs. STATE OF WEST BENGAL
October 3, 1997
BADAL SARDAR Vs. STATE OF WEST BENGAL
March 17, 1997
BAIDYABATI SHEORAFULI COOPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
May 21, 1997
BAILYGUNGE PROPERTIES DEVELOPMENT CORP Vs. SHREE SHREE ANANDAMOYEE CHARITABLE SOCIETY
March 21, 1997
BANASRI @ BANASRI GHOSH Vs. BALAILAL ADAK & ORS.
March 25, 1997
BARID BARAN BANERJEE Vs. COAL CONTROLLER
December 18, 1997
BARID BARAN BANERJEE AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
November 11, 1997
BASANTA BASU Vs. CALCUTTA PORT TRUST
February 7, 1997
BESCO LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
May 15, 1997
Bhagawati Prosad Himatsingka Vs. State of West Bengal
March 14, 1997
BHAGGO DHAR MANNA Vs. STATE OF WEST BENGAL
February 25, 1997
BHANU MONDAL Vs. JAYDEB CHOWDHARY
August 1, 1997
BHOGIMONDAL Vs. MOHAN LAL SITALANI
January 10, 1997
BIBHUTI BHUSAN CHAKRABORTY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
April 17, 1997
BIBHUTI CHARAN CHAKRABORTY Vs. TAPAN KUMAR SINHA
August 28, 1997
BIDHUBHUSAN GHOSH Vs. STATE OF WEST BENGAL AND ORS.
August 7, 1997
BIDYARTHI MOTOR TRAINING SCHOOL AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
January 14, 1997
BIJOY KR. GUPTA AND OTHER Vs. STATE
July 3, 1997
BIJOY KUMAR BISWAS Vs. NABAYUG LARGE SIZED CO OPERATIVE AGRICULTURAL CREDIT SOCIETY LIMITED
November 26, 1997
BIKASH CH GHOSH Vs. DILIP KUMAR MUKHERJEE
June 13, 1997
BIMAL KUMAR KEJRIWAL Vs. INDIAN SEAMLESS FINANCIAL SERVICES
March 21, 1997
BIMAN BIHARI PODDAR Vs. STATE
February 21, 1997
BINAPANI DAS Vs. S.C. DAS
August 1, 1997
BIPLAB CHANDRA DUTTA Vs. STATE
August 8, 1997
BISHNU PADA SAHA Vs. STATE
April 25, 1997
BISWADEV MUKHERJEE Vs. GOURMOHAN DAS DE
November 13, 1997
BISWANATH DIGAR Vs. GOPAL DIGAR
February 21, 1997
BROJENDRA NATH SAMANTA Vs. CESC LIMITED AND CMC
April 3, 1997
BUDDHADEB DAS Vs. STATE OF WEST BENGAL
December 5, 1997
BUDDHESWAR GHOSH Vs. EKKARI GHOSH
February 10, 1997
BURN STANDARD CO LTD Vs. TARUN KUMAR CHAKRABORTY
August 14, 1997
BURRABAZAR FIRE WORKS DEALERS ASSOCIATION Vs. COMMISSIONER OF POLICE CALCUTTA
September 26, 1997
CALCUTTA DIOCEASIN TRUST ASSOCIATION P Vs. MRINAL CHOWDHURY
February 19, 1997
CALCUTTA DOCK LABOUR BOARD Vs. RAM AYODHYAY RAI
November 21, 1997
Calcutta Dock Labour Board Vs. Master Stevedors Association
September 23, 1997
Central Board of Direct Taxes Vs. Chloride India Ltd
January 17, 1997
CHAIRMAN CALCUTTA PORT TRUST Vs. STARLON WORKS PRIVATE LTD
September 18, 1997
Chandra Mohan Majhi Vs. Kaushalya Majhi
February 20, 1997
CHANDRA SEKHAR SAMANTA Vs. COMMISSIONER SANCHAITA INVESTMENTS
July 28, 1997
CHARUBALA ROY CHOWDHURY & ORS. Vs. NIBARAN CHANDRA BOSE
August 28, 1997
CHINTA DEVI Vs. STATE
January 29, 1997
CHUNNU DHANUK Vs. STATE OF WEST BENGAL
September 5, 1997
COAL INDIA LIMITED Vs. PAUL BUILDERS
December 12, 1997
COASTAL ROADWAYS LTD Vs. STATE OF WEST BENGAL
May 15, 1997
COMMISSIONER OF CUSTOMS (PREVENTIVE) AND OTHERS Vs. ASIF HOSSAIN AND ANOTHER
December 23, 1997
Commissioner of Income tax Vs. Sunidhi Properties
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. SUPREME CREDIT CORPORATION LTD
November 28, 1997
COMMISSIONER OF INCOME TAX Vs. AIR SURVEY CO OF INDIA P LTD
November 28, 1997
Commissioner of Income tax Vs. Harnarayan Lohia and Sons
January 14, 1997
Commissioner of Income tax Vs. R M Investment and Trading Co P Ltd
January 9, 1997
Commissioner of Income tax Vs. Varas International P Ltd
February 5, 1997
Commissioner of Income tax Vs. Suman Tea and Plywood Industries P Ltd
March 4, 1997
COMMISSIONER OF INCOME TAX Vs. NANDINI NOPANY
December 17, 1997
Commissioner of Income tax Vs. Bengal Waterproof Ltd
December 22, 1997
Commissioner of Income tax Vs. Sova Bajoria
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. NEW GUJARAT COTTON MILLS LTD
November 26, 1997
COMMISSIONER OF INCOME TAX CENTRAL II CALCUTTA Vs. BHARTIA CUTLER HAMMER LTD
December 12, 1997
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. INDUS SERVICES LTD
November 26, 1997
COMMISSIONER OF INCOME TAX WEST BENGAL V CALCUTTA Vs. NEW GUJARAT COTTON MILLS LTD
November 16, 1997
COMMISSIONER OF INCOME-TAX Vs. SCHLUMBERGER SEA CO INC
September 17, 1997
COMMISSIONER OF INCOME-TAX Vs. JOYTSNA PODDAR
December 12, 1997
