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Title
Date
A CHINNASWAMI Vs. BILAKCHAND GYANCHAND COMPANY
June 26, 1997
A D VARANGAONKAR PROPRIETOR OF M/S GHARKUL UTPADANE Vs. KHARPE GRUH UDYOG AND
April 7, 1997
A H DOSHI Vs. DAYABHAI SHAH
August 7, 1997
A K MENON CUSTODIAN Vs. VELVET HOLDING PRIVATE LTD
August 27, 1997
A K SAHDEV Vs. RAMESH NANJI SHAH
October 21, 1997
A K YADAV Vs. UNION OF INDIA
October 13, 1997
A ONE CEMENT CONCRETE WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER PUNE
November 6, 1997
A S PHADNIS Vs. SITARAM GANPAT SURVE
August 12, 1997
AASIA INDUSTRIAL TECHNOLOGIES LTD Vs. AMBIENCE SPACE SELLERS LTD
August 1, 1997
AB HOMES FINANCE LIMITED Vs. CUSTODIAN
September 9, 1997
ABBAS ABDUL MHAITER Vs. DIRECTOR RESETTLEMENT
January 21, 1997
ABBASBHAI KADERBHAI ABDOOJI TRUST Vs. CHARITY COMMISSIONER
April 29, 1997
ABDUL HAQUE UMAR KHAN Vs. ESTATE MANAGER II BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
July 23, 1997
ABDUL KADAM MOHIUDDINBHAI BAGANIKAR Vs. RASHIDABI
June 17, 1997
ABDUL MALIK H TEJANI Vs. STATE OF MAHARASHTRA
December 5, 1997
ABDUL RASHID HABIBULLA ANSARI Vs. STATE OF MAHARASHTRA
September 12, 1997
ABDUL RASHID KHAN MAMOO Vs. STATE OF MAHARASHTRA
April 28, 1997
ABDUL RAZAK IBRAHIM Vs. STATE OF MAHARASHTRA
November 24, 1997
ABDUL SALAM ABDUL RAUF Vs. STATE OF MAHARASHTRA
January 4, 1997
ABDUL SALAM ABDUL RAUF Vs. STATE OF MAHARASHTRA
February 4, 1997
ABDUL SATTAR BABU SHAIKH Vs. STATE OF MAHARASHTRA
October 10, 1997
ABDUL SATTAR MD IBRAHIM MANSOORI Vs. STATE OF MAHARASHTRA
August 12, 1997
ABDUL WASHID ABDUL MALIK ANSARI Vs. STATE OF MAHARASHTRA
February 24, 1997
ABDUL WASIM S O MOHAMMAD FARUQ MUSALMAN Vs. STATE OF MAHARASHTRA
July 4, 1997
ABDULLA UMAR HAJI ISMAIL MERCHANT Vs. SUBAI MURA RABARI
December 22, 1997
ABN AMRO BANK N V Vs. INDIAN RAILWAY FINANCE CORPORATION
November 20, 1997
ADARSH CO-OPERATIVE HOUSING SOCIETY Vs. S RAMCHANDRA
April 10, 1997
ADI S MEHTA Vs. ADIL G ILLAVA
March 4, 1997
AFRIUDDIN SADRUDDIN Vs. STATE OF MAHARASHTRA
February 14, 1997
AGOSTINHO JOAQUIM Vs. PREMANAND GAJANAN NAIK
August 13, 1997
AHMED R V PEERMOHAMED Vs. J B CHINAI
December 9, 1997
AHMEDMIYA AHMEDJI Vs. INDIAN HUME PIPE COMPANY LIMITED
March 6, 1997
AHMEDNAGAR CENTRAL CO OP CONSUMERS WHOLESALE AND RETAIL STORES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1997
AIR INDIA HOSTESSES ASSOCIATION Vs. AIR INDIA LIMITED
July 8, 1997
AIR INDIA LIMITED Vs. MAHESH LALLA
November 18, 1997
AJAYKUMAR UDAYRAJ YADAV Vs. S C MALHOTRA
July 9, 1997
AJIT BHIMRAO MALI Vs. STATE OF MAHARASHTRA
August 4, 1997
AJIT CHOTELAL SHAH Vs. STATE OF MAHARASHTRA
October 15, 1997
AKAI IMPEX LIMITED Vs. GENERAL STEEL EXPORT
August 19, 1997
AKBAR PEERBHOY COLLEGE Vs. PRAMILA N KUTTY
June 11, 1997
AKHIL BHARAT KRISHI GO SEVA SANGH Vs. STATE OF MAHARASHTRA
August 8, 1997
AKKATAI KAKA DEVKULE Vs. BALI RAMA DEVKULE
January 9, 1997
AKTIEBOLAGET VOLVO OF SWEDEN Vs. VOLVO STEELS LTD
October 16, 1997
ALBERT LOYAL Vs. STATE OF MAHARASHTRA
March 19, 1997
ALICE NORMAN Vs. NARCOTIC CONTROL BUREAU BALLARD PIER BOMBAY
August 8, 1997
ALL GOA INDEPENDENT STUDENTS UNION MAPUSA Vs. UNIVERSITY OF GOA
November 27, 1997
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
July 28, 1997
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
July 29, 1997
ALLIMIYA BABA PHANSOPKAR Vs. SHAIKH KASAM HUSSEN
July 15, 1997
ALPESH KISAN KUMAR SIMARIA Vs. STATE OF MAHARASHTRA
December 18, 1997
ALPIC FINANCE LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 21, 1997
AMAR SINH S O SHIVAJIRAO PANDIT Vs. STATE OF MAHARASHTRA
September 30, 1997
AMBEDKAR COLLEGE OF COMMERCE AND ECONOMICS Vs. SHARMILA BOSE
December 24, 1997
AMBICA SILK MILLS CO LTD Vs. PRAMILA N KUTTY
October 21, 1997
AMBIKA SILK MILLS COMPANY LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
October 21, 1997
AMBUBAI KRISHNA KOLEKAR Vs. BRAHMAN SAMAJ SEVA SANGH
July 24, 1997
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. COMMISSIONER OF INCOME-TAX
November 3, 1997
AMRUTRAO RATNAKAR RAJADNYE Vs. KRISHNA SAKHARAM PATIL
August 6, 1997
ANAL PHATU GUAVAS Vs. ZILU KRISHNA BANDEKAR
January 30, 1997
ANAND K. KASKAR Vs. STATE OF GOA
July 1, 1997
ANAND M KATHALE Vs. STATE OF MAHARASHTRA
November 28, 1997
ANAND MAHINDRA Vs. STATE OF MAHARASHTRA
July 7, 1997
ANAND PATWARDHAN Vs. UNION OF INDIA
January 6, 1997
ANAND SWAROOP RAM KUMAR GUPTA Vs. UNION OF INDIA
January 24, 1997
ANANDIBAI PANDURANG MUNDE Vs. YAMUNABAI VITHOBA NAVGAONKAR
July 22, 1997
ANANDRAO GANPATRAO BELKHODE Vs. AZIZUL HAQ HAZI ABDUL BARI
January 20, 1997
ANANDRAO SARJERAO ENGAWALE Vs. MANSINGH RAMRAO ENGAWALE
August 7, 1997
ANANT MAHADEO RAMLINGE Vs. KARSANBHAI LALJI MISTRI
February 19, 1997
ANANT SADASHIV CHANDWANDKAR Vs. DISTRICT JUDGE AND DISCIPLINARY AUTHORITY
March 20, 1997
ANANT VASUDEO KOSHE Vs. SPECIAL LAND ACQUISITION OFFICER
February 27, 1997
ANDREY KOLOTUKHIN Vs. STATE OF MAHARASHTRA
April 1, 1997
ANGELE G PEREIRA Vs. LEON DSOUZA
July 3, 1997
ANGELO PAIS Vs. SALES TAX OFFICER VASCO DA GAMA
February 14, 1997
ANIL DHONDIRAM ADATE Vs. UNION OF INDIA
July 8, 1997
ANIL KESARINATH PATIL Vs. STATE OF MAHARASHTRA
June 30, 1997
ANIL KUMAR SOMANI Vs. BANK OF RAJASTHAN LTD
August 8, 1997
ANIL MAHADEO KEKLEKAR Vs. STATE OF MAHARASHTRA
August 26, 1997
ANIL NARAYAN PATIL Vs. STATE OF MAHARASHTRA
September 1, 1997
ANIL SUPDU KOLI Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
May 6, 1997
ANJUMAN ISLAHUL MUSLIMIN TRUST Vs. ABDUL HAMID SAHEBLAL MUJAWAR
July 22, 1997
ANKUSH RAMU BHOIR Vs. STATE OF MAHARASHTRA
September 1, 1997
ANNA BABU SUL Vs. LAXMAN PANDURANG TIWATNE
November 19, 1997
ANNA MANIKRAO PETHE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
September 18, 1997
ANNABHAU SATHE SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
November 13, 1997
ANNAPPA MALAPPA GHATNATTI Vs. VITHOBA PARSU CHAVAN
July 16, 1997
ANNAPURNABAI Vs. KRISHNABAI SANSTHAN GHAT
June 11, 1997
ANNIE KITTY CREADO Vs. STATE OF MAHARASHTRA
July 9, 1997
ANUSAYABAI NARANYANRAO GHATE Vs. MAKTUMBI S NADAF
November 4, 1997
ANUSUYABAI NARAYANRAO GHATE Vs. MAKTUMBI S NADAF
February 12, 1997
APPASAHEB RAMCHANDRA PATIL Vs. COMMISSIONER OF STATE EXCISE
June 25, 1997
APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION Vs. SEALORD CONTAINERS
April 24, 1997
Appu C K Appayya Vs. State of Goa
August 4, 1997
APPU JAKKA BHILAWADE Vs. STATE OF MAHARASHTRA
July 16, 1997
APS STAR INDUSTRIES LTD Vs. STAR TEXTILE ENGINEERING EMPLOYEES UNION
January 16, 1997
ARABIAN EXPORTS LTD Vs. STATE OF MAHARASHTRA
September 22, 1997
ARCHANA Vs. STATE OF MAHARASHTRA
September 8, 1997
ARJUN DAGADU DALVI Vs. RAGHUNATH SHANKAR BOKIL
December 5, 1997
ARJUN SHANKAR KUMBHAR Vs. STATE OF MAHARASHTRA
June 25, 1997
ARMAITY JIMMY SUKHIA Vs. VICTORIA ROBERT CRASTO
July 9, 1997
ARMED FORCES EX-OFFICERS MULTI-SERVICE CO-OP SOCIETY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 8, 1997
ARTI RAMESH KULKARNI Vs. RAMESH U KULKARNI
October 20, 1997
ARUN DIGAMBER VARANGAONKAR Vs. KHARPE GRUH UDYOG
April 2, 1997
ARUN EKNATH BHANDER Vs. STATE OF MAHARASHTRA
November 13, 1997
ARUN GULAB GAWLI Vs. STATE OF MAHARASHTRA
September 19, 1997
ARUN KUMAR LAL GUPTA Vs. UNIT TRUST OF INDIA
April 22, 1997
ARUN MORESHWAR PATANKAR Vs. STATE OF MAHARASHTRA
April 3, 1997
ARUN MORESHWAR PATANKAR Vs. STATE OF MAHARASHTRA
April 1, 1997
ARUN VAMAN KANE Vs. STATE OF MAHARASHTRA
January 8, 1997
ARUNKUMAR SURENDRANATH TULI Vs. STATE OF MAHARASHTRA
November 13, 1997
ARVIND ANAND PHADKE Vs. BHIWANDI NIZAMPUR MUNICIPAL COUNCIL
June 12, 1997
ARVIND BALAJI WALVEKAR Vs. CHHABUTAI MADHAV MANDLIK
July 8, 1997
ARVIND RAMDAS SHAH Vs. RAMDAS TIKAMDAS SHAH
February 19, 1997
ARVIND SADASHIV BELE Vs. SPECIAL LAND ACQUISITION
July 15, 1997
ASARAM S O PATILBA GORDE Vs. STATE OF MAHARASHTRA
May 30, 1997
ASHA ANIL PATIL Vs. MADAN RAJARAM BAGWE
December 2, 1997
ASHA ARUN GAWLI Vs. STATE OF MAHARASHTRA
May 5, 1997
ASHA CHANDRAKANT DEVI Vs. SHAIKH ABDUL QUADIR GUAM
April 11, 1997
ASHA IRANI Vs. KIRAN BHATNAGAR
February 24, 1997
ASHFAG ISMAIL KHALPE Vs. STATE OF MAHARASHTRA
January 29, 1997
ASHIRWADAM SANTOSH NADAR Vs. STATE OF MAHARASHTRA
February 7, 1997
ASHLESHA SUSHIL KADAM Vs. SUSHIL RAMCHANDRA KADAM
February 14, 1997
ASHLESHA SUSHIL KADAM Vs. SUSHIL RAMCHANDRA KADAM
February 17, 1997
ASHOK B JAIN Vs. SHANTILAL SHAH
October 1, 1997
ASHOK GANGADHAR TAYADE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 21, 1997
ASHOK GOPAL SAKPAL Vs. STATE OF MAHARASHTRA
January 30, 1997
ASHOK JAGTAP Vs. STATE OF MAHARASHTRA
July 14, 1997
ASHOK JAISWARUP JAIN Vs. ANNAMMA VERGHESE
December 16, 1997
ASHOK KUMAR JAICHAND JAIN Vs. ARUNA ASHOK KUMAR JAIN
February 14, 1997
ASHOK LAXMAN MHAMANE Vs. CHIEF OFFICER
February 18, 1997
ASHOK RAJARAM PAKHARE Vs. TUKARAM DHONDIBA PAKHARE
December 22, 1997
ASHOK RAJARAM YADAV Vs. CHUNILAL RAMSUKH JOSHI
October 8, 1997
ASHOK TUBES Vs. STEEL INDUSTRIES OF INDIA
December 4, 1997
ASHRUBA GENA GITE Vs. STATE OF MAHARASHTRA
October 10, 1997
ASSOCIATED POLYMERS LTD Vs. UNION OF INDIA
February 19, 1997
ATMARAM DAJI NAUGAN Vs. CHANDRAKUMAR DATTAJIRAO LAD
June 26, 1997
ATMARAM MAHADEO GAIKWAD Vs. MUKTABAI ATMARAM GAIKWAD
July 9, 1997
ATMARAM MAHADU MORE Vs. STATE OF MAHARASHTRA
November 13, 1997
ATMARAM S O KANDERAO SINGHAN Vs. SAHEBRAO S O UDHAVRAO KAMBLE
August 29, 1997
ATMARAM SHANKAR PATIL Vs. STATE OF MAHARASHTRA
June 25, 1997
ATRUMISSA HASSAN MOHAMMAD KHAN Vs. STATE OF GOA
January 22, 1997
ATUL SASHIKANT MUDE Vs. NIRANJANA ATUL MUDE
December 17, 1997
AUCHTEL PRODUCTS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 21, 1997
AUDUMBAR MANOHAR RANDIVE Vs. STATE OF MAHARASHTRA
September 19, 1997
AVINASH MARUTI DIMBLE Vs. STATE OF MAHARASHTRA
August 8, 1997
AZIZ DAND SAJAN Vs. SALIM ILAHI PATEL
July 17, 1997
AZIZ TURAB INAMDAR Vs. GANU BALA DASWANT AND AND ORS.
