Case Index

Title
Date
ABOOSHAHIMAN Vs. UNION OF INDIA
January 28, 1997
A JAKKIR HUSSAIN FATHIMA SPICES Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER
January 10, 1997
A P SUNNY Vs. STATE
March 18, 1997
A S KRISHNAN Vs. STATE OF KERALA
August 21, 1997
A. BALAHARIHARAN Vs. STATE BANK OF TRAVANCORE AND OTHERS
July 11, 1997
ABDUL KAREEM Vs. CANARA BANK
January 28, 1997
ABDUL SALAM Vs. UNIVERSITY OF KERALA
May 2, 1997
ABDUL SALAM Vs. UNIVERSITY OF KERALA
July 2, 1997
ABDURAHUMAN Vs. STATE OF KERALA
April 11, 1997
ABDURAHUMAN Vs. DEO BADAGARA
April 9, 1997
ABOOBACKERKOYA Vs. STATE OF KERALA
August 19, 1997
AJITH KUMAR Vs. SURESH KUMAR
October 9, 1997
ALL KERALA RETAIL DEALERS ASSOCIATION Vs. TALUK SUPPLY OFFICER
July 24, 1997
ALLEPPEY FINANCIAL ENTERPRISES Vs. ASSISTANT DIRECTOR OF INCOME TAX
February 13, 1997
AMBATTU GOPALAKRISHNAN Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES GENERAL PALAKKAD
July 4, 1997
AMMINI KARNAN Vs. DISTRICT LABOUR OFFICER
February 7, 1997
ANAND LIQUORS Vs. TAX RECOVERY OFFICER
December 15, 1997
ANANDAN Vs. RAILWAY CLAIMS TRIBUNAL
April 4, 1997
ANNAPOORNASWARI Vs. EXCISE INSPECTOR PERINTHALMANNA MALAPPURAM
July 3, 1997
ANTO NITTO Vs. SOUTH INDIAN BANK LIMITED
October 23, 1997
ANTONY Vs. THRESIA
February 20, 1997
ASHER AND CO Vs. HASSANKUTTY HAJEE
March 18, 1997
ASHOK KUMAR Vs. BALARAMAN
December 9, 1997
ASOKAN Vs. STATE OF KERALA
December 15, 1997
ASOKAN Vs. JAYAN
October 24, 1997
ASPINWALL AND CO TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 12, 1997
ASSISTANT SECRETARY OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JIMMY ANTONY
May 23, 1997
ASST COMMISSIONER Vs. ASSOCIATED CEMENT COMPANIES LTD
April 10, 1997
B Vs. S
February 3, 1997
B SHAREEFA UMMER Vs. JOINT SECRETARY TO GOVT OF INDIA
May 2, 1997
B T MAMMOO Vs. ASSISTANT COMMISSIONER
January 10, 1997
BABU Vs. STATE OF KERALA
June 24, 1997
BABU JOSEPH Vs. CONSUMER DISPUTES REDRESSAL FORUM
February 28, 1997
BABU P. THOMAS Vs. STATE OF KERALA
June 11, 1997
BABU VARGHESE AND ORS. Vs. BAR COUNCIL OF KERALA AND ORS.
December 11, 1997
BASKARAN PILLAI Vs. DEVASWOM COMMISSIONER
January 27, 1997
BAVA Vs. ABDULKHADER
October 8, 1997
BEENA GEORGE Vs. STATE OF KERALA
January 8, 1997
BENHUR T and I PVT LTD Vs. STATE OF KERALA
November 19, 1997
BENNY Vs. UNION OF INDIA
August 5, 1997
BENOY Vs. PUBLIC SERVICE COMMISSION
August 5, 1997
BENOY KURIAN Vs. AGRICULTURAL INCOME TAX OFFICER
October 13, 1997
BENTEC RUBBERS P LTD Vs. STATE OF KERALA
February 18, 1997
BENZ CORPORATION Vs. INCOME TAX OFFICER
November 3, 1997
BESCOAT Vs. UNION OF INDIA
November 21, 1997
BHARAT KUMAR K PALICHA Vs. STATE OF KERALA
July 28, 1997
BHASKARA PANICKER Vs. GOVERNMENT OF KERALA
June 17, 1997
BINI T JOHN Vs. SAJI KURUVILA
February 3, 1997
BINIMIL K. G Vs. PSC
April 2, 1997
BIRLA TYRES Vs. STATE OF KERALA
July 11, 1997
BOSE ABRAHAM Vs. STATE OF KERALA
February 25, 1997
C C DINESH Vs. PRESIDING OFFICER LABOUR COURT
July 7, 1997
C M SUNDARAM Vs. T K NOUSHAD
January 22, 1997
C M Z MUSLIAR Vs. ABOOBACKER
December 8, 1997
C P GEORGE Vs. CONSOLIDATED FOOTWEARS LIMITED
August 20, 1997
CHACKO Vs. ELIZABETH JOHN
April 8, 1997
CHAIRMAN GURUVAYUR DEVASWOM MANAGING COMMITTEE GURUVAYUR Vs. SUPERINTENDENT OF POLICE THRISSUR
November 19, 1997
CHAMI Vs. KALLIYANI
April 3, 1997
CHAMY Vs. SENIOR REGIONAL MANAGER
September 12, 1997
CHANDANAKUNNUMMEL GOPALAN ADIYODI Vs. MADHUVANATH BALAN
February 13, 1997
CHANDRAMATHY Vs. STATE OF KERALA
May 22, 1997
CHANDRAMOHANAN NAIR Vs. BOARD OF REVENUE
November 10, 1997
CHANDRAN NAIR Vs. KRISHNAN
March 5, 1997
CHANDRASEKHARA MENON Vs. UNION OF INDIA
October 8, 1997
CHANDRASEKHARAN Vs. UNION OF INDIA
July 25, 1997
CHANDRASEKHARAN NAIR Vs. COMMISSIONER OF POLICE
August 25, 1997
CHANDU Vs. SREEDHARAN NAIR
August 13, 1997
CHAVITTUMPARAKKAL THAMASIKKUM DAPPAYIL AKKUTTYS DAUGHTER PATHUMMA Vs. POKKU
November 13, 1997
CHERIYAN P C Vs. AGRICULTURAL INCOME TAX OFFICER
January 6, 1997
CHERIYAN YOHANNA Vs. STATE OF KERALA
September 2, 1997
CHITHIRA AERO AND ADVENTURE CLUB Vs. DIRECTOR GENERAL OF CIVIL AVIATION
January 24, 1997
CHOTHY THEYYATHAN Vs. JOHN THOMAS
January 28, 1997
CHUMAR Vs. ALIMA
November 12, 1997
COCHIN PLANTATIONS LIMITED Vs. STATE OF KERALA
February 19, 1997
COFFEE BOARD Vs. PERFECT GUNNY STORES
August 1, 1997
COMMERCIAL CORPORATION OF INDIA PRIVATE LIMITED MANIPAL Vs. STATE OF KERALA
March 12, 1997
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KAPPUMALAI ESTATE
March 18, 1997
