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Case Index
Title
Date
AKHIL BHARTIYA GRAHAK PANCHAYAT, PUNJAB Vs. UNION OF INDIA
May 6, 1997
AMARJIT SINGH MANN Vs. TELECOM DISTRICT MANAGER
November 4, 1997
ARORA GAS SERVICE Vs. BOBBY AHUJA
January 30, 1997
BAJAJ AUTO LTD. Vs. NIRANJAN SINGH
January 29, 1997
BALWANT SALES PVT.LTD. Vs. NANKANA SAHIB TRANSPORT CO.PVT.LTD.
December 10, 1997
BHARTI SCIENTIFIC DYERS Vs. GENERAL MANAGER, TELECOM
January 27, 1997
BLUE STAR LTD. Vs. DISTRICT RURAL DEVELOPMENT AGENCY
July 24, 1997
CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD Vs. RANJIT SINGH
April 2, 1997
CHAMAN LAL SHARMA Vs. SUPERINTENDING ENGINEER, UBDC
May 22, 1997
CONSUMER AND HUMAN RIGHTS FORUM Vs. INCHARGE, LAJPAT RAI MAHILA HOSTEL
April 8, 1997
DALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 3, 1997
DES RAJ GUPTA Vs. LUDHIANA IMPROVEMENT TRUST
April 29, 1997
DEV DUTT DHIMAN Vs. STATE BANK OF INDIA
April 2, 1997
GENERAL MANAGER, TELECOM, TELEPHONES DISTRICT Vs. AJIAB SINGH ASIS
June 24, 1997
GENERAL MANAGER, TELECOM, TELEPHONES DISTRICT Vs. AJIAB SINGH ASIS
July 24, 1997
GURMIT SINGH Vs. NATIONAL INSURANCE CO.LTD.
January 21, 1997
GURWANT PAL SINGH VIRK Vs. NEW INDIA ASSURANCE CO.LTD.
April 29, 1997
IMPROVEMENT TRUST, GURDASPUR Vs. SATYA DEVI
June 5, 1997
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. SURINDER PAL AHIR
October 28, 1997
INTERNATIONAL HOUSING DEVELOPMENT CORPORATION LTD. Vs. SUNITI PAL
October 29, 1997
JAGJIT SINGH Vs. KNOCKOUT
June 11, 1997
JAIN AGENCIES Vs. GODREJ SOAPS LTD.
January 30, 1997
K.R.GOLDEN CARRIER Vs. BANARSI DASS
February 4, 1997
KAMLA DEVI Vs. PUNJAB STATE ELECTRICITY BOARD
November 11, 1997
KAPOOR SINGH Vs. IMPROVEMENT TRUST BATALA
April 3, 1997
KELVINATOR OF INDIA LTD. Vs. SURINDER PAL GARG
January 30, 1997
KHARAITI LAL Vs. KEWAL KRISHAN
November 27, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA DEVI
July 22, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. PARAMJIT KAUR GILL
July 1, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. MOHINDERJIT KAUR
November 27, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA KAPOOR
July 3, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA
August 6, 1997
MOHINDRA COLD STORAGE Vs. PUNJAB STATE ELECTRICITY BOARD
December 17, 1997
MUNICIPAL COUNCIL Vs. JAGJIT SINGH
March 27, 1997
MUNICIPAL COUNCIL, KOTKAPURA Vs. MULKH RAJ
August 6, 1997
NATIONAL INSURANCE CO.LTD. Vs. GURMIT SINGH
December 23, 1997
NATIONAL INSURANCE CO.LTD. Vs. LAL SINGH
January 16, 1997
NATIONAL PROCESSORS Vs. NATIONAL INSURANCE COMPANY LTD.
August 5, 1997
NEW BHANDARI HOSPITAL Vs. LOGICSTAT INTERNATIONAL PRIVATE LTD.
