Case Index

Title
Date
A K SHRIVASTAVA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
February 12, 1997
AAKASH NAMKEEN PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 17, 1997
ABDUL HAQ Vs. YASMIN TALAT
September 1, 1997
ABDUL HAQ Vs. YASMIN TALAT
September 2, 1997
ABDUL KHALIL Vs. STATE OF MADHYA PRADESH
April 2, 1997
Afsari Khan (Ku.) Vs. State of M.P.
July 16, 1997
AGRAWAL CONSTRUCTION CO Vs. VEER SATI
November 9, 1997
Ahnut Vs. State of M.P.
November 5, 1997
AJAY MAHAWAR LATE MUNSHI LAL Vs. SAVITA DEVI KARIYA
March 4, 1997
AKEEL Vs. STATE OF MADHYA PRADESH
August 29, 1997
AKEEL REHMAN KHAN Vs. STATE OF M P
August 29, 1997
AKHILESH KUMAR JAIN Vs. SATISH MOHAN AND OTHERS
January 27, 1997
Alam Vs. State of M.P.
December 17, 1997
Alpesh Vs. Central Narcotics Bureau,Ratlam
July 14, 1997
AMAR LAL CHAMELI BAI Vs. STATE OF MADHYA PRADESH
July 14, 1997
AMAR SINGH SALAGRAM Vs. MANOHARLAL BADRILAL SHARMA
September 29, 1997
AMARSINGH Vs. BHAGWATIBAI
September 15, 1997
AMRIT LAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 22, 1997
Animal and Environment Legal Defence Fund Vs. Union of India
March 5, 1997
Anita Vs. State of M.P.
April 8, 1997
ANJALI COOLERS PVT LTD Vs. UNION OF INDIA
March 31, 1997
Annu @ Ansingh Vs. State of M.P.
May 3, 1997
ANSARUDDIN Vs. STATE OF M P
March 20, 1997
ANWARI BI Vs. STATE OF MADHYA PRADESH
September 23, 1997
ARCHANA KASHYAP Vs. VIJAY KASHYAP
October 14, 1997
ARCHANA MAHAJAN Vs. VINOD MAHAJAN
October 1, 1997
ARCHANA VINAYAK RAO VARDE Vs. HARI SINGH GOUR VISHWAVIDHYALAYA
September 10, 1997
ARCHANA VINOD MAHAJAN Vs. VINOD MAHAJAN
October 10, 1997
ARCHANA YOGENDRA TIWARI Vs. YOGENDRA MOHAN TIWARI
March 10, 1997
ARJUN Vs. STATE OF M P
January 27, 1997
ARJUN LAKHEENA Vs. STATE BANK OF INDORE AND ORS
September 11, 1997
Arjunlal Agrawal Vs. Union of India
January 30, 1997
Arjunlal Gupta Vs. State of M.P.
December 19, 1997
ARUN KUMAR SINGH Vs. BILASPUR-RAIPUR KSHETRIYA GRAMIN BANK
July 14, 1997
ARUN KUMAR TIWARI Vs. SAFALTA TIWARI
September 1, 1997
Arun Tiwari Vs. Zila Mansavi Shikshak Sangh
December 1, 1997
ASAWA FLOUR MILLS Vs. STATE OF M P
February 28, 1997
ASHARAM Vs. STATE OF M P
December 4, 1997
Ashaskiya Prathmik Vidyalaya Shiksha Samiti Vs. Collector, Morena
November 28, 1997
Ashok Kumar Vs. State of M.P.
December 9, 1997
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
September 4, 1997
ASHOK KUMAR CHOWDHARY Vs. STATE OF MADHYA PRADESH
September 23, 1997
ASIAM NOORANI Vs. YASMINBAI
November 13, 1997
Aslam Beg Mirdha Vs. Babulal
April 11, 1997
ASSOCIATED CEMENT COMPANY LIMITED Vs. UNION OF INDIA
May 15, 1997
Atul Kumar Patel Vs. State of M.P.
December 10, 1997
AUTO TRADE AND TRANSPORT Vs. NATIONAL INSURANCE COMPANY
September 22, 1997
AVADESH KUMAR Vs. CC AND CE
August 8, 1997
AZAD KOELA SHRAMIK SABHA Vs. UNION OF INDIA
June 29, 1997
Babar and Anr. Vs. State of M.P.
July 8, 1997
Babu Lal Vs. Mohd. Ishaq
June 24, 1997
BABU LAL Vs. ADDITIONAL CHIEF CONTROLLER
June 24, 1997
BABU SINGH Vs. STATE OF M P
March 12, 1997
Babulal Vs. New India Assurance Co.Ltd.
June 24, 1997
BABULAL CHAMPALAL Vs. NEW INDIA INSURANCE CO LTD
June 24, 1997
BADAMILAL DUBEY Vs. CHANDRAPRAKASH KHAIRATILAL KHANNA
April 17, 1997
BADRI PRASAD Vs. UNION OF INDIA
July 17, 1997
Badri Prashad Vs. State of Madhya Pradesh
December 18, 1997
BAGMAL RAJMAL SINGHAI Vs. KAMAL KUMAR MUKUNDRAO ALIAS BALMUKUND
January 21, 1997
BAIJNATH SINGH Vs. STATE OF MADHYA PRADESH
September 25, 1997
Bajeram Vs. Badrilal Patidar
September 19, 1997
BALAJI INDUSTRIES Vs. STATE BANK OF INDIA
January 14, 1997
Ballabh Das Satal Vs. State of M.P.
November 18, 1997
BALMUKUND KHAMORA AND ANR Vs. STATE BANK OF INDIA
July 9, 1997
BALRAM MISHRA Vs. UNION OF INDIA UOI
November 20, 1997
BALVINDAR SINGH KAUR Vs. KARANJEET SINGH
April 21, 1997
BANDHAN Vs. STATE OF M P
January 10, 1997
BANK NOTE PRESS Vs. UMRAO SINGH
January 28, 1997
BANK OF INDIA Vs. HARISH CHANDRA SHRIVASTAVA
July 7, 1997
BANK OF INDIA Vs. SAWAI SINGH
July 31, 1997
BANK OF INDIA Vs. ARISTOCRATE ENGINEERS
July 8, 1997
BANK OF MAHARASHTRA Vs. WESTERN ELECTRICALS
June 25, 1997
Banke Lal Vs. Madho Prasad
July 14, 1997
BANKELAL RAMLAL Vs. MADHOPRASHAD PRABHUDAYAL
July 14, 1997
BANSHI BHOLA Vs. NIJANAND BRIJBALLABH TIWARI
September 18, 1997
BAPULAL ALIAS BAPU Vs. STATE OF MADHYA PRADESH
February 4, 1997
BAPULAL ALIAS BAPU NARSINGH Vs. STATE OF M P
February 7, 1997
BENI BAI Vs. A SALIM
July 7, 1997
Bhaga Bai Vs. Mangali Bai
July 22, 1997
Bhagwati Prasad Vs. Chironjilal
December 19, 1997
BHAGWATI PRASAD S O MADAN LAL Vs. BALESHWARDAYAL S O NATHU LAL
October 8, 1997
BHAGWATI PRASAD SHIVHARE Vs. SHOBHA DEVI
April 9, 1997
Bhairon Prasad Vs. Bhaddelal
August 19, 1997
BHAIYA LAL Vs. STATE OF MADHYA PRADESH
August 26, 1997
BHARAT SINGH Vs. PLUTON CEMENT PVT LTD
April 2, 1997
BHARATLAL YADAV Vs. STATE OF M P
November 26, 1997
BHAWANI SHANKER SHARMA Vs. STATE OF MADHYA PRADESH
September 18, 1997
BHAWNA Vs. STATE OF MADHYA PRADESH
July 30, 1997
Bhim Singh Deharia Vs. Collector, Chhindwara
July 31, 1997
BHOGIRAM VERMA Vs. REGIONAL TRANSPORT AUTHORITY MORENA
October 21, 1997
Bhojraj Rameshchandra Vs. Ghanshyam Das Agrawal
September 10, 1997
Bhola Vs. State of M.P.
April 10, 1997
BHOLA PRASAD JAISWAL Vs. KRISHI UPAJ MANDI SAMITI
January 13, 1997
BHOLA RAM Vs. STATE OF MADHYA PRADESH
May 15, 1997
BHOPAL NAGRIK SAHAKARI BANK LTD Vs. PRESIDING OFFICER LABOUR
September 28, 1997
Bhopal Sugar Industries Ltd. Vs. Union of India
September 30, 1997
Bibhuti Prassan Sinha Vs. State of M.P.
May 6, 1997
BINA D/O BHARATSINGH CHOUHAN Vs. STATE OF M P
November 20, 1997
Brajendra Kumar Samadhia Vs. State of M.P.
