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Case Index
Title
Date
SHAKINA Vs. KIRAN DEVI
December 8, 1987
A C T O JAIPUR Vs. BIKANER HOTEL
March 11, 1987
A C TRADERS Vs. NAWAL KISHORE
February 5, 1987
A R MEHTA Vs. STATE OF RAJASTHAN
August 3, 1987
A R MEHTA Vs. STATE
August 30, 1987
A.J. JAISINGHANI Vs. STATE
August 19, 1987
ABDA Vs. STATE OF RAJASTHAN
March 23, 1987
ABDUL RASHID Vs. STATE OF RAJASTHAN
February 18, 1987
ABDUL WAHEED Vs. MUNICIPAL BOARD
August 28, 1987
ABHAY SINGH Vs. STATE OF RAJASTHAN
July 17, 1987
ACHALULAL Vs. SURENDRA KUMAR
July 28, 1987
AGARWAL SHIKSHA SAMITI TRUST Vs. COMMISSIONER OF INCOME TAX
August 12, 1987
AJANTA ENTERPRISES Vs. BIMLA CHARAN CHATTERJEE
June 30, 1987
ALI MOHAMMED Vs. STATE OF RAJASTHAN
March 24, 1987
ALI MOHAMMED Vs. ZAIDA
January 19, 1987
ALKA AGARWAL Vs. STATE OF RAJASTHAN
January 29, 1987
ALLARAKHA A K Vs. COMMISSIONER OF INCOME TAX
February 5, 1987
AMAR LAL Vs. STATE OF RAJASTHAN
May 6, 1987
AMAR SINGH Vs. UNION OF INDIA
January 9, 1987
AMARJEET KAUR Vs. STATE OF RAJASTHAN
March 9, 1987
AMARLAL Vs. DEVILAL
September 10, 1987
AMBALAL Vs. SITA
August 19, 1987
AMBE PRASAD Vs. STATE OF RAJASTHAN
January 7, 1987
AMBIKA DEVI Vs. STATE OF RAJASTHAN
February 5, 1987
AMIYA Vs. STATE OF RAJASTHAN
February 25, 1987
AMRIA Vs. STATE OF RAJASTHAN
February 19, 1987
AMRIK SINGH Vs. STATE OF RAJASTHAN
August 18, 1987
AMRUTHSHEELE Vs. UNION OF INDIA
July 22, 1987
ANANDI DEVI Vs. COMMISSIONER OF INCOME TAX
August 21, 1987
ANUPAM ENTERPRISES Vs. STATE OF RAJASTHAN AND ORS.
December 14, 1987
ANWAR MOHD. Vs. STATE OF RAJASTHAN
August 21, 1987
ARC INDIA (PR.) LTD. Vs. STATE OF RAJASTHAN
September 2, 1987
ARJUN RAM Vs. ADDITIONAL COLLECTOR
January 5, 1987
ARORA FINANCE CO TONK Vs. NAZEER AHMED
March 6, 1987
ARUN KUMAR TAVEKAR Vs. RANJEET MATHUR
April 22, 1987
ARUNA VYAS Vs. BADRILAL
January 29, 1987
ASHARAM SHARDA Vs. STATE
October 27, 1987
ASHOK GAUR Vs. STATE OF RAJASTHAN
February 11, 1987
ASHWANI KUMAR Vs. STATE
April 3, 1987
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAMESH LEATHER STORES
April 27, 1987
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHRIMAL STUDIO
March 23, 1987
ASSISTANT COMMERCIAL TAXES OFFICER AJMER Vs. SHANKARLAL GHANSHYAMDAS
July 7, 1987
ASSISTANT COMMERCIAL TAXES OFFICER CIRCLE B WARD-1 JAIPUR Vs. REGAL SPORTS
February 2, 1987
ASSISTANT COMMERCIAL TAXES OFFICER SPECIAL WARD SRI GANGANAGAR Vs. ASHOK TYRES
July 17, 1987
ASSISTANT COMMERCIAL TAXES OFFICER WARD-I CIRCLE-D JODHPUR Vs. BHOORMAL
August 21, 1987
ASSISTANT ENGINEER P W D Vs. KHALID AHMED
January 6, 1987
ASSOCIATED IRON AND STEEL INDUSTRIES LTD Vs. UNION OF INDIA
January 20, 1987
ASSOCIATED STONE INDUSTRIES KOTA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 4, 1987
AZIZ BANO Vs. MALKA ZAMANI BEGUM
July 30, 1987
B C JAIN AND SONS Vs. STATE OF RAJASTHAN
March 27, 1987
BABOO LAL GEHLOT Vs. URBAN IMPROVEMENT TRUST
March 13, 1987
BABU Vs. STATE OF RAJASTHAN
March 31, 1987
Babu Vs. State of Rajasthan
November 2, 1987
BABU LAL Vs. STATE OF RAJASTHAN
May 1, 1987
BABU LAL Vs. STATE OF RAJASTHAN
May 3, 1987
BABU LAL Vs. GANGA BAI
August 4, 1987
BABU LAL Vs. SURAJMAL SINGH
August 21, 1987
BABULAL Vs. MATADEEN
August 5, 1987
BABULAL Vs. MADADEEN
August 1, 1987
BABULAL Vs. JASWANT RAJ
February 16, 1987
BACHAN SINGH Vs. MAHENDRA SINGH
May 18, 1987
BADRILAL PHOOL CHAND RODAWAT Vs. COMMISSIONER OF INCOME TAX
May 5, 1987
BAGDARAM Vs. STATE OF RAJASTHAN
October 29, 1987
BAJRANG LAL Vs. RAMDEO
November 12, 1987
BAKHTAWAR KHAN Vs. NOOR MOHAMMAD
January 28, 1987
BALBIR SINGH Vs. STATE
August 28, 1987
BALLABH DAS Vs. RAJESH CHAND GUPTA
August 31, 1987
BANNA RAM Vs. STATE OF RAJASTHAN
January 8, 1987
BANSHI DHAR Vs. CHANDRA
September 14, 1987
BANSHIDHAR SAINI Vs. STATE OF RAJASTHAN
December 11, 1987
BANSHILAL Vs. STATE
December 4, 1987
BANSHILAL AND OTHERS Vs. STATE
August 5, 1987
BANSILAL Vs. STATE OF RAJASTHAN
May 22, 1987
BANTA SINGH Vs. STATE
June 22, 1987
BANWARI LAL Vs. STATE OF RAJASTHAN
December 8, 1987
BAPU LAL Vs. STATE OF RAJASTHAN
January 23, 1987
BARISHAL SINGH Vs. STATE OF RAJASTHAN
January 6, 1987
BASANT KUMAR Vs. STATE OF RAJASTHAN
September 15, 1987
BASHIR Vs. STATE OF RAJASTHAN
August 31, 1987
BASHIR Vs. THE STATE
January 28, 1987
BASHIRAN Vs. STATE OF RAJASTHAN
October 13, 1987
BEG RAJ Vs. STATE OF RAJASTHAN
January 13, 1987
BEGURAM Vs. JAIPUR UDHYOG LTD
January 27, 1987
BHABHUTI Vs. STATE OF RAJASTHAN
October 30, 1987
BHAGIRATH Vs. STATE OF RAJASTHAN
October 6, 1987
BHAGWAN DAS Vs. STATE OF RAJASTHAN
April 10, 1987
BHAGWAN DAS BHARGAVA Vs. STATE OF RAJASTHAN
January 15, 1987
BHAGWATI Vs. STATE OF RAJASTHAN
March 10, 1987
BHAIRUN Vs. STATE OF RAJASTHAN
October 29, 1987
BHAIYA RAM Vs. RAM CHANDRA
September 17, 1987
BHAMJI Vs. STATE OF RAJASTHAN
February 3, 1987
BHANWAR LAL Vs. MUNICIPAL BOARD
February 13, 1987
Bhanwar Lal Vs. State of Rajasthan
October 15, 1987
BHANWAR SINGH Vs. STATE
July 29, 1987
BHARAT LAL Vs. KODAR LAL
February 6, 1987
BHARAT LAL DUGAL Vs. REGISTRAR SAHAKARI SAMITIES
April 14, 1987
BHAWANI Vs. STATE OF RAJASTHAN
April 2, 1987
BHAWANI SINGH Vs. RAM SWAROOP
February 18, 1987
BHEEM SINGH Vs. RAJASTHAN CO OP DAIRY FEDERATION
January 6, 1987
BHEEMA AND ORS. Vs. THE STATE
February 24, 1987
BHEENV RAJ Vs. STATE OF RAJASTHAN
February 11, 1987
BHERU LAL Vs. TEJA RAM
January 23, 1987
BHOOP RAM Vs. STATE OF RAJASTHAN
December 9, 1987
BIHARI DAN Vs. STATE OF RAJASTHAN
October 21, 1987
BIHARI LAL Vs. STATE OF RAJASTHAN
February 18, 1987
BOARD OF REVENUE Vs. TODAR MAL JAIN
March 27, 1987
BOARD OF SECONDARY EDUCATION RAJASTHAN Vs. URMILA GUPTA
September 10, 1987
BOHRA S K Vs. COMMISSIONER OF INCOME TAX
July 30, 1987
BRIJ LAL Vs. STATE OF RAJASTHAN
January 31, 1987
C I T Vs. S K GOLCHA
September 7, 1987
CENTRAL ACADEMY ED SOCIETY Vs. JAIPUR DEVELOPMENT AUTHORITY
May 19, 1987
CENTUARY ECKA Vs. STATE OF RAJASTHAN
April 6, 1987
CHAINA RAM Vs. STATE OF RAJASTHAN
September 6, 1987
CHAMELI Vs. STATE OF RAJASTHAN
January 15, 1987
CHAND ALI Vs. MAHESH SHIKSHAN SANSTHAN
January 27, 1987
CHAND ALI Vs. MAHESH SHIKSHAN SANSTHAN
March 18, 1987
CHANDAN LAL Vs. NAND LAL
April 9, 1987
CHANDER Vs. BHAWANI SINGH
December 11, 1987
CHANDU LAL S/O ASARDAS SINDHI Vs. SEWA RAM S/O RELLUMAL & ORS.
