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Case Index
Title
Date
CHANDER KIRAN Vs. RAM RATTAN
October 8, 1987
SMT. SURESH DEVI Vs. BABU RAM
November 17, 1987
ADARSH SHARMA Vs. SADHU RAM SHARMA
August 20, 1987
AGYA PAL SINGH Vs. BASANT KAUR
March 13, 1987
AJAIB SINGH Vs. STATE OF PUNJAB
May 28, 1987
AJAIB SINGH Vs. STATE OF PUNJAB
March 24, 1987
AJAY PAL SINGH Vs. STATE OF PUNJAB
November 25, 1987
AJAY SONDHI Vs. PUNJAB UNIVERSITY, CHANDIGARH
May 28, 1987
AJAY THIND Vs. STATE OF PUNJAB
September 8, 1987
AJIT JAIN Vs. STATE BANK OF INDIA, INDUSTRIAL ESTATE, CHANDIGAH THROUGH ITS BRANCH MANAGER AND OTHERS
September 14, 1987
AJIT MASIH Vs. STATE OF PUNJAB
September 10, 1987
AJIT SINGH Vs. STATE OF PUNJAB
March 18, 1987
AJIT SINGH Vs. BIRENDER KAUR
July 17, 1987
AJIT SINGH Vs. GOPI RAM
April 23, 1987
AJIT SINGH Vs. SNEH LATA AND ANOTHER
October 15, 1987
AJMER SINGH Vs. PRITAM SINGH
February 17, 1987
AJMER SINGH Vs. STATE OF HARYANA
September 23, 1987
AJMER SINGH Vs. STATE OF PUNJAB
August 25, 1987
ALAGIRI Vs. STATE OF PUNJAB
May 21, 1987
ALLAH BAKASH Vs. NASARBI AND OTHERS
October 16, 1987
AMAR NATH Vs. STATE OF PUNJAB
January 14, 1987
AMAR NATH Vs. RAJINDER KUMAR
February 6, 1987
AMAR NATH JAIN Vs. RAM PARKASH DHIR
March 6, 1987
AMAR PAL Vs. ANAND SWAROOP
January 13, 1987
AMAR SINGH Vs. PEPSU ROADWAYS TRANSPORT CORPORATION AND ANOTHER
February 5, 1987
AMARJIT KAUR Vs. BABU SINGH
October 13, 1987
AMARJIT KAUR Vs. LT. GEN. AMAR SINGH
September 21, 1987
AMARJIT SINGH Vs. PRITAM SINGH
January 9, 1987
AMARJIT SINGH Vs. BALBIR KAUR @ RAGHBIR KAUR
November 24, 1987
AMARJIT SINGH AND OTHERS Vs. BRIJINDER KAUR AND OTHERS
June 3, 1987
AMARPAL SINGH Vs. STATE OF PUNJAB
November 13, 1987
AMIR CHAND Vs. SARDAR ARJAN SINGH
September 21, 1987
AMRIK SINGH Vs. COMMISSIONER OF WEALTH-TAX
August 4, 1987
AMRIK SINGH Vs. SURJIT KAUR
September 23, 1987
AMRIK SINGH Vs. SOHAN SINGH (DECEASED) REPRESENTED BY HIS LEGAL HEIRS GURDEV KAUR
October 12, 1987
AMRIK SINGH Vs. STATE OF PUNJAB
January 8, 1987
AMRIK SINGH Vs. STATE OF PUNJAB
May 22, 1987
AMRIK SINGH @ MIKA Vs. STATE OF PUNJAB
January 21, 1987
AMRIT KAUR MALHOTRA Vs. POST GRADUATE INSTITUTE OF MEDICAL RESEARCH CHANDIGARH AND ANOTHER
January 16, 1987
AMRITSAR DEOCESAN TRUST ASSOCIATION REGD. Vs. MISS RAZIA SHANKAR DASS
February 4, 1987
AMRITSAR RAYON AND SILK MILLS LTD Vs. AMIN CHAND SAJDEH
May 27, 1987
ANAJNI KUMAR Vs. TARLOCHAN LAL
February 23, 1987
ANGOORI DEVI Vs. GURNAM LAL
October 8, 1987
ANIL KUMAR Vs. FOOD CORPORATION OF INDIA
November 23, 1987
ANIL KUMAR Vs. FOOD CORPORATION OF INDIA
November 3, 1987
ANIL KUMAR Vs. STATE OF PUNJAB
August 14, 1987
ANIL KUMAR JAIN Vs. STATE OF PUNJAB
January 13, 1987
ANIL SETHI Vs. STATE OF U.T. CHANDIGARH
October 27, 1987
ANITA RANI Vs. STATE
September 8, 1987
ANJANA DEVI Vs. BIMLA DEVI JAIN
May 11, 1987
ARIYAPADI KANNIKESWARAN BALAKRISHNAN Vs. M/S. BHARTIYA CUTLER HAMMER LTD.
