Case Index

Title
Date
A A MOHAN Vs. SHANMUGHAVEL
February 21, 1997
A ABDUL ARSHATH Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
May 14, 1997
A ALWAR NAGIAH Vs. STATE
December 5, 1997
A ARUMUGAM Vs. COMMISSIONER OF INCOME TAX
November 13, 1997
A B C IMPORTS AND EXPORTS Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MADRAS
December 9, 1997
A C A GANAPATHI MUDALIAR Vs. ARUMUGATHAMMAL DIED
July 28, 1997
A C MUTHIAH Vs. MADRAS REFINERIES LTD
August 11, 1997
A CHIDAMBARAM Vs. STATE
December 8, 1997
A DHANAPAL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES RAMAND REGION RAMAND
December 3, 1997
A DURAISWAMI Vs. A ARUMUGHAM
March 21, 1997
A GNANAN Vs. PALANIAPPA
February 13, 1997
A IRUDAYASAMY Vs. V PERUMAL NAIDU
January 24, 1997
A JESUDOSS INBARAJ Vs. IMAYAVARMAN
November 25, 1997
A JOSHEPH Vs. M C MOTTAYANDI
June 14, 1997
A LAKSHMINARAYANAN Vs. S S PANDIAN
June 19, 1997
A M A JABBAR Vs. T S ABDUL BARI
May 6, 1997
A PALANI AYYA UDAYAR Vs. STATE OF TAMIL NADU
June 16, 1997
A PHILOMEN RASU Vs. S KUNNA KAVANDAR
October 18, 1997
A R DEIVASIGAMANI MUDALIAR Vs. T N SOMASUNDARAM NADAR
March 11, 1997
A SADASIVAM Vs. STATE OF TAMIL NADU
July 22, 1997
A SAHADEVAN PILLAI AND ORS Vs. R VASANTHAKUMARI
September 30, 1997
A SAKTHIVEL Vs. DISTRICT COLLECTOR PERIYAR DISTRICT ERODE
April 17, 1997
A SATHAR Vs. DISTRICT COLLECTOR COIMBATORE
July 16, 1997
A SOMASUNDARAM Vs. JETHANAND CHATRUMAL
March 27, 1997
A SUBRAMANIAN Vs. PUNJAB NATIONAL BANK
July 3, 1997
A SURESH BABU ALIAS SURESH Vs. STATE
October 27, 1997
A SYED KHADER BATCHA Vs. A PICHAI CHETTIAR
February 10, 1997
A THANGAMUTHU Vs. DIRECTOR OF RURAL DEVELOPMENT MADRAS 108
February 10, 1997
A THANGAVELU Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
April 22, 1997
A V KUPPUSWAMY IYER Vs. S K SUBRAMANIAN
February 7, 1997
A V RAMAN ALIAS A VENKATARAMAN Vs. STATE
January 10, 1997
A VARGHESE Vs. CHELLAPPAN
December 8, 1997
A VIVEKANATHAN Vs. DEPUTY DIRECTOR ESTABLISHMENT CENTRAL RESERVE POLICE FORCE NEW DELHI
March 14, 1997
A. AHMED AND CO. Vs. M. ANWAR BASHA
October 27, 1997
A. ARUNACHALAM Vs. M. THANGAVELU
August 29, 1997
A. KARRUPPUSAMI AND ANOTHER Vs. S. VENUGOPAL
October 21, 1997
A. KRISHNA RAO Vs. L. S. KUMAR
December 19, 1997
A. KUPPUSAMY MUDALIAR Vs. G. SUBRAMANIA MUDALIAR AND TWO OTHER
July 25, 1997
A. PAULIAH Vs. T. GNANASIGAMANI
September 1, 1997
A. PERUMAL Vs. P. MOHAMMED SARBUDDEEN
November 5, 1997
A. PERUMAL AND ORS Vs. P. MOHAMMED SARBUDDEEN
November 15, 1997
A. SEEVALAVAN Vs. V. SUBAIAH MOOPPANAR
August 26, 1997
A. THAMBIRAN NAICKER Vs. A. SAMBASIVAM AND ORS.
December 12, 1997
A. THIYAGARAJAN Vs. R.V. SWAMINATHAN
November 28, 1997
A.G. PASUPATHY Vs. MOHAMED ISMAIL
October 14, 1997
A.K THILLAIVANAM AND A.K. DAYALAN Vs. THE DISTRICT COLLECTOR, CHENGAI ANNA DISTRICT AT KANCHEEPURAM
December 19, 1997
A.L. VELLAICHANLY Vs. THE STATE OF TAMIL NADU AND ANR.
October 29, 1997
A.M. STEEL TRADERS, REP. BY ITS PARTNERS A.M. ISMAIL AND TWO OTHERS Vs. S.M.M. MOHAMMED FATHIMATHU ZOHRA AND SEVEN OTHERS
December 22, 1997
A.M.S. MOHAMED HOUSUF Vs. TAMIL NADU WAKF BOARD BY ITS SECRETARY AND ORS.
December 3, 1997
A.P. JOHN PAULRAJ Vs. CENTRAL BOARD OF SECONDARY EDUCATION REP. BY ITS CHAIRMAN,
December 3, 1997
A.R. RAJASEKARAN Vs. C.B.I.
December 11, 1997
A.R. VENKATASAMI NAICKER AND TWO ORS. Vs. A.R.V. JAGANATHAN AND SIX ORS.
October 29, 1997
A.Y. PRABHAKAR Vs. UNION OF INDIA AND OTHERS
March 26, 1997
ABDUL FATHA Vs. VILLAYUDHAM
November 25, 1997
ABDUL HAKIM Vs. STATE OF TAMIL NADU
July 8, 1997
ABDUL HAKIM Vs. SUPERINTENDENT OF CUSTOMS PROS CHENNAI
July 10, 1997
ABDUL KADIR Vs. STATE OF TAMIL NADU REP. BY SUB
April 30, 1997
ABDUL WAHAB Vs. A SANTHANA MARY
October 1, 1997
ABHEYCHAND BHANAJI Vs. UNION OF INDIA
September 26, 1997
ABU @ ABUTHAHIR AND ANOTHER Vs. STATE OF TAMIL NADU BY ITS INSPECTOR OF POLICE, B
June 24, 1997
ADAIKALARAJ Vs. STATE REP. BY, THE INSPECTOR OF POLICE, JEEYAPURAM
February 25, 1997
ADAIKALAVAN R M Vs. STATE OF TAMIL NADU
September 25, 1997
ADAIKALRAJ Vs. STATE REP. BY THE INSPECTOR OF POLICE, JEEYAPURAM
September 12, 1997
ADAIKAM AMBALAM Vs. P RENUKA DEVI
July 30, 1997
ADHIMOOLA PADAYACHI AND ANR. Vs. ARUMUGHA PADAYACHI
November 8, 1997
ADIMOOLAM MUDALIAR Vs. PL UNNAMALAI ACHI
July 14, 1997
ADINAKARTHAR CHINTHAMANI ATHITHANAR MADAM Vs. STATE OF TAMIL NADU
September 1, 1997
ADWISE ADVERTISING PRIVATE LIMITED Vs. UNION OF INDIA
October 22, 1997
AGALAYA BHAI Vs. STATE OF TAMIL NADU
April 12, 1997
AGFA GAVERT INDIA LIMITED Vs. STATE OF TAMIL NADU
December 23, 1997
AGRITECH HATCHERIES AND FOOD LIMITED Vs. VALUABLE STEELS INDIA PRIVATE LIMITED
September 11, 1997
AGRO CARGO TRANSPORT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 4, 1997
AHURA WELDING ELECTRODE MFGRS LIMITED Vs. STATE OF TAMIL NADU
August 19, 1997
AKBAR BASHA Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE RAJAPALAYAM SOUTH-POLICE STATION
September 24, 1997
ALAGARSAMY Vs. S N RAMANOORTHY
April 12, 1997
ALBERT Vs. THE STATE OF TAMIL NADU, REP. BY INSPECTOR OF POLICE, KALIAKKAVILAI, KANYAKUMARI DISTRICT
November 14, 1997
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION Vs. STATE
September 30, 1997
ALL INDIA EX SERVICEMAN BANK EMPLOYEES FEDERATION TAMIL NADU Vs. UNION OF INDIA
September 15, 1997
ALTAF AHMED Vs. MINERALS AND METALS TRADING CORPORATION
March 24, 1997
ALUMINIUM INDUSTRIES LTD Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
October 21, 1997
AMALGAMATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 27, 1997
AMEENA BI Vs. AMEER BI
March 21, 1997
AMIRTHAKUMAR Vs. STATE OF TAMIL NADU AND ANR
October 22, 1997
AMIRTHAM Vs. SUBBIAN
September 2, 1997
AMMAPATTI Vs. SPECIAL TEHSILDAR (TENANCY RECORDS) AND RECORD OFFICER, POLLACHI AND OTHERS
March 25, 1997
AMRUTANJAN LIMITED Vs. MEHTA UNANI PHARMACY AND COMPANY
July 28, 1997
AMSAVALLI Vs. INDIRA
February 24, 1997
ANANDAMMAL Vs. STATE OF TAMIL NADU
September 11, 1997
ANANDAN Vs. ARIVAZHAGAN
July 8, 1997
ANBALAGAN Vs. PERIASAMY
February 3, 1997
ANDAL POLY INDUSTRY Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
July 7, 1997
ANDHRA PRABHA P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 16, 1997
ANDIAPPAN Vs. PALANIYANDI
October 28, 1997
ANNAMALAI Vs. STATE
March 26, 1997
ANNAMMA JOY DIRECTOR MVS Q FLEX CABLES LTD Vs. COLLECTOR CHENGAI MGR DISTRICT AT KANCHEEPURAM
April 30, 1997
ANNAPOORNI AMMAL Vs. APPU ALIAS V V VENKATESWARAN
July 14, 1997
ANSARI A K Vs. BHARAT OVERSEAS BANK LTD
December 10, 1997
APPADURAI Vs. STATE
January 30, 1997
ARASAPPAN Vs. INSPECTOR OF POLICE PROHIBITION ENFORCEMENT WING SIVAGANGAI P M T DISTRICT
March 14, 1997
ARASAPPAN ALIAS SHANKAR Vs. STATE
December 9, 1997
ARJUNAN Vs. STATE OF TAMIL NADU
January 30, 1997
ARUKKANI AMMAL Vs. M SUBRAMANIAM AND ANR
November 21, 1997
ARULMIGHU THANDUMARIAMMAN THIRUKKOIL Vs. ERAMMAL
December 9, 1997
ARULMIGU DHANDAYUTHAPANI SWAMI THIRUKKOIL Vs. COMMERCIAL TAX OFFICER II PALANI
September 15, 1997
ARUMUGA NADAR DIED Vs. SUBBULAKSHMI AMMAL
March 25, 1997
ARUMUGA UDAYAR Vs. SWAMIYAR ALIAS RAMASAMY UDAYAR
February 15, 1997
ARUMUGAM Vs. M S NARASAIAH
September 29, 1997
ARUMUGAM Vs. STATE SUB INSPECTOR OF POLICE
February 17, 1997
ARUMUGAM ACCUSED Vs. STATE
April 28, 1997
ARUMUGAM PILLAI AND OTHERS Vs. S. RAMACHANDRAN
December 18, 1997
ARYA ENGINEERING Vs. CORPORATION BANK
February 5, 1997
ASARAB ALI Vs. V UTHIRAPATHI
September 19, 1997
ASHOK KUMAR AND OTHERS Vs. THE STATE OF TAMIL NADU REP. BY THE INSPECTOR OF POLICE, MUDUKULATHUR, RAMANATHAPURAM DISTRICT.
September 25, 1997
ASHOK LEYLAND FINANCE LIMITED Vs. APPROPRIATE AUTHORITY
March 31, 1997
ASIAN INDUSTRIAL VALVES AND INDUSTRIES Vs. STATE OF TAMIL NADU
December 18, 1997
ASIRVADAM SAMUEL NADAR Vs. RAJA JOTHI
June 30, 1997
ASMATH BEGUM Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD MATTUR
July 3, 1997
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. SUN PAPER MILL LIMITED
June 24, 1997
ASSISTANT COLLECTOR OF CUSTOMS MADRAS 1 Vs. GOVINDASAMY RAGUPATHY
June 14, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHOBHA SAREE CENTRE
June 30, 1997
ASSISTANT DIRECTOR OF HORTICULTURE DIVISION ANNA Vs. ANDI AND ANOTHER
January 31, 1997
ASSISTANT GENERAL MANAGER CANARA BANK PERSONAL WING HEAD OFFICE BANGALORE Vs. S RAJAGOPALAN SENIOR MANAGER CANARA BANK SALEM MAIN ROAD NAINARPALAYAM
June 24, 1997
ASSISTANT GENERAL MANAGER PERSONNEL INDIAN BANK MADRAS Vs. AR SHANMUGAM
August 14, 1997
ASSISTANT REGISTRAR OF COMPANIES Vs. PREMIER SYNTHETICS PRIVATE LIMITED
January 6, 1997
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. STATE OF TAMIL NADU
June 24, 1997
ASVINI COLD STORAGE (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 27, 1997
ATHIANNA GOUNDER Vs. KUMARASWAMY NOW DECEASED AND R NATARAJAN
January 20, 1997
ATHIKKAN Vs. STATE
January 20, 1997
AURO FOOD LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1997
Ayub Khan Vs. State
December 16, 1997
AYYA NADAR JANAKIAMMAL COLLEGE Vs. A PANDIAN
July 25, 1997
AYYAPPAN Vs. KRISHNAPILLAI
April 30, 1997
AYYASWAMY ALIAS AYYAVOO GOUNDER Vs. VENUGOPAL ALIAS VENUGOPAL GOUNDER
March 6, 1997
B M FATHIMA BIBI Vs. IDRIS MOHAMMED
March 27, 1997
B M MEHTA Vs. STATE OF TAMIL NADU
August 11, 1997
B MAHENDRA JAIN Vs. C K MOHAMMED ALI
August 6, 1997
B MANGAYARKARASI Vs. DISTRICT COLLECTOR P M T DISTRICT SIVAGANGAI
August 19, 1997
B PADMAVATHI Vs. CHINNAMMAL
November 19, 1997
B SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU
January 28, 1997
B VENKATASAMI Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI
December 3, 1997
B. RAMACHANDRAN Vs. B. JAYARAMAN
February 7, 1997
B. THIAGARAJAN AND ANR. Vs. K. VEDANTHAM
July 21, 1997
B.M. MEHTA AND ORS. Vs. STATE OF TAMIL NADU
November 11, 1997
BAJRANGLAL DAMANI Vs. DHANABAKIAM AMMAL (DECEASED)
September 25, 1997
BALA SEVA EDUCATIONAL AND CHARITABLE TRUST, REPRESENTED BY ITS CHAIRMAN AND MANAGING TRUSTEE, R. SETHURAMAN Vs. THE GOVERNMENT OF TAMIL NADU AND ANR.
December 17, 1997
BALA SUBRAMANIAN Vs. RSHAATH RISHA
February 10, 1997
BALAKRISHNAN Vs. H CHUNNILAL BAGMAR
September 25, 1997
BALASUBRAMANIA FOUNDRY Vs. COMMISSIONER OF INCOME TAX
November 19, 1997
BALASUBRAMANIAM ALIAS PALANIAPPAN REPRESENTED BY POWER AGENT, M. ARUMUGHAM Vs. WARAN
July 28, 1997
BALKIS AMMAL Vs. STATE OF TAMIL NADU
February 12, 1997
BANGARIMATH BROTHERS Vs. STATE OF TAMIL NADU
September 4, 1997
BANK OF MADURAI LTD Vs. M SUNDARA MAHALINGAM
January 22, 1997
BASHA REDDIAR Vs. JANARTHANUM
November 4, 1997
BEACH ESTATES Vs. LIKHAMI HOLDINGS LIMITED
April 19, 1997
BEST AND CROMPTON ENGINEERING Vs. COLLECTOR OF CUSTOMS MADRAS
February 28, 1997
BHARATH KUMAR JAIN Vs. KANTA BEN
September 4, 1997
BHARATH REFINERIES AND OIL MILLS Vs. STATE OF TAMIL NADU
September 2, 1997
BHAVANI MADHURAKAVI Vs. V CHANDRASEKARAN
April 24, 1997
BHUVANESHWARI TRADERS Vs. STATE OF TAMIL NADU
August 12, 1997
BHUVANESWARI Vs. MURAHARI DIED
March 6, 1997
BIMALCHAND Vs. RAJAMMAL
March 11, 1997
BOOPATHY Vs. STATE OF TAMIL NADU
October 24, 1997
BOSE Vs. STATE S I OF POLICE
January 10, 1997
BOSTON Vs. S A AKBAR AND
April 24, 1997
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. MURUGESH
February 14, 1997
C B M COLLEGES Vs. V R PALANISAMY
April 15, 1997
C GOVINDASAMY NAIDU Vs. REGIONAL JOINT REGISTRATR OF CO OP SOCIETY
August 29, 1997
C GOVINDRAJ Vs. DEPUTY REGISTRAR CO OP SOCIETIES KRISHNAGIRI RANGE
August 19, 1997
C H JAYAPRAKASH Vs. UNIVERSITY OF MADRAS
March 27, 1997
C JAYAPRASAD Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDA WELFARE NILAKOTTAI
April 23, 1997
C JAYARAMA REDDY DIED Vs. LAND ACQUISITION OFFICER/SPECIAL DEPUTY COLLECTOR LAND ACQUISITION CITY WORKS MADRAS
April 17, 1997
C KASINATHAN LR OF SP CHIDAMBARAM SERVAI Vs. N ATHIAPPAN SERVAI
August 27, 1997
C PONNUSAMY Vs. GOVT OF TAMIL NADU
February 4, 1997
C RAMANATHAN PETITIONER Vs. STATE
December 16, 1997
C RANGANATHAN Vs. PRESIDENT/ SECRETARY OF SCHOOL COMMITTEE OF MARUTHAMALAI SRI SUBRAMANYA DEVASTHANAM HIGHER SECONDARY SCHOOL VADAVATHI COIMBATORE