May 21, 1987
CHELA Vs. STATE OF RAJASTHAN
August 28, 1987
Chetan Kumar Vs. State of Rajasthan
September 15, 1987
CHHAGAN LAL Vs. SHYAM LAL
January 23, 1987
CHHAGAN LAL Vs. MAGH RAJ
February 19, 1987
CHHAGANLAL GULAB CHAND Vs. COMMISSIONER OF INCOME TAX
August 5, 1987
CHHITTARPAL SINGH Vs. STATE OF RAJASTHAN
August 21, 1987
CHHOTELAL Vs. STATE OF RAJASTHAN
March 25, 1987
CHHOTULAL Vs. RATAN CHAND
February 3, 1987
CHITTAR Vs. STATE OF RAJASTHAN
October 16, 1987
CHUNNU MIAN Vs. STATE OF RAJASTHAN
August 24, 1987
CITIZENS OF BUNDI Vs. MUNICIPAL BOARD
August 31, 1987
COMMERCIAL TAXES OFFICER Vs. KAMAL AND CO
February 3, 1987
COMMERCIAL TAXES OFFICER Vs. S ZORASTER AND CO
February 3, 1987
COMMERCIAL TAXES OFFICER Vs. MANGI RAM HARI RAM
February 3, 1987
COMMERCIAL TAXES OFFICER Vs. TATA OIL MILLS LTD
February 3, 1987
COMMERCIAL TAXES OFFICER Vs. MOONGALAL DURGALAL
February 2, 1987
COMMERCIAL TAXES OFFICER Vs. JEEWAN RAM RAM DAYAL
March 23, 1987
COMMERCIAL TAXES OFFICER Vs. MANGAL WORK
March 10, 1987
COMMERCIAL TAXES OFFICER Vs. SHIV RATAN MOHTA
March 2, 1987
COMMERCIAL TAXES OFFICER Vs. CEAT TYRES OF INDIA
April 23, 1987
COMMERCIAL TAXES OFFICER Vs. TRILOK CHAND PREM PRAKASH
April 23, 1987
COMMERCIAL TAXES OFFICER AJMER Vs. RAJ SMALL INDUSTRIES CORPORATION
July 2, 1987
COMMERCIAL TAXES OFFICER AJMER Vs. HARI NARAIN GYARSI LAL
June 30, 1987
COMMERCIAL TAXES OFFICER CIRCLE A JAIPUR Vs. BHANWARLAL MUTHA AND SONS
July 14, 1987
COMMERCIAL TAXES OFFICER JAIPUR Vs. KAMAL AND COMPANY
July 10, 1987
COMMERCIAL TAXES OFFICER JAIPUR Vs. ORIENTAL AGENCIES
February 2, 1987
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE-I JAIPUR Vs. SPINNING ACCESSORIES PVT LTD
February 11, 1987
COMMISSIONER OF GIFT TAX Vs. SAH ROOP NARAIN
September 16, 1987
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA GUPTA
September 18, 1987
COMMISSIONER OF INCOME TAX Vs. GOLCHA S K
September 7, 1987
COMMISSIONER OF INCOME TAX Vs. MOTILAL RAMJIWAN AND COMPANY
September 2, 1987
COMMISSIONER OF INCOME TAX Vs. ANANDI DEVI
August 21, 1987
COMMISSIONER OF INCOME TAX Vs. MOTI CHAND KHAJANCHI
August 27, 1987
COMMISSIONER OF INCOME TAX Vs. SHAH THEATRES PRIVATE LIMITED
February 12, 1987
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED SOAP STONE MANUFACTURING COMPANY
February 23, 1987
COMMISSIONER OF INCOME TAX Vs. GOLECHA R K
September 21, 1987
COMMISSIONER OF INCOME TAX Vs. JAI DRINKS PRIVATE LIMITED
September 22, 1987
COMMISSIONER OF INCOME TAX Vs. POONAM CHAND MANMAL TRUST
October 12, 1987
COMMISSIONER OF INCOME TAX Vs. LODHA ENTERPRISES
July 7, 1987
COMMISSIONER OF INCOME TAX Vs. SANTOSH INDUSTRIES
July 7, 1987
COMMISSIONER OF INCOME TAX Vs. SRI GANGANAGAR FERTILIZER CORPORATION
July 15, 1987
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SAWAI MANSINGHJI MUSEUM TRUST
May 19, 1987
COMMISSIONER OF INCOME TAX Vs. THAKURMAL BAJRANGLAL
July 21, 1987
COMMISSIONER OF INCOME TAX Vs. D R ANAND
July 23, 1987
COMMISSIONER OF INCOME TAX Vs. CHUNILAL
July 24, 1987
COMMISSIONER OF INCOME TAX Vs. JITENDRE SINGH
July 24, 1987
COMMISSIONER OF INCOME TAX Vs. CHANAN SINGH SODAGAR SINGH
July 27, 1987
COMMISSIONER OF INCOME TAX Vs. HARYANA TRADING CO
July 27, 1987
COMMISSIONER OF INCOME TAX Vs. ASSUMAL VEERUMAL
July 27, 1987
COMMISSIONER OF INCOME TAX Vs. RAMNARAIN GULRAJ
July 27, 1987
COMMISSIONER OF INCOME TAX Vs. RAMACHANDER BANARSIDAS
July 27, 1987
COMMISSIONER OF INCOME TAX Vs. PHOTO ELECTRIC INSTRUMENTS
July 27, 1987
COMMISSIONER OF INCOME TAX Vs. BOARD DYEING COMPANY
July 28, 1987
COMMISSIONER OF INCOME TAX Vs. KISHAN LAL KANHYA LAL
August 20, 1987
COMMISSIONER OF INCOME TAX Vs. NEW BEAWAR TRADERS
August 20, 1987
COMMISSIONER OF INCOME TAX Vs. MAHARAO BHIM SINGHJI H H
August 12, 1987
COMMISSIONER OF INCOME TAX Vs. KHAN CHAND MADAN LAL
August 11, 1987
COMMISSIONER OF INCOME TAX Vs. SANGHI M L
August 5, 1987
COMMISSIONER OF INCOME TAX Vs. NIWAS RICE AND OIL INDUSTRIES
August 7, 1987
COMMISSIONER OF INCOME TAX Vs. SHAH BROTHERS
August 7, 1987
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN INDUSTRIAL AND CHEMICAL CORPORATION
August 7, 1987
COMMISSIONER OF INCOME TAX Vs. AMAR KUMARI
August 10, 1987
COMMISSIONER OF INCOME TAX Vs. GUMAN MAL SHUSHI CHAND
July 30, 1987
COMMISSIONER OF INCOME TAX Vs. DADU WALA AND COMPANY
July 29, 1987
COMMISSIONER OF INCOME TAX Vs. GHARSANA BERIWAL ROAD WORKS
July 29, 1987
COMMISSIONER OF INCOME TAX Vs. DINA LAL GUPTA
April 14, 1987
COMMISSIONER OF INCOME TAX Vs. ARAVALI FILLING STATION
April 10, 1987
COMMISSIONER OF WEALTH TAX Vs. CHAKA BAI
August 12, 1987
COMMISSIONER OF WEALTH TAX Vs. SANWARMAL SHIVKUMAR
September 4, 1987
CONTROLLER OF ESTATE DUTY Vs. RAJMATA GITA KUMARI OF KISHANGARH H H
August 11, 1987
CTO Vs. BHANWAR LAL MUTHA AND SONS
July 14, 1987
D C M LTD Vs. ASSTT ENGINEER HMT SUB DIVN R S E B KOTA
April 22, 1987
D L DABGAR Vs. STATE OF RAJASTHAN
February 25, 1987
DARGAH COMMITTEE AJMER Vs. HAMIDA BANU
March 24, 1987
DAVENDRA Vs. STATE OF RAJASTHAN
November 20, 1987
DAY RAM Vs. STATE OF RAJASTHAN
February 9, 1987
DEEN MOHHEMAD Vs. STATE OF RAJASTHAN
January 8, 1987
DEENA LAL Vs. STATE OF RAJASTHAN
December 9, 1987
DEEP CHAND KOTHARI Vs. COMMISSIONER OF INCOME TAX
September 4, 1987
DEEPA RAM Vs. STATE OF RAJASTHAN
March 11, 1987
DEEWAN SINGH Vs. STATE OF RAJASTHAN
October 20, 1987
DEOKI NANDAN Vs. STATE OF RAJASTHAN
April 14, 1987
DESRAJ Vs. OMPRAKASH
February 11, 1987
DEVI LAL Vs. RAM DAYAL
August 21, 1987
DHANNA RAM Vs. STATE OF RAJASTHAN
March 12, 1987
DHANPAT Vs. STATE OF RAJASTHAN
September 8, 1987
DHANRAJ HARI RAM Vs. NAGAR PARISHAD
March 27, 1987
DHANSINGH Vs. STATE AND ANR.
