A K CHATERJEE Vs. ADDL DISTRICT JUDGE VII LUCKNOW
|
April 4, 1997 |
A K CHATTERJEE Vs. A D J VII LUCKNOW
|
February 6, 1997 |
A P GUPTA Vs. UNION OF INDIA
|
April 2, 1997 |
A S BINDRA Vs. SENIOR SUPERINTENDENT OF POLICE DEHRADUN
|
December 16, 1997 |
A.K.Singh Vs. State of U.P.through Principal Secy,Medical Health and Family Welfare,U.P.Govt.Lucknow & Ors.,
|
January 27, 1997 |
ABDUL BARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
December 2, 1997 |
ABDUL GAFFAR Vs. STATE OF U P
|
September 15, 1997 |
ABDUL GAFFAR Vs. SMT. MAHRUL NISAN
|
April 30, 1997 |
ABDUL HAFEEZ KHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
March 20, 1997 |
ABDUL HAMEED Vs. BUDHOO
|
August 29, 1997 |
ABDUL HAMID Vs. SAEED AHMAD
|
February 13, 1997 |
ABDUL HASAN QURAISHI Vs. STATE OF UTTAR PRADESH
|
July 11, 1997 |
ABDUL KHALIK Vs. STATE OF U.P.
|
September 10, 1997 |
ABDUL MAJID Vs. STATE OF U.P.
|
October 24, 1997 |
ABDUL MAJID AND OTHERS Vs. LALJI
|
February 14, 1997 |
ABDUL MANNAN JAFRI Vs. STATE OF U P
|
January 17, 1997 |
ABDUL SALAM Vs. 1ST A.D.J. SIDDHARTH NAGAR AND OTHERS
|
September 9, 1997 |
ABDUL SHAKOOR Vs. DISTRICT JUDGE ALLAHABAD
|
May 27, 1997 |
ABHAY RAM Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1997 |
ABHILASH CHANDRA Vs. STATE OF U P
|
September 10, 1997 |
ABHINANDAN SINGH ALIAS RAMESH SINGH Vs. STATE OF U P
|
September 16, 1997 |
ACHCHEY LAL Vs. STATE OF U P
|
November 12, 1997 |
ACHCHEY LAL Vs. DISTRICT OFFICER
|
May 30, 1997 |
ADALAT SINGH YADAV Vs. LIFE INSURANCE CORPN OF INDIA
|
May 1, 1997 |
ADARSH KUMAR SINGHAL Vs. STATE BANK OF PATIALA
|
December 10, 1997 |
ADDITIONAL COLLECTOR BADAUN Vs. STATE
|
December 18, 1997 |
Adesh Kumar Jaggu Vs. Adhichhak Janpad Karagar Pratapgarh
|
September 12, 1997 |
ADESH KUMAR JAIN Vs. URS E B
|
November 25, 1997 |
ADYA SHANKER TRIPATHI Vs. PRIYAMBADA DEVI
|
May 21, 1997 |
AFAQ AHMAD Vs. STATE OF U P
|
March 14, 1997 |
AFROZ JAHAN Vs. STATE OF U P
|
November 6, 1997 |
AFTAB AHMAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
|
January 15, 1997 |
AFZAL BEG Vs. STATE OF U P
|
September 5, 1997 |
AGNESH SHARMA Vs. STATE OF U P
|
October 15, 1997 |
AGRA DISTRICT CO OPERATIVE BANK LTD Vs. PRESCRIBED AUTHORITY LABOUR COURT
|
March 10, 1997 |
AHUJA GOODS AGENCY Vs. STATE OF UTTAR PRADESH
|
May 21, 1997 |
AIGU Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE GYANPUR VARANASL
|
December 12, 1997 |
AJAI Vs. VTH ADDL DISTRICT JUDGE AGRA
|
February 28, 1997 |
AJAI AND ORS. Vs. GHANSHYAM DAS AND ORS.
|
May 20, 1997 |
AJAI KUMAR Vs. STATE OF U P
|
April 1, 1997 |
AJAI KUMAR MISRA Vs. STATE OF U P
|
August 22, 1997 |
AJAI KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
September 30, 1997 |
AJAI PRATAP SINGH Vs. CHAIRMAN OIL SELECTION BOARD LUCKNOW
|
February 18, 1997 |
AJAJI KUMAR SHUKLA Vs. STATE GOVERNMENT OF UTTAR PRADESH
|
October 13, 1997 |
AJAY KUMAR KESHARI Vs. UNIVERSITY OF ALLAHABAD
|
April 7, 1997 |
AJEET SINGH Vs. APPROPRIATE AUTHORITY
|
May 27, 1997 |
AJIT PRATAP SINGH Vs. STATE OF U P
|
August 19, 1997 |
AKBARI BEGUMS Vs. MOHD FAROOK
|
September 16, 1997 |
AKHILESH KUMAR Vs. STATE OF U P
|
August 1, 1997 |
AKHILESH KUMAR SINGH Vs. DIST INSPECTOR OF SCHOOLS GHAZIPUR
|
September 2, 1997 |
AKHLAQ AHMAD KHAN EXECUTIVE ENGINEER
ELECTRICAL Vs. STATE OF U P
|
April 24, 1997 |
AKHTAR KHAN Vs. STATE OF U P
|
May 28, 1997 |
AKRAM Vs. STATE OF U P
|
April 1, 1997 |
ALI BAHADUR Vs. STATE
|
November 27, 1997 |
ALI JOHAD NAQVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY, ALLAHABAD AND ANOTHER
|
November 19, 1997 |
ALIM Vs. STATE OF U P
|
September 3, 1997 |
ALLADIYA OLD IRON SCRAP DEALER Vs. COMMISSIONER OF TRADE TAX
|
April 15, 1997 |
ALLAH BUX AND OTHERS Vs. DISTRICT JUDGE, BIJNOR
|
January 8, 1997 |
ALLAH DEE Vs. CIVIL JUDGE MORADABAD
|
May 22, 1997 |
ALLAHABAD BANK BANDA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR
|
December 5, 1997 |
ALLAHABAD DEVELOPMENT AUTHORITY Vs. KIRAN TANDON
|
December 19, 1997 |
Allahabad Development Authority and Another Vs. Saffuddin and Others
|
May 9, 1997 |
ALOK KUMAR Vs. STATE OF U P
|
March 20, 1997 |
ALOKE CHAKRABARTI Vs. STATE OF U P
|
February 12, 1997 |
AMAR NATH Vs. LAND MANAGEMENT COMMITTEE
|
September 9, 1997 |
AMAR NATH MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
|
April 17, 1997 |
AMAR NATH SINGH Vs. UNION OF INDIA UOI
|
December 19, 1997 |
Amar Singh Vs. Kundan Lal
|
December 15, 1997 |
AMARJIT SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION JAUNPUR
|
December 16, 1997 |
AMIT KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
|
September 3, 1997 |
AMITABH TEXTILES MILLS LTD Vs. U P STATE ELECTRICITY BOARD DEHRADUN
|
August 7, 1997 |
AMITABH TEXTILES MILLS LTD Vs. U P STATE ELECTRICITY BOARD DEHRADUN
|
July 8, 1997 |
AMLA SINGH Vs. STATE OF U P
|
May 21, 1997 |
AMRIT LAL AGARWAL Vs. MANAGER, KHADI ASHRAM PRODUCTION CENTRE
|
April 22, 1997 |
ANAND KISHORE AGARWAL Vs. XLTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
July 21, 1997 |
ANAND KUSHAL Vs. STATE OF U.P. THROUGH, COLLECTOR
|
August 1, 1997 |
ANAND SWAROOP LEKHPAL Vs. STATE OF U P
|
October 20, 1997 |
ANAND TYAGI Vs. MAHENDRA SINGH
|
April 3, 1997 |
ANANKI LAL GOENKA Vs. STATE OF U P
|
July 3, 1997 |
ANANT RAM Vs. STATE OF U P
|
February 6, 1997 |
ANIL AGARWAL Vs. STATE BANK OF INDIA
|
March 5, 1997 |
ANIL KUMAR Vs. STATE OF U P
|
March 31, 1997 |
ANIL KUMAR Vs. COMMISSIONER OF SALES TAX
|
May 27, 1997 |
ANIL KUMAR AGARWAL Vs. U P KRISHI UTPADAN MANDI PARISHAD
|
March 19, 1997 |
ANIL KUMAR GUPTA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 16, 1997 |
ANIL KUMAR JAIN Vs. COLLECTOR COLLECTOR STAMP ETAWAH
|
December 10, 1997 |
ANIL KUMAR JAIN Vs. COLLECTOR
|
October 12, 1997 |
ANIL KUMAR KAUSHIK Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
October 21, 1997 |
ANIL KUMAR SHARMA Vs. STATE OF U P
|
July 2, 1997 |
ANIL KUMAR SINGH Vs. COMMISSIONER ENTERTAINMENT TAX LUCKNOW
|
July 30, 1997 |
ANIL KUMAR TIWARI Vs. EXECUTIVE ENGINEER ALLAHABAD AND ANOTHER
|
November 19, 1997 |
ANIL KUMAR VERMA Vs. STATE OF U P
|
September 16, 1997 |
ANIL SHOE CORNER Vs. COMMISSIONER OF TRADE TAX
|
April 15, 1997 |
ANIRUDH SHAHI Vs. EXECUTIVE ENGINEER CONSTRUCTION DIVISION PWD BANDA
|
March 4, 1997 |
ANIRUDH SINGH Vs. SANYUKTA PRABANDH NIDESHAK, U.P. BHUMI SUDHAR NIGAM
|
January 17, 1997 |
ANISH AHMAD Vs. SPECIAL
|
May 1, 1997 |
ANOOP SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
|
September 5, 1997 |
ANS KALIN NAL KOOP CHALAK ASSOCIATION FATEHPUR Vs. STATE OF U P
|
July 31, 1997 |
ANSKALIN NALKOOP CHALAK ASSOCIATION U P Vs. STATE OF U P
|
May 1, 1997 |
ANT RAM Vs. ADMINISTRATOR CITY BOARD GHAZIABAD
|
May 2, 1997 |
ANUPAM Vs. STATE OF U P
|
November 18, 1997 |
ANURAG PATHAK Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD AND ANOTHER
|
September 23, 1997 |
ANURAG SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
|
May 29, 1997 |
ANURANG TRIPATHI Vs. BANK OF BARODA
|
December 8, 1997 |
ANURUDHA Vs. SPECIAL JUDGE, M.A.C.T.
|
September 19, 1997 |
ANWAR HUSSAIN KHAN Vs. STATE OF U P
|
July 10, 1997 |
ANWAR SINGH Vs. PARWATI
|
February 4, 1997 |
ANWARUL HAQS Vs. IST ADDITIONAL DISTRICT JUDGE MAU
|
August 26, 1997 |
ARIF AHMAD Vs. IRSHAD AHMAD
|
July 23, 1997 |
ARIF HUSAIN Vs. ROHILKHAND UNIVERSITY BAREILLY
|
February 4, 1997 |
ARJUN SINGH Vs. STATE OF U P
|
July 8, 1997 |
AROMA CHEMICALS MORADABAD Vs. U P FINANCIAL CORPORATION KANPUR
|
March 4, 1997 |
ARUM CHATURVEDI Vs. CHAIRMAN VICE CHAIRMAN KENDRIYA HINDI SHIKSHAN MANDAL KENDRIYA HINDI SANSTHAN HINDI SANSTHAN MARG AGRA
|
December 10, 1997 |
ARUN KUMAR Vs. STATE OF U P
|
January 22, 1997 |
ARUN KUMAR DUBEY Vs. STATE OF U P
|
December 15, 1997 |
ARUN LATA Vs. CIVIL JUDGE BULANDSHAHAR
|
May 23, 1997 |
ARUNENDRA SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER UNNAO
|
May 16, 1997 |
ARVIND AWASTHI Vs. SECRETARY U P PUBLIC SERVICE COMMISSION ALLD
|
July 17, 1997 |
ARVIND KUMAR AGARWAL Vs. STATE OF U P
|
October 28, 1997 |
ARVIND KUMAR GUPTA Vs. UNION OF INDIA
|
October 13, 1997 |
ARVIND KUMAR MEHROTRA Vs. KIRAN MEHROTRA
|
September 18, 1997 |
ARVIND KUMAR SHARMA Vs. STATE OF U P
|
May 29, 1997 |
ARVIND MISHRA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR
|
September 6, 1997 |
ASHA RAM Vs. DY DIRECTOR OF CONSOLIDATION BANDA
|
March 17, 1997 |
ASHA SINGH RAJPOOT Vs. STATE OF U P
|
October 14, 1997 |
ASHA VAISH Vs. VLLTH A P J ALLAHABAD
|
May 5, 1997 |
ASHARFI Vs. MUKAT LAL
|
January 17, 1997 |
ASHIQ LAL Vs. STATE OF UTTAR PRADESH
|
September 1, 1997 |
ASHIWANI KUMAR SRIVASTAVA Vs. ANWARUL HASSAN
|
July 31, 1997 |
ASHOK KUMAR Vs. DISTRICT MAGISTRATE FATEHPUR
|
July 17, 1997 |
ASHOK KUMAR Vs. UNION OF INDIA
|
July 14, 1997 |
ASHOK KUMAR Vs. MANAGING DIRECTOR U P LEATHER DEVELOPMENT AND MARKETING CORPORATION AND
|
May 21, 1997 |
ASHOK KUMAR Vs. STATE OF U P
|
December 15, 1997 |
ASHOK KUMAR Vs. STATE OF UTTAR PRADESH
|
December 23, 1997 |
ASHOK KUMAR Vs. UDAIBHAN
|
August 11, 1997 |
ASHOK KUMAR AGARWAL Vs. STATE OF U P
|
July 16, 1997 |
ASHOK KUMAR ALIAS ACHHAIBAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
August 12, 1997 |
ASHOK KUMAR ALIAS ACHHAIBAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
December 8, 1997 |
ASHOK KUMAR AND CO Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
April 22, 1997 |
ASHOK KUMAR AND ORS Vs. STATE OF U P AND ANR
|
March 10, 1997 |
ASHOK KUMAR BHARTI Vs. STATE OF U P
|
March 19, 1997 |
ASHOK KUMAR CHAWLA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 3, 1997 |
ASHOK KUMAR GUPTA Vs. DISTT JUDGE
|
September 15, 1997 |
ASHOK KUMAR MISRA Vs. L H SUGAR FACTORY LTD
|
April 21, 1997 |
ASHOK KUMAR SINGH Vs. STATE OF U P
|
December 1, 1997 |
ASHOK KUMAR TUMBERIA Vs. HARDWAR DEVELOPMENT AUTHORITY HARDWAR AND ANOTHER
|
January 7, 1997 |
ASHOK KUMAR; MOHD NAFIS Vs. STATE OF U P
|
December 23, 1997 |
ASHOK MISRA Vs. STATE OF U P
|
May 16, 1997 |
ASHOK TRIVEDI Vs. DISTRICT JUDGE LUCKNOW
|
August 27, 1997 |
ASHOO AND Vs. STATE OF UTTAR PRADESH
|
May 23, 1997 |
ASHRAF Vs. NAGAR KSHETRA SAMITI
|
January 6, 1997 |
ATAR SINGH Vs. MAYAWATI
|
July 30, 1997 |
ATAR SINGH Vs. SHYAM BIHARI ALIAS SARDAR
|
November 17, 1997 |
ATAR SINGH SARRAF Vs. COMMISSIONER OF SALES TAX
|
November 12, 1997 |
ATIQUNNISAN Vs. STATE OF U P
|
July 23, 1997 |
ATIVEER SINGH Vs. STATE OF U P
|
July 22, 1997 |
ATMA RAM RAJPUR Vs. STATE OF U P
|
August 27, 1997 |
ATTAR SINGH Vs. COMMISSIONER OF SALES TAX U P
|
November 12, 1997 |
ATTAR SINGH Vs. STATE OF U P
|
November 19, 1997 |
ATUL BHATNAGAR Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR ANDORS
|
June 2, 1997 |
AVADHESH KUMAR Vs. STATE OF UTTAR PRADESH
|
September 25, 1997 |
AWADESH KUMAR Vs. SUPDT DISTT JAIL
|
November 26, 1997 |
AWADH BEHARI Vs. IXTH ADDL DISTRICT JUDGE ALLD
|
September 1, 1997 |
AWADH BIHARI LAL DIXIT Vs. STATE OF U.P. AND ANOTHER
|
November 12, 1997 |
AWADH KISHORE DUBEY Vs. STATE OF U P
|
November 12, 1997 |
AWADHESH BAHADUR SINGH Vs. STATE OF U P
|
March 20, 1997 |
AYODHYA PRASAD Vs. GOAN SABHA
|
September 29, 1997 |
AYODHYA SAHAI Vs. DISTRICT JUDGE
|
September 24, 1997 |
AZAD AHMAD KHAN AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
|
July 10, 1997 |
AZHAR HUSSAIN Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
|
January 13, 1997 |
AZIZ AHMAD Vs. STATE OF U P
|
September 19, 1997 |
AZIZUL REHMAN Vs. DISTRICT MAGISTRATE DEORIA AND ANOTHER
|
September 18, 1997 |
AZMERI Vs. STATE OF U P
|
March 18, 1997 |
B ED BEROZGAR SANGH Vs. STATE OF U P
|
April 24, 1997 |
B G NAIR Vs. MANAGING DIRECTOR U P CO OPERATIVE SPINNING MILLS FEDERATION LTD
|
January 21, 1997 |
B I C LTD Vs. PROVIDENT FUND INSPECTOR
|
January 2, 1997 |
B L SHARMA Vs. UNION OF INDIA
|
February 28, 1997 |
BABA DIN Vs. UMA SHANKER
|
April 3, 1997 |
BABADIN Vs. RAJA RAM
|
July 22, 1997 |
BABLOO Vs. STATE OF U P
|
July 4, 1997 |
BABOO RAM NISHAD Vs. DISTRICT OFFICER/COLLECTOR
|
May 30, 1997 |
BABU RAM Vs. STATE OF U P
|
March 5, 1997 |
BABU RAM Vs. STATE OF UTTAR PRADESH
|
March 5, 1997 |
BABU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION CAMP AT MEERUT
|
January 21, 1997 |
BABU RAM DAYA NAND PRAKASH Vs. STATE OF U P
|
August 8, 1997 |
BACHAN SINGH Vs. STATE
|
September 24, 1997 |
BACHI RAM Vs. STATE OF U P
|
July 24, 1997 |
BADI BAHU Vs. STATE OF U P
|
April 1, 1997 |
BADLOO Vs. STATE OF UTTAR PRADESH
|
January 10, 1997 |
BADLU Vs. STATE
|
January 14, 1997 |
BADRI BISHAL Vs. STATE OF U.P.
|
May 24, 1997 |
BADRI POSAD SINGH Vs. PUBLIC SERVICE COMMISSION ALLD
|
September 10, 1997 |
BAFATI ANSARI Vs. STATE OF U P
|
January 8, 1997 |
BAGHEL CONSTRUCTION Vs. UNION OF INDIA
|
January 28, 1997 |
BAHORAN SINGH Vs. STATE OF U.P.
|
November 17, 1997 |
BAIJ NATH PRASAD Vs. SAHDEI DEVI
|
April 9, 1997 |
BAJRANG BAHADUR SINGH Vs. STATE OF U P
|
July 11, 1997 |
BAJRANG BAHADUR SINGH Vs. STATE OF U P
|
November 25, 1997 |
BAL KISHAN RASTOGI Vs. UNION OF INDIA
|
September 9, 1997 |
BAL MUKUND JAISWAL Vs. SUPERINTENDENT DISTRICT JAIL VARANASI
|
October 29, 1997 |
BALADIN Vs. D.D.C., ALLAHABAD AND OTHERS
|
January 9, 1997 |
BALAK RAM Vs. STATE OF U P
|
September 12, 1997 |
BALAK RAM Vs. SATYESWARI DEVI
|
July 28, 1997 |
BALAK RAM Vs. STATE OF U P
|
February 5, 1997 |
Bale Singh Vs. State of U P
|
November 24, 1997 |
BALGOVIND BINDA PRASAD AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
November 26, 1997 |
BALJIT SINGH Vs. STATE OF U P
|
March 12, 1997 |
BALLABH CHAUBEY Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE MATHURA
|
January 22, 1997 |
BALRAM MISRA Vs. SENIOR SUPERINTENDENT OF POLICE ALLAHABAD AND OTHERS
|
November 25, 1997 |
BALWANT SINGH AND SONS Vs. ASSISTANT COMMISSIONER ASSESSMENT 6 TRADE TAX
|
May 13, 1997 |
BANAIL Vs. PRABHAWATI DEVI
|
March 20, 1997 |
BANKEY LAL BASHI CHARAN Vs. STATE OF UTTAR PRADESH DISTRICT PANCHAYAT RAJ ADHIKARI
|
July 15, 1997 |
BANKEY SINGH Vs. STATE OF U P
|
September 23, 1997 |
BANSHI LAL CHANDEL Vs. UNION BANK OF INDIA
|
April 1, 1997 |
BANSHI SAHU Vs. ATARWASI
|
February 13, 1997 |
BANWARI LAL AGARWAL Vs. UNION OF INDIA
|
February 4, 1997 |
BAR COUNCIL OF UTTAR PRADESH Vs. UNION OF INDIA UOI
|
September 9, 1997 |
BARATI Vs. STATE OF U P
|
December 2, 1997 |
BARU Vs. TEJ PAL
|
October 20, 1997 |
BASANT KUMAR KHANNA Vs. SUBODH RANI
|
March 19, 1997 |
BASDEO Vs. RAMJEET
|
May 14, 1997 |
BASHEER AHMAD Vs. UNION OF INDIA
|
July 2, 1997 |
BASTERA Vs. STATE OF U P
|
March 20, 1997 |
BASUDEO Vs. IVTH ADDITIONAL DISTRICT JUDGE JHANSI
|
April 2, 1997 |
BASUDEO Vs. IVTH ADDITIONAL DISTRICT JUDGE JHANSI
|
February 4, 1997 |
BEHARI LAL Vs. SUPERINTENDING ENGINEER LIFT IRRIGATION MANDAL
|
July 23, 1997 |
BHAGESH Vs. STATE OF U P
|
April 7, 1997 |
BHAGI RAM Vs. STATE OF U P
|
May 23, 1997 |
BHAGRI SINGH Vs. UNION OF INDIA
|
February 24, 1997 |
BHAGWAN DAS ALIAS BHAGGU Vs. PRESCRIBED AUTHORITY ETAWAH
|
August 27, 1997 |
BHAGWAN DAS KHANDELWAL Vs. CENTRAL BUREAU OF INVESTIGATION ESTABLISHMENT NEW DELHI
|
July 7, 1997 |
BHAGWAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA
|
December 4, 1997 |
BHAGWAN SINGH Vs. STATE OF U P
|
December 19, 1997 |
BHAGWAN SWARUP SHARMA Vs. STATE OF U P
|
September 9, 1997 |
BHAGWANA Vs. STATE OF U P
|
November 8, 1997 |
BHAGWAT PRASAD Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1997 |
BHAGWATI PRASAD Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
|
May 27, 1997 |
BHAGWATI PRASAD NIGAM Vs. DIRECTOR OF EDUCATION SECONDARY U P PENSION ANUBHAG
|
December 3, 1997 |
BHAI LAL GAUTAM Vs. PURAN CHAND AND ANR
|
May 14, 1997 |
BHAIRAV LAL VERMAMOHD FAROOQ Vs. UNION OF INDIA UOI COMMISSIONER OF INCOME TAX
|
October 17, 1997 |
BHAJAN LAL Vs. DISTRICT JUDGE, MATHURA
|
May 6, 1997 |
BHANU PRATAP MISHRA Vs. SECRETARY MINOR IRRIGATION AND RURAL ENGINEERING SERVICE U P GOVERNMENT
|
November 21, 1997 |
BHANU PRATAP SINGH Vs. ADDL SUPERINTENDENT OF POLICE CRIME BRANCH CRIME INVESTIGATION
DEPTT LUCKNOW
|
June 12, 1997 |
BHARAT Vs. STATE OF U P
|
November 27, 1997 |
BHARAT HEAVY ELECTRICALS LTD Vs. LABOUR COURT MEERUT
|
December 23, 1997 |
BHARAT IMMUNOLOGICALS and BIOLBGICALS
CORPORATION LTD Vs. RAMESHWARI DEVI
|
September 1, 1997 |
BHARAT LAL Vs. STATE OF U P
|
March 13, 1997 |
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF U P
|
July 9, 1997 |
BHARAT PETROLEUM CORPORATION LTD Vs. PARVATI DEVI
|
November 17, 1997 |
BHARAT SEN Vs. STATE OF U P
|
November 11, 1997 |
BHARAT SINGH Vs. VLLLTH A D J KANPUR NAGAR
|
May 27, 1997 |
BHARTIYA JEEVAN BLMA NIGAM Vs. SUDAMA DEVI
|
March 28, 1997 |
BHAWANI GLASS WORKS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 8, 1997 |
BHOLA GUPTA Vs. STATE OF U P
|
December 10, 1997 |
BHOLA NATH SHUKIA Vs. STATE OF U P
|
February 21, 1997 |
BHOOP RAM Vs. STATE OF U P
|
February 6, 1997 |
BHULLAN Vs. COLLECTOR BUDAUN
|
July 28, 1997 |
BHULLAN SINGH Vs. DY DIRECTOR OF EDUCATION
|
October 28, 1997 |
BHUNESH MISHRA Vs. STATE OF U P
|
July 23, 1997 |
BHUVENSHWAR NATH TRIPATHI Vs. STATE OF U P
|
July 23, 1997 |
BHUWAL PRASAD Vs. FIND ADDL DISTT AND SESSIONS JUDGE
|
October 28, 1997 |
BILLHOUR COLD STORAGE Vs. CENTRAL BANK OF INDIA
|
January 21, 1997 |
BIMAL BARUA Vs. STATE OF U P
|
March 11, 1997 |
BIMLA Vs. MADAN MOHAN SINGH
|
May 6, 1997 |
BIMLA RANI Vs. OM PRAKASH
|
March 11, 1997 |
BINDI SHARMA Vs. RAM PRAKASH SHARMA
|
February 21, 1997 |
BINDU SHARMA Vs. RAM PRAKASH SHARMA
|
February 24, 1997 |
BIR SINGH Vs. REGIONAL TRANSPORT AUTHORITY DEHRADUN AND ANOTHER
|
September 17, 1997 |
BISHAMBHAR NATH AGRAWAL Vs. KISHAN CHAND
|
September 9, 1997 |
BITTA KUNWAR Vs. SATYA PRAKASH
|
October 24, 1997 |
BODHA Vs. BHAGWAN SINGH
|
March 20, 1997 |
BRAJESH YADAV Vs. STATE OF U P
|
February 11, 1997 |
BRAJWASI RAM TIWARI AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 17, 1997 |
BRAMHA DEEN TEWARI Vs. HER COURT BUTLER TECHNOLOGICAL INSTITUTE SOCIETY
|
April 24, 1997 |
BRANCH MANAGER, SHOWROOM BATA INDIA LTD. AND ORS. Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 27, 1997 |
BRIJ BHAL SINGH GAUTAM Vs. UNION OF INDIA
|
October 28, 1997 |
BRIJ KAUR Vs. SMT. VINOD KINNO
|
August 13, 1997 |