April 4, 1997
B D STEEL AND TRADERS Vs. UNION OF INDIA
November 3, 1997
B K GUPTA Vs. SOHANRAJ PREMCHAND SONINGRA
February 18, 1997
B SUBHASH Vs. SANJHA JANSATTA
March 27, 1997
B T PATIL AND SONS BELGAUM CONSTRUCTION PRIVATE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
December 5, 1997
B T PATIL AND SONS BELGAUM CONSTRUCTION PRIVATE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
December 12, 1997
BABAN DATTATRAYA YADAV Vs. ABDUL KADIR ABDUL WAHED DESHMUKH
May 7, 1997
BABAN LAXMAN WAGHOLE Vs. STATE OF MAHARASHTRA
July 23, 1997
BABAN PANDU KOKARE Vs. STATE OF MAHARASHTRA
April 25, 1997
BABAN SITARAM PANDE Vs. SARASWATIBAI KESHAVRAO BHOIRKAR
January 30, 1997
BABAN TATYABA LOHARKAR Vs. STATE OF MAHARASHTRA
July 24, 1997
BABAN YADU ADAGALE Vs. STATE OF MAHARASHTRA
March 17, 1997
BABI SADASHIV PAWAR Vs. MAHARASHTRA ELECTRONICS CORP LTD
November 3, 1997
BABLU RAM SAHANI DUBEY Vs. STATE OF MAHARASHTRA
February 14, 1997
BABU PARASU KAIKADI Vs. BABU ALIAS SHIVLING MAHADEO JANGAM
July 17, 1997
BABULAL NAINMAL JAIN Vs. KHIMJI RATANJSHI DEDHIA
August 14, 1997
BABURAM RAMESHWAR Vs. PHOENIX MILLS LIMITED
November 25, 1997
BABURAO DAULATRAO PAWAR Vs. MANIKRAO BHIMRAO JADHAV
April 30, 1997
BABURAO KACHARU PATIL Vs. STATE OF MAHARASHTRA
August 12, 1997
BABURAO S O BHIMRAO RATHOD Vs. STATE OF MAHARASHTRA
August 18, 1997
BABUTAI Vs. GOPAL JOTI MANE
June 24, 1997
BACKBAY PREMISES CO-OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
March 12, 1997
BACTRA PROPERTIES P LTD Vs. MRUDULA K AJMERA
October 21, 1997
BADRI PRASAD CHOUDHRY Vs. ASSISTANT COLLECTOR OF CUSTOMS
August 20, 1997
BAFNA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
September 24, 1997
BAGHWAN KONDIBA RAUT Vs. DATTATRAY MARUTI DOIFODE
June 24, 1997
BAHUJAN SAMAJ PRABODHAN SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
October 1, 1997
BAI DHUNMAI CAWASJI Vs. STATE OF MAHARASHTRA
August 6, 1997
BAJAJ AUTO CONSUMERS CO-OP SOCIETY LTD Vs. UTTAM DNYANOBA TAJANE
November 19, 1997
BAJAJ ELECTRICALS LTD Vs. SIRI RAM AND SONS
November 18, 1997
BAJAJ ELECTRICALS LTD Vs. RAM AND SONS
November 17, 1997
BAJAJ TEMPO LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
July 31, 1997
BAJARANG MARUTI ANDHALKAR Vs. CHANDRAKANT HIRAMAN CHOUDHARI
July 22, 1997
BAJRANG ALIAS HANUMANT TATYABA KAKADE Vs. BABUBAI
March 4, 1997
BALAJI MAROTI GADEGAONKAR Vs. MANAGING DIRECTOR M S CO OPERATIVE LAND DEVELOPMENT BANK
July 31, 1997
BALARAM SHANJI PATIL Vs. STATE OF MAHARASHTRA
November 18, 1997
BALASAHEB ANNAPPA WAGHMARE Vs. STATE OF MAHARASHTRA
June 18, 1997
BALASAHEB SADASHIV KUNJIR Vs. STATE OF MAHARASHTRA
February 24, 1997
BALASAHEB SHESHRAO BHARASWADKAR Vs. DIRECTOR MEDICAL EDUCATION AND RESEARCH
March 5, 1997
BALDEO MATAPRASAD MOURYA Vs. BHALESHWAR BENGAI PRAJAPATI
July 17, 1997
BALKRISHNA ARJUN JADHAV Vs. THANE MUNICIPAL CORPORATION
April 11, 1997
BALKRISHNA BABASAHEB VISPUTE Vs. VITHAL NANA SALUNKE
February 21, 1997
BALKRISHNA DATTATRAYA BUTTE Vs. DATTATRAYA SHANKAR MOHITE
March 6, 1997
BALKRISHNA NAGOJI BHANDEKAR Vs. NATIONAL TEXTILES CORPORATION SOUTH MAHARASHTRA LTD
November 5, 1997
BALKRISHNA PANDURANG NAGTILAK Vs. STATE OF MAHARASHTRA
August 26, 1997
BALKRISHNA R DIVATE Vs. MOHANLAL R SANCHETE
July 23, 1997
BALLUBHAI JAVERBHAI PANCHAL Vs. SANDESH LIMITED
August 13, 1997
BALSARA HYGIENE PRODUCTS LTD Vs. AKSAAR ENTERPRISES
February 18, 1997
BALU LIMBAJI KISHIRSAGAR Vs. STATE OF MAHARASHTRA
February 6, 1997
BALWANT PANDURANG GARGATE Vs. VIDYA BALWANT GARGATE
December 17, 1997
BANDU YESU MALI Vs. VISHNU KUNDLIKA SAWANT
October 16, 1997
BANK KARMACHARI SANGH CONGRESS HOUSE PUNE Vs. COSMOS CO OPERATIVE URBAN BANK LIMITED
September 12, 1997
BANSILAL GANGARAM JAJU Vs. NASIK ROAD DEOLALI VOVODJ CO-OP. SOCIETIES LIMITED
July 29, 1997
BANSILAL LALDAS BAIRAGI Vs. SARJUDAS LALDAS BAIRAGI
August 1, 1997
BANTI ALIAS SANJAY UJAGARSINGH Vs. STATE OF MAHARASHTRA
September 6, 1997
BAPU LAXMAN PATIL Vs. SHANKAR BAPU PATIL
July 30, 1997
BAPU PARBATI MANE Vs. GORAKNATH JAGU MANE
January 17, 1997
BAPUSAHEB ABDULSAHEB MUTAWALI Vs. MOHIDDIN GULAM DASTAGIR MUMTAJ
July 24, 1997
BAPUSAHEB SHANTAPPA SHETE Vs. DINKAR BALWANT PATIL
August 28, 1997
BARAMATI GRAPE INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
March 4, 1997
BARAMATI GRAPE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
March 5, 1997
BASAVARAJ ANNAPPA UPASE Vs. AMIT SIDRAMAPPA ABDULPURKAR
June 13, 1997
BATUBHAI MALUBHAI Vs. RAMPYARIBAI BHAULAL KANWAJ
July 17, 1997
BENEDICT PEREIRA Vs. KISHORE KUMAR KOTIAN
November 10, 1997
BENJAMIN DOMING CARDOZA Vs. GLADYS BENJAMIN CARDOZA
January 6, 1997
BHAGCHAND KHEMCHAND VERMA Vs. STATE OF MAHARASHTRA
July 1, 1997
BHAGIRATHIBAI SURJI BHANUSHALI Vs. STATE OF MAHARASHTRA
October 7, 1997
BHAGUJI BAYAJI POKALE Vs. KANTILAL BABAN GUNJAWATE
November 6, 1997
BHAGWAN BABURAO BACHATE Vs. STATE OF MAHARASHTRA
April 23, 1997
BHAGWAN RAMBHAU KARANKAL Vs. STATE OF MAHARASHTRA
March 5, 1997
BHAGWATSINGH GAUD Vs. STATE OF GOA
December 1, 1997
BHAIVAJI DNAYNU NIMBALKAR Vs. STATE OF MAHARASHTRA
August 6, 1997
BHANDARI INTERSTATE CARRIERS Vs. A K SYNTHETICS
May 30, 1997
BHANUDAS KARBHARI AVHAD Vs. STATE OF MAHARASHTRA
July 15, 1997
Bharat Vs. State of Maharashtra
June 24, 1997
BHARAT BIJLEE LIMITED Vs. V K SHRIVASTAVA COMMISSIONER OF INCOME TAX
September 22, 1997
BHARAT BUILDERS PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS CO OP HSG SOCIETY LIMITED
September 11, 1997
BHARAT FAKIRA DHIWAR Vs. STATE OF MAHARASHTRA
July 7, 1997
BHARAT HIRALAL SHETH Vs. JAYSIN AMARSINH SAMPAT
February 14, 1997
BHARAT SHANTILAL SHAH Vs. STATE OF MAHARASHTRA
November 6, 1997
BHARAT TIMBER INDUSTRIES BOMBAY PVT LTD Vs. STATE OF MAHARASHTRA
September 19, 1997
BHARATI ASHOK BHOIR Vs. O P BALI
November 18, 1997
BHARATI R. VERMA Vs. COMMISSIONER OF POLICE THANE
February 13, 1997
BHARATI VIDYAPEETH'S INSTITUTE OF HOTEL MANAGEMENT AND CATERING TECHNOLOGY Vs. STATE OF MAHARASHTRA
October 1, 1997
BHARGAV KERU TAMONDKAR Vs. JAM MANUFACTURING MILLS UC
September 30, 1997
BHAUSAHEB MADHUKAR GATKAL Vs. LATA BHAUSAHEB GATKAR
June 22, 1997
BHAVESH KANTILAL JAIN Vs. STATE OF MAHARASHTRA
October 22, 1997
BHAVESHA SURESH GORADIA Vs. AVIATION TRAVELS PVT LTD
September 2, 1997
BHAVNESHWAR BABUBHAI PATIL Vs. STATE OF MAHARASHTRA
November 19, 1997
BHIKUBHAI MAKANJI Vs. MUKTA SHETTY
June 17, 1997
BHIMACHARYA BALACHARYA VARKHEDKAR Vs. EXECUTIVE OFFICER
November 25, 1997
BHIMRAO PARVATRAO PATIL Vs. BABURAO GOVINDRAO SHINDE
July 4, 1997
BHIMRAO SAMBHAJI LINGE Vs. HANUMANT ANANDRAO PAWALKAR
August 29, 1997
BHOJRAJ PANDHARINATH BERAD Vs. CONCILIATION OFFICER AND ASSTT COMMISSIONER OF LABOUR
August 6, 1997
BHOLA RAMLAKHAN GUPTA Vs. STATE OF MAHARASHTRA
August 8, 1997
BHOLANATH DAKHNIPRASAD CHAURASIA Vs. STATE OF MAHARASHTRA
October 1, 1997
BHOSALE DEEPAK MANIKRAO Vs. STATE OF MAHARASHTRA
October 21, 1997
BHUPAL MAHALING KAMBLE Vs. GANPATI JOTI KAMBLE
October 8, 1997
BHUPENDRA J TEJURA Vs. AJIT DEVELOPERS PVT LTD
October 16, 1997
BIDDLE SAWYER LTD Vs. CHEMICAL EMPLOYEES UNION
February 4, 1997
BILLQUEES BEGUM GULA DASTAGEER Vs. MUNICIPAL CORPN GR BOMBAY
November 20, 1997
BINDU KUMAR Vs. SHRIKANT SHIVAJIRAO PATIL
June 25, 1997
BINDU PANDEY Vs. S C MALHOTRA
November 7, 1997
BIOCHEM PHARMACEUTICAL INDUSTRIES Vs. BIOCHEM SYNERGY LIMITED
March 12, 1997
BIOCHEM PHARMACEUTICAL INDUSTRIES Vs. BIOCHEM SYNERGY LIMITED
March 13, 1997
BIRJU BATRAN Vs. PHOENIX MILLS LIMITED
November 25, 1997
BLOW PLAST LIMITED Vs. NAFISA SHABBIR HUSSAIN MASHRAQUI
April 22, 1997
BLUE STAR LIMITED Vs. BLUE STAR WORKERS UNION
August 19, 1997
BLUE STAR WORKERS UNION Vs. B.S.BHADANGE, MEMBER,INDUSTRIAL COURT, BOMBAY
July 3, 1997
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. HARSHADRAI FULCHAND
July 31, 1997
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. R D TULPULE
November 24, 1997
BOMBAY BURMAH TRADING CORP LTD Vs. MITHIBAI D IRANI
April 29, 1997
BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. AUTO INDUSTRIAL WORKERS UNION
June 26, 1997
BOMBAY GAS COMPANY LIMITED Vs. PARMESHWAR MITTAL
August 1, 1997
BOMBAY GAS PUBLIC LTD Vs. NARAYAN SABAJI SARMALKAR
July 21, 1997
BOMBAY PORT TRUST Vs. VISHNU VITHAL VICHARE
June 30, 1997
BORIVALI EDUCATION SOCIETY Vs. GIRA T DESAI
October 6, 1997
BOSSUET S DIAS Vs. DAVIDINHA DIAS
April 15, 1997
BRADMA OF INDIA LIMITED Vs. STATE OF MAHARASHTRA
December 23, 1997
BRIJBIHARI SHIVDARSHAN SHUKLA Vs. R H MENDONCA COMMISSIONER OF POLICE THANE
March 12, 1997
BUDHAJI LAXMAN NARVEKAR Vs. KRISHNA SHIVRAM PATIL
July 4, 1997
BURROUGHS WELLCOME INDIA LIMITED Vs. UNI SOLE PRIVATE LIMITED
July 3, 1997
BUSH BOAKE ALLEN INDIA LTD Vs. A K MENON
September 9, 1997
C O VERGHESE Vs. M K SINGHI
January 21, 1997
CANARA BANK Vs. METALLICA INDS LTD
April 2, 1997
CANBANK FINANCIAL SERVICES LIMITED Vs. HITEN P DALAL
September 24, 1997
CAPT SALVINO MANUEL REBELLO Vs. NARENDRA L CHAWLA
September 26, 1997
CARBON EVERFLOW LIMITED EMPLOYEES UNION Vs. V L KAMBLE
August 12, 1997
CAROLINA FERNANDES Vs. AIDA SEQUEIRA E. VAZ
January 24, 1997
CARONA SAHU COMPANY LTD Vs. MANSOOR AHMED NOORMIYA
February 17, 1997
CEAT TYRES OF INDIA LTD Vs. NASIK MUNICIPAL CORPORATION
August 7, 1997
CEDRIC X PINHEIRO Vs. JOSEFINA REMEDIOS
January 22, 1997
Cedrick Martins Vs. State of Goa
December 9, 1997
CENTRAL BANK OF INDIA Vs. MULTI BLOCK PRIVATE LIMITED
January 16, 1997
CENTRAL BANK OF INDIA Vs. SARANG ENTERPRISES
November 26, 1997
CENTRAL BANK OF INDIA Vs. MADALSA INTERNATIONAL LIMITED
April 11, 1997
CENTRAL BANK OF INDIA Vs. GANESH OIL AND GENERAL MILLS
April 23, 1997
CENTRAL BANK OF INDIA Vs. JAYANTI KALGO DESSAI
January 6, 1997
CENTRAL BUREAU OF INVESTIGATION Vs. PRAMOD KUMAR MANOCHA
September 29, 1997
CHANDARBAI Vs. STATE OF MAHARASHTRA
September 9, 1997
CHANDRABHAGA PUNDURANG RANJANE Vs. R H MENDONCA COMMISSIONER OF POLICE THANE
March 21, 1997
CHANDRABHAN RAMA DHENGLE Vs. INDIRABAI CHANDRABHAN DHENGLE
October 22, 1997
CHANDRABHAN S O RAMA DHENGLE Vs. INDARBAI
October 21, 1997
CHANDRAKANT B SHAH Vs. STATE OF MAHARASHTRA
September 22, 1997
CHANDRAKANT KRISHNA BANKAR Vs. STATE OF MAHARASHTRA
November 17, 1997
CHANDRAKANT NARAYAN KSHIRSAGAR Vs. STATE OF MAHARASHTRA
February 5, 1997
CHANDRAKANT S O DAMODAR KALE Vs. NAGPUR IMPROVEMENT TRUST
March 26, 1997
CHANDRAKANT S/O DAMODAR KALE Vs. NAGPUR IMPROVEMENT TRUST, THROUGH ITS EXECUTIVE OFFICER
March 27, 1997
CHANDRASHEKAR RAMPRAKASH AGARWAL Vs. STATE OF MAHARASHTRA
April 9, 1997
CHANDUBHAI NARAINDAS BHATIA Vs. NAVJIVAN CO OPERATIVE HOUSING SOCIETY LTD
April 22, 1997
CHANGDEO SUGAR MILLS LTD Vs. UNION OF INDIA
August 12, 1997
CHARAN DAS GUPTA Vs. STATE OF MAHARASHTRA
July 9, 1997
CHARLES ALIAS WILLIAM PETER D'SOUZA Vs. MARY THOMAS PINTO
February 18, 1997
CHHAGANLAL NAROTTAMDAS RAVAL Vs. UNION OF INDIA
August 14, 1997
CHHAYA RAJARAM PAWAR Vs. RAMA NAMA PAWAR
September 25, 1997
CHHOTALAL MOHANLAL TRIVEDI Vs. UTTAMCHAND DAYARAM DUGAD
July 17, 1997
CHIEF EXECUTIVE OFFICER Vs. ULHAS DAMODHAR THIGLER
September 10, 1997
CHIEF GENERAL MANAGER TELECOM FACTORY Vs. H R THAKUR
June 24, 1997
CHIEF OFFICER BARSI MUNICIPAL CORPORATION Vs. HEMLATA GOPAL SHIRSHIKAR
December 10, 1997
CHIEF SECRETARY TO THE GOVERNMENT OF RAJASTHAN Vs. STATE BANK OF INDIA
August 20, 1997
CHIMANLAL NARSAJI SUHAN Vs. PARASMAL MITHALAL PARMAR
August 5, 1997
CHIMANLAL NARSAJI SUHAN Vs. PARASMAL MITHALAL PARMAR
February 18, 1997
CHIMMAY SUBHASH ERRAM Vs. STATE OF MAHARASHTRA
July 1, 1997
CHINTAMAN SAHADEVRAO BAGDE Vs. BALIRAM RANGNATH BANSODE
November 20, 1997
CHISTOVAN VAZ Vs. INDIAN OVERSEAS BANK
April 3, 1997
CHITRA PRADEEP DESHPANDE Vs. PRADEEP DATTATRAYA DESHPANDE
January 10, 1997
CHITRALEKHA SHIBU KUNJU Vs. SHIBU KUNJU
June 26, 1997
CHOKSI AND COMPANY Vs. STATE OF MAHARASHTRA
April 23, 1997
CHONDRU UPASSO GAONKAR Vs. ZORGO GAONKAR
February 19, 1997
CHOUGULE M K Vs. VINODKUMAR V KANABAR
September 26, 1997
CHOWGULE AND CO. PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD
September 24, 1997
CLASSIC CARPETS Vs. CONTSHIP CONTAINER LINES
September 9, 1997
CLIFTON CO-OPERATIVE HOUSING SOCIETY LTD Vs. JINA ARDESHIR MISTRY
July 9, 1997
CLUETT PEABODY AND CO INC Vs. ARROW APPARALS
October 24, 1997
CNA EXPORTS (PVT.) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 16, 1997
COLABA CENTRAL CO OPERATIVE CONSUMERS WHOLESALE AND RETAIL STORES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 21, 1997
COLABA CENTRAL CO-OPERATIVE CONSUMERS WHOLESALE AND RETAIL STORES LTD Vs. COMMISSIONER OF INCOME TAX
March 21, 1997
COLOUR-CHEM LTD Vs. UNION OF INDIA
October 6, 1997
COMART LITHOGRAPHERS LTD Vs. RAVI R JASRA
January 22, 1997
COMMISSIONER FOR INCOME TAX BOMBAY CITY IV BOMBAY Vs. CHASE TRADING CO
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PLATINUM PVT LTD
January 21, 1997
COMMISSIONER OF INCOME TAX Vs. U D MORARJI
February 20, 1997
COMMISSIONER OF INCOME TAX Vs. AOROW INDIA LTD
March 8, 1997
COMMISSIONER OF INCOME TAX Vs. DAWN MILLS CO LTD
January 31, 1997
COMMISSIONER OF INCOME TAX Vs. RELIANCE INDUSTRIES LTD
January 15, 1997
COMMISSIONER OF INCOME TAX Vs. CEMENT ALLOCATION AND CO-ORDINATING ORGANISATION
January 15, 1997
COMMISSIONER OF INCOME TAX Vs. HEREDILLA CHEMICALS LIMITED
January 10, 1997
COMMISSIONER OF INCOME TAX Vs. VIJAYMAL SAND
January 10, 1997
COMMISSIONER OF INCOME TAX Vs. ROSHAN K A WADIA
January 10, 1997
COMMISSIONER OF INCOME TAX Vs. SHERALLY MEHERALLY AND SONS
November 13, 1997