March 27, 1997
C SAMPATH KUMAR Vs. ENFORCEMENT OFFICER MADRAS
August 1, 1997
C V KANNAPPAN Vs. S L SRIKANDHAN
April 25, 1997
C. BALASUBRAMANIAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS, CHEPAUK
August 19, 1997
C. GUNASEKARAN Vs. THE CENTRAL BANK OF INDIA
August 13, 1997
C. NAGARAJAN AND OTHERS Vs. STATE OF TAMIL NADU AND ANOTHER
September 1, 1997
C. PAUL RAJ Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED AND ANR.
August 1, 1997
C. YEGAPPA CHETTY AND SONS Vs. SOUTH FREIGHT CARRIERS PVT. LTD.
August 18, 1997
C.B.M. COLLEGE BY ITS SECRETARY AND ANR. Vs. THE FEDERATION OF COLLEGE EMPLOYEES ASSOCIATION, REPRESENTED BY ITS SECRETARY
October 1, 1997
CANNANORE CO OPERATIVE SPINNING MILLS LIMITED Vs. COTTON CORPORATION OF INDIA LIMITED
November 27, 1997
CARBORANDUM COMPANY Vs. COMMISSIONER OF INCOME TAX CIT V CARBORANDUM COMPANY
November 27, 1997
CARBORANDUM UNIVERSAL LIMITED Vs. COMMISSIONER OF INCOME TAX
October 20, 1997
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF INCOME TAX
November 20, 1997
CASTROL INDIA LIMITED Vs. STATE OF TAMIL NADU
November 21, 1997
CATERPILLAR INC 100 NE Vs. JORANGE
October 1, 1997
CENTRAL BANK OF INDIA Vs. STATE OF TAMIL NADU
August 29, 1997
CENTRAL BANK OF INDIA Vs. JOSEPH
April 29, 1997
CENTURY AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER ENFORCEMENT WING KOVILPATTI
July 25, 1997
CENTURY CHEMICALS AND OILS PRIVATE LTD Vs. ESTHER MARAGATHAM
January 31, 1997
CENTURY FLOUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1997
CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD Vs. COMMISSIONER FOR LAND ADMINISTRATION
June 20, 1997
CHAKKRATTHAI Vs. STATE OF TAMIL NADU
September 4, 1997
CHAMUNDI INTERNATIONAL Vs. UNION OF INDIA
August 14, 1997
CHANDRA Vs. RAMCHANDRAN
March 21, 1997
CHANDRAMOULI Vs. ANNAPOORANI
October 16, 1997
CHANDRAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION & EXCISE, FORT ST. GEORGE, CHENNAI
September 10, 1997
CHANDRANATHAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY
December 3, 1997
CHELLAMMAL Vs. ARTHANARISWARAN & OTHERS
November 20, 1997
CHELLAPPAN Vs. STATE
April 28, 1997
CHEMPLANT ENGINEERS P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 1997
CHERAN GROUP OF COMPANIES Vs. STATE OF TAMIL NADU
December 2, 1997
CHERAN TRANSPORT CORPORATION LIMITED COIMBATORE Vs. P O LABOUR COURT COIMBATORE
September 29, 1997
CHERAN TRANSPORT CORPORATION LIMITED, BY ITS MANAGING DIRECTOR Vs. MARUDHAMMAL
September 4, 1997
CHERAN TRANSPORT CORPORATION LTD Vs. LABOUR COURT
July 2, 1997
CHERAN TRANSPORT CORPORATION LTD Vs. TVL SRI MARAPPA BUS TRANSPORTS ERODE
January 27, 1997
CHIDAMBARAM AL. Vs. INDIAN OVERSEAS BANK, MADRAS
July 17, 1997
CHIEF EDUCATIONAL OFFICER Vs. V SUBBARAJ
June 16, 1997
CHILLIES EXPORT HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 6, 1997
CHINNAIYA GOUNDER Vs. INSPECTOR OF POLICE SULUR POLICE STATION COIMBATORE DISTRICT
June 18, 1997
CHINNASAMI Vs. BALASUBRAMANIAN
November 13, 1997
CHINNASAMI @ BOOPATHI Vs. STATE BY INSPECTOR OF POLICE
December 1, 1997
CHINNASAMI ALIAS KOMUTTI Vs. STATE
March 20, 1997
CHINNASWAMI ALIAS KOMUTTI Vs. STATE OF TAMILNADU
March 20, 1997
CHINNATHAMBIA PILLAI DIED Vs. DHARMARAJA
August 21, 1997
CHITTIRAIVEL NADAR Vs. MOOKANDI NADAR
October 13, 1997
CHOLAN ROADWAYS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 11, 1997
CHRISTOPHER ROSALIND ASHA VIJI RANI Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (PROSECUTION)
November 19, 1997
CHRISTU RAJ Vs. KANAGAM alias GNANAPRAKASI
June 23, 1997
COIMBATORE PIONEER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 25, 1997
COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. SOMASUNDARAM MILLS
January 23, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIA TYRE AND RUBBER COMPANY LIMITED
January 28, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIAN OXYGEN LIMITED
January 28, 1997
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MADURAI Vs. SAMUDRAM
January 28, 1997
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE TIRUCHIRAPALLI Vs. STATE OF TAMIL NADU
June 25, 1997
COMEX COMPANY Vs. COLLECTOR OF CUSTOMS MADRAS I
February 5, 1997
COMMERCIAL TAX OFFICER Vs. T V SUNDARAM IYENGAR
March 24, 1997
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. ANNAKAVADI SAMADHI MADAM SITUATED IN CHATRAM KARUPPUR KUMBAKONAM TALUK
March 20, 1997
COMMISSIONER KOVILPATTI MUNICIPALITY Vs. TAMILARASAN
August 14, 1997
COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION MADURAI Vs. PANDI
March 5, 1997
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SOUNDARA RAJA
August 5, 1997
COMMISSIONER OF GIFT TAX Vs. JAYALAKSHMI DORAISWAMY
October 15, 1997
COMMISSIONER OF GIFT TAX Vs. NALINI SRINIVASAN
November 5, 1997
COMMISSIONER OF GIFT TAX Vs. PADMA SANTHANAM
November 5, 1997
COMMISSIONER OF GIFT TAX Vs. G VENKATASWAMY
November 4, 1997
COMMISSIONER OF GIFT TAX Vs. P D KUMARESAN
February 12, 1997
COMMISSIONER OF GIFT TAX Vs. D SURENDRANATH REDDY
February 11, 1997
COMMISSIONER OF GIFT TAX Vs. D BASKARA REDDY
February 11, 1997
COMMISSIONER OF GIFT TAX Vs. K KRISHNAKUMARI
January 28, 1997
COMMISSIONER OF GIFT TAX Vs. S NAGANATHAN
November 28, 1997
COMMISSIONER OF GIFT TAX Vs. S MOHAMMAD HUSSAIN
January 21, 1997
COMMISSIONER OF GIFT TAX Vs. A ABDUL KAYAM AND M ABDUL KHALLEL
March 31, 1997
COMMISSIONER OF GIFT TAX Vs. O E ARUMUGHA MUDALIAR
December 22, 1997
COMMISSIONER OF GIFT TAX Vs. SUSHEELA SHANMUGASUNDARAM
December 22, 1997
COMMISSIONER OF GIFT TAX Vs. ZIAUDDIN K M
December 22, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED BLEACHERS LIMITED
December 22, 1997
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND CO P LIMITED
December 22, 1997
COMMISSIONER OF INCOME TAX Vs. MADURAI MILLS COMPANY LIMITED
December 23, 1997
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMED ROWTHER AND CO P LIMITED
December 23, 1997
COMMISSIONER OF INCOME TAX Vs. V GANESAN
December 23, 1997
COMMISSIONER OF INCOME TAX Vs. D LAKSHMINARAYANASWAMY
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CHITS I LIMITED
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LIMITED
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. N SRINIVASAN
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. FENNER INDIA LIMITED
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. PREMIER MILLS LIMITED
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. K T S NAGAMANICKAM
December 22, 1997
COMMISSIONER OF INCOME TAX Vs. SOUTHERN HYDRO CARBON LIMITED
March 31, 1997
COMMISSIONER OF INCOME TAX Vs. BALAJI ENTERPRISES
March 31, 1997
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED
March 26, 1997
COMMISSIONER OF INCOME TAX Vs. FARIDA SHOES LIMITED
March 31, 1997
COMMISSIONER OF INCOME TAX Vs. RAAB PIPE WORKS P LIMITED
April 1, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT COMPANY
April 2, 1997
COMMISSIONER OF INCOME TAX Vs. TIRUPATHUR CO-OPERATIVE SUGAR MILLS LTD.
February 15, 1997
COMMISSIONER OF INCOME TAX Vs. D. SWAMY & CO. (P) LTD.
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. V. GOPAL
January 21, 1997
COMMISSIONER OF INCOME TAX Vs. SRI GUJARATHI MANDAL
August 19, 1997
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CHITS (I) LIMITED
December 24, 1997
COMMISSIONER OF INCOME TAX Vs. E A RAJENDRAN
March 22, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS CO. LTD.
April 3, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT CO.
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. KANDASWAMY COTTAGE INDUSTRIES
January 20, 1997
COMMISSIONER OF INCOME TAX Vs. SRINIVASAN R
January 21, 1997
COMMISSIONER OF INCOME TAX Vs. L M VAN MOPPES DIAMOND TOOLS INDIA LIMITED
January 13, 1997
COMMISSIONER OF INCOME TAX Vs. SRINIVAS AND COMPANY
January 17, 1997
COMMISSIONER OF INCOME TAX Vs. KUMARARANI SMT MEENAKSHI ACHE
November 8, 1997
COMMISSIONER OF INCOME TAX Vs. LAKHRAJ AND SONS
November 10, 1997
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CO OPERATIVE BANK LIMITED
November 11, 1997
COMMISSIONER OF INCOME TAX Vs. S AYYADURAI
November 12, 1997
COMMISSIONER OF INCOME TAX Vs. P A C RAMASAMY RAJA EDUCATION CHARITY TRUST
January 7, 1997
COMMISSIONER OF INCOME TAX Vs. MADRAS REFINERIES LIMITED
January 8, 1997
COMMISSIONER OF INCOME TAX Vs. T S SRINIVASAN
January 9, 1997
COMMISSIONER OF INCOME TAX Vs. V V A SHANMUGAM
January 7, 1997
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED
January 2, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 2, 1997
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS REPCO LIMITED
November 24, 1997
COMMISSIONER OF INCOME TAX Vs. V GOPALAN
January 24, 1997
COMMISSIONER OF INCOME TAX Vs. SARASWATHI V TMT
January 27, 1997
COMMISSIONER OF INCOME TAX Vs. MOHAN BREWERIES AND DISTILLERIES LIMITED
January 27, 1997
COMMISSIONER OF INCOME TAX Vs. YENPEYES RUBBER P LIMITED
November 19, 1997
COMMISSIONER OF INCOME TAX Vs. D RAMASAMY REDDIAR DECD
November 18, 1997
COMMISSIONER OF INCOME TAX Vs. THANTHI TRUST
November 18, 1997
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LTD
November 14, 1997
COMMISSIONER OF INCOME TAX Vs. S G SAMBANDAM AND CO
November 14, 1997
COMMISSIONER OF INCOME TAX Vs. D P F TEXTILES LIMITED
November 27, 1997
COMMISSIONER OF INCOME TAX Vs. SHAMSUNISSA
November 27, 1997
COMMISSIONER OF INCOME TAX Vs. ALAGAPPA COTTON MILLS
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. N KANNAIYIRAM
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. RAMANATHAN CHETTIAR R
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. LEIGN BAZAR MERCHANTS ASSOCIATION LIMITED
November 27, 1997
COMMISSIONER OF INCOME TAX Vs. J STEAD AND COMPANY PRIVATE LIMITED
January 29, 1997
COMMISSIONER OF INCOME TAX Vs. HARIDOSS PURUSHOTHAMDOSS
January 29, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED
January 29, 1997
COMMISSIONER OF INCOME TAX Vs. BUSH BOAKE ALLEN INDIA LIMITED
January 30, 1997
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS LIMITED
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. SIMPSON GENERAL FINANCE COMPANY LIMITED
January 28, 1997
COMMISSIONER OF INCOME TAX Vs. LOYAL TEXTILE LIMITED
January 28, 1997
COMMISSIONER OF INCOME TAX Vs. PILOT PEN COMPANY INDIA LIMITED
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. INDIA RADIATORS LIMITED
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED
February 5, 1997
COMMISSIONER OF INCOME TAX Vs. SATHAR P LTD
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. VADIVEL CHETTIAR A
February 6, 1997
COMMISSIONER OF INCOME TAX Vs. T SRINIVASAN
February 6, 1997
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED
February 3, 1997
COMMISSIONER OF INCOME TAX Vs. R BALASUBRAMANIAN
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE PAPER TUBE CO LTD
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. O G TEXTILES P LIMITED
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN POTASH LIMITED
February 4, 1997
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
December 5, 1997
COMMISSIONER OF INCOME TAX Vs. S J S SELVALAKSHMI AMMAL
December 5, 1997
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS REPO LIMITED
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE PAPER TUBE CO LTD
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIAN BROTHERS
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. K T S NAGAMANICKAM CHETTIAR DECD
December 19, 1997
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING CO OF INDIA LIMITED
December 19, 1997
COMMISSIONER OF INCOME TAX Vs. MATHURANTAKAM CO OPERATIVE SUGAR MILLS LIMITED
December 18, 1997
COMMISSIONER OF INCOME TAX Vs. EGMORE BENEFIT SOCIETY LIMITED
December 17, 1997
COMMISSIONER OF INCOME TAX Vs. A P S PARAMESWARAN PILLAI
December 17, 1997
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED
December 17, 1997
COMMISSIONER OF INCOME TAX Vs. SALEM TEXTILES LIMITED
December 16, 1997
COMMISSIONER OF INCOME TAX Vs. R SETHU
December 15, 1997
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI MILLS LIMITED
December 11, 1997
COMMISSIONER OF INCOME TAX Vs. SHANKAR YARN TRADERS
December 10, 1997
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS P LIMITED
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. SUNDARAM IYENGAR AND SONS
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. V D SWAMY AND COMPANY PRIVATE LIMITED
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA STEEL INDUSTRIES LIMITED
February 11, 1997
COMMISSIONER OF INCOME TAX Vs. KHIVARAJ MOTORS LIMITED
February 19, 1997
COMMISSIONER OF INCOME TAX Vs. D L RAMACHANDRA RAO
February 19, 1997
COMMISSIONER OF INCOME TAX Vs. VEERARAGHAVA TEXTILES PRIVATE LIMITED
February 17, 1997
COMMISSIONER OF INCOME TAX Vs. LUCAS INDIAN SERVICE LIMITED
February 18, 1997
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED
February 24, 1997
COMMISSIONER OF INCOME TAX Vs. BHAVANI MILLS LIMITED
March 5, 1997
COMMISSIONER OF INCOME TAX Vs. ESSAR BULK CARRIERS LIMITED
March 5, 1997
COMMISSIONER OF INCOME TAX Vs. M RAMAN
March 4, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS COMPANY LIMITED
March 4, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LIMITED
March 4, 1997
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAR MILLS LIMITED
March 5, 1997
COMMISSIONER OF INCOME TAX Vs. JOSEPH SWAMINATHAN P
March 7, 1997
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA ENTERPRISES
February 25, 1997
COMMISSIONER OF INCOME TAX Vs. TIRUPATTUR CO OPERATIVE SUGAR MILLS LIMITED
February 25, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK
February 25, 1997
COMMISSIONER OF INCOME TAX Vs. KASTURI MILLS LIMITED
February 24, 1997
COMMISSIONER OF INCOME TAX Vs. KOUSALYA SETHURAMAN
February 24, 1997
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS LIMITED
February 25, 1997
COMMISSIONER OF INCOME TAX Vs. M BALASUBRAMANIAN
February 26, 1997
COMMISSIONER OF INCOME TAX Vs. CHROME LEATHER CO PRIVATE LIMITED
March 20, 1997
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRABHA P LIMITED
March 19, 1997
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY
March 20, 1997
COMMISSIONER OF INCOME TAX Vs. K R NATARAJAN
March 21, 1997
COMMISSIONER OF INCOME TAX Vs. PADMAVATHI COTTON MILLS
March 20, 1997
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMMAD ROWTHER AND CO PRIVATE LIMITED
March 17, 1997
COMMISSIONER OF INCOME TAX Vs. B SAROJA DEVI
March 17, 1997
COMMISSIONER OF INCOME TAX Vs. HOTEL SAVERA
November 4, 1997
COMMISSIONER OF INCOME TAX Vs. D JEGADEESAN SMALLER HUF
November 5, 1997
COMMISSIONER OF INCOME TAX Vs. A C MAHESH
November 4, 1997
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LIMITED
November 5, 1997
COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LIMITED
October 29, 1997
COMMISSIONER OF INCOME TAX Vs. KEL COMPONENTS LIMITED
October 29, 1997
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LIMITED
October 29, 1997
COMMISSIONER OF INCOME TAX Vs. LUCAS INDIAN SERVICE LIMITED
November 3, 1997
COMMISSIONER OF INCOME TAX Vs. N DEENADAYALAN
November 6, 1997
COMMISSIONER OF INCOME TAX Vs. MADURA DEVAKOTTAI TRANSPORTS P LIMITED
November 3, 1997
COMMISSIONER OF INCOME TAX Vs. V RAJKUMAR
November 5, 1997
COMMISSIONER OF INCOME TAX Vs. ESTATE OF LATE KUMARARAJA MA M MUTHIAH CHETTIAR
November 7, 1997
COMMISSIONER OF INCOME TAX Vs. E I D PARRY INDIA LIMITED
November 7, 1997
COMMISSIONER OF INCOME TAX Vs. S RAJAMANI AND THANGARAJAN INDUSTRIES
November 8, 1997
COMMISSIONER OF INCOME TAX Vs. G N BADAMI
October 21, 1997
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED
October 20, 1997
COMMISSIONER OF INCOME TAX Vs. P RAMAJAYAM
October 22, 1997
COMMISSIONER OF INCOME TAX Vs. PRITHIVI FIRE WORKS INDUSTRIES
October 22, 1997
COMMISSIONER OF INCOME TAX Vs. S K SUNDARARAMIER AND SONS
October 27, 1997
COMMISSIONER OF INCOME TAX Vs. CAUVERY SUGARS AND CHEMICALS LIMITED
October 28, 1997
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED
October 15, 1997
COMMISSIONER OF INCOME TAX Vs. M K KANNAN MARRIAGE BENEFIT TRUST
October 16, 1997
COMMISSIONER OF INCOME TAX Vs. TAMIL PUTHAKALAYAM
October 16, 1997
COMMISSIONER OF INCOME TAX Vs. HONGKONG OCEANS SHIPPING
September 30, 1997
COMMISSIONER OF INCOME TAX Vs. STANES AMALGAMATED ESTATES LIMITED
August 13, 1997
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LIMITED
August 22, 1997
COMMISSIONER OF INCOME TAX Vs. SAVITHIRI SAM SMT
September 17, 1997
COMMISSIONER OF INCOME TAX Vs. HARIDAS BHAGATH AND CO P LIMITED
August 5, 1997
COMMISSIONER OF INCOME TAX Vs. E A RAJENDRAN
July 22, 1997
COMMISSIONER OF INCOME TAX Vs. POLLY CONTAINER INDUSTRIES
July 22, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI TEXTILE EXPORTERS LIMITED
July 28, 1997
COMMISSIONER OF INCOME TAX Vs. KOTHARI SUGARS AND CHEMICALS LIMITED
July 29, 1997
COMMISSIONER OF INCOME TAX Vs. PRAGATHI COMPUTER PRIVATE LIMITED
July 14, 1997
COMMISSIONER OF INCOME TAX Vs. BEST SUPPLY AGENCY
July 17, 1997
COMMISSIONER OF INCOME TAX Vs. V R DURGAMBA
July 15, 1997
COMMISSIONER OF INCOME TAX Vs. SOKKALAL T P S H
April 29, 1997
COMMISSIONER OF INCOME TAX Vs. PANDIAN CHEMICALS LIMITED
April 29, 1997
COMMISSIONER OF INCOME TAX Vs. T N K AND V EDUCATIONAL TRUST
April 17, 1997
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI TEXTILE PROCESSORS LTD
April 15, 1997
COMMISSIONER OF INCOME TAX Vs. A RAFEEQ AHMED AND CO
April 9, 1997
COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LIMITED
April 11, 1997
COMMISSIONER OF INCOME TAX Vs. PARASMAL CHORDIA
April 11, 1997
COMMISSIONER OF INCOME TAX COMMISSIONER OF WEALTH TAX Vs. RAJENDRAN C R
October 16, 1997
COMMISSIONER OF INCOME TAX CWT Vs. T R KANNAN
December 24, 1997
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. K SELVARAJ
December 17, 1997
COMMISSIONER OF INCOME TAX/WEALTH TAX Vs. C R RAJENDRAN
October 16, 1997
COMMISSIONER OF LUDUKKOTTAI MUNICIPALITY Vs. V. RAMAYEE
June 23, 1997
COMMISSIONER OF WEALTH TAX Vs. M RAJAGOPAL
March 31, 1997
COMMISSIONER OF WEALTH TAX Vs. M K CHANDRAKANTH
November 5, 1997
COMMISSIONER OF WEALTH TAX Vs. N THAVAMANI
November 4, 1997
COMMISSIONER OF WEALTH TAX Vs. P S SRIDHARAN
December 19, 1997
COMMISSIONER OF WEALTH TAX Vs. DEVASAHAYAM P
December 10, 1997
COMMISSIONER OF WEALTH TAX Vs. M V ARUNACHALAM
December 11, 1997
COMMISSIONER OF WEALTH TAX Vs. A RAMAMOORTHY
February 24, 1997
COMMISSIONER OF WEALTH TAX Vs. S MUTHUKUMARASWAMY UDAYAR
February 18, 1997
COMMISSIONER OF WEALTH TAX Vs. APPUSWAMY M
February 25, 1997
COMMISSIONER OF WEALTH TAX Vs. K VIVEKANANTHAN
February 5, 1997
COMMISSIONER OF WEALTH TAX Vs. T M JOSEPH
November 17, 1997
COMMISSIONER OF WEALTH TAX Vs. S S MOTHILAL
November 17, 1997
COMMISSIONER OF WEALTH TAX Vs. V M SP L AR ARUNACHALAM CHETTIAR
November 24, 1997
COMMISSIONER OF WEALTH TAX Vs. K SITALAKSHMI MINOR
November 10, 1997
COMORIN MATCH INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 7, 1997
CONTEMNER: M BABU Vs. STATE
September 4, 1997
CONTROLLER OF ESTATE DUTY Vs. SMT. G. DHANAMANI
April 3, 1997
CONTROLLER OF ESTATE DUTY Vs. G DHANAMANI
March 4, 1997
CONTROLLER OF ESTATE DUTY Vs. M RAJENDRAN
November 11, 1997
CONTROLLER OF ESTATE DUTY Vs. LAKSHMIKANTHAMMAL DECD
October 27, 1997
COROMANDEL INDAG PRODUCTS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION II LABOUR WELFARE BOARD BUILDING
February 7, 1997
CORONATION ARTS CRAFTS Vs. STATE OF TAMIL NADU
August 4, 1997
COTTAGE INDUSTRIES, (UNIT OF SRI AUROBINDO UDYOG TRUST) SRI AUROBINDO ASHRAM, REPRESENTED BY ITS MANAGER Vs. THE UNION OF INDIA (UOI), REPRESENTED BY ITS JOINT SECRETARY, MINISTRY OF CIVIL SUPPLIES, CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION (DEPARTMENT OF CIVIL SUPPLIES)
November 27, 1997
D ANNALAKSHMI AMMAL Vs. STATE OF MADRAS
October 17, 1997
D DORAISAMY Vs. COMMISSIONER THIRUVANNAMALAI PANCHAYAT UNION THIRUVANNAMALAI
February 21, 1997
D NANDAKRISHNAN Vs. STATE OF TAMIL NADU
April 17, 1997
D P ANAND Vs. STATE OF TAMIL NADU
July 4, 1997
D ROJA Vs. COMMISSIONER CORPORATION OF MADRAS MADRAS 3
December 9, 1997
D SATHISH Vs. TAHSILDAR SIRKALI TALUKA
July 11, 1997
D SATHIYAMOORTHY Vs. STATE
October 16, 1997
D. AMUDHAVALLI Vs. N. ARUNACHALA NADAR
November 10, 1997
D. GOPAL Vs. G. RAJATHIAMMAL
November 18, 1997
D. KABALI Vs. THE JOINT SECRETARY TO GOVERNMENT OF INDIA AND CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES, MINISTRY OF AGRICULTURE (CO-OPERATION), GOVERNMENT OF INDIA,