BRIJ LAL PRASAD YADAV Vs. STATE OF U P
|
April 8, 1997 |
BRIJENDRA PRATAP SINGH Vs. STATE OF U P
|
November 27, 1997 |
BRIJENDRA SINGH YADAV Vs. STATE OF U P
|
August 27, 1997 |
BRIJESH Vs. STATE OF U P
|
February 13, 1997 |
BUDDHA SINGH Vs. STATE OF UTTAR PRADESH
|
April 25, 1997 |
BUDH PRAKASH Vs. SANTOSH PAL DUBLISH
|
October 1, 1997 |
BUDH PRAKASH RASTOGI Vs. SANTOSH PAL DUBLISH
|
January 10, 1997 |
BUDH SEN Vs. STATE OF U P
|
September 9, 1997 |
BUDHA SINGH Vs. STATE OF U P
|
April 25, 1997 |
BUDHU SHAH Vs. 1ST A.D.J. SIDDHARTHA NAGAR AND OTHERS
|
September 16, 1997 |
BUNDAN Vs. STATE OF U P
|
April 3, 1997 |
BURAKIA BROTHERS Vs. SARAYA STEEL LIMITED
|
September 1, 1997 |
C H BARNAD Vs. ADDITIONAL DISTRICT JUDGE IV BAREILLY
|
September 3, 1997 |
C M WAHAL Vs. DIVISIONAL MANAGER L I C OF INDIA VARANASI
|
April 15, 1997 |
C O M ISABELLA THOBURN COLLEGE LUCKNOW Vs. STATE OF U P
|
February 14, 1997 |
CANTEEN KARMCHARI SANGHARSH SAMITI Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
March 12, 1997 |
CAPTAIN C P SINGH Vs. UNION OF INDIA
|
July 21, 1997 |
CARBON INDIA Vs. INCOME TAX OFFICER
|
May 21, 1997 |
CAWNPORE HINDU ORPHANAGE SOCIETY Vs. STATE OF U P
|
December 17, 1997 |
CENTRAL BANK OF INDIA Vs. MANOHAR LAL
|
August 20, 1997 |
CHAIN SUKH Vs. STATE OF U P
|
February 13, 1997 |
CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA Vs. S V SINGH CHAUHAN
|
July 11, 1997 |
CHAIRMAN NAGAR PALIKA BASTI Vs. VEER NAYAK SINGH
|
August 29, 1997 |
CHAKKHARI LAL Vs. STATE OF U P
|
October 1, 1997 |
CHANDA Vs. HAIDERI
|
September 24, 1997 |
CHANDAN DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE NAINITAL
|
August 22, 1997 |
CHANDER ALIAS CHANDRA Vs. STATE OF UTTAR PRADESH
|
December 12, 1997 |
CHANDER JEET SINGH Vs. VICE CHANCELLOR CHOWDHURY CHARAN SINGH UNIVERSITY
|
October 14, 1997 |
CHANDRA BALI Vs. RAM LAKHAN
|
March 31, 1997 |
CHANDRA MOHAN BHANDARI Vs. ADDL DISTRICT JUDGE DEHRADUN
|
March 3, 1997 |
CHANDRA NARAIN TRIPATHI Vs. UNION OF INDIA
|
May 6, 1997 |
CHANDRA PAL Vs. AUSAN
|
February 15, 1997 |
CHANDRA PAL SINGH Vs. GENERAL OFFICER COMMANDING IN CHIEF HEADQUARTERS CENTRAL COMMAND
|
August 1, 1997 |
CHANDRA PRAKASH KHANTWAL Vs. STATE OF U P
|
September 4, 1997 |
CHANDRA PRAKASH PANDEY Vs. STATE OF U P
|
January 3, 1997 |
CHANDRA SYNTHETICS LTD. Vs. U.P. STATE ELECTRICITY BOARD
|
August 21, 1997 |
CHANDRADEEP AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
November 27, 1997 |
CHANDRAKALI Vs. SANTOSH SINGH
|
August 13, 1997 |
CHANDRAWATI Vs. STATE OF U P
|
September 12, 1997 |
CHANDRESH Vs. STATE OF U P
|
September 17, 1997 |
CHANDRIKA PRASAD Vs. STATE OF U P
|
September 4, 1997 |
CHANDRIKA RAM Vs. GENERAL MANAGER U P STATE CEMENT CORPN CHURK CEMENT FACTORY CHURK MIRZAPUR
|
May 20, 1997 |
CHARAN SINGH Vs. CONSOLIDATION OFFICER, AURANGABAD, BULANDSHAHR AND OTHERS
|
November 13, 1997 |
CHAUBHA Vs. BHOORI
|
March 14, 1997 |
CHHABINATH SINGH Vs. U P PUBLIC SERVICE TRIBUNAL NO II LUCKNOW
|
March 13, 1997 |
CHHANGUR MAURYA Vs. STATE OF U P
|
May 8, 1997 |
CHHATADHARI SINGH Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI
|
July 9, 1997 |
CHHITAR MAL Vs. STATE OF U P
|
November 27, 1997 |
CHHOHADI DEVI Vs. STATE OF U P
|
November 11, 1997 |
CHHOTEY Vs. STATE
|
December 8, 1997 |
CHHOTEY LAL Vs. STATE
|
September 3, 1997 |
CHHOTEY LAL Vs. JOINT DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
|
July 14, 1997 |
CHHOTEY LAL CHAURASIA Vs. RAJESH MISHRA DISTT REGISTRAR ADM FINANCE ALLAHABAD
|
May 16, 1997 |
CHHOTEY SINGH; KALLOO SINGH Vs. STATE OF U P
|
September 19, 1997 |
CHIDDA Vs. BOARD OF REVENUE
|
April 17, 1997 |
CHITRA KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE ALIGARH
|
July 23, 1997 |
CHITRANJAN SINGH Vs. CHANDRA BHUSHAN PANDEY
|
September 12, 1997 |
CHITTAR Vs. STATE OF U P
|
December 11, 1997 |
Chunni Vs. State of Uttar Pradesh
|
December 19, 1997 |
CHUNUWA Vs. STATE OF U P
|
March 21, 1997 |
CHURAI Vs. STATE OF U P
|
July 21, 1997 |
CHUTTAN Vs. STATE OF U P
|
March 3, 1997 |
CINNI FANS PRIVATE LIMITED Vs. STATE OF U P
|
August 13, 1997 |
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS PUSKAR DUTT
|
August 19, 1997 |
COMMISSIONER OF INCOME TAX Vs. KAPOOR H K DECD
|
August 12, 1997 |
COMMISSIONER OF INCOME TAX Vs. VISHWANATH SETH
|
July 31, 1997 |
COMMISSIONER OF INCOME TAX Vs. DURGAWATI SINGH SMT
|
July 29, 1997 |
COMMISSIONER OF INCOME TAX Vs. NEW KASHMIR AND ORIENTAL FORWARDING AGENCY
|
July 17, 1997 |
COMMISSIONER OF INCOME TAX Vs. GUPTA K P AND SONS
|
July 16, 1997 |
COMMISSIONER OF INCOME TAX Vs. SHRAWAN KUMAR SWARUP AND SONS
|
July 16, 1997 |
COMMISSIONER OF INCOME TAX Vs. MANOHAR GLASS WORKS
|
July 23, 1997 |
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL AND SONS
|
July 23, 1997 |
COMMISSIONER OF INCOME TAX Vs. PATNI N K
|
July 24, 1997 |
COMMISSIONER OF INCOME TAX Vs. GULAB SINGH LACHI RAM
|
July 24, 1997 |
COMMISSIONER OF INCOME TAX Vs. HIMALAYA DRUG CO P LIMITED
|
July 24, 1997 |
COMMISSIONER OF INCOME TAX Vs. AMRIT GOLD STORAGE
|
July 9, 1997 |
COMMISSIONER OF INCOME TAX Vs. VIVEK KUMAR RAJENDRA KUMAR
|
July 9, 1997 |
COMMISSIONER OF INCOME TAX Vs. VIJAI KUMAR RAJESH KUMAR
|
May 15, 1997 |
COMMISSIONER OF INCOME TAX Vs. AHMAD HUSSAIN DILDAR HUSSAIN
|
May 9, 1997 |
COMMISSIONER OF INCOME TAX Vs. BAR COUNCIL OF U P
|
May 7, 1997 |
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL TEXTILE CHEMICALS COMPANY
|
May 8, 1997 |
COMMISSIONER OF INCOME TAX Vs. VIJAI KUMAR RAJESH KUMAR
|
May 5, 1997 |
COMMISSIONER OF INCOME TAX Vs. MEERUT BIRI FACTORY
|
May 1, 1997 |
COMMISSIONER OF INCOME TAX Vs. MADHO LAL SUALAL
|
May 1, 1997 |
COMMISSIONER OF INCOME TAX Vs. SHREE AGARWAL FLOUR AND OIL MILLS
|
April 30, 1997 |
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN DAS OM PRAKASH
|
April 30, 1997 |
COMMISSIONER OF INCOME TAX Vs. GANESH BOOK DEPOT
|
May 22, 1997 |
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL BANSHIDHAR
|
May 28, 1997 |
COMMISSIONER OF INCOME TAX Vs. BOMBAY BHUSHAN PRESS
|
July 2, 1997 |
COMMISSIONER OF INCOME TAX Vs. RAM BHAJAN LAL
|
July 3, 1997 |
COMMISSIONER OF INCOME TAX Vs. AMAR NATH
|
July 3, 1997 |
COMMISSIONER OF INCOME TAX Vs. NOOR MOHD AND CO
|
February 13, 1997 |
COMMISSIONER OF INCOME TAX Vs. KAILASH NARAIN GUPTA
|
February 13, 1997 |
COMMISSIONER OF INCOME TAX Vs. SAVITRI DEVI SMT
|
January 2, 1997 |
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL BANSHIDHAR
|
January 1, 1997 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMPUTERS LIMITED
|
January 30, 1997 |
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM DAS RAIS
|
April 17, 1997 |
COMMISSIONER OF INCOME TAX Vs. MITTAL INDUSTRIES
|
December 17, 1997 |
COMMISSIONER OF INCOME TAX Vs. MALIK CONSTRUCTION CO
|
December 23, 1997 |
COMMISSIONER OF INCOME TAX Vs. NAVDURGA TRANSPORT CO
|
September 17, 1997 |
COMMISSIONER OF INCOME TAX Vs. GUPTA JEWELLERS
|
September 24, 1997 |
COMMISSIONER OF INCOME TAX Vs. MUNJAL SHOES CO
|
September 23, 1997 |
COMMISSIONER OF INCOME TAX Vs. GOVIND RAM AND CO
|
September 24, 1997 |
COMMISSIONER OF INCOME TAX Vs. KRISHI VIKAS
|
September 24, 1997 |
COMMISSIONER OF INCOME TAX Vs. GARG ENGINEERING CO
|
September 25, 1997 |
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS COMPANY LIMITED
|
September 2, 1997 |
COMMISSIONER OF INCOME TAX Vs. BHARAT NEPAL TIMBER TRADERS
|
September 8, 1997 |
COMMISSIONER OF INCOME TAX Vs. LALJI AGARWAL
|
September 8, 1997 |
COMMISSIONER OF INCOME TAX Vs. JETHANAND BHATIA
|
September 10, 1997 |
COMMISSIONER OF INCOME TAX Vs. NARANG RAM CHIRANJI LAL
|
September 10, 1997 |
COMMISSIONER OF INCOME TAX Vs. TALWAR KHULLER P LIMITED
|
September 10, 1997 |
COMMISSIONER OF INCOME TAX Vs. KHANNA AND SONS
|
December 9, 1997 |
COMMISSIONER OF INCOME TAX Vs. RENUSAGAR POWER COMPANY LIMITED
|
December 9, 1997 |
COMMISSIONER OF INCOME TAX Vs. AGARWAL ENTERPRISES
|
December 11, 1997 |
COMMISSIONER OF INCOME TAX Vs. LAXMI METAL INDUSTRIES
|
December 9, 1997 |
COMMISSIONER OF INCOME TAX Vs. MENTHA AND ALLIED PRODUCTS
|
December 10, 1997 |
COMMISSIONER OF INCOME TAX Vs. RAFIQ AHMAD FEROJ ALI
|
December 3, 1997 |
COMMISSIONER OF INCOME TAX Vs. KOHINOOR JEWELLERS
|
December 3, 1997 |
COMMISSIONER OF INCOME TAX Vs. SUMAN AGARWAL
|
December 3, 1997 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATE METALS CO P LIMITED
|
November 26, 1997 |
COMMISSIONER OF INCOME TAX Vs. ISHTIZQ HUSSAIN
|
November 26, 1997 |
COMMISSIONER OF INCOME TAX Vs. U P SHOE INDUSTRIES
|
November 19, 1997 |
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL SINGHANIA
|
November 19, 1997 |
COMMISSIONER OF INCOME TAX Vs. CHANDU LAL AND SONS
|
November 19, 1997 |
COMMISSIONER OF INCOME TAX Vs. MAHADEO PRASAD NARAIN DAS
|
November 11, 1997 |
COMMISSIONER OF INCOME TAX Vs. SRI HANUMAN INDUSTRIES
|
November 11, 1997 |
COMMISSIONER OF INCOME TAX Vs. BHARAT CURIO STORES
|
October 28, 1997 |
COMMISSIONER OF INCOME TAX Vs. FAZAL HUSSAIN AND SONS
|
November 7, 1997 |
COMMISSIONER OF INCOME TAX Vs. ASHOK AUTO SERVICES
|
November 5, 1997 |
COMMISSIONER OF INCOME TAX Vs. CHITTERMAL PURUSHOTTAM DASS
|
October 14, 1997 |
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES
|
October 14, 1997 |
COMMISSIONER OF INCOME TAX Vs. MIDLANDS P LTD
|
October 14, 1997 |
COMMISSIONER OF INCOME TAX Vs. ANUP CHAND SARUP CHAND JAIN
|
October 22, 1997 |
COMMISSIONER OF INCOME TAX Vs. SARAYA SUGAR MILLS P LIMITED
|
October 22, 1997 |
COMMISSIONER OF INCOME TAX Vs. DURGA BANSAL COLD STORAGE AND ICE FACTORY
|
October 24, 1997 |
COMMISSIONER OF INCOME TAX Vs. L. H. SUGAR FACTORIES LTD
|
July 2, 1997 |
COMMISSIONER OF INCOMETAX Vs. M P JAIN AND SONS
|
September 4, 1997 |
COMMISSIONER OF INCOMETAX Vs. SOMAIYA ORGANICS INDIA LTD
|
March 12, 1997 |
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MODI INDUSTRIES
|
January 22, 1997 |
COMMISSIONER OF TRADE TAX Vs. RAMPUT DISTILLERY AND CHEMICALS CO LTD
|
April 7, 1997 |
COMMISSIONER OF WEALTH TAX Vs. BABU RAM GUPTA LATE
|
August 7, 1997 |
COMMISSIONER SALES TAX Vs. R K WIRES PVT LTD
|
May 15, 1997 |
COMMISSIONER SALES TAX Vs. TEK INVEST INDIA PVT LTD
|
October 28, 1997 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. DHANRAJ DAL MILL
|
January 30, 1997 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. B R CHEMICALS
|
February 13, 1997 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. RADHEY SHYAM RAM AUTAR
|
February 6, 1997 |
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. ANUJ BRICKS
|
February 13, 1997 |
COMMISSIONER TRADE TAX Vs. AMBA PRASAD JAIN AND CO
|
April 8, 1997 |
COMMISSIONER TRADE TAX Vs. INDIAN COMMUNICATION NETWORK LTD
|
April 8, 1997 |
COMMITTEE OF MANAGEMENT Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
March 17, 1997 |
COMMITTEE OF MANAGEMENT Vs. DISTRICT SAMA] KAIYAN ADHIKARI MAU
|
July 21, 1997 |
COMMITTEE OF MANAGEMENT Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
|
November 18, 1997 |
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
October 1, 1997 |
COMMITTEE OF MANAGEMENT BHARTIYA UCHCHATTAR MADHYAMIK VIDYALAYA SULTANPUR DARIYAOGANJ JAUNPUR Vs. DY DIRECTOR OF EDUCATION MADHYAMIK AZAMGARH
|
March 17, 1997 |
COMMITTEE OF MANAGEMENT DEV NAGRI POST GRADUATE COLLEGE Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY
|
June 11, 1997 |
COMMITTEE OF MANAGEMENT DEV NAGRI POST GRADUATE COLLEGE MEERUT Vs. VICE CHANCELLOR CHOUDHARY CHARAN SINGH UNIVERSITY MEERUT
|
April 4, 1997 |
COMMITTEE OF MANAGEMENT INDIRA GANDHI SMRITI INTER COLLEGE DADON DISTT ALIGARH Vs. DIST INSPECTOR OF SCHOOLS ALIGARH
|
January 6, 1997 |
COMMITTEE OF MANAGEMENT ISABELLA THOBURN COLLEGE LUCKNOW Vs. STATE OF UTTAR PRADESH
|
February 14, 1997 |
COMMITTEE OF MANAGEMENT JANTA UCHCHTAR MADHYAMIK VIDYALAYA BAIKUNTHPUR DEORIA Vs. DEPUTY DIRECTOR OF EDUCATION VII REGION GORAKHPUR
|
August 29, 1997 |
COMMITTEE OF MANAGEMENT MAHATMA GANDHI SALNIK INTER COLLEGE ETAWAH Vs. U P SECONDARY EDUCATIONSERVICE COMMISSION ALLAHABAD
|
February 20, 1997 |
COMMITTEE OF MANAGEMENT MUBARAKPUR INTER COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY
|
February 6, 1997 |
COMMITTEE OF MANAGEMENT NALDEO KULDEO PURVA MADHYAMIK VIDYALAYA BELAON DISTRICT JAUNPUR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS AZAMGARH
|
April 29, 1997 |
COMMITTEE OF MANAGEMENT OF KRISHAK UPKARAK HIGHER SECONDARY SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION IIIRD REGION BAREILLY
|
December 12, 1997 |
COMMITTEE OF MANAGEMENT OF RASHTRIYA INTER COLLEGE MAHARAJGANJ AND
ANR Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGANJ
|
July 22, 1997 |
COMMITTEE OF MANAGEMENT OF RASHTRIYA KISSAN COLLEGE SHYAMLI MUZAFFARNAGAR Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT AND ANOTHER
|
October 24, 1997 |
COMMITTEE OF MANAGEMENT OF SHRL SHANKARASHARAM MAHAVLDYAPITH INTER COLLEGE MLRZAPUR Vs. D I O S MIRZAPUR
|
January 21, 1997 |
COMMITTEE OF MANAGEMENT OF SUBHASH CHANDRA BOSE MADHYAMIK VIDYALAYA ALLAHABAD Vs. STATE OF U P
|
July 17, 1997 |
COMMITTEE OF MANAGEMENT RATAN SEN DEGREE COLLEGE BANSI SIDDHARTHNAGAR AND Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR AND ANOTHER
|
November 10, 1997 |
COMMITTEE OF MANAGEMENT SARVODAYA MANDAL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
January 15, 1997 |
COMMITTEE OF MANAGEMENT SHIV SAHAI INTER COLLEGE DISTT KAPTUR DEHAT Vs. CIVIL JUDGE SENIOR DIVISION KANPUR DEHAT
|
May 27, 1997 |
COMMITTEE OF MANAGEMENT SHUKHPURA INTER COLLEGE Vs. ALLEGED COMMITTEE OF MANAGEMENT SHUKHPURA INTER COLLEGE
|
October 22, 1997 |
COMMITTEE OF MANAGEMENT SRI KASHI RAJ MAHAVIDYALAYA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
January 29, 1997 |
COMMITTEE OF MANAGEMENT TAGORE UCHCHATTAR MADHYAMIC VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
October 28, 1997 |
COMMITTEE OF MANAGEMENT TARUN INTER COLLEGE DISTT MAU Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
|
April 2, 1997 |
COMMITTEE OF MANAGEMENT, BADRI NATH TEWARI INTERMEDIATE COLLEGE Vs. STATE OF U.P.
|
April 3, 1997 |
CROWN RUBBER COMPANY Vs. STATE OF U P
|
May 28, 1997 |
CT DRIVER 810701321 G P TEWARI Vs. I G OF POLICE RAF C R P F
|
August 26, 1997 |
D F GANDHI Vs. RENT CONTROL AND EVICTION OFFICER 1ST DISTRICT ALLAHABAD
|
October 7, 1997 |
D F GANDHI Vs. RENT CONTROL AND EVICTION OFFICER IST ALLAHABAD
|
July 10, 1997 |
D K SETH Vs. KUNWAR AKHILESH PRATAP SINGH
|
July 30, 1997 |
D M INDUSTRIES FIRM BANGALORE Vs. GLAXO LABORATORIES INDIA LTD
|
October 16, 1997 |
D.C.M. SRI RAM INDUSTRIES Vs. STATE
|
October 17, 1997 |
DAL SHRINGAR Vs. STATE OF U P
|
May 21, 1997 |
DAL SINGAAR YADAV Vs. STATE OF U.P. AND ORS.
|
August 29, 1997 |
DAL SINGAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR AND OTHE
|
September 24, 1997 |
DAMODAR Vs. STATE OF U P
|
July 17, 1997 |
DARBARI LAL Vs. STATE OF U P
|
March 21, 1997 |
DAS AND COMPANY Vs. STATE OF U.P.
|
May 14, 1997 |
DASHRATH Vs. STATE OF U P
|
July 23, 1997 |
DASHRATH PRASAD Vs. BHAGWAN DASS
|
January 8, 1997 |
DAYA NAND Vs. STATE OF U P
|
March 10, 1997 |
DAYA RAM Vs. STATE OF UTTAR PRADESH
|
December 23, 1997 |
DAYA SHANKAR TEWARI Vs. CHIEF OF ARMY STAFF
|
September 1, 1997 |
DAYA SHANKAR TIWARI Vs. PRINCIPAL SMT RAMWANTI DEVI BENI MADHO UCHCHATAR MADHYAMIK VIDYALAYA
|
November 6, 1997 |
DAYA SHANKER YADAV Vs. STATE OF U P
|
May 8, 1997 |
DAYAL CHAND MEHTA Vs. DISTRICT JUDGE AND ORS.
|
October 29, 1997 |
DAYANAND MISRA Vs. STATE OF U P
|
January 24, 1997 |
DEEN DAYAL Vs. STATE OF U P
|
March 21, 1997 |
DEENA NATH SINGH Vs. ADDITIONAL DISTRICT JUDGE BALLIA
|
November 13, 1997 |
DEEP CHANDRA Vs. SRI BHAIRAV SINGH YADAV
|
May 8, 1997 |
DEEP NARAIN Vs. STATE OF U P
|
March 20, 1997 |
DEEPAK GANGULY Vs. UNION OF INDIA UOI
|
January 29, 1997 |
DEEPAK KUMAR AGRAWAL Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
|
August 26, 1997 |
DEEPAK KUMAR SINGH Vs. VICE CHANCELLOR OF THE BANARAS HINDU UNIVERSITY VARANASI
|
May 29, 1997 |
DENNIS LALL Vs. AMITA LALL
|
March 3, 1997 |
DEO SARAN KUSHWAHAS Vs. STATE OF U P
|
November 6, 1997 |
DEOSARAN AND OTHERS Vs. D.D.C. JAUNPUR AND OTHERS
|
April 23, 1997 |
DEOTA PANDEY Vs. DY. D.C. AZAMGARH AND OTHERS
|
November 25, 1997 |
DESHRAJ SINGH Vs. DISTRICT MAGISTRATE
|
October 24, 1997 |
DEV NARAIN TIWARI Vs. STATE OF U P
|
March 12, 1997 |
DEV PRASAD Vs. VITH ADDL DISTRICT JUDGE VARANASI
|
January 15, 1997 |
DEV RAJ SINGH CHAUHAN Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 28, 1997 |
DEVENDRA Vs. STATE OF U P
|
April 1, 1997 |
DEVENDRA KUMAR MISRA Vs. STATE OF UTTAR PRADESH
|
April 15, 1997 |
DEVENDRA KUMAR PANDEY Vs. STATE OF U P AND ANOTHER
|
September 23, 1997 |
DEVTA DEENS Vs. STATE OF U P
|
August 29, 1997 |
DEVTA SHANKAR MISHRA Vs. VITH ADDL SESSIONS JUDGE VARANASI
|
December 1, 1997 |
DEWAN CHAND PANSARI Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT
|
July 17, 1997 |
DHANI RAM Vs. STATE
|
July 3, 1997 |
DHANNI PRASAD SINGH ALIAS RAM DHANL Vs. VLTH A P J VARANASI
|
May 21, 1997 |
DHANPAL Vs. STATE OF U P
|
July 15, 1997 |
DHANRAJ SINGH Vs. DISTRICT MAGISTRATE GHAZIABAD
|
August 19, 1997 |
DHARAM PAL SINGH Vs. PRINCIPAL GOVERNMENT NURSARY TRAINING COLLEGE WOMAN
|
September 4, 1997 |
DHARAM VIR Vs. RAM CHANDRA
|
September 12, 1997 |
DHARMENDRA KUMAR SAXENA Vs. STATE OF U P
|
September 24, 1997 |
DHARMENDRA RAI Vs. STATE OF U P
|
October 24, 1997 |
DHARMENDRA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
March 12, 1997 |
DHARMENDRA SINGH Vs. STATE OF TRANSPORT APPRLLATE TRIBUNAL
|
March 3, 1997 |
DHARMENDRA SINGH AND Vs. STATE OF UTTAR PRADESH
|
August 19, 1997 |
DHIRENDRA PRATAP SINGH Vs. STATE OF U P AND ANR
|
March 20, 1997 |
DHROOV KUMAR Vs. NAGAR SWASTHYA ADHIKARI
|
August 6, 1997 |
DIGAMBAR JAIN PANCHAYAT Vs. STATE OF U P
|
December 23, 1997 |
DIGAMBER JAIN KANYA SHIKSHA COMMITTEE ETAH Vs. DISTT BASIC SHIKSHA ADHLKARI ETAH
|
May 13, 1997 |
DIMAN SINGH Vs. THE UPPER COLLECTOR (R AND F) AND ORS.
|
November 17, 1997 |
DINA NATH SINGH Vs. PARAS NATH MISHRA
|
February 4, 1997 |
DINA NATH SINGH Vs. PARAS NATH MISHRA
|
April 2, 1997 |
DINESH BAHADUR SINGH Vs. STATE OF U P
|
March 13, 1997 |
DINESH BAMOLA Vs. STATE OF U.P.
