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Case Index
Title
Date
A-Z MARBLES & CHEMICALS SIRMOUR, H.P. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
May 21, 1997
ANITA BANSAL Vs. STATE BANK OF INDIAKALA AMB H.P.
January 3, 1997
ATUL SHARMA Vs. SECRETARY POST AND TELEGRAPH DEPARTMENT OF POSTS
December 17, 1997
BABU RAM THAKUR Vs. UNITED INDIA INSURANCE CO.
May 1, 1997
BALAM RAM Vs. STATE OF HIMACHAL PRADESH
November 10, 1997
BUDHI SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
November 11, 1997
CHAIRMAN-CUM-MANAGING DIRECTOR, GOLDEN FOREST INDIA LTD. Vs. CHAMPA DEVI
May 27, 1997
CHET RAM BATHATA Vs. ORIENTAL INSURANCE CO.
July 29, 1997
CHET RAM CHAUHAN Vs. UNITED INDIA INSURANCE CO.LTD.
June 13, 1997
EICHER MOTORS LTD Vs. SUKHDEV SHARMA
October 16, 1997
FARM FRESH FOODS PRIVATE LTD. Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD.
June 12, 1997
GOLDEN FORESTS INDIA LTD. Vs. SUMITRA DEVI
April 24, 1997
H.C.PHOTOSTAT & TYPEWRITERS Vs. NEW INDIA ASSURANCE CO.LTD.
May 26, 1997
H.P.STATE COOPERATIVE BANK LTD. Vs. NISHA RAJ
May 15, 1997
HEM RAJ MAHAJAN Vs. H.P.NAGAR VIKAS PRADHIKARAN
June 25, 1997
HIMACHAL PRADESH HOUSING BOARD Vs. MASTER HARAMB MITTAL
March 19, 1997
HOTEL DREAM LAND Vs. NEW INDIA ASSURANCE CO.
September 19, 1997
JOGINDERA TRANSPORT Vs. PUNJAB NATIONAL BANK
August 7, 1997
KALINGA CABLE INDUSTRIES Vs. UNITED COMMERCIAL BANK
May 8, 1997
KALINGA CABLE INDUSTRIES Vs. UNITED COMMERCIAL BANK
August 5, 1997
KESHAV RAM Vs. ORIENTAL INSURANCE CO.LTD.
September 29, 1997
MANSA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 11, 1997
MAST RAM Vs. NEW INDIA ASSURANCE CO.LTD.
July 30, 1997
MOHINI MOHINDROO Vs. NEW INDIA ASSURANCE CO.LTD.
April 1, 1997
NATIONAL FRUIT AGENCY Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING & PROCESSING CORPN.LTD.
July 24, 1997
NATIONAL INSURANCE CO. Vs. RATTANO DEVI
April 1, 1997
NATIONAL INSURANCE CO. LTD. Vs. GULER COOPERATIVE TRANSPORT
May 29, 1997
NATIONAL INSURANCE CO.LTD. Vs. GULER COOPERATIVE TRANSPORT
May 21, 1997
NATIONAL INSURANCE COMPANY LTD. Vs. SOHAN LAL NEGI
October 24, 1997
NEW INDIA ASSURANCE CO. Vs. VISHAL SPUN PIPES
May 14, 1997
NIC Vs. AVTAR SINGH
October 16, 1997
ORIENTAL INSURANCE COMPANY LTD. Vs. LEO EARTHMOVER (P) LTD.
May 29, 1997
ORIENTAL INSURANCE COMPANY LTD. Vs. ROMESH KUMAR
October 28, 1997
PARDEEP KUMAR KHURANA Vs. WHEELS WORLD
April 17, 1997
PROCTER & GAMBLE HOME PRODUCTS LTD.` Vs. RAJ DEV BHARDWAJ
July 10, 1997
R.L.GUPTA Vs. H.P.NAGAR VIKAS PRADHIKARAN
October 15, 1997
RAJESH BAKSHI Vs. H.P.NAGAR VIKAS PRADHIKARAN
April 22, 1997
RAKSHA GOYAL Vs. SENIOR DIVISIONAL MANAGER, L.I.C.OF INDIA, SHIMLA
May 13, 1997
RAKSHA GOYAL Vs. SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA, SHIMLA
May 13, 1997
RAMESHWAR SHARMA Vs. HIMACHAL PRADESH NAGAR VIKAS PRADHIKARAN
April 18, 1997
RENU KORRIN Vs. UNITED INDIA INSURANCE CO.LTD.
August 5, 1997
S.K.GUPTA Vs. NAGAR VIKAS PRADHIKARAN
June 11, 1997
S.P.MEHNDIRATTA Vs. STATE GOVERNMENT
May 6, 1997
SANT RAM SHARMA Vs. SHIMLA DEVELOPMENT AUTHORITY
May 22, 1997
SATYA PARKASH SOOD Vs. NATIONAL INSURANCE CO.LTD.
May 30, 1997
SHIMLA WATCH CO. Vs. NEW INDIA ASSURANCE CO.LTD.
September 18, 1997
STATE BANK OF INDIA Vs. ANUP KUMAR DHIMAN
October 17, 1997
SUDERSHANA DEVI Vs. SWARAN LATA PATIAL
April 1, 1997
SUNITA GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 22, 1997
SURESH CHANDER SHARMA Vs. UNION OF INDIA
May 6, 1997
SURESHTA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 25, 1997
TEJ SINGH PAUL Vs. NEW INDIA ASSURANCE COMPANY LTD.
April 24, 1997
THAKUR DASS KASHYAP Vs. UNITED INDIA INSURANCE CO.LTD.
April 25, 1997
UNION OF INDIA Vs. HANS RAJ
June 5, 1997
VIJAY AUTOMOBILES PRIVATE LTD. Vs. UNA GRAHAK SURAKSHA SAMITI, UNA
February 28, 1997