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ELEMBELLERY ESTATE
June 26, 1997
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PANAMPUNNA ESTATES
July 23, 1997
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PANAMPUNNA ESTATES (NO. 1)
June 23, 1997
COMMISSIONER OF GIFT TAX Vs. SUBRAMANIAN H BHIMA JEWELLERS
December 19, 1997
COMMISSIONER OF GIFT TAX Vs. PADINJAREKKARA AGENCIES PRIVATE LIMITED
December 2, 1997
COMMISSIONER OF INCOME TAX Vs. BABURAJ K P
December 4, 1997
COMMISSIONER OF INCOME TAX Vs. METAL INDUSTRIES LTD
December 4, 1997
COMMISSIONER OF INCOME TAX Vs. GRAND ENTERPRISES
December 11, 1997
COMMISSIONER OF INCOME TAX Vs. P P THOMAS
November 13, 1997
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM COMPANY
January 10, 1997
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
October 24, 1997
COMMISSIONER OF INCOME TAX Vs. A V THOMAS AND COMPANY LIMITED
January 10, 1997
COMMISSIONER OF INCOME TAX Vs. MIDLAND RUBBERS AND PRODUCTS COMPANY LIMITED
January 10, 1997
COMMISSIONER OF INCOME TAX Vs. M A UNNEERIKUTTY
December 19, 1997
COMMISSIONER OF INCOME TAX Vs. GEO TECH FOUNDATIONS & CONSTRUCTIONS
February 19, 1997
COMMISSIONER OF INCOME TAX Vs. KOONANS JEWELLERY
March 5, 1997
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES
March 5, 1997
COMMISSIONER OF INCOME TAX Vs. REGIONAL AGRO INDUSTRIAL DEVELOPMENT CO OPERATIVE SOCIETY LTD
February 21, 1997
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM COMPANY
February 19, 1997
COMMISSIONER OF INCOME TAX Vs. KESARIA TEA COMPANY LIMITED
July 24, 1997
COMMISSIONER OF INCOME TAX Vs. KERALA LAND DEVLOPMENT CORPORATION LIMITED
July 25, 1997
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED
July 15, 1997
COMMISSIONER OF INCOME TAX Vs. SUPRIYA ENTERPRISES
August 12, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN RESINS AND POLYMERS
August 6, 1997
COMMISSIONER OF INCOME TAX Vs. K A SUNDARAM AND COMPANY
October 7, 1997
COMMISSIONER OF INCOME TAX Vs. SETHU PARVATHI BAYI H H MAHARANI
September 26, 1997
COMMISSIONER OF INCOME TAX Vs. N KRISHNAN
October 13, 1997
COMMISSIONER OF INCOME TAX Vs. KEEN PESTICIDES PRIVATE LIMITED
June 17, 1997
COMMISSIONER OF INCOME TAX Vs. KHADER HAJI P P
July 4, 1997
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OPERATIVE MARKETING FEDERATION LIMITED
March 19, 1997
COMMISSIONER OF INCOME TAX Vs. MEAT PRODUCTS OF INDIA LIMITED
March 29, 1997
COMMISSIONER OF INCOME TAX Vs. KING FISHERIES P LTD
May 22, 1997
COMMISSIONER OF WEALTH TAX Vs. RAMA VARMA CLUB
January 24, 1997
COMMONWEALTH TRUST INDIA LTD Vs. LABOUR COURT
June 11, 1997
COMMR OF AGRL INCOME TAX Vs. PANAMPUNNA ESTATES
July 4, 1997
CONSUMER GUILD OF INDIA Vs. STATE OF KERALA
March 26, 1997
CONTROLLER OF ESTATE DUTY Vs. RADHAKRISHNAN K
November 13, 1997
CYRIAC JOHN Vs. JACOB CHERIAN
May 23, 1997
D K B AND CO Vs. COMMISSIONER OF INCOME TAX
November 25, 1997
DEPUTY COMMISSIONER LA BOARD OF REVENUE TAXES ERNAKULAM Vs. M R F LTD
December 18, 1997
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RAINBOW PAINT INDUSTRIES
September 25, 1997
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX Vs. R S PARAMESWARAN
November 25, 1997
DEPUTY COMMISSIONER OF SALES TAX Vs. BOBBY RUBBER INDUSTRIES
June 30, 1997
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P C ITTYMAW AND SONS
September 2, 1997
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M J PETER
December 11, 1997
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ALEYAMMA SEBASTIAN
December 11, 1997
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K E KORAH
February 26, 1997
DEV SEBASTIAN Vs. P R KURUP
February 13, 1997
DEVADATHAN Vs. CUSTODIAN OF VESTED FORESTS
October 14, 1997
DEVAKI Vs. CHANDRIKA
September 9, 1997
DEVASSIA CHACKO Vs. STATE OF KERALA
August 12, 1997
DEVASSIA JOSEPH Vs. JOSEPH GEORGE
April 3, 1997
DEVASSY Vs. OFFICIAL LIQUIDATOR
June 12, 1997
DHANALAKSHMI BANK LTD Vs. AUTHORITY UNDER THE KERALA PAYMENT OF SUBSISTENCE
June 11, 1997
DHANALAKSHMI BANK LTD Vs. DY LABOUR COMMISSIONER
June 12, 1997
DHANALAKSHMI BANK LTD Vs. CORPORATION BANK
February 19, 1997
DHANALAKSHMI BANK LTD Vs. ASSISTANT COMMISSIONER
February 20, 1997
DINESH P. MENON Vs. THE COCHIN PORT TRUST
December 18, 1997
DIPA RAJEEV Vs. STATE OF KERALA
October 3, 1997
DY COMMISSIONER Vs. EXCEL RUBBER INDUSTRIES
November 25, 1997
E A JOHN Vs. INTELLIGENCE OFFICER SQUAD NO 1 AGRICULTURAL INCOME-TAX AND SALES TAX
May 28, 1997
E K NAYANAR Vs. M A KUTTAPPAN
February 21, 1997