|
September 9, 1997 |
DINESH CHANDRA MITTAL Vs. STATE OF U P
|
October 15, 1997 |
DINESH KUMAR Vs. IIND A D J ALIGARH
|
October 16, 1997 |
DINESH KUMAR Vs. STATE OF U P
|
September 9, 1997 |
DINESH KUMAR Vs. STATE OF U P
|
July 9, 1997 |
DINESH KUMAR Vs. IIND ADDL. DISTRICT JUDGE
|
October 15, 1997 |
DINGUR Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR
|
June 2, 1997 |
DIPTI CHATTERJI Vs. STATE OF U P
|
November 25, 1997 |
DIRECTION GIVEN Vs. STATE OF ALLAHABAD
|
August 26, 1997 |
DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD U P LUCKNOWS Vs. STATE PUBLIC SERVICES TRIBUNAL U P LUCKNOW
|
September 16, 1997 |
DISTRICT CO OPERATIVE FEDERATION LTD Vs. PRESIDING OFFICER
|
December 8, 1997 |
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
May 28, 1997 |
DIVYA BHATT Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P ALLAHABAD
|
March 31, 1997 |
DOOLAH JAN Vs. THIRD ADDL DISTT JUDGE MORADABAD
|
March 13, 1997 |
DOOLAH JAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD
|
May 13, 1997 |
DR. SMT. KRISHNA SINGH Vs. DIRECTOR OF HIGHER EDUCATION
|
September 10, 1997 |
DRIG RAJ Vs. STATE OF U P
|
November 5, 1997 |
DROPADI DEVI Vs. SHYAM LAL
|
September 18, 1997 |
DUKH HARAN SINGH Vs. STATE OF U P
|
February 5, 1997 |
DUKKHI Vs. RAM LAKHAN MISRA
|
March 20, 1997 |
DULAREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
November 19, 1997 |
DUNCANS INDUSTRIES LIMITED KANPUR Vs. STATE OF UTTAR PRADESH
|
July 7, 1997 |
DURGA AND ORS Vs. STATE OF U P
|
February 5, 1997 |
DURGA OIL COMPANY Vs. STATE OF U P
|
September 2, 1997 |
DURGA PRASAD Vs. FAMILY JUDGE
|
November 11, 1997 |
DURGA SHARKER Vs. PARAS NATH
|
January 25, 1997 |
DURGAWATI Vs. PRABHAT KUMAR AND OTHERS
|
July 21, 1997 |
E HILL AND COMPANY LTD Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
|
May 13, 1997 |
ELGIN MILLS CO Vs. PRESIDING OFFICER LABOUR COURT II KANPUR
|
March 14, 1997 |
EUREKA FORBES LTD Vs. UNION OF INDIA UOI
|
July 2, 1997 |
EX NO 14259257 H SIGNAL MAN SOBH NATH Vs. UNION OF INDIA UOI
|
September 25, 1997 |
FAKHRUDDIN KHAN Vs. STATE OF U P
|
July 4, 1997 |
FAKIR CHANDRA MAHROTRA Vs. STATE OF U P
|
September 19, 1997 |
FAQIREY LAL Vs. STATE
|
March 18, 1997 |
FAQUIR CHAND Vs. STATE OF U P
|
March 31, 1997 |
FARHAT KHAN Vs. STATE OF UTTAR PRADESH
|
May 29, 1997 |
FATEH SINGH Vs. UNION OF INDIA
|
March 10, 1997 |
FATIMA BEGUM Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
March 4, 1997 |
FEHMIDI Vs. IV UPPER DISTRICT JUDGE SAHARANPUR
|
May 28, 1997 |
FOOD CORPORATION OF INDIA Vs. SPECIAL JUDGE DISTT AND SESSIONS JUDGE
|
April 8, 1997 |
FRESENIUS A G Vs. DALMIA INDUSTRIES LIMITED
|
May 27, 1997 |
G C MEHROTRA Vs. DEPUTY COLLECTOR COLLECTIONS SALES TAX
|
September 4, 1997 |
G D A WORKERS ASSOCIATION Vs. VICE PRESIDENT GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
|
June 13, 1997 |
GANESH PRASAD Vs. SPECIAL LAND ACQUISITION OFFICER IRRIGATION ALLAHABAD
|
May 29, 1997 |
GANESH PRASAD SINGH PATEL Vs. STATE OF U.P. AND OTHERS
|
March 11, 1997 |
GANESHJI SRIVASTAVA Vs. STATE OF U P
|
September 5, 1997 |
Ganga Pandey Vs. State of U P
|
September 19, 1997 |
GANGA SINGH Vs. STATE OF UTTAR PRADESH
|
November 18, 1997 |
GANGA SINGH Vs. YUGRAJ SINGH
|
January 16, 1997 |
GANGS PANDEY Vs. STATE OF U P
|
September 19, 1997 |
GANPATI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE BAHARICH AND ANOTHER
|
May 29, 1997 |
GANPATI SINGH Vs. DISTRICT MAGISTRATE, JALAUN AND OTHERS
|
August 14, 1997 |
GAON SABHA Vs. DEO NATH
|
October 17, 1997 |
GAON SABHA Vs. AWDHESH
|
September 17, 1997 |
GAON SABHA BHAUNAKPUR RAMPUR Vs. CHIEF DEVELOPMENT OFFICER RAMPUR AND ANOTHER
|
July 8, 1997 |
GAS AND METAL OPERATORS Vs. LABOUR COMMISSIONER
|
March 13, 1997 |
GAURESH AHUJA Vs. PUSHPA SACHDEVA
|
May 15, 1997 |
GAYA PRASAD GAUTAM Vs. STATE OF U P
|
February 19, 1997 |
GAYATRI DEVI Vs. STATE OF U P
|
May 8, 1997 |
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1997 |
GEETA SINGH Vs. STATE ELECTION COMMISSIONER PANCHAYAT AND LOCAL BODIES U P
|
September 17, 1997 |
GHAN SHYAM PANDEY Vs. STATE OF U P
|
January 12, 1997 |
GHANSHYAM Vs. THE COLLECTOR, FATEHPUR AND OTHERS
|
October 10, 1997 |
GHANSHYAM PRASAD Vs. STATE
|
March 18, 1997 |
GHANSHYAM RAJ NARAIN DUBEY Vs. UNION OF INDIA
|
April 29, 1997 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UNIQUE CONSTRUCTION LUCKNOW
|
January 31, 1997 |
GIRISH KUMAR CHATURVEDI Vs. CEMENT CORPORATION LTD.
|
September 8, 1997 |
GIRISH NIDHI SHARMA Vs. NIRJA SHARMA
|
January 22, 1997 |
Girish Prasad and Ors. Vs. State of U.P.& Ors.
|
April 4, 1997 |
GIRJA SHANKAR Vs. DISTRICT JUDGE AND ORS
|
September 15, 1997 |
GIRJESH DHAR DWIVEDI Vs. GYATRI DEVI
|
July 22, 1997 |
GIRJESH KUMAR SRIVASTAVA Vs. STATESB
|
August 12, 1997 |
GIRJESH KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
December 8, 1997 |
GLAXO INDIA LTD. AND ANOTHER Vs. STATE OF U. P. AND OTHERS
|
April 3, 1997 |
GODHAN SINGH Vs. STATE OF U P
|
May 22, 1997 |
GOKUL SINGH Vs. STATE OF U P
|
April 3, 1997 |
GOKUL SINGH Vs. FOOD INSPECTOR
|
April 3, 1997 |
GOOD CAUSE ASSOCIATION ALLAHABAD Vs. STATE OF U P
|
September 25, 1997 |
GOODS OF LATE MAHENDRA PRATAP SINGH MANJULA SINGH AND Vs. AJIT SINGH PANWAR
|
May 29, 1997 |
GOPAL Vs. STATE OF U P
|
March 10, 1997 |
GOPAL DAS Vs. RENT CONTROL AND EVICTION OFFICER/A.D.M., KANPUR
|
April 28, 1997 |
GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
|
June 2, 1997 |
GORAKHNATH Vs. SUB-DIVISIONAL OFFICER
|
July 11, 1997 |
GOVIND LAL MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 9, 1997 |
GOVIND PAL SINGH Vs. REKHA
|
July 7, 1997 |
GOVIND PRASAD Vs. YOGESH KUMAR DIST MAGISTRATE AGRA ANDORS
|
March 13, 1997 |
GOVIND SINGH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION BIJNORE AND OTHERS
|
July 31, 1997 |
GRAM PANCHAIT KANTA GULZARPUR UNNAO Vs. COLLECTOR UNNAO
|
April 29, 1997 |
GUDDI Vs. STATE OF U P
|
April 1, 1997 |
GULAB CHAND Vs. STATE OF U P
|
August 28, 1997 |
GULAB CHANDRA Vs. RAM SURAT
|
May 26, 1997 |
GULAB DUTT TRIPATHI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY VIITH REGION GORAKHPUR
|
July 15, 1997 |
GULAM RASHUL Vs. STATE OF U P
|
September 17, 1997 |
GULZARI LAL RAI Vs. RAMDHEEN SINGH SUB INSPECTOR
|
April 9, 1997 |
GUPTA M C Vs. LABOUR COURT
|
January 30, 1997 |
GUR PRASAD Vs. FIRST ADDITIONAL DISTRICT JUDGE KANPUR
|
January 9, 1997 |
GURDAYAL SARAN PRASAD Vs. DISTRICT JUDGE DEHRADUN
|
July 13, 1997 |
GURDAYAL SARAN PRASAD Vs. DISTRICT JUDGE DEHRADUN
|
July 31, 1997 |
GURDEEP SINGH Vs. OM PRAKASH SINGH AND ORS.
|
October 23, 1997 |
GURJEET SINGH Vs. STATE OF U.P.
|
July 25, 1997 |
GURU BACHAN KAUR Vs. PREETAM SINGH
|
August 9, 1997 |
GURU BACHAN KAUR Vs. PREETAM SINGH
|
September 8, 1997 |
GURU CHARAN SINGH BAGGA Vs. STATE OF U P
|
November 7, 1997 |
GYAN CHANDRA DAS Vs. STATE OF U P
|
March 20, 1997 |
GYARSI DEVI Vs. UNION BANK OF INDIA
|
February 21, 1997 |
GYASUDDIN Vs. STATE OF U P
|
March 19, 1997 |
H GURU INVESTMENT NORTH INDIA PVT LTD Vs. CEGAT
|
July 31, 1997 |
H R KHAN Vs. U P PRADHAN PRABANDHANK UPSRTC
|
January 31, 1997 |
H ST JOHN DOSSA Vs. NAGAR MAHAPALIKA ALLAHABAD
|
March 19, 1997 |
H T M POLLY PRODUCTS Vs. STATE OF U P
|
October 22, 1997 |
HABIB Vs. FIRST ADDITIONAL CIVIL JUDGE
|
July 31, 1997 |
HABIB KHAN SHAMBHOO SINGH AND COMPANY FARRUKHABAD Vs. STATE OF U P
|
July 23, 1997 |
HABIBUR REHMAN ALIAS AFTAB KHAN Vs. STATE OF U P
|
February 14, 1997 |
HAJI MOHAMMAD HANIF Vs. STATE OF U P
|
December 19, 1997 |
HAJI NIHAL AHMAD Vs. STATE OF UTTAR PRADESH
|
June 11, 1997 |
HAJI SARWAT HUSAIN Vs. THE DISTRICT MAGISTRATE MORADABAD AND OTHERS
|
March 20, 1997 |
HAKIM RAFAT HUSSAIN Vs. PRESCRIBED AUTHORITY DEHRADUN
|
March 20, 1997 |
Hakim UIIah Vs. STATE OF U P
|
March 19, 1997 |
HAKIMUDDIN Vs. MOHAMMAD ANIS REPRESENTING MST SABBIRUNNISAN SINCE DECD
|
September 16, 1997 |
HAM NATH Vs. STATE OF U P
|
April 4, 1997 |
HANDTEX INDUS CO-OP FED LTD Vs. DY COMMR TECH C EX
|
December 15, 1997 |
HANIF Vs. STATE OF U P
|
November 7, 1997 |
HANIF Vs. SHANTI DEVI
|
March 19, 1997 |
Hanoo @ Har Naraln Vs. State of U.P.
|
May 21, 1997 |
HANOO ALIAS HAR NARAIN Vs. STATE OF UTTAR PRADESH
|
May 21, 1997 |
HANSRAJ Vs. STATE OF U P
|
April 1, 1997 |
HAR DAYAL Vs. DY. INSPECTOR GENERAL OF POLICE, PRINCIPAL, POLICE TRAINING COLLEGE AND ANOTHER
|
September 24, 1997 |
HAR GOVIND SINGH SHAKYA Vs. COMMITTEE OF MANAGEMENT SRI RASAL SINGH HIGHER SECONDARY SCHOOL FARRUKHABAD
|
July 3, 1997 |
HARBHAJAN SINGH Vs. STATE OF U P
|
August 6, 1997 |
HARBIR SINGH Vs. STATE OF U P AND ANOTHER
|
November 5, 1997 |
HARDAYAL RAM Vs. STATE OF U P
|
February 24, 1997 |
HARENDRA SINGH Vs. NATIONAL THERMAL POWER CORPORATION
|
March 4, 1997 |
HARI Vs. SUNRI
|
April 1, 1997 |
HARI DAS Vs. STATE
|
March 4, 1997 |
HARI KRISHNA YADAV Vs. DEPUTY DIRECTOR OF EDUCATION 1ST REGION MEERUT
|
December 8, 1997 |
HARI OM GUPTA Vs. D I O S
|
August 14, 1997 |
HARI OM GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
|
July 14, 1997 |
HARI OM RASTOGI Vs. STATE OF U.P.
|
August 20, 1997 |
HARI OM SHARMA Vs. SACHIV BASIC SHIKSHA PARISHAD U P AND ANOTHER
|
August 1, 1997 |
HARI OM SHARMA Vs. FAMILY COURT, MEERUT AND ANOTHER
|
February 25, 1997 |
HARI PRASAD Vs. STATE OF U P
|
March 6, 1997 |
HARI PRASAD Vs. STATE OF U P
|
September 17, 1997 |
HARI RAM Vs. STATE
|
January 20, 1997 |
HARI SHANKAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
July 14, 1997 |
HARI SHANKAR UPADHYAY Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD AND ANOTHER
|
December 9, 1997 |
HARI SHANKER GUPTA Vs. THIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
April 29, 1997 |
HARI SHANKER SHARMA Vs. DIRECTOR OF EDUCATION EDUCATION DIRECTORATE ALLAHABAD
|
January 31, 1997 |
HARI SHANKER SHARMA Vs. ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA
|
April 11, 1997 |
HARI SINGH Vs. STATE OF U P
|
July 31, 1997 |
HARIHAR PRASAD Vs. STATE OF U P
|
July 16, 1997 |
HARIHAR YADAV Vs. STATE OF U P
|
February 18, 1997 |
HARISH BROTHERS Vs. STATE OF U P
|
August 21, 1997 |
HARISH CHANDRA Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
May 6, 1997 |
HARISH CHANDRA TRIPATHI Vs. STATE OF U P
|
September 5, 1997 |
HARISH CHANDRA TRIPATHI Vs. STATE OF U P
|
September 9, 1997 |
HARJEET SINGH SANDHU Vs. UNION OF INDIA UOI
|
September 16, 1997 |
HARL NATH SHARMA Vs. STATE OF U P
|
September 29, 1997 |
HARUN Vs. STATE OF U P
|
October 13, 1997 |
HASHIM Vs. STATE OF U P
|
March 31, 1997 |
HASHMATUN NISA Vs. D I O S ALLAHABAD
|
March 4, 1997 |
HASMAT ALI Vs. LABOUR COURT
|
September 11, 1997 |
HASSAMUDDIN Vs. HUSAINUDDIN
|
October 9, 1997 |
HEAD CONSTABLE 91 TP TRAFFIC POLICE NIRPAT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
September 17, 1997 |
HEERA RAM MAURYA Vs. U P STATE BRIDGE CORPORATION
|
April 4, 1997 |
HEM ELECTRIC MANUFACTURING COMPANY PVT. LTD. Vs. SUPERINTENDENT OF CE AND ORS.
|
April 22, 1997 |
HEMRAJ UDYOG Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
January 17, 1997 |
HI-TECH GEARS LTD Vs. YOGI PHARMACY LTD
|
July 14, 1997 |
HIGH COURT OF JUDICATURE Vs. RAJ KUMAR
|
July 17, 1997 |
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SATYAJEET THAKUR
|
February 6, 1997 |
HINDON RUBBERS PVT LTD Vs. UNION OF INDIA UOI
|
May 15, 1997 |
HINDUSTAN CABLES LTD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD AND ANOTHER
|
November 28, 1997 |
HINDUSTAN GLUE AND ZILETIN FACTORY Vs. STATE OF UTTAR PRADESH
|
October 13, 1997 |
HINDUSTAN LEVER LTD Vs. PRESIDING OFFICER LABOUR COURT U P AT GHAZLABAD
|
February 27, 1997 |
HINDUSTAN MONARK P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 24, 1997 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. KAILASH MOTORS
|
January 3, 1997 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. KAILASH MOTORS
|
March 1, 1997 |
HINDUSTAN SAFETY GLASS WORKS LTD Vs. STATE OF U P AND ANOTHER
|
September 1, 1997 |
HINDUSTAN SCIENTIFIC GLASS AND FANCY GLASS WARES Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1997 |
HINDUSTAN SUGAR MILLS LIMITED Vs. STATE OF U P
|
May 29, 1997 |
HIRA MANI Vs. DISTRICT BASIC SHIKSHA ADHIKARI SONEBHADRA
|
December 19, 1997 |
HOTEL CLARK SHIRAZ AGRAS Vs. STATE GOVERNMENT OF U P
|
August 27, 1997 |
HRIDAY RAM Vs. BAL VIKAS PARIYOJANA ADHIKARI KARYAKRAM ADHIKARI
|
July 31, 1997 |
HUKMANAND SHARMA Vs. THE CHIEF JUDICIAL MAGISTRATE
|
July 31, 1997 |
HUKUM SINGH Vs. STATE OF UTTAR PRADESH
|
August 22, 1997 |
HUKUM SINGH Vs. STATE OF U P
|
February 20, 1997 |
I A SIDDIQUI Vs. EXECUTIVE ENGINEER
|
May 12, 1997 |
I T C LTD Vs. PRESIDING OFFICER LABOUR COURT III U P KANPUR
|
April 3, 1997 |
IFTIKHAR AHMAD Vs. U P STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
|
January 28, 1997 |
IKRAMUL HAQ Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
November 11, 1997 |
IMRAT JAHANS Vs. VIIITH ADDL DISTRICT JUDGE BAREILLY
|
July 25, 1997 |
IMTIYAZ AHMAD Vs. SHAMIM BANO
|
July 24, 1997 |
IN RE: MATTER RELATING TO RESTORATION OF WATER SUPPLY FOR CHITRAKOOT DHAM Vs. STATE
|
August 26, 1997 |
INCOME TAX OFFICER Vs. KALYAN DAS MADAN MOHAN
|
May 14, 1997 |
INDAL Vs. STATE OF U P
|
September 8, 1997 |
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. LABOUR COURT MEERUT
|
March 14, 1997 |
INDIAN OVERSEAS BANK AND ANOTHER Vs. M.S. BANSAL PRIVATE LTD.
|
September 12, 1997 |
INDRA BAHADUR Vs. STATE OF U P
|
January 28, 1997 |
INDRA GAUTAM Vs. STATE OF U.P.
|
November 21, 1997 |
INDRA MANI SHUKLA Vs. COLLECTOR ALLAHABAD
|
December 15, 1997 |
INDU PRAKASH SINGH Vs. SUPERINTENDENT TARA CHAND HOSTEL UNIVERSITY OF ALLAHABAD ALLAHABAD AND
|
March 28, 1997 |
INDUSTRIAL CABLES INDIA LTD Vs. STATE OF U P
|
January 29, 1997 |
INTERARCH BUILDING PRODUCTS PVT LTD Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
November 20, 1997 |
IQBAL AHAMAD Vs. STATE OF UTTAR PRADESH
|
December 2, 1997 |
IQBAL AHAMAD Vs. STATE OF U P
|
February 12, 1997 |
IRFAN Vs. STATE OF U P
|
April 1, 1997 |
ISHRAT BANO Vs. COMMISSIONER AZAMGARH
|
September 30, 1997 |
ISHWAR CHAND Vs. FIRST ADDL DISTT AND SESSION JUDGE GORAKHPUR
|
June 13, 1997 |
ISHWAR DAYAL MISRA Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
|
July 2, 1997 |
ISIMDAR AHMAD Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
|
February 9, 1997 |
ISMAIL Vs. STATE OF U P
|
December 8, 1997 |
ISRAIL Vs. NAFISA BEGUM
|
March 11, 1997 |
ITC LIMITED Vs. RAKESH BEHARI SRIVASTAVA
|
January 7, 1997 |
J C 33068 F SUBEDAR MAJOR VIRENDRA SINGH A G E TECHNICAL AIR FORCE M E S DISTT BAREILLY Vs. UNION OF INDIA
|
May 20, 1997 |
J K COTTON SPINNING AND WEAVING MILLS CO LTD Vs. STATE OF U P
|
February 26, 1997 |
J V G FINANCE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 1, 1997 |
J.N. CHATURVEDI Vs. UNION OF INDIA
|
July 30, 1997 |
JABAR SINGH Vs. ADDITIONAL COMMISSIONER MEERUT
|
October 14, 1997 |
JAG JEET SINGH Vs. ANIL KUMAR
|
March 6, 1997 |
JAG MOHAN LAL MEHRA Vs. UNION OF INDIA
|
October 21, 1997 |
JAGANNATH Vs. IVTH ADDL. A.C.M.M./PRESCRIBED AUTHORITY, RENT CONTROL, KANPUR NAGAR
|
December 3, 1997 |
JAGANNATH Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
November 12, 1997 |
JAGANNATH PRASAD Vs. VISHWANATH PRASAD
|
May 24, 1997 |
JAGAT NARAIN Vs. STATE OF U P
|
April 22, 1997 |
JAGAT NARAIN Vs. SESSIONS JUDGE
|
September 26, 1997 |
JAGAT NARAIN DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS PRATAPGARH
|
September 2, 1997 |
JAGBIR SINGH Vs. VITH ADDL DISTRICT AND SESSIONS JUDGE BIJNOR
|
February 28, 1997 |
JAGDAMBA KHANDSARI UDYOG Vs. UNION OF INDIA (UOI) AND ORS.
|
December 9, 1997 |
JAGDISH KUMAR Vs. DISTRICT JUDGE BUDAUN AND QRS
|
July 12, 1997 |
JAGDISH KUMAR Vs. DISTRICT JUDGE BUDAUN
|
December 17, 1997 |
JAGDISH PRASAD Vs. XTH ADDITIONAL DISTRICT JUDGE SITAPUR
|
May 29, 1997 |
JAGDISH PRASAD Vs. MAHENDRA PRATAP
|
April 7, 1997 |
JAGDISH PRASAD SHARMAS Vs. DIRECTOR OF EDUCATION ALLAHABAD
|
October 21, 1997 |
JAGDISH PRASAD SINGH Vs. STATE OF U P
|
February 14, 1997 |
JAGDISH SINGH Vs. STATE OF U P
|
August 9, 1997 |
JAGDISH SINGH Vs. STATE OF U P
|
December 12, 1997 |
JAGDLSH CHANDRA NIGAM Vs. SCOOTERS INDIA LTD
|
January 7, 1997 |
JAGGA RAI Vs. STATE OF U P
|
February 6, 1997 |
JAGGU Vs. HIRA LAL ETC.
|
August 20, 1997 |
JAGMOHAN DUTT SHARMA Vs. STATE OF U P
|
December 11, 1997 |
JAGVIR SINGH TALAN Vs. STATE OF U P
|
January 27, 1997 |
JAI GOVIND Vs. DISTRICT JUDGE
|
December 19, 1997 |
JAI KRISHNA SRIVASTAVA Vs. RAJESHWAR DAYAL EXECUTIVE
|
March 20, 1997 |
JAI PRAKASH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR AND ANOTHER
|
December 3, 1997 |
JAI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
|
December 16, 1997 |
Jai Ram and Anr. Vs. State of U.P.& Ors.
|
September 11, 1997 |
JAI RAM SINGH Vs. PRESIDENT BANDA CENTRAL CONSUMER CO OPERATIVE STORES LTD
|
August 1, 1997 |
JAI SINGH Vs. STATE OF U P AND ANOTHER
|
August 5, 1997 |
JAIDEV MISRA Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
|
September 16, 1997 |
JAINATH ALIAS JALNU Vs. STATE OF U P
|
December 3, 1997 |
JAL RAM Vs. AWAS AYUKTA U P AVAS EVAM VIKASH PARISHAD LUCKNOW
|
December 1, 1997 |
JAL SINGH Vs. STATE OF U P
|
August 5, 1997 |
JALAM Vs. STATE
|
April 22, 1997 |
JALIL Vs. STATE OF U P
|
May 15, 1997 |
JAMILA KHATOON Vs. RAM NIWAS GUPTA
|
September 9, 1997 |
JAMUNA Vs. STATE OF U P
|
May 30, 1997 |
JAMUNA Vs. STATE OF U P
|
March 19, 1997 |
JAMUNA DEVI Vs. STATE OF U P
|
May 7, 1997 |
JANARDAN MALLAH AND CHANARDAN Vs. PASHUPATI RAI
|
March 20, 1997 |
JANG BAHADUR Vs. STATE OF U P
|
September 12, 1997 |
JANG BAHADUR SINGH Vs. STATE OF U P
|
October 1, 1997 |
JANJIR SINGH Vs. STATE OF UTTAR PRADESH
|
May 9, 1997 |
JANKI PRASAD AND OTHERS Vs. STATE OF U.P.
|
May 26, 1997 |
JANTA RICE AND DAL MILLS Vs. STATE OF U P
|
November 10, 1997 |
JASBIR SINGH ALIAS SANTI Vs. STATE OF U P
|
April 2, 1997 |
JASMEL SINGH Vs. RAJENDRA PRASAD SAXENA
|
September 24, 1997 |
JASPAL Vs. STATE
|
January 22, 1997 |
JASRATH SINGH Vs. STATE OF U P
|
October 21, 1997 |
JASWANT SINGH Vs. STATE OF U P
|
April 8, 1997 |
JASWANT SUGAR MILLS LIMITED Vs. STATE OF U P
|
April 22, 1997 |
JAUHARIYA Vs. STATE OF UTTAR PRADESH
|
December 8, 1997 |
JAVED Vs. STATE OF U P
|
June 11, 1997 |
JAVED Vs. STATE OF U P
|
August 11, 1997 |
JAYANTI PRASAD Vs. KAMAL NARAIN
|
October 21, 1997 |
JAYATA PRASAD Vs. STATE OF U P
|
September 25, 1997 |
JAYDRATH SINGH ALIAS JAYDOO SINGH Vs. JIVENDRA KUMAR
|
August 22, 1997 |
JEET MAL NISHAD Vs. STATE OF U P
|
February 11, 1997 |
JEEVAN BEEMA KARMCHARI SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
|
May 20, 1997 |
JEEWAN PRASAD MISRA Vs. LABOUR COURT II U P KANPUR
|
April 2, 1997 |
JHALLAR SINGH Vs. STATE OF U P
|
July 28, 1997 |
JHARKHANDI Vs. ADDITIONAL DISTRICT JUDGE, ANPARA
|
August 12, 1997 |
JITENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE FIROZABAD
|
April 3, 1997 |
JITENDRA PAL SINGH BHADAURIA Vs. CHAIRMAN AND MANAGING DIRECTOR AND REVIEWING AUTHORITY ALLAHABAD BANK AND
|
October 22, 1997 |
JITENDRA PRASAD CHAUDHARY Vs. STATE OF U P
|
December 8, 1997 |
JIUT LAL JAISWAL Vs. SENIOR REGIONAL MANAGER ALLAHABAD REGIONAL OFFICE INDIAN OIL CORPORATION LTD
|
November 13, 1997 |
JOKHU LAL Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD
|
July 15, 1997 |
JOKHU PRASAD TRIPATHI Vs. STATE OF U P
|
November 18, 1997 |
JOKHU RAM Vs. STATE OF U.P. AND ORS.