November 3, 1997
Brij Mohan Vs. Pooran Lal
April 23, 1997
BRIJLAL PATEL Vs. MANAGING DIRECTOR M P HASTASHILP VIKAS NIGAM
January 20, 1997
Budawa Anand and three ors Vs. State of Madhya Pradesh
September 10, 1997
C O D EMPLOYEES CO OPERATIVE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
September 4, 1997
Central Narcotics Bureau Vs. Raja @ Rana,Pratapgarh
February 3, 1997
CHAIRMAN M P ELECTRICITY BOARD Vs. GINDIABAI
October 7, 1997
CHANDAN Vs. LONGA BAI
July 14, 1997
Chandigarh Adminisfration Vs. Ex. S.I. Gurudit Singh
March 10, 1997
Chandra Devi Vs. Rakesh Kumar
March 13, 1997
Chandrakanta Vs. Mahesh Brothers
December 2, 1997
Chandrasekaran Pillai N. Vs. Rani Durgawati Vishwavidyalaya
January 24, 1997
CHANDRIKA BAI SAHU Vs. MOHD ASHIQUE
June 30, 1997
Charanlal Vs. State of M.P.
November 5, 1997
CHARANLAL ALIAS VEERALAL Vs. STATE OF MADHYA PRADESH
November 26, 1997
CHARANLAL PATEL Vs. KAVITA JAIN
January 31, 1997
CHATTU BISRU GOND Vs. STATE OF M P
March 6, 1997
CHETAK CONSTRUCTIONS LTD. Vs. SANGHI BROS.
November 10, 1997
CHHAGAN Vs. STATE OF MADHYA PRADESH
March 5, 1997
Chhaya Kshatriya Vs. Pramod Kumar Kshatriya
September 30, 1997
CHHITARLAL SHIVBAX LAUDWAL Vs. STATE OF M P
May 15, 1997
CHHOTE LAL MEWATI Vs. DR. HARISINGH GAUR VISHWAVIDYALAYA
February 14, 1997
Choithram Hospital and Research Centre Vs. Cap. Devendra Kumar Shukla
September 2, 1997
COMMISSIONER OF INCOME TAX Vs. SATTANDAS MOHANDAS SIDHI
June 23, 1997
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA DAYABHAI
July 28, 1997
COMMISSIONER OF INCOME TAX Vs. RATANCHAND JAIN
July 29, 1997
COMMISSIONER OF INCOME TAX Vs. PARAS OIL EXTRACTION LIMITED
July 27, 1997
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTROGRAPHITE LIMITED
September 11, 1997
COMMISSIONER OF INCOME TAX Vs. KOHINOOR TOBACCO PRODUCTS PRIVATE LIMITED
September 11, 1997
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MOTORS
September 1, 1997
COMMISSIONER OF INCOME TAX Vs. BAKHTAWARSINGH BALKISHAN BHILAI
September 15, 1997
COMMISSIONER OF INCOME TAX Vs. VANDANA ROLLING MILLS LIMITED
September 17, 1997
COMMISSIONER OF INCOME TAX Vs. DAYALAL MEGHJI AND CO
September 15, 1997
COMMISSIONER OF INCOME TAX Vs. GANI BHAI WAHAB BHAI
September 15, 1997
COMMISSIONER OF INCOME TAX Vs. M P STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY
September 25, 1997
COMMISSIONER OF INCOME TAX Vs. PUSHPRAJ SINGH
August 26, 1997
COMMISSIONER OF INCOME TAX Vs. BHILAI IRON FOUNDRY PRIVATE LIMITED
August 26, 1997
COMMISSIONER OF INCOME TAX Vs. J K TRANSPORT
August 1, 1997
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
March 6, 1997
COMMISSIONER OF INCOME TAX Vs. RAGHAVJI VEERJI
April 24, 1997
COMMISSIONER OF INCOME TAX Vs. SHIV SHAKTI TIMBERS
January 1, 1997
COMMISSIONER OF INCOME TAX Vs. GUNWANTRAI HARIVALLABH JANI
October 3, 1997
COMMISSIONER OF INCOME TAX Vs. SHARMA MOTOR SERVICE
October 3, 1997
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD ISHAQUE GULAM
October 1, 1997
COMMISSIONER OF INCOME TAX Vs. KESHRI METAL PRVATE LIMITED
September 25, 1997
COMMISSIONER OF INCOME TAX Vs. RAJARAM MAIZE PRODUCTS
October 1, 1997
COMMISSIONER OF INCOME TAX Vs. SINGHANIA ENTERPRISES
October 1, 1997
COMMISSIONER OF INCOME TAX Vs. SHAH BHAVNANI CHANABHAI
October 1, 1997
COMMISSIONER OF INCOME TAX Vs. KRISHNA OIL EXTRACTION LIMITED
October 7, 1997
COMMISSIONER OF INCOME-TAX Vs. PARAS OIL EXTRACTION LTD
June 27, 1997
COMMISSIONER OF INCOMETAX Vs. MANNULAL NANNULAL
July 28, 1997
COMMISSIONER OF INCOMETAX Vs. WESTON CARBON PRODUCTS
October 1, 1997
COMMISSIONER OF INCOMETAX Vs. KAMALA DEVI
October 6, 1997
COMMISSIONER OF SALES TAX Vs. KISHANLAL AND CO.
August 28, 1997
CONTROLLER OF ESTATE DUTY Vs. NARINDER KAUR
March 5, 1997
D P TIWARI Vs. MANAGING DIRECTOR BHILAI STEEL PLANT
January 22, 1997
D. Vasudoe rao Vs. State Bank of India, Indore
July 2, 1997
Damodardeo Vs. State of M.P.
August 8, 1997
DAMOH CO OP MARKETING SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
September 12, 1997
DATAR SINGH Vs. STATE OF M P
September 2, 1997
DAYAL Vs. KANHAIYALAL
March 11, 1997
Dayal Singh Gaur Vs. Pyari Bai
August 19, 1997
Dayaram Dayal Vs. State of M.P.
August 28, 1997
DESHRAJ SINGH Vs. GRAM PANCHAYAT
September 11, 1997
DEV CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
August 26, 1997
DEVENDRA ALIAS DEVANAND Vs. STATE OF M P
October 16, 1997
Devendra Kumar Agrawal Vs. Sangita Agrawal
April 21, 1997
DEVI LAL AND OTHER Vs. KALYAN SINGH AND OTHERS
October 22, 1997
DHANIRAM JAGANNATH SHIVHARE Vs. SARASWATI DEVI RATAN LAL SHIVHARE
October 4, 1997
DHANNU SINGH Vs. STATE OF MADHYA PRADESH
April 21, 1997
DHANRAJ GOVINDRAMAJI VARMA Vs. STATE OF M P
July 29, 1997
DHANSINGH Vs. STATE OF MADHYA PRADESH
March 31, 1997
DHAR CEMENT LTD Vs. CCE A
August 29, 1997
DHARAMPAL RAMNARAYAN AGRAWAL Vs. STATE OF M P
February 13, 1997
Dheeraj Singh Vs. Madhav Singh
July 22, 1997
Dhirendra Singh Vs. State of M.P.
April 25, 1997
DHOBILAL Vs. STATE OF MADHYA PRADESH
April 10, 1997
DHULJI RAMAJI JAT Vs. VIJAYKUMAR MADANLALJI GARG
May 15, 1997
Dhum Singh Vs. State of M.P.
November 4, 1997
Diamand Cements Bangalore Vs. Union of India
April 21, 1997
DIAMOND CEMENT Vs. UNION OF INDIA
March 13, 1997
DIGVIJAY CEMENT CO LTD Vs. STATE OF M P
July 10, 1997
DILIP KUMAR Vs. BHAIYALAL
January 28, 1997
District Election Officer Vs. Ram Babu Dewalia
March 14, 1997
DIWAN SINGH Vs. BHAIYA LAL
May 5, 1997
Doman Singh Verma Vs. State Industrial Court
March 31, 1997
DOSHA ALIAS AWADESH PRASAD Vs. STATE OF MADHYA PRADESH
May 2, 1997
DOSHA RACCHOR PRASAD Vs. STATE OF M P
May 2, 1997
DUDHNATH HUKUM SINGH Vs. ASHOK MAHADEO SANGEWAR
August 11, 1997
DULICHAND Vs. UMA DEVI
March 31, 1997
DURGA PRASAD Vs. TULSYA BAI
July 11, 1997
EAST CHAMPARAN DISTRICT SULABH SAUCHALAYA SANSTHAN Vs. STATE OF M P
September 15, 1997
EASTERN AIR PRODUCTS P LIMITED Vs. COMMISSIONER OF SALES TAX M P
April 11, 1997
Employees State Insurance Corporation Vs. Triplex Dry Cleaners
September 11, 1997
FIRM JADAOCHAND KESHRIMAI Vs. MISHRILAL
November 3, 1997
FULABAI Vs. STATE OF M P
August 4, 1997
GANDHARV STEEL Vs. CENTRAL BANK OF INDIA
July 4, 1997
GANESH Vs. STATE OF MADHYA PRADESH
July 7, 1997
GANESH AND CO Vs. MAYA STEEL SUPPLIERS
December 10, 1997
GARIBDAS CHANDRIKA PRASAD Vs. COMMISSIONER OF INCOME TAX
April 9, 1997
Gautam Bandopadhyay Vs. State of M.P.
