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Case Index
Title
Date
AIR INDIA LIMITED Vs. HAV B.N.SINGH
February 25, 1997
AIR INDIA LTD. Vs. J.C.OSUKEU
September 23, 1997
AJAY KUMAR ARORA Vs. DALIP GHAI
April 22, 1997
AUDIO CLINIC THROUGH RAMESH KANT Vs. ITC EXPRESS (COURIERS & CARGO)
September 9, 1997
AUTO TRACTORS LTD. Vs. G.S.BAJWA
March 31, 1997
BALDEV SINGH Vs. ARYA HOSPITALCUM-DAULAT RAM MEMORIAL MEDICAL CENTRE
October 1, 1997
BALJIT KAUR DHALIWAL Vs. R.J.S.DHILLON
August 26, 1997
BATRA THEATRE Vs. HARKIRAT SINGH
September 8, 1997
BYFORD LEASING LIMITED Vs. K.D.SHARMA
May 6, 1997
C.C.FOOTWEAR Vs. PUNJAB SMALL SCALE & EXPORT CORPN.LTD.
July 28, 1997
C.S.ANAND Vs. NEW INDIA ASSURANCE COMPANY LTD.
October 15, 1997
C.T.SCAN RESEARCH CENTRE PRIVATE LTD. Vs. ORIENTAL INSURANCE CO.LTD.
January 16, 1997
CANARA BANK Vs. JOHN MOULTRIE DAVID
February 3, 1997
CHANDIGARH ADMINISTRATION Vs. R.C.GUPTA
October 15, 1997
CHANDIGARH HOUSING BOARD Vs. NARINDER KAUR MAKOL
November 11, 1997
CHANDIGARH HOUSING BOARD Vs. RAMESH CHANDER SETHI
March 13, 1997
CHANDIGARH HOUSING BOARD Vs. JASWANT SINGH JABBAL
February 20, 1997
CHANDIGARH HOUSING BOARD Vs. VIDYA SAGAR!
March 13, 1997
CHAWLA DRY CLEANERS Vs. DAVINDER SINGH JAMWAL
November 5, 1997
CHIEF ADMINISTRATOR, HUDA Vs. RAJ DULARI GUPTA
April 7, 1997
CRYSTAL PIPES AND CERAMICS PRIVATE LTD. Vs. DCM DAEWOO MOTORS LTD.
August 27, 1997
DELHI AUTO MOBILES LTD. Vs. PARAMJIT BATTA
August 4, 1997
DIRECTOR, REGIONAL COMPUTER CENTRE Vs. GENERAL MANAGER, TELEPHONES
February 7, 1997
DISTRICT MANAGER, TELEPHONES Vs. ASHOK KUMAR
September 11, 1997
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. OMKAR FINE ORGANICS (P) LTD.
April 10, 1997
ESTATE OFFICER, HUDA Vs. DEV DUTT GANDHI
September 15, 1997
GANESH DUTT SHARMA Vs. MARUTI UDYOG LTD.
February 7, 1997
GHAZIABAD DEVELOPMENT AUTHORITY Vs. B.P.SINGHAL
September 4, 1997
GHAZIABAD DEVELOPMENT AUTHORITY Vs. G.D.GUPTA
October 1, 1997
GHAZIABAD DEVELOPMENT AUTHORITY Vs. C.M.PATHAK
February 3, 1997
H.K.L.TALWAR Vs. NEW INDIA ASSURANCE CO.LTD.
July 23, 1997
HAPPY GAS CENTRE Vs. TRILOK CHAND
September 23, 1997
HARISH SHARMA Vs. PAL PEUGEOT LTD
August 5, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIMLESH
April 4, 1997
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. JAMMU AND KASHMIR BANK LTD.
