Home
Case Index
Title
Date
A C SIDDAPPA Vs. STATE OF KARNATAKA
June 24, 1997
A G JAMALUDDIN Vs. KARNATAKA LEATHER INDUSTRIES DEVELOPMENTCORPORATION LIMITED BANGALORE
December 18, 1997
A JAYARAM Vs. STATE OF KARNATAKA
March 18, 1997
A K SURESH Vs. RAJENDRA PETER
November 28, 1997
A RAJENDRA NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
August 11, 1997
A SRIRAMA BABU Vs. CHIEF SECRETARY TO THE GOVERNMENT OF
June 6, 1997
A THIPPAIAH Vs. STATE OF KARNATAKA
February 3, 1997
A.K. Suresh Vs. Rajendra Peter and another
November 28, 1997
ABDUL GAFOOR Vs. ABDUL SAMADH
July 16, 1997
ABDUL GANI Vs. GENERAL MANAGER VISHWESHWARAIAH IRON AND
July 4, 1997
ABDUL MAJEED Vs. STATE OF KARNATAKA
June 13, 1997
ABDUL RAUF Vs. REGIONAL TRANSPORT OFFICER
May 30, 1997
ABDUL WAHAB Vs. JAVAREGOWDA
November 4, 1997
ABDULSA LALSAB DADHED Vs. BHIMAJI VITHAL KULKARNI
September 9, 1997
ABDUR RAHMAN Vs. ATHIFA BEGUM
April 11, 1997
ABHINAV SONA N Vs. COMMON ENTRANCE TEST CELL GOVERNMENT OF KARNATAKA BANGALORE
January 30, 1997
ACE DESIGNERS LIMITED BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
February 5, 1997
ADEVAPPA NAGAPPA ANAGOLKAR Vs. STATE OF KARNATAKA
January 28, 1997
AGRICULTURAL PRODUCE MARKET COMMITTEE YESWANTHPUR BANGALORE Vs. STATE OF KARNATAKA
January 24, 1997
AIRFLOW TRANSPORT INDIA PRIVATE LIMITED Vs. RAO BAHADUR B P ANNASWAMY MUDALIAR
March 27, 1997
AKTHARUNNISA Vs. CORPORATION OF CITY OF BANGALORE
July 17, 1997
ALANKAR BAR AND HOTEL ALANKAR Vs. KARNATAKA APPELLATE TRIBUNAL SALES TAX UNIT
July 3, 1997
AMALPUR GRAM PANCHAYAT Vs. STATE OF KARNATAKA
June 13, 1997
AMARAVATHI WINES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
January 31, 1997
AMEENA AND COMPANY Vs. COMMERCIAL TAX OFFICER INTELLIGENCE MYSORE
June 30, 1997
AMMANI VERGHESE Vs. RAMA MUGERA
July 29, 1997
ANAND Vs. REGIONAL TRANSPORT OFFICER DHARWAD
March 4, 1997
ANAND DAVID SALDANHA Vs. K RATHNARAJ BALLAL
July 15, 1997
ANANTHA BHAKTA Vs. R KANNAN
April 4, 1997
ANGADI KOTRAPPA Vs. STATE OF KARNATAKA
August 20, 1997
ANNA TRANSPORT CORPORATION LTD Vs. MOHAMMED FAROOQ
August 21, 1997
ANNAIAH Vs. SUBBARAMAIAH
September 26, 1997
ANNAPOORNAVVA Vs. CHIEF GENERAL MANAGER STATE BANK OF HYDERABAD
September 2, 1997
ANSARI SAKEENABI Vs. MALIGI MOIDEENSAB
February 13, 1997
ARASAIAH Vs. STATE OF KARNATAKA
December 3, 1997
ARIF MUNEWAR Vs. REGIONAL TRANSPORT OFFICER JAYANAGAR BANGALORE
December 1, 1997
ASHOK HEGDE Vs. JATHIN V ATTAWAN
January 27, 1997
ASIA L P G PVT LTD Vs. STATE OF KARNATAKA
January 30, 1997
ASLAM SIRDAR AHMED BEPARI Vs. MOHAMED GHOUSE KUTBUDDEV DHARWADKAR
March 25, 1997
ASSISTANT COLLECTOR OF CUSTOMS KARWAR Vs. STATE
January 31, 1997
ASSISTANT COMMISSIONER AND LAND ACQUISITIONOFFICER BELLARY Vs. M RUDRAMUNISWAMY
February 14, 1997
ASSISTANT COMMISSIONER BAILHONGAL Vs. JYOTEPPA
July 31, 1997
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES V CIRCLE BANGALORE Vs. J P KUMAR AND CO
January 29, 1997
ASSISTANT COMMISSIONER SUB DIVISION KARWAR Vs. KAMALABAI KOM LAXMAN METRI
June 20, 1997
ASSISTANT EXECUTIVE ENGINEER ELECTRICITY Vs. SUBHASH CHUNILAL RATHOD
July 30, 1997
ASST EXECUTIVE ENGINEER U K P REHABILITATION CENTRE Vs. BANGARAVVA
October 24, 1997
ATAULLA Vs. STATE OF KARNATAKA
June 17, 1997
ATHARPARVEZ Vs. GULBARGA UNIVERSITY GULBARGA
March 3, 1997
AUTHORISED OFFICER AND DY CONSERVATOR OF FORESTS BAGALAKOT Vs. RAMAKRISHNAPPA KEDARBA URANKAR
February 7, 1997
AVINYL POLYMERS PVT LTD Vs. STATE OF KARNATAKA
August 4, 1997
B A HASANAHBA Vs. STATE OF KARNATAKA
August 29, 1997
B JAVARAYAGOUDA Vs. STATE OF KARNATAKA
February 7, 1997
B L R MANI Vs. GENERAL MANAGER BANGALORE TELEPHONES
September 19, 1997
B M KALANAIKA Vs. DEPUTY COMMISSIONER MYSORE DISTRICT MYSORE
November 6, 1997
B N YAGATAPPA Vs. GADLAPPA
July 23, 1997
B NARAYAN Vs. GENERAL MANAGER BANGALORE TELEPHONES
July 23, 1997
B PUSHPALATHA Vs. K MOHAN
July 14, 1997
B R NAGENDRA GUPTHA Vs. STATE OF KARNATAKA
February 14, 1997
B RAMA MURTHY Vs. DIRECTOR SRI JAYADEVA INSTITUTE OFCARDIOLOGY BANGALORE
February 19, 1997
B S SURESH Vs. STATE OF KARNATAKA
January 21, 1997
B SEENAIAH AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS DHARWAD
September 25, 1997
B SRINIVASAIAH Vs. KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE
December 4, 1997
B T AND F C PRIVATE LTD Vs. KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE
January 17, 1997
B V VASANTHA Vs. SHA POONAMCHAND
April 17, 1997
B V VEERABADRAPPA Vs. STATE
September 15, 1997
B. SEETHARAMA SETTY Vs. B. CHANDRAVATHI SHETTY AND ANOTHER
September 9, 1997
B.V. Veerabadrappa Vs. The State
September 15, 1997
BABU Vs. STATE OF KARNATAKA
June 17, 1997
BABU MATHEW Vs. UNION OF INDIA UOI
September 18, 1997
BADIGERA VEERAVVA Vs. BADIGERA BHADRACHARI
July 28, 1997
BAGI BEEDI FACTORY HUBLI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF
August 7, 1997
BALAJI ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
February 14, 1997
BALLARPUR INDUSTRIES LIMITED BANGALORE Vs. STATE OF KARNATAKA
April 11, 1997
BANGALORE COMPANY BANG\ALORE Vs. T V BALASUBRAMANYAM
September 22, 1997
BANK OF BARODA Vs. M SUNDARA RAJAN
June 30, 1997
BANK OF BARODA AND Vs. SAMRAT EXPORTS
June 30, 1997
BASAPPA Vs. GANGADHAR GANAPAYYA SHETTY
September 17, 1997
BASAPPA Vs. STATE OF KARNATAKA
January 13, 1997
BASARALLI CHANDRASHEKAR Vs. Y CHANDRAPPA
March 17, 1997
BASAVABAJAPPA APPA Vs. ASSOCIATED BUSINESS CORPORATION GULBARGA
January 2, 1997
BASAVARAJ SHIVARAMAGOUDA PATIL Vs. MAHESH
November 21, 1997
BASAVEGOWDA Vs. NANJAMMA
July 8, 1997
BEERAPPA Vs. STATE OF KARNATAKA
January 27, 1997
BHANDARI FORGINGS BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 1, 1997
BHARAT EARTH MOVERS LIMITED BANGALORE Vs. Y KRISHNAPPA
September 8, 1997
BHARATIBEN VERMA Vs. N G LOKANATH SINGH
June 13, 1997
BHASKER ACHARYA Vs. CHANDRASHEKAR SHERVEGAR
September 23, 1997
BHEEMANA GOUDA Vs. STATE OF KARNATAKA
December 11, 1997
BOLEGOWDA Vs. DISTRICT MAGISTRATE BANGALORE RURAL DISTRICT
August 8, 1997
BROOKE BOND CORPORATE OFFICE STAFF UNION Vs. BROOKE BOND LIPTON INDIA LTD
November 17, 1997
BROOKE BOND LIPTON INDIA LIMITED Vs. STATE OF KARNATAKA
November 21, 1997
C DODDASIDDAIAH Vs. D SIDDAIAH
January 30, 1997
C K SEETHARAM Vs. JAYALAKSHMAMMA
April 4, 1997
C K SHIVE GOWDA Vs. KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY
July 31, 1997
C L SEETHARAM Vs. J C RUDRA SHARMA
March 20, 1997
C LINGE GOWDA Vs. UNION OF INDIA
March 17, 1997
C N KRISHNA MURTHY Vs. P SHASHIDHARA MURTHY
December 5, 1997
C NARASIMHAMURTHY Vs. STATE OF KARNATAKA
July 15, 1997
C R SATHISHA Vs. MUNISWAMY
January 1, 1997
C V GOVINDARAJULU Vs. R V BHASKAR
August 4, 1997
C. P. POONACHA AND OTHERS Vs. C. P. CHANNABASAVA DESHIKENDRA SWAMIGALU AND ANOTHER