December 9, 1997
GAYATRI BAI Vs. PRADEEP KUMAR CHOURASIA
August 28, 1997
GEETA BAI Vs. RAM SINGH
February 4, 1997
GEETA TYADE Vs. M P ELECTRICITY BOARD
July 9, 1997
GENERAL MANAGER SOUTH EASTERN COALFIELDS LTD Vs. J P SHRIVASTAVA
September 26, 1997
GHANSHYAM MADHAVRAO BARHATE Vs. STATE OF MADHYA PRADESH
September 18, 1997
GHANSHYAM PATEL Vs. VIJAY KUMAR DUBEY
October 8, 1997
GHANSI ALIAS SAVITRI BAI Vs. STATE OF MADHYA PRADESH
November 5, 1997
GIRDHARILAL SUGAR AND ALLIED INDUSTRIES LTD Vs. COMMISSIONER OF C EX APPEALS
July 9, 1997
GOMTI BAI AND OTHERS Vs. ANANTRAM CHHIROLIA AND OTHERS
February 28, 1997
GOPALKRISHNA SHARMA Vs. BHAGIRATH PRASAD SHARMA
June 9, 1997
GOPI CHAND GUPTA Vs. SHAKUNTALA BAI SANGEWAR
September 3, 1997
Goraknath Vs. State
March 12, 1997
Goru Vs. State of M.P.
August 11, 1997
Goverdhan Das Vs. Tikam Das
March 5, 1997
Goverdhandas Prasnani Vs. Tikamdas
March 5, 1997
Goverdhani Bai Vs. State of M.P.
November 5, 1997
Gram Panchayat Imlaj Vs. State of M.P.
February 21, 1997
GRAM SEWA SAMITI Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND
February 13, 1997
Gulab Chand (dead) by LRs. Babulal (dead) by LRs Vs. .
January 8, 1997
GULAM HUSSAIN Vs. PARMANAND DABANI
October 1, 1997
Gunwanta Bai alias Munnibai Vs. State of Madhya Pradesh
December 3, 1997
Guzari Bai Vs. Shambhu Singh
July 10, 1997
GWALIOR ROAD LINES Vs. COMMISSIONER OF INCOME TAX
February 8, 1997
Gyan Das Vs. State of M.P.
October 20, 1997
GYASO BAI Vs. MAHENDRA SINGH
January 9, 1997
HABIB KHAN AND OTHERS Vs. CHANDRA SHEKHAR AND OTHERS
April 11, 1997
HAFIZULLAH Vs. SHIKHAR CHAND JAIN
May 12, 1997
HAKIMUDDIN SAIFI Vs. PREM NARAYAN BARCHHIHA
July 9, 1997
HALKI BAI Vs. NEW INDIA ASSURANCE CO LTD
September 25, 1997
Halkuram Vs. State of M.P.
July 11, 1997
HANUMANT SINGH Vs. SHAFIQUE AHMED KHAN
August 27, 1997
Hareram Mishra Vs. Jagdish Prasad Khatri
December 12, 1997
Hariom Singh Sikarwar Vs. Board of Secondary Education, M.P.
March 10, 1997
Harishankar Vajpai Vs. State of M P
June 24, 1997
Harjee Vs. State of M.P.
January 17, 1997
HARUN KHAN Vs. MAHESHCHAND
March 31, 1997
Hasan Shah Vs. State of M.P.
July 23, 1997
HASTIMAL DEVILAL JAIN Vs. HARIKISHAN BABAL
September 12, 1997
HAVALDAR TEJBALI SINGH Vs. MAJOR NACHHATTAR SINGH
February 26, 1997
HEERALAL ALIAS NIMMA Vs. STATE OF MADHYA PRADESH
March 17, 1997
HEMANT KUMAR RAJBIHARILAL Vs. SHANKARLAL JEEVANLAL
October 1, 1997
HEMRAJ Vs. STATE OF MADHYA PRADESH
May 12, 1997
HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
March 31, 1997
High Court of M.P. Vs. R.C. Chandal
February 25, 1997
HIMMATLAL CHAWADA Vs. BOARD OF REVENUE
August 29, 1997
HINDUSTAN ELECTRO GRAPHITES LTD Vs. COMMISSIONER OF INCOME TAX
July 30, 1997
HIRAMATI Vs. RAM PRASAD SONI
March 20, 1997
HUKUM CHAND ROLLING MILL Vs. COMMISSIONER APPEALS CENTRAL EXCISE
September 30, 1997
HUKUMAT RAI LOKUMAL LALWANI Vs. SHAMBHU LAL MANIK RAM KHATTAR
April 10, 1997
HUKUMCHAND ROLLING MILL Vs. CCE A
November 12, 1997
HUSSAIN KHAN Vs. NATIONAL INSURANCE CO LTD
July 3, 1997
IMRAN AU Vs. STATE OF M P
September 1, 1997
Indra Kumar Vs. State of M.P.
November 11, 1997
INDRA KUMAR PANCHAL Vs. DIGVIJAY SINGH
July 22, 1997
Indra Kunwar Rathi Vs. Nanak Ram
December 19, 1997
INDU GUPTA Vs. STATE OF M P
January 14, 1997
ISHPAT KHADAN LABOUR MAZDOOR UNION Vs. UNION OF INDIA
October 23, 1997
ISMILE AND NAGO Vs. STATE OF MADHYA PRADESH
January 17, 1997
J C MILLS LTD Vs. PAYMENT OF WAGES INSPECTOR
August 30, 1997
J.K. Jain Vs. State of M.P.
November 21, 1997
JABALPUR GENERAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
August 27, 1997
Jagatdhari Vs. State of M.P.
October 6, 1997
JAGDISH Vs. STATE OF M P
March 3, 1997
JAGROOP PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
April 29, 1997
Jamni Bai Vs. Balkishan Das Gupta
April 19, 1997
JAMNIBAI WD/O MANNULAL Vs. BALKISHANDAS VITHALDAS GUPTA
April 15, 1997
JANKI BAI Vs. UNION OF INDIA
September 18, 1997
JANKI PANDEY Vs. STATE OF MADHYA PRADESH
September 23, 1997
Janpad Panchayat Tatha Zila Panchayat Kramchari Sangh Vs. State of M.P.
June 27, 1997
JANURAM Vs. STATE OF M P
February 6, 1997
Japan Sethi Vs. State of M.P.
July 22, 1997
JASODABAI Vs. SHRIRAM
January 30, 1997
JAY KAY STEEL CRAFTERS AND ANR Vs. DENA BANK AND ORS
July 31, 1997
JAYANT VITAMINS Vs. UNION OF INDIA
May 13, 1997
Jethomal Vs. Union of India
March 31, 1997
JILA SAHAKARI KENDRIYA BANK Vs. RODILAL
July 31, 1997
JILA SEHKARI KENDRIYA BANK MERYADIT Vs. PRESIDING OFFICER
July 4, 1997
JINDAL STRIPS LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD
September 25, 1997
JIVRAKHAN PANCHRAM Vs. SHIVCHARANDAS
May 5, 1997
JYOTI Vs. PRAKASH CHANDRA
April 11, 1997
JYOTSNA GUPTA Vs. SHAMIM WD/O MOHAMMAD ABDUL AZIZ
December 2, 1997
K C PRADHAN Vs. STATE OF M P
September 23, 1997
K K TIWARI Vs. STATE OF MADHYA PRADESH
August 28, 1997
K SHYAMLA Vs. K SUGNA DEVI
August 8, 1997
KADAM SINGH GURJAR Vs. KADAR SINGH
July 9, 1997
KAILASH CHAND SUMERCHAND JAIN Vs. STATE OF M P
November 24, 1997
KAILASH CHANDRA AND BROS Vs. KAMLA WD/O CHINTAMAN CHAUDHARY
May 12, 1997
KAILASH NATH KHANNA Vs. STATE OF M P
February 27, 1997
KALANG Vs. STATE OF MADHYA PRADESH
August 1, 1997
KALAVATI Vs. SARDAR PRAHALAD SINGH
July 1, 1997
KALAVATI DEVI Vs. PRAHLAD SINGH
July 1, 1997
KALEKHAN MOHD FIRM Vs. STATE OF M P
March 5, 1997
Kalu Ram Vs. State of M.P.
November 18, 1997
KALUA GYASIYA Vs. SUSHILA BABULAL
August 4, 1997
Kamal Kishore Rathi Vs. Dinkar Rajimwale
April 23, 1997
KAMAL PURI LATE GULAB PURI Vs. DISTRICT MAGISTRATE
April 10, 1997
KAMLA BAI Vs. GHANSHYAM AGARWAL
August 6, 1997
Kamla Bai Vs. State of M.P.
December 3, 1997
KAMLA DEVI BHANOT Vs. COMMISSIONER OF INCOME TAX
October 6, 1997
Kamla Mishra Vs. State of M.P.
September 24, 1997
KAMLABAI Vs. L I C
August 14, 1997
Kamlesh Vs. State of U.P.
January 15, 1997
KANAHAIYALAL Vs. CHANDABAI
November 26, 1997
Karamsai Vs. State of Madhya Pradesh
September 18, 1997
Kartik Ram Vs. State Industrial Court
August 6, 1997
KARTIKRAM KUSHALIRAM DHIMAR Vs. CHANDRAGOPAL RAMLAL VERMA
July 7, 1997
Kashibai Vs. State of M.P.