November 3, 1987
ARJAN SINGH Vs. KANHIYA LAL
October 8, 1987
ARJAN SINGH Vs. STATE OF PUNJAB
July 24, 1987
ARJAN SINGH Vs. MITTER PAUL KHANNA
September 25, 1987
ARUN DEV SHARMA Vs. SUNITA KUMARI
September 23, 1987
ARVIND KUMAR Vs. RADHEY SHAM
January 12, 1987
ARVIND KUMAR BHALLA Vs. SHRI GURBACHAN SINGH, INSPECTOR, INCHARGE CIA STAFF
August 24, 1987
ASHA RANI Vs. ROSHAN LAL AND ANOTHER
October 12, 1987
ASHOK KUMAR Vs. STATE OF HARYANA
November 9, 1987
ASHOK KUMAR Vs. AVTAR SINGH
July 22, 1987
ASHOK KUMAR Vs. FAQIR CHAND
April 24, 1987
ASHOK KUMAR Vs. CHHABIL DASS
August 31, 1987
ASHOK KUMAR Vs. STATE OF HARYANA
May 1, 1987
ASHOK KUMAR ALIAS PAPPI Vs. STATE OF HARYANA
January 23, 1987
ASHU GUPTA Vs. STATE OF PUNJAB
January 15, 1987
ASHWANI KUMAR BEDI Vs. STATE OF PUNJAB
November 30, 1987
ASHWANI KUMAR LEGAL REPRESENTATIVES OF MOHINDER LAL Vs. COMMISSIONER OF INCOME-TAX
July 24, 1987
ASSA SINGH Vs. STATE OF PUNJAB
February 9, 1987
ATMA SINGH @ ATTU Vs. STATE OF PUNJAB
February 19, 1987
ATTAR SINGH Vs. STATE OF PUNJAB
March 31, 1987
ATUL SOOD Vs. STATE OF PUNJAB AND OTHERS
June 5, 1987
AVTAR KAUR Vs. KIRPAL SINGH
March 2, 1987
AVTAR SINGH Vs. PRESIDING OFFICER
September 21, 1987
AVTAR SINGH @ MEHTAB SINGH @ PEHLWAN @ PARAS SINGH Vs. STATE OF PUNJAB
April 9, 1987
B.D. THAPPER Vs. PAL SINGH
February 5, 1987
BABA SANTA SINGH, BUDHA DAL Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE, AMRITSAR
May 14, 1987
BABU RAM Vs. BABU LAL
March 3, 1987
BABU RAM Vs. STATE
February 27, 1987
BABU RAM Vs. WALAITI RAM
April 6, 1987
BABU SINGH Vs. STATE OF PUNJAB
March 23, 1987
BACHAN SINGH Vs. STATE OF PUNJAB
March 18, 1987
BACHITAR SINGH Vs. JASWINDER SINGH
August 27, 1987
BADRI NATH Vs. RAMJI DASS SINGH
February 25, 1987
BAGA RAM Vs. STATE OF PUNJAB
February 2, 1987
BAHADUR SINGH Vs. STATE OF PUNJAB
July 13, 1987
BAHADUR SINGH Vs. LAKHWINDER SINGH
April 2, 1987
BAKHSHISH SINGH Vs. RAM NATH VERMA
September 16, 1987
BAKHSISH SINGH Vs. RESHAM SINGH
April 8, 1987
BAKHTAUR SINGH Vs. UNION OF INDIA
August 7, 1987
BAKHTAWAR SINGH Vs. NASIB SINGH AND OTHERS
January 15, 1987
BAKHTAWAR SINGH Vs. GURBACHAN SINGH
December 9, 1987
BAL KISHAN S Vs. POONAM VERMA
April 10, 1987
BAL KRISHAN Vs. STATE OF PUNJAB
February 20, 1987
BAL KRISHAN ALIAS BAL KISHAN Vs. AMAR LAL
November 17, 1987
BAL RAM SURAJ Vs. DEV RAJ DHIMAN
March 19, 1987
BALBIR KAUR Vs. DALIP SINGH
May 12, 1987
BALBIR KAUR Vs. STATE OF HARYANA
September 9, 1987
BALBIR KAUR Vs. BALDEV SINGH
November 3, 1987
BALDEV SINGH Vs. MOHNI
July 16, 1987
BALDEV SINGH Vs. SAT PAL SHUKLA
February 2, 1987