|
October 27, 1997 |
JOKHU RAM VERMA Vs. DISTRICT JUDGE FAIZABAD
|
August 20, 1997 |
JUGUL KISHORE Vs. STATE OF U P
|
July 11, 1997 |
JUMROMAL KANUROMAL OIL AND FLOUR MILLS Vs. STATE OF U.P. AND OTHERS
|
October 24, 1997 |
JYOTSAN DIXIT Vs. CIVIL JUDGE KHIRI
|
December 12, 1997 |
K P SINGH Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION NOIDA
|
July 25, 1997 |
K P SINGH Vs. SECRETARY CO OPERATIVE DEPARTMENT STATE OF U P
|
August 20, 1997 |
K.C. SRIVASTAVA Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE/PRESCRIBED AUTHORITY
|
February 4, 1997 |
KABIRANS Vs. RIYAZUDDIN
|
August 6, 1997 |
KAILA SWEET SUPPLIER Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1997 |
KAILASH CHAND Vs. IIND ADDITIONAL DISTT JUDGE MEERUT
|
May 6, 1997 |
KAILASH CHAND GUPTA Vs. STATE COMMISSION CONSUMER FORUM U P LUCKNOW
|
February 17, 1997 |
KAILASH CHANDRA JAIN Vs. JAGDISH CHANDRA NAGPAL AND ANOTHER
|
August 27, 1997 |
KAILASH NARAIN DWIVEDI Vs. STATE OF U P AND ANOTHER
|
July 15, 1997 |
KAILASH NATH GUPTA Vs. DISTRICT JUDGE BALLIA
|
February 6, 1997 |
KAILASH PRASAD JALSWAL Vs. UNION OF INDIA
|
August 28, 1997 |
KAILASH RAJ Vs. BASIC SHIKSHA PARISHAD ALLAHABAD
|
July 14, 1997 |
KAILASHO Vs. STATE OF U P
|
February 26, 1997 |
KAILESH Vs. STATE OF U P
|
June 16, 1997 |
KALEY KHAN Vs. BOARD OF REVENUE
|
November 5, 1997 |
KALI PRASAD SINGH Vs. STATE OF U P
|
May 20, 1997 |
KALLOO Vs. STATE OF UTTAR PRADESH
|
May 20, 1997 |
KALU Vs. STATE OF U P
|
June 25, 1997 |
KAMLA Vs. STATE OF U P
|
March 13, 1997 |
KAMLESH PRASAD MISRA Vs. DEPUTY DIRECTOR OF EDUCATION, VII REGION
|
October 13, 1997 |
KAMTA NATH Vs. STATE OF U P
|
March 10, 1997 |
KAMTA PRASAD Vs. PRAKASH CHANDRA
|
February 28, 1997 |
KAMTA PRASAD TEWARI Vs. CHIEF REVENUE CONTROLLING AUTHORITY ALLAHABAD
|
May 8, 1997 |
KANCHAN BALA Vs. STATE OF U P
|
September 22, 1997 |
KANEEZ FATIMA Vs. PRINCIPAL HAMIDIA GIRLS INTER COLLEGE ALLAHABAD
|
May 14, 1997 |
KANHAIYA AND OTHERS Vs. STATE OF U.P.
|
August 14, 1997 |
KANI DEVI Vs. FIRST ADDL DISTRICT JUDGE BAHARAICH
|
May 29, 1997 |
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. CEGAT
|
March 21, 1997 |
KANTI Vs. STATE OF U.P. AND ANOTHER
|
August 29, 1997 |
KANTI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
|
May 29, 1997 |
KANTI DEVI Vs. SARJU PRASAD
|
February 20, 1997 |
KANTI PRASAD Vs. U P PUBLIC SERVICES TRIBUNAL
|
May 16, 1997 |
KAPARA COMMITTEE JALAUN Vs. DISTRICT SUPPLY OFFICER JALAUN
|
March 6, 1997 |
KARAM SINGH Vs. SETTLEMENT OFFICER, CONSOLIDATION, FAIZABAD
|
July 10, 1997 |
KARIMUL HASSAN Vs. ANSAR AHMAD
|
April 30, 1997 |
KARUNA SHANKER SHUKLA Vs. IXTH ADDL. DISTRICT AND SESSIONS JUDGE, KANPUR NAGAR
|
August 5, 1997 |
KASHI NATH MISHRA Vs. STATE OF U P
|
November 10, 1997 |
KASHI NRITYA EVAM LALIT KALA SANSTHAN Vs. DISTT MAGISTRATE VARANASI
|
April 24, 1997 |
KASHMIR SINGH Vs. VIIITH ADDITIONAL DISTRICT JUDGE MEERUT AND ANOTHER
|
September 23, 1997 |
KAULESHWAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI ANDANR
|
May 22, 1997 |
KAUMUDI KARGHA AUDYOGIC UTPADAN SAHKARI SAMITI LTD Vs. C T T
|
November 18, 1997 |
KAUSHALENDRA KUMAR SRIVASTAVA Vs. U P PUBLIC SERVICE COMMISSION
|
October 1, 1997 |
KAYAM SINGH Vs. STATE OF U P
|
January 28, 1997 |
KEDAR Vs. STATE OF U P
|
April 1, 1997 |
KEDAR NATH Vs. STATE OF U P
|
September 16, 1997 |
KEDAR NATH SINGH Vs. STATE OF U P
|
August 11, 1997 |
KESHAEO RAM DARGAN Vs. DISTRICT INSPECTOR OF SCHOOLS HARIDWAR ANDORS
|
February 3, 1997 |
KESHAV DAS UMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
June 1, 1997 |
KESHAV DASS SONI Vs. STATE OF U P
|
December 10, 1997 |
KESHAV DEV RADHA RAMAN Vs. ASSISTANT COMMISSIONER ASSESSMENT TRADE TAX
|
September 26, 1997 |
KESHAV RAM PANDEY Vs. STATE OF U P
|
December 11, 1997 |
KEWLA PRASAD Vs. STATE OF U P
|
March 13, 1997 |
KHAIRUN NISA Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
May 30, 1997 |
KHALID BIN YUSUF KHAN Vs. ALIGARH MUSLIM UNIVERSITY AND ANOTHER
|
December 5, 1997 |
KHALLD BIN YUSUF KHAN Vs. AILGARH MUSLIM UNIVERSITY ALIGARH
|
December 5, 1997 |
KHAYALI RAM Vs. VITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
|
March 11, 1997 |
KHEDU Vs. INDRAPATI
|
April 4, 1997 |
KHEDU Vs. INDRAPATI
|
April 9, 1997 |
KHEM CHAND Vs. COMMISSIONER OF INCOME TAX
|
May 23, 1997 |
KHUNNU Vs. STATE OF U P
|
August 14, 1997 |
KHURSHID ANWAR KHAN Vs. DIST MAGISTRATE DEORIA
|
April 9, 1997 |
KHUSAROO KHAN Vs. STATE OF U P
|
August 5, 1997 |
KHUSHI RAM DEDWAL Vs. ADDITIONAL JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY MEERUT
|
July 17, 1997 |
KIRAN KUMARIS Vs. STATE OF U P AND ANOTHER
|
September 16, 1997 |
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P
|
September 5, 1997 |
KISHAN SAHAI Vs. STATE OF U P
|
January 16, 1997 |
KM MANISHA GUPTA Vs. VICE CHANCELLOR SAHUJI MAHARAJ UNIVERSITY OF KANPUR PRESIDED
|
March 21, 1997 |
KM RAM CHAMALA KAHAR BACKWARD CLASS Vs. STATE OF U P
|
April 11, 1997 |
KM SUSHILA JOSHI Vs. STATE OF U P
|
July 28, 1997 |
KM. MAMTA JAUHARI Vs. STATE OF U.P.
|
May 14, 1997 |
KOPE SINGH Vs. EXECUTIVE ENGINEER
|
February 3, 1997 |
KRIPA SHANKER Vs. STATE
|
January 24, 1997 |
KRISHAN DATT Vs. THE COLLECTOR, FATEHPUR AND OTHERS
|
November 10, 1997 |
KRISHAN GOPAL SAXENA Vs. UPER SACHIV MADHIYAMIK SHIKSHA PARISHAD UP KARYALAYA
|
September 12, 1997 |
KRISHAN PAL Vs. THE COLLECTOR, FATEHPUR AND OTHERS
|
November 10, 1997 |
KRISHI UTPADAN MANDI SAMITI Vs. INDUSTRIAL TRIBUNAL II
|
February 3, 1997 |
KRISHI UTPADAN MANDI SAMITI Vs. BIPIN KUMAR
|
July 14, 1997 |
Krishi Utpadan Mandi Samiti,Distt.Jhansi,through its Secretary Vs. State of U.P.and Others
|
May 27, 1997 |
KRISHI UTPADAN MANDI SAMTTL DISTT JHANSI Vs. STATE OF U P
|
May 27, 1997 |
KRISHNA AUTAR GUPTA Vs. PUNJAB NATIONAL BANK
|
September 10, 1997 |
KRISHNA BRICK WORKS AND OTHERS Vs. STATE OF U.P.
|
July 25, 1997 |
KRISHNA CHANDRA SRIVASTAVA Vs. DISTRICT JUDGE ALLAHABAD
|
July 22, 1997 |
KRISHNA KUMAR Vs. VICE CHAIRMAN MORADABAD DEVELOPMENT AUTHORITY MORADABAD
|
May 27, 1997 |
KRISHNA KUMAR Vs. SR SUPDT OF POLICE BULANDSHAHR
|
September 29, 1997 |
KRISHNA KUMAR KARTA OF H U F HEIRS AND LEGAL REPRESENTATIVE OF BISHAMBHAR NATH AGARWAL Vs. KISHAN CHAND
|
September 9, 1997 |
KRISHNA KUMAR SHARMA Vs. STATE OF U P
|
May 28, 1997 |
KRISHNA KUMAR SRIVASTAVA Vs. HIGH COURT
|
August 22, 1997 |
KRISHNA MADHO SHARMA Vs. STATE OF U P
|
March 11, 1997 |
KRISHNA MOTOR TRAINING SCHOOL Vs. STATE OF U.P.
|
January 6, 1997 |
KRISHNA PIPE AND TUBES KANPUR Vs. UNION OF INDIA
|
February 4, 1997 |
KUBER Vs. STATE OF U P
|
July 28, 1997 |
KUBER DAL AND OIL MILLS FATEHPUR Vs. U P FINANCIAL CORPORATION ALLAHABAD
|
March 3, 1997 |
KUMAON BRICK KILN Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1997 |
KUMAON MANDAL VIKAS NIGAM LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 15, 1997 |
KUMARI PRATIBHA BHATNAGAR AND ANR. Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 17, 1997 |
KUNDAN LAL TANDON Vs. SECY EDUCATION DEPT STATE OF U P LUCKNOW
|
November 11, 1997 |
KUNDAN SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, UDHAMPUR NAGAR AND
|
November 27, 1997 |
KUNJI LAL Vs. STATE OF U P
|
May 16, 1997 |
KUNTI DEVI Vs. STATE OF U P
|
October 22, 1997 |
KUNWAR Vs. STATE OF U P
|
July 9, 1997 |
KUNWAR AKHILESH PRATAP SINGH Vs. DISTRICT MAGISTRATE MAHARAJGANJ
|
July 30, 1997 |
KUNWAR VIKRAM SINGH Vs. PRABHARI ADHIKARI TOWN AREA COMMITTEE
|
January 21, 1997 |
KUNWERSEN Vs. STATE OF UTTAR PRADESH
|
August 19, 1997 |
KUSUM Vs. STATE OF U P
|
March 12, 1997 |
KUSUM GUPTA Vs. VITH ADDITIONAL DISTRICT JUDGE
|
July 28, 1997 |
L M L LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 1997 |
L P NAITHANI Vs. ALLAHABAD TELEPHONES ALLAHABAD
|
September 9, 1997 |
LAIMANI Vs. STATE OF U P
|
April 15, 1997 |
LAJJA WATI SINGHAL Vs. COMMISSIONER OF INCOME TAX
|
January 8, 1997 |
LAKHAN SINGH Vs. RAM SHANKAR GUPTA
|
May 22, 1997 |
LAKHPATI Vs. RAM LAKHAN
|
November 26, 1997 |
LAKHRAM Vs. KANHALYA SINGH
|
May 6, 1997 |
LAKSHMAN Vs. FIRST ADDL DISTT JUDGE SITAPUR
|
May 29, 1997 |
LAL BAHADUR Vs. STATE OF U P
|
March 7, 1997 |
LAL CHAND PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
|
August 1, 1997 |
LAL MOHD Vs. FATIMA BIBI
|
November 25, 1997 |
LAL MOHD. Vs. INAYAT ULLAH
|
July 22, 1997 |
LALA RAM Vs. STATE OF U.P.
|
September 26, 1997 |
LALA RAM Vs. STATE OF U P
|
August 26, 1997 |
LALENDRA NATH SAHGAL Vs. STATE OF U P
|
February 6, 1997 |
LALIT GIRI Vs. STATE OF U P
|
January 10, 1997 |
LALIT MOHAN SHAH AND OTHERS Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE, NAINITAL
|
April 11, 1997 |
LALJI KUSHWAHA Vs. SUPERINTENDING ENGINEER
|
October 28, 1997 |
LALJI SINGH YADAV Vs. UNION OF INDIA
|
December 12, 1997 |
LALJI YADAV Vs. STATE OF UTTAR PRADESH
|
November 20, 1997 |
LALLA SINGH Vs. AJUDHI
|
February 11, 1997 |
LALLAN PANDEY Vs. STATE OF U P
|
August 8, 1997 |
LALLAN SINGH Vs. STATE OF U P
|
September 2, 1997 |
LALLI Vs. STATE OF U P
|
February 6, 1997 |
LALLU RAM Vs. STATE OF U.P.
|
July 31, 1997 |
LALLU YADAV Vs. STATE OF U P
|
March 21, 1997 |
LALOO BHARTI Vs. ANWAR
|
July 7, 1997 |
LALTA DEVI Vs. PRESCRIBED AUTHORITY PARGANA ADHIKARI CHANDAULI VARANASI
|
November 11, 1997 |
LALTA PRASAD Vs. DISTRICT JUDGE ETAH
|
September 3, 1997 |
LALTA PRASAD Vs. STATE OF U P
|
August 22, 1997 |
LALTA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND ANOTHER
|
December 3, 1997 |
LALTA PRASAD Vs. 4TH ADDITIONAL DISTRICT JUDGE
|
August 1, 1997 |
Lalta Prasad and Ors. Vs. State of U.P.
|
August 22, 1997 |
LALTA PRASAD AND OTHERS Vs. STATE
|
September 1, 1997 |
LALTA PRASAD TRIPATHI Vs. STATE OF U P
|
September 24, 1997 |
LAW PUBLISHER ALLAHABAD ; R A KHAN Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
July 28, 1997 |
LAWRENCE JOHN DOWSER Vs. UNION OF INDIA
|
August 20, 1997 |
LAXMI NARAIN MISHRA Vs. STATE OF U.P.
|
October 13, 1997 |
LAXMI SINGH Vs. STATE OF U P
|
January 16, 1997 |
LEELA Vs. MUKANDA
|
July 11, 1997 |
LML LTD. Vs. ADDL. COMMR. (ADJ.) I/C DIVN.-II, C. EX. AND ORS.
|
December 2, 1997 |
LOHIA MACHINES LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
October 14, 1997 |
LOKENDRA SINGH Vs. STATE OF U P
|
September 6, 1997 |
LOKESH KUMAR P C S Vs. STATE OF U P
|
September 5, 1997 |
LORD SHRI KRISHNA SITUATED AT KATRA KESHAV DEO KRISHNA JANM BHUMI MATHURA U P Vs. VAAMDEV JI MAHARAJ CHAIRMAN
|
September 23, 1997 |
LUCKNOW SKIN CO Vs. STATE OF U P
|
July 23, 1997 |
M C GUPTA Vs. LABOUR COURT MEERUT
|
January 30, 1997 |
M K CERAMICS INDUSTRIES Vs. ZILA UDYOG KENDRA
|
December 5, 1997 |
M N REFRACTORIES PRIVATE LTD Vs. COMMISSIONER OF TRADE TAX
|
May 26, 1997 |
M.V. INDUSTRIES Vs. U.P. FINANCIAL CORPORATION
|
December 19, 1997 |
MACDOWELL AND COMPANY LIMITED Vs. COMMISSIONER TRADE TAX U P LUCKNOW
|
August 21, 1997 |
MADAN LAL GUPTA Vs. SACHIV RAJYA GANNA SEWA PRADHIARAN U P LUCKNOW
|
July 15, 1997 |
MADAN LAL GUPTA Vs. FOOD CORPN OF INDIA NEW DELHI ANDORS
|
March 31, 1997 |
MADHUR LATA ALIAS MADHU LATA Vs. ADDITIONAL DISTRICT JUDGE UTTRAKHAND CASE DEHRADUN
|
May 14, 1997 |
MADHURIMA BHARGAVA Vs. STATE OF U P
|
August 21, 1997 |
MAFOOZ HUSSAIN KHAN Vs. STATE OF U P ADMINISTRATIVE REFORMS DEPARTMENT NO 1
|
November 6, 1997 |
MAGALI Vs. STATE OF U P
|
March 13, 1997 |
MAHABALI SINGH Vs. UNION OF INDIA
|
July 28, 1997 |
MAHABIR METAL CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 5, 1997 |
MAHABIR PRASAD Vs. MADHYAMIK SHIKSHA PARISHAD, U.P. ALLAHABAD
|
January 22, 1997 |
MAHADEIYA Vs. GIRDHARI
|
April 8, 1997 |
MAHANT KAUSHAL KISHORE SHARAN ALIAS PHALAHARI BABA Vs. MAHANT RAM PRIYA DAS
|
September 11, 1997 |
MAHANT PD KUSHWAHA Vs. STATE OF U P
|
August 12, 1997 |
MAHARAJ SINGH Vs. ADDL CITY MAGISTRATE 1ST PRESCRIBED AUTHORITY AGRA AND ANOTHER
|
October 27, 1997 |
MAHARAJ SINGH TOMAR Vs. DY. INSPECTOR GENERAL OF POLICE, AGRA RANGE
|
September 29, 1997 |
MAHARAJA REFRACTORIES P LTD Vs. STATE BANK OF INDIA
|
January 1, 1997 |
MAHARANA PRATAP SHIKSHA PARISHAD Vs. GORAKHPUR UNIVERSITY
|
January 15, 1997 |
MAHBOOB Vs. STATE OF U P
|
October 16, 1997 |
MAHEDNRA SINGH Vs. STATE OF U P
|
February 19, 1997 |
MAHENDRA NATH ROY Vs. STATE
|
July 28, 1997 |
MAHENDRA NATH TANDON Vs. VLTH ADDITIONAL DISTRICT JUDGE KDNPUR
|
November 26, 1997 |
MAHENDRA PAL SINGH Vs. STATE OF U P
|
April 3, 1997 |
MAHENDRA PAL SINGH RAGHAV Vs. SENIOR MANAGER JIG AND TOOLS BHARAT HEAVY ELECTRICALS INDIA LTD
|
October 21, 1997 |
MAHENDRA PRATAP SINGH Vs. UPPER ZILA MAGISTRATE SUPPLY RENT CONTROL OFFICER GHAZIABAD
|
July 8, 1997 |
MAHENDRA SHARMA Vs. STATE OF U P
|
February 5, 1997 |
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
February 19, 1997 |
MAHESH CHAND GUPTAS Vs. STATE OF U P
|
December 8, 1997 |
MAHESH KUMAR Vs. LOKENDRA NATH
|
January 31, 1997 |
MAHESH KUMAR Vs. LOKENDRA NATH AND ANR
|
March 31, 1997 |
MAHESH RAM Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
|
April 23, 1997 |
MAHFOOZ CARPETS Vs. ORIENTAL RUG MANUFACTURERS
|
September 22, 1997 |
MAHFOOZ HUSSAIN KHAN Vs. STATE OF U P
|
November 6, 1997 |
MAHIPAL Vs. STATE OF U P
|
December 12, 1997 |
MAHIPAL SINGH Vs. STATE OF U P
|
January 27, 1997 |
MAHIPAL SINGH Vs. DISTRICT AGRICULTURE OFFICER ETAH AND ON
|
February 20, 1997 |
MAHMOOD AKHTAR Vs. SARASWATI DEVI
|
April 2, 1997 |
MAHTAB ALAM Vs. NAGAR PANCHAYAT DISTT GONDA
|
August 28, 1997 |
MAINUDDIN Vs. STATE OF UTTAR PRADESH
|
September 16, 1997 |
MAJID Vs. MUNNA
|
February 28, 1997 |
MAJOR SINGH Vs. CHATRADHARI RAI
|
October 22, 1997 |
MAKSUD ALI Vs. HANEEFA
|
March 21, 1997 |
MALKHAN Vs. STATE OF UTTAR PRADESH
|
May 14, 1997 |
MALUK SINGH (DEAD) BY L.RS. Vs. NIRANJAN SINGH
|
April 25, 1997 |
MALVIKA SINGH Vs. U P SUBORDINATE SERVICES SELECTION COMMISSION BOARD
|
September 11, 1997 |
MAMO Vs. STATE
|
August 1, 1997 |
MAN BOTH RAM TEWARI Vs. PRESIDENT ALLAHABAD DISTRICTCO OP BANK
|
July 31, 1997 |
MANAGEMENT COMMITTEE, MAHARSHI DURBASA INTER COLLEGE Vs. SATYA DEO TIWARI
|
August 6, 1997 |
MANAGEMENT OF U P CERAMICS AND POTTERIES LTD Vs. STATE OF U P
|
November 21, 1997 |
MANAGER PUNJAB NATIONAL BANK Vs. DISTRICT JUDGE AGRA
|
January 6, 1997 |
MANAGING COMMITTEE KARAMAT HUSAIN MUSLIM GIRLS DEGREE COLLEGE Vs. SHIA CENTRAL BOARD OF WAQFS
|
December 11, 1997 |
MANAK CHAND JAISWAL AND CO Vs. INCOME TAX OFFICER
|
January 2, 1997 |
MANAK TALA CHEMICALS (P.) LTD. Vs. STATE OF U.P.
|
July 2, 1997 |
MANDI SAMITI Vs. MANDI SAMITI
|
July 14, 1997 |
MANGA RAM SHARMA Vs. DISTRICT PANCHAYAT RAJ ADHIKARI, UDHAM SINGH NAGAR
|
December 18, 1997 |
MANGAL RAM Vs. STATE OF U P
|
February 14, 1997 |
MANGAL SEN AND OTHERS Vs. BOARD OF REVENUE AT ALLAHABAD THOUGH ITS CHAIRMAN AND OTHERS
|
November 26, 1997 |
MANGOO TYAGI Vs. ADHIKSHAK JANPAD KARAGAR MORADABAD
|
December 2, 1997 |
MANGROO Vs. UNION OF INDIA
|
May 15, 1997 |
MANI LAL Vs. IIIRD ADDITIONAL DISTRICT AND SESSION JUDGE KANPUR DEHAT
|
January 22, 1997 |
MANI RAM Vs. RAM GOPAL
|
August 28, 1997 |
MANIK CHAND BURMAN Vs. INCOME TAX OFFICER
|
April 25, 1997 |
MANISH KUMAR GUPTA Vs. UNIVERSITY OF ALLAHABAD
|
February 4, 1997 |
MANMOHAN VAIDYA Vs. STATE OF U P
|
September 19, 1997 |
MANOHAR LAL SAHU Vs. STATE OF U P
|
July 3, 1997 |
MANOJ KUMAR Vs. DISTRICT AND SESSIONS JUDGE HARDWAR
|
September 12, 1997 |
MANOJ KUMAR Vs. CIVIL JUDGE JUNIOR DIVISION
|
October 1, 1997 |
MAQSOOD Vs. STATE OF U P
|
May 23, 1997 |
MAQSOOD KHAN Vs. A D J BULANDSHAHR
|
February 20, 1997 |
MAQSOOD MEHMOOD Vs. STATE OF U P
|
August 5, 1997 |
MASTER MANVEER KHERA Vs. MANJEET SINGH KHERA ALIAS MAKHAN SINGH
|
January 9, 1997 |
MASTER MANVEER KHERA Vs. MANJEET SINGH KHERA
|
September 1, 1997 |
MATA PRASAD AND ANOTHER Vs. STATE OF U.P.
|
September 8, 1997 |
MATA SARAN Vs. BRIJ LAL
|
February 14, 1997 |
MATHURA PRASAD Vs. STATE OF U P
|
February 20, 1997 |
MAYA PRAKASH Vs. STATE OF UTTAR PRADESH
|
September 12, 1997 |
MAYA PRAKASH AGRAWAL Vs. PRESIDING OFFICER LABOUR COURT
|
September 8, 1997 |
MAYA SHANKER PANDEY Vs. STATE OF U P
|
March 20, 1997 |
MAYANK RAJPUT Vs. STATE OF UTTAR PRADESH
|
December 4, 1997 |
MAZDOOR UNION KISAN SAHAKARI CHINI MILL LTD Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION
|
August 4, 1997 |
MEERA SHARMA Vs. STATE OF U P
|
July 25, 1997 |
MEETA HARIJAN Vs. STATE OF UTTAR PRADESH
|
July 14, 1997 |
MEGH RAJ Vs. STATE OF U P
|
May 30, 1997 |
MEWA RAM Vs. STATE
|
March 11, 1997 |
MINERAL OIL CORPORATION Vs. CEGAT
|
May 28, 1997 |
MISHRI LAL Vs. THE COLLECTOR FATEHPUR AND OTHERS
|
January 28, 1997 |
MISHRI LAL GUPTA AND CO Vs. UNION BANK OF INDIA
|
February 24, 1997 |
MITRA PRAKASHAN PVT LTD Vs. UNION OF INDIA
|
December 5, 1997 |
MITTAL COAL ENTERPRISES Vs. ASSISTANT CIT
|
November 22, 1997 |
MODI INDUSTRIES LTD Vs. STATE OF U P
|
May 23, 1997 |
MODI RUBBER LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1997 |
MODI RUBBER LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
October 28, 1997 |
MODI XEROX LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
May 19, 1997 |
MOHAMMAD AHMAD Vs. U P STATE ELECTRICITY BOARD U P LUCKNOW
|
January 31, 1997 |
MOHAMMAD AZIM Vs. COMMISSIONER TRADE TAX U P LUCKNOW
|
December 11, 1997 |
MOHAMMAD HANIF Vs. IVTH ADDL. DISTRICT JUDGE
|
January 13, 1997 |
MOHAMMAD ISMAIL Vs. BILQUEES BANO
|
April 8, 1997 |
MOHAMMAD MOBIN Vs. STATE OF U P
|
March 20, 1997 |
MOHAMMAD NASEEM Vs. DISTRICT JUDGE, ALMORA
|
July 2, 1997 |
MOHAMMAD NASEM Vs. THIRD ADDITIONAL DISTRICT JUDGE FAIZABAD
|
May 29, 1997 |
MOHAMMAD NAZIM AND Vs. STATE
|
October 1, 1997 |
MOHAMMAD RAFIQ Vs. SMT. AMNA KHATOON
|
April 24, 1997 |
MOHAMMAD SHAKEEL Vs. STATE OF U P
|
September 5, 1997 |
MOHAMMAD SHARIF Vs. STATE OF U P
|
May 20, 1997 |
MOHAMMAD SHARIF Vs. STATE OF UTTAR PRADESH
|
May 20, 1997 |
MOHAMMAD YASIN Vs. STATE OF UTTAR PRADESH
|
January 17, 1997 |
MOHAMMED NAEEM Vs. ILLRD ADDL DISTT JUDGE FAIZABAD
|
May 29, 1997 |
MOHAN LAL BAHRI Vs. K L BAHRI
|
November 25, 1997 |
MOHAN LAL RAM KUMAR AND SONS Vs. SALES TAX OFFICER SECTOR II MAINPURI
|
April 11, 1997 |
MOHAN MEAKIN BREWERIES LTD Vs. STATE OF U P
|
January 24, 1997 |
MOHD AHMAD Vs. STATE OF U P
|
March 28, 1997 |
MOHD AHMAD Vs. SEEMA
|
September 22, 1997 |
MOHD AKHTAR CHURIWALA Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
|
May 27, 1997 |
MOHD HABIBS Vs. STATE OF U P
|
August 1, 1997 |
MOHD ISLAM AHMAD KHAN Vs. FIRST ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
March 13, 1997 |
MOHD ISLAM AHMAD KHAN Vs. IST ADDL DISTRICT JUDGE AND ORS
|
March 13, 1997 |
MOHD ISMAIL Vs. MEMBER SECRETARY DIST ADMINISTRATIVE COMMITTEE FATEHPUR
|
April 23, 1997 |
MOHD JAMAL RUSHDI Vs. MADHAMLK SHLKSHA PARLSHAD U P ALLAHABAD
|
February 19, 1997 |
MOHD MOBIN Vs. STATE OF U P
|
February 28, 1997 |
MOHD NAZIM; ASHIQUR REHMAN; INDRA LAL; MARKANDEY MISRA; VIDYAWATL SAHU; OM PRAKASH TEWARI; MOHD NAZIM Vs. STATE
|
October 1, 1997 |
MOHD RAFIQUE Vs. STATE OF U P
|
September 10, 1997 |
MOHD RAUF Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE, SENIOR DIVISION
|
September 15, 1997 |
MOHD SHAHID Vs. ALIGARH MUSLIM UNIVERSITY
|
April 24, 1997 |
MOHD SHAMI KHAN Vs. NARESH DIXIT
|
March 20, 1997 |
MOHD ZAHOOR Vs. COMMITTEE OF MANAGEMENT MADARSA HANFIA AHLE SUNNAT BAHAR UL ULOOM MAU
|
June 4, 1997 |
MOHD. BASHIR AND OTHERS Vs. VTH ADDL. DISTRICT JUDGE, FAIZABAD
|
January 31, 1997 |
MOHD. HALIM Vs. MOHD. SAMIM
|
April 9, 1997 |
MOHD. SIDDIQ Vs. BRAHMA DUTT
|
April 15, 1997 |
MOHD. WASEEM KHAN AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHER
|
November 11, 1997 |
Mohd. Yasin Vs. State of U.P.