COMPETENT AUTHORITY Vs. WESTERN INDIA COMMERCIAL CO LTD
March 12, 1997
D P BHATTACHARJEE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
May 19, 1997
DAHADAYA SAMABAY KRISHI UNNAYAN SAMITY LTD. Vs. UNION OF INDIA AND OTHERS
April 2, 1997
DAILY TEJ PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
September 30, 1997
DALHOUSIE PROPERTIES LIMITED Vs. KALI ENGINEERING WORKS PRIVATE LIMITED
February 19, 1997
DAMODAR CEMENT AND SLAG LTD. Vs. BHOLANATH MAJHI OF NUTANGUNG
March 17, 1997
DEBA PROSAD MAZUMDAR Vs. MAN MOHAN MAZUMDAR
April 11, 1997
DEBASIS DHABAL Vs. UNION OF INDIA
February 10, 1997
DEBASIS DHABAL Vs. UNION OF INDIA
February 2, 1997
DEBASISH GOOPTU AND ANOTHER Vs. DHANSIRA DEVI AND OTHER
May 23, 1997
DEBIDAS GHOSHAL Vs. STATE OF WEST BENGAL AND OTHERS
May 7, 1997
DEBRANJAN MUKHOPADHYAY Vs. MANIK CHANDRA MONDAL
December 19, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL CONCRETE AND ALLIED PRODUCTS LIMITED
January 10, 1997
DHIRENDRA NATH GHOSH Vs. BARRACKPORE MUNICIPALITY AND OTHERS
January 20, 1997
DIBYENDU BISWAS Vs. RABIN DEB
July 16, 1997
DIGAMBAR GOPE Vs. STATE OF WEST BENGAL
February 24, 1997
DIPAK DAS Vs. STATE OF WEST BENGAL
January 29, 1997
DIPAK KUMAR DAS Vs. MRINAL KANTI ROY
December 17, 1997
DIPANKAR BANERJEE Vs. TANUJA BANERJEE
November 27, 1997
DIPANKAR DUTTA Vs. STATE OF WEST BENGAL
January 1, 1997
DIPANKAR PAL Vs. THE WEST BENGAL TEA DEVELOPMENT CORPORATION LIMITED AND OTHERS
February 28, 1997
DIPIKA MALLICK Vs. SUSHIL CHANDRA MALLICK
February 18, 1997
Director of Income tax Exemption Vs. Shilpam
November 21, 1997
DR. CHANDRA NATH SARKAR Vs. UNIVERSITY OF CALCUTTA
December 15, 1997
DULAL CHANDRA ADAK Vs. GUNADHAR PATRA
September 30, 1997
DUNLOP INDIA LIMITED Vs. T K MUKHOPADHYAY
July 31, 1997
Dunlop India LTD Vs. CEGAT Eastern Bench
February 21, 1997
DURGA CHARAN SAHA Vs. BARADAMANI DASI
July 31, 1997
DUSHASAN KAYAL Vs. SANDHYARANI DAS
March 28, 1997
E C BOSE AND CO PVT LTD Vs. VICTOR OIL CO PVT LTD
June 20, 1997
EAST COAST SHIPPING LTD. Vs. M.J. SCRAP.PVT. LTD.
February 19, 1997
EASTERN PAPER MILLS Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
July 29, 1997
Electric Instruments Vs. State of West Bengal
November 7, 1997
ELECTRIC LAMP MANUFACTURERS INDIA PVT. LTD. Vs. SMT. NIRMALA DEVI JAIPURIA
October 3, 1997
ENGINEERS INDIA LIMITED & ANR. Vs. D. WREN INTERNATIONAL LTD. & ORS.
February 14, 1997
ESTER INSUSTRIES LTD. Vs. J.K. CORPORATION LTD.,(ORISSA SYNTHETICS DIVISION), AND OTHERS
March 13, 1997
EUNAS ALI MOLLA Vs. STATE OF WEST BENGAL
August 6, 1997
EUREKA ENGINEERS CO OPERATIVE SOCIETY LIMITED Vs. SUPERINTENDING ENGINEER MAHANANDA BARRAGE CIRCLE
April 23, 1997
EVA SETH Vs. UNION OF INDIA
September 4, 1997
Forbes Gokak LTD Vs. Principal Commr of Customs
April 11, 1997
FOSIE CHUNG CHENEOVA Vs. MAMA BENDRA CHANDER ROY
November 24, 1997
GANGAHARI CHATTERJEE Vs. CALCUTTA ELECTRIC SUPPLY CORPN. AND OTHERS
May 20, 1997
GEETA DAS Vs. RAJABALA KUNDU
August 11, 1997
GIDDU ALIAS MONGAL MUDI Vs. STATE OF WEST BENGAL
December 5, 1997
GILLETTE INTERNATIONAL Vs. R K MALHOTRA
September 4, 1997
GIRISH CHANDRA PANDEY Vs. KANHAIYALAL CHANDAK
May 21, 1997
GITA RANI PRAMANIK Vs. DHIRENDRANATH PRAMANIK
May 20, 1997
GOBINDA GUPTA AND ANOTHER Vs. BEDANA DAS (SMT.)
August 28, 1997
GOBINDA PRASAD DAS Vs. STATE OF WEST BENGAL
February 19, 1997
GOLAM MOH1UDDIN Vs. NURUL ALAM MOLLA
July 23, 1997
GOPAL CHANDRA BOSE AND ANOTHER Vs. JOYDEV SADHUKHAN AND ANOTHER
January 8, 1997
GOPAL CHANDRA MONDAL Vs. UNION OF INDIA AND OTHERS
February 28, 1997
GOPAL KRISHNA DIKAHIT Vs. STATE OF WEST BENGAL AND ORS.
December 3, 1997
GOUR NARAYAN BARAT Vs. STATE OF WEST BENGAL & ORS.
November 6, 1997
GOUTAM BISWAS Vs. STATE OF WEST BENGAL AND OTHERS
May 9, 1997
GRAND ENGINEERING WORKS Vs. STATE OF WEST BENGAL
May 9, 1997
GREEN HUT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
March 19, 1997
GULAM MURTAJA ALIAS PATAL Vs. STATE OF WEST BENGAL
January 8, 1997
H M Brothers Pvt LTD Vs. Union of India UOI
February 18, 1997
H. PURUSHOTHAM Vs. UNION OF INDIA
May 13, 1997
HANSRAJ SHARMA Vs. GOPAL PROSAD SETH
September 1, 1997
HARDEODAS AGARWALLA TRUST Vs. VIJAY SINGH CHORARIA
April 10, 1997
HARDEORAM XALXO Vs. STATE
December 22, 1997
HARENDRA NATH SINGH Vs. STATE OF WEST BENGAL AND ORS.