E KRISHNAN NAYANAR Vs. M A KUTTAPPAN MEMBER KERALA LEGISLATIVE ASSEMBLY
February 21, 1997
E MOHAMMED Vs. VELAYUDHAN
January 27, 1997
ELECTRICAL AND HANDWARE INDUSTRIES Vs. UNION OF INDIA
March 19, 1997
ELLAKKAL SERVICE CO OPERATIVE BANK Vs. STATE OF KERALA
June 12, 1997
ESKEYEF LTD Vs. STATE OF KERALA
April 4, 1997
ETTANUNNI RAJA Vs. ARAVINDAKSHA MENON
June 16, 1997
EXCEL EMBROIDERIES Vs. TREND DESIGNS LIMITED
May 22, 1997
FATHIMA MOHAMMED Vs. STATE OF KERALA
March 25, 1997
FIROZ Vs. R T A MALAPPURAM
June 13, 1997
FOOD INSPECTOR THODUPUZHA CIRCLE Vs. JAMES N T
November 10, 1997
FOREIGN LIQUOR DEALERS ASSOCIATION Vs. STATE OF KERALA
September 9, 1997
FR ANTONY Vs. CLARIAT AND CONVENT E SOCIETY
December 16, 1997
FRANCIS Vs. KERALA HEADLOAD WORKERS WELFARE FUND
October 3, 1997
G PURUSHOTHAMA PANICKER Vs. STATE OF KERALA
April 2, 1997
G RAJARETHNA NAIKKAN Vs. P N PARAMESWARA KURUP
April 10, 1997
GANN DAS Vs. PAULIN MORAES
December 19, 1997
GENERAL CHEMICALS AND POLYMERS Vs. SALES TAX OFFICER NORTH PARUR
January 20, 1997
GENERAL MANAGER TELECOM DISTRICT TRIVANDRUM Vs. CONSUMER DISPUTES REDRESSAL FORUM
September 5, 1997
GENLITE P LTD Vs. ADDITIONAL SALES TAX OFFICER
November 5, 1997
GEORGE Vs. NARAYANI
December 18, 1997
GEORGE JOHN Vs. COMMISSIONER OF INCOME TAX
October 27, 1997
GEORGE JOSEPH Vs. STATE OF KERALA
February 19, 1997
GEORGE P VARGHESE Vs. G DANIEL
December 4, 1997
GODAN NAMBOOTHIRIPAD Vs. KERALA FINANCIAL CORPORATION VELLAYAMBALAM
August 22, 1997
GOEL FOOTWEAR HOUSE Vs. STATE OF KERALA
June 20, 1997
GOPALAKRISHNAN Vs. R T O ALLEPPEY
January 21, 1997
GOPALAKRISHNAN NAIR Vs. STATE BANK OF TRAVANCORE
July 4, 1997
GOPI Vs. STATE
January 17, 1997
GOVERNMENT OF KERALA Vs. LUIZ PAUL
January 27, 1997
GOVINDAN LAKSHMANAN Vs. SARADA PREMA
July 29, 1997
H Vs. STATE OF KERALA
August 25, 1997
HAJARA Vs. STATE OF KERALA
February 27, 1997
HALLMARK TOBACCO COMPANY LIMITED Vs. STATE OF KERALA
July 31, 1997
HAREENDRANATH Vs. STATE OF KERALA
October 21, 1997
HARIDASAN PILLAI Vs. RAMAKRISHNA IYER
October 8, 1997
HARRISONS MALAYALAM LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 4, 1997
HASSAN KUNJU Vs. R T O PATHANAMTHITTA
February 12, 1997
HIGH COURT NON GRADUATE STAFF ASSOCIATION Vs. STATE OF KERALA
October 3, 1997
HISHAM ABDUL KHADER Vs. UNIVERSITY OF KERALA
November 21, 1997
HOTEL GREEN PARK Vs. STATE OF KERALA
February 24, 1997
HOTEL KANDATH INTERNATIONAL P LTD Vs. OFFICIAL LIQUIDATOR
September 1, 1997
HYDROTEC ENGINEERS INDIA PRIVATE LIMITED Vs. STATE OF KERALA
March 19, 1997
IBRAHIM HAJI P Vs. COMMISSIONER OF WEALTH TAX
October 3, 1997
IBRAHIMKUTTY Vs. STATE OF KERALA
August 5, 1997
INDIAN BANK Vs. C. K. SYED MOHAMMED
April 11, 1997
INDIAN EXPRESS EMPLOYEES UNION Vs. INDIAN EXPRESS MADURAI LTD
March 11, 1997
INDIAN RARE EARTHS LTD Vs. ELSAVE FERNANDEZ
March 31, 1997
INDIRA, M. Vs. STATE OF KERALA
December 19, 1997
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. VANJINAD LEATHERS LIMITED
March 14, 1997
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA
July 16, 1997
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. HANSA TRAVELS PRIVATE LIMITED
October 16, 1997
ISHWARA BHAT Vs. ANNAPPA NAIKA
January 30, 1997
ISSAC PETER Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 29, 1997
ITTY Vs. STATE OF KERALA
September 12, 1997
JACOB Vs. STATE OF KERALA
August 12, 1997
JACOB MATHEW Vs. STATE
March 18, 1997
JAI TRADING CO Vs. COMMISSIONER OF INCOME TAX
November 24, 1997
JAMES Vs. JOINT REGISTRAR
April 10, 1997
JAMES Vs. JAIMON JAMES
December 11, 1997
JAMES MATHEW Vs. CEMENT CORPORATION OF INDIA
February 10, 1997
JANAKY Vs. ACHUTHAN NAIR
December 8, 1997
JAYAKRISHNAN Vs. VRINDHA
October 9, 1997
JAYAPALAN Vs. KERALA FINANCIAL CORPORATION
December 3, 1997
JAYARAM Vs. ACHUTHAN THAMPI
September 30, 1997
JEYESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
August 29, 1997
JOGY DAVID Vs. BABU
June 9, 1997
JOHN Vs. STATE OF KERALA
June 13, 1997
JOHN Vs. KUNHIBI WAKAF
August 19, 1997
JOHN & ORS. Vs. JOINT REGISTRAR & ORS.
June 12, 1997
JOLLY THARIAN Vs. KURUVILA
February 24, 1997
JONY SOARIA Vs. STATE OF KERALA
April 4, 1997
JOSE Vs. STATE OF KERALA
February 10, 1997
JOSE JOSEPH Vs. SYNDICATE BANK SREEKANDAPURAM BRANCH
January 15, 1997
JOSE T MOOKEN Vs. CONTROLLER OF ESTATE DUTY
November 13, 1997
JOSEPH Vs. K S R T C
October 27, 1997
JOSEPH Vs. JOSEPH
March 3, 1997
JOSEPH Vs. UNION OF INDIA
May 23, 1997
JOSEPH ALIAS THARA ALIAS THANKACHAN Vs. STATE OF KERALA
June 2, 1997
JOSEPH CHACKO & ORS. Vs. STATE OF KERALA & ORS.