March 12, 1997
Kaushal Kishore (Mahant) Vs. State of M.P.
September 17, 1997
KAUSHALIYA BAI RAMESH CHAND PATERIA Vs. ADDITIONAL COLLECTOR
July 10, 1997
KAUSHALYABAI Vs. COMMISSIONER OF INCOME TAX
March 17, 1997
KESHAR BAI Vs. CENTRAL BANK
September 2, 1997
KESHAV LAL Vs. MAYA GUPTA
September 12, 1997
KESHAV PRASAD SHARMA Vs. CENTRAL BANK OF INDIA AND ORS
November 11, 1997
KHAGESH KUMAR GOEL Vs. STATE OF MADHYA PRADESH
August 4, 1997
KHANDELWAL DAL MILL Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE
February 27, 1997
KHEMCHAND MOTILAL JAIN Vs. COMMISSIONER OF INCOME TAX
August 4, 1997
KHEMRAJ NEMICHAND SHRISHRIMAL CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
August 27, 1997
KHIALDAS AND SONS Vs. COMMISSIONER OF INCOME TAX
March 12, 1997
KHORBAHARA Vs. STATE OF MADHYA PRADESH
April 29, 1997
KINETIC HONDA MOTOR LTD Vs. UNION OF INDIA
April 22, 1997
KINETIC HONDA MOTOR LTD Vs. UNION OF INDIA
November 11, 1997
KIRAN Vs. CHANDRA SHEKAR
July 8, 1997
KISHAN Vs. STATE OF M P
November 20, 1997
KISHANLAL KAKKAD Vs. NIRMALA KHANNA
August 4, 1997
KISHORI BARI Vs. ARUN KUMAR VARMA
August 22, 1997
KITCHEN AID Vs. STATE OF M P
December 15, 1997
KOMAL RAM Vs. HANKERLAL
January 29, 1997
KOMAL SINGH BHAGWAN SINGH Vs. KAPURI BAI
July 25, 1997
KOMMLE Vs. REDDMAGMANE
September 10, 1997
Kranti Rai Vs. State of M.P.
August 27, 1997
KRIPAL SINGH Vs. STATE OF MADHYA PRADESH
March 14, 1997
KRIPAN SINGH Vs. STATE OF MADHYA PRADESH
September 22, 1997
KRISHI UPAJ MANDI SAMITI Vs. KISHORE BALWANT RAO
February 27, 1997
KRISHI UPAJ MANDI SAMITI Vs. KHANDWA MUNICIPAL CORPORATION
May 19, 1997
Krishi Upaj Mandi Samiti, Mhow Vs. Shreeram Choudhary
December 4, 1997
Krishna Gopal Vs. Kunj Bihari
July 24, 1997
KRISHNA MOURYA Vs. J P SHARMA
June 27, 1997
KRISHNA OIL EXTRACTION LIMITED Vs. COMMISSIONER OF INCOME TAX
September 29, 1997
KRISHNA SINGH SMT Vs. G D GUPTA
February 20, 1997
KRISHNA WD/O SHIV PRASAD MOURYA Vs. J P SHARMA
June 25, 1997
KULDEEPSINGH BHUPANDRASINGH Vs. MUBARIK HUSSAIN MOHD ISMAIL
August 11, 1997
Kundanmal Vs. Hukumchand (deceased) through L.Rs. Vasantibai
May 9, 1997
KUPPILI MOHAN RAO ASSISTANT MANAGER FOOD CORPORATION OF INDIA Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA
September 26, 1997
KUSUM RANI Vs. STATE OF M P
March 5, 1997
KUTHU ALIAS TEJRAM RAWAT Vs. STATE OF MADHYA PRADESH
April 22, 1997
Lakhan Singh Vs. State of M.P.
July 16, 1997
LAL BAHADUR SINGH Vs. STATE OF M P
August 14, 1997
LALIT GURUBAXANI Vs. USHA GURUBAXANI
September 12, 1997
LALITA DEVI Vs. SURESH
February 17, 1997
LATTU RAM Vs. SHIVAJI RAO PHALKE
July 21, 1997
Lattu Ram Vs. Shivaji Rao Phalke
July 1, 1997
LAXMAN JAIDAV SATPATHY Vs. UNION OF INDIA
April 30, 1997
Laxman Singh Gaur Vs. State of M.P.
January 28, 1997
LAXMANDAS PRANCHAND Vs. UNION OF INDIA
July 31, 1997
LAXMI GONTIYA Vs. NAND LAL TAHALRAMANI
August 8, 1997
LAXMI NARAYAN RAM CHARAN NOGHRAIYA Vs. BRIJLAL
September 4, 1997
LAXMI NARAYAN SHARMA Vs. STATE OF MADHYA PRADESH
January 22, 1997
Laxmi Prasad Vs. Ganga Bai
August 19, 1997
LAXMI WD/O LT ASHOK GONTIA Vs. NANDLAL TAHALRAMANI
August 8, 1997
Leela Kishan Vs. Laxminarayan
November 3, 1997
LEELAWATI Vs. RAVINDRA KUMAR
February 3, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. BENI BAI
August 6, 1997
Life Insurance Corporation of India Vs. Jagmohan Sharma
September 1, 1997
LILABAI Vs. TRIYOGINARAYAN
May 14, 1997
LILABAI WD/O KUNJBIHARIDAS Vs. TRIYOGINARAYAN LAXMINARAYAN
May 16, 1997
Lok Nath Singh Vs. Kedar Singh
August 10, 1997
LOKNATH SINGH RAMLAL SINGH Vs. KEDAR SINGH RANCHOR SINGH
August 5, 1997
LOKSINGH Vs. STATE OF M.P.
March 3, 1997
M C CHOUBEY Vs. NARBADESHWAR PRASAD PANDEY
September 18, 1997
M P BOARD OF SECONDARY EDUCATION Vs. KU VINITA RUPRA
September 12, 1997
M P ELECTRICITY BOARD Vs. VIRENDRA KUMAR SHARMA
August 27, 1997
M P ELECTRICITY BOARD Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
May 5, 1997
M P LIME MANUFACTURERS ASSOCIATION Vs. STATE OF M P
June 30, 1997
M P MEDICAL OFFICERS ASSOCIATION Vs. STATE OF M P
January 31, 1997
M P RICE MILLS ASSOCIATION Vs. STATE OF M P
July 31, 1997
M P STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. UNION OF INDIA
October 8, 1997
M P STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. UNION OF INDIA
October 7, 1997
M P STATE ROAD TRANSPORT CORPORATION Vs. ABDUL RAHMAN
March 21, 1997
M P STATE ROAD TRANSPORT CORPORATION Vs. SURENDRA SINGH
June 23, 1997
M P STATE ROAD TRANSPORT CORPORATION Vs. SUSHILABAI
July 4, 1997
M S TRADERS Vs. COMMERCIAL TAX OFFICER CIRCLE NO 2 RATLAM
December 12, 1997
M.P. Bombay Transport Corporation Vs. New India Assurance Company
May 5, 1997
M.P. Mineral Supply Co. Vs. M.P. Vidyut Mandai
August 27, 1997
M.P. Oil Extraction Vs. State of M.P.
July 9, 1997
M.P. State Agro Industrial Development Corporation Vs. Rakesh Kumar
September 25, 1997
M.P.E.B. Betul Vs. Premlata
September 15, 1997
M.P.S.R.T.C. Vs. SALINA ROZ ALEXENDER
September 18, 1997
MADAN MOHAN AGARWAL Vs. SURESH AGARWAL
September 8, 1997
MADANLAL Vs. STATE OF M P
March 20, 1997
Madanlal Sethi Vs. State of M.P.
March 27, 1997
Madhu Sudan Agarwal Vs. M.P. Stock Exchange
November 10, 1997
MADHUSUDAN KHANDELWAL Vs. STATE OF M P
October 21, 1997
Madhya Pradesh Electricity Board Vs. S.S. Modh
September 3, 1997
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. SAUGOR ELECTRIC SUPPLY CO LIMITED CALCUTTA
February 15, 1997
Madhya Pradesh Public Service Commission Vs. Om Prakash Gupta
April 10, 1997
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. SOHAN LAL
May 13, 1997
Madhya Pradesh State Road Transport Corporation, Bhopal Vs. Bharatlal Soni
December 16, 1997
Madhyamik Shiksha Mandai, M.P. Vs. Abhilash Shiksha Prasar Samiti
January 21, 1997
Madru Singh Vs. State of M.P.
September 9, 1997
Mahaveer Saket Vs. Collector Rewa
March 17, 1997
MAHENDRA KUMAR JAIN Vs. BANK OF BARODA
April 12, 1997
Mahendra Kumar Jain Vs. Bank of Baroda
April 27, 1997
MAHENDRA KUMAR JAIN Vs. BANK OF BARODA
April 21, 1997
MAHENDRA KUMAR TIWARI Vs. UNION OF INDIA
August 27, 1997
MAHESH KUMAR RAMNIKLAL AND COMPANY Vs. DISTRICT EXCISE OFFICER EXCISE DEPT
November 17, 1997
Mahesh Prasad Chaudhari Vs. State of M.P.