March 3, 1997
INDIAN AIRLINES Vs. V.K.KHEMANI
September 24, 1997
JASBIR KAUR Vs. ALL INDIA CO-OPERATIVE N.A.THRIFT AND CREDIT SOCIETY LTD., PANCHKULA
July 16, 1997
JASBIR KAUR Vs. ALL INDIA CO-OPERATIVE N.A. THRIFT AND CREDIT SOCIETY LTD., PANCHKULA
July 28, 1997
KASTURI LAL ADVOCATE Vs. BACHAN SINGH
February 13, 1997
KILLICK NIXON, LTD. Vs. SATISH CHANDER GUPTA
February 13, 1997
L.S.DUGGAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 18, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. BALJIT KAUR
September 22, 1997
M.C.MAMGAIN Vs. GENERAL MANAGER, TELECOMMUNICATION
July 29, 1997
MAHESH SOOD Vs. GURDEV KAUR
September 17, 1997
MOHIT SOOD Vs. MANAGING COMMITTEE, BLOOM MODEL HIGH SCHOOL
October 14, 1997
NATIONAL CONSUMERS AWARENESS GROUP (REGD.) Vs. ADMINISTRATOR, WATER SUPPLY METER
February 7, 1997
NATIONAL INSURANCE CO.LTD. Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD.
September 5, 1997
NEW INDIA ASSURANCE CO.LTD. Vs. AMIR SINGH
August 26, 1997
ORIENTAL INSURANCE CO.LTD. Vs. R.K.S.KHARBANDA
September 15, 1997
PARDUMAN SINGH Vs. INDIAN RAILWAYS
November 20, 1997
PAWAN PLASTICS Vs. ORIENTAL INSURANCE CO.
August 26, 1997
PLUS COMPUTER SYSTEM LTD. Vs. KALRA RAI & ASSOCIATES
November 26, 1997
PRINCIPAL, SAINT XAVIERS HIGH SCHOOL Vs. SUNIL DUTT SHARMA
November 3, 1997
PRITPAL SINGH Vs. DIVISIONAL MANAGER, CHANDIGARH TRANSPORT UNDERTAKING
February 3, 1997
PUNJAB & SIND BANK Vs. ARVIND SAHNI
August 6, 1997
PUNJAB NATIONAL BANK Vs. RANBIR KAUR
March 27, 1997
PUNJAB NATIONAL BANK Vs. BIMLA KATYAL
February 4, 1997
PUSHPA BURI Vs. CHAWLA DRY CLEANER
September 18, 1997
R.DAYALU Vs. BHAMBRI PRINTERS
October 10, 1997
RAJNISH KUMAR SHARMA Vs. PUNJABI UNIVERSITY
August 20, 1997
RAM SAROOP Vs. CHANDIGARH HOUSING BOARD
December 10, 1997
REGIONAL PASSPORT OFFICER Vs. RAJESH BHATIA
October 8, 1997
S.MANOHAR SINGH Vs. STATE OF PUNJAB
January 17, 1997
SANDEEP SINGHAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPN. LTD.
September 1, 1997
SANSARI LAL Vs. PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY
January 10, 1997
SENIOR POST MASTER, GPO Vs. HARJINDER SINGH
January 17, 1997
SHANMUGAM Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
April 24, 1997
SHANTI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
November 11, 1997
SHIMMERS BUSINESS HOUSE (P) LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
January 7, 1997
SINGAPORE AIRLINES Vs. SHEELA
February 21, 1997
SUB POSTMASTER Vs. CHHOTE LAL VERMA
November 25, 1997
SURINDER KUMAR Vs. MANAGING DIRECTOR, RELIANCE CONSULTANCY SERVICES LTD.
November 24, 1997
SYNDICATE BANK Vs. GROZ-BECKERT SABOO LTD.
May 7, 1997
TECHNICAL PRODUCTS CORPORATION Vs. UNION OF INDIA
June 22, 1997
UNION OF INDIA THROUGH G.M, (TELEPHONES) Vs. KEWAL SINGH BAHIA
January 3, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. CHANDGOTHIA BROS
March 3, 1997
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAMNIK SINGH GILL
January 17, 1997
V.KALAVATHY Vs. PONDICHERRY CO-OPERATIVE CENTRAL LAND DEVELOPMENT BANK LTD.
October 14, 1997