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA PHARMACEUTICAL SERVICES PVT LIMITED
November 11, 1997
COMMISSIONER OF INCOME TAX Vs. ORKAY SILK MILLS PVT LIMITED
November 12, 1997
COMMISSIONER OF INCOME TAX Vs. RATANABAI N K DUBHASH MRS
September 24, 1997
COMMISSIONER OF INCOME TAX Vs. SHANTABEN D SHAH SMT
September 3, 1997
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES
August 1, 1997
COMMISSIONER OF INCOME TAX Vs. SHAH CONSTRUCTION COMPANY LIMITED
July 31, 1997
COMMISSIONER OF INCOME TAX Vs. HIND FILTERS PVT LIMITED
July 28, 1997
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND MAHINDRA LIMITED
July 7, 1997
COMMISSIONER OF INCOME TAX Vs. AOROW INDIA LIMITED
July 8, 1997
COMMISSIONER OF INCOME TAX Vs. D P MALHOTRA
March 28, 1997
COMMISSIONER OF INCOME TAX Vs. M D PENDSE NO 2
June 20, 1997
COMMISSIONER OF INCOME TAX Vs. MAHADEVIA BROTHERS
February 20, 1997
COMMISSIONER OF INCOME TAX Vs. DANDELI FERRO ALLOYS (P) LTD
February 20, 1997
COMMISSIONER OF INCOME TAX Vs. ASIAN PAINTS (I) LTD
February 20, 1997
COMMISSIONER OF INCOME TAX Vs. DHANRAJ MILLS (P) LTD
February 20, 1997
COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED PNEUMATIC TOOLS CO INDIA LTD
March 20, 1997
COMMISSIONER OF INCOME TAX Vs. ORWO LIMITED
November 6, 1997
COMMISSIONER OF INCOME TAX Vs. JOHN WYETH AND BROS LTD
November 3, 1997
COMMISSIONER OF INCOME TAX Vs. DORR-OLIVER INDIA LTD
March 12, 1997
COMMISSIONER OF INCOME TAX Vs. MODERN WOOLLEN PVT LTD
November 12, 1997
COMMISSIONER OF INCOME TAX Vs. BHOR INDUSTRIES LTD
November 12, 1997
COMMISSIONER OF INCOME TAX Vs. RAM MURTI MEHRA
December 4, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. MELANTO INDUSTRIES PVT LTD
March 12, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. HARDCASTLE AND WAUD MFG COMPANY LIMITED
July 9, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. D P MALHOTRA
July 28, 1997
COMMISSIONER OF INCOME TAX BOMBAY Vs. RATANBAI N K DUBHASH
September 24, 1997
COMMISSIONER OF INCOME TAX PUNE Vs. ASK ENTERPRISES
July 16, 1997
COMMISSIONER OF INCOME TAX, BOMBAY Vs. RELIABLE CONSTRUCTIONS PVT LTD
July 14, 1997
COMMISSIONER OF INCOME TAX, BOMBAY CITY I Vs. COOPER ENGINEERING CO LTD
March 12, 1997
COMMISSIONER OF INCOME-TAX Vs. HIND FILTERS PVT LTD
February 20, 1997
COMMISSIONER OF INCOME-TAX Vs. LAXMI PRINTS
November 6, 1997
COMMISSIONER OF INCOME-TAX Vs. INDIAN RAYON CORPN LTD
November 3, 1997
COMMISSIONER OF INCOME-TAX Vs. TRUSTEES OF SHRI GAGALBHAI PUBLIC CHARITABLE TRUST
November 3, 1997
COMMISSIONER OF INCOME-TAX Vs. KIRLOSKAR OIL ENGINES LTD
November 3, 1997
COMMISSIONER OF INCOME-TAX Vs. STANDARD MILLS CO LTD
November 13, 1997
COMMISSIONER OF INCOME-TAX Vs. TATA HYDRO ELECTRICAL POWER
February 20, 1997
COMMISSIONER OF SALES TAX Vs. BISLERY BEVERAGES PVT LTD
April 11, 1997
COMMISSIONER OF SALES TAX BOMBAY Vs. OIL PROCESSORS PRIVATE LIMITED
August 14, 1997
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. NIVEA TIME
August 14, 1997
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. BHARAT HEAVY ELECTRICALS
September 5, 1997
COMMISSIONER OF SALES TAX, BOMBAY Vs. MAADHYAM
April 7, 1997
COMMISSONER OF INCOME TAX BOMBAY Vs. KUIPERS TIESTO
December 3, 1997
COMMUNIDADE OF MURAD Vs. ADDITIONAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
February 19, 1997
CONTROL PRINT INDIA LIMITED Vs. CAB MACHINES
June 24, 1997
CRY (CHILD RELIEF & YOU) Vs. STATE OF MAHARASHTRA
April 25, 1997
CYNTHIA MARTIN WD O A V MARTIN Vs. PREMBEHARI S O MAKHANLAL YADU
April 30, 1997
CYNTHIA WD O A V MARTIN Vs. PREMBIHARI MAKHANLAL YADU
April 30, 1997
CYRIL EDWARD FERNANDES Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PANAJI GOA
October 22, 1997
CYRUS DARABSHAW PATEL Vs. RUSI D PATEL
September 2, 1997
D D JAGDALE Vs. BAJAJ AUTO LTD
December 1, 1997
D RANGARAJAN Vs. K B S MANIAM
April 24, 1997
D. KASTURI DEVI Vs. D. KALIKESHWAR RAO
February 13, 1997
DADARAO Vs. STATE OF MAHARASHTRA
August 21, 1997
DADI GANGARAM NAIK Vs. ADARSHA VIDYA PRASARAK MANDAL
February 5, 1997
DADU MARUTI GAIKWAD Vs. STATE OF MAHARASHTRA
January 20, 1997
DADU NANUBHAI BHAGOJI PATIL Vs. RAMAKANT DATTATRAYA DESHPANDE
November 17, 1997
DAGADIBAI ANAND JADHAV Vs. S C MALHOTRA COMMISSIONER OF POLICE
November 18, 1997
DAGADU MHASKU DALAVI Vs. SHANKAR NILKANTH
December 5, 1997
DAGADU RAMA MALI Vs. PANDURANG GOVIND MALI
December 24, 1997
DAGADU RAOJI DONGARE Vs. ANUSAYABAI MARTAND KADAM
August 13, 1997
DAGADU SHANKAR TODMAL Vs. STATE OF MAHARASHTRA
July 28, 1997
DAGADU SHANKAR TODMAL Vs. STATE OF MAHARASHTRA
July 29, 1997
DAMAN DISTILLERY Vs. UNION OF INDIA
November 10, 1997
DAMANDAS SHIVANDAS DHARMANI Vs. STATE OF MAHARASHTRA
January 28, 1997
DAMAYANTI NATWARLAL NAYAK Vs. STATE OF MAHARASHTRA
June 16, 1997
DARIAS BUILDERS PVT LIMITED Vs. GILES FRANCIS MENDES
July 8, 1997
DASTAGIR RAMZAN BANADAR Vs. STATE OF MAHARASHTRA
December 19, 1997
DATTATRAY PURUSHOTTAM BHAVE Vs. JAYANT SITARAM JOSHI
July 17, 1997
DATTATRAYA BALKRISHNA KHADILKAR Vs. AKHIL MAHARASHTRA NATYA VIDHYA MANDIR SAMITI
July 28, 1997
DATTATRAYA GURUNATH SONTAKKE Vs. KAUSALYABAI EKNATH JAGTAP
February 17, 1997
DATTATRAYA MANGLYA PATIL Vs. STATE OF MAHARASHTRA
September 11, 1997
DATTATRAYA PANDHARINATH Vs. TUKARAM RAMJI LOHARI
July 21, 1997
DATTATRAYA PANDURANG PATIL PAREGAONKAR Vs. RADHABAI
February 19, 1997
DATTATRAYA YAMAJI BHUTKAR Vs. VAIJINATH MADHAV
October 22, 1997
DATTU BALU SARGAR Vs. DOCKS MANAGER BOMBAY PORT TRUST
March 20, 1997
DATTU SAKHARAM KHAIRNAR ALIAS SUTAR Vs. PUNJA LAXMAN SHINDE
March 5, 1997
DAYARAM CHANDRAMOHAN KANSWAL Vs. INSPECTOR OF POLICE KAPURBAWDI POLICE STATION THANE
March 26, 1997
DEEPA Vs. NANDKISHORE
July 1, 1997
DEEPAK CHANDUMAL ASRANI Vs. STATE OF MAHARASHTRA
February 26, 1997
DEEPALI BHIMRAO PATIL Vs. STATE OF MAHARASHTRA
November 17, 1997
DEEPESH MAHESH ZAVERI Vs. UNION OF INDIA
September 12, 1997
DEEPESH MAHESH ZAVERI Vs. UNION OF INDIA
September 11, 1997
DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs. CUSTODIAN
January 6, 1997
DENA BANK Vs. BHADRESH CHEMICAL INDUSTRIES
October 24, 1997
DENIEL MATHEW Vs. A.L. FERNANDES
March 3, 1997
DEONARAYAN ISHWARIPRASAD PARDESHI Vs. HARIBHAU KUSHABA
July 9, 1997
DEORAM BHIKA CHAUDHARI Vs. DATTU GANPAT PACHARNE
June 23, 1997
DEVASIBHAI DAHYABHAI PATEL Vs. SITARAM LAXMINARAYAN RATHI
June 13, 1997
DEVENAND VASU SALLIAN Vs. STATE OF MAHARASHTRA
December 11, 1997
DEVYANI H MODY Vs. MARATHA SAHAKARI BANK LTD
February 7, 1997
DHANAJIRAO JIVARAO JADHAV Vs. STATE OF MAHARASHTRA
December 16, 1997
DHANESH CHATRABHUJ PAREKH Vs. STATE OF MAHARASHTRA
November 13, 1997
DHANVANTRAI R JOSHI Vs. SATISH J DAVE
November 10, 1997
DHONAJO SUBHANA JADHAV Vs. BABASAHEB SADASHIV SHETE
July 1, 1997
DHONDIRAM NAGUJI NAVALE Vs. MADHAV DHUNDIRAJ PHALNIKAR
February 20, 1997
DHONDU HANMANT RESHIM Vs. STATE OF MAHARASHTRA
February 12, 1997
DHONDUBAI D/O VITHU PAWAR Vs. KASHINATH NANA DHARMADHIKARI
October 20, 1997
DHUN B J JAHINA Vs. M A KURESHI
February 4, 1997
DIGAMBAR S O GOPINATH SUTAR Vs. JAIRAM S O KRISHNA MALI
June 10, 1997
DIGAMBER GOPINATH SUTAR Vs. JAIRAM KRISHNA MALI
June 18, 1997
DIGAMBER S O EKNATH SURVASE Vs. STATE OF MAHARASHTRA
April 30, 1997
DIGAMBER SHANKAR BHALERAO Vs. MAHARASHTRA STATE CO-OP HOUSING FINANCE LTD
November 26, 1997
DILIP AMBO BHOIR Vs. STATE OF MAHARASHTRA
July 15, 1997
DILIP DATTATRAY KHODKE Vs. SUPERINTENDING ENGINEER
July 24, 1997
DILIP NARAYAN KUYESKAR Vs. STATE OF MAHARASHTRA
June 24, 1997
DILIP RAMCHANDRA MORE Vs. COLLECTOR OF THANE
October 23, 1997
DILIP VENKATRAO PATIL Vs. STATE OF MAHARASHTRA
April 10, 1997
DILKUSH DYEING AND PRINTING WORKS Vs. UNION OF INDIA
April 15, 1997
DINESH NAINMAL JOSHI Vs. STATE OF MAHARASHTRA
December 11, 1997
DINESH RAMSANEHI YADAV Vs. STATE OF MAHARASHTRA
July 11, 1997
DINKAR BALWANT BAKALE Vs. ANUSAYABAI W/O GOGIND JAGTAP
July 8, 1997
DINKARRAO ABA KRISHNAJI PATIL Vs. STATE OF MAHARASHTRA
June 18, 1997
DINSHAW JAL MUNCHERJEE Vs. AIR INDIA LIMITED
January 7, 1997
DIRECTOR OF ANIMAL HUSBANDRY MAHARASHTRA STATE PUNE Vs. DIVISIONAL SECRETARY SARVA SHRAMIK SANGHATANA
February 14, 1997
DIVISIONAL CONTROLLER Vs. SYED SHABIR JANI SYED ALISAHEB
October 1, 1997
DIVISIONAL CONTROLLER M S R T C BHANDARA Vs. GULAB TANBAJI BHANDARKAR
October 1, 1997
DIVISIONAL CONTROLLER M S R T C DIVISION OFFICE AMRAVATI Vs. VINAY VASANTRAO PARWATKAR
July 31, 1997
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KASHINATH JAIRAM RAHATE
March 27, 1997
DIWAKAR GOVIND BHANAGE Vs. DHANANJAY BANDOBA DIGE
February 20, 1997
DIWAN RAHUL NANDA Vs. NITISH G KOTAK
December 3, 1997
DIWAN SINGH KHATRI Vs. STATE OF MAHARASHTRA
November 19, 1997
DNYANESHWAR KISAN BORDE Vs. R D TYAGI
March 26, 1997
DONGARMAL VIRCHAND OSWAL Vs. PUKHRAJ BHURMALJI JAIN
August 6, 1997
DYANDEV PARSU CHAVAN Vs. SPECIAL LAND ACQUISITION
July 23, 1997
E I D PARRY INDIA LTD Vs. UOI
October 23, 1997
EARTH BUILDERS Vs. STATE OF MAHARASHTRA
January 6, 1997
EDOZIE BONIFACE UMEORA Vs. B S RAWAT ASSISTANT COLLECTOR OF CUSTOMS
October 13, 1997
EGBERT D'SOUZA Vs. VENCILLA J. MIRANDA
June 10, 1997
EKNATH MALU RATATE Vs. STATE OF MAHARASHTRA
October 6, 1997
EKNATH MARUTIRAO MANE Vs. EXECUTIVE ENGINEER
January 15, 1997
EMCO LENZE PRIVATE LIMITED Vs. EMCO PRECIMA ENGG PRIVATE LIMITED
August 8, 1997
EMCO TRANSFORMERS LTD Vs. S P SHOUCHE
January 27, 1997
ENGINEERS INTERNATIONAL Vs. D V VASUDEVA RAO
May 19, 1997
ENTRENONDE POLYCOATERS LTD Vs. KAMGAR SABHA THANE
January 22, 1997
ESSEL PACKAGING LIMITED Vs. ESSEL TEA EXPORTS LIMITED
July 8, 1997
ESTATE OFFICER PUDA Vs. JASPAL SINGH DARA
May 5, 1997
EX SURGEON COMMANDER BHASKAR ROY Vs. UNION OF INDIA
October 17, 1997
EXECUTIVE ENGINEER MAH STATE ELECTRICITY BOARD KOLHAPUR Vs. PANDURANG GANAPATI SHENVI
November 6, 1997
EXECUTIVE ENGINEER YAVATMAL Vs. ANANT YADAO MURATE
October 15, 1997
EXECUTIVE ENGINEER, WORKS DEPTT AND CHIEF EXECUTIVE OFFICER Vs. GANGUBAI W/O NARASU GOVILKAR
October 9, 1997
FABRIL GASOSA Vs. UNION OF INDIA
July 4, 1997
FAHAD R AL DAKHIL Vs. STATE OF MAHARASHTRA
August 6, 1997
FAIRGROWTH FINANCIAL SERVICES LTD Vs. GODREJ SOAPS LTD
August 21, 1997
FAKHRUNNISA M KHAN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 14, 1997
FAKIRA Vs. STATE OF MAHARASHTRA
January 13, 1997
FAKKAD HAIBATRAO DESHMUKH Vs. STATE OF MAHARASHTRA
November 25, 1997
FANCYBAI W/O BABULAL JAIN Vs. BHIKALAL PURASHOTTAMDAS MORKHIYA
October 3, 1997
FAROOK ALI KHAN S O ILYAS KHAN Vs. MAHARASHTRA STATE ELECTION COMMISSION
September 2, 1997
FAROOQ P Vs. C D SINGH
July 23, 1997
FELIX VAZ Vs. GEIRGE MAXIMIANO PILIPE PECHECO
February 7, 1997
FIZIA GULAMHUSEIN JAFFER Vs. FATEMA SALIM JAFFER
October 9, 1997
FOOD CORPORATION OF INDIA Vs. GENERAL MANAGER NORTHERN RAILWAY
April 28, 1997
FOOLCHAND NANHELAL PARWAR Vs. SHABBIR HUSSAIN S O MULLA AKBAR ALI BOHRA
November 13, 1997
FRANCISCO DE ROSARIO FERRAO Vs. PANDURANG SIVRAM NAIK
September 12, 1997
FULCHAND LALCHAND PARKASH Vs. VASANTGAURI DEORAM CHAVAN
January 15, 1997
G B GHADGE Vs. UNION OF INDIA
October 16, 1997
G S CHUGANI Vs. OIL AND NATURAL GAS CORPORATION LTD
October 16, 1997
G S KHAIRKAR Vs. CAMLIN LIMITED
July 30, 1997
G.R. ENGINEERING WORKS PRIVATE LTD. Vs. R.G. NAGUENKAR
March 14, 1997
GAJANAN SHANKAR BHANAT Vs. VASANT DHONDU BHANAT
September 25, 1997
GAJANAN SHANKAR SUDRIK Vs. STATE OF MAHARASHTRA
September 5, 1997
GAJARABAI NARAYAN CHAUVAN Vs. RATNABAI VISHNU GAIKWAD
November 17, 1997
GAMMON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 10, 1997
GAMMON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
June 10, 1997
GANGADHAR BALWANT THAKARE Vs. STATE OF MAHARASHTRA
February 24, 1997
GANJANAN PANDURANG KAMAT AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER
January 17, 1997
GANPAT KERABA KHOT Vs. DATTATRAYA NARAYAN JOSHI
October 23, 1997
GANPAT MASHNAJIRAO WADEKA Vs. STATE OF MAHARASHTRA
May 7, 1997
GANPAT RAMCHAND GUJAR Vs. RAJKUMAR CHAMPALAL SARNOT
October 3, 1997
GANPAT SHANKAR PAIGUDE Vs. VITHABAI NARAYANRAO ADHAV
July 10, 1997
GANPATI PARASHURAM BACHAL Vs. HARI DATTATRAYA VANARASE
February 18, 1997
GANPATI SHANKAR DESAI Vs. RAU GANU KILLEDAR
September 1, 1997
GANPATRAO BHOSALE Vs. STATE OF MAHARASHTRA
July 31, 1997
GARWARE PLASTICS AND POLYESTER PRIVATE LIMITED Vs. UNION OF INDIA
August 20, 1997
GAUHATI CO OPERATIVE URBAN BANK LIMITED Vs. SANTOSH KUMAR TEWARI
May 29, 1997
GEAR ENGINEERS Vs. INDUSTRIAL ELECTRICAL EQUIPMENT
June 27, 1997
GEETA YOGESH MEHTA Vs. YOGESH JETHALAL MEHTA
February 4, 1997
GENERAL LABOUR UNION Vs. I T C LIMITED
June 25, 1997
GHAGWANDAS GOPALDAS BHATE Vs. DIRECTOR BANGALORE HOSUR ROAD
January 6, 1997
GHAMAJI NANA BANSODE Vs. ASHA GHAMAJI BANSODE
February 24, 1997
GHAMINDER SINGH PURI Vs. AIR VICE MARSHAL A M MEHTA
September 5, 1997
GHANSHYAM ALIAS CHOTU S O DAGDU WAGHARE Vs. STATE OF MAHARASHTRA
June 17, 1997
GHANSHYAM RAJ NARAYAN DUBEY Vs. STATE OF MAHARASHTRA
September 29, 1997
GIAN SINGH NAGI Vs. RANANI STEEL INDUSTRIES
February 18, 1997
GIRJARAM HALNOR Vs. AURANGABAD MUNICIPAL CORPORATION
January 22, 1997
GLAXO LABORATORIES Vs. COMMISSIONER OF INCOME TAX
January 16, 1997
GO SHALA PANJRAPOLE Vs. SHAUKAT NABI SARWAR
February 13, 1997
GOA COOPERATIVE MARKETING AND SUPPLY FEDERATION LTD Vs. BALAJI TRANSPORT
October 3, 1997
GOA ELECTRICALS AND FANS LTD Vs. ACCE PANAJI
October 16, 1997
GOA GROUPS VOCATIONAL Vs. MATCHES GOA PVT LTD
January 7, 1997
GOA URBAN CO-OPERATIVE BANK LTD Vs. STATE OF GOA
July 15, 1997