July 2, 1997
HARI PRASAD KEDIA Vs. STATE
December 17, 1997
HARIDAS BASAK Vs. STATE
March 5, 1997
HARIHAR MONDAL Vs. STATE
August 7, 1997
HARISADHAN BANDOPADHYAY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
September 10, 1997
HARSHKUMAR Vs. SOMADEY
June 18, 1997
HAWA HEMBRAM Vs. STATE OF WEST BENGAL
December 5, 1997
HINDUSTAN WIRES LIMITED Vs. JANARDAN KUNDU
January 9, 1997
HIRAK CHAND DAWN Vs. MOHAR CHAND DAWN
August 14, 1997
HIRALAL SHA Vs. DEBPROSAD DEY & ORS.
July 25, 1997
HIRENDRA NATH BASU Vs. KSHETRA MOHAN DUTTA
September 16, 1997
HOPE INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
April 26, 1997
HOTEL SOUTHEND PRIVATE LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
May 16, 1997
Hum Boldt Wedag India LTD Vs. Assistant Commissioner of Income tax
May 23, 1997
ILA KOYAL Vs. NALINI BALA KOYAL
September 5, 1997
IN RE : SUDARASAN BOSE : Vs. STATE OF WEST BENGAL
July 8, 1997
IN THE MATTER OF : ACILA PHARMACEUTICALS PVT. LTD. & ANR. Vs. UCO BANK & ORS.
July 17, 1997
Income tax Officer Vs. All India Vijaya Bank Officers Association
January 29, 1997
INDIAN OIL CORPORATION LIMITED Vs. S A NEYAZI
September 25, 1997
INDRA NARAYAN GANGULY Vs. STATE OF WEST BENGAL
February 21, 1997
INDRAJIT KUMAR DUTTA Vs. UNION OF INDIA AND OTHERS
September 22, 1997
INSHIDAR EKKA AND ANR. Vs. DIBAKAR DAS
December 16, 1997
INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION Vs. MANIQUE MAZUMDAR
February 26, 1997
ISHAR PRASAD BHATTACHARYA Vs. UNION OF INDIA
June 11, 1997
ISWAR PRASAD BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS.
July 29, 1997
ISWAR SHIV THAKUR Vs. AMAR NATH DAW
May 22, 1997
ITC CLASSIC FINANCE LIMITED Vs. GRAPCO MINING AND COMPANY LIMITED
April 1, 1997
J C CHAKRABORTY AND CO Vs. SHANTILAL RAMPURIA
January 10, 1997
J M D Medicare LTD Vs. Union of India
September 1, 1997
J.K. INDUSTRIES LTD. Vs. REGISTRAR OF COMPANIES
July 17, 1997
JABA MURMA Vs. THE ORIENTAL INSURANCE COMPANY LIMITED AND ANR.
December 10, 1997
JAGABANDHU SINGH Vs. STATE OF WEST BENGAL
September 3, 1997
JAGADISH CHANDRA HALDER Vs. DAMODAR VALLEY CORPORATION
June 11, 1997
Jaibal Bearing and Mills Stores Vs. Collector of Customs
March 13, 1997
JAMUNA SINGH Vs. SIBANI BASU & ORS.
March 6, 1997
JANAK DEO TEWARI Vs. ASHIM BURMAN MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
April 9, 1997
JAS ENTERPRISES Vs. KARANPARA DEVELOPMENT CO LTD
February 14, 1997
JASMINE COMMERCIALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 13, 1997
JAYA SEN Vs. SUJIT KUMAR SARKAR
September 26, 1997
JAYANTA KUMAR MUKHERJEE Vs. STATE
January 9, 1997
JAYGUN BIBI Vs. TARAKESWAR CHATTERJEE
April 9, 1997
JAYKRISHNA BASU Vs. STATE
February 20, 1997
JENSON AND NICHOLSON INDIA LIMITED Vs. UNION OF INDIA
May 9, 1997
JIWANI KUMARI PARAKH Vs. RANJIT ROY PUN
March 14, 1997
JOHN JEFFERY MADAN Vs. COMMISSIONER CALCUTTA MUNICIPAL
August 13, 1997
JOLLY DURGA PRASAD Vs. GOODRICKS GROUP LTD
August 12, 1997
JOY GUPTA Vs. INDUMATI JAISWAL
August 28, 1997
Jyotsna Mukherjee Vs. Utpal Mukherjee
December 10, 1997
K BALACHANDRAN NAIR Vs. M RAJENDRAN
November 21, 1997
K K KUMARAN Vs. NABIN CHANDRA THAKKAR
December 4, 1997
KABIR HOSSAIN Vs. STATE
February 25, 1997
KAILASH ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
December 18, 1997
KALI PRASAD BURMAN Vs. STATE OF WEST BENGAL
July 10, 1997
KALIBANDHU BHATTACHARYYA Vs. GOURI SANKAR AGARWAL
August 14, 1997
KALLOL MAHALANABIS & ORS. Vs. THE JADAVPUR UNIVERSITY & ORS.
January 29, 1997
KAMAL CHATTERJEE Vs. STATE OF WEST BENGAL
December 2, 1997
KAMAL KUMAR BASU AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
March 14, 1997
KAMALA PROPERTIES LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
March 25, 1997
KANAILAL GHOSH Vs. STATE
September 30, 1997
KANORIA JUTE AND INDUSTRIES LIMITED Vs. CERTIFICATE OFFICER
February 25, 1997
Kanoria Jute and Industries LTD Vs. Certificate Officer
April 3, 1997
KARAM CHAND THAPAR AND BROS Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 27, 1997
Karam Chand Thapar and Bros Coal Sales LTD Vs. Deputy Commissioner of Income tax
March 21, 1997
KARTICK PRASAD GORAI Vs. NEAMI PRASAD GORAI
September 22, 1997
Kasim Ali Vs. Indian Iron and Steel Co Ltd
May 5, 1997
KESTO GHOSH Vs. STATE OF WEST BENGAL
February 25, 1997
KILLA INVESTMENT PVT. LTD. AND ANR. Vs. C.M.C.