December 23, 1997
D. MURUGESAN Vs. STATE OF TAMIL NADU AND ORS.
September 26, 1997
D. SETHU BASKARAN, LICENSEE, SHANMUGHA THEATRE Vs. THE COLLECTOR AND
September 29, 1997
DAIVID JOHN HOPKINS Vs. UNION OF INDIA
July 28, 1997
DASARATHAN Vs. SPECIAL TAHSILDAR (LA), NEIGHBOURHOOD SCHEME, SALEM
November 20, 1997
DAWEEDIYA MILADI NABI TRUST Vs. SUBBIAH PILLAI
January 20, 1997
DCP ASSOCIATES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS CHENNAI I
December 10, 1997
DCW LIMITED Vs. STATE OF TAMIL NADU
September 29, 1997
DECCAN PIPES AND TUBES LTD Vs. SUB COLLECTOR/LAND ACQUISITION OFFICER HOSUR
March 20, 1997
DEELIPKUMAR AND CO. Vs. MULLA GULAMALI AND SAFFIA RAI DHANALIWALA TRUST BY ITS SECRETARY, SABBIR KURBAN HUSSAIN DHANALIWALA
September 24, 1997
DEEPAK L BANKER Vs. COMMISSIONER OF INCOME TAX
January 2, 1997
DEPUTY COMMANDANT AND CHIEF INSTRUCTOR, OFFICERS TRAINING ACADEMY, MADRAS Vs. COMMANDANT, OFFICERS TRAINING ACADEMY MADRAS AND ANR.
July 4, 1997
DEPUTY COMMERCIAL TAX OFFICER COIMBATORE AND OTHERS Vs. SARASWATHI THEATRE
April 22, 1997
DEPUTY COMMERCIAL TAX OFFICER HARUR Vs. DHARMAPURI DISTRICT STARCH PRODUCERS SERVICE INDUSTRIAL CO OPERATIVE SOCIETY LIMITED
August 12, 1997
DEPUTY COMMERCIAL TAX OFFICER THIRUMANGALAM Vs. CHARA MILLS
December 3, 1997
DEPUTY COMMERCIAL TAX OFFICER THUDIYALUR ASSESSMENT CIRCLE COIMBATORE Vs. R K STEELS
September 1, 1997
DEVA SUGARS LIMITED Vs. SICOM LIMITED
February 4, 1997
DEVAKI Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT MADRAS
March 17, 1997
DEVAKI Vs. VASANTHI
February 11, 1997
DEVANATHAN Vs. RAGHUNANDAN
April 10, 1997
DEVARASU Vs. STATE
October 1, 1997
DEVASIRONMANI Vs. RAJATHANGAM T
April 12, 1997
DEVASIRONMANI Vs. T RAJATHANGAM
April 1, 1997
DEVE SUGARS LIMITED Vs. SICOM LIMITED
December 8, 1997
DHANALAKSHMI AND ORS. Vs. G. MOUNA GURUSAMI NAICKER AND ORS.
November 26, 1997
DHARMALINGA ODAYAR Vs. SUNDARARAJAN (ALIAS) SUBRAMANIAN AND ORS.
October 29, 1997
DHARMAPURI DISTRICT CO-OPERATIVE SUGAR MILLS Vs. PRESIDING OFFICER LABOUR COURT VELLORE AND
January 10, 1997
DHARMARAJA Vs. CHINNATHAMBIA PILLAI (DIED) AND ORS
August 22, 1997
DIRECTOR OF GEOLOGY AND MINING GUINDY Vs. G JOHNSLY MOSES
June 16, 1997
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. C.M. KOTHARI CHARITABLE TRUST
November 4, 1997
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. C M KOTHARI CHARITABLE TRUST
April 11, 1997
DISTRICT COLLECTOR SALEM Vs. V PACHAMUTHU
July 29, 1997
DISTRICT LIVESTOCK FARM ABISHEKAPATTI Vs. V PALAVESAM
August 20, 1997
DIVISIONAL MANAGER ADVANCES SECTION II CIRCLE OFFICES CANARA BANK TEYNAMPET MADRAS Vs. ANGELINE DEVA DOSS
April 12, 1997
DIVISIONAL MANAGER ARASU RUBBER CORPORATION LIMITED CHITHAR Vs. THANGAMUTHU
April 10, 1997
DIVISIONAL MANAGER PANDIYAR TEA DIVISION Vs. PLANTATION LABOUR ASSOCIATION
September 11, 1997
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. DULASI AMMAL
June 12, 1997
DORALI GOUNDER Vs. GANESHMAL
October 29, 1997
DOSSON DAVIEW Vs. STATE OF TAMIL NADU
October 21, 1997
DR. A. SADESHKUMAR Vs. THE SECRETARY, P.G. SELECTION COMMITTEE AND
August 7, 1997
DR. B. BOOTHALINGAM Vs. S.T. HINDU COLLEGE REP. BY ITS SECRETARY,
October 1, 1997
DR. M. ARUL PITCHAI NARAYAN Vs. DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH, C.I.D., D.G.P.S OFFICE AND ANOTHER
September 24, 1997
DR. V. SUNDARARASU Vs. THE TAMIL NADU VETERINARY AND ANIMAL SCIENCE UNIVERSITY REP. BY ITS VICE CHANCELLOR AND CHAIRMAN, BOARD OF MANAGEMENT,
July 28, 1997
DURAISAMY Vs. S. SIMON
September 25, 1997
DURAISAMY Vs. STATE
February 19, 1997
DURAISAMY GOUNDER Vs. STATE
November 25, 1997
DURAISAMY PILLAI AND ORS. Vs. MANNAMMAL AND ANR.
October 28, 1997
DURAISWAMI NAIDU Vs. KANTHAMMAL
January 27, 1997
DURAISWAMY Vs. STATE
March 10, 1997
DURAISWAMY R.M. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.
June 20, 1997
DUVENT FANS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
August 7, 1997
E DEVARANI Vs. SANTHANAM KUMAR NADAR
April 4, 1997
E KRISHNAMURTHY Vs. ABDUL JAFFAR
February 10, 1997
E M KARUPPANNAN Vs. UNION OF INDIA
July 20, 1997
E P SUBRAMANIAN Vs. G K PALANISWAMY
February 21, 1997
E PREMAN Vs. M P ANDY
January 6, 1997
E S I C Vs. DITTY KNITTERS A PARTNERSHIP FIRM
September 8, 1997
E. PADMANABHAN M.C. KARTHIKEYAN Vs. THE JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT (ADMN.) DEPARTMENT AND ANR.
August 26, 1997
E. THANGASAMY RAJA Vs. THE EXECUTIVE OFFICER, ETTAYAPURAM SELECTION GRADE TOWN PANCHAYAT
September 2, 1997
E. VALSARAJ, M.L.A. Vs. CHIEF SECRETARY CUM HOME SECRETARY, UNION TERRITORY OF PONDICHERRY,
October 29, 1997
E.C. BOSE AND CO. PVT. LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
December 24, 1997
E.S. SAFIULLA Vs. COMMISSIONER, GUDIYATTAM MUNICIPALITY, GUDIYATTAM
April 10, 1997
EAGLE BRAND SOAPNUT COMPANY Vs. RANGASAMY
January 28, 1997
EMMANUEL TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE NATIONAL COUNCIL FOR TEACHER EDUCATION
February 11, 1997
EMPLOYEES STATE INSURANCE Vs. THIRUVALARGAL ORAIYUR DEVANGA HANDLOOM WEAVERS
March 27, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. P N P PADMANABHAN
November 26, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. MESSRS COROMONDAL STEELS LIMITED
January 27, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. SOUTHERN MOTORS
August 20, 1997
EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. SHANMUGHA THEATRES COIMBATORE
June 20, 1997
ENGLISH ELECTRIC CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 14, 1997
ESWARAN Vs. III ADDL LABOUR COURT MADRAS
February 11, 1997
EVEREADY INDUSTRIES INDIA LIMITED Vs. STATE OF TAMIL NADU
August 29, 1997
EXECUTIVE OFFICER NEMELI SRI ALAVANDAR NAICKER CHARITIES Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
October 18, 1997
FAIZ MOHIDEEN Vs. M S SREERAMULU CHETTY AND COMPANY
February 3, 1997
FAKIR MOHIDEEN Vs. HABIBUNNISSA
March 21, 1997
FAROOK TEXTILES Vs. BAJRAN SINTHETICS PVT LTD
December 19, 1997
FIRST INCOME TAX OFFICER Vs. RADHAKRISHNA STORES STATONERY AND BOOK MERCHANTS
September 2, 1997
FOOD CORPORATION OF INDIA Vs. THIRUVALANGADU AGRICULTURAL SERVICE CO OPERATIVE SOCIETY LIMITED THIRUVALANGADU TANJAVUR
July 1, 1997
FOOD CORPORATION OF INDIA Vs. K DURAIPANDIAN AND SONS TRANSPORT CONTRACTORS
February 10, 1997
FOREST RANGER, GUDALUR RANGE Vs. S. PEER MOHAMMED PATHAR
June 17, 1997
G ANBALAGAN Vs. MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED
February 5, 1997
G BALASUNDARAM Vs. LAKSHMI AMMAL
February 10, 1997
G K RAVI Vs. COMMISSIONER OF INCOME TAX
November 26, 1997
G KANNAN Vs. D F SAMUEAL
January 20, 1997
G MANOHARAN Vs. K A LAKSHMANAN
April 12, 1997
G N BADAMI Vs. COMMISSIONER OF INCOME TAX
October 21, 1997
G NATARAJAN Vs. STATE
April 30, 1997
G SUBBURAJ Vs. STATE OF TAMIL NADU
October 23, 1997
G SUNDARARAJ ACHARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
March 3, 1997
G THIYAGARAJAN Vs. STATE
November 24, 1997
G VARADAN Vs. CHIEF JUDICIAL MAGISTRATE TIRUCHIRAPALLI
February 7, 1997
G. GANAPATHY PURATCHI DASAN Vs. Y. SUDHAKAR REDDY REPRESENTED BY POWER AGENT B.N. ANAND
September 15, 1997
G. RAJENDRABABU Vs. THE SUPERINTENDING ENGINEER, FISHING HARBOUR
November 18, 1997
G. SASTHA Vs. G. GOMATHI AMMAL
July 29, 1997
G. SELVAMANI Vs. THE DISTRICT REVENUE OFFICERS-CUM-REVISIONAL AUTHORITY
November 27, 1997
G. SINGARAVEL NAIDU Vs. S. GOVINDASAMY MUDALIAR
December 15, 1997
G. VASANTHA Vs. SOUTH ARCOT DISTRICT CO
July 28, 1997
G.P.V. LAKSHMI AMMAL CHARITY TRUST Vs. THE IMPERIAL TEXTILES
September 29, 1997
GANAPATHI PILLAI Vs. STATE THROUGH INSPECTOR OF POLICE, TRAFFIC INVESTIGATION, NAGERCOIL
November 8, 1997
GANAPATHY ALIAS GANESAN Vs. STATE
February 13, 1997
GANAPATHY VELAR Vs. MURUGESAN
April 17, 1997
GANESAN Vs. STATE
January 27, 1997
GANESAN Vs. RAJANAYAGAM
September 24, 1997
GANESH AGENCIES Vs. O R ABDULRAHIM
January 31, 1997
GEETHA SHENOVA Vs. STATE OF TAMIL NADU
January 22, 1997
GEETHA SHENOVA Vs. STATE OF TAMIL NADU
January 21, 1997
GENERAL EXPORTERS Vs. COMMISSIONER OF INCOME TAX
December 19, 1997
GENERAL EXPORTERS Vs. CIT
September 11, 1997
GENERAL INSURANCE CORPORATION LTD Vs. ALL INDIA INSURANCE SC/ST EMPLOYEES ACTION
August 11, 1997
GENERAL MANAGER EVEREADY INDUSTRIES INDIA LTD Vs. EVEREADY INDUSTRIES EMPLOYEES UNION
August 11, 1997
GENERAL MANAGER INTEGRAL COACH FACTORY Vs. V G DASARATHAN
February 4, 1997
GENERAL MANAGER PALLAVAN TRANSPORT CORPORATION METRO Vs. A K ANANTHACHARI
February 19, 1997
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. CHINTADRIPET BOYS HIGHER SECONDARY SCHOOL
April 28, 1997
GENERAL MANAGER, INDIA CEMENTS LTD. Vs. SUBRAMANIAN N.S.
September 29, 1997
GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND OTHERS Vs. INDUSTRIAL TRIBUNAL, MADRAS AND OTHERS
August 1, 1997
GLENBURN ESTATE LIMITED Vs. STATE OF TAMIL NADU
August 26, 1997
GNANASEKARAN ALIAS SEKAR Vs. STATE
January 10, 1997
GODREJ AND BOYCE MANUFACTURING CO. LTD., MADRAS Vs. PRESIDING OFFICER, LABOUR COURT, MADRAS AND ANR.
September 19, 1997
GOLDEN GRANITES Vs. K V SHANMUGAM
October 16, 1997
GOMATHI AMMA Vs. MADHUSOODANAN NAIR
January 3, 1997
GOMATHI ANIMAL Vs. PITCHAMMAL
March 25, 1997
GOODA SRINIVASALU NAIDU Vs. COLLECTOR OF CHENGLEPUT AT KANCHEEPURAM
February 13, 1997
GOPINATH AND ANR. Vs. DISTRICT REVENUE OFFICER AND ORS.
December 18, 1997
GOVERNMENT OF TAMIL NADU Vs. RAMARAJ REDDIAR
March 18, 1997
GOVERNMENT OF TAMIL NADU Vs. D THIRUPATHY
March 4, 1997
GOVERNMENT OF TAMIL NADU Vs. M ANANCHU ASARI
September 16, 1997
GOVERNMENT OF TAMIL NADU Vs. M NATARAJAN
July 31, 1997
GOVINDAN Vs. STATE
March 20, 1997
GOVINDAN ALIAS GOVINDASWAMY Vs. STATE
March 5, 1997
GOVINDAN CHETTIAR Vs. AKILANDAM ALIAS SEETHALAKSHMI
March 7, 1997
GOVINDARAJ Vs. SHANMUGHAM
March 7, 1997
GOVINDARAJ Vs. ANJAN KUMAR BHADURI
June 14, 1997
GOVT OF T N Vs. RAMARAJ REDDIAR
March 18, 1997
GREENHAM ESTATE (P.) LTD. Vs. STATE OF TAMIL NADU
April 17, 1997
GREENHAM ESTATE P LIMITED Vs. STATE OF TAMIL NADU
April 11, 1997
GREENHAM ESTATES P LIMITED Vs. STATE OF TAMIL NADU
September 2, 1997
GREENHAMS ESTATE PRIVATE LIMITED Vs. STATE OF TAMIL NADU
August 14, 1997
GUNASEKARAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, SALEM
July 29, 1997
H CHUNNILAL BAGMAN Vs. STATE OF TAMIL NADU
September 12, 1997
H LIAKATH ALI AND ANR Vs. KARAIKAL MUNICIPALITY REPRESENTED BY THE COMMISSIONER
September 30, 1997
H.B. VINOBHA Vs. THE MANAGING DIRECTOR, HINDUSTAN PHOTO FILMS
September 12, 1997
H.D. EXPORTERS Vs. UNION OF INDIA (UOI) AND ORS.
November 27, 1997
H.P.A. INTERNATIONAL AND ORS. Vs. STATE BANK OF INDIA AND ANR.
November 27, 1997
H.T.L. LTD., MADRAS Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES, MADRAS AND OTHERS
August 30, 1997
HAJ MOHAMED Vs. ASMA UMMAL
March 5, 1997
HAMOSONS Vs. COMMISSIONER OF INCOME TAX
March 4, 1997
HAMSA PATEL Vs. S BALAKRISHNAN
February 19, 1997
HANIFF SHABBIR BROTHERS Vs. COLLECTOR OF CUSTOMS
September 12, 1997
HARIHARAPUTHRA PLANTATIONS LIMITED Vs. STATE OF TAMIL NADU
December 1, 1997
HATHIJA NACHIAR Vs. DISTRICT REGISTRAR NAGAPATTINAM
January 27, 1997
HEADMISTRESS GOVT GIRLS HIGH SCHOOL Vs. MAHALAKSHMI MINOR
February 18, 1997
HENRI ISIDORE Vs. COMMISSIONER OF INCOME TAX
October 29, 1997
HINDU BAKTHA JANA SABAI, REPRESENTED BY ITS PRESIDENT Vs. STATE OF TAMIL NADU AND ORS.
July 17, 1997
HINDUSTAN PETROLEUM CORPORATION LIMITED BOMBAY Vs. B SARAVANAN
February 24, 1997
HINDUSTAN TELEPRINTERS LIMITED Vs. A S MOHAMED YUSUF
April 30, 1997
HONEST CORPORATION Vs. STATE OF TAMIL NADU
December 16, 1997
HOTEL DE BROADWAY Vs. SNOW WHITE INDUSTRIAL CORPORATION
January 28, 1997
HYDERABAD LAMPS LIMITED Vs. ASIATIC OXYGEN LIMITED
December 22, 1997
INCOME TAX OFFICER Vs. RADHAKRISHNA STORES, STATIONERY AND BOOK MERCHANTS AND ORS.
September 2, 1997
INCOME TAX OFFICER Vs. R M SEVUGAPERUMAL
September 29, 1997
INDIA FORGE AND DROP STAMPINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 20, 1997
INDIA PISTONS LTD. Vs. C. KUMARASWAMY
August 22, 1997
INDIAN BANK Vs. P S EVALAPPAN
March 18, 1997
INDIAN ORGANIC CHEMICALS LIMITED MADRAS Vs. RADHA VENKATARAMAN
April 12, 1997
INDIAN OVERSEAS BANK STAFF CANTEEN WORKERS UNION Vs. INDIAN OVERSEAS BANK
October 1, 1997
INDIAN TEXTILE PAPER TUBE COMPANY LIMITED Vs. STATE OF TAMIL NADU
August 4, 1997
INDIRA AMMAL Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI DISTRICT AT DHARMAPURI
January 28, 1997
INDIRA COTTON MILLS P LIMITED CHROMEPET MADRAS 44 Vs. COMMISSIONER OF INCOME TAX TAMIL NADU II MADRAS
January 31, 1997
INDITAL CONSTRUCTION MACHINERY LTD. Vs. UNION OF INDIA (UOI) AND ANR.