GODREJ R KOTWAL Vs. HOECHST INDIA LTD
June 30, 1997
GOKALDAS HANSRAJ Vs. KISHANLAL LAXMIDAS
February 21, 1997
GOKULABAI RAJARAM PATIL Vs. KANTABAI DAMU PATIL
February 18, 1997
GOMA PANDU PHADKE Vs. NAMA DHARMA PATIL
July 11, 1997
GOPAL BALAJI KACHI Vs. PUSHPA RAMCHANDRA DAREKAR
January 8, 1997
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August 7, 1997
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February 27, 1997
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May 2, 1997
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March 10, 1997
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January 30, 1997
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February 7, 1997
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October 1, 1997
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February 25, 1997
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August 20, 1997
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July 4, 1997
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March 19, 1997
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August 5, 1997
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September 1, 1997
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September 3, 1997
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October 16, 1997
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June 20, 1997
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November 12, 1997
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July 30, 1997
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January 30, 1997
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February 5, 1997
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November 17, 1997
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July 3, 1997
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November 7, 1997
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January 7, 1997
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February 27, 1997
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October 14, 1997
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December 23, 1997
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July 2, 1997
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July 22, 1997
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March 26, 1997
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June 18, 1997
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April 2, 1997
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January 27, 1997
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July 29, 1997
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May 1, 1997
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August 1, 1997
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August 5, 1997
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November 4, 1997
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June 12, 1997
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June 25, 1997
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June 23, 1997
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April 29, 1997
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December 2, 1997
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February 7, 1997
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February 17, 1997
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June 16, 1997
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August 26, 1997
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August 19, 1997
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November 27, 1997
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September 4, 1997
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February 25, 1997
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November 12, 1997
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June 11, 1997
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February 5, 1997
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July 16, 1997
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July 9, 1997
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August 6, 1997
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July 25, 1997
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January 28, 1997
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December 8, 1997
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April 25, 1997
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January 9, 1997
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April 29, 1997
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December 17, 1997
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October 14, 1997
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July 10, 1997
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November 18, 1997
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November 24, 1997
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March 27, 1997
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May 19, 1997
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September 15, 1997
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September 5, 1997
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October 3, 1997
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November 21, 1997
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September 25, 1997
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August 5, 1997
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December 4, 1997
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September 30, 1997
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April 22, 1997
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July 29, 1997
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July 4, 1997
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October 24, 1997
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July 31, 1997
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November 13, 1997
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January 20, 1997
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January 8, 1997
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December 3, 1997
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July 17, 1997
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July 24, 1997
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June 10, 1997
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November 4, 1997
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February 3, 1997
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January 8, 1997
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August 14, 1997
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January 31, 1997
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June 11, 1997
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July 3, 1997
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March 4, 1997
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January 16, 1997
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August 29, 1997
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June 18, 1997
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January 8, 1997
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February 27, 1997
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November 25, 1997
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September 11, 1997
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July 10, 1997
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January 24, 1997
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December 23, 1997
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August 13, 1997
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July 9, 1997
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September 23, 1997
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November 20, 1997
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June 13, 1997
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March 14, 1997
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March 17, 1997
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July 11, 1997
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January 15, 1997
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July 16, 1997
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November 21, 1997
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April 2, 1997
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May 5, 1997
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February 24, 1997
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October 1, 1997
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November 21, 1997
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April 11, 1997
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February 27, 1997
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December 8, 1997
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November 24, 1997
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October 15, 1997
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January 16, 1997
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August 28, 1997
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September 2, 1997
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October 6, 1997
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November 14, 1997
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November 12, 1997
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February 19, 1997
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July 10, 1997
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May 5, 1997
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September 1, 1997
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July 29, 1997
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January 10, 1997
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November 14, 1997
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February 20, 1997
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June 12, 1997
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February 24, 1997
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October 15, 1997
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January 29, 1997
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February 20, 1997
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February 21, 1997
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February 26, 1997
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November 25, 1997
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April 28, 1997
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November 26, 1997
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July 4, 1997
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November 5, 1997
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June 24, 1997
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July 10, 1997
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July 3, 1997
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August 5, 1997
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February 14, 1997
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August 13, 1997
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July 16, 1997
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April 25, 1997
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May 5, 1997
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March 10, 1997
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March 13, 1997
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January 17, 1997
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April 7, 1997
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July 9, 1997
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December 15, 1997
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October 16, 1997
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February 14, 1997
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July 23, 1997
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March 17, 1997
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February 20, 1997
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July 25, 1997
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November 20, 1997
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April 29, 1997
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August 19, 1997
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August 9, 1997
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October 6, 1997
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November 13, 1997
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August 6, 1997
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February 5, 1997
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January 1, 1997
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March 26, 1997
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November 17, 1997
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January 30, 1997
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February 20, 1997