August 22, 1997
KOKIA MAHATO Vs. STATE
January 29, 1997
KRISHNA GUPTA Vs. STATE BANK OF INDIA
February 24, 1997
KSHUDIRAM PAL Vs. WEST BENGAL FINANCIAL CORPORATION
September 17, 1997
LAWYERS FORUM FOR HUMAN RIGHTS CALCUTTA Vs. STATE OF WEST BENGAL
January 31, 1997
LAXMI PAPER DEPOT Vs. SUB DIVISIONAL OFFICER BANGAON
November 25, 1997
LEE YOUNG SANG Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
July 8, 1997
LIFE INSURANCE CORPN. OF INDIA Vs. SRI SUKHENDU BHUSAN BASU & ORS.
September 12, 1997
M B COMMERCIAL COMPANY LIMITED Vs. PURUSHOTTAM DAS BANGUR
April 29, 1997
M/S M.K. CHOWDHURY AND COMPANY Vs. SITARAM SHROFF
February 28, 1997
M/S. NATIONAL INSURANCE CO. LTD. Vs. SMT. BASANTI BAGCHI AND ANOTHER
September 10, 1997
M/S. NATRAJ ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
June 12, 1997
M/S. POPULAR ROAD CARRIERS PRIVATE LIMITED & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
November 18, 1997
MA ANANDA OIL MILLS PRIVATE LIMITED Vs. W B F C
February 24, 1997
MADAN MOHAN PRASAD Vs. CHAIRMAN CUM MANAGING DIRECTOR COAL INDIA LIMITED
August 13, 1997
MADHAB BANERJEE Vs. DIPAK CHANDA
May 21, 1997
MADHUSUDAN PAL Vs. STATE OF WEST BENGAL
July 24, 1997
MADHUSUDAN PAL Vs. THE STATE OF WEST BENGAL & ORS.
July 27, 1997
MADHUSUDAN SEN Vs. STATE OF WEST BENGAL
February 21, 1997
MAGMA LEASING LIMITED Vs. NEPC MICON LIMITED
August 12, 1997
MAHADEV MAITY Vs. MANICK LAL MONDAL
December 11, 1997
MAHADEVI BIRLA GIRLS HIGHER SECONDARY SCHOOL AND OTHERS Vs. THE STATE OF WEST BENGAL & ORS.
May 20, 1997
MAHANANDA BANERJEE Vs. HONBLE HASIM ABDUL HALIM SPEAKER WEST BENGAL LEGISLATIVE ASSEMBLY
May 20, 1997
MAHESH KUMAR GOYALS Vs. SRI ANANDAMOHAN GUPTA
March 13, 1997
MALINA DUTTA Vs. NEW HOWRAH TRANSPORT CO
March 19, 1997
MANAGING COMMITTEE, SARTE TARAKNATH INSTITUTION, DISTICT MIDNAPORE Vs. THE STATE OF WEST BENGAL AND OTHERS
November 26, 1997
Manderbhani Colliery Vs. Phulwanti Devi
September 10, 1997
MANJURA KHATOON Vs. PRADHAN, SAMSABAD, G.P. NO. 7
December 16, 1997
MANSOOR RAHAMAN Vs. KESHAV FINANCE CORPORATION
April 23, 1997
MARTEN KONARD SCHNEIDER Vs. CENTRAL BUREAU OF INVESTIGATION
April 15, 1997
MASSDAK HOSSAIN Vs. STATE OF WEST BENGAL
February 3, 1997
MATIN GAZI Vs. SUKUR KHAN AND ORS.
November 20, 1997
MATIUR RAHAMAN Vs. STATE OF WEST BENGAL
September 16, 1997
MAYA SEN Vs. BHAWANI MAZUMDAR
July 31, 1997
MCLEOD RUSSEL (INDIA) LTD., IN RE Vs. ABC
May 21, 1997
MD. AINUR RAHAMAN KHAN Vs. STATE
December 15, 1997
MD. ESHAN Vs. UNION OF INDIA AND OTHERS
July 7, 1997
MD. MERAJUAL AFRIN AND OTHERS Vs. COAL INDIA LTD. AND OTHERS
May 5, 1997
MD. SHAHABUDDIN Vs. NAYEEM MD. LATIF
March 10, 1997
MERCHANTS OF TRADERS P LTD Vs. SARMON PVT LTD
January 14, 1997
MERLIN PROJECTS LIMITED Vs. PRADIP GANGULY
July 11, 1997
MESSRS CHATTERJCE BROTHERS Vs. STATE OF W.B. AND OTHER
April 28, 1997
Metal Box India LTD Vs. State of West Bengal
April 10, 1997
MINATI SEN Vs. KALIPADA GANGULY
June 27, 1997
MIRTA LINA PVT. LTD. Vs. L.I.C. OF INDIA AND OTHERS
May 21, 1997
MISKINGSLAY INDUSTRIES LTDS Vs. C E S C LTD
January 31, 1997
MOHAMMAD HABIB Vs. STATE
February 14, 1997
MOHAMMED NASIM Vs. SALMAN BIBI
February 6, 1997
MOHAN CHAND DEY Vs. KANAILAL MULLIK
July 31, 1997
Mohan Gorai Vs. State of West Bengal
September 1, 1997
MOHAN KUMAR MUKHERJEE Vs. LEDO TEA COMPANY LIMITED
December 11, 1997
Mohd. Habib Vs. State
February 14, 1997
MONARANJAN DAS Vs. STATE OF WEST BENGAL
May 20, 1997
MONORANJAN ROY Vs. UNION OF INDIA
November 7, 1997
MOSTAFA KHAN Vs. STATE OF WEST BENGAL AND OTHERS
April 28, 1997
MOTIRAM Vs. STATE
September 5, 1997
MOUSUMI CO OPERATIVE HOUSING SOCIETY LTD Vs. GAYATRI DE
December 15, 1997
MR. SURINDER ANAND AND OTHERS Vs. SURESH TIBREWALA AND ANOTHER
January 24, 1997
MUNNA NAI Vs. STATE
September 2, 1997
MUSTAKIM HOSSAIN Vs. STATE OF WEST BENGAL
June 19, 1997
NABADWIP CHANDRA DAS AND ORS. Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