November 3, 1997
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. AL VEERAPPAN
January 18, 1997
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. V NAGARATHINAM
July 22, 1997
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. S M RAMASAMY
June 14, 1997
INSURANCE INSPECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. UTHAM CHAND
July 17, 1997
IRULAPPAN Vs. MEENAKSHISUNDARAM
September 10, 1997
ISMAIL Vs. STATE
October 17, 1997
J JAYALALITHA Vs. HER EXCELLENCY THE GOVERNOR OF TAMIL NADU RAJ BHAVAN GUINDY MADRAS 32
October 1, 1997
J JAYALALITHA Vs. ARCOT N VEERASAMY
April 30, 1997
J JERMONS Vs. ALIMMAL
March 27, 1997
J RUTH Vs. C MANI
December 5, 1997
J RUTH Vs. C MANI
December 15, 1997
J SAMUEL Vs. S MATHISA PANDIAN
December 22, 1997
J THANGAVELU Vs. STATE OF TAMIL NADU
April 11, 1997
J. HENRY SURESH DAVID Vs. USHA MARTILDA
December 9, 1997
J. JAYALALITHA Vs. THE COMMISSIONER, CORPORATION OF CHENNAI "RIPON BUILDINGS" CHENNAI-3
September 16, 1997
J. JAYALALITHA Vs. THE STATE
December 16, 1997
JAGADEESAN D Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND
February 3, 1997
JAGANATHAN AND OTHERS Vs. THE TAHSILDAR, POLLACHI AND OTHERS
February 6, 1997
JAI SUDHARASAN Vs. BAR COUNCIL OF TAMIL NADU
April 15, 1997
JANAB K MOHAMED HUSSAIN COMMISSIONER AND RECEIVER FOR THE ESTATE OF LATE M T KUMARASWAMI MUDALIAR IN O S NO 25 OF 1955 SUB COURT TRIUNELVELI 109 AZAD ROAD TIRUNELVELI TOWN Vs. DALAVAI A RAMASWAMI MUDALIAR
February 21, 1997
JANARDANA MILLS LTD Vs. TEXTILE COMMISSIONER GOVT OF INDIA BOMBAY
August 6, 1997
JAWAHARPURAM DEVANGA WEAVERS CO OPERATIVE PRODUCTION AND SALE SOCIETY SOCIETY LTD Vs. STATE OF TAMIL NADU
April 11, 1997
JAYALAKSHMIAMMAL Vs. L VENKATARAMAIAH
April 7, 1997
JAYARAM METAL WORKS REPRESENTED BY ITS PARTNER SUBRAMANIAN Vs. G. JAGANATHAN AND ANR.
November 4, 1997
JAYARAMAN Vs. STATE
November 26, 1997
JEWEL COMPLEX A REGISTERED PARTNERSHIP FIRM Vs. KARNATAKA CO OPERATIVE HANDLOOM WEAVERS FEDERATION LIMITED
July 8, 1997
JHANSI RANI AND ORS. Vs. THE SECRETARY, THE DIRECTOR OF GOVERNMENT EXAMINATIONS AND ORS.
November 17, 1997
JOHN CLARANCE Vs. STATE OF TAMIL NADU
November 10, 1997
JOHN DAVID Vs. STATE
March 6, 1997
JOHN KENNEDY Vs. STATE OF TAMIL NADU
September 13, 1997
JOHN PAULRAJ A P Vs. CENTRAL BOARD OF SECONDARY EDUCATION REP
December 3, 1997
JOHN SYLEM Vs. CHANTHANAMUTHU PILLAI
June 3, 1997
JOHNSON Vs. JAYA PUSHPARANI AND ANOTHER
January 10, 1997
K A S SENTHILNATHAN Vs. UNION OF INDIA
January 28, 1997
K ALAGAPPAN PADAYATCHI Vs. V ALAGAPPAN PADAYATCHI
October 27, 1997
K ANBUTHURAI Vs. STATE OF TAMIL NADU
March 21, 1997
K ARUMUGAM Vs. STATE OF TAMIL NADU
March 26, 1997
K ARUNACHALAM Vs. STATE OF TAMIL NADU
February 25, 1997
K BALAKRISHNA RAO Vs. SOUTHERN RAILWAY MADRAS EGMORE MADRAS
February 7, 1997
K GOVINDA BHATT Vs. COMMISSIONER OF INCOME TAX
March 4, 1997
K GOVINDARAJ Vs. ASHWIN BARAI
August 19, 1997
K GOVINDRAJ Vs. ASWHIN BARAI
August 9, 1997
K JAYALAKSHMI AMMAL Vs. S M BALASUNDARAM
February 24, 1997
K K C TEXTILE MILLS Vs. MAIZE PRODUCTS AHMEDABAD
December 9, 1997
K KASTHURI Vs. C ALAVUTHEEN RAVUTHAR
March 21, 1997
K L N KRISHNAN Vs. COMMERCIAL TAX OFFICER
August 13, 1997
K LEELA Vs. STATE
August 27, 1997
K LEELA KUMAR Vs. GOVERNMENT OF INDIA
April 7, 1997
K LOGAMBAL Vs. V V SAKUNTHALA
February 24, 1997
K M A ABDUL KABEER Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI
September 29, 1997
K M KHADA MYDOON Vs. STATE OF TAMIL NADU
August 1, 1997
K M M KADAR HUSSAIN Vs. O M R SELVARAJ
March 20, 1997
K M PARTHASARATHY Vs. REVENUE DIVISIONAL OFFICER
July 24, 1997
K MANJULA Vs. VASANTHA AND ORS
August 30, 1997
K MURUGAVEL Vs. STATE
July 16, 1997
K MUTHURAMALINGAM Vs. STATE
June 19, 1997
K N SADAGOPAN Vs. T C GOVINDARAJAN
August 19, 1997
K PADMABHAN Vs. MUNICIPAL COMMISSIONER PATTUKKOTTAI MUNICIPALITY
November 8, 1997
K PREMKUMAR Vs. RAJANGAM
April 29, 1997
K R LAKSHMANAN Vs. TAMIL NADU CRICKET ASSOCIATION MADRAS
May 7, 1997
K R MOTILAL Vs. COMMISSIONER OF INCOME TAX
October 27, 1997
K R SRINIVASAN Vs. S LAKSHMI
March 4, 1997
K R VENKATESALU Vs. WEALTH TAX OFFICER
June 26, 1997
K RAJAGOPAL Vs. M THIAGARAJAN
October 29, 1997
K RAMACHANDRAN Vs. STATE OF TAMIL NADU
February 26, 1997
K RAMAKRISHNAN Vs. BHARAT PETROLEUM CORPORATION LTD
August 6, 1997
K RAMALINGAM I P S INSPECTOR GENERAL OF PRISONS ANNA SALAI MADRAS Vs. STATE
June 14, 1997
K RAMDOSS Vs. RUKMANI AMMAL
November 14, 1997
K S ALAGARSAMY Vs. P NATARAJAN
January 10, 1997
K S RAMAN Vs. STATE OF TAMIL NADU
August 21, 1997
K S RAMASWAMY ASARI Vs. STATE OF TAMIL NADU
April 3, 1997
K SAMIKKANU Vs. UNION OF INDIA
January 24, 1997
K SENTHAMARAI Vs. STATE
November 18, 1997
K SUSEELA GOMATHI Vs. GOVERNMENT OF TAMIL NADU
September 15, 1997
K U IBRAHIM Vs. B M A SUKOOR
April 1, 1997
K UMA MAHESH Vs. STATE OF TAMIL NADU
November 21, 1997
K V SHANMUGAM AND Vs. STATE OF TAMIL NADU
April 30, 1997
K VASUDEVAN Vs. STATE OF TAMIL NADU
August 27, 1997
K VELAPPAN Vs. MANAGEMENT OF PERR STEELS P LTD
March 3, 1997
K VENKATANARASIMHAN Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD CHENNAI
July 11, 1997
K ZUNAIDEEN Vs. AMEENA BEGUM
March 21, 1997
K. ALAGAPPAN PADAYACHI REPRESENTED BY POWER AGENT K. CHINNYYA Vs. V. ALAGAPPA PADAYACHI
July 27, 1997
K. BAKTHAVATSALAM NAIDU AND ORS. Vs. KANCHANADEVI AND ANR.
October 1, 1997
K. CHENNAIYAN Vs. MUNIAMMAL AND OTHERS
January 31, 1997
K. KALYANI Vs. THE CHAIRMAN, CHENGALVARAYA NAICKER TRUST AND ORS.
September 9, 1997
K. KUMAR NAICHER Vs. STATE OF TAMIL NADU AND ORS.
November 27, 1997
K. LAKSHMI Vs. K. SEETHAPATHY
December 3, 1997
K. MANI Vs. L. INDUMATHI
July 21, 1997
K. MANOHARAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENTS
October 29, 1997
K. MOHAMED DAWOOD Vs. MAHAMED DAWOOD ROWTHER
September 10, 1997
K. PICHAI MOHIDEEN Vs. M.K.M. ABDUL HAKKIM
November 21, 1997
K. PRABAKAR Vs. V. RAJAPPAN AND OTHERS
January 17, 1997
K. RAJENDRAN Vs. THE CHARIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
September 24, 1997
K. S. BHUVANESWARI Vs. THE SPECIAL TAHSILDAR FOR LAND ACQUISITION II AND OTHERS
March 26, 1997
K. SANTHANAM Vs. D. RADHAKRISHNAN AND ORS.
October 1, 1997
K. VASUDEVA NAIDU Vs. RAVI AND ORS.
December 24, 1997
K.C. NITHYA Vs. STATE OF TAMIL NADU REP. BY SECRETARY EDUCATION DEPARTMENT, MADRAS-9,
December 23, 1997
K.M. PARTHASARATHY Vs. SUBADRA
April 2, 1997
K.R.S. SELVARAJ SWAMIKANNU Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ORS.
October 28, 1997
KALAISAMY NADAR Vs. STATE OF TAMIL NADU
November 17, 1997
KALANG Vs. STATE OF MADHYA PRADESH
August 1, 1997
KALIAMMAL Vs. GANAPATHY APPAN
January 6, 1997
KALIAMMAL Vs. STATE
February 13, 1997
KALIAPPAN Vs. V DURAI
October 20, 1997
KALIMUTHU PILLAI Vs. VELUSAMI
February 17, 1997
KALIVARADHAN Vs. STATE
January 2, 1997
KALIYA PERUMAL Vs. STATE
December 2, 1997
KALIYA PERUMAL Vs. STATE
December 12, 1997
KALLAKURICHI AGRICULTURAL AND MARKETING SOCIETY LIMITED KALLAKURICHI Vs. P RENGABASHIYAM
August 8, 1997
KALPANA POONGOTHAI (MINOR), REP. BY MOTHER AND GUARDIAN, MRS. AMSAVENI Vs. L. KALIANAN
August 18, 1997
KALRAYAN HILLS TRIHAL Vs. KALRAYAN HILLS PANCHAYAT UNION
April 10, 1997
KALYAN GANGATHARA JAWAHAR Vs. GOVERNMENT OF TAMIL NADU
February 24, 1997
KAMALA Vs. LAKSHMIAMMAL AND ANR.
November 13, 1997
KAMARAJ T. Vs. DHARANI CEMENTS LTD. AND ANOTHER
April 12, 1997
KAMU ALIAS KAMALA AMMAL Vs. M MANIKANDAN MINOR
January 3, 1997
KANCHANA Vs. S RAMASAMI
March 25, 1997
KANDASAMY Vs. VALLUVAR FINANCIERS REPRESENTED BY ITS MANAGING PARTNER, CHEYYAR
September 2, 1997
KANNAMMA Vs. Y SUBRAMANIAM
February 20, 1997
KANNAMMAL Vs. BAGYAMMAL
December 16, 1997
KANNAMMAL Vs. JOSEPH SAM
June 30, 1997
KANNAN Vs. STATE REP
August 12, 1997
KANNAN AND ORS. Vs. THE COMMISSIONER, PANRUTI MUNICIPALITY
September 4, 1997
KANNAPPA MUDALIAR DIED Vs. AYYASWAMI GOUNDER DIED
November 26, 1997
KANTHIMATHY PLANTATIONS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
November 14, 1997
KANYAKA PARAMESWARI DEVASTHANAM AND CHARITIES Vs. MEHTA ELECTRICALS
April 24, 1997
KARUPPAIAH S. AND OTHERS Vs. CHENNAI DOCK LABOUR BOARD
August 30, 1997
KARUPPIAH ALIAS KABIR Vs. DISTRICT MAGISTRATE AND THE DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
August 21, 1997
KARUPPUSAMY Vs. MUNIAPPA KUDUMBAN
November 24, 1997
KARUPPUSAMY PILLAI Vs. SWAMI SUBRAMANIA CHETTIAR
August 22, 1997
KAUSALYA AMMAL Vs. VALLIAMMAL AMMAL AND ANR.
September 24, 1997
KAVERI OIL AND FERTILIZERS Vs. DEPUTY COMMERCIAL TAX OFFICER PARK ROAD CIRCLE ERODE
March 10, 1997
KAWALITY LEATHER WORKS BY ITS PROPRIETORS AND ORS. Vs. R.M. LAKSMANA DAS
August 28, 1997
KERALA STATE SMALL INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LIMITED Vs. STATE OF TAMIL NADU
September 30, 1997
KHIVRAJ MOTORS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 11, 1997
KHUZEMA MOHAMMAD MAMUWALA Vs. SHABBIR TAHERBHAI RANIJIWALA
November 18, 1997
KHUZEMA MOHD MAMUWALA Vs. SHABBIR TAHERBHAI RANIJIWALA
September 17, 1997
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. STATE OF TAMIL NADU
January 28, 1997
KIRLOSKAR BROTHERS LIMITED Vs. STATE OF TAMIL NADU
August 20, 1997
KOMALAM K NAIR Vs. TIRUVALLUVAR TRANSPORT CORPORATION MADRAS
February 27, 1997
KONAVAYAN Vs. STATE
October 21, 1997
KOTHARI AND SONS INDUSTRIES PRIVATE LIMITED Vs. M V SUBRAMANIAN ASST CIT
July 22, 1997
KOUSALYA AMMAL Vs. VALLIAMMAI AMMAL
September 24, 1997
KOVILPILLAI NADAR Vs. TIRESHA AMMAL
February 5, 1997
KRISHNA FABRICS Vs. STATE OF TAMIL NADU
September 19, 1997
KRISHNA RAJ Vs. RAJASEKAR
January 24, 1997
KRISHNAMMAL Vs. PERIASAMY
February 7, 1997
KRISHNAN N Vs. STATE OF TAMIL NADU
August 26, 1997
KUMAR Vs. STATE
July 10, 1997
KUMAR ALIAS SELVAKUMAR Vs. P B THIRUNAVUKKARASU
August 29, 1997
KUMARAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1997
KUMUDHAVALLI AND OTHERS Vs. MANAGEMENT OF LONDON RUBBER CO. (INDIA) LTD. AND ANOTHER
November 6, 1997
KUNAL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 10, 1997
KUPPA KONAR Vs. PANCHAMI ASARI AND ANR.
December 23, 1997
KUPPUSWAMY NAIDU Vs. KUPPUSWAMY NAIDU
June 14, 1997
KUTHALINGAM Vs. JAHIRHUSSAIN
April 12, 1997
L CHANARAJ Vs. T RAJAMMAL
August 6, 1997
L KUPPUSAMY Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD VILLUPURAM
August 12, 1997
L NARAYANAN CHETTIAR AL PERTANAN SHANMUGHAM Vs. R M LOGANATHAN AND AL LAKSHMANAN
April 2, 1997
L SETHURAMAN Vs. KARUNAKARAN
March 12, 1997
L SONKADHIR Vs. P THIYAGARAJAN
December 20, 1997
L SRINIVASAN CHETTIAR Vs. L SANTHANAM CHETTIAR
April 12, 1997
L. SUNDARESA NAICKER Vs. BABY AMMAL
August 27, 1997
L. VEDACHALA MUDALIAR (DIED) AND OTHERS Vs. S. NATESA MUDALIAR AND OTHERS
March 21, 1997
LAKSHMANAN Vs. STATE
February 14, 1997
LAKSHMANAN Vs. VELLAIYAN
January 10, 1997
LAKSHMI Vs. DEPUTY COMMISSIONER OF LABOUR COMMISSIONER WORKMENS COMPENSATION MADRAS
July 16, 1997
LAKSHMI Vs. STATE
October 24, 1997
LAKSHMI Vs. RENUKA AND ORS.
July 21, 1997
LAKSHMI AMMAL (DIED) AND ORS. Vs. J. VICTOR AND ORS.
October 18, 1997
LAKSHMI G MENON Vs. UNION OF INDIA
November 18, 1997
LAKSHMI MACHINE WORKS LIMITED Vs. L M W WORKERS UNION
January 29, 1997
LAKSHMI MACHINE WORKS LIMITED UNIT I Vs. L M W WORKERS UNION COIMBATORE
January 20, 1997
LAKSHMI MACHINE WORKS LTD Vs. PRESIDING OFFICER LABOUR COURT
July 16, 1997
LAKSHMI RICE MILLS Vs. DISTRICT REVENUE OFFICER MADURAI
March 7, 1997
LAKSHMINARASIMHASWAMI DEVASTHANAM Vs. STATE OF TAMIL NADU
September 2, 1997
LANCO PACKERS Vs. STATE OF TAMIL NADU
December 24, 1997
LAND ACQUISITION OFFICER/SUB COLLECTOR TINDIVANAM Vs. KUPPUSWAMI NAIDU
February 19, 1997
LAND COMMISSIONER CHEPAUK MADRAS Vs. RAJESWARI
February 13, 1997
LAND COMMISSIONER EZHILAGAM MADRAS Vs. R MAHADEVAN
March 19, 1997
LATE S. AWAKANNU BY LR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 20, 1997
LAWRENCE AND MAYO INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 4, 1997
LEENA LALITCHAND Vs. SUB COLLECTOR AND ACCOMMODATION CONTROLLER COIMBATORE
February 17, 1997
LEKSHMIAMMAL Vs. S NAGALEKSHMIAMMAL
March 7, 1997
LIMENAPH CHEMICALS Vs. UNION OF INDIA
June 23, 1997
LOGANATHAN Vs. STATE
February 3, 1997
LORDS AND ANGELS TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
February 11, 1997
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 11, 1997
M A CHIDAMBARAM Vs. COMMISSIONER OF WEALTH TAX
December 18, 1997
M BOSE Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI
July 15, 1997
M C KUPPUSWAMY Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI
November 20, 1997
M DHANASEKARAPANDIAN Vs. NADAR MAHAJANA SANGAM
January 9, 1997
M G VENUGOPAL Vs. REVENUE DIVISIONAL OFFICER POLLACHI COIMBATORE DISTRICT
July 8, 1997
M GOPIKRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 5, 1997
M J SARAVANAPERUMAL Vs. STATE OF TAMIL NADU
October 6, 1997
M JAGANATHAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
August 26, 1997
M JAYAMOHAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 25, 1997
M JESU THIAGARAJ Vs. STATE OF TAMIL NADU
April 30, 1997
M K MOOKA VELAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
February 27, 1997
M K SANKARAN Vs. S BIRLASEKARAN
November 21, 1997
M KANDAIYAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
April 15, 1997
M KRISHNAN Vs. DISTRICT COLLECTOR ERODE DISTRICT ERODE
November 6, 1997
M L PUJARA Vs. STATE OF TAMIL NADU
April 2, 1997
M LAKSHMI Vs. K SEETHAPATHY TECHNICIAN BAGGAGE AND SHIPPING PLANT MADRAS FERTILIZERS LIMITED MADRAS 68
December 3, 1997
M LAKSHMI NARAYANAN Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSION
January 28, 1997
M MAGUDAPATHI Vs. MANAGER AND CORRESPONDENT SAVARIYAPPA UDAYAR MEMORIAL HIGHER SECONDARY SCHOOL RAYAPPANPATTI MADURAI DISTRICT
July 17, 1997
M MARIMUTHU Vs. PRINCIPAL KENDRIYA VIDYALAYA MANDAMPAM CAMP C M F R I CAMPUS RAMNAD DISTRICT
August 1, 1997
M MUJIBULLA Vs. UNION OF INDIA AND ANOTHER
July 11, 1997
M MUNIYANDI AND Vs. COLLECTOR THIRUVELLORE
August 14, 1997
M N C DAVID Vs. COMMISSIONER LAND ADMINISTRATION
February 11, 1997
M N RAJARAMAN Vs. REVENUE DIVISIONAL OFFICER KUMBAKONAM
July 4, 1997
M P ABDUL HAMEED AND CO PUDUVAYAL Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED MADRAS
March 25, 1997
M P KANOI Vs. PALANI PROP M P BUILDERS RESIDING AT V 28 A ZAKARIA COLONY MAIN ROAD CHOOLAIMEDU CHENNAI 24
December 15, 1997
M P MARIAPPA NADAR Vs. STATE OF TAMIL NADU
January 21, 1997
M PALANISAMY Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
November 14, 1997
M PARTHASARATHY Vs. MADURAI KAMARAJ UNIVERSITY
March 13, 1997
M PRASAD Vs. STATE OF TAMIL NADU
April 30, 1997
M R SUBRAMANIAN Vs. STATE OF TAMIL NADU
March 18, 1997
M RAHIMKAN Vs. DEPUTY COMMISSIONER OF LABOUR COMMISSIONER FOR WORKMENS COMPENSATION R T O OFFICE COMPOUND COIMBATORE
April 4, 1997
M RAJAMANICKAM Vs. BHARAT HEAVY ELECTRICALS LTD
April 16, 1997
M RAMALAKSHMI REDDY Vs. COMMISSIONER OF INCOME TAX
February 21, 1997
M RAMALINGAM Vs. N THANGAVELU
February 28, 1997
M RAVINDRANATH Vs. APPROPRIATE AUTHORITY
August 8, 1997
M S D THENRAJA Vs. EXECUTIVE OFFICER CANTONMENT ST THOMES MOUNT CHENNAI
January 30, 1997
M S NADAR ALIAS SUBRAMANIYA NADAR Vs. S SARASWATHI
June 14, 1997
M S P RAJAH Vs. STATE OF TAMIL NADU
August 28, 1997
M S P RAJES Vs. STATE OF TAMIL NADU
September 26, 1997
M S RAJENDRAN Vs. UNION OF INDIA
December 10, 1997
M SEKAR Vs. GOVERNMENT OF TAMIL NADU
August 8, 1997
M SHANMUGHASUNDARAM Vs. N T P SUBBURAYA CHETTIAR
December 10, 1997
M V P B NAMMALWAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT MADRAS
April 17, 1997
M V S SASTRY Vs. COMMISSIONER OF INCOME TAX
February 6, 1997
M VAIKUNDARAJ Vs. STATE OF TAMIL NADU
January 2, 1997
M. ANANDHAN Vs. A.P. DOSS
September 29, 1997
M. ARASU Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION
October 1, 1997
M. BHASKAR Vs. THE REGISTRAR, UNIVERSITY OF MADRAS AND ANR.
July 25, 1997
M. DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU BY THE COMMISSIONER AND SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ANR.