July 22, 1997
Mahesh Prasad Kori Vs. Gautam Kori
October 13, 1997
MAHILA JAGANNATHI WD/O SITARAM Vs. NAGA DHUDILAL
July 23, 1997
Maj. General Kulwant Singh (1C-11528 X) Vs. Union of India
September 9, 1997
MALIKRAM Vs. STATE OF M P
July 7, 1997
Malkiat Singh Vs. State of U.P.
September 9, 1997
MANDLA CABLE AND CONDUCTOR CORPORATION Vs. STATE OF MADHYA PRADESH
January 8, 1997
MANGILAL Vs. BHAGIRATH
January 16, 1997
MANGILAL Vs. STATE OF MADHYA PRADESH
July 4, 1997
MANGILAL LALJI JATAV Vs. STATE OF M P
July 4, 1997
MANGU Vs. STATE OF M P
March 21, 1997
MANI ALIAS MANIK Vs. SHRIRAM
August 1, 1997
MANIK CHANDRA JAIN Vs. STATE OF M.P. & ORS.
July 25, 1997
MANIKLAL DUBEY Vs. MOHD ISMAIL
June 27, 1997
MANJU TIWARI Vs. HARPRASAD RASGAI
May 6, 1997
MANKURA DEVI Vs. RAKESH
September 15, 1997
Manmohan Singh Vs. Municipal Corporation Indore
September 2, 1997
MANNALAL HASTIMAL Vs. COMMISSIONER OF SALES TAX
December 10, 1997
MANNALAL ONKARLAL JAIN Vs. STATE OF M P
August 21, 1997
MANOJ DUBEY Vs. STATE OF M P
November 21, 1997
MANOJ KUMAR BHAROSILAL Vs. GOPAL SUGANCHAND VAISHYA
July 22, 1997
MANOJ SINGH ALIAS VISHVANATH SINGH Vs. STATE OF M P
January 10, 1997
MANTRAM Vs. STATE OF M P
February 24, 1997
MANWANI STEELS PVT LTD Vs. UNION OF INDIA
January 13, 1997
MANWANI STEELS PVT LTD Vs. CEGATCCE A UNION OF INDIA
March 21, 1997
Mathuro Bai Vs. M.P.S.R.T.C.
February 5, 1997
MAYA SHRIVASTAVA Vs. MANOJ KUMAR
February 4, 1997
MEENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
February 8, 1997
MEENA BAI PREM LAL CHAUDHARY Vs. STATE OF M P
July 8, 1997
MEENAKSHI JAIN Vs. STATE OF MADHYA PRADESH
April 25, 1997
MELARAM JAIRAM PUNJABI Vs. SHAH BABULAL CHHOTELAL MEHTA
November 11, 1997
METALLURGICAL AND ENGINEERING CONSULTANTS INDIA LTD Vs. MECON EXECUTIVES ASSOCIATION
July 2, 1997
METALMAN PIPE MANUFACTURING CO LTD Vs. JANAKI BAI
October 15, 1997
METHODEX SYSTEMS LTD Vs. UNION OF INDIA
February 26, 1997
MILAN SUPARI STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX INDORE
February 25, 1997
MILAN SUPARI STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
July 17, 1997
MISHRA R K Vs. M P S R T CORPORATION
October 7, 1997
MITTHANLAL MISHRA Vs. STATE GOVERNMENT OF MADHYA PRADESH
March 4, 1997
Mohammad Khan Vs. Sheikh Mohammad Ismail
August 23, 1997
MOHAMMAD NASIR Vs. RABIYABI
February 26, 1997
MOHAMMAD NASIR ABDUL AZIZ Vs. RABIYABAI
February 26, 1997
MOHAN Vs. STATE OF MADHYA PRADESH
May 3, 1997
Mohan Vs. Than Singh
December 15, 1997
Mohan Lal Vs. State of M.P.
February 6, 1997
Mohan Singh Vs. Dagdi Bai
October 8, 1997
Mohanlal Vs. Gulabji
December 11, 1997
MOHANLAL Vs. DARBARILAL
September 17, 1997
MOHANSINGH SALAM Vs. DEPOT MANAGER, MPSRTC & ANR.
March 14, 1997
MOHD ARIF MOHD HUSSAIN Vs. STATE OF M P
July 22, 1997
MOHD KARIM KHAN Vs. SHAMSHER KHAN HASAN KHAN
November 3, 1997
MOHD NASIR MOHD SIRAZ Vs. JAMA MASZID COMMITTEE
November 19, 1997
MOHD. ARIF MOHD. HUSSAIN Vs. STATE OF MADHYA PRADESH AND OTHERS
July 22, 1997
Mohd. Idris Qureshi Vs. Nunkusiaram Jaiswal
September 8, 1997
MRINAL KANTI Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
March 26, 1997
MUBARIK KHAN Vs. NASIR KHAN
November 11, 1997
Mukesh Kumar Sharma Vs. State of M.P.
October 22, 1997
MUKHLAL RAM Vs. REWA SIDHI GRAMIN BANK
January 20, 1997
MUKKAN ALIAS BALMUKUND Vs. STATE OF MADHYA PRADESH
March 10, 1997
MUKUL SHRIVASTAVA Vs. CHAIRMAN PUNJAB AND SINDH BANK
April 30, 1997
Mukund @ Kundu Mishra Vs. State of M.P.
May 2, 1997
MUMTAJBI Vs. NOOR MOHAMMAD
July 24, 1997
MUNNALAL Vs. MUNNALAL
September 12, 1997
MUNNALAL Vs. ROOP REKHA
October 30, 1997
MURARILAL RAMSWARUP Vs. BABUSINGH KANHAISINGH
September 3, 1997
Murlidhar Vs. State of M.P.
December 3, 1997
Murti Devi Vs. State of Delhi
August 20, 1997
Muzaffar Ali Vs. State of M.P.
December 3, 1997
N PRASAD Vs. I P CHOUKSEY
September 4, 1997
N.C. Dwivedi Vs. Union of India
January 24, 1997
NAGDA UPABHOKTA SANGH Vs. STATE OF M P
August 22, 1997
NAGSAI Vs. STATE OF MADHYA PRADESH
February 20, 1997
NAINSUKH KISHANDAS Vs. MANISH CHOUDHARI
July 22, 1997
Najmabano @ Khurshid @ Phoolwali Vs. State of M.P.
October 16, 1997
NAMDEO DEVANGAN Vs. SEETARAM
September 22, 1997
Nand Kumar Krishnarao Navgire Vs. Jagannath Laxman Kushalkar
July 23, 1997
NANDLAL KANORIA Vs. NATIONAL INDUSTRIAL DEVELOPMENT CORPORATIONLIMITED
July 25, 1997
NANHIBAI Vs. STATE OF M P
February 25, 1997
NANNU LAL Vs. RAM PYARI BAI
September 15, 1997
NARAIN Vs. STATE OF MADHYA PRADESH
April 30, 1997
NARAYAN Vs. STATE OF MADHYA PRADESH
January 21, 1997
NARAYAN PRASAD RAM RATAN KACHHWAHA Vs. DISTRICT AND SESSIONS JUDGE
April 24, 1997
NARAYAN SINGH Vs. BANWARILAL
May 8, 1997
Narayan Singh Vs. State of M.P.
October 14, 1997
Narayandas Vs. Shakuntala
September 3, 1997
Narendra Vs. State of M.P.