December 15, 1997
JOSEPH KACHAPPILLY Vs. STATE OF KERALA
August 8, 1997
JOSEPH PARAKAL Vs. UNION OF INDIA
January 15, 1997
JOSEPH VILANGADAN Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED
November 28, 1997
JOY Vs. STATE OF KERALA AND ORS.
January 21, 1997
JOY M K Vs. STATE OF KERALA
January 8, 1997
JULIAN Vs. PEETHAMBARAN
October 17, 1997
K A ABDUL JALEEL Vs. T A SAHIDA
April 2, 1997
K A AMMARKUNHI AMMA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 5, 1997
K BABY Vs. STATE OF KERALA
November 14, 1997
K C MATHEW Vs. REENA PAUL
September 11, 1997
K K ABDUL LATHEEF Vs. DEPUTY DIRECTOR OF INCOME TAX INVESTIGATION
August 11, 1997
K KARUNAKARAN Vs. STATE OF KERALA
July 1, 1997
K KARUNAKARAN MEMBER OF PARLIAMENT RAJYA SABHA NEW DELHI Vs. NAWAB RAJENDRAN
June 13, 1997
K KARUNAKARAN MEMBER OF PARLIAMENT RAJYA SABHA NEW DELHI Vs. NAWAB RAJENDRA
July 13, 1997
K M LUKMAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES AUDIT ERNAKULAM
September 3, 1997
K M MATHEW Vs. K A ABRAHAM
October 9, 1997
K MAHADEVAN PILLAI Vs. MANAGING DIRECTOR THE KERALA FINANCIAL CORPORATION THIRUVANANTHAPURAM
May 21, 1997
K P PAULOSE AND COMPANY Vs. COMMISSIONER OF INCOME TAX
June 27, 1997
K R JAGADEESAN Vs. INDIAN CRUMP RUBBER FACTORY
March 6, 1997
K R SUKUMARAN NAIR Vs. STATE OF KERALA
January 14, 1997
K RAJENDRA PRASAD Vs. SOUTH INDIAN BANK
June 2, 1997
K S NARAYANAN NAIR Vs. STATE OF KERALA
January 17, 1997
K S R T C Vs. R T O KOLLAM
July 16, 1997
K T THOMAS Vs. TAX RECOVERY OFFICER
October 8, 1997
K T THOMAS Vs. UNION OF INDIA
November 26, 1997
K V JOSEPH Vs. STATE OF KERALA
February 19, 1997
K. C. P. K. C. V. AND CO Vs. VENKITAKRISHNAN
January 22, 1997
K.C.RAJAN Vs. DISTRICT COLLECTOR
May 22, 1997
K.M. NARAYANAN NAIR Vs. STATE OF KERALA
November 3, 1997
KALUKURUMBAN Vs. SAROJINI AMMA
February 12, 1997
KAMALAKSHU Vs. STATE OF KERALA
September 10, 1997
KAMALASANAN Vs. STATE OF KERALA
February 28, 1997
KAMVIR MEHTA Vs. COLLECTOR OF CUSTOMS
September 11, 1997
KANAKALATHA .V. K. Vs. V.J. CHANDINI
September 12, 1997
KANNAN Vs. LAND ACQUISITION OFFICER
April 2, 1997
KANNUPILLAI KETTU Vs. STATE OF KERALA
February 26, 1997
KARTHIKEYAN Vs. SAROJINI
November 28, 1997
KARTHIYAYANI AMMA Vs. NARAYANAN NAIR
April 1, 1997
KARUNAKARAN Vs. GRASSIM INDUSTRIES LTD
March 21, 1997
KEERTHI LIQUORS Vs. COMMISSIONER OF INCOME TAX
July 16, 1997
KERALA AGRO INDUSTRIES CORPORATION LIMITED Vs. U GOPALAKRISHNA KUNIKULLAYA
March 24, 1997
KERALA AGRO INDUSTRIES CORPORATION LTD Vs. AMINIKUTTY AMMA
September 12, 1997
KERALA BALAGRAM Vs. KOCHUMON
October 23, 1997
KERALA CHEMICALS AND PROTEINS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 24, 1997
KERALA CLAYS AND CERAMIC PRODUCTS LIMITED Vs. TAX RECOVERY OFFICER
October 21, 1997
KERALA MAGISTRATE (JUDICIAL) ASSOCIATION Vs. STATE OF KERALA
August 28, 1997
KERALA MINERALS METALS LTD Vs. RAMAN NAIR
December 11, 1997
KERALA PUBLIC SERVICE COMMISSION Vs. N.K. SREEJA
August 29, 1997
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 19, 1997
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM
July 16, 1997
KERALA STATE TRANSPORT WORKERS CO-OPERATIVE SOCIETY Vs. S PANKAJAKSHAN NAIR
August 21, 1997
KOLLAM JILLA HOTEL AND SHOP WORKERS UNION Vs. INDUSTRIAL TRIBUNAL
August 8, 1997
KOOTALI THAZHATHVEETTIL KUNHIANANDAN NAMBIAR Vs. VENMANALIL MADHAVI AND OTHERS
February 18, 1997
KRISHNAN NAMBIAR Vs. SANKARA KURUP
January 21, 1997
KSRTC Vs. STA
August 20, 1997
KTC TYRES INDIA LIMITED CLAIMANT Vs. KAVITHA AUTO PARTS
August 29, 1997
KUMARI KANAKAKUMAR P V Vs. REGISTRAR
June 19, 1997
KUNHAMMAD Vs. JOINT REGISTRAR
November 13, 1997
KUNHIKRISHNAN NAIR Vs. ACCOUNTANT GENERAL
March 20, 1997
KUNJAN PANICKER Vs. CHRISTUDAS
September 9, 1997
KUTTUKARAN ENGINE REBUILDERS Vs. ESI CORPORATION
September 8, 1997
KUZHIPATHALIL MATHAI YOHANNAN Vs. MATHEW JOSEPH
September 30, 1997
L K PRABHU Vs. S M AMEERUL MILLATH
April 11, 1997
L SIVANANDAN Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
February 14, 1997
LALITHA, V. P. Vs. DISTRICT EDUCATIONAL OFFICER
December 9, 1997
LALITHAMBA BAI Vs. HARRISONS MALAYALAM LTD.