August 21, 1997
M. GANESAN AND ANR. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, AND ORS.
December 4, 1997
M. JAGANATHAN Vs. PALLAVAN TRANSPORT CORPORATION LTD.
September 3, 1997
M. KARUPPANNA GOUNDER Vs. C. VISUVASAM AND ORS.
July 17, 1997
M. MOHAMMED ABDULLA Vs. TAMIL NADU HOUSING BOARD, REPRESENTED BY ITS SECRETARY, NANDANAM
August 12, 1997
M. MUNUSAMY Vs. SRI VEDANTHA DESIKAR DEVASTHANAM AND ORS.
August 5, 1997
M. NATARAJAN CHETTIAR Vs. M. GURUSAMY AND ANOTHER
April 21, 1997
M. PALANIVELU Vs. P.V. DHANDAPANI, PROPRIETOR, VEERAPPAH TRANSPORT AND ANR.
December 29, 1997
M. PONNUSAMY AND 42 OTHERS Vs. THE DISTRICT COLLECTOR ERODE DISTRICT, ERODE,
November 6, 1997
M. PRASAD Vs. THE STATE OF TAMIL NADU AND ORS.
April 27, 1997
M. RATHINAVELU Vs. S. UDAYASANKARAN
August 21, 1997
M. SANJEEVA MOORTHY Vs. THE REVENUE DIVISIONAL OFFICER
September 3, 1997
M. SELVI Vs. RANGACHARI
December 10, 1997
M. SHANMUGHASUNDARAM Vs. N.T.P. SUBBURAYA CHETTIAR
October 10, 1997
M. SIVATHANU Vs. BAR COUNCIL OF TAMIL NADU
September 22, 1997
M.K. SHANMUGHAM Vs. THE DISTRICT COLLECTOR AND
September 4, 1997
M.K.M. ABDUL HADI Vs. M. MANIMARAN AND ORS.
September 19, 1997
M.M. SASTRI Vs. ELAPPAN
July 17, 1997
M.M.RM. FIRM BY ITS MANAGING PARTNER SMT. SIKAPPAI ACHI Vs. HAJA BEEVI AND ORS.
December 16, 1997
M.R. MURALI Vs. JEETMUL JAICHANDAL (P) LTD. AND ORS.
December 24, 1997
M.S. MANI Vs. M.S. SADASIVA IYER AND OTHERS
January 7, 1997
M.S. SWAMINATHAN Vs. STATE BY INSPECTOR OF POLICE, NEEDAMANGALAM POLICE STATION, NAGAI-QUAID-E-MILLETH DIST.
November 19, 1997
M/S. NEELANKANTAN BROTHERS CONSTRUCTION PRIVATE LIMITED Vs. DIVISIONAL ENGINEERS (NII) NO. 11, DIVISION MADURAI-2,
July 2, 1997
M/S. SCIENTIFIC COMPOUNDS & PROCESSES PRIVATE LIMITED Vs. M/S. NATIONAL SOAPNUT WORKS BANGALORE
October 18, 1997
MA THI CHOLAR Vs. SUNDARARAJAN
July 2, 1997
MADAN Vs. STATE
March 10, 1997
MADASAMY Vs. ASSISTANT CONSERVATOR OF FORESTS
June 12, 1997
MADATHUPATTI WEAVERS COOPERATIVE PRODUCTION AND Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 1, 1997
MADHYA PRADESH ELECTRICITY BOARD Vs. KLEN AND MARSHALLS, MANUFACTURERS AND EXPORTS LIMITED
December 12, 1997
MADRAS LABOUR UNION Vs. BINNY LIMITED
April 12, 1997
MADRAS REFINERIES LIMITED Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED
March 18, 1997
MADURA COATS LIMITED Vs. UNION OF INDIA
November 3, 1997
MADURAI CITY MUNICIPAL CORPORATION MADURAI Vs. T KANDASAMY SECRETARY OF THE MIDDEY MEALS CENTRE FOR THE SCHOOL VIZ SARAVANA BHAVA THIRUMURUGAN PRIMIARY SCHOOL WEST MADURAI
May 13, 1997
MADURAI DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. P PANDIAN
March 27, 1997
MADURAI DISTRICT EMPLOYEES CO-OPERATIVE CREDIT SOCIETIES EMPLOYEES UNION Vs. THE MANAGER OF TVS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,
September 10, 1997
MAHARAJA ELECTROBRIGHT ENGG Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD
May 6, 1997
MALARAVAN Vs. K REGHUPATHY
December 8, 1997
MALLADI DRUGS AND PHARMACEUTICALS LIMITED Vs. TUBER PHURMA CHEMICALS LIMITED
February 14, 1997
MALLIGA Vs. A P KATHIJA BEEVI
April 12, 1997
MALLIGA Vs. STATE
October 28, 1997
MALLUR SIDDESWARA SPINNING MILLS (P) LIMITED Vs. STATE OF TAMIL NADU
October 21, 1997
MALLUR SIDDESWARA SPINNING MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
October 21, 1997
MAMUNDIRAJ N Vs. BHARAT HEAVY ELECTRICALS LIMITED TRICHY
November 5, 1997
MANAGEMENT AGRICULTURAL RESEARCH STATION TAMIL Vs. COMMISSIONER OF LABOUR
December 12, 1997
MANAGEMENT AGRICULTURAL RESEARCH STATION TAMIL NADU AGRICULTURAL UNIVERSITY VELAYUTHAPURAM KOVILPATTI Vs. COMMISSIONER OF LABOUR AUTHORITY UNDER SEC 51 OF THE TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 1947 LABOUR WELFARE BOARD BUILDINGS D M S COMPOUND MADRAS
December 19, 1997
MANAGEMENT BOYS TOWN SOCIETY TIRUMANGALAM Vs. V PALANI
March 17, 1997
MANAGEMENT OF BHARAT MOTORS N.R. PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI AND ORS.
July 11, 1997
MANAGEMENT OF CARBORANDUM UNIVERSAL LIMITED Vs. PRESIDING OFFICER
June 13, 1997
MANAGEMENT OF CONNEMARA HOTEL, SPENCER INTERNATIONAL HOTELS LTD., MADRAS Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT, MADRAS AND ANOTHER
November 6, 1997
MANAGEMENT OF ESWARAN AND SONS ENGINEERS (P) LIMITED Vs. III ADDI LABOUR COURT, MADRAS
February 11, 1997
MANAGEMENT OF LAKSHMI MACHINE WORKS LIMITED Vs. PRESIDING OFFICER LABOUR COURT
July 16, 1997
MANAGEMENT OF THANJAVUR TEXTILES LTD Vs. PRESIDING OFFICER
November 18, 1997
MANAGER DELUXE ROADLINES ERODE Vs. JAINULLABUDEEN
April 25, 1997
MANAGER EMPLOYEES Vs. SEEPATHAM CHAND CHORDIA
June 19, 1997
MANAGING DIRECTOR (METRO), PALLAVAN TRANSPORT CORPORATION LTD. Vs. KALAVATHY
April 7, 1997
MANAGING DIRECTOR ANNA TRANSPORT CORPORATION LTD Vs. REVATHI
March 26, 1997
MANAGING DIRECTOR DHEERAN CHINNAMALAI TRANSPORT CORPORATION TRICHY Vs. THANGARAJU
March 13, 1997
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPORATION Vs. LALITHA
February 7, 1997
MANAGING DIRECTOR, THIRUVALLUVAR TRANSPORT CORPORATION Vs. HIDAYATHULLAH
August 11, 1997
MANGALORE GANESH BEEDI WORKS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS
July 1, 1997
MANI Vs. STATE THROUGH SUB INSPECTOR OF POLICE, TUTICORIN, V.O.C. DISTRICT
October 16, 1997
MANIAPPAN Vs. STATE
November 3, 1997
MANICKKAM Vs. RAMASAMY
September 26, 1997
MANIMEGALAI SOCIAL WELFARE ASSOCIATION BY ITS DEPUTY SECRETARY (LEGAL SECTION), A.V. RAMAN Vs. THE MANAGING DIRECTOR, DR. AMBEDKAR TRANSPORT CORPORATION AND
September 11, 1997
MANJINI Vs. RAJAKUMARI
July 8, 1997
MANJULA Vs. MANI
August 11, 1997
MANOHAR ENTERPRISES Vs. STATE OF TAMIL NADU
September 30, 1997
MANOHARAN Vs. STATE
March 24, 1997
MANOHARAN AND ANOTHER Vs. STATE, BY INSPECTOR OF POLICE, THIRUKAZHUKKUNDRAM POLICE STATION
September 12, 1997
MANONMANIAN SUNDARANAR UNIVERSITY Vs. KUMARAGURUBARA SWAMIGAL ARTS COLLEGE
July 11, 1997
MARAPPA GOUNDER Vs. PALANIAMMAL
April 30, 1997
MARIAMMAL Vs. P. RAMADOSS AND ORS.
April 9, 1997
MARIAMMAL Vs. M. RAMASUBRAMANIAM
July 25, 1997
MARIAMMAL AND P RAMADOSS Vs. STATE
April 9, 1997
MARIANAYAGAM Vs. STATE
March 4, 1997
MARY JOHN AND ANR. Vs. RATNABAI AND ANR.
October 22, 1997
MARY STELLA Vs. THE DISTRICT EMPLOYMENT OFFICER
December 19, 1997
MASILAMANI Vs. THE INSPECTOR OF POLICE (LAW & ORDER) WEST THANJAVUR POLICE STATION, THANJAVUR
February 14, 1997
MATHEWS ASHWANTH GOVEAS Vs. DIRECTOR OF TECHNICAL EDUCATION CHENNAI
August 20, 1997
MAY GEORGE Vs. SPECIAL TAHSILDAR LAND ACQUISITION INDUSTRIAL ESTATE
December 4, 1997
MCDOWELL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1997
MEENAKSHI METAL INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION HAVING REGIONAL OFFICE AT MADRAS
April 10, 1997
MESSRS JEWEL COMPLEX A REGISTERED PARTNERSHIP FIRM Vs. MESSRS KARNATAKA CO-OPERATIVE HANDLOOM WEAVERS FEDERATION LIMITED
July 8, 1997
MESSRS STANDARD METAL INDUSTRIES Vs. INDIAN OVERSEAS BANK
March 31, 1997
METAL POWDER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 7, 1997
METTUR CHEMICALS PODHU THOZHILALAR SANGAM METTUR Vs. CHEMPLAST SANMAR LIMITED METTUR
July 11, 1997
MINOR SHANMUGAM Vs. KARUPPIAH ALIAS KARUPPANNAN
October 27, 1997
MISS T K ANURADHA Vs. SECRETARY TO GOVERNMENT TAMIL NADU DEPARTMENT OF EDUCATION
April 3, 1997
MOHAMED ABDULLAH Vs. K.A.M. ANWAR ALI
July 28, 1997
MOHAMED BADHUSA Vs. STATE OF TAMIL NADU
November 6, 1997
MOHAMMED ALIAS BAWA SAHIB AND ANR. Vs. B. VIMALCHAND AS MANAGER AND KARTHA OF JOINT FAMILY
December 22, 1997
MOHAMMED ARIF AND ORS. Vs. K.P.R. JAFARULLAH
December 2, 1997
MOHAMMED FAROOK Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI
October 21, 1997
MOHAMMED MOHIDEEN Vs. MUTHUKUMARA THEVAR
April 25, 1997
MOHAN ETC. Vs. MEENAVATHI NAHAR
September 9, 1997
MOHANDASS Vs. STATE
November 19, 1997
MOTI AND COMPANY Vs. STATE OF TAMIL NADU
August 13, 1997
MOUNT STUART TEA ESTATE AND AMAR COFFEE PLANTATION Vs. COMMISSIONER OF INCOME TAX
August 7, 1997
MRS. LOGASUNDARI Vs. THE DISTRICT COLLECTOR AND ORS.
September 4, 1997
MRS. MARAYEE AMMAL Vs. STATE OF TAMIL NADU AND ORS.
August 8, 1997
MUNIAPPAN Vs. STATE
January 22, 1997
MUNIAPPAN Vs. STATE OF TAMIL NADU
January 21, 1997
MUNUSAMY Vs. PERUMAL DHANALAKSHMI ALIAS SANTHRABAI
August 28, 1997
MUNUSAMY NADAR AND ANR. Vs. GANAPATHY CHETTIAR
December 15, 1997
MURUGAN Vs. STATE
January 28, 1997
MURUGESAN Vs. SUBRAMANIA GOUNDER
July 1, 1997
MUTHAMMAL Vs. GURUNATHAN
October 24, 1997
MUTHAMMAL Vs. THAMBURATI
January 10, 1997
MUTHAYYAN Vs. ROOPANARAYANA PILLAYAR DEVASWAM REP. BY ITS TRUSTEES, KUZHITHURAI, M. NEELAKANTA PILLAI, K. MUTHUKRISHNAN AND AYYAN PILLAI
December 15, 1997
MUTHIAH M M Vs. CONTROLLER OF ESTATE DUTY
December 24, 1997
MUTHU THANGIAH THEVAR RICE MILL OORANIPURAM ORATHANAD TALUK THANJAVUR DISTRICT Vs. MARIYAYEE
February 12, 1997
MUTHUKRISHNAN Vs. RAMAIAN
November 24, 1997
MUTHUVEL NAINAR Vs. D.A. HATHEEJA BEEBI AND ORS.
October 28, 1997
N ANANDURAI Vs. DIVISIONAL EXCISE OFFICER KARUR
September 9, 1997
N DHANALAKSHMI Vs. S EKANATHAN PROPRIETOR EKNATH REAL ESTATES
September 18, 1997
N DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER SALEM
August 8, 1997
N K MOHNOT Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 9, 1997
N NALLASENAPATHI SARKARAI MANDRADIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 4, 1997
N NIRMALA Vs. NELSON JAYAKUMAR
January 21, 1997
N RAJAMMAL DIED Vs. P MARAGATHAMMAL
April 12, 1997
N RAJIAH Vs. STATE
February 21, 1997
N SAMIKANNU Vs. DISTRICT COLLECTOR OF PUDUKOTTAI PUDUKOTTAI
August 22, 1997
N SIVADASAN Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF
April 2, 1997
N SRINIVASAN Vs. STATE OF TAMIL NADU
October 1, 1997
N V SUBRAMANIAN Vs. ADDITIONAL COLLECTOR SALEM DISTRICT
January 21, 1997
N VELAPPAN NAIR Vs. COMMISSIONER OF PROHIBITION AND EXCISE MADRAS 5
September 4, 1997
N. JANAKI AND ANR. Vs. S. JAYALATCHUMI
November 3, 1997
N. KANNAN Vs. VASANTHA
February 28, 1997
N. MANOHARAN Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.
December 8, 1997
N. PREIMALA Vs. K. RAMALINGAM
December 11, 1997
N. SANKARAN Vs. R. RAMADOSS
August 20, 1997
N.R. JANARDHANAM Vs. MANJULA PANNEERSELVAM
September 15, 1997
NAGAMMAL COTTON MILLS Vs. STATE OF TAMIL NADU
September 1, 1997
NALLA GOUNDER Vs. V M SOMASUNDARAM
March 5, 1997
NALLAIAH Vs. PANNEER SELVAN
December 2, 1997
NALLATHAMBI NADAR (DIED) AND ANR. Vs. SANTHA BAI AND ORS.
December 23, 1997
NALLU Vs. PUSHPAM AND ANR.
December 12, 1997
NANJAMMAL Vs. MARAPPA GOUNDER
May 21, 1997
NANJAMMAL AND ORS. Vs. MARAPPA GOUNDER AND ANR.
July 21, 1997
NARANG INDUSTRIES LTD Vs. ASHOK LEYLAND FINANCE LTD
July 21, 1997
NARAYANA REDDIAR Vs. ALAGAMMAL
June 14, 1997
NARAYANAKUMAR JAIN Vs. UNION OF INDIA
March 7, 1997
NARAYANAN Vs. STATE
February 26, 1997
NATARAJAN CHETTIAR Vs. VENKATACHALAM
December 4, 1997
NATIONAL AGROCHEM PRODUCTS Vs. STATE OF TAMIL NADU
September 16, 1997
NATIONAL INSURANCE CO LIMITED Vs. A KALA MOHAN AND ANOTHER
March 11, 1997
NATIONAL INSURANCE CO LTD Vs. KATHAMUTHU BRIGHT INDUSTRIES TRICHY
April 7, 1997
NATIONAL INSURANCE CO LTD GOBICHETTIPALAYAM Vs. RAVINDRAN
March 25, 1997
NATIONAL INSURANCE CO. LTD. TRICHY, REP, BY MANGER Vs. SULOCHANA AND OTHERS
August 21, 1997
NATIONAL STUDIOS Vs. PREMA KALYANASUNDARAM
February 19, 1997
NATIONAL TEXTILE CORPORATION Vs. BANK OF MADURA LIMITED
June 17, 1997
NEEDLE INDUSTRIES I PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
February 5, 1997
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 2, 1997
NEW COLOMBO STORES BY ITS PARTNERS AND OTHERS Vs. HAJA MOHIDEEN AND THREE OTHERS
September 19, 1997
NEW INDIA ASSURANCE COMPANY Vs. KURSHEED
September 16, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARI
September 27, 1997
NEW INDIA ASSURANCE COMPANY LIMITED MADURAI Vs. SELVARAJAMANI
March 13, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. KUPPAMMAL
March 26, 1997
NEW INDIA ASSURANCE COMPANY LTD POLLACHI BRANCH Vs. KALIAMMAL
April 7, 1997
NEW INDIA ASSURANCE COMPAY LIMITED Vs. VASANTHAMANI
February 20, 1997
NICCO CORPORATION LTD. Vs. CETHAR VESSELS LTD.