July 1, 1997
NARENDRA KUMAR Vs. INCOME TAX OFFICER
May 5, 1997
NARESH TYAGI Vs. RAMESH CHAND AND ANOTHER
July 28, 1997
Narmada Mai Khadan Kamgar Karigar Sahkari Samiti Vs. Laxminarayan
April 4, 1997
NASARUDDIN Vs. STATE OF M P
March 20, 1997
NATHURAM Vs. STATE OF MADHYA PRADESH
June 26, 1997
NATIONAL INSURANCE CO LTD Vs. KUSUM DEVI MISHRA
July 26, 1997
NATIONAL INSURANCE CO LTD Vs. MOHARSINGH
August 14, 1997
NATIONAL INSURANCE CO LTD Vs. AJAY DESHMUKH
August 28, 1997
NATIONAL INSURANCE CO LTD Vs. SUBHIYA BAI
August 7, 1997
NATIONAL INSURANCE CO LTD Vs. MALLABAI
April 3, 1997
NATIONAL INSURANCE CO LTD Vs. SAMUTI BAI SMT
February 19, 1997
NATIONAL INSURANCE CO LTD Vs. BABLOO PAL
September 30, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. RAINKI BAI
May 12, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SAHIBA KHATUN
May 9, 1997
NATIONAL MINERAL DEVELOPMENT CORPORATION Vs. BINDI BAI NAGESH
February 19, 1997
NATIONAL MINERAL DEVELOPMENT CORPORATION Vs. BINDI BAI SMT
February 12, 1997
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 11, 1997
NATWARLAL Vs. UNION OF INDIA
March 11, 1997
Nawal Singh Vs. Nirbhay Singh
February 24, 1997
NEERABAI Vs. BOARD OF REVENUE
August 13, 1997
NEMI CHAND JAIN Vs. UNION OF INDIA
September 25, 1997
NEOGY AND SONS Vs. STATE OF MADHYA PRADESH
April 3, 1997
NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTALA BAI
April 24, 1997
NEW INDIA ASSURANCE CO LTD Vs. RADHABAI
February 5, 1997
NEW INDIA ASSURANCE CO LTD Vs. MAHILA BHANTI BAI
August 13, 1997
NEW INDIA ASSURANCE CO LTD Vs. PRABHA JAIN
May 6, 1997
NEW INDIA ASSURANCE CO LTD Vs. VIDYA BAI
June 24, 1997
NEW INDIA ASSURANCE CO LTD Vs. KAMLA
July 1, 1997
NEW INDIA ASSURANCE CO LTD Vs. PAPPUSINGH
July 26, 1997
NEW INDIA ASSURANCE CO LTD Vs. RAM KISHORE
July 8, 1997
NEW INDIA ASSURANCE CO LTD Vs. SHAILESH YADAV
November 26, 1997
New India Assurance Co. Vs. Sangeeta
July 22, 1997
NEW INDIA ASSURANCE CO. LTD. Vs. TARABAI
February 14, 1997
NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER DIVISIONAL OFFICE, GWALIOR Vs. RAM KISHORE AND OTHERS
July 1, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREM
September 10, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. SURGYAN WD/O OMPRAKASH SINGHANIYA
September 12, 1997
NEW INDIA INSURANCE CO. LTD. Vs. TULSA BAI AND OTHERS
November 28, 1997
NEW LAXMI OIL MILLS BARWAHA Vs. BANK OF INDIA BARWAHA
May 8, 1997
NILNITA CHEMICALS LTD Vs. STATE OF MP
January 6, 1997
NIRANJAN BAPUSINGH Vs. GHANSHYAMDAS
July 28, 1997
Nirmal Prasad Yadav Vs. Kapurchand
July 8, 1997
NORTHERN COALFIELDS LIMITED SINGRAULI Vs. MATA PRASAD
March 31, 1997
NURUL HAQ AND OTHERS Vs. GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD., JAMUNA AND OTHERS
May 2, 1997
Om Prakash Vs. State of M.P.
August 4, 1997
OM PRAKASH AARYA Vs. STATE OF M P
October 17, 1997
OM PRAKASH AGARWAL Vs. NANDLAL SAKHIRAM
August 7, 1997
OM PRAKASH SHARMA Vs. SARASWATIBAI
May 23, 1997
Om Prakash Verma Vs. State of M.P.
September 22, 1997
OMKAR AND ANOTHER Vs. STATE OF MADHYA PRADESH.
February 12, 1997
OMPRAKASH RAMESHWAR PATIDAR Vs. EKBAL HUSAIN NOOR MOHD
September 15, 1997
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. HAR PRASAD SAHU
October 7, 1997
ORIENTAL FIRE AND GENL INS CO LTD Vs. AMITA
March 27, 1997
ORIENTAL INSURANCE CO LTD Vs. SUNDERBAI
April 9, 1997
Oriental Insurance Co. Vs. Kaushal Prasad Pandey
July 28, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. RADHARANI
August 11, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOURIBAI
July 15, 1997
OSHI FOODS LIMITED Vs. STATE BANK OF INDIA
July 15, 1997
P.K. Ramachandran Vs. State of Kerala
September 19, 1997
PAHELWAN SINGH Vs. LEELA BAI
September 15, 1997
PANDU D/O SHRI UMA CHARAN MISHRA Vs. DIVISIONAL MANAGER OF M P STATE ROAD TRANSPORT
October 23, 1997
PAPPOO Vs. OM PRAKASH
May 5, 1997
PAPPU Vs. STATE OF MADHYA PRADESH
May 8, 1997
PARENTERAL DRUGS INDIA LTD Vs. UNION OF INDIA
February 20, 1997
Parmanand Vs. State of M.P.
May 14, 1997
Parwati Bai Vs. Narbada Prasad
November 19, 1997
PATRAKAR PRAKASHAN (P.) LTD., IN RE Vs. ABC
May 2, 1997
PHOOL SINGH Vs. STATE OF M P
March 3, 1997
PHOOLCHAND SURANA Vs. STATE OF MADHYA PRADESH
February 7, 1997
PHOOLSAI Vs. STATE OF MADHYA PRADESH
April 11, 1997
PIPES AND PIPES Vs. STATE BANK OF INDORE
August 5, 1997
PITAMBARDAS DULICHAND Vs. UNION OF INDIA
November 13, 1997
Poddar Industrial Corporation Vs. State of M. P.
September 9, 1997
Pooran Lal Saraf Vs. Chandraprakash
January 27, 1997
Prabhatchandra Vs. State of M.P.
August 21, 1997
Prabhu Dayal Pandey Vs. M.P. State Agricultural Marketing
August 30, 1997
Pradeep Gupta Vs. State of M.P.
November 12, 1997
PRADEEP KUMAR ROHAN Vs. H S GOUR VISHWAVIDYALAYA
July 23, 1997
PRAFULLA KUMAR TONGYA Vs. SARLA
November 18, 1997
Prahlad Singh Vs. State of M.P.
August 13, 1997
PRAKASH CHANDRA SETHI Vs. UNION OF INDIA UOI
July 8, 1997
PRAMOD KUMAR Vs. HANSIBAI ALIAS KESAR BAI
July 24, 1997
Prashant Kumar Tiwari Vs. Rani Durgawati Vishwavidyalaya
July 28, 1997
PRATAP RAO KRISHNARAO PHALKE Vs. KRISHI UPAJ MANDI SAMITI
September 29, 1997
PREM PHARMACEUTICALS Vs. CCE
February 3, 1997
PUNJAB NATIONAL BANK Vs. FIRM RAMKISHAN RAMGOPAL
July 10, 1997
Punjab National Bank Vs. Farishta Hotels
March 11, 1997
PUNJAB NATIONAL BANK Vs. MOHANLAL TEKCHAND & ORS
December 15, 1997
Pur Singh Vs. State of M.P.
September 25, 1997
PURANCHANDRA MURARILAL GARG Vs. M P STATE AGRICULTURE MARKETING BOARD
November 10, 1997
PURSHOTTAM DAS PATEL Vs. UTTAM CHAND
August 28, 1997
PURUSHOTTAM Vs. RETURNING OFFICER MALWA SAHAKARI SHAKKAR KHARKANA MARYADIT
July 3, 1997
Purushottam Vs. State of M.P.
December 17, 1997
PUSHPA WD/O VIRENDRA KUMAR YADAV Vs. JIYA BAI WD/O BABULAL YADAV
August 21, 1997
PUSHPENDRA MOTILAL SINGH Vs. COMMERCIAL AUTOMOBILES
July 9, 1997
Pushpendra Singh Vs. Padmakar
September 8, 1997
PUSLYA Vs. STATE OF M P
February 18, 1997
PUSUVA Vs. LAXMAN
November 24, 1997
PYARCHAND Vs. STATE OF M P
December 10, 1997
Pyari Bai Vs. Makku
April 15, 1997
RADHESHYAM BANSHILAL Vs. STATE OF M P
May 15, 1997
RAGHUNATH TAMBE Vs. M P ELECTRICITY BOARD
September 1, 1997
RAGHVENDRA SINGH CHOUHAN Vs. RAMBABU SINGH
April 9, 1997
RAJ KUMARI NIGAM Vs. ASHOK
March 11, 1997
Rajaram Vs. State of M.P.
January 16, 1997
RAJARAM MAIZE PRODUCTS Vs. M P ELECTRICITY BOARD JABALPUR
May 6, 1997
Rajee Enterprises Vs. State Bank of India
November 5, 1997
RAJENDRA NIGAM Vs. STATE OF MADHYA PRADESH
May 6, 1997
RAJENDRA TIWARI Vs. STATE OF MADHYA PRADESH
March 5, 1997
RAJESH Vs. STATE OF MADHYA PRADESH
January 29, 1997
Rajmani Patel Vs. Mohan Lal
July 10, 1997
RAJU Vs. STATE OF MADHYA PRADESH
March 3, 1997
RAJU DUBEY Vs. STATE OF M P
September 29, 1997
Rakesh Kumar Vs. Shambhu Singh And Ors.
May 16, 1997
RAKESH KUMAR RAM KISHAN PRADHAN Vs. STATE OF M P
November 21, 1997
RAKHIYA Vs. RAJENDRA SINGH
July 31, 1997
RAM DAS Vs. SUKHDEV SINGH
August 12, 1997
Ram Dayat Gupta Vs. State of M.P.
August 29, 1997
RAM KUMAR Vs. STATE OF MADHYA PRADESH
May 13, 1997
Ram Kumar Vs. State of Madhya Pradesh
April 2, 1997
RAM SHANKAR MISHRA AND ORS. Vs. BRIJ KISHORE SHARMA AND ORS.
January 16, 1997
RAM SUJAN Vs. URMILA BAI
December 19, 1997
Rama Banjara Vs. Kanchhedilal
May 3, 1997
Rambilas Vs. State of M.P.
