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Case Index
Title
Date
ABNASHI RAM Vs. AMARJIT
November 18, 1997
ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SOM NATH PASRICHA
March 31, 1997
ARUN KHANNA THROUGH HIS FATHER Vs. R.S.JINDAL
April 22, 1997
ARUN MADAN, ADVOCATE Vs. JAGIR SINGH
March 27, 1997
B.K.AGGARWAL Vs. HARYANA OFFICERS AND PUBLIC ENTERPRISES EMPLOYEES WELFARE COOPERATIVE GROUP HOUSING SOCIETY
March 31, 1997
BABU RAM Vs. ESTATE OFFICER, HUDA
January 8, 1997
BALBIR SINGH SABHARWAL Vs. HARYANA STATE ELECTRICITY BOARD THROUGH SDO
May 13, 1997
BANK OF INDIA Vs. LT.COL.(RETD.) SANTOSH CHANDER ABROL
November 26, 1997
BRANCH MANAGER, STEEL AUTHORITY OF INDIA LTD. Vs. ANURAG TUBES PRIVATE LTD.
January 27, 1997
CHAIRMAN, BOARD OF SCHOOL EDUCATION, HARYANA, BHIWANI Vs. SUNITA RANI
August 14, 1997
CHANDER KANTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 20, 1997
ESTATE OFFICER, HUDA Vs. MADAN LAL DHINGRA
April 4, 1997
EXECUTIVE ENGINEER, HARYANA STATE ELECTRICITY BOARD Vs. MADHU SUMAN GUPTA
October 29, 1997
EXECUTIVE ENGINEER, HARYANA STATE ELECTRICITY BOARD Vs. VIDYA DEVI JINDAL SCHOOL
October 27, 1997
FEDERAL BANK LTD. Vs. PREM LATA
March 14, 1997
GANESH DUTT SHARMA Vs. MARUTI UDYOG LTD.
February 7, 1997
GRAM PANCHAYAT DHANDLAN Vs. KARAMBIR
July 16, 1997
GURCHARAN SINGH FALAK Vs. NEW INDIA ASSURANCE CO.LTD.
April 29, 1997
GURGAON GRAMIN BANK Vs. GIANI RAM
November 11, 1997
H.J.ENGINEERS Vs. MAX ON PRODUCTS
April 11, 1997
HARI RICE MILLS Vs. ASHOKA LEYLAND LTD.
May 1, 1997
HARYANA FINANCIAL CORPORATION Vs. SUNIL KUMAR BANSAL
August 22, 1997
HARYANA HOUSING BOARD Vs. USHA GOEL
September 15, 1997
HARYANA STATE ELECTRICITY BOARD Vs. PAT RAM
June 30, 1997
HARYANA STATE ELECTRICITY BOARD Vs. MAHA LAXMI ISPAT LTD., GURGAON
October 28, 1997
HARYANA STATE ELECTRICITY BOARD Vs. OM PARKASH GOEL
March 31, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MAJOR PREM PAUL SHARMA
February 27, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. S.S.HANS
February 18, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R.P.CHAWLA
March 31, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH WAHI
May 2, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VEENA KAKKAR
May 29, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARAMJIT SINGH
December 1, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARVEEN KUMAR
February 28, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R.P.SONI
May 21, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIMLESH
April 4, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MANORMA RANI
February 28, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PROMILA VERMA
August 21, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHANDER KANTA
August 20, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R.P.SONI
December 31, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUBHASH GOYAL
October 28, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. COLONEL PARAMJIT SINGH
February 17, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. AVTAR KRISHAN AMBEDKAR
September 29, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SIRI KISHAN
August 19, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NARINDER KUMAR BATTA
September 22, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MANISH TRIKHA
February 28, 1997
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. USHA SOOD
October 28, 1997
HIMALAYA PUBLIC SCHOOL Vs. RISHI DUA
June 30, 1997
HOUSING BOARD, HARYANA Vs. KRISHAN KUMAR GUPTA
December 10, 1997
HUDA Vs. D.V.BHATIA
February 13, 1997
INDERJEET SINGH Vs. P.K.BHATIA
October 28, 1997
J.P.YADAV MANAGING DIRECTOR, HOUSEFED Vs. ESTATE OFFICER, H.U.D.A.
March 31, 1997
JAI DEV AGARWAL Vs. HARYANA STATE ELECTRICITY BOARD
May 29, 1997
JAI KUMAR MEERANI Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
February 4, 1997
K.K.SHARMA Vs. SAVITA
October 1, 1997
KANWAR SOHIT Vs. CHIEF ADMINISTRATOR, HUDA
June 30, 1997
KHANEWAL BROTHERS Vs. UNION OF INDIA
November 26, 1997
L.M.L.LTD. Vs. SATYA PRAKASH SHARMA
October 27, 1997
L.S.DUGGAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 18, 1997
LAL SINGH Vs. HARYANA STATE ELECTRICTY BOARD
January 10, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. JOKHAM LAL
September 29, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. GURDEV SINGH
November 18, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMPATI
March 14, 1997
MADAN LAL DAWAR Vs. RAMESH
July 30, 1997
MANMOHAN SINGH DARD Vs. YASHPAL AHUJA
April 10, 1997
MARUTI UDYOG LTD. Vs. SUDHIR GAUTAM
February 28, 1997
MATADEEN Vs. DAYA RAM
April 29, 1997
MUNICIPAL COUNCIL, AMBALA CANTT. Vs. S.C.CHOPRA
February 4, 1997
MUNICIPAL COUNCIL, JAGADHRI Vs. RAMESH CHAND GOEL
November 18, 1997
MUNICIPAL COUNCIL, KARNAL Vs. RITESH KUMAR KAUSHIK
May 6, 1997
MUNSHI RAM CHHABRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 13, 1997
N.G.SARDANA Vs. ANSAL HOUSING CONSTRUCTION LTD.