BALDEV SINGH Vs. STATE OF HARYANA
February 3, 1987
BALDEV SINGH Vs. UNION OF INDIA
September 17, 1987
BALDEV SINGH Vs. STATE OF PUNJAB
March 28, 1987
BALDEV SINGH Vs. STATE OF PUNJAB
August 7, 1987
BALDEV SINGH Vs. STATE OF PUNJAB
June 3, 1987
BALDEV SINGH @RANJIT SINGH @ BILLU Vs. STATE OF PUNJAB
July 27, 1987
BALJINDER KAUR Vs. GURDAS RAM
August 26, 1987
BALJIT SINGH Vs. MANJIT KAUR
September 11, 1987
BALJIT SINGH Vs. AMARJIT KAUR
November 11, 1987
BALKAR SINGH Vs. STATE OF PUNJAB
September 29, 1987
BALKAR SINGH Vs. STATE OF PUNJAB
July 21, 1987
BALKAR SINGH Vs. STATE OF PUNJAB
September 9, 1987
BALLAMGARH CO OP C R SOCY Vs. STATE OF PUNJAB
August 11, 1987
BALRAJ SINGH Vs. MAHAN SINGH
September 1, 1987
BALRAM SINGH Vs. SMT. SUKHWANT KAUR
September 8, 1987
BALWANT Vs. LABH CHAND
July 28, 1987
BALWANT KAUR Vs. STATE OF PUNJAB
July 24, 1987
BALWANT KAUR Vs. GURMAIL SINGH
November 23, 1987
BALWANT RAI Vs. GAURI SHANKAR
March 24, 1987
BALWANT SINGH Vs. STATE OF PUNJAB
October 26, 1987
BALWANT SINGH Vs. MEHAR SINGH RATHEE
January 22, 1987
BALWANT SINGH Vs. CHIEF SECY TO GOVT PUNJAB
December 8, 1987
BALWANT SINGH Vs. STATE OF PUNJAB
August 13, 1987
BALWANT SINGH Vs. STATE OF PUNJAB
January 28, 1987
BALWINDER KUMAR Vs. KASHAMA DEVI ALIAS SHAMA DEVI
July 15, 1987
BALWINDER SINGH Vs. STATE OF PUNJAB
October 1, 1987
BALWINDER SINGH Vs. STATE OF PUNJAB
November 9, 1987
BALWINDER SINGH Vs. STATE OF PUNJAB
April 20, 1987
BALWINDER SINGH Vs. UNION TERRITORY CHANDIGARH
June 12, 1987
BALWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
April 8, 1987
BALWINDER SINGH BHUNDER Vs. STATE OF PUNJAB
March 26, 1987
BANARSI DASS SHARMA Vs. STATE OF PUNJAB
September 7, 1987
BANSI LAL Vs. SUBHASH CHANDER
July 13, 1987
BANSI LAL Vs. SOHAN SINGH
January 30, 1987
BANT RAM Vs. STATE OF HARYANA
November 9, 1987
BANT SINGH Vs. DULLEY COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
July 20, 1987
BANWARI Vs. CHANDU LAL
April 10, 1987
BANWARI LAL Vs. STATE OF HARYANA
November 3, 1987
BASAL TOOL CO Vs. INCOME-TAX OFFICER
March 19, 1987
BASAL TOOL COMPANY Vs. INCOME TAX OFFICER
March 17, 1987
BASTA SINGH Vs. STATE OF PUNJAB
March 20, 1987
BATA INDIA LTD. Vs. KARAM CHAND
April 10, 1987
BEEGEE CORPN PVT LTD Vs. PUNJAB FINANCIAL CORPN
August 10, 1987
BEG RAJ AND ANOTHER Vs. CHETAN SINGH AND OTHERS
October 8, 1987
BHAGAT RAM Vs. BHAGAT RAM AND OTHERS
August 12, 1987
BHAGAT RAM Vs. BHARAT SINGH
July 22, 1987
BHAGAT RAM Vs. BAIJ NATH
October 5, 1987
BHAGAT SINGH Vs. SARBJIT SINGH
August 19, 1987
BHAGAT SINGH Vs. STATE OF PUNJAB
January 9, 1987