|
January 17, 1997 |
MOLVI HABIBUR RAHMAN FAIZI Vs. STATE OF UTTAR PRADESH
|
May 21, 1997 |
MONIKA BEADS PVT LTD Vs. UNION OF INDIA UOI
|
September 3, 1997 |
MONIKA PLASTIC PIPES P LTD Vs. DIRECTOR OF INDUSTRIES KANPUR
|
September 25, 1997 |
MOOL CHAND Vs. KEDAR
|
November 26, 1997 |
MOOL CHANDRA ALIAS GUNGEY YADAV Vs. STATE OF U P
|
April 1, 1997 |
MOTI LAL AGARWAL AND ANOTHER Vs. IIND ADDL. CIVIL JUDGE AND ANOTHER
|
December 19, 1997 |
MOTI LAL GUPTA Vs. STATE OF U P
|
March 10, 1997 |
MOTI LAL SEHGAL Vs. SHRI KANT GUPTA AND OTHERS
|
February 28, 1997 |
MOTI LALS Vs. STATE OF U P
|
December 8, 1997 |
MOTILAL Vs. DISTT JUDGE BALLIA
|
April 9, 1997 |
MOTILAL Vs. STATE OF U P
|
June 12, 1997 |
Motilal and Ors. Vs. State of U.P.& Ors.
|
December 8, 1997 |
MOTOR SALES Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1997 |
MOTOR SALES Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1997 |
MUHAMMAD IQBAL Vs. STATE
|
March 31, 1997 |
MUIR MILLS A UNIT OF NTC Vs. APPELLATE AUTHORITY PAYMENT OF WAGES ACT
|
November 27, 1997 |
MUIR MILLS CIVIL LINES KANPUR Vs. PRESIDING OFFICER LABOUR COURT ANDORS
|
March 4, 1997 |
MUKESH Vs. STATE OF U P
|
November 13, 1997 |
MUKUT BEHARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 16, 1997 |
MUKUT NATH Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
December 22, 1997 |
MUKUT SINGH Vs. STATE OF U P
|
September 12, 1997 |
MUKUT SINGH Vs. STATE OF UTTAR PRADESH
|
August 19, 1997 |
MUMTAZ AHMAD Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD REGION ALLAHABAD
|
March 28, 1997 |
MUNESHWAR DAYAL Vs. ZILA KARYAKRAM ADHIKARI BIJNOR
|
November 13, 1997 |
MUNICIPAL BOARD MEERUT Vs. PRESIDING OFFICER LABOUR COURT MEERUT
|
February 6, 1997 |
MUNNA Vs. STATE
|
March 31, 1997 |
MUNNA Vs. STATE OF U P
|
March 21, 1997 |
MUNNA Vs. STATE OF U P
|
June 11, 1997 |
MUNNA BABU Vs. SHANNO BEGUM
|
May 21, 1997 |
MUNNA SINGH @ ARVIND SINGH AND OTHERS Vs. STATE OF U.P.
|
September 11, 1997 |
MUNNEY Vs. IVTH ADDITIONAL DISTRICT JUDGE ALLGARH
|
July 3, 1997 |
MUNNI DEVI Vs. STATE OF U P
|
March 12, 1997 |
MUNNI DEVI Vs. RENT CONTROL AND EVICTION OFFICER, BILASPUR
|
July 1, 1997 |
MUNNI LAL BILAIYA Vs. RADHA BALLABH KATHEL
|
August 28, 1997 |
MUNNI LAL GUPTA Vs. IIND ADDL. DISTRICT JUDGE, JHANSI
|
July 31, 1997 |
MUNNU RAM AND ANR. Vs. SPECIAL LAND ACQUISITION OFFICER AND ORS.
|
November 18, 1997 |
MUNSHI KHAN Vs. STATE OF U P
|
March 21, 1997 |
MUNSHI SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
April 3, 1997 |
MURALA DEVI MUKHERJEE (SMT.) AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
August 6, 1997 |
MURTI SRI SHEOJI BHAGWAN Vs. HINDALCO RENUKOOT MIRZAPUR
|
January 13, 1997 |
MUSEY ALIAS AJAY KUMAR YADAV Vs. STATE
|
August 11, 1997 |
N T C MILLS STAFF ASSOCIATION Vs. NATIONAL TEXTILE CORPORATION U P LTD
|
December 2, 1997 |
NAFEES AHMAD Vs. TEHSILDAR MAGISTRATE TEHSIL PATIYALI ETAH
|
May 30, 1997 |
NAGAR PALIKA CITY BOARD Vs. RELAX BUILDERS (P.) LTD. AND ANR.
|
January 21, 1997 |
NAGAR PALIKA PARISHAD MUSSORIE Vs. STATE OF UTTAR PRADESH
|
July 11, 1997 |
NAGAR PALIKA PARISHAD MUSSORIE Vs. STATE
|
November 7, 1997 |
NAGAR PRASAD Vs. STATE OF UTTAR PRADESH
|
September 9, 1997 |
NAGENDRA KUMAR Vs. SHRI SHAHUJI MAHARAJ VISWA VIDYALAYA KANPUR
|
April 11, 1997 |
NAGRATH PAINTS P LTD Vs. UNION OF INDIA UOI
|
February 27, 1997 |
NAIPAL Vs. STATE OF U.P. AND OTHERS
|
March 11, 1997 |
NAMI Vs. STATE OF U P
|
December 10, 1997 |
NAND KUMARI DEVI Vs. STATE OF U P AND ANOTHER
|
September 8, 1997 |
NAND LAL AND OTHERS Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD AND OTHERS
|
November 18, 1997 |
NANDU MAL GIRDHARI LAL A PARTNERSHIP FIRM Vs. KRISHI UTPADAN MANDI SAMITI NAVIN MANDI STHAL MUZAFFARNAGAR
|
November 25, 1997 |
NANHAKOO Vs. STATE
|
September 18, 1997 |
NANHEY LAL Vs. STATE OF U P
|
April 24, 1997 |
NANHKU Vs. RAM RAJ
|
August 11, 1997 |
NANHOO ALIAS NANHE Vs. STATE OF U P
|
May 23, 1997 |
NANKOO SHARMA Vs. STATE OF UTTAR PRADESH
|
January 9, 1997 |
NARAIN Vs. STATE OF U P
|
November 27, 1997 |
NARAIN PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 17, 1997 |
NARBADA DEVI Vs. ADDITIONAL COMMISSIONER JUDICIAL GORAKHPUR
|
March 14, 1997 |
NARENDRA BAHADUR Vs. STATE OF U P
|
September 25, 1997 |
NARENDRA KUMAR Vs. ADDL SALES TAX OFFICER
|
May 14, 1997 |
NARENDRA KUMAR SHARMA HEAD MASTER Vs. DISTRICT BASIC EDUCATION OFFICER VARANASI
|
April 2, 1997 |
NARENDRA KUMAR SHUKLA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, JHANSI AND OTHERS
|
July 23, 1997 |
NARENDRA PAL SINGH TEOTIA Vs. STATE OF U P
|
October 22, 1997 |
NARESH CHAND AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1997 |
NARESH KUMAR Vs. STATE OF U P
|
March 11, 1997 |
NARESH SHANKAR SRIVASTAVA Vs. U P CO OPERATIVE TRIBUNAL
|
July 25, 1997 |
NARGIS MALIK Vs. OFFICIAL LIQUIDATOR
|
December 16, 1997 |
NATHU Vs. STATE OF U P
|
September 9, 1997 |
NATHU RAM Vs. SHYAM SUNDER
|
July 16, 1997 |
NATIONAL INSURANCE CO LTD Vs. DEEPA PANT
|
November 20, 1997 |
NATRAJ CHHABIGRIH Vs. STATE OF U P
|
March 28, 1997 |
NAVEEN GLASS PRODUCTS Vs. CCE (A) AND ANR.
|
January 10, 1997 |
NAWAB NADIR SHAH KHAN Vs. STATE OF U P
|
August 1, 1997 |
NAZIR KHAN Vs. SMT. MITHILA DEVI
|
May 21, 1997 |
NEERA TANDON Vs. REGISTRAR KANPUR UNIVERSITY KANPUR
|
April 21, 1997 |
NEETA TEWARI Vs. STATE OF U P
|
May 2, 1997 |
NEPAL SINGH Vs. STATE OF U P
|
March 18, 1997 |
NETRA PAL SINGH Vs. YASHODA DEVI
|
March 20, 1997 |
NETRAPAL SINGH Vs. STATE OF U.P. AND OTHERS
|
November 12, 1997 |
NEW INDIA ASSURANCE CO Vs. GHANSHYAM DAS
|
February 5, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. JAGDISH PRASAD PANDEY
|
April 9, 1997 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GHANSHYAM DAS
|
May 2, 1997 |
NEW VICTORIA MILLS STAFF ASSOCIATION A UNIT OF NATIONAL TEXTILES CORPN MILLS STAFF ASSOCIATION KANPUR NAGAR Vs. UNION OF INDIA
|
March 4, 1997 |
NEW VISHWAKARMA ENGINEERING WORKS Vs. COMMISSIONER OF TRADE TAX U P
|
April 8, 1997 |
NIAZ AHMAD Vs. VIIITH ADDITIONAL DISTRICT JUDGE U P ALIGARH
|
January 24, 1997 |
NIAZ AHMAD Vs. STATE OF U P
|
September 2, 1997 |
NIHAL CHAND Vs. NAGAR MAHAPALIKA KANPUR
|
February 5, 1997 |
NIRANJAN LAL Vs. STATE OF U P
|
September 5, 1997 |
NIRMAL KUMAR JAIN ADDL DISTRICT JUDGE SAHARANPUR Vs. STATE OF U P AND ANOTHER
|
September 16, 1997 |
NIRMALA TANDON Vs. H N TANDON
|
May 27, 1997 |
NISAR AHMAD Vs. U P STATE CEMENT CORPORATION LTD
|
April 22, 1997 |
NISAR KHAN Vs. STATE OF U P
|
May 30, 1997 |
NISHANT PANDEY Vs. STATE OF U P
|
April 30, 1997 |
NISHANT PANDEY Vs. STATE OF U P
|
March 30, 1997 |
NO 13938846 LINK LALTA PRASAD SINGH Vs. UNION OF INDIA
|
April 19, 1997 |
NOOR ALI Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE VARANASI
|
February 3, 1997 |
Noor Bano Begum Vs. State of U.P.
|
April 4, 1997 |
NOOR JAHAN Vs. NIZAM S O REHMATULLAH
|
February 13, 1997 |
OBRA THERMAL POWER STATION Vs. WORKMENS COMPENSATION COMMISSIONER
|
January 17, 1997 |
OM PAL Vs. STATE OF U P
|
September 22, 1997 |
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
September 5, 1997 |
OM PRAKASH Vs. D M GHAZIPUR
|
October 29, 1997 |
OM PRAKASH Vs. STATE OF U P
|
February 6, 1997 |
OM PRAKASH Vs. STATE OF U P
|
August 5, 1997 |
OM PRAKASH JAISWAL Vs. COLLECTOR
|
March 17, 1997 |
OM PRAKASH MISRA Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY JHANSI REGION JHANSL
|
June 13, 1997 |
OM PRAKASH MUSLA Vs. IIND ADDITIONAL DISTRICT JUDGE
|
May 27, 1997 |
OM PRAKASH PATROL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 3, 1997 |
OM PRAKASH SHARMA Vs. STATE OF U P
|
February 18, 1997 |
OM PRAKASH SHARMA Vs. STATE OF UTTAR PRADESH
|
February 18, 1997 |
OM PRAKASH SHARMA Vs. VTH ADDL. DISTRICT JUDGE AND OTHERS
|
May 27, 1997 |
OM PRAKASH SINGH Vs. STATE OF U P
|
July 29, 1997 |
OM PRAKASH SINGH Vs. COMMISSIONER OF TRADE TAX LUCKNOW
|
July 16, 1997 |
OM PRAKASH SINGH Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
|
September 12, 1997 |
OM PRAKASH SINGH Vs. STATE OF U P
|
March 20, 1997 |
OM PRAKASH YADAV Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE
|
June 12, 1997 |
OM SEWA SAMITI Vs. STATE OF U P
|
January 12, 1997 |
OMKAR SAXENA Vs. STATE OF U P
|
August 28, 1997 |
ONKAR NATH Vs. MALTI DEVI
|
July 23, 1997 |
ONKAR NATH TEWARI Vs. CHIEF ENGINEER MINOR IRRIGATION DEPTT
|
September 11, 1997 |
ONKAR SINGH Vs. STATE OF U P
|
January 31, 1997 |
ORIENTAL BANK OF COMMERCE Vs. UNION OF INDIA UOI
|
January 27, 1997 |
ORIENTAL BANK OF COMMERCE KANPUR Vs. UNION OF INDIA
|
April 8, 1997 |
ORIENTAL INSURANCE CO LTD Vs. PRAKASHWATI
|
October 23, 1997 |
P P RASTOGI Vs. MEERUT UNIVERSITY
|
January 31, 1997 |
PADAM SINGH Vs. MIHI LAL
|
July 4, 1997 |
PANKAJ KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
February 28, 1997 |
PANKAJ KUMAR TRIPATHI Vs. STATE OF U P
|
December 1, 1997 |
PANTHU Vs. STATE OF U.P.
|
January 8, 1997 |
PAPPU Vs. STATE OF UTTAR PRADESH
|
July 3, 1997 |
PAPPU SINGH Vs. STATE OF U P
|
April 21, 1997 |
PARAMHANS RAI Vs. STATE OF U P
|
February 19, 1997 |
PARAS NATH KURMI Vs. SESSIONS JUDGE MAU
|
October 17, 1997 |
PARAS NATH PANDEY Vs. ASSISTANT DIRECTOR ADMINISTRATION DIRECTORATE OF TRAINING AND EMPLOYMENT U P LUCKNOW
|
April 18, 1997 |
PARAS NATH TIWARI Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
|
July 16, 1997 |
PARASHURAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
July 23, 1997 |
PARDESHI Vs. NON CONVENTIONAL ENERGY DEVELOPMENT AGENCY U P LUCKNOW
|
September 4, 1997 |
PARMANAND Vs. DISTRICT JUDGE, JHANSI
|
September 1, 1997 |
PARSU RAM Vs. INDIAN PENAL CODE 1860 SECTION 302 DOUBLE MURDER CONVICTION AND SENTENCE VALIDITY OCULAR EVIDENCE OF THREE EYE WITNESSES CLEARLY SHOWING THAT THEY BEING CLOSE NEIGHBOURS OF DECEASED HAD SEEN ACCUSED APPELLANT ASSAULTING BOTH DECEASED
|
December 8, 1997 |
PARUMAL KEOMAL OIL AND FLOUR MILL GANGAPUR BAREILLY Vs. STATE OF U P
|
December 18, 1997 |
PARVEEN AZAD Vs. IST ADDITIONAL DISTRICT JUDGE BADAUN
|
May 20, 1997 |
PARVEZ ALAM Vs. STATE OF U P
|
March 31, 1997 |
PARVIN SINGH Vs. STATE OF U P
|
October 28, 1997 |
PATIRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 8, 1997 |
PATLRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUN PUR
|
August 12, 1997 |
PAWAN Vs. STATE OF U P
|
March 18, 1997 |
PAWAN KUMAR JAIN Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION U P LTD
|
January 9, 1997 |
PAWAN KUMAR JAIN Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LIMITED LUCKNOW
|
September 1, 1997 |
PHOOL CHAND Vs. STATE OF U.P. AND ANOTHER
|
September 3, 1997 |
PHOOLAN DEVI Vs. STATE OF UTTAR PRADESH
|
March 31, 1997 |
Pitamber and Anr. Vs. Board of Revenue,U.P.Allahabad & Ors.
|
January 13, 1997 |
PITAMBER LAL YADAV Vs. STATE OF U P
|
January 9, 1997 |
POLARIS HOTEL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
May 12, 1997 |
POLYTHENE AYDYOGIC UTPADAN SAHAKARI SAMITI LTD Vs. STATE OF CO OPERATIVE BANK LTD
|
January 9, 1997 |
POONAM SINGH CHETNA SINGH Vs. ALLAHABAD UNIVERSITY
|
April 23, 1997 |
POORAN SINGH Vs. STATE OF U P
|
April 2, 1997 |
POSYSHA INDUSTRIES CO LTD Vs. COLLECTOR
|
October 13, 1997 |
PRABHA SHANKAR Vs. STATE
|
August 27, 1997 |
PRABHU Vs. STATE OF U P
|
April 1, 1997 |
PRADEEP KUMAR HAR SARAN LAL Vs. ASSESSING OFFICER
|
March 21, 1997 |
PRADEEP KUMAR SINGH SISODIA Vs. ADDL. DY. INSPECTOR GENERAL (P.), G.C., CENTRAL RESERVE POLICE FORCE, RAMPUR
|
September 30, 1997 |
PRADEEP KUMAR TRIVEDI Vs. SECRETARY VIDHAN SABHA SACHIVALAYA LUCKNOW
|
May 29, 1997 |
PRADUMNA KUMAR JAIN Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
|
February 24, 1997 |
PRAGATISHEEL SAMOOHIK SAHKARI KRISHNA SAMITI LTD Vs. STATE OF U P
|
September 30, 1997 |
PRAHLAD SINGH Vs. SUB DIVISIONAL OFFICER BAHRAICH ASSISTANT COLLECTOR IST CLASS BAHRAICH AND
|
August 7, 1997 |
PRAHLAD SINGH MEHTA Vs. DIRECTOR PRANTIYA RAKSHAK DAL
|
September 5, 1997 |
PRAKASH Vs. STATE OF U P
|
April 1, 1997 |
PRAKASH CHANDRA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
August 20, 1997 |
PRAKASH CHANDRA Vs. ISHWAR CHANDRA
|
April 19, 1997 |
PRAMILA GUPTA Vs. DIRECTOR OF EDUCATION
|
May 19, 1997 |
PRAMILA MISHRA Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI DIVISON JHANSI
|
July 28, 1997 |
PRAMOD GOEL Vs. STATE OF U P
|
September 16, 1997 |
PRAMOD GUPTA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY MORADABAD REGION MORADABAD
|
June 2, 1997 |
PRAMOD KUMAR AGARWAL Vs. STATE OF U P
|
May 29, 1997 |
PRAMOD KUMAR PANDEY Vs. ASSN REGIONAL TRANSPORT OFFICER A
|
February 17, 1997 |
PRAMOD KUMAR SHUKLA Vs. STATE OF U P
|
November 6, 1997 |
PRANAB BARUAH Vs. BANARAS HINDU UNIVERSITY VARANASI
|
February 20, 1997 |
PRANVEER SINGH SATVAT Vs. CHANCELLOR CHANDRA SHEKHAR AZAD KRISHI EVAM PRODYOGIC VISHWAVIDYALAYA AND
|
July 28, 1997 |
PRATAP NARAIN Vs. STATE OF UTTAR PRADESH
|
September 4, 1997 |
PRATAP SINGH Vs. STATE
|
May 5, 1997 |
PRATAP SINGH Vs. PRESCRIBED AUTHORITY AND ANR.
|
July 4, 1997 |
PRATAP SINGH Vs. D.I.O.S.
|
February 11, 1997 |
PRATIMA SEN GUPTA Vs. SAJAL SEN GUPTA
|
October 22, 1997 |
PRAVEEN AZAD Vs. FIRST ADDI DISTRICT JUDGE BADAUN
|
May 20, 1997 |
PRAVEEN KUMAR SINGH Vs. NAGAR PALIKA PARISHAD DEORIA
|
January 4, 1997 |
PRAVEEN KUMAR SINGH Vs. NAGAR PALIKA PARISHAD DEORIA
|
April 1, 1997 |
PRAVEEN MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD AND ANOTHER
|
September 2, 1997 |
PRAVESH SOTI Vs. MEERUT UNIVERSITY MEERUT AND
|
January 31, 1997 |
PRAVIN CHAUDHARY Vs. STATE
|
April 28, 1997 |
PREM LATA Vs. FIRST CIVIL JUDGE MEERUT
|
June 6, 1997 |
PREM NARAIN Vs. MAYA DEVI
|
May 20, 1997 |
PREM NARAIN Vs. STATE OF U P
|
July 22, 1997 |
PREM NARAIN GUPTA Vs. STATE OF U.P. AND ANOTHER
|
September 4, 1997 |
PREM RAJ GUPTA Vs. RENT CONTROL AND EVICTION OFFICER
|
December 5, 1997 |
PREM SINGH Vs. STATE OF U P
|
October 29, 1997 |
PREM SWAMI Vs. STATE OF U P
|
July 31, 1997 |
Prema Devi Vs. State of U.P.
|
January 21, 1997 |
PREMA DEVI ALIAS PREMA CHOWDHRAIN Vs. STATE OF UTTAR PRADESH
|
January 21, 1997 |
PRINCIPAL RASHTRIYA HIGHER SECONDARY SCHOOL BULANDSHAHAR Vs. BANI SINGH YADAV
|
May 14, 1997 |
PRINCIPAL ST JOSEPH S ACADEMY DEHRADUN Vs. LABOUR COURT DEHRADUN
|
April 3, 1997 |
PRITAM LAL Vs. CHAN RAM
|
January 8, 1997 |
PRITAM SINGH Vs. STATE OF U P
|
November 10, 1997 |
PRITAM SINGH Vs. STATE OF U P
|
October 11, 1997 |
PRITAM SINGH Vs. STATE OF U P
|
December 23, 1997 |
PRITHVIPAT Vs. STATE OF U P
|
September 4, 1997 |
PRIYAMBDA DEVI Vs. PRESCRIBED AUTHORITY ALIGARH
|
August 22, 1997 |
PROF M WAJID KHAN Vs. ALIGARH MUSLIM UNIVERSITY
|
April 4, 1997 |
PUNJAB CO-OPERATIVE BANK LTD & ANR Vs. UNION OF INDIA AND ORS
|
May 26, 1997 |
PUNJAB CYCLE AND RICKSHAW COMPANY Vs. DISTRICT JUDGE VARANASL
|
July 25, 1997 |
PUNJAB NATIONAL BANK, MODINAGAR, GHAZIABAD Vs. MODI RUBBER LIMITED, MODINAGAR, GHAZIABAD
|
August 8, 1997 |
PURAN LAL Vs. STATE OF UTTAR PRADESH
|
January 21, 1997 |
PURAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MATHURA AND OTHE
|
September 12, 1997 |
PUSHKAR MEHROTRA Vs. HONBLE THE CHIEF JUSTICE
|
September 2, 1997 |
PUSHPA DEVI WIG Vs. INDIAN OIL CORPORATION LIMITED
|
December 17, 1997 |
PUSHPENDRA KUMAR BANSAL Vs. STATE OF U P
|
December 18, 1997 |
PUTANI Vs. STATE OF U P
|
March 17, 1997 |
PYARE LAL Vs. STATE OF U P
|
April 9, 1997 |
PYARE LAL Vs. DISTT MAGISTRATE
|
March 3, 1997 |
QAMAR JAHAN Vs. STATE OF UTTAR PRADESH
|
May 16, 1997 |
QAMRUL HODA Vs. CHIEF SECURITY COMMISSIONER R P F N E RAILWAY GORAKHPUR
|
May 27, 1997 |
QASIM ALI Vs. MOHAR ALI
|
August 19, 1997 |
QUEENI BARTERJI Vs. BOARD OF REVENUE
|
May 8, 1997 |
R B AGNIHOTRI Vs. LABOUR COMMISSIONER U P KANPUR
|
March 10, 1997 |
R B SINGH Vs. STATE OF U P
|
March 18, 1997 |
R H ZAIDI Vs. D I O S ALLAHABAD
|
February 5, 1997 |
R K DIKSHIT Vs. STATE OF U P
|
September 8, 1997 |
R N JAIN Vs. JAI PRAKASH TYAGI
|
May 4, 1997 |
R N SRIVASTAVA Vs. U P PUBLIC SERVICES TRIBUNAL NO 1 JAWAHAR BHAWAN LUCKNOW
|
July 31, 1997 |
R N SRIVASTAVA Vs. STATE OF U P
|
March 18, 1997 |
R N TIWARI Vs. FOOD CORPORATION OF INDIA
|
January 13, 1997 |
R P SINGH BAGHEL Vs. CITY MAGISTRATE ELECTION OFFICER ALLAHABAD
|
October 5, 1997 |
R.K. ARMS CORPORATION Vs. COMMISSIONER, KANPUR DIVISION
|
December 19, 1997 |
R.R.I. FERNANDES Vs. STATE OF U.P.
|
August 29, 1997 |
RADHA DEVI Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1997 |
RADHA DEVI Vs. STATE OF U P
|
July 25, 1997 |
RADHA KRISHNA SHARMA Vs. STATE OF UTTAR PRADESH
|
November 27, 1997 |
RADHA MOHAN DWIVEDI Vs. STATE OF UTTAR PRADESH
|
May 21, 1997 |
RADHARAMAN Vs. STATE OF UTTAR PRADESH
|
March 20, 1997 |
Radharaman and Ors. Vs. State of U.P.
|
March 20, 1997 |
RADHE MOHAN DWIVEDI Vs. STATE OF U P
|
May 21, 1997 |
RADHEY SHYAM Vs. STATE OF U P
|
July 28, 1997 |
RADHEY SHYAM Vs. UMA SHANKER
|
February 5, 1997 |
RADHEY SHYAM Vs. BABU LAL
|
September 16, 1997 |
RADHEY SHYAM Vs. SUSHIL KUMAR KANAUJIA
|
September 18, 1997 |
RADHEY SHYAM Vs. MUNNI LAL
|
October 3, 1997 |
RADHEY SHYAM CHAURASIA Vs. STATE OF U P
|
April 1, 1997 |
RADHILI DEVI Vs. DISTRICT MAGISTRATE PADRAUNA
|
January 13, 1997 |
RAFAT ALI KHAN AND OTHERS Vs. STATE OF U.P.
|
November 11, 1997 |
RAFI Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
May 28, 1997 |
RAFI HASAN Vs. STATE OF U P
|
September 15, 1997 |
RAFIQ Vs. STATE OF U P
|
September 9, 1997 |
RAGHU BIR SINGH PAWAR Vs. COMMITTEE OF MANAGEMENT SANATAN DHARM INTERMEDIATE COLLEGE MUZAFFARNAGAR
|
July 15, 1997 |
RAGHU NATH Vs. SRI RAHUL BHATNAGER DISTT MAGISTRATE
|
September 3, 1997 |
Raghu Nath Vs. Rahul Bhatnager Distt.Magistrate and Others
|
September 3, 1997 |
RAGHUBAR DAYAL Vs. STATE OF U P
|
January 17, 1997 |
RAGHUBIR SINGH Vs. STATE OF U P
|
September 2, 1997 |
Raghubir Singh and Ors. Vs. State of U.P.