September 24, 1997
NAGENDRA LAL SAHA Vs. AJIT KUMAR BAISYA SAHA
November 27, 1997
NAINA JAIN Vs. UNION OF INDIA
June 10, 1997
NAMALDINIA SARBARTHA SADHAK SAMABAY SAMITY LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
June 27, 1997
NAMITA SENGUPTA Vs. STATE OF WEST BENGAL
April 2, 1997
Nathani H P Vs. Employees State Insurance Corporation
August 21, 1997
NATIONAL INSURANCE CO LTD Vs. SANDHYA RANI SINGHA
August 5, 1997
NAWAJ ALI SK Vs. RAHIM SK
July 8, 1997
NAWAL KISHORE TEKRIWAL Vs. JAYA GUPTA
July 25, 1997
NAZIR HOSSAIN HALDER Vs. STATE
November 18, 1997
NEMAI HAZRA Vs. PRAMATHA RANJAN SHEE
July 25, 1997
NETAI BANDOPADHYAY (BANERJEE) Vs. GITARANI KUNDU AND ANOTHER
November 12, 1997
New India Assurance Co LTD Vs. Utpala Banerjee
June 26, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. STAR UTPALA BANERJEE
June 26, 1997
NIBARAN GHOSH Vs. STATE OF WEST BENGAL
August 22, 1997
NIKHILESH GANGULI Vs. STATE OF WEST BENGAL
August 1, 1997
NILGIRI ESTATES PRIVATE LIMITED Vs. KHANIVA HOUSING INDIA PRIVATE LTD
January 31, 1997
NILMONI GHOSH & ORS. Vs. AVARANI GHOSH (SMT.) AND OTHERS
December 24, 1997
NIRANJAN NATH Vs. STATE OF WEST BENGAL
February 18, 1997
NIRAPADA CHONGDAR Vs. COLLECTOR OF CUSTOMS
May 7, 1997
NIRMAL KR KOTHARI Vs. SUDEB MOHAN GHOSH
June 26, 1997
NIRMAL KR. MUKHERJEE Vs. HARINARAYAN BAGCHI
November 28, 1997
NIRMAL KUMAR SANYAL Vs. THE STATE OF W.B. AND OTHER
August 28, 1997
NIRMALENDU CHAKRABARTY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
February 17, 1997
OIL AND NATURAL GAS COMMISSION Vs. DOWELL SCHLUMBERGER WESTERN S A
February 20, 1997
OM PRAKASH SAXENA Vs. DHIRENDRA NATH NAG
December 12, 1997
P. DHANEDARA AND OTHERS Vs. THE LT. GOVERNOR AND OTHERS
December 17, 1997
PARAMJIT SINGH KOHLI Vs. UNION OF INDIA
January 31, 1997
PARESH CHANDRA KOJI Vs. STATE
November 27, 1997
PARESH R. KAMPANI Vs. STATE OF WEST BENGAL
April 9, 1997
PARMANAND AGARWAL Vs. COMMISSIONER OF CUSTOMS
April 3, 1997
PATIT PABAN MONDAL AND OTHERS Vs. M/S. MOHAN BROTHERS
September 11, 1997
PAWAN KUMAR AGARWAL Vs. UNIVERSITY OF CALCUTTA
May 23, 1997
PINAKI RANJAN BHARATI Vs. STATE OF WEST BENGAL
January 28, 1997
PLASTIC CONCERN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 10, 1997
PRAFULLA BALA MUKHERJEE Vs. SATISH CHANDRA MUKHERJEE
September 24, 1997
PRAFULLA KUMAR MAITY Vs. AMAL KRISHNA MISHRA
April 4, 1997
PRAFULLA KUMAR SAHA Vs. RANJIT KUMAR SAHA
September 5, 1997
PRAGATI ENGINEERING PVT. LTD. Vs. STATE OF ANDHRA PRADESH
December 2, 1997
PRAKRITI KUMAR MONDAL Vs. STATE OF WEST BENGAL
April 1, 1997
Pralay Kumar Bose Vs. Shyama Bose
April 29, 1997
PRANATOSH ROY Vs. UNIVERSITY OF CALCUTTA
September 10, 1997
PRASHANT GLASS WORKS PVT LTD Vs. COMMISSIONER OF CUSTOMS
May 6, 1997
PRASIDH NARAYAN SRIVASTAVA Vs. SARAJU PAUL
May 23, 1997
PRASUN KUMAR SEN Vs. NEMAI CHAND BHATTACHARYA
August 14, 1997
PRATIMA DUTTA Vs. NILIMA SEAL
September 17, 1997
PRATIMA MONDAL Vs. DHARIDNAR MONDAL
December 22, 1997
PRAVAT KUMAR SAHA Vs. DILIP PRAMANICK
February 18, 1997
PRITHWIS KUMAR NAG Vs. STATE OF WEST BENGAL
December 8, 1997
PRIYAVART CHOWDHURY Vs. PUNJAB AND SIND BANK
January 6, 1997
PROBIR GHOSH Vs. STATE OF WEST BENGAL
June 24, 1997
PROF CHITTARANJAN DASGUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 13, 1997
PROMATHESWAR BAKSHI Vs. JAHAR LAL SETT
July 10, 1997
PRONAB KUMAR DAS Vs. SUSHANTA KUMAR DAS
October 3, 1997
PUNIT BERIWALA Vs. SUVA SANYAL
July 22, 1997
PUNJAB NATIONAL BANK Vs. SHAMBHU NATH NANDY & ORS.
May 9, 1997
R RAJESHWARAN Vs. STATE
February 14, 1997
R.P.N. THANGAVELU Vs. UNION OF INDIA AND OTHERS
November 22, 1997
RABANMAHATO Vs. STATE
April 28, 1997
RABIN JHUNJHUNWALA Vs. L K MOHTA
April 21, 1997
RABIN ROY CHOUDHURY Vs. STATE
September 10, 1997
RABIN TAPASWI Vs. RAMA SANKAR MUKHERJEE AND OTHERS
September 25, 1997
RABINDRA NATH SINHA Vs. PRASAD DUTTA
September 5, 1997
RADHA GOPAL PAUL Vs. SUSANTA PAUL AND ORS.