BHAGWAN DASS Vs. MOHAN LAL
August 19, 1987
BHAGWAN DASS Vs. KAUSHALYA DEVI
January 23, 1987
BHAGWAN DASS Vs. RAMJI DASS (DIED) AND OTHERS
April 10, 1987
BHAGWAN DASS Vs. KISHAN CHAND
March 27, 1987
BHAGWAN KAUR Vs. CHETAN SINGH
October 1, 1987
BHAGWAN SINGH Vs. ZILLE SINGH
March 3, 1987
BHAGWAN SINGH AND COMPANY Vs. CENTRAL BANK OF INDIA KAITHAL
November 2, 1987
BHAGWANT KISHORE Vs. SHEELA DEVI
February 9, 1987
BHAGWANTI Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 1, 1987
BHAGWATI PARSHAD Vs. PARKASH CHAND
January 19, 1987
BHAJAN KAUR Vs. SANT SINGH
July 30, 1987
BHAJAN LAL Vs. STATE OF HARYANA
May 21, 1987
BHAJAN SINGH Vs. STATE OF HARYANA
May 5, 1987
BHAJAN SINGH Vs. STATE OF PUNJAB
September 24, 1987
BHAKRA MANAGEMENT BOARD Vs. CHAMPA DEVI
September 16, 1987
BHARGU DATT Vs. STATE OF PUNJAB
March 24, 1987
BHASIN D N Vs. UNION OF INDIA
August 6, 1987
BHATERI Vs. SAMPURAN SINGH
August 11, 1987
BHAWESH Vs. COMMR CENTRAL SCHOOLS NEW DELHI
October 9, 1987
BHEEM SAM Vs. PUNJAB STATE
November 23, 1987
BHIM Vs. MURTI SAT NARAIN BHAGWAN
February 6, 1987
BHIM SAIN Vs. SANT LAL
February 4, 1987
BHIM SEN Vs. STATE OF HARYANA
August 4, 1987
BHISHAM DEV DHAWAN Vs. INDO GERMAN AGGRICULTURAL MILK PROJECT, MANDI, HIMACHAL PRADESH
July 17, 1987
BHOLA PARSHAD Vs. STATE OF HARYANA
September 25, 1987
BHOLA SINGH Vs. STATE OF PUNJAB
January 29, 1987
BHOLA SINGH Vs. RATIA
May 25, 1987
BHOOP SINGH Vs. STATE OF HARYANA
February 18, 1987
BHUPINDER SINGH Vs. THE PRINCIPAL INDUSTRIAL TRAINING INSTITUTE, PATHANKOT AND OTHERS
February 6, 1987
BHUPINDER SINGH Vs. STATE OF PUNJAB
December 1, 1987
BHUSHAN LAL Vs. STATE OF HARYANA
January 14, 1987
BIJENDER SING Vs. STATE OF HARYANA
July 27, 1987
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
December 10, 1987
BILAS CHAND JAIN Vs. THE STATE BANK OF INDIA AND OTHERS
December 12, 1987
BIMAL KAUR KHALSA Vs. UNION OF INDIA
October 20, 1987
BIMLA Vs. BALDEV RAJ
March 30, 1987
BIMLA DEVI AGGARWAL Vs. GANDA SINGH
September 9, 1987
BIMLA RANI AGARWAL Vs. SAMPAT RAI SHARMA AND OTHERS
March 31, 1987
BIRMATI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
August 17, 1987
BISHAMBER ALIAS CHEENI Vs. STATE OF HARYANA
October 27, 1987
BISHAMBER DASS Vs. STATE UNION TERRITORY OF
April 10, 1987
BOARD OF THE NAWAN MISSION AMERICA Vs. UNION OF INDIA
October 12, 1987
BOHTI Vs. MANI RAM SHARMA
May 21, 1987
BRAHANAND Vs. ORIENTAL INSURANCE COMPANY
October 1, 1987
BRAHM PAL Vs. STATE OF HARYANA
January 27, 1987
BRAHM VASUDEVA Vs. K L BAJAJ
August 11, 1987
BRAHMA NAND Vs. HIRA LAL ALIAS HIRA
March 12, 1987
