Case Index

Title
Date
AVTAR SINGH Vs. STATE OF H.P.
November 27, 1987
CEMENT CORPORATION OF INDIA LTD. Vs. KINKRI DEVI
May 29, 1987
DHARAM DASS Vs. STATE OF H.P.
December 7, 1987
DOLA RAM Vs. PIARE RAM
April 1, 1987
GANESH DUTT Vs. STATE
November 25, 1987
GULAB SINGH Vs. DILBARU
November 6, 1987
H.P.FINANCIAL CORPORATION Vs. NATIONAL DISC.INDUSTRIES
December 11, 1987
HARI DATT Vs. SAPURAN DASS
March 20, 1987
HINDUSTAN SALTS LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, H.P.
April 21, 1987
JAGDEV SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PUBLIC HEALTH) TO THE GOVERNMENT OF HIMACHAL PRADESH
April 8, 1987
JAMILA Vs. MOSQUE
November 16, 1987
JANAK KUMARI Vs. R C KOTWAL
April 14, 1987
JANAM SINGH Vs. STATE OF H.P.
March 6, 1987
JARAM SINGH Vs. STATE
August 17, 1987
KALAWATI Vs. STATE
October 19, 1987
KALAWATI AND ORS. AND GIAN CHAND Vs. STATE OF H.P.
July 29, 1987
KANSHI RAM Vs. NIKA RAM
August 21, 1987
KEWAL RAM Vs. GRAM PANCHAYAT BHUTTI
April 30, 1987
KEWAL RAM CHAUHAN Vs. PRITHIPAL SINGH BAKSHI
November 12, 1987
KHEM CHAND Vs. HARI SARAN
May 1, 1987
KINKRI DEVI Vs. STATE
May 29, 1987
KULDIP SINGH Vs. THE STATE OF HIMACHAL PRADESH
December 29, 1987
LACHHMAN DASS Vs. STATE
July 15, 1987
MADHVA NAND Vs. NAND LAL
February 27, 1987
MAHANT BAL DASS Vs. STATE OF HIMACHAL PRADESH
November 10, 1987
MILAP KAUR Vs. SECRETARY, HIMACHAL PRADESH
September 11, 1987
MILAP KAUR Vs. STATE
August 28, 1987
NAHAN FOUNDRY LTD Vs. RAMESHWAR DASS VERMA
October 30, 1987
OM LAL CHAUHAN Vs. HIGH COURT OF HIMACHAL PRADESH THROUGH REGISTRAR
June 4, 1987
ORIENTAL INSURANCE COMPANY LTD Vs. BISHAN DASS
April 30, 1987
PARKASH DEVI Vs. DINA NATH
September 8, 1987
PREM CHAND Vs. STATE OF H.P.
April 8, 1987
PUNJAB NATIONAL BANK Vs. PREM SAGAR
May 18, 1987
R.S.MEHTA, INSPECTOR GRADE I, NEW INDIA ASS.CO., LTD., THE MALL, SHIMLA (NOW DISMISSED) Vs. NEW INDIA ASSURANCE CO., LTD., BOMBAY
April 9, 1987
RAM SINGH Vs. SOMA DEVI
April 28, 1987
RAMESHWAR DASS Vs. BRIJ BHUSHAN
September 4, 1987
RATTAN SINGH AGRICULTURE OFFICER Vs. STATE OF HIMACHAL PRADESH
June 3, 1987
SANT RAM Vs. STATE
November 13, 1987
SHETU Vs. DOLU
November 23, 1987
SHINGARA RAM Vs. BALAK RAM WALIA
July 24, 1987
STATE Vs. Y V MEHRA
May 14, 1987
STATE OF HIMACHAL PRADESH Vs. KHEMTI
April 28, 1987
STATE OF HIMACHAL PRADESH Vs. TARA DUTT
February 18, 1987
STATE OF HIMACHAL PRADESH Vs. RAKESH MALIK
September 25, 1987
STATE OF HIMACHAL PRADESH Vs. KASHMIRA SINGH
October 8, 1987
STATE OF HIMACHAL PRADESH Vs. LIYAKET ALI
April 16, 1987
STATE OF HIMACHAL PRADESH Vs. SABLA
June 8, 1987
STATE OF PUNJAB Vs. RAM KUMAR
November 27, 1987
SUKH DEV AHLUWALIA Vs. STATE OF H.P.
April 9, 1987
SURINDER SINGH SIBIA Vs. HIGH COURT OF HIMACHAL PRADESH
October 8, 1987
TEJ SINGH Vs. UNION OF INDIA
November 30, 1987
TIRATH RAJ Vs. H.P.STATE ELECTRICITY BOARD
November 9, 1987
UDHO RAM Vs. BHOPINDER SINGH
July 15, 1987
UNION OF INDIA Vs. MAJOR S.K.SHARMA
June 29, 1987
UNION PRODUCTS Vs. STATE OF HIMACHAL PRADESH
October 13, 1987