|
September 2, 1997 |
RAGHUNANDAN PRASAD Vs. STATE
|
October 1, 1997 |
RAGHUNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR AND ANOTHER
|
November 10, 1997 |
RAGHUNATH Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
October 11, 1997 |
RAGHURAJ SINGH Vs. STATE OF U P
|
May 22, 1997 |
RAGHUVENDRA BABU MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 3, 1997 |
RAGHVENDRA BABU MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAH
|
September 3, 1997 |
RAGHVENDRA SINGH Vs. DISTRICT COMMANDANT, HOME GUARDS
|
August 12, 1997 |
RAGINI SRIVASTAVA Vs. STATE OF U P
|
May 6, 1997 |
RAGINI SRIVASTAVA Vs. STATE OF U P
|
March 6, 1997 |
RAGUBIR SINGH Vs. STATE OF U P
|
March 19, 1997 |
RAGUNATH Vs. STATE OF U P
|
July 1, 1997 |
RAHEES KHAN Vs. STATE OF U P
|
July 15, 1997 |
RAHIMUDDIN Vs. STATE
|
December 3, 1997 |
RAHMAN Vs. STATE OF U P
|
February 28, 1997 |
RAI BHANU PRATAP VERMA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
April 4, 1997 |
Rais Vs. Superintendent Distt Jail Pratapgarh
|
August 1, 1997 |
RAIS AHMAD Vs. SPECIAL
|
May 29, 1997 |
RAJ BAHADUR Vs. STATE OF U P
|
August 22, 1997 |
Raj Bahadur Vs. State
|
July 10, 1997 |
RAJ BAHADUR Vs. STATE OF U P
|
December 9, 1997 |
RAJ BAHADUR YADAV Vs. STATE OF UTTAR PRADESH
|
March 21, 1997 |
RAJ KARAN VERMA AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
July 8, 1997 |
RAJ KUMAR Vs. U P PUBLIC SERVICE TRIBUNAL I LUCKNOW
|
July 16, 1997 |
RAJ KUMAR Vs. STATE OF U P
|
September 11, 1997 |
RAJ KUMAR Vs. FOOD CORPORATION OF INDIA
|
September 12, 1997 |
RAJ KUMAR & ORS. Vs. ARJUN & ORS.
|
March 26, 1997 |
RAJ KUMARI Vs. RAMDHAN
|
December 24, 1997 |
RAJ KUMARI Vs. SUPERINTENDENT WOMEN PROTECTION HOUSE MEERUT
|
February 17, 1997 |
RAJ NARAIN SINGH Vs. RAGHUNANDAN SINGH
|
September 12, 1997 |
RAJ PAL SINGH Vs. STATE
|
March 20, 1997 |
RAJ PATI Vs. LAND MANAGEMENT COMMITTEE
|
July 29, 1997 |
RAJ PURWAR Vs. ROMA CHAUDHARY
|
May 9, 1997 |
RAJ RANI Vs. BIPAT LAL
|
May 2, 1997 |
RAJ SINGH Vs. DIST PANCHAYAT RAJ ADHIKARI MUZAFFARNAGAR
|
May 12, 1997 |
RAJ SINGH Vs. DY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
March 14, 1997 |
RAJA RAM Vs. SHANTI DEVI
|
March 20, 1997 |
RAJA RAM Vs. STATE OF U P
|
December 11, 1997 |
RAJA RAM Vs. STATE OF U P
|
November 12, 1997 |
RAJA RAM Vs. IVTH ADD SESSIONS JUDGE PILIBHIT
|
October 17, 1997 |
RAJA RAM Vs. IVTH ADDL SESSIONS JUDGE PILIBHIT
|
October 17, 1997 |
RAJA RAM SHUKLA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
|
August 20, 1997 |
RAJARSHI TANDON MAHILA MAHAVIDYALAYA Vs. STATE OF U P
|
November 18, 1997 |
RAJBIR SINGH Vs. STATE OF U P
|
September 25, 1997 |
RAJDOOT PAINTS LTD Vs. ASSTT COLLR OF C EX
|
September 1, 1997 |
RAJEEV RATANAM TEWARIS Vs. STATE OF U P
|
August 14, 1997 |
RAJENDER Vs. STATE
|
March 20, 1997 |
RAJENDRA Vs. STATE
|
August 5, 1997 |
RAJENDRA KUMAR ALIAS RAJJAN Vs. STATE
|
February 4, 1997 |
RAJENDRA NATH SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
May 30, 1997 |
RAJENDRA PRASAD Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE
|
March 19, 1997 |
RAJENDRA PRASAD CHAURASIYA Vs. HAZARI LAL MALLAH
|
September 24, 1997 |
RAJENDRA PRASAD SHARMA Vs. D I O S GHAZIABAD
|
February 27, 1997 |
RAJENDRA PRASAD TYAGI Vs. STATE OF U P
|
November 7, 1997 |
RAJENDRA SINGH Vs. STATE
|
March 20, 1997 |
RAJENDRA SINGH DOHRE Vs. COMMISSIONER, KANPUR MANDAL
|
December 15, 1997 |
RAJESH ALIAS PAPPU Vs. STATE OF U P
|
July 16, 1997 |
RAJESH CHAPPAL UDYOG Vs. PUNJAB NATIONAL BANK NEW DELHI
|
April 4, 1997 |
RAJESH KUMAR Vs. STATE OF U P
|
May 19, 1997 |
RAJESH RAI Vs. STATE OF UTTAR PRADESH
|
September 18, 1997 |
RAJESH SINGH Vs. STATE OF U P
|
February 4, 1997 |
RAJESH TRIPATHI Vs. BOARD OF GOVERNORS THROUGH CHIEF SECRETARY, U.P. GOVERNMENT MOTILAL NEHRU REGIONAL ENGINEERING COLLEGE AND ANR.
|
May 8, 1997 |
RAJESHWAR PRASAD Vs. THE DISTRICT MAGISTRATE/DISTRICT DEPUTY DIRECTOR, CONSOLIDATION AND ANOTHER
|
February 20, 1997 |
RAJESHWAR PRATAP SAHI Vs. COMMISSIONER GORAKHPUR
|
August 21, 1997 |
RAJESHWARI DEVI Vs. RAM CHANDRA GUPTA
|
July 28, 1997 |
RAJESHWARI DEVI Vs. RAM CHANDRA GUPTA
|
July 23, 1997 |
RAJEY Vs. STATE OF U P
|
September 23, 1997 |
RAJIV Vs. STATE OF U P
|
July 24, 1997 |
RAJJAN LAL Vs. STATE OF U P
|
March 14, 1997 |
RAJKUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
|
January 9, 1997 |
RAJPATI PANDEY Vs. STATE OF U P
|
May 2, 1997 |
RAJVEER S O GAJADHAR Vs. STATE OF UTTAR PRADESH
|
August 7, 1997 |
RAJVEER SINGH Vs. STATE OF U P
|
October 1, 1997 |
RAJVEER SINGH Vs. CHIEF ENGINEER, MINOR IRRIGATION DEPARTMENT AND ANOTHER
|
November 18, 1997 |
RAJVIR AND OTHERS Vs. COLLECTOR DISTRICT BULANDSHAHAR
|
January 21, 1997 |
RAJVIR SINGH KHOKHAR Vs. U P PUBLIC SERVICE TRIBUNAL NOOR JAWAHAR BHAWAN LUCKNOW
|
November 25, 1997 |
RAKESH Vs. STATE OF U P
|
September 30, 1997 |
RAKESH BAGLA Vs. DIRECTOR GENERAL ANTI EVASION C EX
|
March 21, 1997 |
RAKESH DUTT Vs. STATE OF U P
|
August 14, 1997 |
RAKESH KAITHAL Vs. STATE OF U P
|
May 26, 1997 |
RAKESH KUMAR Vs. SPECIAL SECRETARY STATE OF U P LUCKNOW
|
April 22, 1997 |
RAKESH KUMAR AGARWAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
|
March 14, 1997 |
RAKESH KUMAR JAIN Vs. STATE OF U P
|
September 12, 1997 |
RAKESH KUMAR JAIN Vs. STATE OF U P
|
December 9, 1997 |
RAKESH KUMAR MISHRA Vs. STATE OF U P AND ANOTHER
|
December 5, 1997 |
RAKESH KUMAR SINGH Vs. STATE OF U P
|
November 28, 1997 |
RAKESH SRIVASTAVA NYAYIK Vs. SENIOR SUPERINTENDENT OF POLICE VARANASI AND ANOTHER
|
November 28, 1997 |
RAM ADHAR MISHRAS Vs. CHANDRIKA MISHRA
|
November 25, 1997 |
RAM ADHAR YADAV Vs. DISTRICT DEVELOPMENT OFFICER JAUNPUR AND ANOTHER
|
September 16, 1997 |
RAM AND ORS Vs. STATE OF U P
|
March 12, 1997 |
RAM ASHRAI MISRA Vs. STATE OF U P
|
April 25, 1997 |
RAM ASHRAY SINGH Vs. STATE OF U P
|
April 2, 1997 |
RAM AUTAR Vs. STATE OF U P
|
February 28, 1997 |
RAM AUTAR Vs. NAGAR PALIKA PARISHAD
|
May 27, 1997 |
RAM AUTAR Vs. STATE OF U P
|
October 15, 1997 |
RAM AUTAR VERMA Vs. DISTRICT ADMINISTRATIVE COMMITTEE MORADABAD
|
February 18, 1997 |
RAM AVTAR GOEL Vs. JAGANNATH GUPTA
|
July 7, 1997 |
RAM AWADH Vs. DEPUTY INSPECTOR GENERAL WESTERN REGION
|
April 11, 1997 |
RAM AWADH SHUKLA Vs. VIITH ADDL. DISTRICT JUDGE
|
May 15, 1997 |
RAM BABOO Vs. DY. DIRECTOR OF CONSOLIDATION, ETAWAH AND OTHERS
|
May 7, 1997 |
RAM BABOO GUPTA Vs. AGRA DEVELOPMENT AUTHORITY
|
May 22, 1997 |
RAM BABU KUSHWAHA Vs. STATE OF U P
|
September 3, 1997 |
RAM BABU RASTOGI Vs. STATE OF U.P.
|
August 27, 1997 |
RAM BACHAN YADAV Vs. COMMANDANT P A C 20TH BATALLION
|
September 25, 1997 |
RAM BADAL Vs. STATE OF U P
|
February 25, 1997 |
RAM BAHADUR Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
|
December 3, 1997 |
RAM BAHADUR ALIAS PANDIT Vs. STATE
|
March 27, 1997 |
RAM BAHADUR SINGH Vs. STATE
|
May 23, 1997 |
RAM BETI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI BADAUN
|
May 7, 1997 |
RAM BETI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI BADAUN
|
July 5, 1997 |
RAM BHAJAN Vs. STATE OF U P
|
May 16, 1997 |
RAM BHUL SHARMA Vs. STATE OF M P
|
August 14, 1997 |
RAM BIHARI Vs. STATE OF U P
|
December 19, 1997 |
RAM BISHWASH Vs. DISTRICT OFFICER
|
March 6, 1997 |
RAM CHANDER Vs. STATE
|
March 10, 1997 |
RAM CHANDER Vs. IVTH ADDL. DISTRICT JUDGE, MEERUT
|
May 28, 1997 |
RAM CHANDRA MISRA Vs. DISTRICT MAGISTRATE ALLAHABAD
|
January 15, 1997 |
RAM CHANDRA MISSION THROUGH ITS PRESIDENT P. RAJAGOPALACHARI Vs. UMESH CHANDRA SAXENA
|
July 10, 1997 |
RAM CHANDRA PANDEY Vs. DISTRICT ADMINISTRATIVE COMMITTEE
|
February 6, 1997 |
RAM CHANDRA TEWARI Vs. STATE OF UTTAR PRADESH
|
September 1, 1997 |
RAM CHARAN Vs. STATE OF UTTAR PRADESH
|
December 17, 1997 |
RAM CHITRA MANDIR Vs. D M ALLAHABAD
|
May 28, 1997 |
RAM DEO Vs. STATE OF U.P. AND OTHERS
|
March 14, 1997 |
RAM DHANI PRASAD Vs. EXCISE COMMISSIONER ALLAHABAD
|
July 14, 1997 |
RAM DULAR TRIPATHI Vs. STATE OF U P
|
September 3, 1997 |
RAM DULARI DEVI Vs. JOINT DIRECTOR OF EDUCATION VARANASI REGION VARANASI
|
March 4, 1997 |
RAM GOPAL Vs. STATE OF U P
|
February 28, 1997 |
RAM GOVIND GOVINDA CHAUHAN Vs. UNION OF INDIA
|
December 19, 1997 |
RAM HARSH YADAV Vs. DISTRICT REGISTRAR, RAE-BARELI
|
July 3, 1997 |
RAM JANAM DWIVEDI Vs. GENERAL MANAGER II U P S R T C
|
July 22, 1997 |
RAM JIYAWAN Vs. STATE OF U P
|
May 12, 1997 |
RAM KALI Vs. STATE OF U.P.
|
September 9, 1997 |
RAM KARAN Vs. STATE OF U P
|
July 11, 1997 |
RAM KHELAWAN Vs. STATE OF UTTAR PRADESH
|
November 13, 1997 |
RAM KHELAWAN Vs. STATE
|
October 13, 1997 |
RAM KHILARI Vs. STATE OF U P
|
March 27, 1997 |
RAM KISHAN Vs. CHAIRMAN U P STATE ELECTRICITY BOARD LUCKNOW
|
September 18, 1997 |
RAM KISHORE Vs. DY. DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
November 24, 1997 |
RAM KRIPAL Vs. HANUMAN PRASAD
|
February 12, 1997 |
RAM KRIPAL SHARMA Vs. D I O S
|
November 20, 1997 |
RAM KRIPAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 22, 1997 |
RAM KRISAN Vs. STATE OF UTTAR PRADESH
|
December 23, 1997 |
RAM KRISHNA TEKRIWAL Vs. COMMISSIONER OF INCOME TAX
|
November 25, 1997 |
RAM KUMAR Vs. STATE OF UTTAR PRADESH
|
September 22, 1997 |
RAM KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN AT ORAI
|
April 30, 1997 |
RAM KUMAR AND ANOTHER Vs. STATE OF U.P.
|
July 28, 1997 |
RAM KUMAR GUPTA Vs. STATE OF U P
|
July 16, 1997 |
RAM KUMAR SONKAR Vs. ZILA NIRVACHAN ADHIKARI ZILA ADHIKARI
|
September 16, 1997 |
RAM KUMARI Vs. SHIV BAHADUR SINGH
|
October 22, 1997 |
RAM LAKHAN Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
February 21, 1997 |
RAM LAL YADAV Vs. KULWANT RAI PURI
|
May 21, 1997 |
RAM LAUT Vs. STATE OF U P
|
April 7, 1997 |
RAM MANOHAR Vs. STATE
|
March 18, 1997 |
RAM MURAT & ORS. Vs. D.D.C. AZAMGARH & ORS.
|
April 28, 1997 |
RAM NAGINA Vs. STATE OF U P
|
April 25, 1997 |
RAM NAGINA SINGH Vs. DISTRICT MAGISTRATE
|
September 2, 1997 |
RAM NANDAN Vs. STATE OF U P
|
September 2, 1997 |
RAM NARAIN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
December 8, 1997 |
RAM NARAIN SHUKLA Vs. STATE OF U.P.
|
May 19, 1997 |
RAM NARESH CHAUDHARY Vs. STATE OF UTTAR PRADESH
|
May 19, 1997 |
Ram Naresh Chaudhary and Anr. Vs. State of U.P.& Ors.
|
May 19, 1997 |
RAM NARESH(DEAD) Vs. D.D.C., AZAMGARH & ORS.
|
January 29, 1997 |
RAM NATH Vs. SPECIAL JUDGE
|
May 8, 1997 |
RAM NATH AND ANR Vs. STATE OF U P
|
April 4, 1997 |
RAM NIHOR SHARMA Vs. STATE OF U P
|
July 11, 1997 |
RAM NIHORE Vs. STATE OF U P
|
December 2, 1997 |
RAM PAL Vs. STATE OF U P
|
March 13, 1997 |
RAM PRAKASH Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
February 28, 1997 |
RAM PRAKASH NARANG Vs. STATE OF U P
|
March 13, 1997 |
RAM PRAKASH UPADHYAY Vs. SECRETARY, DEPTT. OF GRAMIN ABHIYANTRAN SEVA
|
August 6, 1997 |
RAM PRASAD Vs. LAKSHMI NARAIN MISRA
|
April 9, 1997 |
RAM PRASAD Vs. PANNA LAL
|
July 21, 1997 |
RAM PREET Vs. DISTRICT OFFICER
|
July 3, 1997 |
RAM PYARE Vs. SHAMBHU NATH RAI
|
May 15, 1997 |
RAM PYARE SINGH Vs. FIRST ADDL DISTRICT JUDGE GORAKHPUR
|
February 27, 1997 |
RAM PYAREY SHUKLA Vs. STATE OF U P
|
May 28, 1997 |
RAM PYARI Vs. STATE OF U P
|
March 31, 1997 |
RAM RAJ Vs. STATE OF U P
|
January 30, 1997 |
RAM RAJ PANDEY Vs. UPPER ZILA ADHIKARI PRASHASAN
|
October 24, 1997 |
RAM RAKSH PAL SINGH Vs. STATE OF UTTAR PRADESH
|
August 28, 1997 |
RAM RATAN PATHAK Vs. DISTRICT BASIC EDUCATION OFFICER
|
November 6, 1997 |
RAM RATI Vs. DY DIRECTOR OF CONSOLIDATION BANDA
|
December 3, 1997 |
RAM RATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
|
March 12, 1997 |
RAM SAHAI SHUKLA Vs. MEMBER SACHIV DISTRICT ADMINISTRATIVE COMMITTEE DISTT ASSISTANT REGISTRAR
|
August 21, 1997 |
RAM SAHU Vs. STATE OF U P
|
July 11, 1997 |
RAM SAJIWAN Vs. CHHEDI LAL
|
March 11, 1997 |
RAM SAMHAR Vs. DISTT INSPECTOR OF SCHOOLS SULTANPUR
|
February 6, 1997 |
RAM SARAN Vs. STATE OF U P
|
July 16, 1997 |
RAM SARAN BANSAL Vs. STATE OF U P
|
May 15, 1997 |
RAM SARAN YADAV Vs. STATE OF U.P.
|
March 31, 1997 |
RAM SARUP ALIAS SARUPE LODH Vs. STATE OF U P
|
September 23, 1997 |
RAM SEWAK Vs. STATE OF U P
|
July 21, 1997 |
RAM SEWAK Vs. STATE OF U P
|
February 5, 1997 |
RAM SEWAK RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1997 |
RAM SHABAD YADAV Vs. COLLECTOR AZAMGARH
|
May 16, 1997 |
RAM SHANKAR Vs. DISTRICT JUDGE, FAIZABAD
|
October 16, 1997 |
RAM SHANKER Vs. STATE OF U P
|
March 13, 1997 |
RAM SHANKER Vs. RAJ KUMARI ALIAS MUNNI
|
November 17, 1997 |
RAM SHARAN Vs. STATE OF U P
|
September 11, 1997 |
RAM SHIROMANI SINGH Vs. SITA RAM
|
May 24, 1997 |
RAM SINGH Vs. DISTRICT MAGISTRATE FATEHPUR AND ANOTHER
|
September 23, 1997 |
RAM SINGH Vs. KISAN SEVA SAHAKARI SAMITI LIMITED
|
May 5, 1997 |
RAM SINGH Vs. STATE OF U P
|
August 11, 1997 |
RAM SINGH RAWAT Vs. ADDITIONAL DISTRICT JUDGE
|
March 3, 1997 |
RAM SINGH YADAV Vs. STATE OF U P
|
September 17, 1997 |
RAM SUNDAR YADAV Vs. REGIONAL SPORTS OFFICER SPORTS STADIUM
|
September 11, 1997 |
RAM SUNDER Vs. STATE OF U P
|
April 3, 1997 |
RAM SUNDERS Vs. SUBEDAR
|
January 15, 1997 |
RAM SURAT Vs. STATE OF U P
|
August 12, 1997 |
RAM SWAROOP KAINTHOLA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
|
November 20, 1997 |
RAM SWAROOP UPADHYAY Vs. DIRECTOR OF EDUCATION
|
April 3, 1997 |
RAM SWARUP Vs. STATE OF U P
|
April 7, 1997 |
RAM VINOD Vs. STATE OF U P
|
January 14, 1997 |
RAM VISHAL MISRA Vs. RAM SUMER MISRA
|
November 17, 1997 |
RAM YAGYAM Vs. DEPUTY DISTRICT MAGISTRATE BIKAPUR FAIZABAD
|
November 11, 1997 |
RAMA DEVI Vs. MADHURI VERMA AND ORS
|
November 11, 1997 |
RAMA KANT ALIAS SRIPAT Vs. STATE OF U.P.
|
September 12, 1997 |
RAMA KANT GUPTA Vs. STATE OF U P
|
July 23, 1997 |
RAMA KANT SINGH Vs. STATE OF U P
|
November 21, 1997 |
RAMA NAND RAI Vs. DIRECTOR PANCHAYAT RAJ U P LUCKNOW
|
May 30, 1997 |
RAMA SHANKER SINGH SAHI Vs. STATE OF U P
|
March 4, 1997 |
RAMAGYA CHAUBEY Vs. STATE OF U P
|
December 23, 1997 |
RAMAPATI TRIPURARI Vs. DISTRICT JUDGE
|
September 15, 1997 |
RAMASHRAYA Vs. DIST PANCHAYAT RAJ OFFICER GORAKHPUR
|
January 9, 1997 |
RAMASHRAYA AND Vs. DISTRICT PANCHAYAT RAJ OFFICER GORAKHPUR
|
September 1, 1997 |
RAMAUTAR Vs. XIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE, MEERUT AND OTHERS
|
March 11, 1997 |
RAMESH CHANDRA Vs. SMT. RAGINI SAXENA
|
September 11, 1997 |
RAMESH CHANDRA Vs. TEJ PAL GARG
|
October 17, 1997 |
RAMESH CHANDRA SAXENA Vs. VITH ADDITIONAL SESSIONS JUDGE ALIGARH
|
December 19, 1997 |
RAMESH CHANDRA SAXENA Vs. STATE OF U.P.
|
August 8, 1997 |
RAMESH CHANDRA SHARMA Vs. STATE OF U P
|
April 8, 1997 |
RAMESH CHANDRA YADAVS Vs. STATE OF U P
|
November 22, 1997 |
RAMESH JOGI YOGI Vs. STATE OF UTTAR PRADESH
|
October 27, 1997 |
RAMESH KALIA ALIAS RAMESH YADAV Vs. SUPERINTENDENT DIST JAIL LUCKNOW
|
August 1, 1997 |
RAMESH NAND LAL Vs. SPECIAL JUDGE GORAKHPUR
|
July 31, 1997 |
RAMESHWAR Vs. STATE OF U P
|
February 4, 1997 |
RAMESHWAR PRAKASH Vs. CHIEF JUDICIAL MAGISTRATE BAREILLY
|
July 17, 1997 |
RAMESHWAR YADAV Vs. STATE
|
November 26, 1997 |
RAMJI LAL Vs. XI ADDITIONAL DISTRICT JUDGE MEERUT
|
January 3, 1997 |
RAMJI LAL Vs. VED PRAKASH DUBEY
|
September 10, 1997 |
RAMJI LAL AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
September 30, 1997 |
RAMJI TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 6, 1997 |
RAMJI TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 11, 1997 |
RAMPUR BONE MILLS Vs. UNION OF INDIA
|
November 9, 1997 |
RAMZAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZMAGARH
|
June 2, 1997 |
RANA CO OPERATIVE HOUSING SOCIETY Vs. STATE OF U P
|
July 9, 1997 |
RANDHIR SINGH Vs. STATE OF U P
|
April 4, 1997 |
RANDHIR SINGH SHEORAN Vs. VITH ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
|
July 9, 1997 |
RANDHLR SINGH Vs. STATE TRANSPORT AUTHORITY U P LUCKNOW
|
September 26, 1997 |
RANI DEVI Vs. R.C.E.O.
|
September 12, 1997 |
RANJEET SINGH Vs. STATE OF UTTAR PRADESH
|
September 24, 1997 |
RANJIT BAHADUR RAI Vs. STATE OF U P
|
November 7, 1997 |
RANJIT SINGH Vs. STATE OF U P
|
February 5, 1997 |
RANJIT SINGH CHAUHAN Vs. STATE OF U P
|
April 24, 1997 |
RANVIR SINGH Vs. FOOD INSPECTOR TOWN AREA AND TEHSIL KORAOLI AGRA
|
December 22, 1997 |
RASHEEDAN Vs. AMAR SINGH
|
March 20, 1997 |
RASHID Vs. ABDUL HAFIZ
|
March 14, 1997 |
RASHID AHMAD KHAN Vs. TEJ NARAIN
|
March 6, 1997 |
RATAN LAL Vs. IIND ADDL. DISTRICT JUDGE
|
April 28, 1997 |
RAVI COMPANY PAHARIYA MANDI CITY VARANASI Vs. PRESCRIBED AUTHORITY
|
March 10, 1997 |
RAVI KAPOOR Vs. STATE OF U P
|
September 1, 1997 |
RAVI KUMAR TRIPATHI Vs. D M PRATAP GARH
|
March 21, 1997 |
RAVI SHANKAR TEWARI Vs. POLICE MAHA NIDESHAK
|
December 11, 1997 |
RAVINDRA NATH RAI Vs. STATE OF U P
|
May 28, 1997 |
RAZA TEXTILES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
August 7, 1997 |
RAZIA KHATOON Vs. FIRST ADDL DISTT JUDGE BUDAUN
|
May 21, 1997 |
REGIONAL MANAGER, REGION III, STATE BANK OF INDIA Vs. LAKSHMI NATH MEHROTRA AND ANOTHER
|
March 28, 1997 |
REKHA Vs. STATE OF U P
|
March 18, 1997 |
RENUSAGAR POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1997 |
RENUSAGAR POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
|
November 18, 1997 |
REOTI Vs. STATE OF U P
|
December 12, 1997 |
REVTI RAMAN Vs. DISTRICT JUDGE MATHURA
|
March 20, 1997 |
RITA ROY Vs. STATE OF U P
|
September 12, 1997 |
ROOP CHANDRA SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
May 22, 1997 |
ROOP RANI Vs. STATE OF U P
|
July 28, 1997 |
ROSA SUGAR WORKS AND ORS Vs. CC AND CE (A) AND ORS.
|
November 20, 1997 |
ROSHAN LAL Vs. STATE OF U.P. AND OTHERS
|
December 27, 1997 |
RUDRA BILAS KISAN SAHKARI CHINI MILLS LTD Vs. ADDL SECY TO GOVT OF INDIA
|
November 19, 1997 |
RUKMA RAWAT Vs. CHANCELLOR GARHWAL UNIVERSITY
|
April 11, 1997 |
S G ESTATES AND PROPERTIES LIMITED Vs. TEHRI STEELS LIMITED
|
March 13, 1997 |
S G INDUSTRIES Vs. STATE OF UTTAR PRADESH
|
April 24, 1997 |
S G S KHANNA HALDWANI Vs. VICE CHANCELLOR
|
November 19, 1997 |
S I E L LTD Vs. STATE OF U P
|
August 22, 1997 |
S K SRIVASTAVA Vs. DY REGISTRAR EXAM UNIVERSITY OF ALLAHABAD
|
January 8, 1997 |
S P AGRAWAL Vs. STATE OF UTTAR PRADESH
|
May 14, 1997 |
S P SINGH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION MEERUT
|
September 3, 1997 |
S.K. DUDEJA Vs. SECOND ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
|
October 23, 1997 |
S.K. MASOOD ALIAS ZAFAR Vs. WAHID AHMAD ANSARI
|
May 14, 1997 |
SABIR Vs. STATE OF U P
|
February 11, 1997 |
SABIR SHAH Vs. STATE OF U P
|
April 25, 1997 |
SACHCHIDANAND SHARMA Vs. STATE OF U P
|
December 22, 1997 |
SACHIN RAJPUT Vs. STATE OF U.P.