August 28, 1997
NAGPAL FOODLAND & DEPARTMENTAL PVT.LTD. Vs. ORIENTAL INSURANCE CO.LTD.
December 8, 1997
NARAINI DEVI Vs. POST MASTER GENERAL
March 18, 1997
NAROTTAM KAUSHAL Vs. ESTATE OFFICER, HUDA
September 8, 1997
NATIONAL INSURANCE COMPANY LTD. Vs. SARASWATI UDYOG
August 20, 1997
NEW INDIA ASSURANCE CO.LTD. Vs. K.L.GUPTA
November 5, 1997
NORTHERN MINERALS LTD. Vs. KANSHI RAM
October 27, 1997
ORIENTAL INSURANCE CO.LTD. Vs. MANOCHA CLOTH HOUSE
March 14, 1997
ORIENTAL INSURANCE CO.LTD. Vs. RAJ KUMAR
December 1, 1997
PADMAVATI BAI Vs. CHAIRMAN, HOUSING BOARD, HARYANA
September 22, 1997
PARAM VIR RATHEE Vs. CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY
December 11, 1997
PARDEEP SETH Vs. ASHOK SARWAL
January 29, 1997
PARVEEN SHARMA Vs. TIRATH GOYAL
April 4, 1997
PREET KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 25, 1997
PUNEET SONI Vs. NATIONALISED BANKS KARAMCHARI COOPERATIVE URBAN (SALARY EARNERS) THRIFT AND CREDIT SOCIETY
December 1, 1997
R.N.A.AGENCIES PVT.LTD. Vs. RAMBIR
September 5, 1997
RAHUL MOTORS Vs. ADDL.DEPUTY COMMISSIONER-CUMCHIEF EXECUTIVE OFFICER, D.R.D.A.
December 1, 1997
RAJ KUMAR J.T.O. Vs. JAWAHAR LAL GUPTA
July 4, 1997
RAJNI BANSAL Vs. D.C.MITTAL
July 23, 1997
RAM SARUP BHALLA Vs. BAR COUNCIL OF PUNJAB & HARYANA
August 11, 1997
RAMA KANT BHARDWAJ Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
November 20, 1997
RAMBHA CO-OP.CREDIT & SERVICE SOCIETY Vs. MITTAR SAIN
October 28, 1997
REGIONAL PASSPORT OFFICE Vs. VIRENDER MEHTA
January 10, 1997
ROSHAN LAL BALI Vs. HUDA
February 13, 1997
S.K.GUPTA Vs. SANJAY JAIN
July 7, 1997
S.L.DUTT Vs. NEW INDIA ASSURANCE CO.LTD.
September 22, 1997
S.S.DHILLON Vs. USHA RANI
December 8, 1997
SANDEEP SINGHAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPN.LTD.
September 1, 1997
SANTOSH Vs. CHARANJIT SINGH
January 28, 1997
SARABJIT SINGH Vs. WESTERN INDIA MATCH COMPANY WIMCO
January 8, 1997
SECRETARY TO GOVT.OF INDIA, MINISTRY OF TELECOMMUNICATIONS Vs. N.R.GOEL
October 28, 1997
STATE OF HARYANA Vs. VISHAL AGGARWAL
January 28, 1997
SUB-DIVISIONAL OFFICER, H.S.E.B. Vs. SURINDER
October 28, 1997
SUB-DIVISIONAL OFFICER, HSEB Vs. R.K.KATARIA
October 28, 1997
SUBHASH CHAND JOSHI Vs. DARSHAN LAL ARORA
December 11, 1997
SUKHA SINGH Vs. KUNDAN LAL SURINDER PAL
February 13, 1997
SUMAN ICE FACTORY Vs. SUB DIVISIONAL OFFICER, H.S.E.B.
February 28, 1997
TEJPAL Vs. HARYANA STATE ELECTRICITY BOARD
October 28, 1997
TELECOM DISTRICT MANAGER, HISAR Vs. SHYAM SUNDER INDUSTRIES
July 24, 1997
TELECOM DISTRICT MANAGER, HISSAR Vs. B.S.KAJAL, EX-DISTRICT ATTORNEY
July 1, 1997
TRANSPORT CORPORATION OF INDIA Vs. UNITED INDIA INSURANCE CO.LTD.
November 5, 1997
UMA Vs. NISHU KHARBANDA
April 28, 1997
UNION BANK OF INDIA Vs. AMAR SINGH
February 13, 1997
UNION OF INDIA Vs. JOG RAJ
November 6, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. NEENA AGGARWAL
May 16, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. RAJESH CHHABRA
December 22, 1997
UNITED INDIA INSURANCE CO.LTD. Vs. NEENA AGGARWAL
May 23, 1997
URMILA SINDHURIA Vs. SENIOR BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
November 18, 1997
VINAYAK UDYOG (P) LTD. Vs. NEW CARRYING CORPORATION
February 13, 1997
YAD RAM Vs. SHISH RAM
November 26, 1997