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Case Index
Title
Date
AMRITESWARI DEBI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
February 6, 1897
BAI MOTIVAHOO Vs. BAI MAMOOBAI
March 20, 1897
BITTO KUNWAR Vs. KESHO PERSHAD
February 6, 1897
CHARLOTTE SKINNER Vs. ROBERT SKINNER
December 8, 1897
DEBI PERSHAD SINGH Vs. JOYNATH SINGH
April 7, 1897
DHARAM CHAND LAL Vs. BHAWANI MISRAIN
July 9, 1897
DOWLAT KOER Vs. RAMPHUL DAS
December 10, 1897
FAIZ MUHAMMAD KHAN Vs. MUHAMMAD SAEED KHAN
April 1, 1897
GANGASARAN SAHU Vs. BINDESRI NAIK
December 8, 1897
IUHAMMAD YUSUF-UD-DIN Vs. QUEEN-EMPRESS
July 7, 1897
KOOLSOM BEEBEE Vs. AGA MAHOMED JAFFER BINDANIM
April 7, 1897
LALA NARAIN DAS Vs. LALA RAMANUJ DAYAL
December 15, 1897
LALIT MOHUN SINGH ROY Vs. CHUKKUN LAL ROY
March 20, 1897
MANMATHA NATH MITTER Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
July 24, 1897
MOTI LAL Vs. KARRAB-UL-DIN
July 3, 1897
PRINCE SULEMAN KADAR BAHADUR Vs. NAWAB MEHNDI
December 8, 1897
RABIABAI Vs. MAHOMED ISMAIL
April 7, 1897
RAJA MODHU SUDAN SINGH Vs. ROOKE
April 7, 1897
RAJA VELLANKI VENKATA RAMA ROW Vs. RAJA PAPAMMA ROW
March 5, 1897
RAJA VIRAVARA THODHRAMAL RAJYA LAKHSHMI DEVI GARU Vs. RAJA VIRAVARA THODHRAMAL SURYA NARAYANA DHATRAZU BAHADUR GARU
April 7, 1897
RAJAH ROW VENKATA SURYA MAHIPATI RAM KRISHNA RAS BAHADUR Vs. COURT OF WARDS
July 31, 1897
RAM AUTAR Vs. RAJA MUHAMMAD MUMTAZ ALI KHAN
March 20, 1897
RAO BALWANT SINGH Vs. RANI KISHORI
February 18, 1897
SALA MAHOMMED JAFFERBHOY Vs. DAME JANBAI
April 7, 1897
SHAMCHAND PAL Vs. PROTAP CHUNDER PAL
July 3, 1897
SHEOSAGAR SINGH Vs. SITARAM SINGH
March 6, 1897
SRIMANT RAJAH YARLAGADDA MAL LIKARJUNA PRASAD NAYUDU BAHADUR ZAMINDAR GARU Vs. MAKERLA SRIDEVAMMA
March 18, 1897
SUMBHU NATH SANTRA MAHAPATRA Vs. SRIMATI SURJAMONI DEI
July 8, 1897