Home
Case Index
Title
Date
AMBICA OIL MILL Vs. STATE OF ANDHRA PRADESH
December 2, 1997
ASHNA PAHWA Vs. C T O CENTRAL SECTION
February 28, 1997
ASSESSING AUTHORITY COMMERCIAL TAXES OFFICER Vs. MADANMOHAN NANDMOHAN
April 17, 1997
ASSISTANT COMMERCIAL TAXES OFFICER Vs. HABIB ENGINEERING WORKS
October 27, 1997
ASSISTANT COMMERCIAL TAXES OFFICER Vs. VAJARAM
September 10, 1997
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M R TRADING COMPANY
March 11, 1997
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD
July 16, 1997
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF RAJASTHAN
April 15, 1997
CALCUTTA WINE ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
July 17, 1997
COLGATE PALMOLIVE (I) LTD. Vs. STATE OF ANDHRA PRADESH
January 22, 1997
COMMEX CORPORATION Vs. C T O AMRATOLA CHARGE
February 7, 1997
COVENTRY SPRING AND ENGINEERING COMPANY LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
April 17, 1997
CRYSTAL POLYMERS AND ADITIVES LIMITED Vs. STATE OF ANDHRA PRADESH
December 11, 1997
D K WOOLLEN INDUSTRIES PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER ANTI EVASION COMMERCIAL TAXES
December 19, 1997
DEVSHREE CEMENT LTD Vs. STATE OF RAJASTHAN
August 14, 1997
DRIPLEX WATER ENGINEERING LIMITED Vs. STATE OF ANDHRA PRADESH
October 27, 1997
ESVEEAR DISTILLERIES Vs. STATE OF ANDHRA PRADESH
February 21, 1997
FIRST LEASING COMPANY OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
May 19, 1997
G M M C O LTD Vs. COMMERCIAL TAX OFFICER DUBURDIH CHECK POST
August 29, 1997
GANGA INDUSTRIAL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
January 24, 1997
GARDEN RESTAURANT Vs. STATE OF ANDHRA PRADESH
May 16, 1997
HEMANTA KUMAR LAHA Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES CENTRAL SECTION
May 22, 1997
HINDUSTAN WOOD WORKS Vs. STATE OF ANDHRA PRADESH
January 6, 1997
HYDERABAD ENGINEERING INDUSTRIES Vs. STATE OF ANDHRA PRADESH
December 15, 1997
I B P CO LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 2, 1997
JAGADISH CHANDRA DAS Vs. C T O MALDA CHARGE
July 9, 1997
JAIPUR OIL PRODUCTS PRIVATE LIMITED Vs. COMMERCIAL TAXES OFFICER
June 10, 1997
KANORIA JUTE AND INDUSTRIES LIMITED Vs. CERTIFICATE OFFICER
February 25, 1997
KAPTAN GALFAB PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
December 2, 1997
MAN MOHAN DAS Vs. I C T BAXIRHAT MORE CHECK POST
May 19, 1997
MC. DOWELL AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
December 4, 1997
MINAR FANS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
March 27, 1997
NEO TECHNICO GRAPHIC SALES PVT LTD Vs. I C T CHICHIRA CHECKPOST
September 12, 1997
NIVA DAS Vs. COMMISSIONER OF COMMERCIAL TAXES
December 10, 1997
PADMAVATHI VENKATESWARA OIL COMPANY Vs. STATE OF ANDHRA PRADESH
December 5, 1997
PONNI SUGARS AND CHEMICALS LTD Vs. GOVERNMENT OF TAMIL NADU
November 26, 1997
PREMIER IRRIGATION EQUIPMENT LIMITED Vs. STATE OF ANDHRA PRADESH
January 9, 1997
PURAN LAL DRYCLEANERS Vs. ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD
September 29, 1997
RADHANATH PATRA Vs. STATE OF WEST BENGAL
November 20, 1997
RAJ SOLVEX LIMITED Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES ANTI EVASION
November 24, 1997
RAM NATH AHUJA Vs. I C T BUREAU OF INVESTIGATION
April 17, 1997
RAMESH TRADE AND FINANCE CORPORATION Vs. STATE OF ANDHRA PRADESH
March 25, 1997
RAVI FOOD INDUSTRIES Vs. STATE OF RAJASTHAN
June 18, 1997
REVATHI CASTINGS Vs. STATE OF ANDHRA PRADESH
November 14, 1997
SARLA GEMS LTD Vs. C T O
November 20, 1997
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
April 28, 1997
SKYLINE TUBES Vs. STATE OF ANDHRA PRADESH
January 17, 1997
SOUTHERN STEELS LTD. Vs. STATE OF ANDHRA PRADESH
March 6, 1997
SRI SEETHAMAHALAKSHMI GN OIL TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
March 17, 1997
SRI VENKATALAXMI PRASANNA PAR BOILED INDUSTRY Vs. STATE OF ANDHRA PRADESH
December 10, 1997
SRI VIJAYALAKSHMI TRADING CORPORATION Vs. STATE OF ANDHRA PRADESH
December 19, 1997
VENKATESWARA TRADERS Vs. STATE OF ANDHRA PRADESH
April 28, 1997
VIJAYALAKSHMI PADDY RICE AND COMMISSION AGENTS Vs. STATE OF ANDHRA PRADESH
December 31, 1997
YOGESH KUMAR SHANGHVI Vs. COMMISSIONER OF COMMERCIAL TAXES
July 24, 1997