Case Index

Title
Date
BANK KARAMCHARI SANGH Vs. ADMINISTRATOR, RUPEE CO-OPERATIVE BANK LTD.
May 29, 1997
BOMBAY MUNICIPAL NURSING AND PARAMEDICAL STAFF UNION, BOMBAY, Vs. THE MUNICIPAL CORPORATION OFGR. BOMBAY, MAHAPALIKA MARG, BOMBAY 400001,
October 23, 1997
IRFAN DAUD PATHAN, THANE AND ANIL RAJARAM NAGPURE, THANE & 46 OTHERS Vs. JHAWAR MUNICIPAL COUNCIL, THANE
October 23, 1997
MR. C.S. AMARNANI, BARRACK NO. 205-A, ROOM NO. 3, ULHASNAGAR-421001., DIST. THANE Vs. LARSON & TOUBRO LIMITED, POWAI WORKS, SAKI VIHAR ROAD, P. 0, BOX NO. 8901, MUMBAI-400072 AND SHRI A.M. DCSHMUKH, DY. GENERAL MANAGER (PERSONNEL) LARSEN & TOUBRO LTD., POWAI WORKS, MUMBAI 400072
November 29, 1997
PUNE URBAN CO-OPERATIVE BANK LTD. Vs. BANK KARMACHARI SANGH
October 8, 1997
SHRI KISAN GABA DHUMADIYA, BUILDING NO. 54, ROOM NO. 2371, VARTAK NAGAR, THANE, 400606 Vs. MUNICIPAL CORPORATION FOR THE CITY OF THANE, ALMEIDA ROAD, LOUIS WADI, THANE-400602,
October 22, 1997
SHRI TUKARAM LAHANU PAWAR, NASIK Vs. THE DIVISIONAL TRAFFIC SUPDT. M.S.R. T. CORPORATION, THANE,
December 3, 1997
SMT. SHARMILI C. PAREKAR, KALYAN Vs. THE ADMINISTRATOR/COMMISSIONER, KALYAN MUNICIPAL CORPORATION, KALYAN
December 4, 1997
THE CHIEF OFFICER, MIRAJ MUNICIPAL COUNCIL Vs. SHRI SANJAY BABURAO LIGADE AND ORS.
December 10, 1997