May 12, 1987
DHARAMICHAND Vs. SOBHA DEVI
March 5, 1987
DHARAMPAL Vs. STATE
December 25, 1987
DHARAMVEER Vs. STATE OF RAJASTHAN
April 30, 1987
DHARAMVEER AGARWAL Vs. KAILASH CHAND
November 11, 1987
DHARMPAL AND ANR. Vs. STATE
October 27, 1987
DILBAG SINGH Vs. STATE OF RAJASTHAN
March 10, 1987
DILBAGH SINGH Vs. STATE
December 25, 1987
DILIP SINGH Vs. STATE OF RAJASTHAN
December 1, 1987
DINESH CHANDRA Vs. STATE OF RAJASTHAN
January 8, 1987
DIRECTOR VIDHYA BHAWAN SOCIETY Vs. NIRANJAN JHA
February 24, 1987
DIWAN CHAND Vs. CHANDAR SINGH
August 20, 1987
DULA Vs. STATE
July 6, 1987
DURGA LAL Vs. STATE OF RAJASTHAN
July 17, 1987
DURGA PRASAD CHOUDHARY Vs. AMAR SINGH
February 4, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. M P ROONGTA
January 9, 1987
ESAH Vs. WAKF COMMITTEE KOTA
November 20, 1987
FAINJI Vs. STATE OF RAJASTHAN
November 20, 1987
FATYA ALIAS FATEH LAL Vs. STATE OF RAJASTHAN
April 10, 1987
FAUJA SINGH Vs. STATE OF RAJASTHAN
September 3, 1987
FAZRU Vs. STATE OF RAJASTHAN
February 11, 1987
FERRO CONCRETE CONSTRUCTION Vs. RAJASTHAN STATE ELECTRICITY
September 21, 1987
GAINDI DEVI Vs. SECRETARY COMMUNITY DEVELOPMENT AND PANCHAYAT DEPARTMENT JAIPUR
October 13, 1987
GAJJU ALIAS GAJENDRA Vs. STATE OF RAJASTHAN
October 19, 1987
GAJRAJ Vs. STATE OF RAJASTHAN
March 20, 1987
GANESH Vs. STATE
April 9, 1987
GANESH LAL Vs. STATE OF RAJASTHAN
October 15, 1987
GANESH RAM Vs. STATE OF RAJASTHAN
July 22, 1987
GANGA RAM Vs. PRABHUDAYAL
January 11, 1987
GANGA RAM Vs. STATE OF RAJASTHAN
February 18, 1987
GANGA RAM Vs. FIRM CHHOTU RAM KISHAN RAM AND CO.
January 9, 1987
GANGA RAM AND ANR Vs. PRABHU DAYAL AND ANR
January 12, 1987
GANPATI RE-ROLLING INDUSTRIES & OTHERS Vs. CORPORATION BANK & OTHERS
November 20, 1987
GAWARI Vs. PRATAP SINGH
March 13, 1987
GENIA Vs. STATE OF RAJASTHAN
September 18, 1987
GEORGE TALKIES CIRCUIT Vs. COMMISSIONER OF INCOME TAX
September 4, 1987
GHAN SHYAM Vs. BHERU LAL
February 16, 1987
GHAN SHYAM CHARAN Vs. HIGH COURT OF JUDICATE FOR RAJASTHAN AT JODHPUR
December 4, 1987
GHASI Vs. STATE OF RAJASTHAN
September 11, 1987
GHASI SINGH Vs. STATE
May 22, 1987
GHEESA Vs. MANGALA
September 15, 1987
GHEESA RAM AND DHARU RAM Vs. STATE OF RAJASTHAN
June 19, 1987
GHISALAL Vs. STATE OF RAJASTHAN
January 9, 1987
GHURE Vs. STATE OF RAJASTHAN
September 18, 1987
GIR RAJ KISHORE Vs. STATE OF RAJASTHAN
February 23, 1987
GIRDHARI LAL Vs. NAGAR PARISHAD
August 21, 1987
GOLCHA PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 27, 1987
GOLCHA PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
GOLCHA PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 10, 1987
GOPAL AND ANR. Vs. STATE OF RAJASTHAN
January 23, 1987
GOPAL PRASAD Vs. STATE
February 17, 1987
GOPAL SINGH Vs. STATE OF RAJASTHAN
January 28, 1987
GOPAL SINGH Vs. SURAJ DEVI
May 13, 1987
GOPI KRISHNA Vs. STATE OF RAJASTHAN
February 6, 1987
GORU Vs. STATE OF RAJASTHAN
August 20, 1987
GOTAM LAL Vs. STATE OF RAJASTHAN
November 11, 1987
GOTAM LAL Vs. STATE OF RAJASTHAN
November 3, 1987
GOVIND SAHAI Vs. PREM DEVI
January 6, 1987
GRAM PANCHAYAT MANDAWAR Vs. NIHAL SINGH
July 14, 1987
GUJARAT STATE ROAD TRANS. CORPORATION Vs. LAXMAN SINGH
December 8, 1987
GULAB Vs. ANAND
September 14, 1987
GULAB RUMANI Vs. GAFFORI AND ORS.
November 10, 1987
Gulab Singh Vs. State of Rajasthan
August 14, 1987
GULAM HUSSAIN Vs. STATE OF RAJASTHAN
August 7, 1987
GUMAN SINGH Vs. STATE OF RAJASTHAN
December 3, 1987
GUR DASS SINGH Vs. STATE OF RAJASTHAN
February 24, 1987
GURJEET SINGH Vs. STATE OF RAJASTHAN
April 14, 1987
GURMEET SINGH ALIAS MIEKYE ALIAS Vs. STATE OF RAJASTHAN
December 4, 1987
GURU DAYAL SINGH Vs. STATE OF RAJASTHAN
February 6, 1987
GYANO Vs. STATE OF RAJASTHAN
May 11, 1987
GYASI Vs. STATE OF RAJASTHAN
February 6, 1987
Hakumat Rai Vs. State of Rajasthan
October 26, 1987
HAMENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
July 31, 1987
HAMID Vs. STATE OF RAJASTHAN
May 21, 1987
HAMIDA KHATOON Vs. UNION OF INDIA
November 27, 1987
HANEEF KHAN Vs. STATE OF RAJASTHAN
January 28, 1987
HANSPURI Vs. BHANWAR LAL
May 14, 1987
HANSRAJ Vs. STATE OF RAJASTHAN
May 6, 1987
HANUMAN Vs. STATE OF RAJASTHAN
October 15, 1987
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
February 25, 1987
HANWANT SINGH Vs. STATE OF RAJASTHAN
March 11, 1987
HAR NARAIN Vs. NAGAMI LAL
January 15, 1987
HARBHAN Vs. STATE OF RAJASTHAN
April 8, 1987
HARDAYAL Vs. STATE OF RAJASTHAN
October 15, 1987
HARDEV Vs. GORU
July 2, 1987
HARI DAS Vs. STATE OF RAJASTHAN
July 7, 1987
HARI KISHAN Vs. SHANTI DEVI
September 4, 1987
HARI NARAIN TIWARI Vs. DAMODAR BUSAR
September 3, 1987
HARI PRASAD Vs. STATE
February 18, 1987
HARI SINGH AND BHAWANI SINGH Vs. STATE OF RAJASTHAN
June 1, 1987
HARIKISHAN Vs. SHANTIDEVI
September 4, 1987
HARIYA Vs. STATE OF RAJASTHAN
March 3, 1987
HARJEET SINGH Vs. GUDDI
January 22, 1987
HARPREET SINGH Vs. STATE OF RAJASTHAN
August 24, 1987
HARVANSH Vs. STATE
March 6, 1987
HARVINDER SINGH Vs. JASWANT SINGH
August 24, 1987
HASTIMAL Vs. BHOJA
September 2, 1987
HAWA KANWAR Vs. STATE OF RAJASTHAN
March 2, 1987
HAZARI LAL SEDHRAM Vs. SETH SURYAKANT MAHAVAR
November 11, 1987
HAZI FARZAND ALI Vs. NOORJAHAN
August 19, 1987
HEERA LAL Vs. STATE
March 24, 1987
HEERALAL Vs. RAMJEEVAN
September 9, 1987
HEMRAJ UDYOG JAIPUR Vs. COMMERCIAL TAXES OFFICER JAIPUR
July 10, 1987