September 22, 1997
C. SUBBA RAO Vs. STATE OF KARNATAKA
December 18, 1997
C.R. Satisha Vs. Muniswamy and others
January 1, 1997
CALICUT TRADING CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE MYSORE ZONE MYSORE
September 15, 1997
CANARA BANK HEAD OFFICE J C ROAD BANGALORE Vs. B M RAMACHANDRA
May 30, 1997
CANARA STEEL LIMITED MANIPAL Vs. UNION OF INDIA
July 15, 1997
Canara Steel Ltd. Vs. Union of India and others
July 15, 1997
CANBANK FINANCIAL SERVICES LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER INKARNATAKA BANGALORE
April 1, 1997
CARDOZA L P Vs. AGRICULTURAL ITO
April 1, 1997
CHAMUNDI HOTEL P LTD Vs. STATE
March 31, 1997
CHANDRA POOJARI Vs. STATE OF KARNATAKA
June 20, 1997
CHANDRAPPA Vs. ASSISTANT COMMISSIONER BASAVA KALYAN SUB DIVISION
July 2, 1997
CHANDRASEKHAR Vs. K V NAGENDRA
November 5, 1997
CHANNAVEERAPPA Vs. STATE OF KARNATAKA
July 11, 1997
CHANNEGOWDA AND OTHERS Vs. K. CHIKKA GOWDA
September 23, 1997
CHENNAMMA AND OTHERS Vs. ASSTT. COMMISSIONER, HASSAN AND OTHERS
August 1, 1997
CHICKMAGAIUR DISTRICT XEROX OWNERS ASSOCIATION Vs. STATE OF KARNATAKA
June 11, 1997
CHIKKA KULLEGOWDA Vs. STATE OF KARNATAKA
March 21, 1997
CHIKKAMUNIYAPPAREDDY MEMORIAL TRUST Vs. STATE OF KARNATAKA
June 18, 1997
CHIKODI LARGE SIZE MULTI PURPOSE CO OPERATIVE Vs. STATE OF KARNATAKA
June 17, 1997
CHITRA Vs. SPECIAL LAND ACQUISITION OFFICER HIDKAL DAMPROJECT HIDKAL DAM
July 21, 1997
CHUNCHAIAH Vs. UNION BANK OF INDIA AVENUE ROAD BRANCH BANGALORE
March 27, 1997
CLASSIC COLOUR LAB Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS II MYSORE
November 26, 1997
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA APEX CORPORATION LIMITED
June 9, 1997
COMMISSIONER OF INCOME TAX Vs. SRINIVASA TEXTILE PROCESSING LTD
January 15, 1997
COMMISSIONER OF INCOME TAX Vs. WOODLANDS HOTEL PRIVATE LIMITED
June 16, 1997
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES CO NO 1
June 17, 1997
COMMISSIONER OF INCOME TAX Vs. MYSODET PRIVATE LIMITED
July 8, 1997
COMMISSIONER OF INCOME TAX Vs. A P MATPADI AND BROS
September 9, 1997
COMMISSIONER OF INCOME TAX Vs. PATIL M D
September 19, 1997
COMMISSIONER OF INCOME TAX Vs. HOTEL RAMA PRIVATE LIMITED
September 2, 1997
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED NO 2
August 27, 1997
COMMON ENTRANCE TEST CELL GOVERNMENT OF KARNATAKA BANGALORE Vs. ABHINAVA SONA N
February 21, 1997
CONSOLIDATED COFFEE LTD Vs. AGRICULTURAL INCOME TAX OFFICER
July 15, 1997
CORPORATION OF THE CITY OF BANGALORE Vs. D LINGAPPA
February 14, 1997
CYRIL DSOUZA Vs. PONKRA MUGERA
August 11, 1997
D L SIDDAPPA Vs. ABDUL SATTAR SAB
June 18, 1997
D S RAMACHANDRA REDDY Vs. UNION OF INDIA
September 3, 1997
D S RAMACHANDRA REDDY Vs. UNION OF INDIA
December 3, 1997
DABADI HIRE BHIMAPPA Vs. LAND TRIBUNAL
December 18, 1997
DAIVAGRIA CO Vs. CHAIRMAN, PLANNING AUTHORITY, HUBLI AND ANOTHER
August 11, 1997
DAKSHAYANI Vs. BRANCH MANAGER INDIAN OVERSEAS BANK BANGALORE
April 17, 1997
DAKSHINA KANNADA BUS OPERATORS ASSOCIATION REGD MANGALORE Vs. UNION OF INDIA
July 4, 1997
DEEPA V GAJARE Vs. PRE UNIVERSITY BOARD BANGALORE
March 24, 1997
DEEPAM SILK INTERNATIONAL BANGALORE Vs. DEEPAM SILKS MYSORE
July 25, 1997
DEFENCE COLONY CO OPERATIVE HOUSING SOCIETY LTD Vs. B J SHANTHARAJ
March 31, 1997
DESHMUKH ENTERPRISES GULBARGA Vs. GOVERNMENT OF KARNATAKA
February 24, 1997
DEVA RAMACHANDRAYYA Vs. KUVEMPU UNIVERSITY B R PROJECT SHIMOGA DISTRICT
December 19, 1997
DEVAKUMARSHETTY Vs. STATE OF KARNATAKA
December 12, 1997
DHARMICHAND CHAJOD AND SONS SINDHANOOR RAICHUR DISTRICT Vs. AGRICULTURE PRODUCE MARKETING COMMITTEE SINDHANOOR RAICHUR DISTRICT
November 3, 1997
DHARMOJI DEVENDRA KADABI Vs. ASSISTANT COMMISSIONER
November 12, 1997
DINESH M G Vs. DIRECTOR DEPARTMENT OF PRE UNIVERSITY EDUCATION
January 6, 1997
DIOCESE OF MYSORE OF THE ROMAN CATHOLICCHURCH MYSORE Vs. STATE OF KARNATAKA
November 7, 1997
DIRECTOR FATHER MULLERS CHARITABLE INSTITUTION Vs. REGIONAL TRANSPORT OFFICER
May 29, 1997
DISTRICT MUSLIM WELFARE AND EDUCATION SOCIETY Vs. DISTRICT REGISTRAR OF SOCIETIES
February 5, 1997
DIVISIONAL CONTROLLER K S R T C Vs. J D SIGAMANY
September 9, 1997
DONGRICHAND HANJRIMAL JAIN Vs. SHAH TRILOKCHAND RAMESHKUMAR OSWAL FIRM BIJAPUR
January 27, 1997
DUBEER and CO Vs. STATE OF KARNATAKA
November 24, 1997
DURGA LODGE SHIMOGA Vs. DIRECTOR OF TELECOMMUNICATIONS SHIMOGA
February 6, 1997
DURGAVENKATAPPA Vs. SPECIAL DEPUTY COMMISSIONER REVENUE BANGALOREKARNATAKA SCHEDULED CASTES ANDSCHEDULED TRIBES PROHIBITION OF TRANSFER OF
January 6, 1997
DWARKA ARM FACTORY BELLARY Vs. R KHAJA HUSSAIN
January 6, 1997
E C MASCARENHAS Vs. STELLA DUMONT
September 17, 1997
E GAJENDRAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALOREEMPLOYEES PROVIDENT FUNDS AND
February 21, 1997
E R MANJAIAH Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
January 10, 1997
EAST INDIA HOTELS LIMITED Vs. SHEKHAR REDDY C R
May 28, 1997
EMPIRE PUBLICITY SERVICE BANGALORE Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKA
July 7, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. WORKMEN OF ITI LTD
April 17, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. T SHANKAR SINGH T
December 12, 1997
ESHWARAPPA Vs. STATE OF KARNATAKA
October 21, 1997
EXECUTIVE APPAREL PROCESSORS Vs. TALUKA EXECUTIVE MAGISTRATE AND TAHSILDAR
April 16, 1997
EXECUTIVE ENGINEER Vs. NAMEINATH DEVAPPA
August 26, 1997
EXECUTIVE ENGINEER ELECTRICAL Vs. A B SHANTHAGIRI
January 13, 1997
FAKIRAWWA Vs. KAREWWA
August 13, 1997
FALMA LABORATORIES PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA
March 20, 1997
Falma Laboratories Pvt. Ltd., Bangalore Vs. State of Karnataka and others
March 20, 1997
FAMDA BEGUM Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
November 13, 1997
FATHIMA BEGUM Vs. KARNATAKA STATE TRANSPORT AUTHORITY
February 3, 1997
FLORA CHANDRABAI Vs. NAVANEETHA SUGANTHAMANI
December 12, 1997
FRANCIS RAVI KIRAN DAVID Vs. STATE OF KARNATAKA
January 31, 1997
FURQANIA ACADEMY TRUST BANGALORE Vs. GENERAL MANAGER TELEPHONES E BANGALORETELECOM DISTRICT BANGALORE
February 6, 1997
G CHANNA RAMAKRISHNA Vs. CANARA BANK M G ROAD BANGALORE
August 20, 1997
G H CHENGA LARAYAPPA Vs. G CHENGA FARAYAPPA
September 11, 1997
G JAGADISH Vs. B S GANESHA RAO
September 4, 1997
G JAGANNATHA PILLAI Vs. STATE OF KARNATAKA
March 17, 1997
G JAIRAJ Vs. STATE OF KARNATAKA
July 25, 1997
G K SOWBHAGYA Vs. STATE OF KARNATAKA
September 22, 1997
G R BHAGAVANTA GOUDAR Vs. REGISTRAR UCHCHA SIKSHA AUR SODH SANSTHAN
April 10, 1997
G R NAGARAJ Vs. BANGALORE MAHANAGAR PALIKE
June 24, 1997
G R VINODHKRISHNA Vs. REGIONAL TRANSPORT OFFICER BANGALORE
August 5, 1997