November 13, 1997
RADHA KRISHNA BHUWALKA Vs. RAKHAL BANDHU CHAKRABORTY
January 8, 1997
RADHANATH BHMINYA & SONS Vs. STATE OF WEST BENGAL
January 21, 1997
RADHARANI TEA ESTATES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 2, 1997
RADHASHYAM DASS Vs. STATE OF WEST BENGAL
February 3, 1997
RADHESYAM KUNDU & ORS Vs. STATE OF WEST BENGAL
July 2, 1997
RADIANT ROTOGRAVURE PRIVATE LTD Vs. CESC LTD
January 15, 1997
RAGHUNATH JEW THAKUR Vs. STATE OF WEST BENGAL
December 5, 1997
RAIS AHMED Vs. STATE
May 20, 1997
RAJARAM SHAW AND Vs. STATE
July 17, 1997
RAJENDRA SINGH LODHA Vs. ARBINDO DEY
June 24, 1997
RAJESH NATH Vs. GENERAL MANAGER KOLAGHAT THERMAL POWER STATION
December 17, 1997
RAJINDRA RAM Vs. COAL INDIA LIMITED
February 18, 1997
RAM AYODHYAY RAI Vs. CALCUTTA DOCK LABOUR BOARD
May 23, 1997
RAM CHANDRA SINGH Vs. STATE OF WEST BENGAL
May 22, 1997
RAM SWARUP PROSAD Vs. STATE OF WEST BENGAL
December 22, 1997
Ram Swarup Sharma Vs. Coal India Ltd
November 10, 1997
RAMESH CH DAS Vs. STATE OF WEST BENGAL
April 9, 1997
RAMESH KUMAR MITTAL Vs. PROBAL KUMAR GHOSHAL
September 17, 1997
RAMPADA BISWAS Vs. DOLLY MITRA
December 22, 1997
RAMPURIA INDUSTRIES AND INVESTMENTS LIMITED Vs. NELLIMARLA JUTE MILLS COMPANY LIMITED
June 10, 1997
RANI ALOKA DUDHORIA Vs. STATE OF WEST BENGAL
March 3, 1997
Ranigunj Chemical Works Mazdoor Sangh Vs. Raniganj Chemical Works
December 16, 1997
RANIGUNJ CHEMICALS WORKS Vs. LEARNED JUDGE 4TH INDUSTRIAL TRIBUNAL
September 2, 1997
RANJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
May 6, 1997
RANJIT DAS AND ORS. Vs. SUB
September 25, 1997
RANJIT KUMAR ADITYA Vs. HIMANGSU KUMAR ADITYA
August 6, 1997
RANJIT KUMAR DUTTA Vs. TAPAN KUMAR SHAW
March 6, 1997
RANJIT MONDAL AND SAJAL BARUI AND Vs. STATE
January 31, 1997
RATAN KUMAR SAHA AND OTHERS Vs. STATE AND OTHERS
January 27, 1997
RATHIN MUKHERJEE AND OTHERS Vs. DURGAPUR CINEMA
January 20, 1997
RAVI MAGOR Vs. STATE
February 28, 1997
RAYMOND WOOLEN MILLS LTD Vs. COAL INDIA LIMITED
November 19, 1997
REHABILITATION INDUSTRIES CORPORATION LTD. Vs. MADAN MOHAN NANDY
November 10, 1997
RENU AICH Vs. LAKSHMI DEBNATH
September 26, 1997
RETIRED INSURANCE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
April 11, 1997
ROAD TRANSPORT CORPORATION Vs. SATYANARAYAN PRASAD BHAGAT
February 21, 1997
ROMESH KUMAR CHURIWALLA Vs. STATE OF WEST BENGAL
May 22, 1997
RONIX POLYMERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
April 15, 1997
S K MEHROTRA Vs. JAHANGIR KABIR
July 8, 1997
S K MURSHIDUL ISLAM Vs. STATE OF WEST BENGAL
February 3, 1997
S K OMAR ALI Vs. ASPIA BIBI
November 25, 1997
SADHAN KUMAR BORAL Vs. STATE
February 21, 1997
SADRE ALAM MULLICK Vs. STATE
March 13, 1997
SAIFUL NANDLAL Vs. AKKAS ALI OPPOSITE PARTY
March 10, 1997
SAILENDRA NATH GHOSH Vs. STATE OF WEST BENGAL
August 14, 1997
SAKUNTALA CHAKRABORTY Vs. SHIBA PROSAD ROY
August 29, 1997
Salboni Hatcheries Vs. Union of India UOI
November 17, 1997
SAMAR SAMANTA & ANR. Vs. STATE OF WEST BENGAL & ORS
March 21, 1997
SAMARESH MOHAN GHOSH Vs. MUKTESH MOHAN GHOSH
December 16, 1997
SAMIR KR. ROY CHOWDHURY Vs. INDIAN DRUGS & PHARMACEUTICALS LTD.