Herald Hamilton Vs. State of Rajasthan
July 22, 1987
HET RAM Vs. STATE OF RAJASTHAN
June 1, 1987
HET RAM BENIWAL Vs. STATE OF RAJASTHAN
August 4, 1987
HIMMAT SINGH Vs. BHAGWANA RAM
April 14, 1987
HIMMATA Vs. STATE OF RAJASTHAN
September 15, 1987
HINDUSTAN ASBESTOS CEMENT PRODUCT Vs. COMMISSIONER OF INCOME TAX
January 22, 1987
HINDUSTAN AUTOMOBILES Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE-I JAIPUR
January 5, 1987
HINDUSTAN CIBA GEIGY LTD Vs. STATE
February 16, 1987
HINDUSTAN ZINC LIMITED Vs. RAMAN LAL
March 24, 1987
HIS HIGHNESS MAHARANA BHAGWAT Vs. BHOPAL ELECTRICITY SUPPLY
August 7, 1987
HUKAMSINGH Vs. STATE OF RAJASTHAN
March 4, 1987
INCOME TAX OFFICER CENTRAL CIRCLE I Vs. GOPAL DHAMANI
January 7, 1987
INGI RAM Vs. STATE OF RAJASTHAN
February 11, 1987
ISHWAR SINGH Vs. STATE OF RAJASTHAN
February 23, 1987
ISSAQ MOHAMMED Vs. STATE OF RAJASTHAN
May 15, 1987
ISWAR SINGH Vs. STATE OF RAJASTHAN
February 23, 1987
J D A JAIPUR Vs. MIRCHOO MAL
March 2, 1987
J K MOTORS Vs. BHAGWATI NARAIN
January 28, 1987
JABBAR Vs. STATE OF RAJASTHAN
September 14, 1987
JAGAL SINGH Vs. BAL SINGH
August 28, 1987
JAGANNATHI Vs. MOHAN SINGH
December 17, 1987
Jagdish Vs. State
December 11, 1987
JAGDISH GOODS TRANSPORT CO Vs. UNITED INSURANCE CO LTD
July 10, 1987
JAGDISH PRASAD Vs. PRINCIPAL R N T MEDICAL COLLEGE UDAIPUR
August 21, 1987
JAGGA SINGH Vs. STATE OF RAJASTHAN
September 10, 1987
JAGJEET SINGH Vs. VIDHYA DHAN
December 3, 1987
JAGJIWAN CHAND BHANDARI Vs. REGISTRAR RAJASTHAN HIGH COURT
November 27, 1987
JAGMOHAN ALIAS RAJ MOHAN Vs. STATE OF RAJASTHAN
September 16, 1987
JAGPAL SINGH Vs. STATE OF RAJASTHAN
February 18, 1987
JAGRAM Vs. STATE OF RAJASTHAN
October 13, 1987
JAGTAR SINGH Vs. STATE OF RAJASTHAN
February 20, 1987
JAGTAR SINGH Vs. STATE
May 11, 1987
JAI KISHAN ALIAS MUNNA Vs. STATE OF RAJASTHAN
August 28, 1987
JAI PRAKASH Vs. STATE OF RAJASTHAN
November 4, 1987
JAI RAM Vs. STATE OF RAJASTHAN
December 2, 1987
JAI SINGH Vs. STATE OF RAJASTHAN
December 16, 1987
JAI SINGH Vs. STATE OF RAJASTHAN
February 27, 1987
JAI SINGH Vs. STATE OF RAJASTHAN
January 27, 1987
JAI SINGH Vs. STATE OF RAJASTHAN
February 2, 1987
JAICHAND LAL KISHORI LAL Vs. BANSHI DHAR JEEWAN RAM
January 9, 1987
JAIN TRANSPORT ORGANISATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANOTHER
March 9, 1987
JAIPUR DEVELOPMENT AUTHORITY Vs. PRAHLAD KUMAR
March 12, 1987
JAMAL Vs. STATE OF RAJASTHAN
April 2, 1987
JAMALUDDIN Vs. MST. LALLI
September 10, 1987
JAMNA LAL Vs. STATE OF RAJASTHAN
January 9, 1987
JAMNALAL Vs. THE STATE OF RAJASTHAN
October 5, 1987
JANGEER SINGH Vs. STATE OF RAJASTHAN
February 16, 1987
JASVINDER SINGH AND ANR. Vs. STATE
August 24, 1987
JAYSYNTH DYECHEM Vs. MEWAR TEXTILE MILLS LTD
March 22, 1987
JEET RAM Vs. STATE OF RAJASTHAN
September 11, 1987
JEPLA Vs. STATE OF RAJASTHAN
September 1, 1987
JETHU Vs. DEVI
October 28, 1987
JODH SINGH Vs. NAR SINGH
January 11, 1987
JOGESHWAR SINGH Vs. UNION OF INDIA
November 18, 1987
JUGAL KISHORE Vs. STATE OF RAJASTHAN
November 9, 1987
K.K. TEWARI Vs. STATE THROUGH C.B.I.
September 18, 1987
KAILASH Vs. SHRI KEDAR NATH
November 2, 1987
KAILASH CHAND Vs. STATE OF RAJASTHAN
December 17, 1987
KAILASH CHAND BANSAL Vs. STATE OF RAJASTHAN
February 4, 1987
KAILASH CHAND MITTAL Vs. STATE OF RAJASTHAN
November 30, 1987
KAJOR Vs. THE STATE OF RAJASTHAN
July 17, 1987
KALI ALIAS KALA SINGH Vs. STATE OF RAJASTHAN
September 3, 1987
KALOO Vs. STATE OF RAJASTHAN
July 17, 1987
KALU RAM Vs. STATE OF RAJASTHAN
January 9, 1987
KALYAN Vs. STATE OF RAJASTHAN
January 27, 1987
KALYAN SINGH Vs. STATE OF RAJASTHAN
October 9, 1987
KALYAN SINGH AND OTHERS Vs. STATE
December 9, 1987
KAMAL AUTO INDUSTRIES Vs. COMMERCIAL TAXES OFFICER
January 28, 1987
KAMLA DEVI Vs. B S F JODHPUR
April 14, 1987
KAMRUDDIN Vs. STATE OF RAJASTHAN
January 12, 1987
KAMRUDDIN PATHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CO
November 11, 1987
KANARAM Vs. RAJASTHAN STATE ELECTRICITY BOARD
November 27, 1987
KANE W/O MANGURAM Vs. STATE OF RAJASTHAN
April 2, 1987
KANHAIYA LAL Vs. HIMMAT LAL
August 27, 1987
KANHAIYA LAL Vs. ANAND KANWAR BAI
January 23, 1987
KANHAIYA LAL Vs. STATE
February 20, 1987
KANHAIYA LAL Vs. U I T JAIPUR
March 6, 1987
KANHAIYA LAL Vs. LALCHAND
May 18, 1987
KANWAR PAL Vs. STATE OF RAJASTHAN
May 19, 1987
KANWARA RAM Vs. STATE OF RAJASTHAN
February 2, 1987
KAPUR CHAND SINGHAL Vs. SHRI GOPAL PRASAD
December 17, 1987
KARAM SINGH Vs. STATE OF RAJASTHAN
January 8, 1987
KARANIYA Vs. STATE OF RAJASTHAN
September 8, 1987
KARNI SINGH Vs. BOARD OF REVENUE
January 5, 1987
KASHI RAM Vs. STATE OF RAJASTHAN
December 3, 1987
KASHMIR SINGH Vs. KARTAR KAUR
August 11, 1987
KATARIA TRANSPORT COMPANY Vs. COMMISSIONER OF INCOME TAX
August 3, 1987
KAUSHLIYA DEVI Vs. ASSISTANT DIRECTOR URBAN LANDS
July 30, 1987
KEDAI NATH SHARMA Vs. UNION OF INDIA
September 16, 1987
KEDAR NATH Vs. MUNICIPAL COUNCIL, TODA BHIM
May 18, 1987
KESA Vs. STATE
January 21, 1987
KESAR DEV MOR Vs. NATWAR LAL
August 25, 1987
KESHAVDEV Vs. STATE OF RAJAS THAN
October 27, 1987
Keshri Singh Vs. State of Rajasthan
February 10, 1987
KESRA Vs. STATE OF RAJASTHAN
April 2, 1987
KESRA RAM Vs. STATE OF RAJASTHAN
August 13, 1987
KESSO RAM Vs. RAMESHWAR
August 20, 1987
KEVA Vs. STATE OF RAJASTHAN
January 12, 1987
KEWAL RAM Vs. TRILOK DAS
July 24, 1987
KHET SINGH Vs. HARI SINGH
May 15, 1987
