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Case Index
Title
Date
BROWN AND ROOT INC. Vs. COMMISSIONER OF INCOME TAX
October 27, 1997
DAVID KENNETH WHITE Vs. COMMISSIONER OF INCOME TAX
October 14, 1997
DLJMB MAURITIUS INVESTMENT COMPANY Vs. COMMISSIONER OF INCOME TAX
July 16, 1997
HARI GOPAL CHOPRA Vs. COMMISSIONER OF INCOME TAX
September 24, 1997
HORIZONTAL DRILLING INTERNATIONAL S.A. Vs. COMMISSIONER OF INCOME TAX
September 26, 1997
IN RE: P NO 26 OF 1997 Vs. STATE
March 10, 1997
IN RE: P NO 28 OF 1999 Vs. STATE
August 19, 1997
LLOYD HELICOPTERS INTERNATIONAL PTY. LTD. Vs. COMMISSIONER OF INCOME TAX
April 30, 1997
STEFFEN, ROBERTSON AND KIRSTEN CONSULTING ENGINEERS AND SCIENTISTS Vs. COMMISSIONER OF INCOME TAX
October 29, 1997
TVM LTD. Vs. COMMISSIONER OF INCOME TAX
March 18, 1997