BRIJ MOHAN Vs. STATE OF HARYANA
August 11, 1987
BUDH RAM Vs. STATE OF HARYANA
March 11, 1987
BUTA RAM Vs. TARSEM LAL
January 19, 1987
BUTA RAM Vs. BALWANT SINGH
August 19, 1987
BUTA SINGH Vs. STATE OF PUNJAB
February 24, 1987
BUTA SINGH Vs. STATE OF PUNJAB
May 14, 1987
CANARA BANK Vs. GENERAL PUBLIC
August 24, 1987
CANTONMENT BOARD Vs. PADAM PARSHAD MAHAVIR PARSHAD
May 27, 1987
CHAIN SUKH Vs. STATE OF HARYANA
May 4, 1987
CHAIRMAN, CORPORATION BANK Vs. H.S. SANDHU
March 17, 1987
CHAIRMAN, JALANDHAR IMPROVEMENT TRUST Vs. INDER SINGH
November 3, 1987
CHAJJU RAM Vs. KRISHANA
August 28, 1987
CHAJJU RAM Vs. SOM NATH
August 6, 1987
CHAMAN LAL Vs. SHEELA RANI
August 13, 1987
CHAMELA RAM Vs. HUKMA AND ANR
June 3, 1987
CHANAN SINGH Vs. STATE OF PUNJAB
December 3, 1987
CHANAN SINGH Vs. DEPUTY DIRECTOR OF ENFORCEMENT
February 5, 1987
CHANCHAL SINGH Vs. RATTAN KAUR (DECEASED) THROUGH L.RS CHARAN SINGH AND ORS.
September 7, 1987
CHAND AHUJA Vs. GAUTAM K HADA
February 19, 1987
CHAND SINGH Vs. HARNAM KAUR ALIAS MIDDO AND STATE OF PUNJAB
August 21, 1987
CHAND SINGH Vs. PRITAM SINGH
October 26, 1987
CHAND SINGH Vs. RAM KAUR
May 19, 1987
CHANDER BHAN Vs. THE STATE OF HARYANA AND ANOTHER
May 22, 1987
CHANDER BHAN S Vs. STATE OF HARYANA
March 17, 1987
CHANDER KANTA Vs. KRISHAN LAL SHARMA
July 16, 1987
CHANDER MOHAN Vs. NEELAM KUMARI ALIAS URMIL KUMARI
March 25, 1987
CHANDER PARKASH SHARMA Vs. SHANTI SARUP
August 28, 1987
CHANDER SON OF HARI CHAND Vs. DHAWAL WIFE OF CHANDER
May 26, 1987
CHANDI Vs. STATE OF HARYANA
January 23, 1987
CHANDU LAL Vs. STATE OF HARYANA
July 24, 1987
CHARAN DASS Vs. STATE OF PUNJAB
January 15, 1987
CHARANJIT SINGH Vs. STATE OF PUNJAB
September 15, 1987
CHARAT SINGH Vs. STATE OF PUNJAB
November 19, 1987
CHET SINGH AND OTHERS Vs. MUNICIPAL COMMITTEE, KHARAR AND OTHERS
December 7, 1987
CHETAN SINGH Vs. ADDL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
January 13, 1987
CHHAJU Vs. STATE OF HARYANA
July 22, 1987
CHHAJU RAM Vs. SOM NATH
August 24, 1987
CHHOTA SINGH ALIAS HARJIT SINGH Vs. STATE OF PUNJAB
May 15, 1987
CHUNI LAL Vs. STATE OF HARYANA
September 25, 1987
COMMISSIONER OF INCOME TAX Vs. VARINDER KUMAR JINDAL
March 9, 1987
COMMISSIONER OF INCOME TAX Vs. JAGDISH CHAND
March 11, 1987
COMMISSIONER OF INCOME-TAX Vs. PUNJAB FINANCIAL CORPORATION
July 29, 1987
COMMISSIONER OF WEALTH-TAX Vs. KISHAN DEV
August 12, 1987
COURT OF JUDICIAL MAGISTRATE IST CLASS Vs. NANAK CHAND NAGPAL
May 28, 1987
COURT ON ITS OWN MOTION Vs. SAJJAN SINGH
February 24, 1987
COURT ON ITS OWN MOTION Vs. HARNEK SINGH SARA, D S P
September 21, 1987