KHETA Vs. STATE OF RAJASTHAN
September 14, 1987
KHUBI AND PURAN Vs. STATE
October 5, 1987
KHUSALA Vs. STATE OF RAJASTHAN
February 25, 1987
KIRAN Vs. BANSILAL
November 17, 1987
KISHAN LAL Vs. TARA CHAND
October 7, 1987
KISHAN LAL Vs. STATE OF RAJASTHAN
January 8, 1987
KISHAN LAL Vs. TARA CHAND
October 27, 1987
KISHAN LAL Vs. STATE OF RAJASTHAN
March 19, 1987
KISHANIA Vs. STATE OF RAJASTHAN
August 27, 1987
KISHNA RAM Vs. STATE OF RAJASTHAN
April 21, 1987
KUTUBUDDIN Vs. HABIB KHAN
August 5, 1987
L D Sapra Vs. State
February 16, 1987
LAKHAN SINGH Vs. STATE OF RAJASTHAN
July 22, 1987
LAL CHAND Vs. THAKUR DAS
September 10, 1987
LAL SINGH Vs. STATE OF RAJASTHAN
February 13, 1987
LALI Vs. GURU BUX SINGH
October 28, 1987
LALU RAM Vs. PITHA RAM
August 21, 1987
LAXMAN SINGH Vs. STATE OF RAJASTHAN
March 13, 1987
LAXMI LAL Vs. STATE OF RAJASTHAN
February 9, 1987
LAXMINARAIN LATH TRUST Vs. COMMISSIONER OF INCOME TAX
May 14, 1987
LAXMINARAYAN Vs. STATE OF RAJASTHAN
February 13, 1987
LAYAK Vs. STATE OF RAJASTHAN
January 16, 1987
LICHHMAN RAM Vs. STATE
May 20, 1987
LRS OF MEERABUX AND ISMAIL Vs. RANCHHOD DAS
July 15, 1987
M/S. HAZARILAL SEDHRAM Vs. SETH SURYAKANT MAHAVAR
November 10, 1987
MADAN Vs. STATE OF RAJASTHAN
March 15, 1987
MADAN Vs. STATE
March 13, 1987
MADAN KANWAR Vs. STATE OF RAJASTHAN
November 19, 1987
Madan Lal Vs. State of Rajasthan
February 5, 1987
MADAN LAL Vs. BADRI NARAYAN
April 28, 1987
MADAN LAL Vs. UNION OF INDIA AND OTHERS
October 16, 1987
MADAN SINGH Vs. STATE OF RAJASTHAN
December 9, 1987
MADAN SINGH Vs. STATE OF RAJASTHAN
February 3, 1987
MADANLAL Vs. KHUSHI RAM
September 3, 1987
MADHU SUDAN Vs. PUSHPA ALIASBHAWANA
April 21, 1987
MAGH DASS Vs. STATE OF RAJASTHAN
July 28, 1987
MAGHA RAM Vs. STATE OF RAJASTHAN
July 20, 1987
MAHA SINGH & ORS. Vs. STATE OF RAJASTHAN
December 8, 1987
MAHARAJA SHREE UMAID MILLS LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX
August 14, 1987
MAHARAJA SHREE UMAID MILLS LIMITED NO 2 Vs. COMMISSIONER OF INCOME TAX
September 23, 1987
MAHAVEER PRASAD Vs. STATE
February 3, 1987
Mahaveer Singh Vs. Municipal Board Suratgarh
February 9, 1987
Mahavir Prasad Vs. Panchayat Sri Digamber Jain Mandir
January 9, 1987
MAHENDRA DIXIT Vs. STATE
March 24, 1987
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
November 11, 1987
MAHENDRA SINGH Vs. AMBA KUNWAR
December 11, 1987
MAHESH Vs. STATE OF RAJASTHAN
March 5, 1987
MAHESH Vs. STATE OF RAJASTHAN
February 9, 1987
MAHIDEETA SINGH Vs. STATE OF RAJASTHAN
February 6, 1987
MAJOR SINGH Vs. STATE
December 19, 1987
MAKHAN SINGH Vs. STATE OF RAJASTHAN
April 1, 1987
MALVA VANASPATI AND CHEMICALS CO LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JAIPUR
April 28, 1987
MALVIYA REGIONAL ENGINEERING COLLEGE NON TEACHING STAFF ASSOCIATION Vs. M R E COLLEGE SOCIETY
November 13, 1987
MANAGER JAIPUR SYNTEX LTD Vs. P O INDUSTRIAL TRIBUNAL
February 19, 1987
MANAGER N K BAHETI Vs. SITARAM
February 12, 1987
MANAK CHAND Vs. STATE OF RAJASTHAN
November 12, 1987
MANGE RAM Vs. ROOPCHAND
September 11, 1987
MANGI LAL Vs. STATE OF RAJASTHAN
February 11, 1987
MANGI LAL Vs. RAJASTHAN STATE ROAD TRANSPORT
January 22, 1987
MANGILAL Vs. STATE
January 16, 1987
MANGILAL Vs. STATE
January 15, 1987
MANGILAL VYAS Vs. STATE OF RAJASTHAN
January 29, 1987
MANI RAM Vs. STATE OF RAJASTHAN
October 14, 1987
MANI RAM Vs. HARBANS LAL
September 21, 1987
MANJU LATA Vs. HITKARI CO-OPERATIVE SHIKSHA
July 16, 1987
MANOHAR SINGH Vs. SARDAR BAI
February 12, 1987
MANOHAR SINGH Vs. STATE OF RAJASTHAN
September 15, 1987
MANSUKHLAL Vs. PRABHU LAL
December 3, 1987
MAUJI RAM Vs. LALLU LAL
November 19, 1987
MAYA DEVI Vs. STATE
March 20, 1987
MEENA SINGH ALIAS MANNA SINGH Vs. STATE OF RAJASTHAN
March 27, 1987
MEERA DEVI Vs. DEPOT MANAGER, U.P.R.C.
November 27, 1987
MEGH DASS Vs. STATE OF RAJASTHAN
July 23, 1987
MEGHA Vs. STATE OF RAJASTHAN
January 6, 1987
MEHBOOB Vs. STATE OF RAJASTHAN
February 19, 1987
METHARAM LEKHUMAL Vs. COMMISSIONER OF INCOME TAX
August 10, 1987
MEVALYA Vs. CHIMAN LAL
February 11, 1987
MIRA ROY Vs. CONTROLLER OF ESTATE DUTY
February 9, 1987
MIRAT RAM Vs. STATE OF RAJASTHAN
November 6, 1987
MISARA Vs. STATE OF RAJASTHAN
September 4, 1987
MISHRI LAL Vs. STATE OF RAJASTHAN
December 11, 1987
MISHRI LAL Vs. RAM KHILADI
January 27, 1987
MODH AND SONS Vs. SHRI MOHD AYUB
November 25, 1987
MOHAMMAD ZAKI Vs. LEKHRAJ
March 19, 1987
MOHAMMED AND SONS Vs. MOHAMMED AYUB
November 25, 1987
MOHAN Vs. STATE OF RAJASTHAN
August 5, 1987
MOHAN BAI Vs. JAI KISHAN
February 11, 1987
MOHAN CHANDNANI Vs. STATE OF RAJASTHAN
December 11, 1987
MOHAN KANWAR RANAWAT Vs. BOARD OF REVENUE
July 30, 1987
MOHAN LAL Vs. DEVI CHAND NATHU LAL JAWARIA
February 23, 1987
MOHAN LAL Vs. STATE OF RAJASTHAN
February 6, 1987
MOHAN LAL Vs. STATE
January 9, 1987
MOHAN LAL Vs. OM PRAKASH
September 8, 1987
MOHAN LAL Vs. STATE OF RAJASTHAN
December 7, 1987
MOHAN RAM Vs. STATE OF RAJASTHAN
January 14, 1987
MOHAN SINGH Vs. KARTAR SINGH
July 15, 1987
MOHAN SINGH Vs. STATE OF RAJASTHAN
April 20, 1987
MOHANLAL Vs. FIRM DEVICHAND NATHULAL JEWARIA
February 23, 1987
MOHANLAL Vs. NATIONAL INSURANCE CO LTD
January 16, 1987
MOHD RAFIQUE Vs. FIRM MANGAL CHAND JAWAHARMAL
February 20, 1987
MOHD UMAR Vs. STATE OF RAJASTHAN
January 13, 1987
MOHD ZAKIR Vs. STATE OF RAJASTHAN
March 24, 1987
MOOL CHAND Vs. KAMLESH AND ORS.