January 27, 1997
LATHA Vs. PUBLIC SERVICE COMMISSION
September 9, 1997
LAWARANCE P DIAS Vs. UNION OF INDIA
August 11, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. WILSON GEORGE
July 4, 1997
LIFE INSURANCE CORPORATION OF INDIA Vs. SOBHA VIJAYAN
March 10, 1997
LORD KRISHNA BANK LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT I SALES TAX OFFICE SPECIAL CIRCLE TRICHUR
December 16, 1997
LOUIS JOYI Vs. STATE OF KERALA
March 20, 1997
LOUIS V PULICKAL Vs. STATE OF KERALA
March 21, 1997
LUKMAN Vs. DY REGISTRAR
September 3, 1997
M BASHEER Vs. STATE OF KERALA
June 4, 1997
M K ABDUL GAFOOR Vs. JOINT DIRECTOR OF FISHERIES SOUTH ONE TRIVANDRUM
February 21, 1997
M K THAMPI Vs. SADANANDAN
November 24, 1997
M L KURIAN Vs. KUNNAMKULAM MUNICIPALITY KUNNANKULAM
June 25, 1997
M MADHAVAN NAIR RETIRED JUDGE OF HIGH COURT OF KERALA Vs. UNION OF INDIA
May 30, 1997
M R PILLAI Vs. EXECUTIVE OFFICER PATHIYOOR PANCHAYAT KAYAMKULAM
January 31, 1997
M S BHARGAVI AMMA Vs. STATE OF KERALA
August 27, 1997
M SWAMINATHAN ACHARI Vs. STATE OF KERALA
September 2, 1997
M. K. LAKSHMAN Vs. K. SURENDRAN
January 31, 1997
M. LEELA Vs. STATE OF KERALA AND OTHERS
April 4, 1997
M.N. SHEEJA Vs. ABOOBACKER
March 6, 1997
MADHAVAN Vs. STATE OF KERALA
September 5, 1997
MADHUSOODANAN PILLAI Vs. STATE OF KERALA
September 30, 1997
MALABAR REGIONAL CO OPERATIVE M P U LTD Vs. ABDULLAKOYA HAJI
January 16, 1997
MALATHY KRISHNAKUMAR AND ORS. Vs. THE PLANTATION CORPORATION OF KERALA LTD. AND ORS.
September 11, 1997
MANAGEMENT OF KUTTUKKARAN ENGINE REBUILDERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 8, 1997
MANAGER ST FRANCIS H S Vs. DEPUTY DIRECTOR
December 10, 1997
MANAGER, P. S. HIGH SCHOOL Vs. STATE OF KERALA
July 30, 1997
MANI JOSEPH Vs. STATE OF KERALA
November 8, 1997
MANI JOSEPH Vs. STATE OF KERALA
November 5, 1997
MANIYAMKANDI KUNHIRAMAN Vs. MACHIL PARAMBATH VANAJA
May 30, 1997
MANMATHANKUTTY Vs. STATE OF KERALA
January 16, 1997
MANMATHANKUTTY Vs. STATE OF KERALA
January 15, 1997
MARIA Vs. SOUTHERN RAILWAY
September 26, 1997
MARIAMMA Vs. STATE OF KERALA
May 30, 1997
MARIAMMA AND ANN Vs. STATE OF KERALA
August 29, 1997
MARTHANDA VARMA & ORS. Vs. RAMA VARMA & ORS.
November 21, 1997
MARY JOOSA Vs. STATE OF KERALA
July 11, 1997
MARY JOOSA Vs. STATE OF KERALA
June 11, 1997
MARY SIMON Vs. TRESSA XAVIER
October 21, 1997
MATHEW THANKACHAN Vs. V G MANOHARAN
October 21, 1997
MECHANTILE CREDIT CORPORATION Vs. SATHYAN
January 16, 1997
MEENAKSHIKUTTI AMMA Vs. UNNIKRISHNAN
January 31, 1997
MERCANTILE CREDIT CORPORATION LIMITED Vs. K SATHYAN
January 16, 1997
MERCHISTON ESTATE Vs. STATE OF KERALA
September 12, 1997
MIDAS RUBBER PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 27, 1997
MOHAMMED ASHRAFF Vs. GOVERNMENT OF KERALA
July 16, 1997
MOHAMMED IQBAL Vs. DIVISIONAL FOREST OFFICER
October 24, 1997
MOHAMMED, M.M. AND ANR. Vs. C.K. MOHANAN AND ORS.
March 4, 1997
MOHANAN Vs. THE DISTRICT COLLECTOR AND ORS.
September 13, 1997
MOHANAN Vs. PRAKASAN
July 11, 1997
MOHANAN Vs. PRAKASAN
May 11, 1997
MOHANAN NAIR Vs. RAMAKRISHNA PILLAI
September 26, 1997
MOHANKUMAR Vs. NATARAJAN
November 21, 1997
MOIDEEN Vs. ABOOBACKER
January 10, 1997
MONCY JOHNY Vs. STATE OF KERALA
June 3, 1997
MUHAMMED Vs. STATE OF KERALA
July 2, 1997
MUHAMMED Vs. MUNSIFF TIRUR
August 21, 1997
N GOUTHAMAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES KOLLAM
December 3, 1997
N. SHAJI Vs. PSC
October 15, 1997
N.S.S. COLLEGE CENTRAL COMMITTEE Vs. THE CALICUT UNIVERSITY APPELLATE TRIBUNAL AND ORS.
October 8, 1997
NABEESA Vs. M A C T MALAPPURAM
September 25, 1997
NARAYANA KURUP SARASWATHY AMMA Vs. BHAVANI RAJAMMA
May 30, 1997
NARAYANA PRABHU Vs. JANARDHANA MALLAN
February 27, 1997
NARAYANAN P K Vs. COMMISSIONER OF INCOME TAX
June 10, 1997
NARAYANANKUTTY Vs. STATE OF KERALA
April 11, 1997
NATARAJAN Vs. RETURNING OFFICER
July 10, 1997
NATIONAL ENGINEERING CO Vs. STATE OF KERALA
November 17, 1997
NATIONAL INSURANCE CO. LTD Vs. SUJATHA
October 9, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. YOHANNAN
October 24, 1997
NAVEEN KUMAR Vs. JT REGISTRAR OF CO OPERATIVE SOCIETIES
September 4, 1997
NAVEENKUMAR R. Vs. JOINT REGISTRAR
July 16, 1997
NEW AMBADI ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 18, 1997
NEW BANK OF INDIA TRIVANDRUM Vs. SAJITHA TEXTILES
February 27, 1997
NEW INDIA ASSURANCE CO LTD Vs. ITTY KURIAN
October 3, 1997
NEW INDIA ASSURANCE CO. LTD Vs. JACOB ROY
February 12, 1997
NEW INDIA ASSURANCE CO. LTD. Vs. N.M. ANNAKUTTY
March 13, 1997
NEW INDIA ASSURANCE CO. LTD. Vs. M.N. SHEEJA
March 6, 1997
NHENOL AMMAD HAJI AND ANOTHER Vs. NHENOL KUNHAVULLA HAJI AND OTHERS
February 28, 1997
NHERAPOYIL N P MOIDEEN Vs. K NARAYANAN NAIR
March 31, 1997
NIKETA KISHOREKUMAR Vs. STATE OF KERALA
October 29, 1997
NIKETA KISHOREKUMAR Vs. THE ASSISTANT EXCISE COMMISSIONER AND ORS.