COURT ON ITS OWN MOTION Vs. SURJIT SINGH, INSPECTOR OF POLICE
February 23, 1987
COURT ON ITS OWN MOTION Vs. M S SENGHI
January 13, 1987
COURT ON ITS OWN MOTION Vs. CONSTABLE SATBIR
November 16, 1987
D N BHASIN Vs. UNION OF INDIA
August 6, 1987
D N KEJRIWAL Vs. STATE OF HARYANA
September 21, 1987
D.N. MALHOTRA Vs. KARTAR SINGH
February 4, 1987
DAL SINGH Vs. VED PARKASH
February 25, 1987
DALBIR KAUR Vs. KARAM SINGH
August 5, 1987
DALBIR KAUR Vs. GURMEET SINGH
September 23, 1987
DALIP KAUR Vs. HARBANS SINGH
May 15, 1987
DALIP SINGH Vs. STATE OF PUNJAB
September 22, 1987
DALIP SINGH Vs. STATE OF PUNJAB
September 9, 1987
DALIP SINGH Vs. HARCHAND SINGH
March 10, 1987
DALIP SINGH Vs. KALI RAM
November 16, 1987
DALJIT KAUR Vs. GURBAX SINGH
September 17, 1987
DALJIT KAUR ALIAS HARBANS KAUR Vs. GURCHARAN SINGH
August 19, 1987
DALJIT SINGH Vs. AMARJIT KAUR
November 11, 1987
DALJIT SINGH Vs. CH HUKAM SINGH
November 29, 1987
DARBARI LAL Vs. UNION OF INDIA
August 24, 1987
DARSHAN KUMAR Vs. STATE OF PUNJAB
April 10, 1987
DARSHAN RAM Vs. NAZAR RAM
August 29, 1987
DARSHAN SINGH Vs. SWARAN KAUR
September 9, 1987
DARSHAN SINGH Vs. DALIP KAUR
March 27, 1987
DARSHAN SINGH Vs. MANINDER KAUR
August 18, 1987
DARSHAN SINGH Vs. STATE OF PUNJAB
February 4, 1987
DARSHAN SINGH Vs. STATE OF PUNJAB
May 15, 1987
DARSHAN SINGH Vs. STATE OF PUNJAB
October 26, 1987
DARSHAN SINGH Vs. STATE OF PUNJAB
August 9, 1987
DARSHAN SINGH PAVITTAR SINGH MOGA AND 14 ORS Vs. UNION OF INDIA
June 5, 1987
DARSHNA DEVI Vs. VED PARKASH
July 20, 1987
DARYA SINGH Vs. JITA
December 9, 1987
DAVINDER SINGH ALIAS DATINDER SINGH Vs. STATE OF PUNJAB
May 1, 1987
DAYA SINGH Vs. STATE OF PUNJAB
January 19, 1987
DEEP CHAND Vs. STATE OF HARYANA
January 7, 1987
DEEP CHAND Vs. THE STATE OF HARYANA AND OTHERS
December 4, 1987
DES RAJ Vs. MADAN LAL
August 13, 1987
DES RAJ Vs. DARYAO SINGH
May 8, 1987
DES RAJ EX MUNICIPAL COMMISSIONER, BHARGO CAMP, JULLUNDUR CITY Vs. PUNJAB GOVERNMENT THOUGH THE SECRETARY TO GOVERNMENT, PUNJAB REHABILITATION DEPARTMENT, CHANDIGARH AND OTHERS
August 19, 1987
DESA SINGH Vs. STATE OF PUNJAB
May 19, 1987
DEV PARKASH Vs. STATE OF PUNJAB
March 19, 1987
DEV RAJ Vs. HARCHARAN SINGH
September 25, 1987
DEV RAJ Vs. STATE OF HARYANA
April 1, 1987
DEVI CHAND Vs. ARJAN RAM
February 25, 1987
DEVI DAYAL Vs. UNION OF INDIA
August 6, 1987
DEVINDER KAUR Vs. STATE OF PUNJAB
October 5, 1987
DEVINDER KUMAR Vs. ASHA RANI
March 9, 1987
DEVINDER NATH A Vs. DEVINDER NATH DHANDA
September 1, 1987
DEVINDER SINGH Vs. STATE OF PUNJAB
May 14, 1987
DEWAN CHAND BY HIS LRS. Vs. MEWA SINGH AND ANR.