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August 19, 1997
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April 9, 1997
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August 28, 1997
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July 11, 1997
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March 19, 1997
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March 19, 1997
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May 6, 1997
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September 1, 1997
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June 18, 1997
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July 2, 1997
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March 5, 1997
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July 16, 1997
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March 20, 1997
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January 16, 1997
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October 3, 1997
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March 19, 1997
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October 24, 1997
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December 22, 1997
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December 17, 1997
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July 2, 1997
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October 15, 1997
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July 9, 1997
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July 16, 1997
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February 25, 1997
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November 28, 1997
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August 14, 1997
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March 31, 1997
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October 14, 1997
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July 4, 1997
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January 20, 1997
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November 7, 1997
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April 11, 1997
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May 2, 1997
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August 5, 1997
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September 2, 1997
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February 7, 1997
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April 17, 1997
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April 25, 1997
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December 23, 1997
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April 28, 1997
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February 3, 1997
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August 19, 1997
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August 4, 1997
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February 24, 1997
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February 5, 1997
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February 14, 1997
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April 11, 1997
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May 9, 1997
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June 9, 1997
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June 27, 1997
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June 26, 1997
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July 11, 1997
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January 20, 1997
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September 8, 1997
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July 16, 1997
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February 25, 1997
M K BROTHERS Vs. STATE OF MAHARASHTRA
January 27, 1997
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January 14, 1997
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July 11, 1997
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April 4, 1997
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December 15, 1997
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July 31, 1997
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April 15, 1997
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November 3, 1997
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December 12, 1997
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October 22, 1997
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June 19, 1997
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February 4, 1997
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January 7, 1997
MADHAV VIDYADHAR KUVALEKAR Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
October 21, 1997
MADHAV VISHNU JOSHI Vs. SHRIRAM MAHADEV KULKARNI
January 14, 1997
MADHAVI PURSHOTTAM BADIYANI Vs. STATE OF MAHARASHTRA
June 13, 1997
MADHAVRAO RAMCHANDRA BHAGWAT Vs. LAXMANRAO NARAYANRAO BHOPALE
February 26, 1997
MADHAVRAO S O SHANKAR RAO Vs. STATE OF MAHARASHTRA
December 24, 1997
MADHUBALA MANIKCHAND DHADIWAL Vs. STATE OF MAHARASHTRA
September 3, 1997
MADHUKAR B BHANUSHALI Vs. STATE OF MAHARASHTRA
November 20, 1997
MADHUKAR CHAVAN Vs. MAHARASHTRA STATE CO-OP MARKETING FEDERATION LTD
November 25, 1997
MADHUKAR DATTOBA JADHAV Vs. STATE OF MAHARASHTRA
April 11, 1997
MADHUKAR MURARI PAWASKAR Vs. HINDUSTAN SPINNING AND WEAVING MILLS LIMITED
July 17, 1997
MADHUKAR S CHAVAN Vs. STATE OF MAHARASHTRA
June 18, 1997
MADHUKAR SHANKAR AMBEKAR Vs. CHIPLUN MUNICIPAL COUNCIL
June 19, 1997
MADURA COATS LIMITED Vs. S L MEHENDLE
August 13, 1997
MAHAMADSHA GANISHAH PATEL Vs. MASTANBAUG CONSUMERS CO-OP WHOLESALE AND RETAIL STORES LTD
June 24, 1997
MAHAR SPINNING MILLS LTD Vs. UOI
July 23, 1997
MAHARASHTRA STATE CO-OPERATIVE BANK LTD Vs. V S S HIRURKAR, MEMBER, INDUSTRIAL COURT, BOMBAY
October 15, 1997
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STERLITE INDUSTRIES INDIA LIMITED
April 3, 1997
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
September 19, 1997
MAHARASHTRA STATE ELECTRICITY BOARD Vs. ARVIND PURUSHOTTAM JOSHI
January 22, 1997
MAHARASHTRA STATE ELECTRICITY BOARD Vs. JANARDHAN BHAUSAHEB DESAI
February 20, 1997
MAHARASHTRA STATE ROAD TRANSPORT Vs. NANA CHALOBA KAMBLE
January 27, 1997
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MANGLA GOVIND APTE
April 11, 1997
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DURGADAS RAMLAL RANE
October 21, 1997
MAHARASHTRA SYNTHETIC PVT LTD Vs. SYNDICATE BANK
May 5, 1997
MAHATMA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
January 7, 1997
MAHAVIR SINGH GODARE Vs. SR INSPECTOR OF POLICE
December 1, 1997
MAHENDRA ALIAS BALA GANABA NAIK Vs. R D TYAGI
November 5, 1997
MAHENDRA C VAKHARIA Vs. STATE OF MAHARASHTRA
December 17, 1997
MAHENDRA PUKHARAJ CHAVAN Vs. STATE OF MAHARASHTRA
July 9, 1997
MAHENDRANATH BRAHMANATH MISHRA Vs. STATE OF MAHARASHTRA
April 30, 1997
MAHESH ATMARAM VASWANI Vs. STATE OF MAHARASHTRA
February 5, 1997
MAHESH PUNDALIK KENE Vs. STATE OF MAHARASHTRA
November 27, 1997
MAHESHKUMAR VINAYAK BHUMKAR Vs. SHANTI LANDMARK
November 27, 1997
MAHINDRA EXPORTS LTD Vs. M V REEF UNGUIA
November 7, 1997
MAHIPATI KRISHNA KARANDE Vs. STATE OF MAHARASHTRA
July 28, 1997
MAITAB BONDAJI SURKANE Vs. STATE OF MAHARASHTRA
October 24, 1997
MALATI MAHADEV GAVANKAR Vs. RITA SUPLYAN GRACIOUS
June 19, 1997
MALHARI LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA
November 18, 1997
MALHOTRA INTERNATIONAL PRIVATE LIMITED Vs. VIDYUT METALLICS LIMITED
August 14, 1997
MALINI S KALE Vs. KAMLABAI S SHIRODKAR
June 25, 1997
MALLA RAMA KHOT Vs. STATE OF MAHARASHTRA
January 21, 1997
MALTI SURESH CHOKSHI Vs. HARILALAND CO
August 13, 1997
MANAGING DIRECTOR THE BOMBAY FILM LABORATORY LIMITED Vs. L G VASULE
February 25, 1997
MANGAL Vs. STATE OF MAHARASHTRA
May 2, 1997
MANGAL BHIKAJI NAGPASE Vs. STATE OF MAHARASHTRA
February 3, 1997
MANGESH SUNDAR MANDE Vs. STATE OF MAHARASHTRA
July 15, 1997
MANHOR VITHAL BANS Vs. STATE OF MAHARASHTRA
February 18, 1997
MANIK BANDU GAWALI Vs. STATE OF MAHARASHTRA
September 2, 1997
MANIK RAMCHANDRA CHAUDHARI Vs. GAJANAN SHANKAR PATIL
October 7, 1997
MANIKLAL UGARCHAND SHAH Vs. MANIKRAO GANAPATRAO GHADGE
July 2, 1997
MANIKRAJ DEVRAJ MOHARKAR Vs. STATE OF MAHARASHTRA
December 4, 1997
MANILAL GOVINDJI KHONA Vs. INDIAN BANK
December 5, 1997
MANJULA DEVDAS GAIKWAD Vs. STATE OF MAHARASHTRA
December 24, 1997
MAPUSA URBAN CO OPERATIVE BANK LIMITED Vs. G S PATIL
November 7, 1997
MARIA ELIZA MARQUES Vs. MADHUKAR M MORASKAR
November 19, 1997
MARIAMBIBI MUSSA MOHAMMED MUSSA Vs. SPECIAL LAND ACQUISITION OFFICER
February 17, 1997
MARS HOTELS AND RESORTS PVT LTD Vs. RIMSAN INTERNATIONAL
November 21, 1997
MARUTI ALIAS HANUMANT TUKARAM SHELAR Vs. STATE OF MAHARASHTRA
September 8, 1997
MARUTI DAGDU SONAVANE Vs. JANKU DAGDU SONAVANE
June 26, 1997
MARUTI HARIBHAU SAWANT Vs. PRAKASH MURLIDHAR LAHOTI
January 27, 1997
MARUTI RAMCHANDRA DAWANE Vs. STATE OF MAHARASHTRA
July 11, 1997
MARUTI RAMCHANDRA KHARAT Vs. ANILKUMAR RATANCHAND VORA
June 19, 1997
MARUTI SHAMRAO CHAVAN Vs. STATE OF MAHARASHTRA
September 12, 1997
MATADIN ISHWARI YADAV Vs. MAHARASHTRA STATE ELECTRICITY BOARD
June 19, 1997
MAYURI SANJAY BAVISHI Vs. UNION OF INDIA
July 29, 1997
MEENA ASHOK VASWANI Vs. STATE OF MAHARASHTRA
January 21, 1997
MEENA MAHENDRA VAKHARIA Vs. K L VERMA
March 6, 1997
MEENA MAHENDRA VAKHARIA Vs. K.L.VERMA
April 6, 1997
MEERA BABULALJI MODI Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD NAGPUR
July 8, 1997
MEERABAI ISHWARLAL MALI Vs. R D TYAGI
November 10, 1997
MEHBOOB MOHAMMED Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
December 16, 1997
MEHDI HASAN ABULHASAN Vs. YOGESH KARASANDAS THAKKAR
January 15, 1997
MEHMOOD HASAN SAYYED Vs. R D TYAGI
July 7, 1997
MEHTAB DAGADUBHAI Vs. SHABBIR AHMAD HIJI-RAHIMTULLA
January 13, 1997
MENGANATHAN YASUWADIAN Vs. SUSAIRAJ GIANAMUTTIL
September 25, 1997
METAL BOX CO OF INDIA LTD Vs. SAROSH N CONTRACTOR
April 29, 1997
METCON ENGINEERING WORKS Vs. STATE OF MAHARASHTRA
August 14, 1997
METRO EXPORTERS PVT LTD Vs. UOI
July 22, 1997
METROPOLITAN MAGISTRATE Vs. M K BALAN
July 21, 1997
MILIND AMBADAS MHASKE Vs. STATE OF MAHARASHTRA
September 4, 1997
MINAL MAHESHKUMAR SHAH Vs. STATE OF MAHARASHTRA
April 29, 1997
MINOCHER DINSHAW IRANI Vs. KEKI RUSTOMJI IRANI
March 16, 1997
MIRABAI FILMS PRIVATE LIMITED Vs. UNION OF INDIA
December 23, 1997
MIRZA NAZIR S O MIRZA RAHEEM BAIG Vs. EDUCATION OFFICER Z P BHANDAM
October 9, 1997
MISHRILAL RATANCHAND ACHALLYA Vs. SUGANDHABAI SUGANCHAND
May 2, 1997
MITHILA TANKS, VESSELS PVT LTD Vs. STATE OF MAHARASHTRA
February 5, 1997
MOAYYED TAYABALLY BOXWALA Vs. VIJAYA PAWANKUMAR
June 13, 1997
MOHAMED ISMAIL MEHBOOB MUJAHID Vs. MOHAMAD YASIN ABDUL AZIZ SHAIKH
July 22, 1997
MOHAMMAD AZIZUL HAQ Vs. STATE OF MAHARASHTRA
October 24, 1997
MOHAMMAD HARSHAD SHAUKATALI Vs. STATE OF MAHARASHTRA
June 25, 1997
MOHAMMED ABID AMIR HUSSAIN ANSARI Vs. STATE OF MAHARASHTRA
December 15, 1997
MOHAMMED HASAN IBRAHIM BASARI Vs. STATE OF MAHARASHTRA
February 3, 1997
MOHAMMED IQBAL VALO Vs. STATE OF MAHARASHTRA
January 9, 1997
MOHAMMUD RASUL MUJAWAR Vs. NAJAMA IMAMMUDDIN SHAIKH
February 4, 1997
MOHAN GANGARAM ADSOOL Vs. JEEVAN KALA MANDAL
January 6, 1997
MOHAN JAWAHAR RAWAL Vs. SHUKLESHWAR RAGHUNATH
July 31, 1997
MOHD ABRAR MOHD NAZIR Vs. MOHD SIDDIQUE MOHD BASHIR
August 7, 1997
MOHD ISAQ SHAIKH MODAR Vs. STATE OF MAHARASHTRA
January 7, 1997
MOHD NASIM MOHAMED NAJIR KHAN Vs. STATE OF MAHARASHTRA
August 26, 1997
MOHD. RAUF MOHD. YUSUF QURESHI Vs. R.D. TYAGI
July 8, 1997
MOHIDDIN MAHOMAD SAYYAD Vs. VISHNU MARUTI DIWATE PAWAR
August 26, 1997
MOHMAD ISMAIL H. HUSAIN KUMATHE Vs. ABDUL BASHIR HUSENSAHEB WADDO
January 20, 1997
MOMIN ABDUL RASHID Vs. PATIL VILAS RAGHUNATH
September 23, 1997
MORESHWAR S O DEORAOJI DATE Vs. STATE OF MAHARASHTRA
July 28, 1997
MOTILAL MANRUPJI SOLANKI Vs. GANESHMAL RAMCHANDRA SOLANKI
April 3, 1997
MOTIRAM CHAYA PATIL Vs. STATE OF MAHARASHTRA
November 25, 1997
MOTIRAM GAMAN PAWAR Vs. STATE OF MAHARASHTRA
December 11, 1997
MOTIRAM JAYRAM SHINDE Vs. STATE OF MAHARASHTRA
January 28, 1997
MOTIRAM PADU PATIL Vs. STATE OF MAHARASHTRA
April 21, 1997
MOTIRAM SAKHARAM MAQDUM SINCE DEECASED Vs. SUDHAKAR R BHATKAR
March 4, 1997
MOTIRAM SONA BHOLE Vs. ACCOUNTANT GENERAL MUMBAI
October 13, 1997
MRANALINI ARUN HUBLIKAR Vs. ARUN RAMCHANDRA HUBLIKAR
November 4, 1997
MRUDULA SURESH BHAT Vs. SURESH PANDURANG BHAT
December 22, 1997
MUGDHA ANIL KATDARE Vs. STATE OF MAHARASHTRA
April 17, 1997
MUKESH BHAVSAR Vs. YOGESH TULSIDAS SHAH
January 7, 1997
MUKESH R CHHEDA Vs. STATE OF MAHARASHTRA
December 10, 1997
MUKUND BALWANT ATHAWALE Vs. PRAKASH PANDURANG DAMLE
August 28, 1997
MUKUND LIMITED Vs. GAJANAN SHANTARAM SAKRE
February 21, 1997
MULJI UMERSHI SHAH Vs. PARADISIA BUILDERS PRIVATE LIMITED
February 6, 1997
MULJIMAL N RAGHUVANSHI Vs. COMMISSIONER OF INCOME TAX
March 26, 1997
MUMBAI SHRAMIK SANGH Vs. BHARAT PETROLEUM CORPORATION LTD
January 30, 1997
MUNICIPAL CORPORATION OF CITY OF PUNE Vs. SAJ-FROUDE TEST PLANT P LTD
February 7, 1997
MUNICIPAL CORPORATION OF GR BOMBAY Vs. ASHA ATMARAM ANDYAL
October 8, 1997
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DEVKUMAR BAXI
March 10, 1997
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ASIAN TECHS LTD.