|
December 18, 1997 |
SADANAND Vs. STATE OF U P
|
September 23, 1997 |
SADDISH Vs. STATE OF U P
|
August 12, 1997 |
SADHANA RANDEV Vs. SANTOSH KUMAR
|
March 10, 1997 |
SADHNA KHARE Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P ALLAHABAD
|
October 14, 1997 |
SAHAB SINGH Vs. STATE OF U P
|
April 2, 1997 |
SAHEB SINGH Vs. UNION OF INDIA UOI
|
September 3, 1997 |
SAI ELECTRICALS P LTD Vs. COMMISSIONER OF SALES TAX U P
|
March 20, 1997 |
SAJJAD ALI Vs. STATE OF U P
|
August 14, 1997 |
SAMAR JEET Vs. STATE OF UTTAR PRADESH
|
December 17, 1997 |
SAMARJEET PATEL Vs. ADDITIONAL DISTT JUDGE
|
July 14, 1997 |
SAMARU Vs. STATE OF U P
|
October 22, 1997 |
SAMI HASAN Vs. U P ZILA ADHIKARI AMROHA DISTT MORADABAD
|
April 1, 1997 |
SAMSAD Vs. STATE OF U P
|
April 1, 1997 |
SAMVIDHAN BAHALI ANDOLAN Vs. UNION OF INDIA
|
May 22, 1997 |
SANGAM KUMAR Vs. SUB DIVISIONAL MAGISTRATE ROBERTSGANJ
|
September 1, 1997 |
SANGEETA PANDEY Vs. STATE OF UTTAR PRADESH
|
September 30, 1997 |
SANJAY KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 20, 1997 |
SANJAY KUMAR SINGH Vs. STATE OF U P
|
February 17, 1997 |
SANJAY RAWAT Vs. REENA RAWAT
|
October 23, 1997 |
SANT LAL Vs. STATE OF U P
|
March 4, 1997 |
SANTOSH KUMAR ALIAS BACHCHA Vs. STATE OF U P
|
August 22, 1997 |
SANTOSH KUMAR PANDEY Vs. SACHIV CUM GENERAL MANAGER ZILA SAHKARI BANK LTD
|
July 24, 1997 |
SANTOSH KUMAR SHUKIA Vs. BOARD OF REVENUE U P LUCKNOW
|
May 28, 1997 |
SANTOSH KUMAR SRIVASTAVA Vs. PRADESHIK CO OPERATIVE DAIRY FEDERATION LTD
|
January 17, 1997 |
SANTOSH KUMAR SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
April 11, 1997 |
SANTOSH SINGH BHADAURLYA Vs. RAMESH
|
April 2, 1997 |
SANTWANA KUMARI Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
|
August 27, 1997 |
SARASWATI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
February 5, 1997 |
SARDAR ARVINDER SINGH JUNIOR ENGINEER IRRIGATION DEPTT U P Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
|
April 11, 1997 |
SARDAR MAHENDRA SINGH Vs. COMMISSIONER CHAIRMAN MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
January 3, 1997 |
SARDAR TARVINDER SINGH Vs. SARDAR RANJIT SINGH
|
August 7, 1997 |
SARIKA Vs. BIMLA DEVI
|
August 27, 1997 |
SARJU PRASAD Vs. BHAWANI DIN
|
November 9, 1997 |
SARLA DEVI Vs. IVTH ADDL DISTRICT AND SESSION JUDGE FAIZABAD
|
May 29, 1997 |
SARLA SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOL ALLAHABAD AND ANOTHER
|
September 11, 1997 |
SAROJ KUMARI Vs. VTH ADDITIONAL DISTRICT JUDGE, BADAUN AND ANOTHER
|
December 4, 1997 |
SAROJ LATA AGRAWAL Vs. TRISULA JAIN ALIAS BEENA DEVI
|
January 21, 1997 |
SAROJ TOMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAWAH
|
October 15, 1997 |
SARVESH KUMAR SHARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 17, 1997 |
SATI PRASAD MISRA Vs. SAMPURNANAND SANSKRIT VISHWAVLDYATAYA VARANASI
|
July 15, 1997 |
SATI PRASAD VERMA Vs. STATE OF U P
|
March 20, 1997 |
SATISH Vs. STATE OF UTTAR PRADESH
|
November 21, 1997 |
SATISH CHANDRA Vs. DISTRICT MAGISTRATE ETAH
|
February 26, 1997 |
SATISH CHANDRA MISHRA Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD
|
May 30, 1997 |
SATISH CHANDRA SAXENA Vs. STATE OF U P
|
July 11, 1997 |
SATISH CHANDRA SHARMA Vs. STATE OF U P
|
July 16, 1997 |
SATISH CHANDRA SINHA Vs. BANARAS HINDU UNIVERSITY VARANASI ANDORS
|
October 22, 1997 |
SATISH KUMAR Vs. STATE OF U P
|
November 18, 1997 |
SATISH KUMAR PANDEY Vs. RAJIV RATAN SHAH
|
December 15, 1997 |
SATISH PRAKASH SAXENA LIPIK ZILA PARISHAD ETAH Vs. PRESIDENT ZILA PARISHAD ETAH
|
April 8, 1997 |
SATNA CEMENT WORKS M P Vs. BACHHAN LAL SRIVASTAVA
|
March 13, 1997 |
SATNARAYAN JI MAHARAJ VIRAJMAN MANDIR SAT NARAYAN DHARAMSHALA Vs. RAJENDRA PRASAD AGGARWAL
|
April 30, 1997 |
SATPAL Vs. COLLECTOR, MUZAFFARNAGAR AND ANOTHER
|
July 17, 1997 |
SATTI DEEN Vs. STATE OF U P
|
August 21, 1997 |
SATYA BHAN SINGH Vs. SUPERINTENDENT OF POLICE PILIBHIT
|
March 14, 1997 |
SATYA DEO TIWARI Vs. CHANDRAWATI DEVI LOYALKA
|
January 20, 1997 |
SATYA NARAIN Vs. MEWA LAL
|
May 24, 1997 |
SATYA NARAIN KAPOOR Vs. STATE OF U P
|
October 15, 1997 |
SATYA NARAIN MEHROTRA Vs. SHAKUNTALA KAPOOR
|
April 24, 1997 |
SATYA NARAYAN Vs. STATE OF U P
|
August 6, 1997 |
SATYA PRAKASH Vs. STATE OF U P
|
September 22, 1997 |
SATYA PRAKASH SINGH Vs. VICE CHANCELLOR DR BHIMRAO AMBEDKAR VISHVAVIDYALAYA AGRA
|
July 30, 1997 |
SATYA RAM SINGH Vs. DISTRICT MAGISTRATE KANPUR DEHAT
|
September 8, 1997 |
SATYAVIR Vs. STATE OF UTTAR PRADESH
|
May 30, 1997 |
SATYAWATI DEVI Vs. GENERAL MANAGER ORDNANCE FACTORY GHAZIABAD
|
July 4, 1997 |
SATYAWATI VERMA Vs. U P STATE OF ELECTRICITY BOARD AND ANOTHER
|
November 11, 1997 |
SAUDAN SINGH Vs. STATE OF U P
|
February 17, 1997 |
SAVITRI DEVI Vs. GANGS DEVI
|
January 9, 1997 |
SAVITRI DEVI Vs. IIND ADDITIONAL DISTT AND SESSIONS JUDGE DEORIA
|
July 25, 1997 |
SAVLNDRA KUMAR SINGH Vs. RAJ DEO PAL
|
December 10, 1997 |
SAYEED KHAN Vs. RAJENDRA KUMAR MAHESHWARI
|
March 31, 1997 |
SEETA DEVI Vs. MATA PHER
|
March 17, 1997 |
SHABBIR Vs. SHABNAM DIVORCEE
|
June 18, 1997 |
SHABIH HAIDER Vs. RAFIQUAL HASSAN
|
January 11, 1997 |
SHABIH HAIDER Vs. RAFIQUL HASSAN AND ANR
|
March 11, 1997 |
SHADI LAL ENTERPRISES Vs. STATE OF UTTAR PRADESH
|
October 22, 1997 |
SHADILAL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1997 |
SHAFI TIMBER STORE Vs. STATE OF U.P.
|
March 21, 1997 |
SHAFIQUE AHMAD Vs. VITH ADDL. DISTRICT JUDGE, SAHARANPUR AND ANOTHER
|
March 20, 1997 |
SHAHID ALIS Vs. JUDGE SMALL CAUSES COURT MORADABAD
|
July 31, 1997 |
SHAHNAZ MIRZA ASSN TEACHER NAGAR PALIKA BALILFA INTER COLLEGE DISTT NAINITAL Vs. STATE OF U P
|
May 29, 1997 |
SHAILENDRA KUMAR Vs. DISTT INSPECTOR OF SCHOOLS VARANASL
|
July 25, 1997 |
SHAILENDRA KUMAR SRIVASTAVA Vs. DEPUTY REGISTRAR EXAMINATIONS UNIVERSITY OF ALLAHABAD
|
August 1, 1997 |
SHAILESH LAL Vs. D.I.O.S.
|
September 25, 1997 |
SHAKOOR Vs. STATE
|
August 14, 1997 |
SHAKUNTLA Vs. KRIPAL SINGH
|
July 10, 1997 |
SHALIMAR INTERNATIONAL PVT LTD Vs. STATE OF U P
|
May 27, 1997 |
SHALL KUMARI Vs. ABHILAKH
|
January 15, 1997 |
SHAMBHOO NATH RAI Vs. EXECUTIVE COUNCIL BANARAS HINDU UNIVERSITY VARANASI
|
September 24, 1997 |
SHAMBHU SARAN SRIVASTVA Vs. DISTRICT INSPECTOR OF SCHOOLS PADRAUNA
|
May 14, 1997 |
SHAMIM AHMAD Vs. STATE OF U P
|
May 22, 1997 |
SHAMIM ALIAS SHAHID Vs. STATE OF U P
|
September 9, 1997 |
SHAMIUDDIN Vs. ADDITIONAL DISTRICT JUDGE I MATHURA
|
October 16, 1997 |
SHAMSHAD AHMAD Vs. COMMITTEE OF MANAGEMENT MADARSA HANFIA AHLE SUNNAT BAHRUL ULOOM MAU
|
August 20, 1997 |
SHAMSHAD NABI Vs. HAZI NASAR AHMAD AND OTHERS
|
November 22, 1997 |
SHANKER NATH Vs. U P VAN NIGAM
|
January 8, 1997 |
SHANTARAM VISHNU KASHALKAR Vs. D J ALLAHABAD
|
April 25, 1997 |
SHANTI SWAROOP Vs. STATE OF U P
|
February 3, 1997 |
Shanti Swaroop and Ors. Vs. State of U.P.& Ors.
|
February 3, 1997 |
SHARAD K AGARWAI Vs. STATE OF U P
|
March 11, 1997 |
SHARDA DEVI Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE GORAKHPUR
|
December 16, 1997 |
SHARIF Vs. STATE OF U P
|
March 21, 1997 |
SHASHI BHUSHAN ASTHANA Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
|
September 15, 1997 |
SHASHI BHUSHAN SRIVASTAVA Vs. STATE OF U P
|
December 11, 1997 |
SHASHI GOYAL Vs. IIND ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
March 11, 1997 |
SHASHI GOYAL Vs. SECOND ADDL. DIST. JUDGE
|
March 11, 1997 |
SHASHI JAIN Vs. INCOME TAX OFFICER
|
February 18, 1997 |
SHAUKAT ALI Vs. DISTRICT JUDGE MEERUT
|
July 10, 1997 |
SHEELA DEVI Vs. STATE OF U P
|
November 15, 1997 |
SHEFALI PAPERS LIMITED Vs. U.P. SMALL INDUSTRIES CORPORATION LTD. AND ANOTHER
|
December 10, 1997 |
SHEKHAR ALIAS JHINKOO Vs. STATE OF U P
|
September 3, 1997 |
SHEO Vs. KEDAR
|
November 17, 1997 |
SHEO CHARAN Vs. NAWAL
|
May 23, 1997 |
SHEO DAN SINGH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
May 5, 1997 |
SHEO PAL SINGH Vs. DIRECTOR OF EDUCATION U P SHIKSHA ARTH I ANUBHAG ALLAHABAD
|
July 1, 1997 |
SHEO POOJAN Vs. STATE OF UTTAR PRADESH
|
November 18, 1997 |
SHEO PRASAD Vs. STATE OF U P
|
March 14, 1997 |
SHEO PRASAD Vs. BHAIYA LAL
|
August 11, 1997 |
SHEO SHANKER Vs. STATE OF U P
|
March 20, 1997 |
SHEO SINGH Vs. STATE
|
July 9, 1997 |
SHEOMURAT MISHRA Vs. D.D.C. VARANASI AND OTHERS
|
March 6, 1997 |
SHEOPUJAN Vs. STATE OF U P
|
May 19, 1997 |
SHIKHAR CHAND JAIN Vs. ADDITIONAL CIVIL JUDGE
|
March 19, 1997 |
SHIKSHA PARISHAD NAGWA Vs. DEPUTY REGISTAR FIRMS SOCIETIES
|
October 28, 1997 |
SHIKSHA PRASAR SAMITI ALLAHABAD Vs. REGISTRAR SOCIETIES CHITS AND FIRMS U P
|
October 1, 1997 |
SHITAL KUMAR VAISH Vs. STATE OF U P
|
July 15, 1997 |
SHIV BHARAT AND ORS Vs. STATE OF U P AND ANR
|
February 4, 1997 |
SHIV DUTT TEWARI AND OTHERS Vs. IIND ADDL. DISTRICT JUDGE, NAINITAL
|
March 4, 1997 |
SHIV GORAKH NATH CHARITABLE SOCIETY Vs. CANTONMENT
|
July 1, 1997 |
SHIV KUMAR VERMA Vs. JUDGE FAMILY COURT GORAKHPUR
|
July 30, 1997 |
SHIV KUMAR VERMA Vs. JUDGE FAMILY COURT AND ANR
|
May 30, 1997 |
SHIV MOHAN LAL Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1997 |
SHIV MURTI RAI Vs. UNION OF INDIA
|
May 21, 1997 |
SHIV NARAIN SINGH AND OTHERS Vs. STATE OF U.P.
|
September 9, 1997 |
SHIV NARAYAN YADAV Vs. STATE
|
September 25, 1997 |
SHIV PRATAP SINGHS Vs. CHAIRMAN TOWN AREA COMMITTEE KISHNI MAINPURI
|
October 22, 1997 |
SHIV SHANKER Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
February 24, 1997 |
SHIV VIR SINGH Vs. STATE OF U P AND ANOTHER
|
August 6, 1997 |
SHIVA CHARAN LAL SHARMA Vs. COLLECTOR
|
August 28, 1997 |
SHIVA PAPER MILLS LIMITED Vs. COMMISSIONER OF SALES TAX
|
August 21, 1997 |
SHIVAJI SINGH Vs. STATE OF U P
|
May 16, 1997 |
SHIVANI AGARWAL Vs. STATE OF UTTAR PRADESH
|
March 27, 1997 |
SHIVJI MAHARAJ VIRAJMAN MARWARI PANCHAYATI MANDIR AVARAN MARWARI PANCHAYAT BAGICHI Vs. STATE OF U P
|
January 31, 1997 |
SHIVRAJ SINGH I P TOMAR Vs. STATE
|
October 16, 1997 |
SHIVRAJ SINGH I P TOMAR Vs. STATE
|
October 14, 1997 |
SHIVRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
July 28, 1997 |
SHIVWATI Vs. RAM DAS
|
July 23, 1997 |
SHOBHA NATH Vs. STATE
|
July 31, 1997 |
SHRI NARIAN Vs. SATYA NARAIN
|
August 1, 1997 |
SHRI NIWAS SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
October 21, 1997 |
SHRI OM SEWA SAMITI KANPUR NAGAR Vs. STATE OF U P
|
December 10, 1997 |
SHRI PAL Vs. STATE OF U.P. AND ANOTHER
|
October 28, 1997 |
SHRI RAM Vs. STATE OF U P
|
July 8, 1997 |
SHRI RAM Vs. SHANTI
|
March 17, 1997 |
SHRI RAM Vs. NEMI CHANDRA
|
February 6, 1997 |
SHRI RAM CHANDRA MISSION Vs. STATE OF U P
|
July 10, 1997 |
SHRI RAM MITTAL Vs. XITH ADDL. DISTRICT JUDGE, MEERUT
|
January 8, 1997 |
SHRIKANT Vs. STATE OF U P
|
January 20, 1997 |
SHRIRAM PISTONS AND RINGS LTD Vs. COMMISSIONER TRADE TAX
|
April 15, 1997 |
SHUBHADI SHANKER Vs. STATE OF U P
|
March 20, 1997 |
SHUSHIL KUMAR AGARAWAL Vs. EXECUTIVE ENGINEER PRANTIYA DIVISION MORADABAD
|
April 25, 1997 |
SHYAM LAL Vs. STATE OF U P
|
February 6, 1997 |
SHYAM LAL Vs. JANKI DAS
|
February 17, 1997 |
SHYAM NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
December 3, 1997 |
SHYAM NARAIN UPADHYAYA Vs. DIRECTOR OF EDUCATION U P
|
July 9, 1997 |
SHYAM NARAIN UPADHYAYA Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
|
July 19, 1997 |
SHYAM SINGH Vs. STATE
|
January 30, 1997 |
SHYAM SINGH Vs. MEERUT MANDAL VIKAS NIGAM MEERUT
|
September 22, 1997 |
SHYAM SUNDAR TEWARI Vs. PARMANAND TEWARI
|
May 26, 1997 |
SHYAM SUNDER SHARMA Vs. STATE OF U P AND ANOTHER
|
October 28, 1997 |
SHYAM SWARUP GANGWAR Vs. U P CO OPERATIVE INDUSTRIAL SERVICE BOARD
|
May 20, 1997 |
SIA RAM Vs. STATE OF U P
|
August 7, 1997 |
SIDDHARTHA KUMAR Vs. UPPER CIVIL JUDGE SENIOR DIVISION GHAZIPUR
|
November 20, 1997 |
SIDDIQUE Vs. STATE OF UTTAR PRADESH
|
December 23, 1997 |
SIDIQUE Vs. ADDITIONAL COLLECTOR BADAUN
|
December 18, 1997 |
SIEL LIMITED Vs. UNION OF INDIA
|
November 24, 1997 |
SIEL LTD Vs. STATE OF U P
|
March 13, 1997 |
SINDH DETERGENT AND CHEMICALS (PVT.) LTD. Vs. CEGAT AND ANR.
|
April 24, 1997 |
SINDH DETERGENT AND CHEMICALS PVT. LTD. Vs. CEGAT
|
April 22, 1997 |
SIR SHADI LAL ENTERPRISES LTD Vs. COMMISSIONER OF TRADE TAX U P
|
July 28, 1997 |
SIR SHADILAL ENTERPRISES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1997 |
SIRAJ AHMAD Vs. SUPERINTENDENT DIVISIONAL
|
November 7, 1997 |
SITA DEVI Vs. STATE OF U P
|
March 27, 1997 |
SITA RAM Vs. DISTRICT MAGISTRATE LAKHIMPUR
|
August 13, 1997 |
SITA RAM SINGH Vs. STATE OF U P
|
March 18, 1997 |
Sita Ram Yadav; Madhav Sharan Vs. State of U.P.& Ors.
|
January 7, 1997 |
SITA YADAV Vs. RAM NATH
|
April 30, 1997 |
SIYA RAM Vs. GOAN SABHA
|
May 24, 1997 |
SIYA RAM Vs. STATE OF U P
|
March 21, 1997 |
SIYA RAM Vs. STATE OF U P
|
September 10, 1997 |
SMT. BATOOLAN BEGUM Vs. KISHAN LAL
|
August 12, 1997 |
SMT. GANGA DEVI Vs. D.D.C. AND OTHERS
|
March 12, 1997 |
Smt. Guddi wife of Keshav Das Vs. State of U.P. and others
|
April 1, 1997 |
SMT. IMRAT JAHAN Vs. VIIITH ADDITIONAL DISTRICT JUDGE, BAREILLY & ORS.
|
July 23, 1997 |
SMT. JANNATUNNISA Vs. RAFI AHMAD ETC.
|
August 8, 1997 |
SMT. KAILASHI Vs. GHAZI
|
May 1, 1997 |
SMT. KALYANI MUKERJI Vs. STATE OF U.P.
|
December 31, 1997 |
SMT. LAKHI DEVI Vs. RAGHU RAJ SINGH
|
March 10, 1997 |
SMT. SADA PYARI Vs. LMC
|
December 1, 1997 |
SMT. SUSHEELA DEVI Vs. VIIITH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
|
February 13, 1997 |
SMT. VAISHRAO DEVI Vs. GAMA PRASAD
|
August 1, 1997 |
SMT. ZAMANIA Vs. BHOOP SINGH
|
February 4, 1997 |
SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION JHANSI REGION
|
January 24, 1997 |
SOHAN LAL Vs. FIRST A D J SAHARANPUR
|
May 14, 1997 |
SOM PRAKASH RASTOGI Vs. 4TH ADDL DISTT JUDGE MORADABAD
|
July 29, 1997 |
Som Prakash Rastogi Vs. VI Additional District Judge Moradabad and Others
|
July 29, 1997 |
SOMARI Vs. STATE OF U.P. AND OTHERS
|
November 13, 1997 |
SOMVATI Vs. BHUMI PRABANDHAK SAMITI
|
August 21, 1997 |
SONA ALIAS YOGENDRA Vs. STATE OF U P
|
April 8, 1997 |
SORAN Vs. RAM CHARAN
|
October 20, 1997 |
SREE KANT UDYOG Vs. UNION OF INDIA UOI
|
July 25, 1997 |
SRI CHAHARWATI INTERMEDIATE COLLEGE AKOLA SHIKSHA SAMITI AGRA Vs. STATE OF U P
|
February 6, 1997 |
SRI RAM Vs. GAON SABHA
|
September 2, 1997 |
SRI RAM KARAN Vs. BIRBAL
|
August 11, 1997 |
SRIPAL Vs. RAJENDRA PRASAD
|
November 25, 1997 |
SRIPAT Vs. STATE OF U P
|
November 28, 1997 |
SRIRAM BHARTI Vs. STATE
|
October 15, 1997 |
STANDARD CHEMICAL CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1997 |
STATE Vs. BALJIT AND OTHERS
|
January 9, 1997 |
STATE BANK OF INDIA Vs. DISTRICT JUDGE
|
April 2, 1997 |
STATE BANK OF INDIA KARMCHARI SANGH U P VARANASI Vs. A G M REGION L STATE BANK OF INDIA ZONAL OFFICE VARANASI
|
February 17, 1997 |
STATE OF U P Vs. INDER VIR SINGH
|
February 6, 1997 |
STATE OF U P Vs. LABOUR COURT VARANASI
|
February 6, 1997 |
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT MEERUT
|
January 28, 1997 |
STATE OF U P Vs. RAJMAN RAI
|
January 30, 1997 |
STATE OF U P Vs. COL JAI KRISHAN
|
January 15, 1997 |
STATE OF U P Vs. MOHAMMAD RAUF
|
March 31, 1997 |
STATE OF U P Vs. ARUN KUMAR SINGH ALIAS ANJU SINGH
|
March 20, 1997 |
STATE OF U P Vs. AKHILESH KUMAR
|
March 20, 1997 |
STATE OF U P Vs. EHTESHAMUDDIN AHMAD
|
March 6, 1997 |
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
May 23, 1997 |
STATE OF U P Vs. RADHEY SHYAM
|
May 27, 1997 |
STATE OF U P Vs. PYARL RAI
|
July 24, 1997 |
STATE OF U P Vs. DISTRICT JUDGE ALIGARH ANDORS
|
July 24, 1997 |
STATE OF U P Vs. ISHTIEQUE ALI
|
July 10, 1997 |
STATE OF U P Vs. SAYED MUZAFFER ABBAS
|
October 15, 1997 |
STATE OF U P Vs. D J AGRA
|
November 8, 1997 |
STATE OF U P Vs. AWADH NARAIN MISRA
|
November 11, 1997 |
STATE OF U P Vs. SHRI NATH
|
November 22, 1997 |
STATE OF U P Vs. SHAFIULLAH
|
November 21, 1997 |
STATE OF U P Vs. ISHWARI
|
November 18, 1997 |
STATE OF U P Vs. BHOLA
|
September 8, 1997 |
STATE OF U P Vs. SURESH CHANDRA
|
September 8, 1997 |
STATE OF U P Vs. RAM ACHAL ALIAS JOKHAN SINGH
|
September 4, 1997 |
STATE OF U P Vs. VED PRAKASH
|
August 29, 1997 |
STATE OF U P Vs. RAM DAS
|
September 24, 1997 |
STATE OF U P Vs. BALAJI VEGETABLE PRODUCTS PVT LTD SITAPUR
|
April 24, 1997 |
STATE OF U.P. Vs. DEVENDER SINGHS
|
August 4, 1997 |
STATE OF U.P. Vs. MOHAMMAD ALI KHAN AND ANOTHER
|
July 24, 1997 |
STATE OF U.P. AND ANR. Vs. BACHAI LAL AND ANR.
|
May 6, 1997 |
STATE OF UTTAR PRADESH Vs. AMIN BEG
|
September 23, 1997 |
STATE OF UTTAR PRADESH Vs. RAM PAL AND ANOTHER
|
September 26, 1997 |
STATE OF UTTAR PRADESH Vs. VIRENDRA SINGH
|
September 26, 1997 |
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL
|
September 10, 1997 |
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE AGRA AND ANOTHER
|
November 18, 1997 |
STATE OF UTTAR PRADESH Vs. CHANDRA PRAKASH SHAHI AND ANOTHER
|
November 27, 1997 |
STATE OF UTTAR PRADESH Vs. PUTTI LAL
|
December 10, 1997 |
STATE OF UTTAR PRADESH Vs. RAVINDRA PAL SINGH LEKHPAL
|
October 15, 1997 |
STATE OF UTTAR PRADESH Vs. SYED MUZAFFAR ABBAS
|
October 15, 1997 |
STATE OF UTTAR PRADESH Vs. SIA RAM ALIAS KHURBUR
|
October 20, 1997 |
STATE OF UTTAR PRADESH Vs. RAM SAROOP AND HOKAR
|
December 15, 1997 |
STATE OF UTTAR PRADESH Vs. RAM SWARUP
|
July 7, 1997 |
STATE OF UTTAR PRADESH Vs. SHYAM BEHARI LAL GUPTA
|
July 7, 1997 |
STATE OF UTTAR PRADESH Vs. TULSI
|
March 19, 1997 |
STATE OF UTTAR PRADESH Vs. DALBIR SINGH
|
February 4, 1997 |
STATE OF UTTAR PRADESH Vs. LABOUR COURT
|
February 24, 1997 |
SUBAI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION & ORS.
