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Case Index
Title
Date
A.K.MAJUMDER Vs. SHELTER PROPERTIES DEVELOPER PVT.LTD.
October 24, 1997
ALEYAMMA VERGHESE Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NATIONAL INSURANCE CO.LTD.
May 14, 1997
AMITAVA DAS Vs. DINESH SHARMA, MANAGER, CITY BANK
May 22, 1997
ANIL KUMAR SANYAL Vs. JET AIRWAYS
October 3, 1997
ANUP KUMAR GHOSE Vs. T.K.BISWAS
April 30, 1997
ASHOKE KHAN Vs. ATISH KUMAR SAHA
October 7, 1997
ASHOKE KHAN Vs. TULSI PRAMANIK
October 7, 1997
BINAGURI TEA CO.PVT.LTD. Vs. NATIONAL INSURANCE CO.LTD.
November 24, 1997
CALCUTTA TELEPHONE Vs. SAILENDRA NATH CHAKRAVARTY
September 10, 1997
CALCUTTA TELEPHONES Vs. S.N.METWANI
November 4, 1997
CESC LTD. Vs. AJIT KUMAR GHOSH
December 12, 1997
CHAIRMAN, STATE BANK OF INDIA Vs. SUDHIR CHANDRA DAS
October 28, 1997
DILIP BASAK Vs. BISWANATH BASAK
May 14, 1997
FEDERAL BANK LTD. Vs. CALCUTTA STORES SUPPLY COMPANY
February 14, 1997
FIRST FLIGHT COURIERS (P) LTD. Vs. JAY KHEMKA
May 29, 1997
INDRANI MUKHERJEE Vs. INDIAN OIL CORPORATION
January 30, 1997
JASWANT N.DAULATRAMANI Vs. GENERAL MANAGER, CALCUTTA TELEPHONES
November 12, 1997
JUGAL KISHORE DHANDHANIA Vs. FEDERAL BANK LTD.
November 4, 1997
KALYAN KUMAR SEN Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD.
March 12, 1997
MALANCHA DESHBANDHU SAMABAYA KRISHIUNNAYANSAMITY LTD. Vs. POST MASTER, DEPAL POST OFFICE
October 3, 1997
MANJU KUMAR CHOUDHURY Vs. S.K.GHOSH
February 7, 1997
MEGNA PRIVATE LTD. Vs. SALIL KUMAR GHOSH
June 25, 1997
MRINAL KANTI CHAKRABORTY Vs. ARUN KANTI CHAKRABORTY
December 12, 1997
NARAYAN CHOWDHURY Vs. RITA PODDAR
September 16, 1997
PARESH NATH BAKSI Vs. NATIONAL INSURANCE CO.LTD.
September 16, 1997
R.C.LACHHIRAMKA Vs. EASTERN COALFIELDS LTD.
December 2, 1997
RANJIT KUMAR DAS Vs. MEDICAL OFFICER, E.S.I.HOSPITAL
July 7, 1997
RELIANCE INDUSTRIES LTD. Vs. DIPA DUTTA GUPTA
May 12, 1997
RITA ROY Vs. SHYAMALI CHUG
December 10, 1997
SABITA KANJILAL Vs. GAYATRI BERA
September 24, 1997
SATYANARAYAN KAMALKUMAR Vs. UNITED INDIA INSURANCE CO.LTD.
September 26, 1997
SHAH FOUNDATION Vs. STATE BANK OF HYDERABAD
September 24, 1997
SUBRATA MUKHERJEE Vs. DITRICT ENGINEER, NORTH, C.E.S.C.LTD.
October 23, 1997
T.D.E, BANKURA DIVISION, BANKURA Vs. G.SINGHANIA
November 12, 1997
TARUN KUMAR ACHARYYA Vs. CALCUTTA SOFT DRINKS PVT.LTD.
April 21, 1997
TELETRONICS Vs. REGIONAL MANAGER, STATE BANK OF INDIA
December 22, 1997
TIMIR BARAN BHATTACHARJEE Vs. D.E.(INTERNAL) CALCUTTA TELEPHONES
March 14, 1997
UNITED BANK OF INDIA Vs. CALCUTTA TELEPHONES
September 24, 1997
WIPRO G.E.MEDICAL SYSTEMS LTD. Vs. CHHANDASREE ROY
June 18, 1997