G S RAVINDRA Vs. CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY
September 19, 1997
G V ASWATHANARYANA Vs. CENTRAL BANK OF INDIA
December 19, 1997
G. VENKAPPA GOWDA Vs. SOORAPPA GOWDA
September 10, 1997
GAJANANA MOTOR TRANSPORT CO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
March 13, 1997
GANABA KASHINATH GAONKAR Vs. CHIEF SECRETARY STATE OF KARNATAKA
March 4, 1997
GANGAWWA Vs. KENCHAPPA
January 20, 1997
GATEWAY HOTELS AND GATEWAY RESORTS LIMITED BANGALORE Vs. NAGARAHOLE BUDAKATTU HAKKU STHAPANA SAMITHI VIRAJPET COORG DISTRICT AND
April 11, 1997
GAUGES INDUSTRIAL PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
June 9, 1997
GENERAL BEEDI WORKS PUTTUR DAKSHINA Vs. PROVIDENT FUNDS INSPECTOR MANGALORE DIVISION
September 23, 1997
GEORGE OAKES CO Vs. V S GOVINDARAJAN DEAD RESENTED
July 17, 1997
GERTY SUVARNA Vs. UNION OF INDIA
October 16, 1997
GHULAPPA SHIVALINGAPPA Vs. SANGAPPA
October 7, 1997
GIRIMALLAPPA Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY BELLARY
September 22, 1997
GIRIYAJAH Vs. SINGARAIAH
June 17, 1997
GNANA JYOTHI TCH COLLEGE BELUR Vs. STATE OF KARNATAKA
September 26, 1997
GODREJ SOAPS LIMITED BOMBAY Vs. STATE OF KARNATAKA
May 26, 1997
Godrej Soaps Limited, Bombay Vs. State of Karnataka and others
May 26, 1997
GOPALAKRISHNAN Vs. R.T.O. ALLEPPEY
January 21, 1997
GOPI R MALLYA Vs. PUSHPA
June 11, 1997
GOVINDA SETTY T Vs. INCOME TAX OFFICER
June 26, 1997
GRAMA VIKASA VEDIKE Vs. STATE OF KARNATAKA
February 13, 1997
GURUSHIDDAPPA SHANKAREPPA BALEKUNDRI Vs. RAMACHANDRA CHANDAPPA
June 4, 1997
H G RAMACHANDRA RAO Vs. SRIKANTHA
January 8, 1997
H K RAMAKRISHNA IYENGAR Vs. R KAMALABAI
January 30, 1997
H K SHIVANNA Vs. STATE OF KARNATAKA
January 31, 1997
H M REVANNA Vs. STATE OF KARNATAKA
April 9, 1997
H NARAYANA GOWDA Vs. H M MUNIHANUMAPPA
November 13, 1997
H P ABDUL KHADAR Vs. HAMMAD BEARY
September 8, 1997
H P PRABHUSWAMY Vs. JAYADEVA INSTITUTE OF CARDIOLOGY BANGALORE
February 28, 1997
H R VENUGOPAL Vs. REGIONAL TRANSPORT OFFICER BANGALORE WEST
April 2, 1997
H S HANUMANTHAPPA Vs. STATE OF KARNATAKA
February 12, 1997
H SINGH KHALSA Vs. B L NARENDRA
January 15, 1997
H SINGH KHALSA Vs. B L NARENDRA
March 15, 1997
H SOMASHEKARAIAH Vs. DIVISIONAL COMMISSIONER BANGALORE
August 19, 1997
H T ANNAJI Vs. DISTRICT MAGISTRATE AND THE DEPUTY COMMISSIONER HASSAN
April 3, 1997
HAJARATUMA SAHEB MULLA Vs. LAND TRIBUNAL JAMKHANDI BIJAPUR DISTRICT
October 14, 1997
HALTSONS TRUST BANGALORE Vs. STATE OF KARNATAKA
October 15, 1997
HANUMAKKA Vs. BIPIN BAI
August 5, 1997
HANUMANTHA DEVARU Vs. MUNIHAMUMANTHARAYAPPA
September 22, 1997
HANUMANTHA GOWDA Vs. GIDDE GOWDA
October 27, 1997
HANUMANTHAPPA Vs. BHIMAPPA
June 20, 1997
HANUMANTHAPPA GONAPPA TALWAR Vs. SPECIAL DEPUTY COMMISSIONER DHARWAD
November 4, 1997
HANUMAPPA Vs. HONNAPPA
July 10, 1997
HAZARAN BEE Vs. MOHAMMED RASHEED MOHAMMED TAHA
September 23, 1997
HIGH COURT OF KARNATAKA Vs. CHINEN DAS
January 27, 1997
HOLAMMA Vs. STATE OF KARNATAKA
January 7, 1997
HOLIYAPPA Vs. DEPUTY TAHSILDAR GULEDGUD
October 29, 1997
HORTICULTURAL EXPERIMENT STATION CHITTAHALLI COORG Vs. REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE
August 1, 1997
HOTEL JANATHA Vs. COMMISSIONER OF COMMERCIAL TAXES
June 23, 1997
HOUSHAKKA Vs. SHIVAPPA NAIKU MAHAR
May 29, 1997
HUBLI-DHARWAD MUNICIPAL CORPORATION Vs. W O AIRAN
August 11, 1997
IDEAL HOMES CO OPERATIVE BUILDING SOCIETY Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
November 7, 1997
IMAMHUSSAIN Vs. STATE OF KARNATAKA
November 25, 1997
INDIA BREWERY AND DISTILLERY LTD Vs. J SRINIVAS
September 22, 1997
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA UOI
August 29, 1997
INDIAN TELEPHONE INDUSTRIES DOORVANINAGAR Vs. STATE OF KARNATAKA
August 25, 1997
Indu Toshniwal since deceased by L.Rs. Vs. Union of India (UOI) and another
August 29, 1997
INTERNATIONAL OPERATING SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 9, 1997
ISHMAD PASHA Vs. STATE OF KARNATAKA
December 17, 1997
ISHWARA NAIK Vs. STATE OF KARNATAKA
January 29, 1997
ISWARAPPA Vs. DEPUTY COMMISSIONER DHARWAR DISTRICT DHARWAR
June 10, 1997
J JAIKUMAR MAJOR Vs. YOGESH LEMICHWAL MAJOR
December 11, 1997
J K MARATTUKALAM Vs. MARATT RUBBER LTD
February 21, 1997
J P DISTILLERIES PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA
January 22, 1997
J R RAMAMURTHY Vs. KANNADA VISHWAVIDYALAYA HAMPI
June 24, 1997
J RAJANNA SETTY Vs. PATEL THIMMEGOWDA
August 19, 1997
J. VIJAYALAKSHMI Vs. MASTER S.U. SACHIN AND OTHERS
March 25, 1997
JAHRUDDIN Vs. MAGUTUMSAB
September 5, 1997
JAYACHAMARAJENDRA HOUSING CO-OPERATIVE SOCIETY LIMITED MYSORE Vs. STATE OF KARNATAKA
July 3, 1997
JAYARAJA HEGDE Vs. STATE OF KARNATAKA
December 4, 1997
JOHN DSOUZA BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT CORPN
April 4, 1997
JOJA CHEMICALS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
August 29, 1997
JYOTHINAGARAM CHIKKA VENKATAS WAMAIAH Vs. STATE OF KARNATAKA
December 17, 1997
K APPANNA Vs. S RAJASEKHAR
April 10, 1997
K ASHOKA Vs. VIJAYA BANK PRIMROSE ROAD BANGALORE
April 17, 1997
K B K SOMAYAJULU Vs. BHARATH EARTH MOVERS LIMITED BANGALORE
March 11, 1997
K B KARIYAPPA Vs. N G E F LIMITED BANGALORE
November 7, 1997
K BARKATHULLA KHAN Vs. C N RUDRAMURTHY
August 14, 1997
K CHANDRAPRAKASH SHETTY Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
July 4, 1997
K DEVADAS SHETTY Vs. J R PAIS
June 13, 1997
K DHALIPATHI RAO Vs. RAMA VIDYAVARDHAKA SANGHA KONDETHIMMANAHALLI PAVAGADA TALUKTUMKUR DISTRICT
March 1, 1997
K DIVYANANDA Vs. N SHIVA
June 24, 1997
K G KRISHNA MURTHY Vs. STATE OF KARNATAKA
August 25, 1997
K GANGADHAR Vs. REGIONAL TRANSPORT OFFICER BANGALORE
July 9, 1997
K K A NAMBIAR Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
June 6, 1997
K KRISHNA MURTHY BHAT Vs. REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE
July 24, 1997
K KUNHAMBU Vs. COMMERCIAL TAX OFFICER
June 12, 1997
K L MALLIKARJUNAIAH Vs. DEPUTY COMMISSIONER HASSAN DISTRICT HASSAN
July 17, 1997
K L RAVIKUMAR Vs. STATE OF KARNATAKA
March 5, 1997
K LOGANATHAN Vs. STATE OF KARNATAKA
September 1, 1997
K M AFZAL Vs. UNION OF INDIA
March 10, 1997
K M HUSSAIN SAHEB AND CO Vs. STATE OF KARNATAKA
January 22, 1997
K M SRINIVASA Vs. VENKATASAMI
August 29, 1997
K M THOTAPPAIAH Vs. STATE OF KARNATAKA
October 23, 1997
K MANIKYARAJA BALLAL Vs. STATE OF KARNATAKA
September 10, 1997
K MUNISWAMY GOWDA Vs. STATE OF KARNATAKA
May 30, 1997
K MUTHANNA RAI Vs. LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICE BOMBAY
September 18, 1997
K NANJUNDA SWAMY Vs. STATE OF KARNATAKA
May 30, 1997
K NARAYANAPPA Vs. S A DAMODER
May 6, 1997
K PANDARINATHAN Vs. V RAJU
July 8, 1997
K PRAKASH BASRI Vs. STATE OF KARNATAKA