July 4, 1997
NIRAMATHI NAICKAR Vs. KAMBALAM NAICKER
January 24, 1997
NOORJAHAN BIBI Vs. ABDUL WAHAB RAWTHER
January 21, 1997
NORTH ARCOT DISTRICT CO OPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 9, 1997
NORTH ARCOT DISTRICT CO OPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 13, 1997
NPUREESWARASWAMI KOIL DEVASTHANAM Vs. COURT OF THE REVISION AUTHORITY AND DISTRICT REVENUE OFFICER THANJAVUR
February 6, 1997
NUNNI H. ADVANI Vs. THE CHIEF CONTROLLING AUTHORITY
July 23, 1997
OPERATIVE SPINNING MILLS LIMITED Vs. MADURAI DISTRICT CO P PANDIAN
March 27, 1997
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED MADRAS Vs. J P SAHAYANATHAN INSANE
January 27, 1997
ORIENTAL INSURANCE CO LTD Vs. T PITCHAIMANI
December 17, 1997
ORIENTAL INSURANCE COMPANY LTD. Vs. S. MARIYAL
July 30, 1997
P AMBROSE Vs. PUNJAB NATIONAL BANK THANJAVUR
October 28, 1997
P BALASUBRAMANIAM Vs. STATE OF TAMIL NADU
September 25, 1997
P BARICK Vs. SPENCERS AND COMPANY LIMITED
April 7, 1997
P GANAPATHY Vs. D PAUL RAJ
December 19, 1997
P GANDHIMATHY Vs. DISTRICT COLLECTOR KARUR
September 11, 1997
P GEETHA Vs. STATE OF TAMIL NADU
August 8, 1997
P GOPIRATHNAM Vs. FERRODOUS ESTATE PVT LTD
December 8, 1997
P K PERIYASAMY NADAR Vs. S SAKTHIVEL
June 14, 1997
P KARTHIKEYAN Vs. S ANANTHANARAYANAN
June 14, 1997
P L MANI Vs. M M THENAPPA CHETTIAR
February 5, 1997
P M VIJAYAKUMAR Vs. MONARA CHITS P LTD
October 21, 1997
P MADHESWARAN Vs. RANI
January 28, 1997
P MANICKAM Vs. STATE OF TAMIL NADU
August 18, 1997
P MEENAMBAL Vs. R RAJESWARI
April 30, 1997
P MOHAN Vs. STATE OF TAMIL NADU
February 14, 1997
P N A HYDER ALI Vs. STATE OF TAMIL NADU
November 10, 1997
P N VENGATESAN Vs. NADA ILAMADY
February 11, 1997
P NAGAPPAN Vs. P SUBBARAYAN
February 21, 1997
P NAGARAJAN Vs. PANDURANGAN
April 30, 1997
P PERUMAL NAIDU Vs. KRISHNASWAMY NAIDU
November 17, 1997
P R MUNUSWAMY NAIDU Vs. V VENKATESAN
February 13, 1997
P R S SRINIVASAN Vs. S GANESH KUMAR
April 29, 1997
P R SUNDARI ACHI Vs. COMMISSIONER OF WEALTH TAX
November 28, 1997
P RAMASAMY Vs. COMMISSIONER OF INCOME TAX
September 19, 1997
P S K KANAGARAJ Vs. KAMARAJ
April 30, 1997
P S MUTHUSWAMY KOUNDER Vs. P S RAMALINGAM
February 14, 1997
P SELVAMONY Vs. STATE OF TAMIL NADU
October 1, 1997
P SHANMUGANATHAN Vs. REGISTRAR TAMIL UNIVERSITY THANJAVUR
March 10, 1997
P SUNDARAMAMA REDDY Vs. CORPORATION OF MADRAS
April 9, 1997
P T RAJAN Vs. STATE
August 20, 1997
P TALAMALAI CHETTY Vs. RATHINASAMY
February 4, 1997
P V ANANDA SWARUP AND ORS Vs. REGISTRAR HIGH COURT OF JUDICATURE AND ANR
August 22, 1997
P. CHELLAPPAN NADAR Vs. PANCHAYAT UNION AND ANR.
December 24, 1997
P. ELANGOVAN Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY), OFFICE OF THE DIRECTOR OF SCHOOL EDUCATION AND ANR.
December 18, 1997
P. GANDHI RAJA Vs. PACKYA SUNDARAMBAL
November 20, 1997
P. GOVINDARAJU PADAYACHI & ANOTHER Vs. VIJAYAKUMARA VIJAYA OPPILLADA MALAVURAYA NAYANAR & OTHERS
July 14, 1997
P. JAGANATHA PILLLAI AND ANOTHER Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, ARIYALUR AND THE SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES, MADURAI
August 14, 1997
P. JAYARAMAN ALIAS P.J. RAMAN AND ANR. Vs. STATE OF TAMIL NADU AND ORS.
September 12, 1997
P. PARIMILA Vs. THE DIVISIONAL ENGINEER, HIGHWAYS AND RURAL WORKS DEPARTMENT AND ANR.
November 28, 1997
P. PERIASAMY Vs. STATE
December 12, 1997
P. RAMAN (DIED) AND OTHERS Vs. STATE TAMIL NADU AND OTHERS
March 12, 1997
P. RENGARAJAN Vs. SANTHI
June 16, 1997
P. VIJAYAKUMAR Vs. STATE BY ASSISTANT COLLECTOR, CENTRAL EXCISE DEPARTMENT, COIMBATORE
August 1, 1997
P.M. GNANAVELU Vs. R.V. KOTHANDAN
November 5, 1997
P.S. SUBRAMANIAN Vs. K.L. LAKSHMANAN AND OTHERS
July 10, 1997
P.V. SUBBIAH NAIDU Vs. THE GOVERNMENT OF TAMIL NADU AND ANR.
September 16, 1997
PADMANABHAN AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT, GOVERNMENT OF UNION TERRITORY OF PONDICHERRY AND ANR.
November 11, 1997
PADMAVATHY AND ANOTHER Vs. N. NARAYANAN
November 7, 1997
PADMINI JAYASUNDAR Vs. N S CHANDRASEKARAN
January 24, 1997
PALAIAMMAL MINOR Vs. PICHIYAN
December 2, 1997
PALANIAMMAL Vs. SAPPANI PILLAI
August 13, 1997
PALANIAMMAL Vs. THE DISTRICT MAGISTRATE
November 10, 1997
PALANIAMMAL DIED Vs. PASUMAYIL
March 21, 1997
PALANIAPPA TRANSPORTS Vs. COMMISSIONER OF INCOME TAX
September 18, 1997
PALANICHAMY Vs. FOREST RANGE OFFICER CUMBUM MADURAI DISTRICT
December 15, 1997
PALANISAMI PILLAI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT
February 27, 1997
PALANISAMY Vs. A PALANISWAMI
March 12, 1997
PALANISAMY Vs. STATE
January 17, 1997
PALLAVAN TRANSPORT CORPORATION LTD. Vs. SESHAMMAL
September 10, 1997
PALSAMY NATTANMAI Vs. VADAMALAI AYEE DIED
April 30, 1997
PANDIAN ROADWAYS CORPORATION LTD. Vs. SANKARAMMAL
September 8, 1997
PANKAJAM AMMAL AND ORS. Vs. THULASIDOSS AND ANR.
December 24, 1997
PAPANASAM LABOUR WELFARE ASSOCIATION HIGHER SECONDARY SCHOOL VIKRAMASINGAPURAM Vs. CHIEF EDUCATIONAL OFFICER TIRUNELVELI
November 24, 1997
PAPPATHI ACHI Vs. NARAYANASWAMI
April 7, 1997
PARANJOTHI SHANMUGHAM Vs. MOHAN BREWERIES AND DISTILLERIES LIMITED
October 23, 1997
PARENTS/GUARDIANS ASSOCIATION OF KARUNYA INSTITUTE OF TECHNOLOGY REGD Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY CHENNAI 25
February 26, 1997
PARIVALLAL AND ANR. Vs. SUB INSPECTOR OF POLICE, SATHANUR DAM
December 19, 1997
PARRY AND CO LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS
November 17, 1997
PARVATHI AMMAL Vs. SOLAI AMMAL
March 10, 1997
PATHIMA SULTAN AMMAL (DIED) AND ORS. Vs. S. HAMED OIL AND ORS.
November 26, 1997
PATTANSWAMI Vs. AMIRTHA JOTHI
February 21, 1997
PATTAYAH ALIAS KUPPUSAMY NAIDU Vs. RANGASAMY GOUNDER
December 17, 1997
PAVAYAMMAL & ANR. Vs. MUTHUSAMY GOUNDER & ANR.
January 10, 1997
PERIASWAMY Vs. ANCHALAI AMMAL
January 10, 1997
PERIYA MUNISAMY AND ORS Vs. STATE OF TAMIL NADU AND ORS
September 22, 1997
PERIYAR DIVIDAR KAZHAGAM Vs. STATE OF TAMIL NADU
November 11, 1997
PERIYAR PALLIVASAL, PANDARAVADI Vs. ABC
April 24, 1997
PERIYASWAMY Vs. KALIAMMAL
August 30, 1997
PERIYATHAYEE Vs. THE SPECIAL TAHSILDAR (LA) AND ORS.
October 16, 1997
PERUMAL Vs. STATE OF PONDICHERRY REP. BY INSPECTOR OF POLICE, MUDALIARPET POLICE STATION, PONDEYCHERRY
September 11, 1997
Perumal Vs. State
November 5, 1997
PERUMAL Vs. STATE
January 8, 1997
PERUMAL AND ANR. Vs. TALATH AND ORS.
September 4, 1997
PICHAI AMMAL Vs. DISTRICT REVENUE OFFICER TRICHY
February 20, 1997
PICHAI AMMAL Vs. DISTRICT REVENUE OFFICER TRICHY
July 15, 1997
PITCHAIPILLAI Vs. DOMINIQUE MARIE IGNACE PROSPER
March 12, 1997
PL PALANIAPPAN Vs. JANKIRAM MILLS LTD
February 25, 1997
PL S KR L CHANDRAMOULEESWARAN Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS
February 25, 1997
PONDICHERRY BAR ASSOCIATION Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY
March 17, 1997
POORMANÏ¿½S DEPOT REGISTRATION FIRM Vs. P R M A KRISHNAN
January 20, 1997
PRABHAKARAN Vs. STATE
October 16, 1997
PRAKASH PHARMACY REPRESENTED BY ITS PARTNERS DINU K. MEHTA AND ORS. Vs. C. THIRUPURASUNDARI AND ORS.
August 19, 1997
PRASAD PRODUCTIONS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
August 12, 1997
PREMA SIMON Vs. UNION BANK OF INDIA
November 13, 1997
PRESIDENCY KID LEATHERS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 23, 1997
PUTHUTHOTTAM ESTATE 1943 LIMITED Vs. STATE OF TAMIL NADU
September 2, 1997
R ANANDA KUMAR HUF Vs. AGRICULTURAL INCOME TAX OFFICER
September 25, 1997
R CHANDRASEKARAN Vs. STATE OF TAMIL NADU
September 24, 1997
R DHASAIYAN Vs. GOVERNMENT OF TAMIL NADU
December 8, 1997
R GANDHI Vs. UNION OF INDIA
July 29, 1997
R GANGA Vs. S ROYAL
November 21, 1997
R JAYARAMAN GOUNDER Vs. J SEKHAR
December 10, 1997
R K RAMASAMY Vs. STATE OF TAMIL NADU
August 8, 1997
R KUPPUSAMY Vs. KANAGALAKSHMI
June 13, 1997
R KUPPUSWAMY Vs. KANAGALAKSHMI
June 30, 1997
R MARIA SILUVAI Vs. B SREEKUMARI AMMA
December 16, 1997
R MOHAMMED HANIF Vs. ABDUL WAHAB
January 18, 1997
R MUNIA PILLAI Vs. MEENAKSHI
August 14, 1997
R MURALI Vs. REGISTRAR DR M G R MEDICAL UNIVERSITY NO 40 ANNA SALAI GUINDY
January 2, 1997
R NARAYANASAMY Vs. COMMISSIONER AMBATTUR MUNICIPALITY
April 7, 1997
R NARAYANASWAMY Vs. P A ABDUL MAJEED
September 29, 1997
R PALANI Vs. ENGINEERING MANAGER SOUTHERN REGION INDIAN AIR LINES MADRAS
January 9, 1997
R PERIANNA ASARI Vs. JAYAKUMAR
January 18, 1997
R R SQUARE Vs. SHOBALATHA DEBI
April 17, 1997
R RAMANATHAN Vs. STATE OF TAMIL NADU
March 21, 1997
R S AGARWAL (COL ) S Vs. ASHOK LEYLAND
September 30, 1997
R S SENTHAMARAIKANNAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL FOR TAMIL NADU KERALA AND PONDICHERRY AT CHENNAI
July 8, 1997
R SESHAMMAL CHIDAMBARAM Vs. CENTRAL BOARD OF DIRECT TAXES
September 9, 1997
R SINGAPERUMAL Vs. VELLIKKANNU
March 6, 1997
R SIVAKUMAR Vs. MANIMEGALAI
June 14, 1997
R STALIN Vs. STATE ELECTION COMMISSIONER STATE ELECTION COMMISSION VADAPALANI
November 24, 1997
R SUBRAMANIYA UDAYAR Vs. K E MABOO
October 24, 1997
R THIRUPATHY Vs. STATE BANK OF TRAVANCORE
June 16, 1997
R THIRUVENGADAM Vs. SECRETARY TO GOVERNMENT HOUSING DEPARTMENT GOVERNMENT OF TAMIL NADU MADRAS 9
February 4, 1997
R V S AND SONS Vs. COMMISSIONER OF INCOME TAX
July 31, 1997
R VENKATACHALAM Vs. SUMATHI
February 28, 1997
R VENKIDUSWAMY CHIT FUNDS REGD PARTNERSHIP FIRM 710/70 HAVING ITS OFFICE AT 13 DHARAPURAM ROAD TIRUPPUR COIMBATORE Vs. P T AVANASHILINGAM
December 16, 1997
R. ARVIND KARTHIKEYAN Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPT.,
December 8, 1997
R. CHANDRASEKARAN Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION AND ORS.
August 1, 1997
R. GOVINDARAJ CHEZHIAN Vs. THIRU M. KARUNANIDHI
September 29, 1997
R. MANGALA DANARAJ Vs. INSPECTOR OF POLICE, C.B.C.I.D.
September 10, 1997
R. PARTHASARATHY Vs. THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS
November 6, 1997
R. SUBRAMANIAM Vs. DENA BANK
November 4, 1997
R. SUBRAMANIAN Vs. CHELLAIYA
August 13, 1997
R. VASUDEVAN Vs. IBRAHIM
December 8, 1997
R.M. DEVADU Vs. V. P. BALASUBRAMANIAN
August 26, 1997
R.M.T.S.S. SURYAKUMAR Vs. STATE BANK OF INDIA AND ORS.
November 4, 1997
RAASI CEMENTS LIMITED Vs. PRITHIVIRAJ
August 19, 1997
RADHA ANAND Vs. INDIAN INVESTMENT CENTRE
August 30, 1997
RADHAKRISHNAN Vs. STATE
August 19, 1997
RAGHAVAN ALIAS RAGHAVALU Vs. STATE
February 11, 1997
RAHMATHULLAH SHUTHARI ALIAS PEER HAZZRATH Vs. THE MUSLIM JAMATH OF EACHAMPATTI BY ITS SECRETARY, KAMAL BATCHA AND ORS.
December 24, 1997
RAHMATHULLIAH SHUTHARI ALIAS PEER HAZZRATH Vs. THE MUSLIM JAMATH OF EACHAMPATTI BY ITS SECRETARY KAMAL BATCHA,
August 5, 1997
RAJA ELANGO, CITY PUBLIC PROSECUTOR, CHENNAI Vs. STATE
November 3, 1997
RAJA GOPAL Vs. SUB INSPECTOR OF POLICE, RAJAKKAMANGALAM POLICE STATION, RAJAKKAMANGALAM
October 23, 1997
RAJAGOPAL Vs. A.K. CHINNU
July 29, 1997
RAJAGOPAL J Vs. A ARUMAIRAJ
March 7, 1997
RAJAKUMAR BHARGVATSARAN Vs. COLLECTOR OF MADRAS
February 14, 1997
RAJAKUMARAN Vs. RASAMMAL alias GURUVAMMAL
August 13, 1997
RAJAM CHETTIAR MAHA SIVARATHIRI KATTALAI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF AGRICULTURAL INCOME TAX
September 26, 1997
RAJAMANI Vs. STATE
April 30, 1997
RAJAMMAL Vs. SELLANI AMMAL
April 21, 1997
RAJAMMAL Vs. RAMASAMI
December 22, 1997
RAJAN PHILIP Vs. OMANA RAJAN
February 25, 1997
RAJARAJ T G ITO Vs. JAFFAR M A
April 25, 1997
RAJENDRA MATRICULATION SCHOOL Vs. STATE OF TAMIL NADU
July 23, 1997
RAJENDRA MATRICULATION SCHOOL Vs. STATE OF T N
June 23, 1997
RAJENDRAN Vs. STATE
December 10, 1997
RAJENDRAN Vs. LILLY AMMAL ALIAS NELLI AMMAL
November 25, 1997
RAJENDRAN Vs. DANAPAL PILLAI
November 7, 1997
RAJENDRAN AND Vs. STATE OF TAMIL NADU
March 3, 1997
RAJOO BROTHERS Vs. COMMISSIONER OF INCOME TAX
December 18, 1997
RAJRAJAN ELECTRICAL EQUIPMENTS Vs. STATE OF TAMIL NADU
August 11, 1997
RAM OXYGEN PRIVATE LIMITED Vs. JOINT COMMISSIONER SMR OF COMMERCIAL TAXES
September 29, 1997
RAMA RAO Vs. BASHU KHAN SAHEB
November 24, 1997
RAMACHANDRA MARTHANDAN Vs. STATE BY INSPECTOR OF POLICE, CIVIL SUPPLIES C.I.D., MADRAS SOUTH UNIT
December 24, 1997
RAMACHANDRAN AND ORS. Vs. KALIAPERUMAL AND ORS.
November 14, 1997
RAMAKRISHNA ASHRAMAM TRUST PUBLIC CHARITABLE TRUST Vs. SRI RAMAKRISHNA TAPOVANAM THIRUPPARAITHURAI
April 28, 1997
RAMAKRISHNA NAGAR FLAT ALLOTTEES/OWNERS CO-OPERATIVE HOUSING SOCIETY Vs. TAMIL NADU HOUSING BOARD, REPRESENTED BY ITS CHAIRMAN AND ANR.
July 25, 1997
RAMAKRISHNAN Vs. STATE REP. BY INSPECTOR OF POLICE, ERODE, PERIYAR DISTRICT
September 12, 1997
RAMALINGA BAJANAI MADAM Vs. GERART PAPPAMMAL
November 7, 1997
RAMANATHAN Vs. V. BALRAJ AND OTHERS
October 14, 1997
RAMASAMY Vs. STATE OF TAMIL NADU
April 2, 1997
RAMASAMY AND ANOTHER Vs. STATE BY INSPECTOR OF POLICE, C.B., CID. MADURAI
April 7, 1997
RAMASAMY GOUNDER Vs. RANGASAMY THEVAR
July 25, 1997
RAMASWAMY REDDIAR D DECD Vs. COMMISSIONER OF INCOME TAX
February 21, 1997
RAMESH Vs. A RAMANUJAM
December 5, 1997
RAMESH ENTERPRISES Vs. ARULMIGU EKAMBARANATHAR THIRUKOIL KANCHEEPURAM
February 14, 1997
RAMZANSHAW THAIKKAL MOSQUE UDAYARKUDI Vs. ASST SETTLEMENT OFFICER THIRUVANNAMALAI
January 30, 1997
RANGA NATHAN Vs. S KUPPURAJU
April 7, 1997
RANGASWAMY ALIAS GOVINDARAM Vs. DEPUTY COLLECTOR REVENUE -CUM-LAND ACQUISITION OFFICER
April 30, 1997
RANGASWAMY ALIAS GOVINDARAM DIED OTHERS Vs. DEPUTY COLLECTOR REVENUE CUM LAND ACQUISITION OFFICER PONDICHERRY
April 30, 1997
RANIPET MUNICIPALITY Vs. M SHAMSHEERKHAN
April 17, 1997
RATHAKRISHNAN Vs. A CHELLADURAI
January 18, 1997
RAVIKUMAR DISTILLERIES LTD. Vs. THE UNION OF INDIA, REPRESENTED BY UNION TERRITORY OF PONDICHERRY, REPRESENTED BY EXCISE COMMISSIONER AND ORS.