May 6, 1987
MOOLA Vs. STATE OF RAJASTHAN
January 27, 1987
MOOLA RAM Vs. STATE OF RAJASTHAN
February 19, 1987
MOOLI BAI Vs. TEJ KARAN
July 15, 1987
MOTI Vs. STATE OF RAJASTHAN
December 7, 1987
MOTI SINGH Vs. ADDITIONAL DISTRICT JUDGE
July 23, 1987
MOTI SINGH ALIAS MOTI LAL Vs. STATE OF RAJASTHAN
September 15, 1987
MOTILAL Vs. STATE OF RAJASTHAN
February 6, 1987
MOTILAL CHUNNILAL Vs. COMMISSIONER OF INCOME TAX
January 9, 1987
MOTUMAL KISHANCHAND Vs. STATE OF RAJASTHAN
May 11, 1987
MST. GAWARA Vs. MOOL CHAND
December 10, 1987
MUKHTIAR SINGH Vs. STATE OF RAJASTHAN
March 4, 1987
MUNA LAL Vs. MANDAL DUTT
December 10, 1987
MUNICIPAL BOARD Vs. HARILAL
August 3, 1987
MUNICIPAL BOARD MOUNT ABU Vs. HARI LAL
August 3, 1987
MUNICIPAL COUNCIL BHARATPUR Vs. GOKUL CHAND
April 4, 1987
MUNICIPAL COUNCIL SIKAR Vs. BALDEV
August 21, 1987
MUNNA LAL Vs. STATE OF RAJASTHAN
March 17, 1987
MURLIDHAR AND ANOTHER Vs. STATE OF RAJASTHAN
January 9, 1987
MUSDDIN Vs. STATE OF RAJASTHAN
March 6, 1987
NAGAJI Vs. STATE OF RAJASTHAN
May 21, 1987
NAJAR SINGH Vs. STATE OF RAJASTHAN
February 23, 1987
NAJO MAL Vs. DAYA RAM
February 23, 1987
NAND KISHORE Vs. STATE
March 20, 1987
NAND LAL Vs. STATE OF RAJASTHAN
October 5, 1987
NAND LAL Vs. PURSHOTTAM
March 3, 1987
NAND RAM Vs. STATE OF RAJASTHAN
February 13, 1987
NANDA Vs. STATE OF RAJASTHAN
March 26, 1987
NANGI AND OTHERS Vs. STATE AND OTHERS
January 7, 1987
NARAIN Vs. STATE OF RAJASTHAN
October 15, 1987
NARAIN AND ORS Vs. STATE OF RAJASTHAN
October 16, 1987
NARAIN LAL GOUR Vs. KARONA SAHU CO LTD
September 4, 1987
NARAINA NAND Vs. MAHANT RAMDAS AND ORS.
August 28, 1987
NARAYAN PURI Vs. STATE OF RAJASTHAN
February 16, 1987
NAROO KHAN Vs. STATE OF RAJASTHAN
May 12, 1987
NATHU LAL Vs. MOOL CHAND
March 5, 1987
NATHU LAL Vs. STATE OF RAJASTHAN
September 1, 1987
NATHU SINGH Vs. STATE OF RAJASTHAN
February 13, 1987
NATHURAM Vs. STATE OF RAJASTHAN
August 26, 1987
NATIONAL INSURANCE CO LTD Vs. TULSI DEVI
December 17, 1987
NATIONAL INSURANCE COMPANY Vs. KASTOORI DEVI
March 2, 1987
NAURAT MAL Vs. STATE OF RAJASTHAN
February 13, 1987
NEMI CHAND Vs. STATE OF RAJASTHAN
December 11, 1987
NEN MAL Vs. KAN MAL
September 2, 1987
NENARAM Vs. STATE OF RAJASTHAN
July 20, 1987
NEW INDIA ASSURANCE CO LTD Vs. AVINASH
August 20, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. SHEELA RANI
April 8, 1987
NEW INDIA ASSURANCE COMPANY LTD. Vs. GAIRKI AND ORS.
November 23, 1987
NEW KABRISTAN COMMITTEE Vs. STATE OF RAJASTHAN
July 27, 1987
NINUA SINGH Vs. STATE OF RAJASTHAN
December 17, 1987
OM PRAKASH Vs. PHOOL CHAND
August 26, 1987
OM PRAKASH Vs. PHOOL KANWAR
March 23, 1987
OM PRAKASH Vs. SURJEET
November 9, 1987
OM PRAKASH AND ORS. Vs. GHEESI AND ORS.
November 4, 1987
OMKAR LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
February 16, 1987
OMSHANTI PARAMHANS DEO Vs. STATE OF RAJASTHAN
August 28, 1987
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. HUKAM CHAND JAIN
October 16, 1987
OTAR MAL Vs. SUWA LAL
October 15, 1987
Padam Kumar Jain Vs. State of Rajasthan
December 18, 1987
PAPPU Vs. STATE OF RAJASTHAN
November 17, 1987
PARMESHWAR ALIAS PREMSUKH Vs. VIMLA
February 6, 1987
PATIA Vs. STATE OF RAJASTHAN
September 9, 1987
PAWAN KUMAR AND COMPANY Vs. STATE OF RAJASTHAN
March 13, 1987
PEMA RAM S/O MANA RAM AND 2 ORS. Vs. STATE OF RAJASTHAN
December 14, 1987
PESTICIDES INDIA Vs. ASSISTANT COLLECTOR OF CENTRAL
January 6, 1987
PESTICIDES INDIA UDAIPUR Vs. ASSTT COLLECTOR C EXCI AND CUST UDAIPUR
January 6, 1987
PHOOL CHAND Vs. STATE & ORS.
February 6, 1987
PHOOL CHAND Vs. KHAJU LAL
August 10, 1987
PHOOLA BAI Vs. SHIV NATH MOTI LAL
April 9, 1987
PHOOLI DEVI Vs. INDERJEET SINGH
December 7, 1987
POONAM CHAND Vs. STATE OF RAJASTHAN
September 7, 1987
POONAM CHAND Vs. STATE OF RAJASTHAN
January 8, 1987
POONGALIA JAIN SWETAMBER MANDIR Vs. COMMISSIONER OF INCOME TAX
May 19, 1987
PRABHA AND ORS. Vs. PURA RAM AND ORS.
October 27, 1987
PRABHU DAYAL Vs. STATE OF RAJASTHAN
March 20, 1987
PRABHU LAL Vs. NANA LAL
March 23, 1987
PRABHU NARAIN KHATI Vs. DAULAT RAM VERMA
April 29, 1987
PRABHW DAYAL Vs. STATE OF RAJASTHAN
October 14, 1987
PRADEEP CHAUDHARY Vs. S T A T
April 1, 1987
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
November 27, 1987
PRAHLAD MALIRAM Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
PRAHLAD PRASAD NAG Vs. RAGHUNATH PRASAD
March 17, 1987
PRAKASH RAJ Vs. STATE OF RAJASTHAN
February 16, 1987
Prasanna AND Prakash Vs. Oriental Fire AND General Insurance Co
July 16, 1987
PRATAN RAM Vs. RAMSUKH
February 11, 1987
PREM AGENCIES Vs. COMMISSIONER OF INCOME TAX
October 12, 1987
Prem Chand Vs. Administrator Municipal Council
February 25, 1987
PREM CHAND Vs. TLIAKURJI ADINATHJI
April 28, 1987
PREM KAUR Vs. STATE OF RAJASTHAN
July 29, 1987
PREM SURANA Vs. STATE OF RAJASTHAN
September 1, 1987
PREMA RAM Vs. STATE OF RAJASTHAN
February 11, 1987
PRINCIPAL MAYO COLLEGE Vs. LABOUR COURT
August 21, 1987
PRITAM SINGH Vs. STATE OF RAJASTHAN
July 10, 1987
PRITAM SINGH Vs. STATE OF RAJASTHAN
May 1, 1987
PRITAMSINGH Vs. STATE
December 25, 1987
PRIYA PLASTIC Vs. UNION OF INDIA
February 27, 1987
PURIYA Vs. STATE OF RAJASTHAN
December 11, 1987
PURSHOTTAM Vs. MANJU KUMARI
January 9, 1987
PUSHPENDRA SINGH Vs. STATE OF RAJASTHAN
December 9, 1987
PYARE LAL Vs. STATE OF RAJASTHAN
August 19, 1987
R S E B Vs. RAMBABU
February 5, 1987
R S R T C Vs. JUDGE LABOUR COURT
February 3, 1987
R S R T C Vs. Ram Kumar
September 11, 1987
RADHA KISHAN Vs. SOHAN PAL 74
September 4, 1987
RADHA KISHAN Vs. STATE OF RAJASTHAN
July 17, 1987
RADHA KISHAN TAKWANI Vs. UNION OF INDIA
January 6, 1987
RADHEY SHYAM Vs. STATE OF RAJASTHAN
February 1, 1987
RADHEY SHYAM Vs. KANHAIYA LAL
December 18, 1987
RADHEY SHYAM Vs. STATE OF RAJASTHAN
November 30, 1987
RAGHU BALA SHARMA Vs. CHANDRA PRAKASH SHARMA
February 1, 1987
RAGHUBALA SHARMA Vs. CHANDRA PRAKASH SHARMA
February 13, 1987
RAGHUBEER SINGH Vs. STATE OF RAJASTHAN
May 22, 1987
RAJ KUMAR Vs. LAL CHAND
March 4, 1987
RAJ RAJYA SAHKARI KRAYA VIKRAYA SANGH LTD Vs. RAM MOHAN
March 24, 1987
RAJA LAXMAN SINGH Vs. STATE
January 13, 1987
RAJAK Vs. STATE OF RAJASTHAN
October 15, 1987
RAJASTHAN CO-OPERATIVE SPINNING Vs. RAJENDRA PRASAD
July 27, 1987
RAJASTHAN HOMEOPATHIC MEDICINE BOARD JAIPUR Vs. SHARVAN KUMAR
July 15, 1987
RAJASTHAN KISAN SANGTHAN Vs. STATE
May 22, 1987
RAJASTHAN STATE ELECTRICITY Vs. JUDGE LABOUR COURT
May 18, 1987
RAJASTHAN STATE ELECTRICITY BOARD ETC. Vs. VIMLA DEVI AND ORS.