August 26, 1997
K R RAJALAKSHMI Vs. K R CHANDRASEKHAR
June 12, 1997
K RAGHAVAN Vs. M S ZAHED
April 1, 1997
K S MALLIKARJUNA PRASANNA Vs. LEO EARTH MOVERS
December 18, 1997
K S PANCHAPAKESAN Vs. STATE OF KARNATAKA
January 20, 1997
K S PUTTASWAMY Vs. STATE OF KARNATAKA
February 14, 1997
K S R T C CENTRAL OFFICER Vs. GOVINDA SETTY
January 6, 1997
K S THIMMAPPA RAI Vs. A R SADANANDA
June 5, 1997
K SAROJAMMA Vs. SHLVANNA
November 17, 1997
K SHANTHARAJ Vs. M L NAGARAJ
March 17, 1997
K SHRIMAN NARAYANA Vs. S MARIYAPPA
September 24, 1997
K T SHIVAIAH Vs. CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY
February 12, 1997
K V AMARNATH Vs. STATE OF KARNATAKA
December 9, 1997
K V MANJUNATHA RAO Vs. KARNATAKA VIDYUTH KARKHANE LTD
November 28, 1997
K V SUVARNA Vs. COMMERCIAL TAX OFFICER VI CIRCLE
August 22, 1997
K VENKATESH Vs. SPECIAL OFFICER COMMON ENTRANCE TEST CELL BANGALORE
January 27, 1997
K. Ashoka Vs. Vijaya Bank, Primrose Road, Bangalore and another
April 17, 1997
K. Loganathan Vs. State of Karnataka and another
September 1, 1997
K. R. VASANTHA IYENGAR AND ANOTHER Vs. S. KRISHNA IYENGAR
November 6, 1997
K.B. Kariyappa Vs. N.G.E.F. Limited, Bangalore and others
November 7, 1997
KAMALA Vs. S R VARADARAJA SETTY
March 31, 1997
KAMALA SMT Vs. VARADARAJA SETTY S R
March 31, 1997
KANAKA GRUHA NIRMANA SAHAKARA SANGHA AVALAHALLI Vs. KOTA SRINIVASA MURTHY
July 11, 1997
KANTHAMMA Vs. NANJUNDA DEVARU
October 20, 1997
KAREEMSAHEB NABEESAHEB NADAF Vs. BASAVANTAPPA SHANKARAPPA PATTANSHETTI
November 28, 1997
KARIBASAPPA Vs. LAND TRIBUNAL HARIHAR
October 15, 1997
KARIYAIAH Vs. CHELUVAIAH
June 18, 1997
KARNATAKA AUTO DRIVERS WELFARE JOINTACTION COMMITTEE REGISTERED BANGALORE Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE DISTRICT BANGALORE
March 20, 1997
KARNATAKA ELECTRICITY BOARD Vs. ACCE MYSORE
June 25, 1997
KARNATAKA ELECTRICITY BOARD Vs. BHARATH CONDUCTORS
August 13, 1997
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. ANANDA
August 20, 1997
KARNATAKA HANDLOOM DEVELOPMENT CORPORATIONLIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALOREEMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS
January 21, 1997
KARNATAKA HOUSING BOARD BANGALORE Vs. STATE OF KARNATAKA
November 17, 1997
KARNATAKA KEROSENE RETAIL DEALERS Vs. STATE OF KARNATAKA
April 9, 1997
KARNATAKA STATE FINANCIAL CORPORATION Vs. SUN CANNING PRIVATE LIMITED
February 25, 1997
KARNATAKA STATE FINANCIAL CORPORATION Vs. VENKATESWARA MATCHES
December 5, 1997
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. SHIVMONI STEEL TUBES LIMITED
March 21, 1997
KARNATAKA STATE ROAD TRANSPORT Vs. M S R MARULASIDDAPPA
September 12, 1997
KARNATAKA STATE ROAD TRANSPORT CORPN BANGALORE Vs. ASGAR PASHA
August 22, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY, KOLAR AND OTHERS
June 25, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. I A MEDLERI
August 22, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. ROAD TRANSPORT AUTHORITY MANDYA
August 1, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
April 16, 1997
KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
June 26, 1997
KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE Vs. K CHANDRASEKHARA RAJU
November 5, 1997
KASHINATH RAO Vs. SULUBAI
September 11, 1997
KASIM ALI KHAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
July 16, 1997
KATHIZA Vs. DISTRICT MAGISTRATE AND DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALORE
November 24, 1997
KATHYAYINI HOTELS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
September 25, 1997
KAVERI Vs. G MARKANDA NAIDU
May 30, 1997
KAVERIAPPA Vs. KARIYAPPA
September 18, 1997
KAVERY TRADING FINANCING AND CHITS PRIVATE LIMITED BANGALORE Vs. S KRISHNA
October 16, 1997
KEC INTERNATIONAL LIMITED Vs. STATE OF KARNATAKA
January 30, 1997
KHADARSAB Vs. MUNASAB
October 17, 1997
KHATIB IRSHAD AHMED MOHAMMED HUSSAIN Vs. RETURNING OFFICER FOR ELECTION TO THE SHISHUVINAHAL GRAMA PANCHAYAT SHIGGON TALUK DHARWAD DISTRICT
December 12, 1997
KHODAY DISTILLERIES LIMITED Vs. STATE OF KARNATAKA
March 6, 1997
KIKLOSKAR COMPUTER SERVICE LIMITED Vs. UNION OF INDIA
June 30, 1997
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
July 8, 1997
KISHORE Vs. AHMED
February 4, 1997
KITTUR MUTHAPPA HANUMANTHAPPA Vs. SECRETARY TO GOVERNMENT OF KARNATAKA LAW
May 27, 1997
KOMMI PRADEEP BABU Vs. UNION OF INDIA
September 22, 1997
KORAGAPPA GOWDA Vs. JINNAPPA GOWDA
October 21, 1997
KRISHNA FLOUR MILLS Vs. COMMISSIONER OF LABOUR IN KARNATAKA
June 26, 1997
KRISHNA FOODS PRIVATE LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER IN KARNATAKA BANGALORE
August 1, 1997
KRISHNA SUBBARAO NAIK Vs. PALANI SWAMY
September 12, 1997
KRISHNAJI MORESHWAR JOSHI Vs. BHAKATRAM SADASHIV PATIL
July 28, 1997
KRISHNAPPA Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT
August 6, 1997
KRISHNASWAMY Vs. CAUVERY GRAMEENA BANK MYSORE
July 4, 1997
KRISHNAYYA ACHARY Vs. GANAPATHI JOISA
October 31, 1997
KRISHTAPPA SHETTY AND OTHERS Vs. RAJIVI SHEDTHI AND OTHERS
July 31, 1997
KUM MANJAMMA Vs. SHANTHAPPA ALIAS HIPPARGI
February 19, 1997
KUMBARA THIMMAPPA Vs. STATE OF KARNATAKA
December 6, 1997
LAGAMA Vs. LAND TRIBUNAL CHIKKODI BELGAUM DISTRICT
December 10, 1997
LAKSHMIKANTHAMMA Vs. SAREE MANDIR BANGALORE
July 24, 1997
LALITHAMMA Vs. AGRICULTURAL ENGINEER KARNATAKA AGRO
March 3, 1997
LAND ACQUISITION OFFICER AND ASST. COMMISSIONER Vs. N. LAXMI
October 23, 1997
LARSEN AND TOUBRO LIMITED BANGALORE Vs. STATE OF KARNATAKA
March 30, 1997
LAXMANRAO B JAHAGIRDHAR Vs. TELECOM DISTRICT MANAGER GULBARGA
April 1, 1997
LEVGE GOWDA DETECTIVE AND SECURITY CHAMBER Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT AND
September 3, 1997
LINGAPPA POLICE PATIL Vs. REGISTRAR OF SOCIETIES
March 25, 1997
LINGARAJ POLY SACKS Vs. ADDITIONAL ENTRY TAX OFFICER ARASIKERE
July 25, 1997
LINGESHWAR AND CO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
July 14, 1997
M A MURTHY Vs. STATE OF KARNATAKA
December 19, 1997
M ASHRAF Vs. UNION OF INDIA
January 31, 1997
M D I EMPLOYEES ASSOCIATION PANAMBUR MANGALORE Vs. UNION OF INDIA
September 29, 1997
M D NARAYAN Vs. STATE OF KARNATAKA
September 8, 1997
M GOPAL Vs. ASSISTANT LABOUR COMMISSIONER
February 14, 1997
M KEMPANNA Vs. STATE OF KARNATAKA
September 18, 1997
M KEMPANNA Vs. STATE OF KARNATAKA
August 1, 1997
M MAHESHAN Vs. STATE OF KARNATAKA
August 12, 1997
M MUNIYAPPA Vs. STATE OF KARNATAKA
January 16, 1997
M PADMANABHA Vs. UNION OF INDIA
November 26, 1997
M PUTTASWAMY Vs. DISTRICT MAGISTRATE MYSORE
September 3, 1997
M R BAGEWADI Vs. DISTRICT MAGISTRATE BIJAPUR
August 28, 1997
M R G L J VAILSHERY Vs. RAMOLA VAILSHERY
June 26, 1997
M RAJESH Vs. STATE OF KARNATAKA