|
January 8, 1997 |
SUBAS SINGH ALIAS SUBHASH SINGH Vs. DISTT MAGISTRATE GHAZIPUR
|
May 14, 1997 |
SUBEDAR B K SAIKIA U P E M E COY N C C INSTITUTE OF TECHNOLOGY BANARAS HINDU UNIVERSITY VARANASI 223 FIELD WORKSHOP E M E 604 E M E BATT Vs. UNION OF INDIA
|
September 24, 1997 |
SUBEDAR RAM ASHISH MISHRA Vs. UNION OF INDIA
|
November 24, 1997 |
SUBEDAR SINGH AND OTS Vs. DISTT JUDGE MIRZAPUR
|
February 24, 1997 |
SUBEDAR TIWARI (DEAD) Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
November 11, 1997 |
SUBHARTI K K B CHARITABLE TRUST Vs. DENTAL COUNCIL OF INDIA
|
September 15, 1997 |
SUBHASH CHAND SHARMA Vs. NANDA
|
February 4, 1997 |
SUBHASH CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
|
December 19, 1997 |
SUBHASH CHANDRA CHAUDHARY Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA
|
November 26, 1997 |
SUBHASH CHANDRA GUPTA Vs. U.P. SECONDARY EDUCATION SERVICE COMMISSION, ALLAHABAD
|
February 17, 1997 |
SUBHASH CHANDRA SHARMA Vs. REGIONAL TRANSPORT AUTHORITY ALIGARH REGION ALIGARH
|
September 18, 1997 |
SUBHASH DHAKA Vs. GOAN SABHA
|
July 23, 1997 |
SUBHASH SINGH Vs. STATE OF U P AND ANOTHER
|
July 22, 1997 |
SUBHASH; GULAB SINGH; ANISH Vs. STATE OF U P
|
March 24, 1997 |
SUBHAU BHAR Vs. RAM PRASAD
|
February 6, 1997 |
SUBORDINATE AGRICULTURAL SERVICE ASSOCIATION UTTAR PRADESH Vs. STATE OF U P
|
June 6, 1997 |
SUDARSHAN PRASAD SHARMA Vs. STATE OF U P
|
November 21, 1997 |
SUDHAR SAMITI GAGAN VIHAR Vs. GHAZIABAD VIKAS PRADHIKARAN
|
December 10, 1997 |
SUDHINDRA KUMAR SINGH Vs. DISTRICT AND SESSIONS JUDGE ALLAHABAD
|
May 23, 1997 |
SUKHDEV MATTA Vs. PRESCRIBED AUTHORITY, KANPUR
|
January 17, 1997 |
SULEMAN KHAN Vs. BASIC SHIKSHA PARISHAD ALLAHABAD
|
July 14, 1997 |
SUMAC INTERNATIONAL LIMITED Vs. PNB CAPITAL SERVICES LIMITED
|
July 2, 1997 |
SUMAC INTERNATIONAL LTD Vs. PNB CAPITAL SERVICES LTD
|
February 7, 1997 |
SUNDAR LAL Vs. STATE OF UTTAR PRADESH
|
May 15, 1997 |
SUNDER BHAN Vs. D.C.D. JALAUN & ORS.
|
January 8, 1997 |
SUNDER LAL Vs. STATE OF U P
|
January 31, 1997 |
SUNIL KUMAR (DEAD) AND OTHERS Vs. VTH ADDL., DISTRICT JUDGE, SAHARANPUR
|
March 28, 1997 |
SUNIL KUMAR SHARMA Vs. STATE OF U P
|
April 2, 1997 |
SUNIL KUMAR SINGH Vs. SUPERINTENDENT OF POLICE BALLIA
|
February 18, 1997 |
SUPER CASSETTES INDUSTRIES LTD Vs. UNION OF INDIA UOI
|
January 13, 1997 |
SURAJ BHAN JAIN Vs. IST ADDITIONAL DISTRICT JUDGE AGRA
|
September 4, 1997 |
SURAJ MUKHI Vs. BHIKAM SINGH
|
April 25, 1997 |
SURAJ PAL Vs. STATE OF U P
|
April 1, 1997 |
SURENDRA JEET SINGH KHARA Vs. INDIAN OVERSEAS BANK
|
February 25, 1997 |
SURENDRA KISHORE KELA Vs. UNION BANK OF INDIA
|
January 28, 1997 |
SURENDRA KUMAR Vs. ASHOK KUMAR
|
February 28, 1997 |
SURENDRA KUMAR MAINGI Vs. DODHA HOUSE
|
May 5, 1997 |
SURENDRA KUMAR RAI Vs. ZILLA PARISHAD JHANSI
|
January 4, 1997 |
SURENDRA KUMAR RAI Vs. ZILLA PARISHAD JHANSI
|
April 1, 1997 |
SURENDRA KUMAR TRIPATHI Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
|
December 19, 1997 |
SURENDRA PAL Vs. PRESCRIBED AUTHORITY/MUNSIF
|
January 27, 1997 |
SURENDRA PAL SINGH Vs. STATE OF U P
|
January 7, 1997 |
SURENDRA SINGH Vs. STATE OF U P
|
November 13, 1997 |
SURESH Vs. UNION OF INDIA UOI
|
May 1, 1997 |
SURESH CHAND JAIN Vs. STATE OF U P
|
April 3, 1997 |
SURESH CHANDRA DIXIT Vs. STATE OF U P
|
August 11, 1997 |
SURESH CHANDRA SRIVASTAVA Vs. ARTI DEVI
|
March 10, 1997 |
SURESH CHANDRA SRIVASTAVA VIKAS KHAND CHARGAWANA GORAKHPUR Vs. DISTRICT MAGISTRATE GORAKHPUR
|
November 20, 1997 |
SURESH CHAUDHARI Vs. DISTRICT INSPECTOR OF SCHOOLS SIDDHARTH NAGAR
|
September 30, 1997 |
SURESH KUMAR DWIVEDI Vs. DISTRICT MAGISTRATE BANDA
|
January 9, 1997 |
SURESH PAL Vs. STATE OF UTTAR PRADESH
|
May 21, 1997 |
SURJIT LAL Vs. VIJAI KUMAR
|
July 21, 1997 |
SURYA BALIRAM TEWARI Vs. UNION OF INDIA
|
January 17, 1997 |
SURYA NATH TIWARI Vs. STATE OF U P
|
April 2, 1997 |
SUSHI LAL SRLVASTAVA Vs. SUPERINTENDING ENGINEER PWD
|
September 29, 1997 |
SUSHIL CHANDRA VERRNA Vs. STATE OF U P
|
September 20, 1997 |
SUSHIL KUMAR Vs. HARDATT SINGH
|
March 10, 1997 |
SUSHIL KUMAR SARAD KUMAR Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1997 |
SUSHIL KUMAR TEWARI Vs. LEKHA ADHIKARI, OFFICE OF D.I.O.S., AGRA
|
October 22, 1997 |
SUSHIL KUMAR VERMA Vs. COMMITTEE OF MANAGEMENT R M V POLYTECHNIC MATHURA AND
ANOTHER
|
November 19, 1997 |
SUSHIL LAL SRIVASTAVA Vs. SUPERINTENDING ENGINEER P W D
|
November 29, 1997 |
SUSHILA DEVI Vs. SESSIONS JUDGE AZAMGARH
|
August 11, 1997 |
SUSHILA GUPTA Vs. ADMINISTRATOR NAGAR NIGAM
|
August 5, 1997 |
SWADESHI COTTON MILLS A UNIT OF N T C U P KANPUR Vs. LABOUR COMMISSIONER U P KANPUR
|
March 6, 1997 |
SWAMI PARAM HANSH LAGHU MADHYAMIK VIDYALAYA SAJAWAN AND ANOTHER Vs. ADDITIONAL DIRECTOR OF EDUCATION BASIC/DIRECTOR OF EDUCATION U.P., SHIKSHA ARTH (4) ANUBHAG
|
November 26, 1997 |
SWARUP VEGETABLE PRODUCTS INDUSTRIES LTD Vs. LABOUR COURT II MEERUT AND ANOTHER
|
July 28, 1997 |
SYED ABUDL HASIB KIRMANI Vs. VIJAYA BANK
|
May 16, 1997 |
SYED AFSAR HUSAIN Vs. DY DIRECTOR OF EDUCATION XII REGION MORADABAD
|
January 22, 1997 |
SYED AHMAD ABBAS ABIDL Vs. REGISTRAR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
December 9, 1997 |
SYLVANIA AND LUXMAN LTD Vs. RAMINDER SINGH AND ANOTHER
|
September 29, 1997 |
SYNDICATE BANK Vs. RAJESHWAR PRASAD
|
August 20, 1997 |
TABASSUM SULTANA Vs. STATE OF U P
|
September 1, 1997 |
TABASSUM SULTANA Vs. STATE OF UTTAR PRADESH
|
January 9, 1997 |
TAHLU Vs. STATE OF U P
|
October 16, 1997 |
TAJVEER SINGH Vs. STATE OF U P
|
January 9, 1997 |
Tajveer Singh and Ors. Vs. State of U.P.& Ors.
|
January 9, 1997 |
TALE SINGH YADAV Vs. STATE OF UTTAR PRADESH
|
November 26, 1997 |
TARA CHAND Vs. PRESCRIBED AUTHORITY, MATHURA
|
July 9, 1997 |
TARUN GAUTAM Vs. STATE OF U P
|
August 11, 1997 |
TASAWWAR ANSARI Vs. UNION OF INDIA
|
July 31, 1997 |
TASLEEM & ORS. Vs. STATE OF U.P.
|
August 1, 1997 |
TAYAL RUBBER PRIVATE LTD Vs. PUNJAB NATIONAL BANK MUZAFFARNAGAR
|
April 7, 1997 |
TECH INVEST (INDIA) PVT. LTD. Vs. UNION OF INDIA (UOI)
|
September 16, 1997 |
TECH-INVEST (INDIA) PVT LTD Vs. STATE OF U P
|
April 9, 1997 |
TEERTH RAJ Vs. DY DIRECTOR OF CONSOLIDATION BANDA
|
September 19, 1997 |
Tej Dhari Vs. Durga Prasad
|
October 20, 1997 |
TEJ PAL Vs. STATE OF U P
|
September 17, 1997 |
TEJ RAM Vs. DISTRICT JUDGE MEERUT
|
April 1, 1997 |
TEJVEER SINGH Vs. STATE OF U P
|
July 1, 1997 |
THAKUR DAS BHASKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 28, 1997 |
THAKUR PRASAD Vs. UNION OF INDIA
|
February 3, 1997 |
THAKUR PRASAD AND OTHERS Vs. UPPER COLLECTOR (F&R), GHAZ1PUR AND OTHERS
|
November 7, 1997 |
THAN SINGH Vs. STATE OF U P
|
July 25, 1997 |
TIN MFG CO OF INDIA Vs. UNION OF INDIA AND ANOTHER
|
July 27, 1997 |
TOWN AREA COMMITTEE NARAINI BANDA Vs. SR SUPERINTENDENT OF POLICE BANDA
|
September 16, 1997 |
TRIBHUWAN SINGH Vs. DISTRICT MAGISTRATE
|
August 20, 1997 |
TRIJUGI NARAIN Vs. DISTRICT MAGISTRATE, ORAI AND OTHERS
|
December 9, 1997 |
TRILOKI NATH TANDON Vs. VITH ADDITIONAL DISTRICT JUDGE
|
March 27, 1997 |
TRILOKI NATH TIWARI Vs. REGISTRATION OFFICER, ANTIQUITIES AND ART TREASURES
|
September 11, 1997 |
TRIVENI STRUCTURAL LTD Vs. STATE OF U P
|
April 1, 1997 |
TULA RAM Vs. STATE OF U P
|
July 25, 1997 |
TULAI SINGH GANGWAR Vs. DISTT INSPECTOR OF SCHOOLS PILIBHIT
|
April 8, 1997 |
TULIA Vs. STATE OF U P
|
November 25, 1997 |
TULLU ENGINEERING WORKS Vs. CEGAT AND ORS.
|
December 16, 1997 |
TURRAM SINGH Vs. DISTT INSPECTOR OF SCHOOLS ALIGARH
|
March 10, 1997 |
U P AVAS EVAM VIKAS PARISHAD Vs. SATYA PRAKASH
|
January 17, 1997 |
U P CO OPERATIVE SUGER FACTORIES LTD Vs. ADMINISTRATOR U P CO OPERATIVE SUGAR FACTORIES LTD
|
September 29, 1997 |
U P FINANCE CORPN Vs. V P SHARMA
|
October 22, 1997 |
U P FINANCIAL CORPORATION Vs. IDRLSH
|
February 28, 1997 |
U P LABORATORY TECHNICIAN S ASSOCIATION LUCKNOW Vs. SUMITA KANDPAL PRINCIPAL SECRETARY MEDICAL HEALTH AND FAMILY WELFARE U P LUCKNOW
|
May 29, 1997 |
U P MINISTERIAL COLLECTORATE KARMACHARI SANGH Vs. STATE OF U P
|
February 6, 1997 |
U P PESTICIDES AND FERTILISERS Vs. FERTILISERS REGISTERING AUTHORLTY
|
April 15, 1997 |
U P SMALL INDUSTRIES CORPN LTD Vs. U P ZILA ADHIKARI KANPUR
|
July 15, 1997 |
U P STATE ELECTRICITY BOARD Vs. DISTRICT MAGISTRATE DEHRADUN
|
February 17, 1997 |
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
January 29, 1997 |
U P STATE SUGAR CORPN LTD Vs. STATE OF U P
|
May 20, 1997 |
U P STATE SUGAR CORPORATION LTD Vs. A T V PROJECTS INDIA LTD
|
November 13, 1997 |
U P VIDYUT MAZDOOR SANGH KANPUR Vs. U P STATE ELECTRICITY BOARD SHAKTI BHAWAN LUCKNOW
|
July 11, 1997 |
U.P. RAJYA VIDYUT PARISHAD, LUCKNOW AND ANOTHER Vs. V.K. AGGARWAL
|
March 18, 1997 |
U.P. STATE AGRO INDUSTRIAL CORPN. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 6, 1997 |
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. BRAHMA
|
March 21, 1997 |
UDAI CHAND JAIN Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1997 |
UDAI PRATAP SHUKLA Vs. ZILA PARISHAD JHANSI
|
February 24, 1997 |
UDAI SINGH TYAGL Vs. UNION OF INDIA
|
July 8, 1997 |
UDHAWA DHANGANA Vs. UNION OF INDIA (UOI) AND ORS.
|
December 5, 1997 |
UJAGAR MAL CHANDRA BHAN Vs. STATE OF U P
|
April 3, 1997 |
UMA SHANKAR DUBEY Vs. INSPECTOR GENERAL OF REGISTRATION U P ALLAHABAD
|
October 24, 1997 |
UMA SHANKER RAI Vs. DISTRICT MAGISTRATE AZAMGARH
|
March 20, 1997 |
UMANATH MAHRAJGANJ Vs. D I O S MAHARAJGANJ
|
December 5, 1997 |
UMENDRA PRATAP SINGH Vs. U P CO OPERATIVE BANK LTD
|
January 27, 1997 |
UNION OF INDIA Vs. SUMITRA DEVI
|
January 21, 1997 |
UNION OF INDIA Vs. NAGAR MAHAPALIKA GORAKHPUR
|
January 13, 1997 |
UNION OF INDIA Vs. BABALAL PANDEY
|
March 19, 1997 |
UNION OF INDIA Vs. BADRUDDIN
|
March 10, 1997 |
UNION OF INDIA Vs. ZAHEER
|
March 6, 1997 |
UNION OF INDIA Vs. MOHAMMAD SHAMIM
|
March 10, 1997 |
UNION OF INDIA Vs. LLND ADDITIONAL DISTT JUDGE FATEHPUR ANDORS
|
July 30, 1997 |
UNION OF INDIA Vs. VIDYAWATI CONSTRUCTIONS COMPANY ALIAHABAD
|
August 20, 1997 |
UNION OF INDIA Vs. ABDUL RAZZAQ
|
May 2, 1997 |
UNION OF INDIA Vs. DARSHAN KUMAR
|
April 23, 1997 |
UNION OF INDIA Vs. JAISWAL COAL COMPANY
|
May 23, 1997 |
UNION OF INDIA Vs. DISTT CONSUMER FORUM ALLAHABAD
|
August 26, 1997 |
UNION OF INDIA Vs. DEVI SARAN
|
September 5, 1997 |
UNION OF INDIA Vs. ALTAF HUSSAIN ALIAS JUMAI
|
December 19, 1997 |
UNION OF INDIA Vs. CHANDRA KIRAN JAIN
|
May 8, 1997 |
UNION OF INDIA UOI Vs. SUBEDAR DEENA NATH TIWARI
|
December 9, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. RAM RATI
|
January 24, 1997 |
UNITED INDIA INSURANCE COMPANY LTD Vs. COL K M RALNA
|
April 3, 1997 |
UPADHYA AND CO Vs. STATE OF U P
|
May 3, 1997 |
UPADHYAYA AND COMPANY Vs. STATE OF U.P.
|
September 22, 1997 |
UPENDRA KUMAR Vs. DISTRICT JUDGE AZAMGARH
|
March 18, 1997 |
UPENDRA SINGH Vs. ADHYAKCHA JANPAD KARAGAR GHAZIPUR
|
May 6, 1997 |
UPTRON INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL VI
|
October 1, 1997 |
URMLLA DEVI SINGH Vs. REGIONAL INSPECTRESS OF SCHOOLS GORAKHPUR
|
July 24, 1997 |
USHA Vs. STATE OF U P
|
September 12, 1997 |
USHA Vs. STATE OF U P
|
December 9, 1997 |
USHA DEVI Vs. OM PRAKASH
|
September 3, 1997 |
USHA DEVI Vs. VED PRAKAAH
|
January 31, 1997 |
USHA MALVIYA Vs. BASIC SHIKSHADHIKARI
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October 1, 1997 |
USHA RANI Vs. PRESCRIBED AUTHORITY
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July 17, 1997 |
UTTAM CHAND KISHAN DASS Vs. D C M SHRI RAM INDUSTRIES LTD
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July 16, 1997 |
UTTAR PRADESH FINANCIAL CORPORATION Vs. IDRISH
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February 28, 1997 |
UTTAR PRADESH PHARMACY COUNCIL Vs. YASH KARAN SINGH
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July 3, 1997 |
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
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April 7, 1997 |
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
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November 24, 1997 |
UTTAR PRADESH STATE ELECTRICITY BOARD ALLAHABAD Vs. V J ALEXANDER
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October 13, 1997 |
UTTAR PRADESH VIDYUT MAZDOOR SANGH Vs. U P STATE ELECTRICITY BOARD
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April 11, 1997 |
V N SHARMA Vs. SATYA AHLAWAT
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March 5, 1997 |
V.S. STONE CRUSHERS Vs. VITH ADDITIONAL DISTRICT JUDGE
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May 26, 1997 |
VAIBHAV SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE
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December 15, 1997 |
VAM ORGANIC CHEMICALS LIMITED Vs. STATE OF U P
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May 8, 1997 |
VANDANA JAIN Vs. CHIEF JUDICIAL MAGISTRATE VARANASI
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March 31, 1997 |
VANDANA JAIN, DIRECTOR, SRISHTI CARRIERS PVT. LTD. Vs. C.J.M., VARANASI AND OTHERS
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March 3, 1997 |
VANSHIDHAR Vs. STATE OF U P
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April 30, 1997 |
VED PRAKASH JOSHI Vs. STATE OF U P
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September 16, 1997 |
VED PRAKASH KAPOOR Vs. KAMLA PRASAD RAI
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April 23, 1997 |
VEER PAL SINGH Vs. COMMISSIONER MEERUT DIVISION MEERUT
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September 15, 1997 |
VEERBHAN GUPTA Vs. STATE OF U P
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May 14, 1997 |
VIBHA SINGH Vs. DIRECTOR BAL VIKAS SEWA EVAM PUSHTAHAR NIDESHALAYA U P STATE
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September 23, 1997 |
VIDHU BALA AWASTHI Vs. D I O S JHANSI
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January 6, 1997 |
VIDYA DHAR DUBEY Vs. U P STATE ROAD TRANS CORPN
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April 2, 1997 |
VIDYA DHAR MISRA Vs. RAM PRAKASH PANDEY
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March 19, 1997 |
VIDYA NAND Vs. STATE
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October 23, 1997 |
VIDYA VARIDHI PANDEY Vs. SAHAYAK VIKAS ADHIKARI
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July 10, 1997 |
VIDYAWATI Vs. XTH ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
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May 20, 1997 |
VIGYAN B SAXENA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 2 U P LUCKNOW
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July 2, 1997 |
VIJAI BAHADUR Vs. STATE OF U P
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November 12, 1997 |
VIJAI BAHADUR Vs. STATE OF U P
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December 11, 1997 |
VIJAI BAHADUR SINGH Vs. COMMISSIONER OF INCOME TAX
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July 29, 1997 |
VIJAI BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
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August 5, 1997 |
VIJAI SHANKAR TIWARI Vs. STATE OF U P AND ANR
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March 19, 1997 |
VIJAY Vs. STATE OF U P
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April 4, 1997 |
VIJAY BAHADUR PATEL Vs. STATE OF U P
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July 29, 1997 |
VIJAY BAHADUR SINGH Vs. STATE OF U P
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January 9, 1997 |
VIJAY BAHADUR SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
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January 22, 1997 |
VIJAY BAHADUR SINGH Vs. IVTH ADDL. DISTRICT JUDGE
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March 31, 1997 |
VIJAY KUMAR MAHENDRA Vs. REGISTRAR HONBLE HIGH COURT OF JUDICATURE
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January 27, 1997 |
VIJAY KUMAR SHARMA Vs. RENT CONTROL AND EVICTION OFFICER/D.S.O. AND ORS.
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March 17, 1997 |
VIJAY NARAIN Vs. STATE OF U P
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May 23, 1997 |
VIJAY NARAIN SHUKLA Vs. STATE OF U P
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July 23, 1997 |
VIJAY NARAIN SINGH Vs. STATE OF UTTAR PRADESH
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January 16, 1997 |
VIJAY PAL SINGH Vs. STATE OF U.P.
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April 3, 1997 |
VIJAY PRAKASH Vs. COLLECTOR OF CENTRAL EXCISE
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September 2, 1997 |
VIJAY RICE MILL RUDRAPUR NAINITALS Vs. STATE OF U P
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December 19, 1997 |
VIJAY SHANKER TIWARI Vs. STATE OF U P
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March 19, 1997 |
VIKAS JAIN Vs. BANARAS HINDU UNIVERSITY VARANASI
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November 28, 1997 |
VIKRAM COTTON MILLS STAFF ASSOCIATION Vs. UNION OF INDIA UOI
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March 1, 1997 |
VIKRAMA NAND UNIYAL Vs. U P PUBLIC SERVICES TRIBUNAL NO V LUCKNOW
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November 7, 1997 |
VIMAL KUMAR SACHAN Vs. COMMISSIONER, GRAM VIKAS
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September 30, 1997 |
VIMLA DEVI PATHAK Vs. DEPUTY DIRECTOR OF EDUCATION AGRA
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September 8, 1997 |
VIMLA KUMARI GWAL Vs. SATISH KUMAR YADAV
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April 29, 1997 |
VINAI KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
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May 1, 1997 |
VINAI SINGH Vs. ASSISTANT VALUATION OFFICER
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March 6, 1997 |
VINAYA CHANDRA PANDEY Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD LUCKNOW
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February 18, 1997 |
VINEET KUMAR Vs. STATE OF U P
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April 9, 1997 |
VINOD Vs. SECRETARY MINISTRY OF HOME AFFAIRS GOVT OF INDIA NEW DELHI
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February 28, 1997 |
VINOD KUMAR Vs. STATE OF U P
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February 17, 1997 |
VINOD KUMAR SINGH Vs. DIRECTOR OF AYURVEDLC AVAM UNANI SEWA NEDESHAK U P LUCKNOW
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January 7, 1997 |
VINOD SHANKAR SHUKLA Vs. CONSERVATOR OF FOREST SOCIAL FORESTEE CIRCLE ALLAHABAD
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September 12, 1997 |
VINOD SHARMA Vs. STATE OF U P
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May 16, 1997 |
VINYTICS PERIPHERALS PRIVATE LTD Vs. COMMISSIONER TRADE TAX
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July 16, 1997 |
VIPIN BEHARI LAL SRIVASTAVA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AT KANPUR AND
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April 23, 1997 |
VIPIN KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
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December 11, 1997 |
VIPIN KUMAR AGARWAL Vs. STATE OF U P
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December 22, 1997 |
VIRANJEE PRASAD Vs. EXECUTIVE ENGINEER P W D MAHRAJGANJ
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September 12, 1997 |
VIRENDRA KUMAR Vs. STATE OF U P
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December 19, 1997 |
VIRENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
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December 23, 1997 |
VIRENDRA KUMAR RAI Vs. UNION OF INDIA AND ANR.
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August 20, 1997 |
Virendra Kumar Shroti Vs. Upasana Dixit
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November 27, 1997 |
VIRENDRA KUMAR YADAV Vs. STATE OF U P
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September 16, 1997 |
VIRENDRA KUMARI RAI Vs. STATE OF U P
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September 24, 1997 |
VIRENDRA NATH DUBEY Vs. STATE OF U P
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August 8, 1997 |
VIRENDRA PRAKASH SHUKLA Vs. STATE OF U P
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February 5, 1997 |
VIRENDRA PRASAD Vs. STATE OF U P
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March 14, 1997 |
VISHNU DUTT Vs. VINAI BAHADUR
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February 4, 1997 |
VISHNU KUMAR SRAWAGI Vs. RENT CONTROL AND EVICTION OFFICER
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May 1, 1997 |
VISHUN DUTT Vs. VINAI BAHADUR
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February 14, 1997 |
VISHWA NATH Vs. STATE OF U P
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December 8, 1997 |
VISHWAMITRA YADAV Vs. U P STATE PUBLIC SERVICE TRIBUNAL
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October 29, 1997 |
VISHWANATH GUPTA Vs. PRADESHIK CO OPERATIVE DAIRY FEDERATION
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September 17, 1997 |
VISHWANATH PRASAD Vs. STATE OF UTTAR PRADESH
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November 27, 1997 |
VISHWANATH SINGH Vs. KAMLESH PRIYADARSHI
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July 7, 1997 |
VISWANATH Vs. STATE OF U P
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March 12, 1997 |
VITTAN DEVI Vs. RANVIJAY SINGH
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April 7, 1997 |
VIVEK GOEL Vs. STATE OF U P
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April 8, 1997 |
VIVEK KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY
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July 21, 1997 |
VLRANJEE PRASAD Vs. EXECUTIVE ENGINEER RW D MAHARAJGANJ
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September 12, 1997 |
WAHEED AND COMPANY Vs. INCOME TAX OFFICER
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January 24, 1997 |
WAHIB UDDIN Vs. STATE OF U P
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March 20, 1997 |
WAHID Vs. CHATAI DEVI
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February 24, 1997 |
WALISHER KHAN ALIAS DUNNEY Vs. STATE OF U P
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March 27, 1997 |
YAGHYA DEO SHARMA Vs. STATE OF U P
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September 30, 1997 |
YAGYIK B P Vs. REVIEWING AUTHORITY APPELLATE AUTHORITY STATE BANK OF INDIA
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March 10, 1997 |
YASHPAL SINGH MEHRA Vs. UNION OF INDIA UOI
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September 25, 1997 |
YASHWANT SINGH VACLAV Vs. PRESCRIBED AUTHORITY
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April 30, 1997 |
YASIN Vs. FIRST A D J BIJNOR
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May 15, 1997 |
YASINS Vs. MOHD SIDDIQUE
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September 17, 1997 |
YOGENDRA KUMAR SINGHS Vs. STATE OF U P
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December 3, 1997 |
YOGENDRA NATH SINGH Vs. STATE OF U P
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February 26, 1997 |
YOGENDRA SINGH Vs. STATE OF U P
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January 16, 1997 |
Z U AHMAD Vs. STATE OF UTTAR PRADESH
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September 30, 1997 |
ZAHIRUDDIN Vs. STATE
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November 12, 1997 |
ZAHIRUDDIN Vs. KABIRUDDIN
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March 10, 1997 |
ZAINUL ABDIN Vs. STATE OF U P
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May 29, 1997 |
ZAKIR AND OTHERS Vs. STATE OF U.P.
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September 9, 1997 |
ZAKIR HUSAIN Vs. STATE OF UTTAR PRADESH
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March 10, 1997 |
ZARIF AHMAD Vs. STATE OF U P
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July 25, 1997 |
ZEBRA ZIPPERS P LTD Vs. COMMISSIONER TRADE TAX
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May 23, 1997 |
ZILA SAHKARI SANGH LTD. Vs. DISTRICT JUDGE, BULANDSHAHR AND ANOTHER
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May 12, 1997 |
ZILEY SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
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February 6, 1997 |