November 19, 1987
RAJASTHAN STATE ROAD TRANSPORT Vs. HARBANSLAL
December 3, 1987
RAJASTHAN STATE ROAD TRANSPORT Vs. KALU RAM
April 3, 1987
RAJASTHAN STATE ROAD TRANSPORT Vs. JASWANT LAL
August 19, 1987
RAJASTHAN STATE WARE HOUSING CORPORATION Vs. AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT JAIPUR
January 5, 1987
RAJEEV Vs. STATE OF RAJASTHAN
March 19, 1987
RAJENDRA Vs. STATE OF RAJASTHAN
October 27, 1987
RAJENDRA ALIAS RAJJAN Vs. STATE OF RAJASTHAN
December 16, 1987
RAJENDRA PRASAD Vs. KRISHNA DEVI
February 9, 1987
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
November 9, 1987
RAJIA Vs. NAGARMAL
December 11, 1987
Rajkumar Vs. State of Rajasthan
July 15, 1987
RAJU Vs. STATE
February 12, 1987
RAJU ALIAS RAJ KUMAR Vs. STATE OF RAJASTHAN
September 3, 1987
RAJU ALIASRAJENDRA Vs. RATAN
October 6, 1987
RAKESH KUMAR Vs. GRAMOTHAN VIDYAPEETH SIKSHA
January 9, 1987
RAM BHAROSE SHARMA Vs. STATE OF RAJASTHAN
April 21, 1987
RAM CHANDRA Vs. JAGDISH NARAIN
March 20, 1987
RAM CHANDRA Vs. JAGDISH NARAIN MATHUR
August 20, 1987
RAM CHANDRA Vs. STATE OF RAJASTHAN
January 12, 1987
RAM CHANDRA Vs. STATE OF RAJASTHAN
December 7, 1987
RAM KARAN Vs. STATE OF RAJASTHAN
March 24, 1987
RAM KARAN Vs. STATE OF RAJASTHAN
March 11, 1987
RAM KUMAR Vs. STATE OF RAJASTHAN
January 13, 1987
RAM KUMAR Vs. STATE OF RAJASTHAN
August 5, 1987
RAM NARAYAN KHATE Vs. JAGDISH
October 20, 1987
RAM NARESH SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
January 22, 1987
RAM PRASAD AND ANOTHER Vs. RAGHUVEER SINGH
May 18, 1987
RAM PRATAP Vs. STATE
January 21, 1987
RAM PRATAP Vs. STATE OF RAJASTHAN
January 5, 1987
RAM PYARI Vs. UNION OF INDIA
October 21, 1987
RAM SINGH Vs. STATE OF RAJASTHAN
January 28, 1987
RAM SINGH Vs. STATE OF RAJASTHAN
March 3, 1987
RAM SINGH Vs. STATE OF RAJASTHAN
May 21, 1987
RAM SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORP
April 3, 1987
RAM SUKH Vs. STATE OF RAJASTHAN
April 10, 1987
RAMA BALLABH Vs. STATE OF RAJASTHAN
January 9, 1987
RAMAVATAR Vs. STATE OF RAJASTHAN
August 26, 1987
RAMCHANDER Vs. BAJRANGLAL
February 23, 1987
RAMCHANDRA Vs. STATE OF RAJASTHAN
February 17, 1987
RAMDAYAL Vs. STATE OF RAJASTHAN
December 4, 1987
RAMDHAN Vs. STATE OF RAJASTHAN
March 4, 1987
RAMESH Vs. STATE OF RAJASTHAN
February 23, 1987
RAMESH Vs. CHOTU
November 25, 1987
RAMESH CHANDRA Vs. COMMISSIONER OF INCOME TAX
January 7, 1987
RAMESH CHANDRA SONI Vs. STATE OF RAJASTHAN
September 9, 1987
Rameshwar Vs. Purshottam
September 4, 1987
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
September 18, 1987
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
February 27, 1987
RAMJEEWAN Vs. STATE OF RAJASTHAN
March 24, 1987
RAMZAN Vs. SALMA
February 24, 1987
RAMZAN KHAN Vs. STATE OF RAJASTHAN
January 8, 1987
RANGIT SINGH Vs. MANK CHAND
February 16, 1987
RANJEET KUMAR Vs. STATE OF RAJASTHAN
December 3, 1987
RANJIT SINGH Vs. MANAK CHAND
December 16, 1987
RATAN CHAND MATHUR Vs. DURGA DEVI
February 3, 1987
RATAN KUMARI Vs. CHANDRA MOHAN PRASAD
March 25, 1987
RATNA Vs. STATE OF RAJASTHAN
September 16, 1987
RATNA RAM Vs. MAJOR JAGJIT SINGH AND ORS.
October 29, 1987
RAVINDRA BAL NIKETAN SAMITI SIKAR Vs. SUSHILA SHRIVASTAVA
July 23, 1987
RAWATA RAM Vs. STATE OF RAJASTHAN
February 13, 1987
REETA SHARMA Vs. UNIVERSITY OF RAJASTHAN
August 18, 1987
REGISTRAR OF COMPANIES Vs. JAIPUR STOCK EXCHANGE LTD
March 5, 1987
RENUKA Vs. STATE OF RAJASTHAN
September 15, 1987
RENUKA PARIHAR Vs. BANK OF BARODA
July 21, 1987
RIDMAL SINGH Vs. STATE OF RAJASTHAN
March 13, 1987
ROOP NARAIN Vs. MURTI MANDIR SITA RAMJI
September 1, 1987
ROOPA BAI Vs. HUKAM SINGH
March 2, 1987
ROSHAN LAL TIWARI Vs. STATE OF RAJASTHAN
March 4, 1987
S K CHAUDHARY Vs. STATE OF RAJASTHAN
November 26, 1987
S L BANSAL Vs. STATE OF RAJASTHAN
April 17, 1987
SACHCHIDA NAND Vs. POORAN MAL
March 24, 1987
Sagar Mal Vs. State of Rajasthan
July 27, 1987
SAHIB RAM Vs. STATE OF RAJASTHAN
January 28, 1987
SAMPAT KUNWAR BAI Vs. GURMEET SINGH
March 31, 1987
SAMPAT MAL LODHA Vs. STATE OF RAJASTHAN
March 27, 1987
SAMSU Vs. STATE OF RAJASTHAN
May 20, 1987
SANWAR MAL Vs. STATE OF RAJASTHAN
March 26, 1987
SANWARMAL Vs. STATE
January 6, 1987
SARAVJEET KAUR MEHMI Vs. STATE OF RAJASTHAN AND ORS.
July 21, 1987
SARDAR SINGH Vs. PRAKASH SINGH
October 30, 1987
SARMI Vs. STATE OF RAJASTHAN
August 13, 1987
SARNAM SINGH Vs. STATE OF RAJASTHAN
January 6, 1987
SARNAM SINGH Vs. STATE
January 16, 1987
SAROJ DEVI Vs. ASHOK PURI
February 13, 1987
SAROJANT DEVI Vs. GULAB CHAND
August 31, 1987
SATIDAN SINGH AND ORS. Vs. STATE
July 13, 1987
SATISH CHANDRA PUROHIT Vs. MANJU PUROHIT
February 9, 1987
SATYA NARAIN Vs. STATE OF RAJASTHAN
August 21, 1987
SATYA NARAIN Vs. STATE OF RAJASTHAN
September 11, 1987
SAWAI SINGH Vs. STATE OF RAJASTHAN
December 10, 1987
SEETA SINGH Vs. STATE OF RAJASTHAN
April 24, 1987
SEETA SINGH AND GURUDEO SINGH Vs. STATE OF RAJASTHAN
May 5, 1987
SEHKARI UPBHOKTA WHOLESALE BHANDAR LTD Vs. PANNALAL BORDIA
January 14, 1987
SEPOY DEVIDUTT Vs. UNION OF INDIA
October 28, 1987
SHAKUNTLA DEVI Vs. STATE OF RAJASTHAN
February 4, 1987
SHAMBHU SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT
January 7, 1987
SHAMSHER Vs. RUSTAM
May 6, 1987
SHANKER LAL Vs. SHANKER LAL
December 3, 1987
SHANKERLAL Vs. SHANKERLAL
November 24, 1987
SHANTI LAL Vs. SHIV PAL SINGH
April 28, 1987
SHANTI LAL Vs. ROSHAN LAL
January 6, 1987
SHARAD KUMAR Vs. MUNICIPAL BOARD
February 5, 1987
SHASHI RANI Vs. STATE OF RAJASTHAN
July 29, 1987
SHEKHU @ IKRAMUDDIN Vs. STATE
October 19, 1987
SHOKI ALIAS SHOKI RAM AND KHALID Vs. STATE OF RAJASTHAN
August 5, 1987
SHREE KANT Vs. KAILASH CHAND
February 19, 1987
SHREE RAM Vs. STATE OF RAJASTHAN
September 8, 1987
SHRI BANSHILAL Vs. SHRI PYARELAL
November 26, 1987
SHRICHAND Vs. STATE
December 4, 1987
SHYAM LAL Vs. HIRALAL
February 9, 1987
SHYAM LAL Vs. STATE OF RAJASTHAN
January 28, 1987
SHYAM LAL Vs. STATE OF RAJASTHAN
March 11, 1987
SHYAM SUNDER Vs. STATE
July 30, 1987
SHYAM SUNDER Vs. KEDAR MAL
August 25, 1987
SHYAM SUNDER AND BROS Vs. C T O SPL CIRCLE
November 20, 1987
SIMIYA Vs. STATE OF RAJASTHAN
March 31, 1987
SMT. BHONRI AND ORS. Vs. KAILASH CHAND AND ORS.