November 26, 1997
M S BALIGA Vs. MANGALORE CITY CORPORATION
September 22, 1997
M S PEMMAIAH Vs. UNION OF INDIA
August 13, 1997
M S R MARULASIDDAPPA Vs. KARNATAKA STATE TRANSPORT APPELLATE
July 16, 1997
M SALEEMAMJAD Vs. STATE OF KARNATAKA
April 4, 1997
M T JOY Vs. STATE OF KARNATAKA
September 9, 1997
M V PARVATHAVARDHANA Vs. M V GANESH PRASAD
February 28, 1997
M VEMALA NAYAKA Vs. RANIYAMMA
July 25, 1997
MAHABUBNAGAR DISTRICT PALAMOORI CONTRACT Vs. NAGARJUNA CONSTRUCTION COMPANY LIMITED
May 27, 1997
MAHADEV VENKAGOUDA Vs. STATE OF KARNATAKA
January 20, 1997
MAHADEVAPPA ALIAS MUDAKAPPA Vs. BASANGOUDA BHIMANAGOUDA PATIL
September 16, 1997
MAHAJAN BOREWELL COMPANY BANGALORE Vs. RAJARAM BHAT
October 27, 1997
MAHALINGA MANIYANI Vs. STATE OF KARNATAKA
July 9, 1997
MAHANT OIL INDUSTRIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 24, 1997
MAHAVEER DRUG HOUSE Vs. STATE OF KARNATAKA
June 30, 1997
MAHAVEER DRUG HOUSE Vs. STATE OF KARNATAKA
September 30, 1997
MAISTRY RAMAIAH Vs. COMMISSIONER CORPORATION OF CITY OFBANGALORE
December 11, 1997
MALAPRABHA CO OPERATIVE SUGAR FACTORY Vs. SHIVANGOUDA MALAGOUDA PATIL
May 28, 1997
MALLIKARJUN Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
February 5, 1997
MALLIKARJUNA SHARMA SHIVACHARYA SWAMYGURUMALLIKARJUNA SWAMY HIREMATH Vs. VISHWANATH BASALINGAPPA HIREMATH
August 27, 1997
MANAGEMENT OF HINDUSTAN AERONAUTICS Vs. A KANNAN
June 12, 1997
MANAGEMENT OF KOLAR DISTRICT CO OPERATIVECENTRAL BANK LIMITED KOLAR Vs. RAMA RAO
April 1, 1997
MANAGEMENT OF MODERN MILLS LIMITED HUBLI Vs. K P SHENOY
July 31, 1997
MANAGEMENT OF MYSORE PANELS AND BOARDSPRIVATE LIMITED THANDAVAPURA MYSORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
April 4, 1997
MANAGEMENT OF THE MYSORE COFFEE Vs. PRESIDING OFFICER LABOUR COURT MYSORE
September 15, 1997
Management of the Mysore Coffee Processing Co-op. Society Ltd., Mysore Vs. Presiding Officer, Labour Court, Mysore and another
September 15, 1997
MANAGER UNITED INDIA INSURANCE CO LTD Vs. HANAMANTHA RANGAPPA NAYAK
April 4, 1997
MANAGING COMMITTEE MASJID E IDGAH MYSORE Vs. STATE OF KARNATAKA
March 4, 1997
MANAGING DIRECTOR KARNATAKA STATE ROAD Vs. PARVATHAMMA
September 11, 1997
MANCHEGOWDA BIN NANJEGOWDA Vs. STATE OF KARNATAKA
July 24, 1997
MANDYA NATIONAL PAPER MILLS LIMITED Vs. COMMISSIONER KARNATAKA HOUSING BOARD
October 17, 1997
MANJUNATH Vs. N S NAGARATHNA
June 30, 1997
MANJUNATHA TALKIES Vs. DISTRICT MAGISTRATE RAICHUR
June 30, 1997
MAREMBI Vs. UMARSAB
October 16, 1997
MARISWAMY Vs. STATE
August 25, 1997
MATHEW YOHANNAN Vs. SARAMMA
January 31, 1997
MEERAALVA Vs. COMBINED POWER ENERGY SYSTEMS PRIVATELIMITED BANGALORE
November 28, 1997
MEHATHA SILK CENTRE Vs. SAMPATHRAJ
November 11, 1997
METALLOY N STEEL CORPORATION BANGALORE Vs. M A SRIDHARA
November 5, 1997
MICRO LABS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
November 20, 1997
Micro Labs Ltd. and others Vs. Deputy Commissioner of Income Tax (Assessment) and others
November 20, 1997
MIRANDA EDUCATION SOCIETY REGISTERED Vs. STATE OF KARNATAKA
August 18, 1997
MISHRIMAL SONAJI OSWAL Vs. STATE OF KARNATAKA
September 8, 1997
MITTAL STEEL LIMITED BANGALORE Vs. UNION OF INDIA
April 7, 1997
MIZAR GOVINDA ANNAPPA PAI Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 2, 1997
MODERN MILLS LIMITED HUBLI Vs. DEPUTY COMMISSIONER DHARWAD
March 18, 1997
MOHAMED KASIM BAWA Vs. ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND MANGALORE
March 12, 1997
MOHAMED ZIAULLA Vs. SORGRA BEGUM
January 31, 1997
MOHAMMADGOUSE MATTESAB YAVAGAL Vs. PRAMILABAIKOM GANESHBHAT BALIHALLI
September 22, 1997
MOHAMMED FAZALULLA Vs. STATE OF KARNATAKA
October 17, 1997
MOHAMMED SHUKUR Vs. JAYAMMA
February 13, 1997
MOHANLAL GUGALIYA Vs. M VINCENT
July 23, 1997
MONAPPA ACHARY Vs. KULA NAGAPPA GOWDA
July 30, 1997
MOULASAB RAJASAB MULLANAVAR Vs. NAGANAGOUDA PARVATAGOUDA
August 18, 1997
MUDALAPPA Vs. STATE OF KARNATAKA
August 22, 1997
MUIVINARASAIAH Vs. T C ANJANAPPA
January 17, 1997
MUNDLUR NABAYANA RAO Vs. STATE OF KARNATAKA
January 3, 1997
MUNISWAMY Vs. STATE OF KARNATAKA
June 19, 1997
MUNISWAMY GOWDA H Vs. MANAGEMENT OF KSRTC
January 10, 1997
MUNIYAPPA Vs. STATE OF KARNATAKA
January 17, 1997
MUNIYAPPA Vs. DEPUTY COMMISSIONER KOLAR
September 2, 1997
MUNIYAPPA ALIAS ANNAYAPPA Vs. LAND TRIBUNAL ANEKAL TALUK ANEKAL
September 8, 1997
MYCON CONSTRUCTION LIMITEDG H REDDY AND ASSOCIATES Vs. STATE OF KARNATAKADEPUTY COMMISSIONER OF COMMERCIAL TAXES
December 15, 1997
MYPOWER MAZDOOR WELFARE UNION Vs. SECRETARY AND COMMISSIONER SOCIAL WELFAREAND LABOUR DEPARTMENT GOVERNMENT OF KARNATAKA BANGALORE
June 24, 1997
MYSORE CEMENTS LTD Vs. STATE OF KARNATAKA
September 17, 1997
MYSORE CITY KEROSENE HAWKERS SANGHA Vs. STATE
February 6, 1997
MYSORE KIRLOSKAR LIMITED HARIHAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER INKARNATAKA BANGALORE EMPLOYEES PROVIDENT FUNDS
March 27, 1997
MYSORE KIRLOSKAR LTD Vs. STATE OF KARNATAKA
June 23, 1997
MYSORE MINERALS AND GAS COMPANY BANGALORE Vs. ASSISTANT EXECUTIVE ENGINEER KARNATAKA ELECTRICITY BOARD E 5 SUB DIVISION BANGALORE
March 24, 1997
MYSORE NAGARA AND ZILLA CONSUMER CO OPERATIVESOCIETIES FAIR PRICE SHOPS AND KEROSENE HAWKERS SANGHA REGD MYSORE Vs. STATE OF KARNATAKA
February 6, 1997
MYSORE PRESS PRIVATE LIMITED BANGALORE Vs. WORKMEN OF MYSORE PRESS PRIVATE LIMITED BANGALORE
March 5, 1997
MYSORE SALES INTERNATIONAL LIMITED Vs. MEMBER CENTRAL BOARD OF DIRECT TAXES
July 17, 1997
MYSORE SUGAR COMPANY LTD Vs. C MARIYACHARI
July 10, 1997
Mysore Sugar Company Ltd., Mandya Vs. C. Mariyachari
July 10, 1997
N K SHAH Vs. ENGINEERING GENERAL WORKERS UNION BANGLORE
February 19, 1997
N LOKESH Vs. BANGALORE UNIVERSITY
July 4, 1997
N M NAIK Vs. PRESIDING OFFICER LABOUR COURT HUBLI
June 26, 1997
N M SUBHAS Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE
June 24, 1997
N MUDDAPPA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE
March 11, 1997
N MUNISWAMY Vs. STATE
January 24, 1997
N P AMRUTHESH Vs. STATE OF KARNATAKA
September 4, 1997
N PRABHAT PAI Vs. UPPINANGADI GRAMA PANCHAYAT PUTTUR TALUK DAKSHINAKANNADA
September 18, 1997
N PRASANNA Vs. COMMISSIONER OF GIFT TAX
March 31, 1997
N RAMACHANDRA GOWDA Vs. UNION OF INDIA
February 11, 1997
N S SATYANARAYANA Vs. THIMMAPPA
August 14, 1997
N SHIVA KUMAR Vs. N RAMANNA ADYANTHAYA
July 30, 1997
N SOMASHEKAR Vs. STATE OF KARNATAKA
December 19, 1997
N SWAMY ALIAS PUTTASWAMY Vs. STATE OF KARNATAKA
November 10, 1997
N. Shiva Kumar and another Vs. N. Ramanna Adyanthaya
July 30, 1997
N.M. Naik Vs. Presiding Officer, Labour Court, Hubli and another
June 26, 1997
NAGAMMA Vs. STATE OF KARNATAKA
July 29, 1997
NAGANAGOUDA VEERANAGOUDA PATIL Vs. MALATESH H KULKARNI