December 12, 1997
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. R A ADANGALE C/O BEST WORKERS UNION
April 29, 1997
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MADHUSUDHAN CHHOTALAL GANDHI
October 6, 1997
MUNICIPAL COUNCIL BHANDARA Vs. JAIWANTABAI
October 9, 1997
MURARI BALWANT METKAR Vs. STATE OF MAHARASHTRA
July 19, 1997
MURATA CHIHARU Vs. STATE OF GOA
November 28, 1997
MURLI S SAVLANI Vs. BHOLA N SETH
September 29, 1997
MURTUZA KUBAN HUSAIN KACHWALA Vs. MANAGER B E S T
July 10, 1997
MX OF BOMBAY Vs. ZY
April 3, 1997
N A I KHAN Vs. SUNAMALA BAPUSAHEB GURASE
November 21, 1997
N GANESHAN Vs. UNION OF INDIA
December 10, 1997
NABI MOHAMED ALI SHAIKH Vs. STATE OF MAHARASHTRA
February 3, 1997
NACHANE ASHIWNI SHIVRAM Vs. STATE OF MAHARASHTRA
April 25, 1997
NACHANE ASHIWNI SHIVRAM Vs. STATE OF MAHARASHTRA
May 2, 1997
NACHIAPPAN ALIAS RAVI K PANICKER Vs. STATE OF MAHARASHTRA
February 11, 1997
NAGAPPA SIDRAMAPPA BARBADE Vs. RAMESH MADANLAL LOHE
July 21, 1997
NAGESH M DAIVAJNA Vs. STATE OF GOA
May 7, 1997
NAGINBHAI C PATEL Vs. UNION OF INDIA
April 17, 1997
NAGRAJ P SHETH Vs. SENIOR REGIONAL MANAGER BOMBAY REGIONAL OFFICER
November 12, 1997
NAIMATULLAH MIRASAHEB GADAMPALLI Vs. STATE OF MAHARASHTRA
January 31, 1997
NAINA KAMANI Vs. STATE OF MAHARASHTRA
December 19, 1997
NAJAKAT ALI MUBARAK ALI SYED Vs. STATE OF MAHARASHTRA
November 28, 1997
NALINI ABRAHAM Vs. NALINI ABRAHAM
October 8, 1997
NALINIBAI N PATIL Vs. KAMALYA R DHANWA
November 26, 1997
NAMDEO BHAGOJI BHONGADE Vs. MARUTI APPAJI KHALADE
February 12, 1997
NAMDEO KESHAV GURAV Vs. NANA BHAU YADAV
November 19, 1997
NAMDEO MAHADEV KOKNE Vs. SPECIAL LAND ACQUISITION OFFICER
May 2, 1997
NAMDEO SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
July 8, 1997
NAMDEO TUKARAM SHINDE Vs. JAYANT RAMU SALUNKHE CHAIRMAN
October 1, 1997
NANA BHAU CHORMALE Vs. STATE OF MAHARASHTRA
January 31, 1997
NANABHAU CHORMALE Vs. STATE OF MAHARASHTRA
January 1, 1997
NANDA PARSHURAM NAIK Vs. STATE OF MAHARASHTRA
January 29, 1997
NANDKISHORE ALIAS TINKU RAVINDRAKUMAR PANDEY Vs. R D TYAGI
January 14, 1997
NANKING CHINESE RESTAURANT Vs. STATE OF MAHARASHTRA
September 25, 1997
NARAIN BUDHARMAL KALANI Vs. STATE OF MAHARASHTRA
June 19, 1997
NARAYAN ANRARAM SUTAR Vs. JOJAP JASIN CORRIEA
February 26, 1997
NARAYAN APPA GAIKWAD Vs. MOTILAL DURGANA YADAV
July 15, 1997
NARAYAN B SALUNKHE Vs. MUNICIPAL CORPORATION OF GR BOMBAY
October 13, 1997
NARAYAN DEORAM SONAR Vs. SAPTASHRINGI MANDIR TRUST MALEGAON
June 19, 1997
NARAYAN RAGHUNATH SALVI Vs. SHALINI NARAYAN SALVI
June 10, 1997
NARAYAN RAJARAM POTE Vs. SHRIPAL TALAKCHAND DOSHI
April 29, 1997
NARAYAN RAMCHANDRA BOGARE Vs. RATANLAL CHUTAN WALMIKI
March 19, 1997
NARMADABAI RAGHUNATH SHINGOTE Vs. PANKAJ RAGHUNATH SHINGOTE
June 23, 1997
NASHIK MERCHANTS CO-OP. BANK Vs. BHAVARILAL JAVARILAL MODI
July 23, 1997
NASIK WORKERS UNION Vs. GURUDEO FORGING P LTD
July 7, 1997
NASIMA ABBAS PARKAR Vs. STATE OF MAHARASHTRA
July 23, 1997
NATHA BHAU DABHADE Vs. STATE OF MAHARASHTRA
December 22, 1997
NATHA MAHADU SHINDE Vs. VASANT EKNATH BAHIRAT
June 18, 1997
NATHU TATU BANDAL Vs. STATE OF MAHARASHTRA
July 14, 1997
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. RAM PAL SINGH
July 30, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. NEW BHARAT RICE MILLS
May 5, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. LAL CHAND JAIN AND SONS
January 8, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJASTHAN TUBE MANUFACTURING CO LTD
May 30, 1997
NATIONAL SPORTS CLUB OF INDIA Vs. NANDLAL DWARKADAS CHHABRIA
February 24, 1997
NATIONAL TEXTILE CORPORATION Vs. B N JALGAONKAR
April 28, 1997
NATIONAL TEXTILE CORPORATION (SOUTH MAHARASHTRA) LTD. Vs. RASHTRIYA MILL MAZDOOR SANGH AND ANOTHER
November 18, 1997
NATIONAL TEXTILE CORPORATION S M LIMITED Vs. GIRDHARISINGH PRATAPSINGH
July 24, 1997
Natividade Pereira Vs. State of Goa
July 21, 1997
NAVINCHANDRA PUNAMCHAND Vs. RASILABEN NAVINCHANDRA JASWA
November 20, 1997
NAZIR AHMED ABDUL HAMID Vs. STATE OF MAHARASHTRA
August 29, 1997
NDUKWE ONUOHE Vs. ASSISTANT COLLECTOR OF CUSTOMS AIU BOMBAY
September 24, 1997
NEELA ASHOK NAIK Vs. STATE BANK OF INDIA
January 21, 1997
NEETA GOPINATH MOTE Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD
October 13, 1997
NEETA KIRTI DESAI Vs. BINO SAMUEL GEORGE
June 24, 1997
NEETA SANJAY TADAGE Vs. VIMAL SADASHIV TADAGE
April 17, 1997
NEHRU SCIENCE CENTRE Vs. NATIONAL COUNCIL OF SCIENCE MUSEUM EMPLOYEES UNION
August 12, 1997
NELSON WANG Vs. STATE OF MAHARASHTRA
November 12, 1997
NEPTUNE WIRES PRIVATE LIMITED Vs. PRECISION SHEARS AND KNIVES PRIVATE LIMITED
November 5, 1997
NEW INDIA ASSURANCE CO LTD Vs. SUSHILA RATANCHAND KOTHARI
June 18, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. VISHAL ROADWAYS
June 16, 1997
NICKLAUS PETER HEEL Vs. STATE OF GOA
April 23, 1997
NIKHIL DILIP RAJE Vs. STATE OF MAHARASHTRA
September 16, 1997
NILESH S JOSHI Vs. C P LULLA
October 17, 1997
NILKANTH MAHADEO KAMBLE Vs. SUSHILABAI MARUTI BHAGAT
February 3, 1997
NILOFAR ALTAF MASALEWALA Vs. STATE OF MAHARASHTRA
July 15, 1997
NIMBUS TELEVISION AND SPORT Vs. DIRECTORATE GENERAL DOORDARSHAN
December 4, 1997
NIRAD S JOSHI Vs. STATE OF MAHARASHTRA
October 15, 1997
NIRCON DEVELOPERS PRIVATE LIMITED Vs. ZOHRABAI FAKHRUDDIN
November 11, 1997
NIRMALABEN BUPATRAI BHALERIA Vs. DHARMESH PRAVINCHANDRA MEHTA
November 19, 1997
NITIN KUMAR SUNDARLAL JOHRI Vs. SWAMI RAMANAND TIRTH MARATHWADA UNIVERSITY NANDED
December 15, 1997
NITIN MAHADEO KALE Vs. STATE OF MAHARASHTRA
June 24, 1997
NIVARA HAKK WELFARE CENTRE Vs. A R BHARATHI
November 17, 1997
NIVRUTI MARUTI KASHID Vs. SHRINIWAS JANARDHAN BHAT
July 14, 1997
NIVRUTI RAMCHANDRA AHERRAO Vs. VIVEK BABURAO DEOLE
January 10, 1997
NIVRUTTI DATTATRAYA MULE Vs. MANAGING DIRECTOR SHETKARI SAHAKARI SAKHAR KHARKHANA LIMITED
July 11, 1997
NIZAMUDDIN ALLIBHAI SHAIKH Vs. ADMINISTRATIVE OFFICER EDUCATION COMMITTEE
June 19, 1997
NNARHAR GOVIND BAKARE Vs. ADDL DISTRICT COLLECTOR
June 26, 1997
NOOR MOHAMMAD YUSUF NAKADE Vs. ALISAHEB MOHAMED MUKADAM
November 4, 1997
NOORJAHAN MAHOMED SHAIKH Vs. ALLABUKSH KARIM SHAIKH
June 18, 1997
OLGA T DESOUZA MRS Vs. COMMISSIONER OF INCOME TAX
February 28, 1997
OMPRAKASH B SALECHA Vs. STATE OF MAHARASHTRA
November 13, 1997
ONKARNATH PARSHURAM MISHRA Vs. STATE OF MAHARASHTRA
July 7, 1997
ONYEKWO FELIX NWAFOR Vs. B S RAWAT
November 12, 1997
ORIENTAL INSURANCE CO. LTD Vs. NABILAL MAHIBOOB NADAF
March 20, 1997
ORKAY SILK MILLS LTD Vs. UNION OF INDIA
July 23, 1997
OSWAL PETROCHEMICAL Vs. GOVERNMENT OF MAHARASHTRA
July 2, 1997
P A PRABHU Vs. AIR INDIA
July 28, 1997
P D SIDDHAYE Vs. G N PATWARDHAN
July 30, 1997
P JANAKI Vs. DWARKADAS KISHNANCHAND JAGESHWAR
April 19, 1997
P MANCHAR REDDY AND BROS Vs. STATE OF MAHARASHTRA
February 21, 1997
P VIJAYKUMAR Vs. V C GOPALKRISHNAN
January 27, 1997
P W D MAZDOOR UNION Vs. EXECUTIVE ENGINEER
July 11, 1997
PAES M A E Vs. COMMISSIONER OF INCOME TAX
September 17, 1997
PAJENDRA BHIMRAO MANDVE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
May 7, 1997
PALMIRA VALADARES Vs. INACIO MARIANO DIAS
October 24, 1997
PANDHARINATH HARISCHANDRA VAIGANKAR Vs. MAPUSA URBAN CO OP BANK LTD
October 24, 1997
PANDHARINATH KRISHNAJI BHAMBURE Vs. CLARA MICHAEL NAZARATH
February 12, 1997
PANDHARINATH MAHADU WANI Vs. DWARKADAS VANICHAND SHAHA
July 15, 1997
PANDIT LAXMAN PUNEKAR Vs. DIGAMBAR GANGARAM DANGE
July 23, 1997
PANDIT VITHAL GUDEKAR Vs. RAMNATH MAHADU GAIKWAD
June 12, 1997
PANDU MAHADU SANDIM Vs. DATTAJIRAO DADASAHEB PATANKAR
July 11, 1997
PANDURANG ATMARAMJI TIJARE Vs. STATE OF MAHARASHTRA
July 17, 1997
PANDURANG DADU PATIL Vs. STATE OF MAHARASHTRA
March 6, 1997
PANDURANG DAGADU PARTE Vs. RAMCHANDRA BABURAO HIRVE
March 27, 1997
PANDURANG KONDIBA RAUT Vs. LAXMAN BAHIRU RAUT
June 24, 1997
PANDURANG MARUTI PATIL AND ORS. Vs. GANESH HARI DHARMADHIKARI AND ORS.
February 26, 1997
PANDURANG PITHU MORE Vs. STATE OF MAHARASHTRA
August 1, 1997
PANDURANG VITHAL SHINDE Vs. VIJAYSINGH KHANDERAO GAIKWAD
June 12, 1997
PANDURANG VITHOBA DHAS Vs. STATE OF MAHARASHTRA
April 28, 1997
PANKUWARBAI WD O DALPATRAO MUTHA Vs. RAMESHCHANDRA S O DALPATRAO MUTHA
August 27, 1997
PANTHER POWER KAMGAR SANGHATANA Vs. Y C JHALANI EXECUTIVE DIRECTOR
May 7, 1997
PAPPI ALIAS CHANDAN PANDIT SURYAVANSHI Vs. STATE OF MAHARASHTRA
January 29, 1997
PAPPU ALIAS JETHANAND LAXMICHAND TOLANI Vs. C D SINGH
November 11, 1997
PAPULAR ART PRINTERS Vs. RUSHIKUL BRAHMACHARYA ASHRAM TRUST
February 13, 1997
PARAKKATE SHANKARAN KESHAVAN Vs. T A SUKUMARAN
January 29, 1997
PAREKH MARKET PERMISES CO-OP. SOCIETY LTD. Vs. PADMANABH BUILDERS AND ORS.
November 3, 1997
PARIGA LAXMAN AGAWANE Vs. TEJBHANDAS KHEMCHAND
July 31, 1997
PARIJAT FLAT OWNERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. ASST REGISTRAR C S
June 30, 1997
PARISAR AN ORGANISATION PUNE Vs. PUNE MUNICIPAL CORPORATION
June 27, 1997
PARSHURAM SAHAKARI SAKHAR KARKHANA Vs. STATE OF MAHARASHTRA
July 30, 1997
PARVATIBAI TRIMBAK DESHPANDE Vs. VILASRAO BAJIRAO PATIL
June 25, 1997
PARWATIBAI Vs. STATE OF MAHARASHTRA
April 30, 1997
PARWATIBAI Vs. STATE OF MAHARASHTRA
October 24, 1997
PASCAL JULIUS CARLOS Vs. R D TYAGI COMMISSIONER OF POLICE
June 18, 1997
PASCOAL JOSINHO VAZ SON OF FRANCISCO VAZ Vs. EUGENIA HELENA VAZ
January 22, 1997
PATEL CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
January 16, 1997
PATRICK'S TOWN CO OP HSG SOCIETY LTD Vs. MOTHI ANTHONY TYAGAM
November 19, 1997
PAUL PINTO Vs. SUSHILA CHANDRAKANT RAIKAR
January 21, 1997
PAULRAJ JOSEPH NADAR Vs. S V BHAVE
November 21, 1997
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October 22, 1997
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August 13, 1997
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June 25, 1997
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June 16, 1997
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December 24, 1997
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July 31, 1997
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October 3, 1997
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October 23, 1997
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December 24, 1997
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January 30, 1997
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May 7, 1997
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July 23, 1997
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December 10, 1997
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January 7, 1997
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November 6, 1997
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February 6, 1997
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December 9, 1997
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October 21, 1997
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September 4, 1997
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July 10, 1997
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October 13, 1997
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November 13, 1997
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February 27, 1997
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January 24, 1997
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June 11, 1997
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April 22, 1997
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March 26, 1997
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June 9, 1997
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July 8, 1997
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May 7, 1997
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July 10, 1997
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November 20, 1997
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March 19, 1997
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December 11, 1997
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November 18, 1997
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April 3, 1997
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February 4, 1997
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March 27, 1997
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November 28, 1997
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February 6, 1997
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July 21, 1997
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September 9, 1997
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September 9, 1997
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December 5, 1997
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February 5, 1997
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December 4, 1997
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June 24, 1997
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December 10, 1997
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December 11, 1997
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July 8, 1997
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September 17, 1997
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December 2, 1997
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June 30, 1997
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June 18, 1997
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November 7, 1997