June 18, 1997
NEW INDIA ASSURANCE CO.LTD. Vs. JATINDER KUMAR
June 24, 1997
O.P.MAHAIAN Vs. GENERAL MANAGER, TELEPHONES
April 22, 1997
OM PARKASH GROVER Vs. NEW INDIA ASSURANCE CO.LTD.
July 22, 1997
ORIENTAL BANK OF COMMERCE Vs. BRUNO KNITWEARS
November 5, 1997
ORIENTAL INSURANCE COMPANY LTD. Vs. ISHAR SINGH
March 27, 1997
PREM JAIN Vs. UNION OF INDIA
May 6, 1997
PREM NATH Vs. UNITED INDIA INSURANCE CO.LTD.
April 29, 1997
PREM SINGH Vs. ORIENTAL INSURANCE CO.
May 15, 1997
PUNJAB CIVIL & CONSUMER WELFARE FRONT (REGD) Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY (PUDA)
February 27, 1997
PUNJAB STATE ELECTRICITY BOARD Vs. HARI RAM
April 29, 1997
R.N.SETHI Vs. HARDIAL SINGH
August 5, 1997
RAM CHAND Vs. ESTATE OFFICER, URBAN ESTATE
May 22, 1997
RAM SARUP BHALLA Vs. BAR COUNCIL OF PUNJAB & HARYANA
August 11, 1997
RANBIR SINGH Vs. SAINI COLD STORAGE & ICE FACTORY
May 6, 1997
RANJIT SINGH DHILLON Vs. PUNJAB PETROLEUM CORPN.
July 24, 1997
S.C.IMPORT EXPORT Vs. BANK OF INDIA
June 27, 1997
S.D.O.(TELEPHONE) Vs. BALRAJ SINGH
December 16, 1997
SARDOOL SINGH Vs. MUNI LAL CHOPRA
August 5, 1997
SATPAL KAUR Vs. EXECUTIVE ENGINEER, P.S.E.B.
July 30, 1997
SATWANT KAUR Vs. KANWALJIT KAUR
December 15, 1997
SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA Vs. KISHORI LAL SHAM LAL, RICE MILLS
June 17, 1997
SENIOR SUPERINTENDENT OF POST OFFICES Vs. KAMAL KHOSLA
December 2, 1997
SHEHZADA GAS SERVICE Vs. SAT PAL MAHAJAN
January 4, 1997
SHRIMATI KULWINDER KAUR Vs. KIRANPREET KAUR MAKKAR
June 16, 1997
SHYAM SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD.
July 1, 1997
STATE BANK OF INDIA Vs. TATA IRON & STEEL COMPANY LTD.
June 18, 1997
SUCHETA Vs. UNIT TRUST OF INDIA
December 17, 1997
SUMEET AGGARWAL Vs. T.NORBU
May 6, 1997
SUPERINTENDENT, GENERAL POST OFFICE Vs. JAGMOHAN LAL
December 9, 1997
SUPERINTENDING ENGINEER Vs. DARSHAN SINGH
June 17, 1997
SWANI MOTORS Vs. A.K.BLAGGANA
October 21, 1997
UNION OF INDIA Vs. B.S.SANGHA
June 24, 1997
UNION OF INDIA Vs. RAMESH KUMAR KHANNA
May 7, 1997
UNION OF INDIA Vs. MODI INDUSTRIES
November 4, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. ARUN COTTON COMPANY
June 25, 1997
UNITED INDIA INSURANCE COMPANY LTD. Vs. ASSOCIATED ROAD CARRIERS LTD.
June 11, 1997
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAI BHARAT ENTERPRISES
May 21, 1997
VICE PRESIDENT, HCL LTD. Vs. UMESH CONSULTANCY SERVICES
April 30, 1997
WHEELS WORLD Vs. AMRIT LAL
October 23, 1997
YADVINDRA PUBLIC SCHOOL Vs. GUNJAN GUPTA
July 23, 1997