October 15, 1997
RAVIRAJAN Vs. STATE
August 30, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. HENRY WOLSEY AND COMPANY
June 23, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. BALASUNDARAM
June 14, 1997
REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD Vs. THIAGARAJAN
December 10, 1997
REHABOTH TRADERS Vs. CANARA BANK ANNA NAGAR EAST MADRAS
August 22, 1997
REICHOLD CHEMICALS INDIA LTD Vs. WORKMEN REICHOLD CHEMICALS INDIA LTD
April 4, 1997
REITER MACHINE WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 30, 1997
REKHI ROAD LINERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
January 28, 1997
RENGANAYAKI AMMAL Vs. D R PERUMAL REDDIAR
March 20, 1997
RENUKA DEVI Vs. D MANOHARAN
November 18, 1997
REV FR SUPERIOR Vs. STATE OF TAMIL NADU
August 18, 1997
REVATHY Vs. RAMALINGAM
December 23, 1997
ROBAPHARMA AG S ALBAN Vs. T T K PHARMA LIMITED
June 24, 1997
ROHINI ANANTHANARAYANAN Vs. GENERAL MANAGER BHARAT HEAVY ELECTRICALS LTD
June 19, 1997
ROOHNISHA BEEVI Vs. A M M MAHUDU MOHAMED
April 12, 1997
ROSALINE MARY ALIAS VALLI Vs. I. RAVI GNANASELVAM
November 8, 1997
RT REV LAWRANCE MAR EPHAREAM AUXILIARY BISHOP OF ARCH DIOCEASE Vs. STATE OF TAMIL NADU
April 15, 1997
RUCKMANGATHAN Vs. RAMALINGAM
July 17, 1997
RUKMANI Vs. DIVISIONAL MANAGER MARAPALAM TEA DIVISION NADUGANI
March 27, 1997
RUKMANI AMMAL Vs. RAMASAMI KONAR
November 11, 1997
S A R JANAKIAMMAL Vs. REGIONAL TRANSPORT OFFICER NAGAPATTINAM
January 21, 1997
S A RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU
March 18, 1997
S A S HUSSAIN Vs. COLLECTOR OF KANYAKUMARI DISTRICT
February 21, 1997
S ASEERVATHAM NADAR Vs. SATHIADAS
November 25, 1997
S BAVANI Vs. DY DIRECTOR OF REVENUE INTELLIGENCE CHENNAI
August 19, 1997
S D INDERCHAND Vs. BAGHAVANDASS REDDIAR
December 2, 1997
S DHANAVENI Vs. STATE OF TAMIL NADU
March 7, 1997
S ELANGO Vs. S RAVINDRAN
August 21, 1997
S G GOPIAH Vs. STATE
February 24, 1997
S G SUBRAMANI Vs. STATE
November 24, 1997
S GOPINATHAN Vs. MANNANGATTI PILLAI
August 20, 1997
S JAYANTHI Vs. S JAYARAMAN
March 24, 1997
S K RAFFUDIN Vs. N YESWANTHA RAO
February 28, 1997
S K ROHINI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
October 1, 1997
S KANDASAMY Vs. KARUPPAKONAR
August 1, 1997
S KANDASAMY NAICKER Vs. AKKAMMAL
February 24, 1997
S KATTAPPAN Vs. CIVIL ADVOCATES CLERKS ASSOCIATION REB
April 12, 1997
S KRISHNA GOUNDER Vs. JANAKIAMMAL
March 21, 1997
S KRISHNAKUMAR Vs. DR M G R MEDICAL UNIVERSITY
April 4, 1997
S M GOPAL CHETTY Vs. RAMAN ALIAS NATESAN AND
November 7, 1997
S M MOHAMED MEERA SHA Vs. STATE
November 10, 1997
S M PALANIAPPA CHETTIAR Vs. KONAR PUBLICATIONS
October 1, 1997
S MARIAPPAN Vs. KADAR BEEVI
March 24, 1997
S MARIAPPAN DIED Vs. M MADASAMY
December 16, 1997
S MOHAN GANDHI Vs. VISALAM CHIT FUNDS
March 7, 1997
S MOHAN SAMBASIVAM Vs. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAK MADRAS 5
February 2, 1997
S MURUGADHAS Vs. STATE BANK OF INDIA
August 6, 1997
S MURUGESAN Vs. SUB INSPECTOR OF POLICE
August 18, 1997
S MURUGESAN Vs. SUB INSPECTOR OF POLICE
August 8, 1997
S NAGAMANI Vs. STATE OF TAMIL NADU
August 26, 1997
S NAGAMANICKAM Vs. GOPALAKRISHNAN
February 18, 1997
S P BHANSALI Vs. STATE OF TAMIL NADU
March 27, 1997
S P SABURA BEGUM Vs. M K THANGAVELU
January 3, 1997
S PARAMESHWARAN Vs. DEPUTY DIRECTOR OF ENFORCEMENT
April 11, 1997
S PERIASWAMY NADAR Vs. T M P N SINGARAVEL
April 16, 1997
S R P TOOLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 24, 1997
S RAJALAKSHMI Vs. AMBIGA DEIVASIGAMANI
July 18, 1997
S RAMANARAYANAN Vs. STATE OF TAMIL NADU
March 24, 1997
S RATHNAKUMAR Vs. GOVERNMENT OF TAMIL NADU
January 7, 1997
S S KUMAR Vs. STATE REP
March 18, 1997
S S M SOUNDAPPAN Vs. K G BALAKRISHNAN
July 21, 1997
S SARASWATHIAMMAL Vs. R S MALLIKARJUN RAJA
January 20, 1997
S SUBRAMANIAN Vs. GOVT OF TAMIL NADU
January 9, 1997
S SUNDARARAJAN Vs. S A VISWANATHAN CHETTY
March 21, 1997
S SUNDARI Vs. GENERAL MANAGER INDUSTRIAL RELATIONS SECTION
April 17, 1997
S THIRUMAVALAVAN Vs. NATARAJAN
December 10, 1997
S THIRUNAVUKKARASU Vs. J JAYALALITHA
August 27, 1997
S UDAYAKUMAR FIRST ITO Vs. ABBAS ALI AND CO
February 7, 1997
S V PERIASAMY Vs. R SENTHIL KUMAR
February 7, 1997
S VENKATACHALAM Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAX AND RELIGIOUS ENDOWMENT DEPARTMENT
December 18, 1997
S VENKATACHALAM Vs. M SAMBAMURTHY
July 8, 1997
S VENKATESULU Vs. V CHANDRA
December 19, 1997
S. ARUL MURUGAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT,
December 29, 1997
S. CHANDRA MOULI AND ORS. Vs. THE STATE OF TAMIL NADU AND ANR.
August 6, 1997
S. JAYARAMAN Vs. M. SINGARAVELU AND ORS.
December 1, 1997
S. JOHN Vs. THE COMMISSIONER, CORPORATION OF MADRAS
August 11, 1997
S. KAVITHA Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, HIGHER EDUCATION DEPARTMENT AND ORS.
October 29, 1997
S. MURUGAN Vs. VAIKUNDA LAKSHMI
December 24, 1997
S. RANGARAJU Vs. S. DEVARAJAN
July 3, 1997
S. RATHNAMMAL Vs. MOTTADU
August 27, 1997
S. RATHNASWAMY Vs. THE STATE BANK OF INDIA REPRESENTED BY THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANR.
August 14, 1997
S. RUKMANGATHAN Vs. J. DHANALAKSHMI
December 16, 1997
S. SANKARALINGAM POOSARI AND ORS. Vs. THE JOINT COMMISSIONER, H.R. AND C.E. ADMINISTRATION DEPARTMENT AND ORS.
July 23, 1997
S. SARADHA AMMAL Vs. S. OPPANAI AMMAL
December 22, 1997
S. SEKAR Vs. MARIAMMAL
October 28, 1997
S. SHANMUGHAM Vs. THE ASSISTANT COMMISSIONER, COMPETENT AUTHORITY, URBAN LAND TAX, TIRUNELVELI
July 24, 1997
S. SIVAKUMAR AND OTHERS Vs. BHARAT PETROLIUM CORPORATION LTD., AND ANOTHER
August 11, 1997
S. VEERARAGHAVAN Vs. RAJNIKANTH
June 18, 1997
SAGAYADURAI Vs. J D ELECTRONICS
January 24, 1997
SAINSON D Vs. RAILWAY PROTECTION FORCE
July 25, 1997
SAKTHI ESTATES Vs. STATE OF TAMIL NADU
September 3, 1997
SALEM CO OPERATIVE SPG MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 12, 1997
SALEM CO OPERATIVE SUGAR MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
January 28, 1997
SALEM SREE RAMA VILAS CHIT CO. P. LTD. BY MANAGER SRI. KM. BALAVENKATARAMAN Vs. A.P. KUMAR
November 3, 1997
SALZER ELECTRONICS LIMITED Vs. ZENITH MOULD AND TOOLS PRIVATE LIMITED
October 20, 1997
SAMAPTH AND NAICKER Vs. KUMARASWAMY MUDALIAR
April 30, 1997
SAMUTHRAM ALIAS SAMUDRA RAJAN Vs. STATE OF TAMIL NADU
January 9, 1997
SANKARANAINARKOIL COMMISSION Vs. COLLECTOR OF TIRUNELVELI
February 27, 1997
SANTHANAM CHANTHANAM Vs. STATE OF TAMIL NADU
March 14, 1997
SAREH NURSHING COLLEGE DHARAPURAM AND Vs. REGISTRAR TAMIL NADU DR M G R MEDICAL UNIVERSITY CHENNAI
September 1, 1997
Saseedharan Vs. State
September 23, 1997
SASIKALA NATARAJAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SHASTRI BHAVAN CHENNAI
April 21, 1997
SECRETARY ULAGAPPAR HIGHER SECONDARY SCHOOL RAMACHANDRAPURAM Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY
March 25, 1997
SECRETARY ULAGAPPAR HIGHER SECONDARY SCHOOL RAMACHANDRAPURAM PUDUKOTTAI DISTRICT Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY MADRAS
March 20, 1997
SEELAN RAJ R AND Vs. P O I ADDL LABOUR COURT
August 14, 1997
SEKAR Vs. STATE
July 28, 1997
SEKAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT VELLORE
January 2, 1997
SELVAM AND ANR. Vs. STATE REP. BY INSPECTOR OF POLICE, KODUMUDI (CR. NO. 660 OF 1990 OF ARACHALLOR P.S.)
January 10, 1997
SELVAMARY SMT Vs. MANAGEMENT JAWAHAR HIGHER SECONDARY SCHOOL NEYVELI
September 29, 1997
SELVARAJ Vs. STATE
September 11, 1997
SELVARAJ Vs. NAGAJOTHI
November 26, 1997
SELVARASU KOUNDER Vs. SAHADEVA KOUNDER
February 13, 1997
SENIOR SUPERINTENDENT OF POST OFFICES COIMBATORE DIVISION COIMBA TORE Vs. COIMBATORE DIOCESE SOCIETY
September 9, 1997
SENNASI Vs. STATE OF TAMIL NADU
March 31, 1997
SENTHIL ENTERPRISES Vs. STATE OF TAMIL NADU
October 22, 1997
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 26, 1997
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 28, 1997
SESHASAYEE PAPER MILLS Vs. SESHASAYEE PAPER AND BOARDS LTD
February 10, 1997
SEVUGAPERUMAL CHETTIAR Vs. CHIDAMBARAM CHETTIAR
August 13, 1997
SEYADE BEEDI CO Vs. JEYAGANESH BEEDI CO
February 24, 1997
SHABHAS KHAN GHORI PALLIVASAL, (HANIFEE JAMATU) SIVAKASI THROUGH ITS PRESIDENT, B. DIWAN BASHA AND ANR. Vs. D. SYED SHARFUDEEN
November 25, 1997
SHAHUL HAMEED Vs. STATE
February 6, 1997
SHAKER NAGARAJAN Vs. STATE OF TAMIL NADU
August 14, 1997
SHAMS Vs. COMMISSIONER OF COLLEGIATE EDUCATION COLLEGE ROAD MADRAS
December 16, 1997
SHANMUGAM Vs. ARUMUGA PULAVAR (DIED) AND ORS.
December 24, 1997
SHANMUGHAM AND ANOTHER Vs. THE INSPECTOR OF POLICE, (LAW AND ORDER) GOBICHETTIPALAYAM AND SIX OTHERS
July 16, 1997
SHANTHI PLANTATIONS Vs. STATE OF TAMIL NADU
August 19, 1997
SHANTILAL M BHAYANI Vs. SHANTI BAI
March 10, 1997
SHIPPING CORPORATION OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
March 5, 1997
SHREE GANESH SPINNERS AND ORS. Vs. SYNDICATE BANK AND ANR.
October 29, 1997
SICOM LIMITED Vs. DEVE SUGARS LIMITED DEVE SUGARS LIMITED
December 8, 1997
SICOM LTD. Vs. DEVE SUGARS LTD.
December 8, 1997
SIDDHA GOUNDER Vs. MUTHUSAMY AND ANOTHER
August 29, 1997
SINGARAVELU MUDALIAR Vs. LAKSHMI AMMAL
April 28, 1997
SIS RANI ALIAS SAHAYARANI JAYAMARI Vs. STATE REP
December 22, 1997
SIVA SUBRAMANIAM Vs. THE COLLECTOR, PERIYAR
November 5, 1997
SIVAGAMASUNDARI Vs. SUNDARAM
July 3, 1997
SIVANAND STEELS LIMITED Vs. STATE OF TAMIL NADU
September 22, 1997
SIVANANDHA PIPE FITTINGS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE HOSUR
June 26, 1997
SIVANTHIPURAM PRIMARY AGRICULTURAL CO OP BANK Vs. DISTRICT COLLECTOR TIRUNELVELI
September 12, 1997
SOMASUNDARAM Vs. D. THANGARAJ
December 18, 1997
SOURASHTRA BRAHMANA DHARMA PARIPALANA SABHA Vs. MADURAI CITY MUNICIPAL CORPORATION
February 14, 1997
SOUTH INDIA SURGICAL COMPANY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
February 4, 1997
SOUTH INDIA VISCOSE LTD SIRUMUGAM COIMBATORE Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 31, 1997
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 1997
SOWMYA SCREEN PRINTERS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ERODE
July 29, 1997
SOWRIRAJAN Vs. SUNDARAM
December 17, 1997
SPECIAL TAHSILDAR LAND ACQUISITION KRISHNA WATER SUPPLY PROJECT UNIT IV TRIVELLOR CHENGALPUT M G R DISTRICT Vs. SANI PILLAI
February 10, 1997
SREE BALAJI KRISHNA HARDWARE STORES REPRESENTED BY PARTNER, SUSHIL KUMAR GUPTA AND ORS. Vs. SRINIVASIAH
August 30, 1997
SREENIVASAN AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, CHITTAMUR POLICE STATION
January 6, 1997
SRI AKILANDESWARI MILLS LTD. Vs. SRI RAJENDRA MILLS LTD.
November 24, 1997
SRI THENPUREESWARASWAMI KOIL DEVASTHANAM Vs. THE COURT OF THE REVISION AUTHORITY AND DISTRICT REVENUE OFFICER AND ORS.
February 6, 1997
SRI TRIVIKRAMA RAMANANDA BHARATHI SWAMI SRI SIDHESWARI PEEDADHIPATHI Vs. THE COMMISSIONER, HINDU RELIGIONS AND CHARITABLE ENDOWMENTS
November 19, 1997
SRI VEERA SUBBAIAH SWAMIGAL MUTT BY ITS MADATHIPATHI A. VIDYANANDA GIRI SWAMIGAL Vs. CORPORATION OF MADRAS REPRESENTED BY ITS COMMISSIONER
September 12, 1997
SRINIVASA GOUNDER Vs. K. VENKATESAN
July 25, 1997
SRINIVASAN Vs. GOVERNMENT OF INDIA
July 21, 1997
ST STEPHENS TEACHER TRAINING INSTITUTE VALEYUTHA NAGAR KOLLAMCODE POST KANYAKUMARI DISTRICT Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD CHENNAI 6
August 11, 1997
ST. ANNS SOCIETY MADRAS Vs. EXECUTIVE OFFICER, MADHAVARAM MUNICIPAL "TOWNSHIP AND ANOTHER
July 8, 1997
STANDARD MATCH INDUSTRIES Vs. STATE OF TAMIL NADU
August 4, 1997
STANLEY Vs. STATE
July 31, 1997
STANMORE ESTATE Vs. STATE OF TAMIL NADU
August 19, 1997
STATE Vs. AHEMED MEERAN
August 15, 1997
STATE Vs. MANOKARAN
September 26, 1997
STATE Vs. MEHBOOB BATCHA
September 30, 1997
STATE Vs. RANGASAMY
October 24, 1997
STATE Vs. NARAYANASAMY
February 12, 1997
STATE Vs. KANDASAMY
January 24, 1997
STATE Vs. PASUPATHY
March 7, 1997
STATE Vs. KRISHNASAMI IYER
September 15, 1997
STATE BANK OF INDIA Vs. DR. T.K. SUBRAMANIAM AND ORS.
December 24, 1997
STATE BANK OF INDIA STAFF CO OPERATIVE SOCIETY LIMITED Vs. INCOME TAX OFFICER
November 28, 1997
STATE BANK OF MYSORE Vs. LAKSHMI CONSTRUCTION P. LTD. AND ORS.
June 14, 1997
STATE BY PUBLIC PROSECUTOR Vs. PALANI
January 18, 1997
STATE BY THE FOOD INSPECTOR, RAJAPALAYAM MUNICIPALITY REP. BY PUBLIC PROSECUTOR Vs. AHEMED MEERAN AND ANOTHER
August 14, 1997
STATE OF TAMIL NADU Vs. ARYA BHAVAN
October 21, 1997
STATE OF TAMIL NADU Vs. KAPIL AGENCIES
November 28, 1997
STATE OF TAMIL NADU Vs. BLUE MOUNTAIN HOSIERIES
January 29, 1997
STATE OF TAMIL NADU Vs. TVL MINERAL AND MINERALS PRODUCT OF INDIA
February 5, 1997
STATE OF TAMIL NADU Vs. SUBRAMANIA CHETTIAR
January 22, 1997
STATE OF TAMIL NADU Vs. COCOA PRODUCTS AND BEVERAGES LIMITED
November 13, 1997
STATE OF TAMIL NADU Vs. TRADE INTERNATIONAL
November 12, 1997
STATE OF TAMIL NADU Vs. ANDAMAN TIMBER INDUSTRIES LIMITED
November 10, 1997
STATE OF TAMIL NADU Vs. V A ABDUL KARIM
January 6, 1997
STATE OF TAMIL NADU Vs. P M A AHAMED KABEER AND COMPANY
February 12, 1997
STATE OF TAMIL NADU Vs. E I D PARRY INDIA LIMITED
December 17, 1997
STATE OF TAMIL NADU Vs. KOTHARI PLANTATIONS AND INDUSTRIES LIMITED
December 17, 1997
STATE OF TAMIL NADU Vs. PUTHUTHOTTAM ESTATES LIMITED
December 12, 1997
STATE OF TAMIL NADU Vs. KOODAL INDUSTRIES
March 10, 1997
STATE OF TAMIL NADU Vs. S D RANGWALA AND COMPANY
March 10, 1997
STATE OF TAMIL NADU Vs. SUBRAMANIAM SERVAI
March 21, 1997
STATE OF TAMIL NADU Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
February 25, 1997
STATE OF TAMIL NADU Vs. E I D PARRY INDIA LIMITED
October 24, 1997
STATE OF TAMIL NADU Vs. P VENKATACHALA NAIDU
September 30, 1997
STATE OF TAMIL NADU Vs. GOPAL ENTERPRISES
September 24, 1997
STATE OF TAMIL NADU Vs. PHOTO CENTRE
October 20, 1997
STATE OF TAMIL NADU Vs. GILLANDERS ARBUTNOT AND COMPANY LIMITED
October 18, 1997
STATE OF TAMIL NADU Vs. M NATARAJAN
October 17, 1997
STATE OF TAMIL NADU Vs. COLGATE PALMOLIVE INDIA LIMITED
August 18, 1997
STATE OF TAMIL NADU Vs. TITANIUM EQUIPMENTS AND ANODE MANUFACTURING CORPORATION LIMITED
August 18, 1997
STATE OF TAMIL NADU Vs. SPEEDLINE AGENCIES
August 13, 1997
STATE OF TAMIL NADU Vs. BINNY LIMITED
September 10, 1997
STATE OF TAMIL NADU Vs. MANILAL AND COMPANY
September 17, 1997
STATE OF TAMIL NADU Vs. KAMARAJ WASTE PAPER STORE
September 1, 1997
STATE OF TAMIL NADU Vs. ELIXIR PLANTATIONS PRIVATE LIMITED
August 28, 1997
STATE OF TAMIL NADU Vs. PANCHARA ESTATES LIMITED
August 29, 1997
STATE OF TAMIL NADU Vs. DUROFLEX COIR INDUSTRIES PRIVATE LIMITED
August 6, 1997
STATE OF TAMIL NADU Vs. TMT SOUNDARA RAJAS
August 5, 1997
STATE OF TAMIL NADU Vs. K K RAM TRADING CORPORATION
August 6, 1997
STATE OF TAMIL NADU Vs. SRINATH PHARMA
August 7, 1997
STATE OF TAMIL NADU Vs. C A AKTHAR AND COMPANY
August 8, 1997
STATE OF TAMIL NADU Vs. MELAPALAYAM MUSLIM MAGALIR KALVI SANGAM
July 2, 1997
STATE OF TAMIL NADU Vs. S PARVATHY
July 11, 1997
STATE OF TAMIL NADU Vs. S S JAWAHAR
June 19, 1997
STATE OF TAMIL NADU Vs. GANESA ODAYAR P
April 7, 1997
STATE OF TAMIL NADU DEPARTMENT OF TECHNICAL EDUCATION Vs. K KANNABIRAN
August 26, 1997
STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT Vs. B. ANOP BAI
November 28, 1997
STATE TRADING CORPORATION OF INDIA LTD. LEATHER GARMENT UNIT REPRESENTED BY ITS FACTORY MANAGER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 4, 1997
STERLING HORTICULTURE AND RESEARCH LIMITED Vs. APPROPRIATE AUTHORITY
February 11, 1997
STEWARTS AND LLOYDS OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
March 5, 1997
SUBBA RAO K Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS
March 7, 1997
SUBBUTHAI Vs. SRI SUNDARA VINAYAGAR DEITY OF SUNDARA VINAYAGAR KOIL, THROUGH ITS TRUSTEE SIVASUBRAMANIA PILLAI AND ANR.
