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Case Index
Title
Date
A.P.MEHTA Vs. UTTAR PRADESH HOUSING & DEVELOPMENT BOARD
August 7, 1997
AJAY MURDIA Vs. INDCHEM ATL LTD.
August 29, 1997
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. AMERICAN NATURAL SODA ASH CORPORATION
June 10, 1997
ANAND THEATRE Vs. CENTRAL CIRCUIT CINE ASSOCIATION, JAIPUR
June 25, 1997
ANITA KUMARI Vs. DELHI DEVELOPMENT AUTHORITY
July 22, 1997
COLGATE PALMOLIVE INDIA LTD Vs. HINDUSTAN LEVER LTD
November 5, 1997
D.K.SOOD Vs. SULTANJEE ENTERPRISES
May 12, 1997
DIRECTOR GENERAL (I & R) Vs. OUDH SUGAR MILLS LTD., BOMBAY
June 13, 1997
DIRECTOR GENERAL I & R Vs. TRUSTWEL INC
June 30, 1997
DIRECTOR GENERAL OF INVESTIGATION Vs. GERMAN REMEDIES LTD.
September 30, 1997
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. HERO HONDA MOTORS LTD.
June 19, 1997
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 27, 1997
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. DELHI INSTITUTE OF MANAGEMENT & SERVICES
July 11, 1997
HARDEV KUMAR SEHGAL (DECEASED) THROUGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
September 26, 1997
HARYANA SHEET GLASS LTD. Vs. TRUCK UNION BAHROR
November 6, 1997
IN THE MATTER OF HERO HONDA MOTORS LTD. Vs. STATE
March 19, 1997
IN THE MATTER OF: USHA SALES PVT. LTD. Vs. STATE
June 30, 1997
INDCHEM ATL LTD Vs. INDCHEM ATL LIMITED
August 29, 1997
JAINA PROPERTIES PVT. LTD Vs. STATE
April 24, 1997
JASWANT SINGH TYAGI Vs. MARUTI UDYOG LTD
October 31, 1997
JAY SHREE TEA AND INDUSTRIES LTD. Vs. JANTA TRUCK UNION
April 3, 1997
K N SINGH Vs. DYNAVISION LTD
December 29, 1997
MANJUSHA GAS AGENCY Vs. BHARAT FUEL CO. LTD.
January 30, 1997
MCDOWELL AND CO LTD Vs. STATE
February 7, 1997
MS SUDHA JAIN Vs. PRAGATISHEEL SAMOOHIK SEHKARI KRISHI SAMITI
August 7, 1997
NEENA GUPTA Vs. EKTA VIHAR CO-OPERATIVE GROUP HOUSING SOCIETY LTD.
September 26, 1997
OM PRAKASH SINGHAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 25, 1997
PROCTER & GAMBLE HOME PRODUCTS LTD. Vs. HINDUSTAN LEVER LTD.
March 31, 1997
SACHDEVA & SONS-S Vs. STATE TRADING CORPORATION OF INDIA
June 6, 1997
SEVANIVRIT KARAMCHARI EVAM UPBHOKTA SANRAKSHAN SAMITI Vs. TRANSELEKTRA DOMESTIC PRODUCTS PVT. LTD.
October 21, 1997
SURENDER KUMAR SINGHAL Vs. SHIMLA DEVELOPMENT AUTHORITY
March 11, 1997
VADILAL ENTERPRISES LTD Vs. STATE
December 29, 1997
VIKRAM OVERSEAS PVT. LTD. Vs. PUNJAB NATIONAL BANK
June 30, 1997
VIPIN KUMAR GAUTAM Vs. ORIENTAL INSURANCE CO. LTD..
October 21, 1997