October 3, 1997
RAMCHANDRA NANDRAM Vs. STATE OF M P
June 28, 1997
Ramcharan Vs. Rampiyari Bai
November 5, 1997
RAMCHARAN ATMA RAM SONKAR Vs. RADHESHYAM DUKHURAM PANDEY
November 19, 1997
RAMCHARAN PARMANAND Vs. STATE OF M P
January 17, 1997
RAMCO INDUSTRIES LTD Vs. UNION OF INDIA
November 12, 1997
RAMESH VERMA Vs. LAJESH SAXENA
July 31, 1997
RAMESHWAR SONI Vs. UNION OF INDIA
September 9, 1997
Ramjilal (Dead) Through L.R. Smt. Dulari Bai Mishra Vs. Ramjilal (Dead) Through L.R. Dulari Bai Mishra
August 21, 1997
RAMKISHAN ALIAS RAMKRISHNA DHAKAD Vs. STATE OF M P
October 14, 1997
Ramkunwar Bai Vs. State of M.P.
November 4, 1997
RAMNARAYAN Vs. STATE OF MADHYA PRADESH
September 24, 1997
Ramnath Singh Vs. Sanjay
August 22, 1997
RAMPAL THAKURDIN GUPTA Vs. COMMISSIONER OF INCOME TAX
August 5, 1997
RAMSINGH Vs. ISMAIL
July 21, 1997
Ramswaroop @ Gajhela Vs. State of M. P.
April 4, 1997
RANCHODDAS MATHURADAS GOKULDAS Vs. STATE OF M P
November 21, 1997
Ranen Roy Vs. Prakash Mitra
November 26, 1997
RANGLAL Vs. SHIV LAL AND OTHERS
August 20, 1997
Ranjit Singh and Anr. Vs. State of M.P.
June 27, 1997
RASHID KHAN Vs. JAMILA
September 4, 1997
RATANLAL SONI Vs. KAILASH NARAYAN ARJARIYA
September 9, 1997
RAVI SHANKAR Vs. STATE OF MADHYA PRADESH
March 3, 1997
Rewaram Vs. Abdul Haq
September 8, 1997
RINKOO KHATRI Vs. STATE OF MADHYA PRADESH
August 27, 1997
RISHIKESH SHARMA Vs. SAROJ SHARMA
July 22, 1997
RSH VERMA AND M KAHNAIYALAL Vs. COMMISSIONER OF INCOME TAX
September 11, 1997
RUCHI FABRICS LTD Vs. UNION OF INDIA
March 3, 1997
RUCHI FABRICS LTD Vs. STATE OF M P
January 17, 1997
RUKMA DEVI AND ORS Vs. RAMAVTAR AND ORS
September 16, 1997
RUKMANI BAI Vs. COMMISSIONER OF INCOME TAX
March 5, 1997
Rupabai Vs. Sushilabai
December 18, 1997
S K TAOSE AND CO PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 29, 1997
S R S YADAV Vs. STATE OF MADHYA PRADESH
May 13, 1997
S.K. Sahni Vs. Union of India
September 22, 1997
S.K. Warikoo Vs. State of J & K
November 5, 1997
S.R.S. Yadav Vs. State of M.P.
May 13, 1997
SABBIR S O GULAM MOHAMMAD Vs. STATE OF MADHYA PRADESH
January 14, 1997
SABIHA MASOOD Vs. TAHABBUR ALI KHAN
October 8, 1997
SADBHAV NAGRIK SAHKARI BANK MARYADIT Vs. REGISTRAR CO OPERATIVE SOCIETY
July 3, 1997
SAEED-UZ-ZAMA Vs. ATHAR AYUB
July 1, 1997
SAI UDYOG PVT LIMITED RAIPUR Vs. CENTRAL BANK OF INDIA RAIPUR
October 8, 1997
SAJANBAI Vs. ILLIAS MOHAMMAD
October 15, 1997
SAMANT CONSTRUCTION P LTD Vs. COMMISSIONER OF INCOME TAX
August 8, 1997
SAMOTIYA Vs. HARBANSH
November 13, 1997
SANDEEP SINGH SANGAR Vs. STATE OF MADHYA PRADESH
January 27, 1997
SANGEETA TRAVELS Vs. STATE OF M P
April 29, 1997
SANJAY KUMAR JAIN Vs. NAGAR PALIKA
October 14, 1997
SANJAY RAI Vs. STATE OF MADHYA PRADESH
March 20, 1997
SANJIT SINGH Vs. STATE OF M P
January 9, 1997
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July 9, 1997
SANTOSH KUMAR Vs. STATE OF MADHYA PRADESH
March 18, 1997
SANTOSH KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
March 31, 1997
SANTOSH KUMAR GUPTA Vs. SECRETARY MINISTRY OF ENVIRONMENT NEW DELHI
September 5, 1997
SANYUKT KOYLA MAZDOOR SANGH Vs. GENERAL MANAGER WESTERN COALFIELDS LTD
May 7, 1997
SARASWATIDEVI Vs. KRISHNARAM BALDEO BANK LIMITED
February 13, 1997
Sardar Mohar Singh Vs. Mangilal
January 15, 1997
Sarita Mabre Vs. State of M.P.
March 17, 1997
Sarjuprasad Vs. Municipal Council
April 24, 1997
SATISH SAGGAR Vs. MANAGING DIRECTOR M P INDUSTRIAL CENTRE DEVELOPMENT CORPORATION
April 22, 1997
SATYAVATI RAMDEO RATHORE Vs. RAMDEO RAGHUNATH PRASAD RATHORE
August 6, 1997
Saurabh Kumar Shukla Vs. Hukum Chand
July 29, 1997
SAURABH KUMAR SHUKLA Vs. HUKUM CHAND
September 29, 1997
SAVITRI DEVI Vs. MANORAMA BAI
April 28, 1997
SAYED AHMED Vs. BRIJENDRA NATH PATHAK
May 9, 1997
Shabbir Vs. State of M.P.
January 17, 1997
SHAILENDRA KUMAR Vs. CHANDRA PRABHA
March 14, 1997
Shaitan Bai Vs. Premi Bai
August 11, 1997
Shakhawat Khan Vs. State of M.P.
August 13, 1997
SHAKUN BAI Vs. RAMJI
July 28, 1997
SHAMA BI Vs. SHIVA
March 6, 1997
SHANKER PRASAD Vs. MALTIDEVI
April 11, 1997
Shanta Vs. Jagdish Prasad
December 8, 1997
SHANTA BAI Vs. STATE OF MADHYA PRADESH
September 5, 1997
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November 18, 1997
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February 14, 1997
SHANTANU PUNIT RAM SAHU Vs. SURAJ DEVJI BHAI MANDORE
May 3, 1997
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August 12, 1997
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September 2, 1997
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November 18, 1997
SHARADA BAI KHATIK Vs. STATE OF M P
May 1, 1997
SHARDA KOTHARI Vs. GYANMAL KOTHARI
February 28, 1997
SHASHI BHUSHAN BAJPAI Vs. MADHAVRAO SCINDIA
July 21, 1997
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May 16, 1997
Shiv Nath Gayar Vs. State of M.P.
September 30, 1997
Shiv Nayak Singh Vs. State of M.P.
May 5, 1997
Shiv Pal Singh Vs. State of M P
April 2, 1997
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October 22, 1997
SHIVDHARI LAKHESAR CHAMAR Vs. JADUMAN BISHWANATH KUMHAR
July 7, 1997
SHIVNATH Vs. STATE OF MADHYA PRADESH
September 16, 1997
Shobha Vyas Vs. Prakash Kumar Vyas
November 20, 1997
SHOBHAU ALIAS SHUBHAU Vs. STATE OF MADHYA PRADESH
April 30, 1997
SHRAVAN KUMAR SONKAR Vs. STATE OF MADHYA PRADESH
September 11, 1997
SHREE MOHAN TALKIES AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
April 3, 1997
Shri Acharya Vs. Sadija Builders and Investment Pvt. Ltd.
March 5, 1997
Shri Kaptan Singh Vs. State of M.P.
April 24, 1997
Shri Mahila Grih Udyog Lijjat Papad Vs. Usha Sontake
July 21, 1997
SHRIKRISHNA GUPTA Vs. SITARAM MOHANSWAROOP NIGAM
July 11, 1997
SHRINARAYAN LAXMAN PRASAD TIWARI Vs. STATE OF M P
May 3, 1997
Shriniwas Fertilizers Ltd. Vs. State of M.P.
December 5, 1997
SHRIRAM AGRO-TECH INDUSTRIES LTD Vs. SIEL FINANCIAL SERVICES LTD
November 11, 1997
SHYAM RATAN Vs. STATE OF MADHYA PRADESH
April 21, 1997
SHYAMABAI Vs. LAXMAN
November 24, 1997
SHYAMKALI D/O VIDYARTHI RAM Vs. BHAIYALAL ALIAS GANESH YAMUNA PRASAD
February 15, 1997
SHYAMLAL Vs. STATE OF M P
February 26, 1997
SIDDARTH TUBES LTD Vs. UNION OF INDIA
August 22, 1997
SIDDHARTHA TUBES LTD Vs. UNION OF INDIA
September 17, 1997
Sitaram Vs. Ramgopal
April 17, 1997
SITARAM MADANLAL SARAOGI Vs. HEMCHAND BHAGWANDAS JAIN
August 11, 1997
SMT. ARCHANA KASHYAP Vs. VIJAY KASHYAP
November 18, 1997
Sobaran Singh Vs. State of M.P.