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September 1, 1997
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October 10, 1997
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January 27, 1997
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December 4, 1997
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March 20, 1997
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November 11, 1997
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February 13, 1997
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February 14, 1997
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September 4, 1997
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November 10, 1997
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January 21, 1997
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December 19, 1997
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March 27, 1997
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November 10, 1997
SECRETARY BHARAT EDUCATION SOCIETY RUKADI Vs. VASANTI VASUDEO JOSHI
January 8, 1997
SEETA P MAKHIJANI Vs. B D MELLO
August 4, 1997
SENIOR MANAGER INDIAN OVERSEAS BANK Vs. M K THANKAM
May 30, 1997
SERVICES Vs. UOI
July 23, 1997
SHABIR GAFFOOR SHAIKH Vs. STATE OF MAHARASHTRA
August 13, 1997
SHABIR TAMBAWALA Vs. STATE OF MAHARASHTRA
June 30, 1997
SHAH RUKH KHAN S O MEER TAJ MOHAMMED Vs. STATE OF MAHARASHTRA
November 28, 1997
SHAHAJI GOVINDRAO POL Vs. TISANGI SARVA SEVA SAH
December 3, 1997
SHAHAJI GOVINDRAO POL Vs. TISANGI SARVA SEVA SAH
December 12, 1997
SHAHISTA SAYED HAJI BAITULLAH Vs. UNION OF INDIA
February 6, 1997
SHAHISTA SAYED HAJI BAITULLAH Vs. UNION OF INDIA
February 13, 1997
SHAHNAZ ASHAK ALI NAIKWADE Vs. ASHOKRAO MANE
August 14, 1997
SHAIKH ASHRAF ABDUL KADER Vs. STATE OF MAHARASHTRA
February 4, 1997
SHAIKH AYUB S O GULAM RASUL Vs. STATE OF MAHARASHTRA
October 9, 1997
SHAIKH KHALLEEL SHAIKH Vs. STATE OF MAHARASHTRA
February 5, 1997
SHAIKH SHAKRUDDIN LALSAHEB Vs. SONUBAI W/O VISHNU KANSE
June 27, 1997
SHAKEEL SAIT Vs. C.D. SINGH AND OTHERS
June 7, 1997
SHAKEEL SAIT S O MUSTAFA AHMAD ALI MERCHANT Vs. C D SINGH
June 17, 1997
SHAKIL NOOR MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
July 9, 1997
SHAKTI ISMAIL KASHIMIRI Vs. C D SINGH PRINCIPAL SECRETARY TO THE GOVT OF MAHARASHTRA
July 30, 1997
SHAKUNTALA GULSHAN BAKSHI Vs. HOMAI M IRANI
June 18, 1997
SHALIKRAM SHIVRAM KHOBRAGADE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
October 7, 1997
SHALINI R. KORAD Vs. STATE OF MAHARASHTRA
December 15, 1997
SHAMIM RAZAK MUSTAFA SHEIKH Vs. STATE OF MAHARASHTRA
December 15, 1997
SHAMLAL JAGLAL JAISWAL Vs. STATE OF MAHARASHTRA
May 6, 1997
SHAMLAL SUKLAL SHARMA Vs. RAMLAL SUKLAL SHARMA
June 12, 1997
SHAMRAO CHANDRAPPA KAMBLE Vs. DEPUTY ENGINEER B AND C PANCHAYAT SAMITI
October 13, 1997
SHAMRAO DINANATH BHATTE Vs. SULOCHANA DIVAKAR PARKAR
February 26, 1997
SHAMRAO SHIVAJI JAGDALE Vs. STATE OF MAHARASHTRA
August 5, 1997
SHANKAR BHAU BHOITE Vs. STATE OF MAHARASHTRA
August 13, 1997
SHANKAR DHAKTYA RINJAD Vs. STATE OF MAHARASHTRA
June 19, 1997
SHANKAR KALPUTAM JAISWAL Vs. STATE OF MAHARASHTRA
August 12, 1997
SHANKAR MALHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
January 10, 1997
SHANKAR MARUTI YELPALE Vs. STATE OF MAHARASHTRA
August 27, 1997
SHANKAR S/O KHANDU KAMBLE Vs. STATE OF MAHARASHTRA
May 2, 1997
SHANKAR THAKURLAL HARIRAMANI Vs. STATE OF MAHARASHTRA
September 3, 1997
SHANKAR YESHWANT KADAM Vs. KHASHABA NANA NIMBALKAR
October 20, 1997
SHANKLAR BALKRISHNA TORASKAR Vs. PANDURANG SITARAM KHOT
November 27, 1997
SHANTADEVI MANGILAL JAIN Vs. K.L.VERMA
December 19, 1997
SHANTAPPA RAYAPPA HATTURE Vs. STATE OF MAHARASHTRA
January 8, 1997
SHANTARAM RAGHOBA CHIVE Vs. STATE OF MAHARASHTRA
December 11, 1997
SHANTIDEVI OMPRAKASH SHARMA Vs. GULAB MAHABAL TIWARI
February 25, 1997
SHARAD BHASKAR THALE Vs. DRAUPADI KASHINATH PATIL
November 20, 1997
SHARAD RAMCHANDRA SHROTRI Vs. JAMNABAI BABU RATHOD
July 16, 1997
SHARAD SAKHARAM DESHMUKH Vs. STATE OF MAHARASHTRA
November 17, 1997
SHARADKUMAR TANSUKHLAL SHROFF Vs. STATE OF MAHARASHTRA
September 12, 1997
SHASHIKALA PARASHAR Vs. STATE OF GOA
October 8, 1997
SHASHIKANT BABURAO ITADKAR Vs. STATE OF MAHARASHTRA
November 20, 1997
SHASHIKANT WAMAN KOCHIKAR Vs. STATE OF MAHARASHTRA
January 14, 1997
SHAUKATALI FAIYAZ KHAN Vs. R D TYAGI
November 6, 1997
SHAYAM S O FATECHAND SHENDE Vs. ALKA
November 13, 1997
SHEELA SAMBHAJI KAMBLE Vs. SAMBHAJI DATTU KAMBLE
February 12, 1997
SHEELA WD O VIJAY CHOUDHARI Vs. CENTRAL BANK OF INDIA
September 18, 1997
SHEILA D'SOUZA Vs. N.O. KARIA
December 3, 1997
SHERALI SHAIKH Vs. C D SINGH
November 4, 1997
SHESHRAO CHANDRABHAN DAKHORE Vs. STATE OF MAHARASHTRA
October 8, 1997
SHETH PUBLISHERS PVT LTD Vs. HOLY FAITH INTERNATIONAL PVT LTD
September 11, 1997
SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. S B SHETE PRESIDING OFFICER FIRST LABOUR COURT
September 23, 1997
SHIOLING MANOHAR LONKAR Vs. BABA GANPAT GIRE
October 9, 1997
SHIPPING CORPORATION OF INDIA LTD Vs. STATE OF MAHARASHTRA
December 23, 1997
SHIVAJI KEDARJI GHORPADE Vs. STATE OF MAHARASHTRA
November 5, 1997
SHIVAJI NIVRUTHI CHAVAN Vs. STATE OF MAHARASHTRA
May 6, 1997
SHIVAJI SA PATTI Vs. KUWAR HANUMANSINGH BHAVSAR
June 19, 1997
SHIVAJI VASANTRAO HARNE Vs. STATE OF MAHARASHTRA
January 29, 1997
SHIVANI S ROY Vs. HARI PADA ROY
August 13, 1997
SHIVLING KRISHNA ZENDE Vs. BABAN APPASAHEB KORATKAR
August 14, 1997
SHIVNERI CO OP BANK LTD Vs. SUNIL J MANGALEKAR
January 30, 1997
SHIVPRASAD KRISHNA DUTT JOSHI Vs. NATIONAL TEXTILE CORPORATION (MN) LTD
November 11, 1997
SHIVPRASAD SHANKARLAL PARDESHI Vs. LEELABAI BADRINARAYAN KALWAR
November 5, 1997
SHIVSHANKAR SHIVRAM SINGH Vs. PRAMILA R DWIVEDI
May 6, 1997
SHOBHA ASHOK PATIL Vs. MAHANANDA RAJARAM NIKAM
July 16, 1997
SHOBHECHI DARU UTPADAN KHAREDI VIKRI SANGH Vs. STATE OF MAHARASHTRA
July 7, 1997
SHRAVAN DASHRATH DATRANGE Vs. STATE OF MAHARASHTRA
January 13, 1997
SHREE DEO BHARGAVARAM PEDHE PARSHURAM Vs. G N AGNIHOTRI
June 26, 1997
SHREE RAM INDUSTRIES Vs. PUNJAB NATIONAL BANK
July 7, 1997
SHREEDHAR SADASHIVE BHALEKAR Vs. TARABAI SADASHIV BHALEKAR
June 13, 1997
SHREERAM CONSTRUCTION Vs. MAHARASHTRA STATE ELECTRICITY BOARD
January 28, 1997
SHRI BRIJBIHARI SHIVDARSHAN SHUKLA Vs. SHRI R.H. MENDONCA, COMMISSIONER OF POLICE, THANE & OTHERS
March 13, 1997
SHRI GULAB MAHMOOD HERWADE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 17, 1997
SHRIDHAR BABA KESHAV PHADKE Vs. SHIVRAM BAL KESHAV PHADKE
February 26, 1997
SHRIHARI TANAJI JAGDE Vs. COLLECTOR OF PUNE
October 13, 1997
SHRIKANT PANACHAND SHAH Vs. WALUBAI PANACHAND SHAH
February 17, 1997
SHRIKANT SHIVA VENGURLEKAR Vs. DIRECTOR OF EDUCATION AND EX OFFICIO JOINT SECRETARY TO THE GOVERNMENT OF GOA
October 21, 1997
SHRIMANTRAO MALOJIRAO KHARATMAL Vs. BHIVA LAXMAN GAINDHANKAR
June 23, 1997
SHRIMATI Vs. SUDHAKAR R BHATKAR
March 4, 1997
SHRINATH MANOHAR KESKAR Vs. STATE OF MAHARASHTRA
August 7, 1997
SHRINIVAS MADHAV SHENOY Vs. CHANDRAKANT SHRIDHAR BHAT
April 30, 1997
SHRIPATRAO DAJISO GHATAGE Vs. USMAN ABDUL SHAIKH
June 23, 1997
SHRIRANG NARAYAN DATAL Vs. STATE OF MAHARASHTRA
January 29, 1997
SHRISHAIL APAYYA BARGALLI Vs. KAMPAW W/O SHIVARUDRAPPA KOHTHIWALA
July 3, 1997
SHWETA VIJAY CHITTAL Vs. VIJAY KAMLAKAR CHITTAL
February 20, 1997
SHYAM Vs. IQUBAL AHAMAD ALAMKHAN
November 3, 1997
SHYAM MADANMOHAN RUIA Vs. M R MAHAKALKAR
August 13, 1997
SHYAMA CHARAN AGARWALA AND SONS Vs. UNION OF INDIA
January 8, 1997
SIDDHAPPA YELLAPPA NIMBAL Vs. STATE OF MAHARASHTRA
January 21, 1997
SIDRAMAPPA ISHWARAPPA HIBARE Vs. PAMANDAS KESUMAL JANI
July 8, 1997
SIEMENS INDIA LTD Vs. COMMISSIONER OF INCOME TAX, BOMBAY
March 20, 1997
SIKANDAR AZIZ PATEL Vs. NILESH NANDKUMAR SHAH
July 4, 1997
SINDHUDURG DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. SINDHUDURG SAHAKARI BANK KARMACHARI SANSTHA
January 10, 1997
SIRAJ CHAND SHAIKH Vs. STATE OF MAHARASHTRA
September 2, 1997
SIRAJ MOHMED ALI DONGRE Vs. STATE OF MAHARASHTRA
February 6, 1997
SITARAM GANU MHASKAR Vs. KESHAV RAMCHANDRA SHELOR
October 1, 1997
SITARAM JADHAV Vs. ARADHANA GAJANAN NARKAR
January 17, 1997
SITARAM LAXMAN SAKI Vs. STATE OF MAHARASHTRA
September 8, 1997
SITARAM SOMA BHOYE Vs. STATE OF MAHARASHTRA
September 8, 1997
SNEHALATA BALKRISHNA DANDEKAR Vs. MAHABAL CHINNAYYA SHETTY
May 2, 1997
SNP SHIPPING SERVICES PVT LTD Vs. KARA MARA SHIPPING CO LTD
March 27, 1997
SNP SHIPPING SERVICES PVT. LTD Vs. KARA MARA SHIPPING CO. LTD
March 27, 1997
SOBHARAM MIHALCHAND Vs. VINAY THANRAJ TALERA
July 7, 1997
SOHANLAL SHARMA Vs. H C SRIVASTAVA
September 9, 1997
SOLAPUR NAGARI AUDYOGIK SAHAKARI BANK NIYAMIT Vs. RAJAGOPAL
September 16, 1997
SOMAIYA VIDYAVIHAR Vs. MEDICAL COUNCIL OF INDIA
November 26, 1997
SONABAI L UDGIRKAR Vs. RANIYABAI B AHIRGAWALI
October 6, 1997
SOUTHERN CARRIERS CORPORATION Vs. SHAHA BROTHERS
July 7, 1997
ST THERESAS HIGH SCHOOL Vs. STATE OF MAHARASHTRA
April 28, 1997
STANDARD CHARTERED BANK Vs. ANDHRA BANK FINANCIAL SERVICES LTD
September 30, 1997
STANDARD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 21, 1997
STAR ROTO PRINTS Vs. STATE OF MAHARASHTRA
April 25, 1997
STATE Vs. DHIRENDRA BHANULAL SANGHAVI
November 7, 1997
STATE BANK OF INDIA Vs. AAREN EXPORTS
July 22, 1997
STATE BANK OF INDIA Vs. KOHINOOR COLD STORAGE PVT LTD
October 8, 1997
STATE BANK OF INDIA Vs. MUNICIPAL CORPORATION
January 31, 1997
STATE OF GOA Vs. VASSANT JOSHI
February 4, 1997
STATE OF GOA Vs. WESTERN BUILDERS
February 6, 1997
STATE OF GOA Vs. ZARINA ABDULALI KARMALI
September 12, 1997
STATE OF MAHARASHTRA Vs. RAJESH ALIAS KAKA MADANLAL SONI
September 23, 1997
STATE OF MAHARASHTRA Vs. DAYANAND TUKARAM RAUT
September 25, 1997
STATE OF MAHARASHTRA Vs. PHILIP ANDREW DSOUZA
September 3, 1997
STATE OF MAHARASHTRA Vs. JAHUR KAMRUDDIN KHATIK
August 14, 1997
STATE OF MAHARASHTRA Vs. VIJAY BHIKCHAND BAFNA
August 14, 1997
STATE OF MAHARASHTRA Vs. MANISHKUMAR S O BABULAL BIYANI
August 7, 1997
STATE OF MAHARASHTRA Vs. MUNNA ABDUL SALAM SHAIKH
October 3, 1997
STATE OF MAHARASHTRA Vs. SURESH BHIMAJI THORAT
January 9, 1997
STATE OF MAHARASHTRA Vs. ABDUL KADAR alias RAJ MOHAMMAD KADAR BADSHAH
January 8, 1997
STATE OF MAHARASHTRA Vs. VINAYAK SHIVAJIRAO POL
April 9, 1997
STATE OF MAHARASHTRA Vs. JAHID ALI BASHIR AHMED
July 7, 1997
STATE OF MAHARASHTRA Vs. SIMPLEX WOOLLEN MILLS
February 7, 1997
STATE OF MAHARASHTRA Vs. MANOHAR YESHWANT PATIL
February 12, 1997
STATE OF MAHARASHTRA Vs. VINAYAK TUKARAM UTEKAR
January 30, 1997
STATE OF MAHARASHTRA Vs. MAHARASHTRA VIDYUT UPKARANO UTPADAK SAHKARI SOCIETY LTD
January 14, 1997
STATE OF MAHARASHTRA Vs. SHIVAJI SHIVRAM TAMBE
January 16, 1997
STATE OF MAHARASHTRA Vs. BALVEERSING SARDAR PURANSING BABBAR
January 17, 1997
STATE OF MAHARASHTRA Vs. HINDURAO DAULU CHARAPALE
January 21, 1997
STATE OF MAHARASHTRA Vs. ASHOK NANDLAL KELA
November 28, 1997
STATE OF MAHARASHTRA Vs. ABBAS ISMAIL SHAIKH
February 25, 1997
STATE OF MAHARASHTRA Vs. SURESH NIVRUTTI BHUSARE
February 25, 1997
STATE OF MAHARASHTRA Vs. UTTAM KARBHARI DHAGE
February 20, 1997
STATE OF MAHARASHTRA Vs. BHANUDAS SOMMANNA SANGOLKAR
February 24, 1997
STATE OF MAHARASHTRA Vs. ANJANABAI WIFE OF MOHAN DAHALE
February 19, 1997
STATE OF MAHARASHTRA Vs. DYANDEO alias NANASAHEB RAVAJI
March 5, 1997
STATE OF MAHARASHTRA Vs. BHARAT KRISHNARAO MANDLIK
November 11, 1997
STATE OF MAHARASHTRA Vs. TUKARAM BAPU KATKAR
November 18, 1997
STATE OF MAHARASHTRA Vs. PRECISION STEEL FASTNERS
November 24, 1997
STATE OF MAHARASHTRA Vs. RAGHUNATH GOPICHAND BANK
September 22, 1997
STATE OF MAHARASHTRA Vs. SIMPLEX WOOLEN MILLS
August 12, 1997
STATE OF MAHARASHTRA Vs. SURESH BHASKAR
July 30, 1997
STATE OF MAHARASHTRA Vs. VISHWANATH ALIAS ISHWAR NAIK
April 11, 1997
STATE OF MAHARASHTRA Vs. BHARATKUMAR SHANTILAL GANDHI
April 4, 1997
STATE OF MAHARASHTRA Vs. RAMPRASAD BHALESHWAR SINGH
March 20, 1997
STATE OF MAHARASHTRA Vs. SUDHAKAR SHANKAR TRIBHUVAN
March 13, 1997
STATE OF MAHARASHTRA Vs. ASHOK PANDHRARINATH BORADE
April 30, 1997
STATE OF MAHARASHTRA Vs. ABDUL KARIM NIJAM MAULVI
March 5, 1997
STATE OF MAHARASHTRA Vs. ANANT KISANRAO KULKARNI
February 28, 1997
STATE OF MAHARASHTRA Vs. SHERALI @ SHERU
February 26, 1997
STATE OF MAHARASHTRA Vs. K.A. RAJ
April 3, 1997
STATE OF MAHARASHTRA Vs. DATTATRAYA KESHAV PATIL
April 24, 1997
STATE OF MAHARASHTRA Vs. NILKANTH CHINTAMAN JOSHI
April 9, 1997
STATE OF MAHARASHTRA Vs. GOPINATH SADASHIV KULKARNI
April 24, 1997
STATE OF MAHARASHTRA Vs. HARI LAKHU DHANAGAR
January 24, 1997
STATE OF MAHARASHTRA Vs. DILIP VITHAL NACHANKAR
February 11, 1997
STATE OF MAHARASHTRA Vs. FATIMA K. BHIMANI
February 12, 1997
STATE OF MAHARASHTRA Vs. PULIAN VARKEY STEPHEN
January 28, 1997
STATE OF MAHARASHTRA Vs. SATISH ACHUT KALSEKAR
January 21, 1997
STATE OF MAHARASHTRA Vs. SATYANDRA DAYAL KHARE
January 30, 1997
STATE OF MAHARASHTRA Vs. KALLESHA LAXMAN INDI
January 22, 1997
STATE OF MAHARASHTRA Vs. HABIB JAMAL MANSURI
January 24, 1997
STATE OF MAHARASHTRA Vs. HARI LAKHU DHANGAR
January 21, 1997
STATE OF MAHARASHTRA Vs. SHRIKANT SITARAM VARTAK
July 16, 1997
STATE OF MAHARASHTRA Vs. RAVINDRA @ RAVI BANSI GOHAR
July 4, 1997
STATE OF MAHARASHTRA Vs. AKASH DEEP S/O BHOLA DAYAL MATHUR
March 11, 1997
STATE OF MAHARASHTRA Vs. BHIMA RAYANNA BHOI
March 14, 1997
STATE OF MAHARASHTRA Vs. RAVINDRA @ RAVI BANSI GOHAR AND ORS.
