Home
Case Index
Title
Date
ABDUL KADER KHAN Vs. BASEK KHAN
July 26, 1987
AMIN SCALES LIMITED Vs. MD. YAKUB
March 8, 1987
AMIRUL ISLAM Vs. GOVERNMENT OF BANGLADESH
August 25, 1987
AYAT ALI BHUIYAN & COMPANY LTD. Vs. JANATA BANK
July 30, 1987
BANGLADESH Vs. DHAKA LODGE WELFARE SOCIETY
June 22, 1987
GOVERNMENT OF BANGLADESH Vs. MD. KOBAD ALI
March 9, 1987
JOBEDA KHATUN Vs. MD. HAMID ALI BEING DEAD HIS HEIRS TAHERUN NESSA
March 31, 1987
KARATALA LAKSHMI BIHAR Vs. HRIDAY RANJAN CHOWDHURY
November 11, 1987
M. A. HAI MD. WAZED ALL MIAH & MD. MOSLEM Vs. TRADING CORPORATION OF BANGLADESH
August 18, 1987
MD. BADRUDDIN MORAL Vs. SANTOSH KUMAR SEN
November 2, 1987
MD. GOLAM HOSSAIN Vs. MST. ASIA KHATUN CHOWDHURY
March 29, 1987
MD. INSAN ALI Vs. MIR ABDUS SALAM
August 16, 1987
MD. NAIMUDDIN SARDER Vs. MD. ABDUL KALAM
April 5, 1987
MIR ABDUL ALI Vs. MD. RAFIQUL ISLAM
July 7, 1987
MOZHER SAWDAGAR Vs. M. ZAHIRUL ALAM
August 24, 1987
NUR AHMED MAJUMDER Vs. NUR AHMED MAJUMDER
July 1, 1987
SANATANNESSA BEWA Vs. HAIPATULLAH SARKER
July 21, 1987
SENIOR MANAGER, M/S. DOSTA TEXTILE MILLS LTD. Vs. SUDHANSU B NATH
March 8, 1987
SENIOR MANAGER, M/S. DOSTA TEXTILE MILLS LTD. Vs. SUDHANSU B NATH
August 3, 1987
SK. ALI AHMED Vs. GOVERNMENT OF BANGLADESH
July 29, 1987
SONA MIA BEPARI Vs. JAMILA KHATUN
September 1, 1987
SONALI BANK, LOCAL OFFICE, DHAKA Vs. GAZI ABDUR RASHID
April 5, 1987
SREE JUGAL KISHORI SARKER Vs. AZIZUR RAHMAN
November 2, 1987
TAHMINA KHATUN Vs. BEGUM NURUN NAHAR
April 1, 1987
ZAHIRUL ALAM Vs. MANINDRA NATH THAKUR
October 25, 1987