May 4, 1987
SMT. RAJA BAI AND ORS. Vs. MOHAN LAL AND ANR.
August 28, 1987
Sobha Ram Vs. State of Rajasthan
July 10, 1987
SOHAN LAL Vs. STATE OF RAJASTHAN
June 1, 1987
SOHAN LAL Vs. NATHMAL
December 11, 1987
SOHANIA Vs. STATE OF RAJASTHAN
February 6, 1987
SONI ALIAS SUNITA Vs. STATE OF RAJASTHAN
February 6, 1987
STATE Vs. DULI CHAND
January 14, 1987
STATE Vs. SHIVDAYAL
December 10, 1987
STATE BANK OF BIKANER AND JAIPUR Vs. S K SEN GUPTA
September 16, 1987
STATE OF RAJASTHAN Vs. KRISHNA GOPAL
September 11, 1987
STATE OF RAJASTHAN Vs. SANJAY SINGH
December 14, 1987
STATE OF RAJASTHAN Vs. BINNO AND ANOTHER
September 15, 1987
STATE OF RAJASTHAN Vs. KANHAIYA LAL AND ORS.
March 12, 1987
STATE OF RAJASTHAN Vs. NARESH CHAND
March 23, 1987
STATE OF RAJASTHAN Vs. SOHAN GIRI
October 5, 1987
STATE OF RAJASTHAN Vs. RAVINDRA NATH
October 12, 1987
STATE OF RAJASTHAN Vs. ROOP CHAND
October 16, 1987
STATE OF RAJASTHAN Vs. DHONKAL
October 9, 1987
STATE OF RAJASTHAN Vs. BHERA RAM
September 4, 1987
STATE OF RAJASTHAN Vs. VISHNA
September 1, 1987
STATE OF RAJASTHAN Vs. MOTI
September 1, 1987
State of Rajasthan Vs. P C Goswami
November 19, 1987
STATE OF RAJASTHAN Vs. SUNDER DAS
October 19, 1987
STATE OF RAJASTHAN Vs. MACHHAR SINGH
October 16, 1987
STATE OF RAJASTHAN Vs. BHERA
October 14, 1987
STATE OF RAJASTHAN Vs. NATHU
October 8, 1987
STATE OF RAJASTHAN Vs. HEERA LAL
October 13, 1987
STATE OF RAJASTHAN Vs. NARSING LAL
October 9, 1987
STATE OF RAJASTHAN Vs. BENI PRASAD SHARMA
February 6, 1987
STATE OF RAJASTHAN Vs. RAM PRATAP
February 18, 1987
STATE OF RAJASTHAN Vs. BALDEO SINGH
July 22, 1987
STATE OF RAJASTHAN Vs. UMAID SINGH
August 20, 1987
STATE OF RAJASTHAN Vs. RAMAN AND VICE VERSA
March 31, 1987
STATE OF RAJASTHAN Vs. DEV KISHAN
May 15, 1987
STATE OF RAJASTHAN Vs. AMRA RAM
March 11, 1987
STATE OF RAJASTHAN Vs. RETIRED CONTRIBUTORY PROVIDENT FUND HOLDER ASSOCIATION JODHPUR
March 11, 1987
STATE OF RAJASTHAN Vs. SATNAM SINGH
March 4, 1987
STATE OF RAJASTHAN Vs. SADHU SINGH
March 3, 1987
STATE OF RAJASTHAN Vs. MANAK CHAND
March 25, 1987
STATE OF RAJASTHAN Vs. GULAB CHAND
March 13, 1987
SUBEDAR SINGH Vs. STATE OF RAJASTHAN
July 27, 1987
SUBHASH Vs. STATE OF RAJASTHAN
August 21, 1987
SUBHASH CHANDRA Vs. UNION OF INDIA
January 16, 1987
SUBHKARAN Vs. STATE OF RAJASTHAN
January 8, 1987
Sukha Singh Vs. State of Rajasthan
September 2, 1987
SUKHDEO SINGH Vs. STATE
January 28, 1987
SUKHDEO SINGH Vs. STATE OF RAJASTHAN
February 16, 1987
SULOCHANA Vs. RAJASTHAN STATE ROAD TRANS. CORPN.
December 17, 1987
SULTAN SINGH Vs. STATE OF RAJASTHAN
March 18, 1987
SUMER CHAND BHANDARI Vs. STATE OF RAJASTHAN
September 22, 1987
SUNARI G S S SAMITI LTD Vs. STATE OF RAJASTHAN
August 4, 1987
SUNIL KUMAR BHARGAVA AND ORS. Vs. CHHATTAR SINGH
May 6, 1987
SURAJ NARAIN Vs. SARASWATI
January 6, 1987
SURAJBHAN Vs. SADUL TEXTILES
December 15, 1987
SURESH KUMAR Vs. STATE OF RAJASTHAN
February 5, 1987
SURYA PRAKASH Vs. RAJASTHAN CO-OPERATIVE SPINNING
April 14, 1987
SYED ABDUL BASIR Vs. COMMISSIONER OF INCOME TAX
April 2, 1987
T N SAHMI Vs. STATE OF RAJASTHAN
January 22, 1987
TALIB KHAN Vs. STATE OF RAJASTHAN
June 9, 1987
TEJ SINGH Vs. NATHILAL
December 10, 1987
TEJA SINGH Vs. STATE OF RAJASTHAN
April 10, 1987
THAKURJI SHRI GOPALJI Vs. MUNICIPAL COUNCIL JAIPUR
September 10, 1987
TOLA RAM Vs. STATE OF RAJASTHAN
October 6, 1987
U I T Vs. LEELA DEVI
February 9, 1987
UCHHAB KANWAR Vs. RAJASTHAN STATE ROAD TRANSPORT
December 11, 1987
UCHI ALIAS GOPAL Vs. STATE OF RAJASTHAN
January 22, 1987
UDAI LAL Vs. SHANKAR LAL
January 8, 1987
UDAI SINGH Vs. STATE OF RAJASTHAN
April 10, 1987
UDAIPUR MINERAL DEVELOPMENT SYNDICATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 21, 1987
UDAIRAM Vs. LOHRO
February 23, 1987
UGAM BAI Vs. SHIHAR CHAND
February 5, 1987
UKARDA Vs. STATE OF RAJASTHAN
October 13, 1987
UMESH CHANDRA Vs. STATE OF RAJASTHAN
January 7, 1987
UMESH CHANDRA Vs. K G SOOJI
January 12, 1987
UMRAOMAL Vs. PANCHI DEVI
September 14, 1987
UNION OF INDIA Vs. RATAN LAL
March 18, 1987
USHA RANI Vs. INDERMAL AND SONS
September 16, 1987
USUF ALI Vs. STATE OF RAJASTHAN
January 16, 1987
VAGHJEE Vs. VALLABHJI
December 10, 1987
VASUDEO AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
September 4, 1987
VASUDEO PRASAD Vs. STATE OF RAJASTHAN
November 23, 1987
VIDHYA BHAWAN SOCIETY Vs. VISHWA VIJAY SINGH
September 2, 1987
VIDHYA PRAKASH Vs. RANIDAN
August 4, 1987
VIDYAWATI DEVI RATHI Vs. COMMISSIONER OF GIFT TAX
June 30, 1987
VIJAI KUMAR Vs. MUNICIPAL COUNCIL
November 17, 1987
VIJAI LAXMI Vs. STATE
December 14, 1987
VIJAI SHANKAR Vs. STATE OF RAJASTHAN
January 12, 1987
VIJAI SINGH Vs. STATE OF RAJASTHAN
January 8, 1987
VIMLA DEVI Vs. STATE OF RAJASTHAN
June 5, 1987
VIRENDRA KUMAR Vs. SANTOSHI DEVI
September 17, 1987
VIRI SINGH Vs. STATE OF RAJASTHAN
November 27, 1987
VIRI SINGH Vs. STATE OF RAJASTHAN
January 29, 1987
VISHAN DAS Vs. SAVITRI DEVI
August 27, 1987
VISHNU SHARMA Vs. STATE
July 29, 1987
WATER WORKS Vs. EMPLOYEES STATE INSURANCE CORP
November 4, 1987
YASHWANT SINGH Vs. RAJASTHAN FINANCIAL CORPORATION
January 5, 1987
YOGENDRA SHARMA Vs. NARAIN DAS
January 13, 1987
YOGESH PRAKASH MATHUR Vs. STATE OF RAJASTHAN
December 9, 1987
ZABAR SINGH Vs. STATE OF RAJASTHAN
January 7, 1987