March 11, 1997
NAGARAHOLE BUDAKATTU HAKKU STHAPANA SAMITHI Vs. STATE OF KARNATAKA
January 20, 1997
NAGARAJA Vs. STATE OF KARNATAKA
January 3, 1997
NANDARAYAPPA Vs. DIRECTOR OF AGRICULTURAL PRODUCE BANGALORE
July 7, 1997
NANDI PRINTERS PVT LTD Vs. STATE OF KARNATAKA
January 15, 1997
NARASIMHAIAH Vs. GENERAL MANAGER
June 9, 1997
NARASIMHALU Vs. STATE OF KARNATAKA
May 30, 1997
NARAYAN Vs. STATE OF KARNATAKA
April 17, 1997
NARAYAN THIMMANNA BHAT Vs. STATE OF KARNATAKA
February 24, 1997
NARAYANA GURU ENGLISH MEDIUM SCHOOL ALAKE KUDROLI MANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE
February 11, 1997
NARAYANASWAMY Vs. BOLE GOWDA
June 3, 1997
NARAYANSA Vs. RAMAKRISHN
December 8, 1997
NATARAJ UKKUND Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
March 12, 1997
NATIONAL EDUCATION SOCIETY SHIMOGA Vs. B N KRISHNA MURTHY
November 17, 1997
National Education Society, Shimoga and another Vs. B.N. Krishna Murthy
November 17, 1997
NATIONAL INSURANCE CO LTD Vs. KOWSALYAMMA
October 13, 1997
NATIONAL INSURANCE CO LTD Vs. BASAVACHARI
July 22, 1997
NATIONAL INSURANCE CO LTD Vs. SHANTABAI
September 4, 1997
NATIONAL INSURANCE CO LTD Vs. SAROJINI
September 12, 1997
National Insurance Co. Ltd. and another Vs. Basavachari and another
July 22, 1997
NATIONAL INSURANCE COMPANY BANGALORE Vs. THIMMAREDDY
September 16, 1997
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. RASHEEDA
March 21, 1997
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. T SHARANAPPA
January 6, 1997
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA
July 14, 1997
NEELAKANTESHWARA MOTOR SERVICE BELLARY Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
February 21, 1997
NEW INDIA ASSURANCE CO LTD Vs. KANNAN
February 6, 1997
NEW INDIA ASSURANCE CO LTD Vs. V L VENUGOPAL
June 26, 1997
NEW INDIA ASSURANCE CO LTD Vs. EREGOUDA
June 19, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VITHAL
December 2, 1997
NEW INDIA ASSURANCE COMPANY LIMITED BHADRAVATI BRANCH SHIMOGA DISTRICT Vs. MUTHA MOHAMMED
April 7, 1997
NEW MANGALORE PORT TRUST Vs. CAPTAIN KARAN VASWANI
August 19, 1997
NOVELTY DRESS MANUFACTURING COMPANY Vs. KARNATAKA APPELLATE TRIBUNAL
July 7, 1997
NUCOR WIRES LIMITED BANGALORE Vs. HMT INTERNATIONAL LIMITED BANGALORE
July 23, 1997
O DYAMAPPA Vs. APPANNA BHOVI KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES PROHIBITION OF TRANSFER
March 20, 1997
OM SHANTI SILKS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CHALLAKERE CHITRADURGA DISTRICT
November 28, 1997
ORIENATAL INSURANCE CO LTD Vs. CITY CO OPERATIVE BANK LTD
November 6, 1997
ORIENTAL INSURANCE CO LTD Vs. VELLACHI
October 22, 1997
ORIENTAL INSURANCE CO LTD Vs. SHIVALINGAMMA
January 13, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. STATE OF KARNATAKA
October 27, 1997
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. PEDDAIAH
July 10, 1997
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. RAJU
July 1, 1997
P A VERGHESE Vs. CAMPION BUSINESS ASSOCIATES PVT LTD
February 6, 1997
P A VERGHESE Vs. MAA COMMUNICATIONS PRIVATE LIMITED
February 6, 1997
P C SHIVANNA Vs. STATE OF KARNATAKA
October 17, 1997
P G NAGENDRA Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
July 22, 1997
P RAMASWAMY Vs. GENERAL MANAGER CANARA BANK BANGALORE
December 18, 1997
P RAVIDAS KAMATH Vs. SYNDICATE BANK MANIPAL
February 20, 1997
P RENUKADEVI Vs. SHANTHAPPA
July 4, 1997
P VASANTM Vs. VIMALA MARTIN
January 24, 1997
P VIJAYALAKSHMI Vs. P GOPALKRISHNA BHAT
February 4, 1997
PACKWEL ASSOCIATES Vs. UNION OF INDIA
September 17, 1997
PALS INDUSTRIES LIMITED BANGALORE Vs. DISTRICT REGISTRAR DETECTION OF UNDERVALUATION OF STAMPS BANGALORE
June 20, 1997
PANCHAKSHARAPPA TATAPPA Vs. CHIEF OFFICER
November 7, 1997
PAPARAM BRICKS AND TILES HINKAL MYSORE Vs. HINKAL VILLAGE PANCHAYAT MYSORE
July 8, 1997
PARAPPA Vs. NANDARAYAPPA
November 5, 1997
PARAS LIGHT HOUSE Vs. STATE OF KARNATAKA
August 12, 1997
PARVATHAMMA Vs. STATE OF KARNATAKA
August 6, 1997
PARVATHAMMA Vs. A P MUNIYAPPA
March 21, 1997
PARVATHI Vs. ASSISTANT COMMISSIONER HAVERI SUB DIVISION
August 11, 1997
PARVATI Vs. HALLUR HALAPPA
November 17, 1997
PARVATI ALIAS BABY Vs. HOLLUR HALLAPPA
June 26, 1997
POOVAMMA Vs. CHENNAMMA ALIAS PARVATHI
January 9, 1997
PRABHU JATTAPPA PUJARI Vs. STATE OF KARNATAKA
January 29, 1997
PRAGATHI PRINTERS Vs. CITY MUNICIPAL COUNCIL SHIMOGA
March 24, 1997
PRAVEEN CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES
February 28, 1997
PRAVEEN CORPORATION Vs. COMMISIONER OF COMMERCIAL TAXES
July 1, 1997
PREMIER IRRIGATION EQUIPMENTS LIMITED Vs. UNION OF INDIA
August 19, 1997
PUNAJANOOR GRAM PANCHAYATH CHAMARAJANAGAR Vs. STATE TRANSPORT AUTHORITY
July 9, 1997
PUREX LABORATORIES INDIA P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
July 25, 1997
PURUSHOTHAMA DEVADIGA Vs. THANGAMMA
February 6, 1997
PUSHPA Vs. N R RAMACHANDRAN
July 23, 1997
PUTTAPPA HONNAPPA TALAVAR Vs. DEPUTY COMMISSIONER DHARWAD
February 3, 1997
PUTTARUDRAPPA Vs. STATE OF KARNATAKA
September 8, 1997
R ABBAIAH REDDY Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
March 3, 1997
R CHALUVAIAH Vs. STATE OF KARNATAKA
October 21, 1997
R D PANATHUR Vs. STATE OF KARNATAKA
December 5, 1997
R G DEYAGIRI Vs. RAHAMATBI MOHAMMEDSAB KERUR
September 26, 1997
R G PRASAD Vs. STATE OF KARNATAKA
February 7, 1997
R M KHOT Vs. SPECIAL LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER CHIKODI BELGAUM DISTRICT
April 4, 1997
R MAHADEVA Vs. MADAMMA
December 3, 1997
R N NANJUNDAPPA Vs. PRESIDENT OF INDIA
September 11, 1997
R PANDIYAN Vs. B M NAGAPPA
February 17, 1997
R SRINIVASA REDDY Vs. STATE OF KARNATAKA
April 16, 1997
R V KRISHNAPPA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 11, 1997
R.V. Krishnappa Vs. Karnataka Electricity Board, Bangalore
July 11, 1997
RADHA BAI Vs. SHASHIKALA
August 26, 1997
RADHAKRISHNA SETTY Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY INDIAN OVERSEAS BANK CENTRAL OFFICE MADRAS
October 24, 1997
Rahamat Be (Smt.) Vs. Office of the Regional Provident Fund Commissioner, Bangalore and another
January 2, 1997
RAHAMATBE Vs. OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
January 2, 1997
RAJASHEKAR RAO SINDYA Vs. STATE
May 29, 1997
RAJESH WALIA Vs. STATE OF KARNATAKA
July 30, 1997
RAJIV GANDHI COLLEGE OF DENTAL SCIENCES BANGALORE Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE AND
September 15, 1997
RAJU ADITYAN Vs. ORIENTAL INSURANCE CO LTD
November 27, 1997
RAMA BOMMAYYA NAYAK Vs. VALAYA TODIYAL MOHAMMED
December 4, 1997
RAMACHANDRA DEVASTANAM SAWADA Vs. SUBBANNA SHETTY
November 21, 1997
RAMAKRISHNA Vs. CHANCELLOR OF UNIVERSITY OF AGRICULTURALSCIENCES BANGALORE
April 1, 1997
RAMALINGAPPA Vs. GAJENDRARAO