November 29, 1997
NIYAMAKENDRAM BLUE MOUNT BUILDINGS KOCHI Vs. SECRETARY CORPORATION OF KOCHI KOCHI 11
January 10, 1997
NOORJAHAN PODIKANNU Vs. STATE OF KERALA
November 5, 1997
ODIVAFU KIRUBIYUGOTHI FATHIMA Vs. HASSAN ISMAIL
March 17, 1997
OFFICIAL LIQUIDATOR HIGH COURT OF KERALA ERNAKULAM Vs. FEDERAL BANK LIMITED ALUVA
July 19, 1997
ORIENTAL INSURANCE CO Vs. SREENIVASAN
January 27, 1997
ORIENTAL INSURANCE CO LTD Vs. SAJI
October 8, 1997
ORIENTAL INSURANCE CO. LTD Vs. MOHAMMED BASHEER
February 19, 1997
ORIENTAL INSURANCE CO. LTD. Vs. V. SUBRAMANIAN
December 5, 1997
ORIENTAL INSURANCE COMPANY LIMITED COCHIN Vs. M U ALIAS
February 11, 1997
ORIENTAL INSURANCE COMPANY LTD Vs. ASOKAN
February 26, 1997
OUSEPH JOSEPH Vs. THRESIA
January 31, 1997
P C JOSE Vs. NANDAKAMAR
July 6, 1997
P J GEORGE Vs. COMMISSIONER OF INCOME TAX
June 5, 1997
P K JOSEPH Vs. MUNSIFF COURT ERNAKULAM
August 29, 1997
P K KUNJAMMA Vs. TAX RECOVERY OFFICER
June 5, 1997
P K PADMANABHAN NAMBIAR Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION P DEPARTMENT GOVERNMENT OF KERALA THIRUVANANTHAPURAM
September 11, 1997
P K POULOSE Vs. STATE OF KERALA
April 4, 1997
P K RADHA Vs. BOARD OF REVENUE
February 24, 1997
P K VIJAYAPPAN NAIR Vs. J AMMINI AMMA
January 30, 1997
P N GOVINDAN Vs. ABDUL KARI SUBAIDA BEEVI
May 23, 1997
P REMESH KUMAR Vs. SECRETARY KANNAPURAM GRAMA PANCHAYAT
August 12, 1997
P S V MENON Vs. MALABAR CEMENTS LTD
October 27, 1997
P T MATHEW Vs. TAX RECOVERY OFFICER
July 15, 1997
P V SABU Vs. MARIAKUTTY
September 4, 1997
P V VARADARAJA IYER Vs. AMMUKUTTY AMMA
July 3, 1997
P. A. MOHANAVALLY Vs. STATE
September 29, 1997
P. K. BALACHANDRAN Vs. ABOO
August 27, 1997
P. RAJAN Vs. STATE OF KERALA AND OTHERS
December 16, 1997
P. V. VARGHESE Vs. STATE OF KERALA
June 17, 1997
PADMAKSHY AMMA Vs. DR. K. N. MALLINATHAN
September 1, 1997
PADMANABHAN ASARI Vs. CHOCKANATHAN ASARI
October 29, 1997
PALLIMALIL RUBBER TRADERS Vs. STATE OF KERALA
June 17, 1997
PAMBRA COFFEE PLANTATIONS Vs. STATE OF KERALA
September 29, 1997
PARAKADAVIL SANITATIONS Vs. STATE OF KERALA
February 19, 1997
PARAMESWARAN NAIR AND ANR. Vs. ABDU RAHIMANKUTTY AND ORS.
July 28, 1997
PARENT TEACHERS ASSOCIATION GOVERNMENT LOWER PRIMARY SCHOOL Vs. CHALIL KUNHIMMU HAJI
February 25, 1997
PATHUMMA Vs. POCKER
November 13, 1997
PATHUMMA Vs. KSEB
July 2, 1997
PATHUMMA Vs. K S E B
May 21, 1997
PAUL Vs. DISTRICT COLLECTOR
October 8, 1997
PAULOSE Vs. STATE OF KERALA
November 19, 1997
PAVITHRAN Vs. NARAYANAN
July 11, 1997
PAVITHRAN Vs. NARAYANAN
May 11, 1997
PEOPLES COUNCIL FOR SOCIAL JUSTICE ERNAKULAM Vs. STATE OF KERALA
July 28, 1997
PETER Vs. MOLY
February 28, 1997
PHILIP JOSEPH E Vs. INCOME TAX OFFICER
July 16, 1997
POORNIMA Vs. SALES TAX OFFICER
January 7, 1997
PREMA JEWELLERY Vs. STATE OF KERALA
June 27, 1997
PUBLIC WORKS ENGINEERS ASSOCIATION Vs. P.T. PHILIPOSE
August 1, 1997
R JAYARAJA MENON Vs. RAJAKRISHNAN
April 9, 1997
R RAMACHANDRAN NAIR Vs. STATE OF KERALA
June 2, 1997
R SREEKUMAR Vs. STATE OF KERALA
May 23, 1997
R. PURUSHOTHAMAN Vs. K. C. M. M. F. LTD
January 14, 1997
RADHAKRISHNA PAI Vs. KESAVA PILLAI
February 17, 1997
RADHAKRISHNA PAI AND ORS. Vs. K. KESAVA PILLAI AND ANR.