January 17, 1997
SAMIR PARAMANICK Vs. STATE OF WEST BENGAL
February 4, 1997
SAMIUL SK. Vs. STATE OF WEST BENGAL
November 25, 1997
SAMSUL HAQUE GAZI Vs. STATE
July 11, 1997
SANDIP BHANDARI Vs. STATE OF WEST BENGAL
December 5, 1997
SANICHARI DEVI Vs. STATE OF WEST BENGAL
April 25, 1997
Sankar Prosad Ghosh Vs. Lakshmi Rani Ghosh
December 10, 1997
SANTOSH KUMAR ROY Vs. STATE OF WEST BENGAL
February 17, 1997
SANTOSH THAKUR Vs. ALLAHABAD BANK OF INDIA SIC
February 5, 1997
SAPTAPARNI CO OPERATIVE HOUSINGSOCIETY LTD Vs. PROFESSOR CHITTA MITRA
July 1, 1997
SARALA SHAH Vs. CALCUTTA MUNICIPAL CORPORATION
January 20, 1997
SARANYA LEATHER PRIVATE LTD & ANR Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA AND OTHERS
June 23, 1997
SARIDASPUR SAMABAYA KRISHI UNNAYAN SAMITY LTD. Vs. STATE OF WEST BENGAL
January 10, 1997
SAROJ PODDAR Vs. VICE CHANCELLOR CALCUTTA UNIVERSITY
March 5, 1997
SAROJ TIKADER Vs. STATE
December 23, 1997
SATYA NARAYAN CHOWDHURI Vs. STATE OF WEST BENGAL
September 10, 1997
SATYENDRA NATH BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
May 5, 1997
SEN MUKHERJEE AND COMPANY Vs. CHHAYA BANERJEE
December 2, 1997
SENEX BUILDERS PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
July 24, 1997
SHAHEEN HAIDER Vs. THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS
December 24, 1997
SHANKER DE BHATTACHARYYA Vs. JYOTIVMOYEE DEVI
August 28, 1997
SHEHANGSU MAJUMDER Vs. STATE OF WEST BENGAL AND OTHERS
February 14, 1997
SHEIKH RAHMAN Vs. STATE OF WEST BENGAL
January 7, 1997
SHEILA SENGUPTA Vs. SHIB NARAYAN ROY
August 16, 1997
SHEILA SENGUPTA Vs. SHIB NARAYAN ROY
September 16, 1997
SHEW NARAYAN BHALOTIA Vs. PANCHANAN SHAW
September 19, 1997
Shipping Corporation of India LTD Vs. Industrial Tribunal III
December 11, 1997
SHIVA STEEL RE ROLLING MILLS AND AN Vs. WEST BENGAL STATE ELECTRICITY BOARD
September 3, 1997
SHOBHANA TRADERS PVT. LTD Vs. EAST INDIA HOTELS LIMITED
September 19, 1997
SHREE KUMARI MUNDRA Vs. COMMISSIONER OF INCOME TAX
July 16, 1997
SHREE SHREE GOPAL JEW AND OTHERS Vs. JUMBO TRADERS PRIVATE LIMITED
February 25, 1997
SHRI BHRIGU NANDAN DEB GOSWAMI Vs. SRI SRI GOBINDA JEW THAKUR AND OTHERS
September 26, 1997
SHRI KRISHNA KISHORE MUKHERJEE Vs. SMT. MANDIRA MUKHERJEE
September 16, 1997
SHRINORAIN SUREKA Vs. STATE OF WEST BENGAL
February 25, 1997
SHYAM SUNDAR GANERIWALLA Vs. DELTA INTERNATIONAL LIMITED
December 2, 1997
SHYAMAL GHOSH Vs. UNION OF INDIA
November 17, 1997
Shyamal Kumar Das Vs. Sabyasachi Bhattacharjee
June 23, 1997
SHYAMAL KUMAR GHOSH Vs. CHAIRMAN, CHINSURAH WHOLESALE CONSUMERS CO
September 16, 1997
SHYAMAPROSAD GUPTA & ANR. Vs. ALPANA MAJUMDER & ORS.
March 11, 1997
SILIGURI BAR ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
November 24, 1997
SILVERLINE FORUM (P) LTD. Vs. RAJIV TRUST & ANR.
April 24, 1997
SIRSENDU MUKHRERJEE AND OTHERS Vs. RAHUL SIRCAR AND OTHERS
May 23, 1997
SITA CHERIYAN MUKERJI Vs. APPROPRIATE AUTHORITY
July 3, 1997
SK ARWAR ALI Vs. STATE
January 20, 1997
SK KAUSAR ALI Vs. STATE OF WEST BENGAL
January 22, 1997
SK ROUSHAN ALI Vs. KAZI ABDUL JALIL
March 4, 1997
SM. REKHARANI MAITRA AND OTHER Vs. ADDITIONAL DISTRICT MAGISTRATE
April 10, 1997
SMT. BASANTI RANI SINGHA AND OTHERS Vs. SMT. DURGABATI DEY AND OTHERS
March 10, 1997
SMT. BELA DE Vs. ALOKE KUMAR SENGUPTA @ ALOKE RANJAN SENGUPTA AND OTHERS
August 1, 1997
SMT. MANASHI SEN (NEE ROY) AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
September 23, 1997
SMT. PUSPA RANI GIRI Vs. PRASANTA KUMAR SAHOO AND OTHERS
July 17, 1997
SMT. SABITA BANERJEE Vs. DR. MAHENDRA YASHWANT BAL
December 12, 1997
SOMARI DEBI Vs. HOWRAH IMPROVEMENT TRUST
December 3, 1997
SOUTH INDIA SHIPPING CORPORATION LTD Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
April 9, 1997
SREE GOVIND PROPERTIES & INVESTMENT (P) LTD. Vs. AIR TRANSPORT CORPORATION
October 3, 1997
SREEMA SERVICE STATION Vs. THE STATE OF WEST BENGAL
August 11, 1997
SRI FALGUNI CHAKRABORTY Vs. STATE OF WEST BENGAL
May 20, 1997
SRI MUKTIPADA CHOWDHURY Vs. SRI NILKAMAL DAW AND ANR.
September 10, 1997
SRI SATYA NARAIN JHA Vs. THE CHAIRMAN, COAL INDIA LIMITED
September 5, 1997
SRI SATYA RANJAN PAUL Vs. SUBHASINI DAS (SMT.)