December 15, 1997
SUBRAMANIAM Vs. VALLIAMMAL
April 12, 1997
SUBRAMANIAN Vs. KARUPPAYEE AMMAL
June 20, 1997
SUBRAMANIAN AND ACCUSED Vs. STATE
March 25, 1997
SUBRAMANIYAN AND FIVE ORS Vs. SADAYA PADAYACHI AND FIVE ORS
July 31, 1997
SUDHIR V JOSHI Vs. E KANNIAPPAN
February 18, 1997
SUGESAN AND CO PVT LTD Vs. PACHAIYAPPAÏ¿½S TRUST AND SCHEDULED PUBLIC TRUST AND ENDOWMENTS
September 30, 1997
SUGESAN AND CO. PRIVATE LIMITED Vs. PACHAIAYPPAS TRUST AND SCHEDULED PUBLIC TRUST AND ENDOWMENTS REPRESENTED BY THE COMMITTEE OF MANAGEMENT AND ORS.
September 13, 1997
SUMITHRA MINOR Vs. STATE OF TAMIL NADU
October 13, 1997
Sundara kumar Vs. K Anandhan
November 24, 1997
SUNDARAM Vs. STATE
November 17, 1997
SUNDARAM CLAYTON LIMITED Vs. COMMISSIONER OF INCOME TAX
December 2, 1997
SUNDARAM INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 26, 1997
SUNDARAMMAL Vs. KARUPPANNAN
March 10, 1997
SUPER SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY Vs. LABOUR COURT
July 3, 1997
SUPERINTENDING ENGINEER H AND R W TIRUNELVELI Vs. VEERAN
February 14, 1997
SURLA ALIAS SUDALAIMUTHU Vs. STATE
June 16, 1997
SUSILA Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION, MADRAS AND THE MANAGING DIRECTOR. THE KARNATAKA STATE ROAD TRANSPORT, CORPORATION. BANGALORE
August 30, 1997
SWAMINATHAN AND ANR. Vs. DURAISAMI AND ORS.
November 27, 1997
SWAMY STUDIO Vs. INCOME TAX OFFICER
August 29, 1997
SYED AMIN KHALANDAR Vs. DIRECTOR OF COLLEGIATE EDUCATION
April 4, 1997
SYED IBRAHIM Vs. INCOME TAX OFFICER CITY WARD II 7 MADRAS
December 5, 1997
SYED KHADER MOHIUDDIN Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE
April 16, 1997
SYED MOINUDDIN Vs. TAMIL NADU WAKF BOARD MADRAS
September 1, 1997
SYNDICATE BANK SALEM TOWN Vs. SALEM SLATE FORMS FIRM
December 16, 1997
T ABDUL WAHID AND CO Vs. COMMISSIONER OF INCOME TAX
November 11, 1997
T G RAJARAM INCOME TAX OFFICER Vs. M A JAFFAR
April 25, 1997
T GAJAYALAKSHMI THAYUMANAVAR Vs. SECRETARY PUBLIC WORKS DEPARTMENT GOVT OF T N MADRAS
March 7, 1997
T JAYARAMAN Vs. STATE OF TAMIL NADU
October 1, 1997
T LAKSHMIKUMARA THATHACHARIAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT
May 2, 1997
T LEONARD THANGAPRAKASAM Vs. C RAMAIAN
April 15, 1997
T M NAWABJAN Vs. PIYARI BEE
November 5, 1997
T N K GOVINDARAJU CHETTY AND CO PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD MADRAS
June 26, 1997
T N NARAYANASWAMY Vs. PATTUSAMY
March 20, 1997
T NATARAJAN Vs. STATE OF TAMIL NADU
February 26, 1997
T R RAJAGOPALAN Vs. USHA RAJAGOPALAN
January 24, 1997
T RAMACHANDRA NADAR Vs. OFFICIAL RECEIVER MADURAI
November 25, 1997
T S KRISHNAMOORTH Vs. MERCURY CHEMICALS
January 31, 1997
T S PALANISAMY Vs. COMMISSIONER H R AND C E MADRAS
February 17, 1997
T S SETHURAMAN Vs. J NAGALAKSHMI
November 20, 1997
T T K PHARMA LIMITED Vs. A G ROBAPHARAM
September 1, 1997
T V ALWAR Vs. BANK OF TAMIL NADU TIRUNELVELI
August 22, 1997
T. KARTHIK Vs. STATE BY INSPECTOR OF POLICE, P.E.W. TAMBARAM
November 4, 1997
T.E. HAJA MAIDEEN AND ANR. Vs. MOONA ABDUL LATIF
November 25, 1997
T.N. SIVATHANU (DECEASED) AND ORS. Vs. A.T. CHIDAMBARATHANU AND ORS.
September 4, 1997
T.R. SRINIVASAN Vs. STATE
September 24, 1997
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 10, 1997
TAMIL NADU CIVIL SUPPLIES CORPORATION MODERN RICE Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
July 29, 1997
TAMIL NADU CIVIL SUPPLIES CORPORATION WORKERS UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
October 14, 1997
TAMIL NADU ELECTRICITY BOARD Vs. ACCREDITED
October 1, 1997
TAMIL NADU ELECTRICITY BOARD Vs. CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES
July 30, 1997
TAMIL NADU ELECTRICITY BOARD Vs. SUMATHI PROCESS INDUSTRIES P LIMITED
March 10, 1997
TAMIL NADU FOREST PLANTATION CORPORATION Vs. N P V AYYANAR RAJU
March 6, 1997
TAMIL NADU JAI BHARATH MILLS LIMITED Vs. COMMISSIONER OF C AND CENTRAL EXCISE A TRICHY
February 13, 1997
TAMIL NADU PAZHANKUDI MAKKAL SANGAM Vs. GOVERNMENT OF TAMIL NADU
June 23, 1997
TAMIL NADU SELF FINANCING ENGINEERING COLLEGES ASSOCIATION Vs. THE STATE OF TAMIL NADU
August 1, 1997
TAMIL NADU TOBACCO COMPANY LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL SOUTH ZONAL BENCH MADRAS
August 30, 1997
TAN INDIA LIMITED Vs. STATE OF TAMIL NADU
December 12, 1997
TENKASI SENKUNDA MUDALIAR SAMUDAYAM THROUGH ITS REPRESENTATIVE TENKASI SENKUNDA MUDALIAR SAMUDAYAM AND ORS. Vs. N. KUTTRALINGA MUDALIAR AND ORS.
December 12, 1997
THALAVAIPURAM NADARS P M MARIMUTHU NADAR HIGHER SECONDARY SCHOOL MANAGING BOARD Vs. STATE OF TAMIL NADU
July 1, 1997
THANAMANI Vs. SETHURAMAN
September 9, 1997
THANGAPPANDIAN Vs. STATE
July 10, 1997
THANGAVEL Vs. STATE
February 28, 1997
THANISLAS AND ORS. Vs. G. PANKIRAJ
November 18, 1997
THANJAVUR TAXI DRIVERS INDUSTRIAL CO OP SOCIETY LTD Vs. M VASANTHA
September 30, 1997
THANKAMMA Vs. SANTHAKUMARI ANNUA
June 30, 1997
THANTHAI PERIYAR TRANSPORT CORPORATION LTD. Vs. G. ANBALAGAN
February 5, 1997
THANTHI TRUST Vs. WEALTH TAX OFFICER
March 12, 1997
Thavam Vs. State
August 8, 1997
THE COMMISSIONER, H.R. AND C.E. (ADMN.) Vs. KRISHNASWAMY PADAYACHI
December 24, 1997
THE COMMISSIONER, TIRUVANNAMALAI MUNICIPALITY, TIRUVANNAMALAI Vs. R. GOVINDARAJAN AND TWO OTHERS
September 4, 1997
THE DISTRICT COLLECTOR AND ANR. Vs. N. SATHYAMURTHI
August 14, 1997
THE ENFORCEMENT OFFICER, MADURAI IV DIVISION Vs. MAHALAKSHMI TEXTILES MILLS LTD., AND OTHERS
December 23, 1997
THE KANYAKUMARI DIOCESE OF THE CHURCH OF SOUTH INDIA, REPRESENTED BY REV. M.I. KESARI, BISHOP AND THE CHAIRMAN OF THE GOVERNING BOARD Vs. THE STATE OF TAMIL NADU AND ANR.
November 27, 1997
THE LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER Vs. SWAMINATHA MUDALIAR AND ORS.
October 24, 1997
THE MANAGEMENT OF TI CYCLES OF INDIA Vs. C. MUTHUKRISHNAN AND ANR.
September 28, 1997
THE MANAGEMENT, J.M. SAMY Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
November 26, 1997
THE MANAGING DIRECTOR, CHERAN TRANSPORT CORPORATION Vs. R. MALATHY
October 24, 1997
THE MANAGING DIRECTOR, DHEERAN CHINNAMALAI TRANSPORT CORPORATION Vs. MARIA JAGANNATHAN
November 18, 1997
THE MANAGING DIRECTOR, MARUDHU PANDIYAR TRANSPORT CORPORATION, KARAIKUDI Vs. M.A. PRAKASAM AND TWO OTHERS
June 16, 1997
THE MANAGING DIRECTOR, PANDIYAN ROADWAYS CORPORATION, BYE PASS ROAD, MADURAI Vs. K. NARAYANAN AND OTHERS
November 6, 1997
THE MUSLIM JAMATH OF EACHAMPATTI Vs. RAHMATHULLA SHUTHARI
December 4, 1997
THE REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. CHRISTIAN MEDICAL COLLEGE HOSPITAL
July 25, 1997
THE SCHOOL COMMITTEE OF DEVANGA HIGHER SECONDARY SCHOOL, REPRESENTED BY ITS SECRETARY Vs. THE COMMISSIONER, COIMBATORE CORPORATION
July 28, 1997
THE SCHOOL COMMITTEE, REPRESENTED BY ITS SECRETARY Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND ORS.
November 8, 1997
THE SPECIAL TAHSILDAR Vs. A.K. JAMAL
August 28, 1997
THE SPECIAL TAHSILDAR (ADI DRAVIDAR WELFARE) AND LAND ACQUISITION OFFICER Vs. A.K. JAMAL AND FIVE ORS.
August 26, 1997
THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND ORS. Vs. N. NAGARJUNA CHETTIAR AND ANR.
August 12, 1997
THE TOWN PANCHAYAT OF ARIYALUR BY ITS EXECUTIVE OFFICER, HAVING, OFFICE AT PANCHAYAT, OFFICE, ARIYALUR THIRUCHIRAPALLI DISTRICT Vs. R. PARAMASIVAM
November 8, 1997
THIAGARAJ S CHETTIAR Vs. STATE OF TAMILNADU
December 17, 1997
Thiagraj Chettiar Vs. State
July 24, 1997
THIRUKKARAI ESWARAR TEMPLE DEVASTHANAM Vs. STATE OF TAMIL NADU
September 11, 1997
THIRUMATHI PUSHPA BAI BALASINGH Vs. DISTRICT COLLECTOR TIRUNELVELI KATTABOMMAN DISTRICT
April 17, 1997
THIRUMENI Vs. AMIRTHALINGAM
June 27, 1997
THIRUMURUGA KIRUPNANDA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST REPRESENTED BY ITS CHAIRMAN, DR. A. SHANMUGHASUNDARAM Vs. THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR
October 18, 1997
THIRUNAVUKARASU Vs. MARIYAYEE AMMAL
April 4, 1997
THIRUNAVUKKARASU Vs. VASANTHA AMMAL
January 27, 1997
THIRUVALLUVAR TRANSPORT CORPORATION LIMITED Vs. K P GANESAN
April 25, 1997
THULASI Vs. JAGANNATHAN
December 17, 1997
TIRUCHY CONSTRUCTIONS CO A FIRM OF ENGINEERING CONTRACTORS Vs. TAMIL NADU AGRICULTURAL UNIVERSITY COIMBATORE
April 28, 1997
TIRUPATTUR NAGARATHU VYSIYARGAL SANGAM Vs. TIRUPATTUR PERIYAKULAM NANDAVANAM INAM LAND TENANTS ASSOCIATION
August 13, 1997
TMT. N. MEENAKSHI AND ANR. Vs. THE SECRETARY LEGISLATIVE ASSEMBLY SECRETARIAT AND ORS.
September 19, 1997
TRICHY DISTILLERIES AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 4, 1997
TTK TEXTILES LTD Vs. SEAGULL CLOTHING PVT LTD
April 7, 1997
TUBE PRODUCTS EMPLOYEES UNION Vs. MANAGEMENT OF TUBE PRODUCTS OF INDIA AND ANOTHER
July 7, 1997
TUBE SUPPLIERS LIMITED Vs. GOVT OF TAMIL NADU
April 17, 1997
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED, MADRAS Vs. P. N. PARTHASARATHY
March 7, 1997
TUTICORIN STEVEDORS ASSOCIATION Vs. M PERUMAL
February 23, 1997
TUTICORIN TRADING AND CREDIT CORPORATION CHIT FUND P LTD Vs. JOINT REGISTRAR OF CHITS TUTICORIN
January 10, 1997
TVL JEEVA TRANSPORT CORPORATION LIMITED Vs. REGIONAL TRANSPORT AUTHORITY SALEM
March 4, 1997
TVL MARUDHUPANDIYAR TRANSPORT CORPORATION LTD Vs. DEPUTY COMMISSIONER MADURAI
July 31, 1997
TVL SUNDARAM GRANITES Vs. IMPERIAL GRANITES LTD
September 9, 1997
U M RAVICHANDRAN ADVOCATE MADRAS 104 Vs. SUPERINTENDENT OF POLICE DELHI SPECIAL POLICE ESTABLISHMENT SPE CBI ACB MADRAS BRANCH SHASTRI BHAVAN MADRAS
April 10, 1997
U. MOHIDEEN PITCHAI Vs. THE REGIONAL TRANSPORT OFFICER
December 8, 1997
U.A. PALANISAMY AND ANR. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
August 8, 1997
UDIPI HOTEL SUDHA Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 14, 1997
UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION WORKERSTAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
October 14, 1997
UNION OF INDIA Vs. NARAYAN KUMAR JAIN
October 16, 1997
UNION OF INDIA Vs. TUBE PRODUCTS OF INDIA
August 8, 1997
UNION OF INDIA Vs. A V RAMALINGAM
March 14, 1997
UNION OF INDIA Vs. ZARIN TAJ BEGUM
January 20, 1997
UNION OF INDIA Vs. INDROL LUBRICANTS AND SPECIALITIES LIMITED
February 3, 1997
UNION OF INDIA Vs. S KALIDAS
February 7, 1997
UNION OF INDIA Vs. INDUSTRIAL TRIBUNAL AND ANR
July 31, 1997
UNION OF INDIA (UOI) AND ANR. Vs. TATVANI SHIPPING COMPANY AND ANR.
November 7, 1997
UNIT TRUST OF INDIA MADRAS 1 Vs. G V FILMS LTD
March 25, 1997
UNITED BLEACHERS LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
December 24, 1997
UNITED BLEACHERS LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
December 22, 1997
UNITED CREDIT CORPORATION Vs. PALANIANDI PILLAI
April 28, 1997
UNITED INDIA INSURANCE CO LTD Vs. KASIAMMAL
October 28, 1997
UNITED INDIA INSURANCE CO LTD DIVISIONAL OFFICE NAMAKKAL TOWN Vs. S A ZYLOPTHIN
January 27, 1997
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July 24, 1997
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April 2, 1997
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April 1, 1997
USMAN Vs. STATE
March 7, 1997
V A PANNEERSELVAM AND Vs. STATE AND
November 24, 1997
V ARIYAMUTHU Vs. DISTRICT TEMPLE ADMINISTRATION COMMITTEE
March 4, 1997
V B JAGANATHAN Vs. A R SRIVIDHYA
July 8, 1997
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January 24, 1997
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December 4, 1997
V E RM K RAMASAMY CHETTIAR Vs. R M A R RM A R RAMANATHAN CHETTIAR
November 26, 1997
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September 11, 1997
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October 1, 1997
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April 25, 1997
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April 21, 1997
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January 3, 1997
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December 19, 1997
V P VENKATASWAMI CHETTIAR Vs. A MARIASUSAI
June 26, 1997
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August 27, 1997
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February 10, 1997
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April 24, 1997
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November 5, 1997
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December 2, 1997
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March 11, 1997
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June 20, 1997
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September 19, 1997
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November 19, 1997
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April 28, 1997
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July 28, 1997
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August 14, 1997
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August 27, 1997
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September 22, 1997
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November 20, 1997
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March 7, 1997
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November 15, 1997
VALAMPURI JOHN Vs. PETER ALIAS PETER JAMES
March 31, 1997
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July 8, 1997
VALLIAMMAL SOCIETY Vs. VICE CHANCELLOR DR M G R UNIVERSITY
April 28, 1997
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January 28, 1997
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January 27, 1997
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June 30, 1997
VASANTHA Vs. STATE
August 26, 1997
VASANTHA LEELA Vs. N VADIVELU CHETTIAR
February 26, 1997
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October 24, 1997
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June 14, 1997
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August 8, 1997
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October 1, 1997
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April 12, 1997
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February 7, 1997
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August 27, 1997
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September 17, 1997
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April 4, 1997
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January 31, 1997
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September 10, 1997
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August 27, 1997
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August 29, 1997
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April 4, 1997
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November 5, 1997
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July 30, 1997
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July 30, 1997
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July 16, 1997
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November 8, 1997
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November 20, 1997
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October 20, 1997
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March 11, 1997
VENUGOPAL V Vs. MANAGEMENT OF REED RELAYS AND ELECTRONICS LTD
April 2, 1997
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November 6, 1997
VICTOR J. Vs. G.M., RANI MANGAMMAL TRANSPORT CORPORATION
February 21, 1997
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September 18, 1997
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March 11, 1997
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March 31, 1997
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November 25, 1997
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July 24, 1997
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October 24, 1997
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September 12, 1997
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January 6, 1997
VISALAM CHIT FUNDS LIMITED Vs. T V KUMAR
January 3, 1997
VISWANATHAN Vs. SUBRAMANIAN
February 28, 1997
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March 17, 1997
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November 27, 1997
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April 29, 1997
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September 11, 1997
WORKMEN EMPLOYED IN WADVA BROS ENGINEERS MADRAS Vs. WADVA BROS ENGINEERS AMBATTUR INDUSTRIAL ESTATE KUPPAM MADRAS
January 27, 1997
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January 27, 1997
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September 11, 1997
Y KAVITHA Vs. STATE OF TAMIL NADU
February 26, 1997
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January 24, 1997
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April 3, 1997