February 19, 1997
RADHAKRISHNAN Vs. HANDICRAFTS APEX COOP. SOCIETY
November 13, 1997
RADHAKRISHNAN NAIR Vs. THE KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
February 21, 1997
RAGHURAMA RAO Vs. FATHIMABI
March 3, 1997
RAHELAMMA Vs. STATE OF KERALA
July 29, 1997
RAJAN Vs. SUKUMARAN
March 14, 1997
RAJAN Vs. KERALA MINERALS AND METALS LTD
August 13, 1997
RAJAN Vs. M. SUKUMARAN
March 1, 1997
RAJAPPAN Vs. SANKARAN SUDHAKARAM
April 1, 1997
RAJESWARAN Vs. CHIEF JUDICIAL MAGISTRATE
December 10, 1997
RAMACHANDRA WARRIER Vs. STATE OF KERALA
July 3, 1997
RAMANATH HANEEFA Vs. HAMSA
August 6, 1997
RAMANKUTTY PURUSHOTHAMAN Vs. AMMINIKUTTY
February 18, 1997
RAMASWAMY Vs. PRINCIPAL SUBORDINATE JUDGE
August 7, 1997
RAMESH KUMAR Vs. KANNAPURAM GRAMA PANCHAYAT
August 12, 1997
RAVEENDRANATH KAMATH Vs. LABOUR COURT
August 12, 1997
RAVEENDRANATHA PRABHU Vs. RAJAPPAN
June 25, 1997
RAVI Vs. UNION OF INDIA
November 26, 1997
REETHAMMA GEORGE Vs. INTELLIGENCE OFFICER SQUAD II ALAPPUZHA
June 3, 1997
REGIONAL DIRECTOR E S I CORPORATION Vs. P P THOMAS
March 14, 1997
REGIONAL DIRECTOR E S I CORPORATION Vs. SARATHI LINES P LTD
January 29, 1997
REGIONAL DIRECTOR E S I CORPORATION Vs. DAVID C P
January 28, 1997
REGIONAL DIRECTOR ESI Vs. T K BHASKARAN
January 15, 1997
REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. M. N. UNNIKRISHNAN
November 3, 1997
REGL DIRECTOR ESI CORPN Vs. KERALA WHEAT FLOUR ROLLER MILL
March 14, 1997
ROSAMMA V. T. Vs. REGIONAL DIRECTOR, E.S.I CORPORATION
November 10, 1997
RUBBERIND ENTERPRISES Vs. STATE OF KERALA
March 11, 1997
RUGMANI Vs. ADDL SUB JUDGE
March 5, 1997
RUGMINI M. MENON Vs. STATE OF KERALA
August 19, 1997
SABU GEORGE Vs. STATE OF KERALA
June 11, 1997
SAHADEVAN Vs. STATE OF KERALA
July 1, 1997
SAHID Vs. DISTRICT COLLECTOR KOLLAM
February 3, 1997
SAJ TOURS AND TRAVELS Vs. STATE TRANSPORT AUTHORITY
December 11, 1997
SAJIDA BOOK SHOP Vs. KAUMUDI EXPORTERS P LIMITED
March 24, 1997
SAJIVE Vs. PRAKASHAN
July 19, 1997
SAKTHIDHARAN Vs. K S S I D E CORPORATION LTD
July 18, 1997
SAKTHIDHARAN Vs. K S S I D AND E CORPN LTD
November 25, 1997
SALI Vs. KERALA WOMENS COMMISSION
August 21, 1997
SALVICATE BANGALORE PVT LTD Vs. SALES TAX OFFICER
June 4, 1997
SANTHAMMA Vs. BINDU
March 5, 1997
SARAMMA JOY Vs. STATE OF KERALA
June 18, 1997
SARASWATHI Vs. KAMALA
February 26, 1997
SASIKUMAR Vs. MAHATMA GANDHI UNIVERSITY
July 3, 1997
SATHEESAN Vs. CHELLAMMA
November 19, 1997
SATHY Vs. SAYED MOHAMMED
December 5, 1997
SATHYABHAMA AND Vs. RAMACHANDRAN AND
August 28, 1997
Satyabhama Vs. Ramachandran
August 28, 1997
SAYED AHAMEDKOYA THANGAL Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
August 11, 1997
SEA ROSE MARINE PVT LTD Vs. STATE OF KERALA
July 8, 1997
SECRETARY CANNANORE COOPERATIVE AUTORIKSHAW Vs. SANTOSH
February 12, 1997
SHAHUL HAMEED AND ANR. Vs. STATE OF KERALA AND ANR.
September 11, 1997
SHAILA BEEGUM Vs. KERALA PUBLIC SERVICE COMMISSION
July 19, 1997
SHAJAHAN Vs. KAMALA NARAYANAN
February 20, 1997
SHAMSUDEEN Vs. DISTRICT COURT
September 9, 1997
SHAREEFA UMMER Vs. JOINT SECRETARY
June 2, 1997
SHOBHANA Vs. MANAGER, CHOLAPURATH A. U. P. SCHOOL
October 1, 1997
SHYBE K PADAYATTIL Vs. ASSISTANT COMMISSIONER
September 30, 1997
SHYNI Vs. GEORGE
April 1, 1997
SIVADASAN NAIR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 6, 1997
SIVADASAN NAIR Vs. STATE OF KERALA
December 16, 1997
SIVARAJAN K PETITIONER Vs. STATE OF KERALA
December 4, 1997
SIVARAMAN Vs. UNION OF INDIA
July 4, 1997
SOMUKUTTAN NAIR Vs. STATE OF KERALA
February 18, 1997
SOSAMMA Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
January 28, 1997
SOUTH INDIAN BANK LTD Vs. STATE OF KERALA
December 16, 1997
SREE PADMANABHA DASA MARTHANDA VARMA Vs. MOOLAN THIRUNAL RAMA VARMA
November 21, 1997
SREEDEVI AMMA Vs. JAYALAKSHMI
November 7, 1997
SREELATHA Vs. DEEPTHY KUMAR
December 13, 1997
SREELATHA Vs. DEEPTHY KUMAR
December 18, 1997
SREENIVASAN Vs. KERALA PUBLIC SERVICE COMMISSION
October 27, 1997
SREENIVASAN NAIR Vs. STATE OF KERALA AND ORS.