August 1, 1997
SOCIETY OF DIVINE PROVIDENCE Vs. UNION OF INDIA
October 22, 1997
Sohanlal Vs. State of M.P.
April 17, 1997
SOHANLAL AGRAWAL Vs. REGISTRAR AND COMMISSIONER CO OPERATIVE SOCIETIES
July 16, 1997
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December 3, 1997
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June 28, 1997
STATE BANK OF INDIA Vs. MADHYA PRADESH IRON AND STEEL WORKS PVT LIMITED RAIPUR
February 20, 1997
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January 17, 1997
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March 26, 1997
STATE BANK OF INDORE Vs. ABDUL RAZAK SHAIK
July 17, 1997
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December 3, 1997
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August 13, 1997
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June 28, 1997
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June 28, 1997
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August 1, 1997
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August 4, 1997
STATE OF M P Vs. TECHNODRILLERS
September 12, 1997
State of M.P. Vs. Suresh Kumar
February 7, 1997
State of M.P. Vs. Engineering Projects (India) Ltd.
April 11, 1997
State of M.P. Vs. Khujji @ Hari Ram
March 31, 1997
State of M.P. Vs. Bahadur Singh
September 5, 1997
State of M.P. Vs. Yankappa
September 23, 1997
State of M.P. Vs. Udai Singh
December 1, 1997
State of M.P. Vs. State Industrial Court
April 4, 1997
State of M.P. Vs. R.N. Mishra
September 17, 1997
State of M.P. Vs. Ajay Deep Gupta
August 6, 1997
State of M.P. Vs. Phool Singh
July 14, 1997
STATE OF M.P. THROUGH THE EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING DEPARTMENT, (MECHANICAL) WRIGHT TOWN, JABALPUR AND ANOTHER Vs. SMT. DASODABAI
December 5, 1997
State of Madhya Pradesh Vs. Jagdish Rai Jain
April 15, 1997
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March 27, 1997
STATE OF MADHYA PRADESH Vs. HARISINGH
September 5, 1997
STATE OF MADHYA PRADESH Vs. YANKAPPA
September 22, 1997
STATE OF MADHYA PRADESH Vs. LAXMAN PRASAD BHARGAVA
August 12, 1997
STATE OF MADHYA PRADESH Vs. KISHORI PARAGNIHA
June 24, 1997
Steel Authority of India Vs. Ramjanali
July 21, 1997
STEEL INGOTS LIMITED Vs. UNION OF INDIA
January 29, 1997
STEEL INGOTS LTD Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
January 30, 1997
STEEL TUBES OF INDIA LTD Vs. UNION OF INDIA
September 23, 1997
Suba Singh Aulakh Vs. Union of India
December 2, 1997
Subhash Chandrakar Vs. State of M. P.
July 3, 1997
Subhashchand Jain Vs. State of M.P.
August 19, 1997
Sudama Prasad Vs. Kailash Sai
September 18, 1997
Sudarshan Prasad Vs. Laxmi Bai
October 1, 1997
Sujata Mukherjee Vs. Prashant Kumar Mukherjee
April 30, 1997
Sukhlal Vs. Murti Shri. Krishnachand Anandbihariji
July 9, 1997
SUKHLAL Vs. STATE OF MADHYA PRADESH
September 26, 1997
SUKHLAL Vs. STATE OF MADHYA PRADESH
July 24, 1997
Sukhpal Vs. State of M.P.
January 8, 1997
SUKKA Vs. STATE OF MADHYA PRADESH
May 1, 1997
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September 11, 1997
SULTAN AHMED Vs. DUSTARI BEGAM
July 24, 1997
Sunder Lal Vs. State of M.P.
February 12, 1997
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July 21, 1997
SURAJDIN Vs. SHRINIWAS
May 5, 1997
Surendra Kumar Lakhera Vs. Malik Singh Chawla
December 8, 1997
Surendra Prasad Dwivedi Vs. State of M.P.
October 16, 1997
SURESH AGARWAL Vs. STATE OF M P
September 17, 1997
Suresh Chand Maheswari Vs. S.T.A.T.
July 17, 1997
Suresh Pingle and Ors. Vs. State of M.P.
September 9, 1997
SURESH PRASAD SHARMA Vs. RAM BAI SURESH PRASAD SHARMA
December 19, 1997
SURESHCHAND GUPTA Vs. UNION OF INDIA
July 2, 1997
SURYA KANT RAJA RAM GUPTA Vs. RAJARAM CORN PRODUCTS LTD
November 11, 1997
Suryakant Gupta Vs. Rajaram Gupta
August 20, 1997
T P NAIK Vs. UNION OF INDIA
May 1, 1997
TAJ SINGH ALIAS SINGH Vs. MADHYA PRADESH STATE ROAD TRAN CORPN
August 12, 1997
TARABAI JAIN Vs. SHIVNARAYAN KOTHARI
May 9, 1997
Temple Achleshwar Vs. Temple Shri Achleshwar Public Trust
December 19, 1997
TEMPLE ACHLESHWAR Vs. TEMPLE SHRI ACHLESHWAR PUBLIC TRUST
February 19, 1997
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KULWANT KAUR AND OTHERS
November 12, 1997
TIRUPATI STEEL INDUSTRIES Vs. COMMR APPEALS CUS AND C EX
July 7, 1997
TRIVENI CONDUCTORS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
September 3, 1997
Tulsiram Vs. Mansingh
January 23, 1997
TULSIRAM S/O NANDRAM KHATI Vs. DARYAOBAI
September 1, 1997
U.P. State Road Transport Corp. Vs. A.K. Paul
December 4, 1997
UMASHANKAR SOMANI INDL TEXTILES Vs. UOI
December 15, 1997
Union of India Vs. Ganesh Rice Mills
September 26, 1997
Union of India Vs. Shobha Bai
September 8, 1997
Union of India Vs. O.P. Saxena
July 14, 1997
UNION OF INDIA Vs. KANTI SHARMA
May 5, 1997
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November 17, 1997
UNITED INDIA INSURANCE CO LTD Vs. TULSI BAI
February 19, 1997
UNITED INDIA INSURANCE CO LTD Vs. MOHD ASHIQUE
July 2, 1997
United India Insurance Co. Vs. Bhagirath Vishwakarma
September 1, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. INDRA
August 1, 1997
UNIVERSAL CABLES LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 7, 1997
Usha International Ltd. Vs. Jamuna Prasad.
October 18, 1997
V K SINGH Vs. STATE OF MADHYA PRADESH
May 14, 1997
V.K. Bansal Vs. Special Area Development Authority
May 15, 1997
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May 1, 1997
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September 5, 1997
Victor Ekka Vs. V.T. Thomas
August 30, 1997
VIJAY KUMAR SINGH Vs. STATE OF MADHYA PRADESH
July 31, 1997
VIKAS KUMAR ONKAR PRASAD GUPTA Vs. RADHAMAL HIRAMAL SINDHI
December 16, 1997
VIKRAM VISHWAVIDHYALAYA SAVANIVRATA KARMACHARI SANGH Vs. GOVERNOR OF MADHYA PRADESH AND CHANCELLOR OF MADHYA PRADESH UNIVERSITY AND PRESIDENT OF THE CO ORDINATION COMMITTEE OF MADHYA PRADESH UNIVERSITY
August 7, 1997
VINITA PRAKASH KUMAR GAVANE Vs. PRAKASH KUMAR GAVANE
March 20, 1997
VIRENDRA KUMAR Vs. STATE OF MADHYA PRADESH
May 3, 1997
Vishal Singh Vs. State of M.P.
October 24, 1997
VISHNU KUMAR MEHTA Vs. SONIA
March 10, 1997
VISHWA OIL PRODUCTS LTD Vs. UNION OF INDIA
January 22, 1997
VISHWA OIL PRODUCTS LTD Vs. STATE OF M P
August 5, 1997
Vivian Pareira Vs. David Loughran
May 12, 1997
Vrindavandas (Mahant) Vs. State of M.P.
September 17, 1997
Wahid Khan Vs. State of M.P.
November 18, 1997
WOOLWORTH INDIA LIMITED Vs. COMMISSIONER CENTRAL EXCISE
December 2, 1997
WORAH AND COMPANY Vs. RAMKISHORE PATEL
February 13, 1997
Yadhisthir Lal Vs. State of M.P.
July 17, 1997
YAHIYA KACCHI Vs. KURBAN SHAH AND ORS.
January 20, 1997
YAMUNA PRASAD TRIPATHI Vs. STATE OF MADHYA PRADESH
May 16, 1997
YOGENDRA KUMAR Vs. MUNICIPAL COUNCIL
July 2, 1997
Yogendra Rathore Vs. Padma Ben
September 8, 1997
Yudhisthir Lal Vs. State of M P
July 17, 1997