March 21, 1997
RAMANLAL B PANDYA Vs. UNION OF INDIA
April 17, 1997
Ramanlal B. Pandya and another Vs. Union of India and another
April 17, 1997
RAMANNA Vs. T JAYAPRAKASH
November 4, 1997
RANGAIAH S O SANNAPPA Vs. PATTANAIKA
September 9, 1997
RANGANATH S JOSHI Vs. STATE
April 17, 1997
RANGARAJU MAJOR Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL KOLAR
October 17, 1997
RANGOON CHEMICAL WORKS PVT LTD Vs. ROYAL MEDICALS
April 16, 1997
RANIYAMMA Vs. M HEMALA NAYAKA
September 1, 1997
RATHNA Vs. M P RAMACHANDRA
September 11, 1997
RAVI ALIAS RUDRAGOUDA Vs. LAKKAVVA
September 8, 1997
RAVI NAMADEV KAVALE Vs. C MUTTASWAMY
April 10, 1997
RCC BUILDERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM ZONE
September 29, 1997
REDDAPPA S DR Vs. UNION OF INDIA
January 31, 1997
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. ADVOCATE N VASUDEVAN
March 19, 1997
REGISTRAR MANIPAL ACADEMY OF HIGHER EDUCATION DEEMED UNIVERSITY Vs. SHAJI SREEDHARAN
July 23, 1997
Rehamat Be (Smt.) Vs. Regional Provident Fund Commissioner and another
January 2, 1997
REHAMAT BE SMT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 2, 1997
RENUKA Vs. KARNATAKA PRE UNIVERSITY BOARD BANGALORE
September 18, 1997
ROMEO M F AQUINAS Vs. FLORINA MOTHIAS
December 2, 1997
S B HALLI Vs. VYAVASAYA SEVA SAHAKARI SANGHA SASANUR
July 10, 1997
S BASAVARAJ Vs. V N ADILAKSHMAMMA
December 10, 1997
S G HEBLE Vs. BANGALORE DEVELOPMENT AUTHORITY
August 29, 1997
S H TARALAGATTI Vs. UNION OF INDIA
December 5, 1997
S M KALIGUDD Vs. STATE OF KARNATAKA
May 28, 1997
S M YAHAYA Vs. PUSHPA BAI
December 11, 1997
S N GUGGARI AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA GANDHINAGAR BANGALORE
June 23, 1997
S N NAGENDRA Vs. HUCHAIAH
September 17, 1997
S N SRINIVASA MURTHY Vs. CORPORATION OF THE CITY OF BANGALORE
July 3, 1997
S NARASIMHAIAH Vs. ABDUL RAZAK ALIAS PAPA SAHEB
September 8, 1997
S P RAGHUNATH Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENTCORPORATION LIMITED BANGALORE
December 2, 1997
S R BHAT Vs. STATE OF KARNATAKA
August 11, 1997
S RAJAGOPALACHARI Vs. BELLARY SPINNING AND WEAVING COMPANY LIMITED
January 31, 1997
S RAVI CHANDRA Vs. DEBT RECOVERY TRIBUNAL BANGALORE
December 6, 1997
S SIDDAPPA Vs. STATE OF KARNATAKA
December 8, 1997
S V RAJENDRA SINGH Vs. LAHARI RECORDING CO PRIVATE LIMITED
July 31, 1997
S. Rajagopalachari Vs. Bellary Spinning and Weaving Co. Ltd. and another
January 31, 1997
S. Ravichandran Vs. Debt Recovery Tribunal and another
December 6, 1997
S. Reddappa and others Vs. Union of India and others
January 31, 1997
S.B. Halli Vs. Vyavasaya Seva Sahakari Sangha Sasanur and another
July 10, 1997
S.V. Rajendra Singh Vs. M/s Lahari Recording Co. Pvt. Ltd.
July 31, 1997
SADASHIVAN Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA
July 17, 1997
SAGARNAHALLI REVENNA Vs. GOVT OF KARNATAKA
June 3, 1997
SAKAMMA Vs. STATE OF KARNATAKA
January 21, 1997
SAKAMMA Vs. RANGAIAH
September 22, 1997
SAMYUKTHA KARNATAKAFALMA LABORATORIES PVT LTD Vs. STATE OF KARNATAKASTATE OF KARNATAKA ASSISTANT
August 20, 1997
SANDHYA UPADHYAYA Vs. STATE OF KARNATAKA
January 16, 1997
SANNA PALAIAH Vs. SONCHA BORAIAH
February 5, 1997
SARANG STEEL FABRICATORS Vs. KARNATAKA ELECTRICITY BOARD
August 1, 1997
SARASWATHI Vs. UNIVERSITY OF MYSORE
August 20, 1997
SAROJINI N VITTAL Vs. V CHANIYAPPA
November 27, 1997
SATISH RICE INDUSTRIES SHIKARIPURA SHIMOGA Vs. STATE OF KARNATAKA
September 26, 1997
SAVTTHA ENTERPRISES Vs. K RAVINDRANATH SHETTY
January 28, 1997
SEETHARAMA MANDIRA NAREGAL RON TALUK DHARWAD DISTRICT Vs. LAND TRIBUNAL RON DHARWAD DISTRICT
March 20, 1997
SENAPATHY WHITELAY LIMITED RAMANAGARAM Vs. PUTTASWAMY
September 16, 1997
SHA CHAMPALAL OSWAL Vs. PERALU ACHANNA
November 19, 1997
SHABEERA HAFIJASAB INAMADAR Vs. STATE OF KARNATAKA
February 3, 1997
SHAKUNTALA BAI Vs. MALLIKARJUNAPPA JEVARGI
November 27, 1997
SHANKARAPPA Vs. SHARANAPPA
February 12, 1997
SHANKARE GOWDA A M Vs. AGRL ITO
June 20, 1997
SHANOOR BEGUM Vs. RUKN UL MULK S ABDUL WAJID
January 24, 1997
SHANTHAMMA Vs. SPECIAL DEPUTY COMMISSIONER MYSORE
September 30, 1997
SHANTI VARDHAK Vs. STATE OF KARNATAKA
October 22, 1997
SHARADAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
October 22, 1997
SHASHISHABMA ALIAS SEEMA Vs. PRAVEEN SHARMA
January 17, 1997
SHAW WALLACE AND COMPANY LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS 2 CITY DIVISION III
July 14, 1997
SHIVALEELA Vs. RUDRAYYA
November 6, 1997
SHIVAMONI STEEL TUBES LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES VIGILANCE GANDHINAGAR BANGALORE
September 29, 1997
SHIVAMURTHAYYA Vs. STATE OF KARNATAKA
September 16, 1997
SHIVAPPA URF KARIYAPPA Vs. GANGAWWA
January 20, 1997
SHIVAYYA BASAYYA MATHAD Vs. VIJAYA BANK M G ROAD BANGALORE
July 10, 1997
SHOBHA SADANAND RAMANAKATTI Vs. VASANTIBAI
August 6, 1997
SHRISHAILAPPA Vs. C P MALASHETTI
January 24, 1997
SIDDALINGA DEVARU Vs. SELECTION COMMITTEE KIDWAI
June 2, 1997
SIDDALINGAMMA Vs. M R SHANMUGASWAMY
August 7, 1997
SIDDAMALLAPPA KADAPPA BURGE Vs. DUNDAPPA HUVAPPA GHASTI
July 30, 1997
SIDDANAGOUDA Vs. STATE OF KARNATAKA
December 8, 1997
SIDDAPUR TALUK AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF KARNATAKA
March 4, 1997
SIDDESHWARA INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
June 16, 1997
SILK IMPORT AND EXPORT INC Vs. EXIM AIDES SILK EXPORTER
March 12, 1997
SMT. GOWRAMMA Vs. NAGAPPA (DECEASED BY L.RS.) AND OTHERS
June 26, 1997
SONIC ELECTROCHEM PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA BANGALORE
January 16, 1997
SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM Vs. DODARAM AJJAPPA NAIK
August 20, 1997
SPECIAL LAND ACQUISITION OFFICER KALINADI PROJECT DANDELI Vs. SOMA BADAKU GOUDA
June 25, 1997
SREE SRINIVASA CONSTRUCTIONS Vs. STATE OF KARNATAKA
June 30, 1997
SREENIVAS GOWDA Vs. STATE OF KARNATAKA
August 7, 1997
SRI BEERAPPA Vs. STATE OF KARNATAKA
January 29, 1997
SRIKANTADATTA NARASIMHARAJA WODEYAR MYSORE Vs. STATE OF KARNATAKA
November 6, 1997
SRINGERI NELAMAU SAMSTHANAM HEROR Vs. STATE OF KARNATAKA
December 3, 1997
SRINIVAS AMBAJI KULKARNI Vs. ASSISTANT COMMISSIONER BELGAUMSUB DIVISION BELGAUM
February 28, 1997
SRINWAS G SHET Vs. MANIPAL FINANCE CORPORATION LIMITED MANIPAL
September 19, 1997
STATE Vs. SHAMANSAHEB MEERASAHEB MULTANI
February 6, 1997
STATE Vs. SANTANAM
March 21, 1997
STATE Vs. SUJATHA
January 2, 1997
STATE BANK OF INDIA Vs. BANGALORE SHEET METAL ASSOCIATES
February 26, 1997
STATE BANK OF MYSORE BANGALORE Vs. SAROJA SHIVAKUMAR
August 13, 1997
STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING SOCIETY LIMITED HUBLI Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY HUBLI
December 17, 1997