July 31, 1997
STATE Vs. NATESAN
April 8, 1997
STATE Vs. THIRUVANCHOOR RADHAKRISHNAN
April 11, 1997
STATE BANK OF INDIA Vs. ANDREW
August 1, 1997
STATE OF KERALA Vs. SUDARSANAN
August 28, 1997
STATE OF KERALA Vs. K THOMAS SEBASTIAN
October 23, 1997
STATE OF KERALA Vs. ORIENTAL F AND G INSURANCE CO
October 16, 1997
STATE OF KERALA Vs. JOSEPH
September 9, 1997
STATE OF KERALA Vs. RANGANATHAN
June 10, 1997
STATE OF KERALA Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED MUNNAR
November 4, 1997
STATE OF KERALA Vs. SIVAN PILLAI
January 30, 1997
STATE OF KERALA Vs. N E THOMAS
January 14, 1997
STATE OF KERALA Vs. MUHAMMED SHEREEF
January 16, 1997
STATE OF KERALA Vs. P. K. RAMACHANDRAN
November 10, 1997
STATE OF KERALA Vs. LEELAMANI
September 9, 1997
STATE OF KERALA Vs. GOVINDAN PONNAMMA
February 28, 1997
STATE OF KERALA Vs. A. SAINULABDEEN
January 16, 1997
STATE OF KERALA Vs. SUBAIDA BEEVI
October 16, 1997
STATE OF KERALA Vs. SIMILA HOMOEO LABORATORY
June 10, 1997
STATE OF KERALA AND ANOTHER Vs. MADU ANNA RUTH GLADYS STEVENGAGE AND ANOTHER
January 27, 1997
SUDEESH T BALARAMAN Vs. STATE
April 10, 1997
SUDHA DEVI Vs. CIRCLE INSPECTOR OF POLICE
June 16, 1997
SUDHAKARAN PILLAI Vs. KADIJA BEEVI
July 28, 1997
SUJADEVI Vs. SHARAD YADAV
October 9, 1997
SUKUMARAKURUP Vs. DISTRICT JUDGE
March 4, 1997
SUKUMARAN V Vs. SODARAN M N
April 2, 1997
SULOCHANA Vs. ASAMANNUR SERVICE CO OPERATIVE BANK LTD
July 3, 1997
SULOCHANA Vs. COMMISSIONER AND SECRETARY TO THE CO OP DEPT GOVT OF KERALA
July 3, 1997
SULTAN ALIBHAI SHARIEFF Vs. UNION OF INDIA
April 4, 1997
SUMATHY S MENON TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 3, 1997
SUSANNA Vs. STATE OF KERALA
May 23, 1997
T C M LTD Vs. DISTRICT COLLECTOR
February 12, 1997
T K NARENDRAN Vs. INCOME TAX OFFICER
August 19, 1997
T R RAMACHANDRAN Vs. SALES TAX OFFICER III CIRCLE TRICHUR
February 24, 1997
T SATHYAPALAN Vs. STATE OF KERALA
March 17, 1997
T T THOMAS Vs. STATE OF KERALA
July 12, 1997
TATA TEA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 2, 1997
THADATHIL VARGHESE CHACKO Vs. THE GOVERNMENT OF KERALA
January 28, 1997
THANKAPPAN Vs. UNION OF INDIA
January 27, 1997
THEVAN Vs. SUPDT. OF POLICE
August 1, 1997
THILAYIL ABDURAHIMAN Vs. STATE OF KERALA
April 11, 1997
THOMAS Vs. UNION OF INDIA
December 19, 1997
THOMAS KURUVILLA Vs. RAJU
May 27, 1997
THOMAS N V Vs. PLANTATION CORPORATION OF KERALA LTD
September 3, 1997
THOMAS P T Vs. CHANDRAN A
March 17, 1997
THRIPUNITHURA MUNICIPALITY Vs. M LEELA
July 16, 1997
TISSAN JOSEPH Vs. COMMISSIONER OF INCOME TAX
December 11, 1997
TONY ANTONY AND Vs. DIRECTOR GENERAL OF POLICE CRIMES THIRUVANANTHAPURAM
November 4, 1997
UDUMBANCHOLA ESTATE WORKERS UNION Vs. INDIAN CARDAMOM RESEARCH INSTITUTE
November 13, 1997
ULLOOR PANCHAYAT Vs. RDO, TRIVANDRUM
June 25, 1997
UNION OF INDIA Vs. TAJ SEA FOODS
June 10, 1997
UNION OF INDIA Vs. RAMACHANDRAN NAIR
July 8, 1997
UNION OF INDIA Vs. P M IMBICHIBI
October 1, 1997
UNION OF INDIA Vs. ALEYKUTTY DEVASIA
March 19, 1997
UNION OF INDIA UOI Vs. NAMBOODIRIPAD N D P
July 10, 1997
UNION PUBLIC SERVICE COMMISSION Vs. JOHN
June 26, 1997
UNITED INDIA INSURANCE CO LTD Vs. BEENA
December 15, 1997
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI
February 4, 1997
UNITED INDIA INSURANCE COMPANY LTD Vs. JAIMY
November 12, 1997
UNITED MERCANTILE CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 12, 1997
UNIVERSITY OF KERALA Vs. THOMAS SAMUEL
November 19, 1997
UNNIKRISHNA PILLAI Vs. STATE OF KERALA
November 21, 1997
UNNIKRISHNAN Vs. DHANALAKSHMI BANK LTD
April 10, 1997
UNNITHAN Vs. STATE OF KERALA
March 24, 1997
UPASANA HOSPITAL AND NURSING HOME Vs. COMMISSIONER OF INCOME TAX
June 10, 1997
UTHUPPAN ABRAHAM Vs. STATE OF KERALA
June 10, 1997
V JOSEPH THOMAS I P S Vs. SABU GEORGE
December 11, 1997
V P JAYANARAYAN Vs. UNION OF INDIA UOI
July 3, 1997
V P PADMANABHAN NAIR Vs. GRASIM INDUSTRIES MAVOOR
May 22, 1997
V SIVA PRASAD Vs. STATE OF KERALA
August 20, 1997
V V RAMAKRISHNAN Vs. STATE OF KERALA
November 26, 1997
V V SAMUEL Vs. STATE OF KERALA
September 11, 1997
VADAKKAYIL DEVI AMMA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 5, 1997
VALSAMMA THOMAS Vs. ADDITIONAL DISTRICT MAGISTRATE ALAPPUZHA
November 13, 1997
VARGHESE Vs. M G UNIVERSITY
December 16, 1997
VARGHESE Vs. DHANALAKSHMI BANK LTD
March 14, 1997
VARGHESE CHACKO Vs. STATE
January 28, 1997
VARKEY Vs. ST MARYS CATHOLIC CHURCH
July 7, 1997
VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
August 27, 1997
VASUMATHY Vs. E S I CORPORATION
August 7, 1997
VAZHAKKALA ESTATE PRIVATE LIMITED Vs. STATE OF KERALA
October 13, 1997
VEEPATHU Vs. A E O
August 6, 1997
VENUGOPALAN NAMBIAR K Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 24, 1997
VICTORY PRESS (P) LTD Vs. KSRTC
September 8, 1997
VIGILANCE COUNCIL THIRUVALLA Vs. THIRUVALLA MUNICIPALITY
April 3, 1997
VILASINI Vs. UNIVERSITY OF KERALA
October 20, 1997
VIMAL GHOSH V Vs. STATE OF KERALA
February 26, 1997
VINCENT Vs. STATE OF KERALA
December 1, 1997
VINOD KRISHNAN Vs. MISSIONARIES OF CHARITY
November 3, 1997
VISWAMBHARAN Vs. STATE OF KERALA
August 6, 1997
VYPIN LIQUORS Vs. INCOME TAX OFFICER
June 25, 1997
WAHAB S A Vs. INCOME TAX OFFICER
August 27, 1997
WALAYAR MOTELS PVT LTD Vs. STATE BANK OF TRAVANCORE
March 24, 1997
WALAYAR MOTELS PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA AND ANR.
March 27, 1997
WOODYS HOTEL PVT LTD Vs. PRASHANT KUMAR PANIGRAHY
December 19, 1997
YOGESWARA PANICKER Vs. KERALA STATE INSTITUTE FOR LANGUAGES
January 30, 1997
YUSUF JAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 5, 1997