September 9, 1997
STATE BANK OF INDIA AND OTHERS Vs. ARAVINDAKSHAN MENON AND ANOTHER
November 28, 1997
STATE OF WEST BENGAL Vs. SHYAMAPADA GHOSH
September 16, 1997
STATE OF WEST BENGAL Vs. ASHOKE BOSE
February 21, 1997
STATE OF WEST BENGAL Vs. HINDUSTHAN MOTORS LIMITED
October 15, 1997
STATE OF WEST BENGAL Vs. TANWIR BANO
December 2, 1997
State of West Bengal Vs. Nani Gopal Jana
November 24, 1997
STEEL AUTHORITY OF INDIA LTD Vs. HINDUSTAN STEEL EMPLOYEES UNION
January 24, 1997
SUBRATA GHOSAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
March 12, 1997
SUDHIR KUMAR PAL Vs. STATE OF WEST BENGAL
March 18, 1997
SUKANTA MUKHERJEE Vs. STATE
February 3, 1997
SUKUMAR SINGH AND Vs. STATE OF WEST BENGAL
July 30, 1997
Sunanda Bose Vs. Union of India UOI
April 24, 1997
SUNIL KANTI ROY Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE (FOREIGN EXCHANGE REGULATION ACT)
September 16, 1997
SUNIL KUMAR SAHA Vs. STATE OF WEST BENGAL
December 24, 1997
SUREKA STEEL LTD. Vs. UNION OF INDIA
August 22, 1997
SURENDRA NARANYAN ROY AND ANR. Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
June 17, 1997
SURESH CHANDRA GHOSH Vs. RABINDRA NATH BISWAS
July 4, 1997
SURESH MAHATO Vs. STATE OF WEST BENGAL
January 20, 1997
SURESH PRASAD SHAW AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 24, 1997
SURJIT KAUR Vs. UNION OF INDIA
June 12, 1997
SUSHIL KUMAR KHAN Vs. CHIRAKISHORE BHADURI
August 7, 1997
SUSHIR ROY Vs. UNION OF INDIA AND OTHERS
May 22, 1997
SWAN FISHERIES (PRIVATE) LIMITED Vs. STATE OF WEST BENGAL
December 12, 1997
SWAPAK KUMAR PAL Vs. STATE
February 24, 1997
Syndicate Bank Vs. B S Narayanan
December 10, 1997
TALEB SK Vs. STATE OF WEST BENGAL
September 16, 1997
TAMILARASAN Vs. STATE
February 19, 1997
TAPAN KUMAR GHOSH Vs. STATE
July 29, 1997
TAPAN KUMAR SINHA Vs. WEST BENGAL STATE ELECTRICITY BOARD
January 10, 1997
TAPAN ROY Vs. STATE
January 31, 1997
TAPAN TANAY HALDAR Vs. GOPAL CHANDRA HALDAR
August 28, 1997
TAPAN TANAY HALDER Vs. STATE
August 28, 1997
TAPATI SENGUPTA AND MS AMGANA SENGUPTA Vs. ENFORCEMENT OFFICER, ENFORCEMENT DIRECTORATE (FERA)
August 13, 1997
TAPENDRO MULLICK Vs. PURNENDRA MULLICK
May 20, 1997
TARA DEVI JALAN Vs. RADHESHYAM RUIA
February 19, 1997
TARAK NATH SHA Vs. BHUTORIA BROTHERS PRIVATE LIMITED
August 28, 1997
Tata Iron and Steel Co LTD Vs. Commr Appeals C Ex
June 19, 1997
TEK LAL Vs. THE STATE OF WEST BENGAL AND OTHERS
January 31, 1997
TERAI OVERSEAS LIMITED Vs. O S, DRAW BACK DEPTT
December 19, 1997
Terai Overseas LTD Vs. O S Draw Back Deptt
June 19, 1997
THE CALCUTTA JUTE MANUFACTURING COMPANY LTD. Vs. JUTE MANUFACTURERS DEVELOPMENT COUNCIL
May 21, 1997
THOMAS AUGUSTINE Vs. STATE OF WEST BENGAL
March 5, 1997
TRILOK SINGH Vs. STATE OF WEST BENGAL
May 22, 1997
TYRE CORPORATION OF INDIA LIMITED Vs. DEBENDRA NATH BHATTACHARJEE
September 15, 1997
UCO BANK Vs. RATNI DEVI JAIN
January 31, 1997
UMABALA SAIN Vs. THE STATE OF WEST BENGAL & ORS.
September 24, 1997
UMESH PRASAD SINGH Vs. UNION OF INDIA
July 2, 1997
UNION OF INDIA Vs. PROMOD KUMAR KISHOREPURIA
February 26, 1997
Union of India Vs. Subhas Jha
December 10, 1997
UNION OF INDIA Vs. SK. KARIM BOX & ORS.
August 12, 1997
UNION OF INIDA Vs. ALOK KUMAR CHAMARIA
April 11, 1997
UNITED BANK OF INDIA Vs. GOLAM HOSSIAN HALDER
June 25, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SIPRA BRAHMA & ANR.
September 12, 1997
UNIVERSAL CABLES LIMITED Vs. THE STATE OF WEST BENGAL AND OTHERS
June 23, 1997
UNIVERSAL PAPER MILLS LIMITED Vs. UNION OF INDIA
April 10, 1997
UNIVERSITY OF CALCUTTA Vs. PITBARAN CHAKRABORTY
November 19, 1997
UPASANA GHOSH ALIAS BRAMHACHARI Vs. STATE
December 9, 1997
URMILA HAIDER & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 28, 1997
VIJAY BAHADUR SINGH Vs. STATE OF WEST BENGAL
December 22, 1997
VIJAY KUMAR GUPTA Vs. UNION OF INDIA & ORS.
March 26, 1997
VIJAY SINGH NAHATA Vs. UNION OF INDIA
September 22, 1997
Vikram Organics Pvt LTD Vs. Anirox Pigments Ltd
February 18, 1997
VISHNU SUGAR MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 30, 1997
VIVEKANANDA MONDAL Vs. MINATI MONDAL
December 23, 1997
VIVEKANANDA NIDHI Vs. ASHIMA GOSWAMI
February 7, 1997
Vysya Bank LTD Vs. Appropriate Authority of Income tax
December 24, 1997
W. B. COUNCIL OF HIGHER SECONDARY EDUCATION & ANR. Vs. RINA HAZRA & ORS.
August 22, 1997
WEBEL NICCO ELECTRONICS LIMITED Vs. ANIMA ROY
February 18, 1997
WEBSETER INDUSTRIES LIMITED Vs. UNION OF INDIA
January 31, 1997
Wellman Incandescent India LTD Vs. Supdt of Central Excise
September 5, 1997
WEST BENGAL FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR OPPOSITE PARTY
March 13, 1997
WEST BENGAL SMALL SCALE PHARMACEUTICAL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
February 14, 1997
WEST BENGAL STATE ELECTRICITY BOARD Vs. SIDDHARTA FERRO ALLOYS LIMITED
January 29, 1997
WEST BENGAL STATE ELECTRICITY BOARD Vs. AKTAR AHMED
August 4, 1997
WESTINGHOUSE SAXBY FARMER LTD. Vs. STATE OF WEST BENGAL
August 11, 1997
ZAINAL ABEDIN Vs. KUMAR MUKHERJEE
September 2, 1997
ZAINAL ABEDIN Vs. STATE
September 2, 1997