State Government Employees Co-Operative Housing Society Limited, Hubli Vs. The Hubli-Dharwad Urban Development Authority, Hubli
December 17, 1997
STATE OF KARNATAKA Vs. N SOMASHEKAR
November 14, 1997
STATE OF KARNATAKA Vs. VENKATESHA EDUCATION SOCEITY REGISTERED BANGALORE
September 15, 1997
STATE OF KARNATAKA Vs. K A NEELAVVA
July 8, 1997
STATE OF KARNATAKA Vs. B Y PATIL
July 9, 1997
STATE OF KARNATAKA Vs. A CITIZEN OF INDIA
July 16, 1997
STATE OF KARNATAKA Vs. HANUMANTHEGOWDA
February 25, 1997
STATE OF KARNATAKA Vs. C PRAKASH
February 13, 1997
STATE OF KARNATAKA Vs. FIROZ ALIAS JAGGUR
February 19, 1997
STATE OF KARNATAKA Vs. P K ELUNGU ALIAS PAPA
January 17, 1997
STATE OF KARNATAKA Vs. MAHANTAPPA
March 18, 1997
STATE OF KARNATAKA Vs. MARUTI HANAMAPPA
April 7, 1997
STATE OF KARNATAKA Vs. MAJOR NARESH VIJ
May 27, 1997
SUBHASH TUKARAM SANGAONKAR Vs. STATE OF KARNATAKA
July 3, 1997
Sudarshan Trading Co. Ltd. Vs. Veeranna and others, Shilton Blocks and others and T.A. Ramprasadam and others
September 30, 1997
SUDARSHAN TRADING COMPANY LIMITED TUMKUR Vs. VEERANNA
September 30, 1997
SUDHIR SHRIKANT MIRJE NIPANI Vs. KRISHNAJI MARUTIRAO SHENDURE
November 20, 1997
SUGUNA D SHENOY Vs. BANGALORE DEVELOPMENT AUTHORITY
February 13, 1997
SULAIMAN K Vs. STATE OF KARNATAKA
April 9, 1997
SUMA TRADERS Vs. CHAIRMAN KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE
February 26, 1997
SUPERINTENDENT MECHANICAL AND TRANSPORT Vs. SEETHA BAI
August 5, 1997
SURESH Vs. LOKESHAGOUDA
January 24, 1997
SURESH BHEEMAJI NADGIR Vs. LAND TRIBUNAL HIREKERUR DHARWAD DISTRICT
July 7, 1997
SURESH RARAAKRISHNA MAHALE Vs. SHANTIBAI KOM RAMAKANT
September 22, 1997
SUSHIL INDUSTRIES Vs. ADDITIONAL ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS
August 27, 1997
SWAMY DISTRIBUTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 1997
SWAYAMPRABHA Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER
August 13, 1997
SYED GAFAR Vs. DIVISIONAL COMMISSIONER BANGALORE
September 12, 1997
SYED MEERA MOHAMMED SAB MUJAWAR AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
March 11, 1997
SYNDICATE BANK MANIPAL Vs. M C BHAT
June 12, 1997
Syndicate Bank, Manipal Vs. M.C. Bhat (Deceased) by L.Rs.
June 12, 1997
T BHAGYALAKSHMI Vs. STATE OF KARNATAKA
November 14, 1997
T DINAKAR Vs. P J JAGADISH
April 16, 1997
T N LAKSHMAIAH Vs. STATE OF KARNATAKA
December 1, 1997
T P G NAMBIAR Vs. REGISTRAR OF COMPANIES KARNATAKA BANGALORE
February 5, 1997
T PUTTALINGAIAH Vs. VIJAYA BANK
July 4, 1997
T VEERENDRA PAI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
March 13, 1997
T. Govindappa Setty Vs. Income Tax Officer and another
June 26, 1997
TAJ MOHAMMAD KHAN Vs. STATE OF KARNATAKA
October 28, 1997
THEMMAMMA Vs. DEPUTY COMMISSIONER TUMKUR
August 22, 1997
THIMMEGOWDA B D Vs. AGRL ITO
June 30, 1997
THOPAMMA Vs. NATIONAL INSURANCE CO LTD
June 26, 1997
THUNGABHADRA STEEL PRODUCTS LIMITED HOSPET Vs. UNION OF INDIA
March 21, 1997
TOIRABI Vs. GOUSE IMAM PATIL
January 7, 1997
TUKARAM Vs. SAMBHAJI
October 24, 1997
U LINGAPPA Vs. STATE OF KARNATAKA
July 15, 1997
U NITHYANANDA Vs. MEMBER SECRETARY TOWN PLANNING AUTHORITY UDUPI
November 18, 1997
UCO BANK KHADE BAZAAR BELGAUM Vs. VASANTHLALA KEWALDAS SHAH
July 24, 1997
UMA PRAGATHI VIDYA SAMSTHE REGISTERED Vs. STATE OF KARNATAKA
March 17, 1997
UMAVATHI Vs. SUNANDA
July 17, 1997
UNITED CREDIT INVESTMENTS Vs. DIRECTOR OF INCOME TAX INVESTIGATION
October 27, 1997
UNITED INDIA INSURANCE CO LTD Vs. ALLABAX NAHNA SAB
December 5, 1997
UNITED INDIA INSURANCE CO LTD Vs. LACHAMMAWWA
December 19, 1997
UNITED INDIA INSURANCE CO LTD Vs. V THIMMANNA
August 21, 1997
UNITED INDIA INSURANCE CO LTD Vs. CHANDRAMMA
August 26, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. SHARADA ADYANTHAYA AND OTHERS
January 26, 1997
UNITED INDIA INSURANCE COMPANY Vs. PARAVEEN
July 8, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARADA ADYANATHAYA
June 26, 1997
UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. KHAAJA SAB CHAND SAB KAKKAR
November 25, 1997
UNITED INDIA INSURANCE COMPANY LTD Vs. DHANALAKSHMI
May 30, 1997
UNIVERSAL TRANSFORMERS Vs. ASST COMMISSIONER OF COMMERCIAL TAXES
February 28, 1997
V CHANNANARASIMHAIAH Vs. ADDITIONAL TAHSILDAR BANGALORE NORTH TALUK
February 28, 1997
V K RAMA SETTY Vs. A GOPINATH
August 22, 1997
V NANJAPPA Vs. STATE OF KARNATAKA
December 9, 1997
V R KAMATH Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION
February 19, 1997
V S NARAYANAN Vs. B G SRIDHARAND
March 31, 1997
VALI SIDDAPPA Vs. STATE OF KARNATAKA
November 11, 1997
VASANTHI DEVI Vs. VIJAYA BANK ASHOK NAGAR BRANCH MANGALORE
January 1, 1997
VEERAMANI Vs. PRESIDING OFFICER
January 7, 1997
VEERAMMA Vs. DEPUTY COMMISSIONER SHIMOGA
September 19, 1997
VEERAPPA GADIGEPPA KONNUR Vs. BUAPUR GRAMEENA BANK BIJAPUR
March 5, 1997
VENKATAMMA Vs. SURENDRAPPA
January 3, 1997
VENKATARAMANA BHATTA Vs. P N BALASUBRAHMANYA SETTY
March 11, 1997
VENKATARAMANA RAO Vs. P RAMACHANDRA RAO
September 18, 1997
VIDEOCON INTERNATIONAL LTD Vs. STATE
July 15, 1997
VIJAY V Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE
January 29, 1997
VIJAYA N RAI Vs. STATE OF KARNATAKA
January 15, 1997
VIJAYAKUMAR Vs. STATE OF KARNATAKA
September 9, 1997
VIJENDRA KAMATH Vs. STATE OF KARNATAKA
March 31, 1997
VILAS Vs. HASIMAPEER
January 28, 1997
VISHNU UPENDRA SHET GOVEKAR Vs. SHESHAGIRI JTVOTTAM PRABHU DESAI BORUSKAR
July 24, 1997
VISHWANATH Vs. KADAMMAND OTHERS
August 8, 1997
VISVA CEMENT PRODUCTS Vs. KARNATAKA STATE FINANCIAL CORPORATION GADAG
June 20, 1997
VITHAL NAGAPPA METRI Vs. STATE OF KARNATAKA
July 11, 1997
VITHAPPAGOUDA Vs. STATE OF KARNATAKA
January 21, 1997
WEBBS SALES AND SERVICE PRIVATE LIMITED BANGALORE Vs. BHARAT PETROLEUM CORPORATION LIMITED BANGALORE
March 31, 1997
WG CDR Y SADASHIVA HEGDE Vs. BANGALORE CITY CORPORATION BANGALORE
July 25, 1997
WIMCO LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
February 19, 1997
WIPRO INFOTECH LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 30, 1997
WORKMEN BANGALOUR W S and SEWERAGE BOARD Vs. BANGALOUR WATER SUPPLY
September 29, 1997
WORKMEN OF NATIONAL INSTITUTE OF MENTAL Vs. STATE OF KARNATAKA
January 6, 1997
WS TELE SYSTEMS LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA ZONE II BANGALORE
June 16, 1997
Y KRISHNAMURTHY Vs. SHARANAPPA
December 4, 1997
Y R MAHADEV Vs. K DAYALAN
February 24, 1997
YALLAPPA Vs. MURAHARI
September 9, 1997
YAMANA GOWDA Vs. STATE OF KARNATAKA
September 10, 1997
YASHWANT BHOOPAL Vs. STATE OF KARNATAKA
July 9, 1997
YELLAPPA Vs. SECRETARY AND COMMISSIONER DEPARTMENT OF REVENUE GOVERNMENT OF KARNATAKA BANGALORE
February 7, 1997
ZEE TELEFILMS LIMITED Vs. STATE OF KARNATAKA
January 10, 1997