July 3, 1997
STATE OF MAHARASHTRA Vs. VITHAL ALIAS BALU NARAYAN PATALE
March 14, 1997
STATE OF MAHARASHTRA Vs. KASHINATH DAGADU SANAP
October 12, 1997
STATE OF MAHARASHTRA Vs. LAKHMICHAND SUGANCHAND AGARWAL
March 12, 1997
STATE OF MAHARASHTRA Vs. MADHUKAR PANDURANG KAMBLE
November 5, 1997
STEPHEN F. DSOUZA Vs. MAREKEN FERNANDES
December 24, 1997
STERLING TEXTILE PROCESSING Vs. UNION OF INDIA
September 22, 1997
SUBHASH FULSINGH RATHOD Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION
October 22, 1997
SUBHASH GOVIND BHANUSHALI Vs. STATE OF MAHARASHTRA
December 24, 1997
SUBHASH MADHUSUDAN PARADKAR Vs. STATE OF MAHARASHTRA
August 26, 1997
SUBHASH MADHUSUDAN PARADKAR Vs. STATE OF MAHARASHTRA
August 28, 1997
SUBHASH MAHADEO HULE Vs. A K CHAPHEKAR
July 3, 1997
SUBHASH YESHWANT PATIL Vs. STATE OF MAHARASHTRA
February 6, 1997
SUDHA ALIAS RANJANA R PATIL Vs. RAJKUMAR DEOGANDA PATIL
February 3, 1997
SUDHA KESHAV DIVEKAR Vs. OIL AND NATURAL GAS COMMISSION
July 10, 1997
SUDHAKAR SHIVARAM LELE Vs. STATE OF MAHARASHTRA
November 27, 1997
SUDHAKARSHANKARGAWLI Vs. STATE OF MAHARASHTRA
October 17, 1997
SUDHIR PATIL Vs. S RAFIQ
June 13, 1997
SUDHIR TUKARAM SATHE Vs. UNION OF INDIA
April 17, 1997
SUHAS BABANRAO SHEWALE Vs. CHAIRMAN, STC SCRUTINY COMMITTEE
June 17, 1997
SUHIBAI CHATARJ CHOPADA Vs. BABU DURGAJI BENDRE
July 1, 1997
SUJATA SURYAVANSHI Vs. UNIVERSITY OF MUMBAI
November 21, 1997
SUKHADEO PITAMBAR DEVADKAR Vs. PARVATI @ LAXMIBAI SUKHADEO DEVADKAR
September 24, 1997
SUKHDEV SINGH JAMVAL Vs. STATE OF MAHARASHTRA
May 6, 1997
SUKHDEV SINGH JAMWAL Vs. STATE OF MAHARASHTRA
February 18, 1997
SULABAI BEMDA KOLI Vs. MATHURABAI BABURAO JAGTAP
June 27, 1997
SULABHA VIJAY PATHAK Vs. STATE OF MAHARASHTRA
May 6, 1997
SULOCHANA W/O SADANAND DESAI Vs. MAHADEO DAMJI MALI
July 23, 1997
SUMAN NARAYAN SULAKHE Vs. SHRIKRISHNA CHINTAMAN AGASHE
June 24, 1997
SUMAN YADAV GAYASAMANDIR Vs. STATE OF MAHARASHTRA
August 29, 1997
SUMERLAL M BAFNA Vs. D D CHOTHIA
February 5, 1997
SUMERMAL MISHRIMAL BAFNA Vs. VILAS V SANGHAI INSPECTOR OF POLICE GENERAL BRANCH
December 22, 1997
SUNANDA W/O GANGADHAR KOTANE Vs. GANGADHAR BASAPPA KOTANE
June 10, 1997
SUNDARABAI VISHWANATH BAKADE Vs. GUNABAI BHIWA PAWAR
June 12, 1997
SUNDERLAL DAGA Vs. TAX RECOVERY OFFICER
January 17, 1997
SUNIL BALASAHEB KANDEKAR Vs. STATE OF MAHARASHTRA
November 28, 1997
SUNITA A GANDHI Vs. LEENA GANDHI TEWARI
August 6, 1997
SUNITA RAJU KARNA Vs. SUHAS MUKUND JOSHI
September 5, 1997
SUNLIFE APPARELS Vs. WORLD TRADE EXPOSITION
December 10, 1997
SUPERINTENDENT OF POLICE Vs. SARLABAI G. LOTLIKAR
April 10, 1997
SURCOAT CONSULTANT PVT. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 6, 1997
SURENDRA TULSIDAS JATTANI Vs. RAM D. BHATIA
August 7, 1997
SURESH Vs. HONOURABLE THE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE OF MUMBAI
April 10, 1997
SURESH BALKRISHNA NAKHAVA Vs. STATE OF MAHARASHTRA
August 6, 1997
SURESH CGATURBHUJ ZANVAR Vs. TUKARAM BALA JADHAV
June 19, 1997
SURESH CHOKLET PAWAR Vs. STATE OF MAHARASHTRA
July 29, 1997
SURESH DAGOJI SAHARE Vs. STATE OF MAHARASHTRA
February 14, 1997
SURESH HARIBHAU PHARANDE Vs. STATE OF MAHARASHTRA
July 10, 1997
SURESH NANDKUMAR AHIWALE Vs. STATE OF MAHARASHTRA
February 14, 1997
SURESH SADASHIV KULKARNI Vs. P.S.NAGARKAR
July 16, 1997
SURESH VADILAL VYAS Vs. UNION OF INDIA
January 16, 1997
SURESH VASANTRAO MALEGAONKAR Vs. RAMABAI KESHAV GOKHALE
January 14, 1997
SURYAKANT VISHWANATH AJINKYA Vs. KUSUM VASUDEO MHATRE
January 29, 1997
SUSHILABAI W/O RAMCHANDRA Vs. PRALHAD NARAYAN PARDESHI
June 17, 1997
SUSHMA @ SULOCHANA Vs. KANUMALLA
October 3, 1997
SWAROOP SINGH DANGI Vs. RAJEEV KASHIKAR
July 23, 1997
SWATI SATISH KELSHIKAR Vs. SHANKAR KUDDU SHETTY
April 11, 1997
SYLVESTER AND CO Vs. THEIR WORKMAN
March 3, 1997
SYNDICATE BANK Vs. CEEJAY INDUSTRIES
September 4, 1997
T.C.RAMCHANDRAN Vs. SINDHURAM YEDEKAR
February 24, 1997
T.K.RAKSHIT Vs. HARI B.MEHTANI
April 23, 1997
TAHILRAM D.LALWANI Vs. RAMCHANDRA CHUHARMAL AHUJA
June 27, 1997
TARABAI SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
July 9, 1997
TARABAI VITHAL SARAK Vs. KAMAL VITHAL SARAK
June 26, 1997
TARU JETHMAL LALVANI Vs. MADRAS CEMENT LTD
October 9, 1997
TATA CONSULTING ENGINEERS Vs. VALSALA K.NAIR
October 9, 1997
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF MAHARASHTRA
July 22, 1997
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF MAHARASHTRA
June 22, 1997
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. TATA HYDRO COMPANIES EMPLOYEES UNION
December 10, 1997
TATA IRON AND STEEL COMPANY LIMITED Vs. MAHARASHTRA MATHADI AND UNPROTECTED LABOUR BOARD NAGPUR
July 4, 1997
TATA MEMORIAL HOSPITAL WORKERS UNION Vs. MADHUKAR S WANI
November 18, 1997
TATYA BABU PHARANDE Vs. SUNIL BABAN KUMBHAR
July 15, 1997
TAVANAPPA SHANTAPPA MOHIRE Vs. GAVADU VITHOBA PATIL alias GAVADE
October 21, 1997
TEKCHAND GULABCHAND JAIN Vs. MOHIDDIM SHAMSUDDIN MUJAWAR
February 7, 1997
THAPAR EDUCATION SOCIETY Vs. SHYAM MAROTI BHASARKAR
June 10, 1997
THERMO TOUCH Vs. SHAIKH NAZIR SHAIKH ABDULLA
February 20, 1997
THOMAS M.PEREIRA Vs. ANNA R. D'SILVA
April 7, 1997
TODI INDUSTRIES LTD Vs. UNION OF INDIA
August 5, 1997
TOURISM FINANCE CORPORATION OF INDIA LTD Vs. CUSTODIAN
September 9, 1997
TRACTOR ENGINEERS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY
March 31, 1997
TRIBHUVAN SINGH YADAV Vs. WESTERN INDIA ENTERPRISES LTD
July 12, 1997
TRILOKCHAND BANSILAL PANDE` Vs. SYED TAMIGUDDIN S O SYED HAFIZUDDIN
August 28, 1997
TUKARAM @ DNYANDEV GANU KOLI Vs. STATE OF MAHARASHTRA
October 1, 1997
TUKARAM ABA DABHADE Vs. HARIBAI VISHNU DABHADE
July 8, 1997
TUKARAM DADU SAWANT Vs. STATE OF MAHARASHTRA
January 14, 1997
TUKARAM DHARMAJI BHANGARATH Vs. STATE OF MAHARASHTRA
August 26, 1997
TUKARAM KASHINATH KHENGARE Vs. STATE OF MAHARASHTRA
July 25, 1997
TUKARAM KRISHNA WAGHMODE Vs. STATE OF MAHARASHTRA
February 19, 1997
TUKARAM NARAYAN GAIKWAD Vs. PANDURANG RAMCHANDRA JOG
June 18, 1997
TUKARAM NARAYANRAO KHANDEBHARAD Vs. STATE OF MAHARASHTRA
July 7, 1997
TULSIRAM LAXMAN TARE Vs. STATE OF MAHARASHTRA
August 12, 1997
TURABAI W/O LATE ABDUL GAFOOR Vs. GOYANDMINA W/O MUNUSWAMI
March 11, 1997
U B S PUBLISHERS DISTRIBUTORS LTD Vs. INDUSTRIAL WORKERS UNION
October 16, 1997
UDAY PRAKASH WARUNJIKAR Vs. STATE OF MAHARASHTRA
October 21, 1997
UDYAVARA RAGHAVENDRA ACHARYA OF BOMBAY INDIAN INHABITANT Vs. PANKAJ KHULLAR OF BOMBAY
May 30, 1997
UGRASEN NANDLAL Vs. DY. COLLECTOR
November 6, 1997
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July 17, 1997
UMA W/O RAJEEV HIREMATH Vs. RAJEEV S/O RUDRAYYA HIREMATH
August 13, 1997
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August 21, 1997
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December 17, 1997
UNION OF INDIA Vs. G.P.SRIVASTAVA
October 3, 1997
UNION OF INDIA Vs. SHANTABEN KANTILAL AJMERA
October 1, 1997
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September 3, 1997
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November 11, 1997
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July 29, 1997
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September 11, 1997
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September 3, 1997
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April 22, 1997
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July 4, 1997
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December 9, 1997
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March 4, 1997
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October 9, 1997
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January 27, 1997
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November 7, 1997
UNITED WESTERN BANK LTD Vs. NIRMALA RANDIVE
June 18, 1997
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June 17, 1997
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October 16, 1997
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April 10, 1997
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March 10, 1997
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January 22, 1997
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January 9, 1997
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September 8, 1997
USV LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
July 3, 1997
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August 27, 1997
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February 24, 1997
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May 6, 1997
UTTAM SAMBHA DESHMUKH Vs. YAMUNABAI
September 24, 1997
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February 12, 1997
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February 7, 1997
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August 29, 1997
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February 7, 1997
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May 29, 1997
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February 3, 1997
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October 10, 1997
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July 31, 1997
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June 18, 1997
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September 5, 1997
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June 18, 1997
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September 9, 1997
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October 17, 1997
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August 4, 1997
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May 7, 1997
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February 27, 1997
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July 29, 1997
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November 28, 1997
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March 27, 1997
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September 1, 1997
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January 15, 1997
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July 11, 1997
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January 31, 1997
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March 21, 1997
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July 9, 1997
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July 9, 1997
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August 22, 1997
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August 6, 1997
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October 10, 1997
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November 21, 1997
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February 14, 1997
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August 29, 1997
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September 26, 1997
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February 19, 1997
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October 21, 1997
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August 1, 1997
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August 4, 1997
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July 30, 1997
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January 30, 1997
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October 10, 1997
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September 5, 1997
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June 30, 1997
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February 13, 1997
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June 20, 1997
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January 8, 1997
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October 24, 1997
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July 2, 1997
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July 3, 1997
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August 29, 1997
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March 14, 1997
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December 23, 1997
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July 3, 1997
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July 29, 1997
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September 24, 1997
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January 29, 1997
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July 29, 1997
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February 14, 1997
VISHNU DATTATRAYA REDEKAR Vs. DIRECTOR NEHRU CENTRE
December 15, 1997
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September 24, 1997
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June 23, 1997
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June 26, 1997
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July 21, 1997
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September 23, 1997
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April 22, 1997
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June 16, 1997
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February 5, 1997
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November 6, 1997
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January 15, 1997
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April 29, 1997
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July 22, 1997
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November 25, 1997
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September 3, 1997
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December 24, 1997
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February 25, 1997
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November 27, 1997
VIVEK S O GAJIRAM KADGAYE Vs. EDUCATION OFFICER
July 17, 1997
VIVEKENAND M. RAI Vs. STATE OF MAHARASHTRA
November 13, 1997
VOLTAS LIMITED Vs. SHAILA GURUDAS
September 22, 1997
VRISHALI VEVALEKAR Vs. SURESH R.GADE
January 24, 1997
WINTHROP PRODUCTS INC Vs. EUPHARMA LABORATORIES LTD
September 2, 1997
WORLD TANKER CARRIER CORPORATION Vs. KARA MARA SHIPPING CO LTD
November 21, 1997
Y.M.C.A. INDIA Vs. GENERAL SECRETARY, Y.M.C.A.
January 16, 1997
YAHABHAI S/O VALIJI E.CHINKAMWALLA Vs. ZOHRABAI
February 6, 1997
YASHWANT PRABHAKAR KAMBLE Vs. PRASAD NARHARI KARANJKAR
December 1, 1997
YAVAL PEOPLES COOPERATIVE BANK LIMITED YAVAL DISTRICT JALGAON Vs. STATE OF MAHARASHTRA
March 31, 1997
YEMUL MALLESHAM RAYMALLU Vs. STATE OF MAHARASHTRA
May 7, 1997
YESHWANTRAO KANKARRAO GADAKH Vs. STATE OF MAHARASHTRA
December 9, 1997
YINUSA OLERUALOJE Vs. R.N. KAKKAR
August 21, 1997
YOGESH PRATAP SINGH Vs. GOVERNMENT OF MAHARASHTRA
July 31, 1997
YOGITA WIFE OF COLIN GUDINHO Vs. COMMISSIONER OF POLICE
August 27, 1997
YOGITA Y SAWANT Vs. AMARTARA RONDO PACKING INDUSTRIES P LTD
March 14, 1997
YUDHVIR SINGH SISODIYA Vs. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY
October 8, 1997
YUNNUS ABDULLA SHAIKH Vs. COLLECTOR, STATE EXCISE
July 3, 1997
ZAHOOR AHMED PESHIMAM Vs. UNION OF INDIA
September 30, 1997
ZAVERI AND SONS Vs. DWARKADAS HARIDAS
June 18, 1997
ZILLA PARISHAD, THANE Vs. GOVIND MARUTI GURAV
July 25, 1997