February 3, 1987
DHAN SINGH Vs. HIRDE RAM SWARAN
June 3, 1987
DHANPATI Vs. SATISH KUMAR
November 11, 1987
DHANWANT Vs. FAZRU
October 20, 1987
DHARAM CHAND THAPPAR Vs. VIJAY KUMAR JAIN
September 25, 1987
DHARAM PAL Vs. MALKIAT SINGH GILL
August 6, 1987
DHARAM PAL Vs. STATE OF HARYANA
December 10, 1987
DHARAM PAL Vs. COLLECTOR LAND ACQUISITION URBAN DEVELOPMENT
April 16, 1987
DHARAM PAL JAIN Vs. M/S VIJAY KUMAR MANOHAR LAL AND OTHERS
December 15, 1987
DHARAMPAL Vs. STATE OF HARYANA
November 27, 1987
DHARMA Vs. STATE OF HARYANA
May 6, 1987
DHOOM SINGH Vs. RAM KUMAR
September 30, 1987
DIAL SINGH Vs. INSPECTOR GENERAL OF PRISONS CHANDIGARH
September 28, 1987
DIAL SINGH Vs. INSPECTOR GENERAL OF PRISONS
August 28, 1987
DILAWAR SINGH Vs. STATE OF HARYANA
December 9, 1987
DILAWAR SINGH Vs. STATE OF PUNJAB
April 9, 1987
DINA NATH ARORA Vs. THE STATE OF PUNJAB AND OTHERS
February 4, 1987
DINESH KUMAR Vs. STATE OF HARYANA
November 11, 1987
DIRECTOR STATE TRANSPORT, PUNJAB CHANDIGARH AND OTHERS Vs. HARDEV SINGH, CONDUCTOR
January 27, 1987
DOABA BUILDERS PVT LTD Vs. PUNJAB STATE
January 29, 1987
DR. BALJINDER PAL SINGH, REGISTRAR, DEPARTMENT OF CARDIOLOGY, GOVERNMENT MEDICAL COLLEGE, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
September 15, 1987
DR. JAGDEEP SINGH MEDICAL OFFICER Vs. STATE OF PUNJAB AND OTHER
May 27, 1987
DR. NEELAM KATHURIA Vs. STATE OF PUNJAB AND OTHERS
June 4, 1987
DUNI CHAND Vs. NAGINA SINGH
August 20, 1987
DURGA DASS AGGARWAL AND COMPANY Vs. COMMISSIONER OF INCOME-TAX
August 12, 1987
DURGESH AGGARWAL Vs. DUNI CHAND
August 19, 1987
ELECTRONICS COMPONENTS (INDIA) AND OTHERS Vs. INDIAN BANK. SECTOR 7, CHANDIGARH THROUGH ITS ZONAL MANAGER
March 10, 1987
FAKIR CHAND Vs. SUB DIVISIONAL MAGISTRATE
April 27, 1987
FAQIR SINGH Vs. STATE OF PUNJAB
August 18, 1987
FAQUIR CHAND Vs. STATE OF HARYANA
February 9, 1987
FAQUIR SINGH AND OTHERS Vs. STATE OF PUNJAB
August 6, 1987
FARIDABAD COMPLEX ADMINISTRATION Vs. DIWAN CHAND
February 3, 1987
FATEH SINGH SAINI Vs. STATE OF HARYANA
March 26, 1987
FATIA Vs. B R ANAND
July 31, 1987
FIRM M/S INDIA ESECTRODES CO. SUNAM THROUGH SHRI RAGHBIR CHAND PARTNER Vs. H. J. INDUSTRIAL CORPORATION SANDHYA DEEP 15 COMMUNITY CENTRE, EAST OF KAILASH, NEW DELHI-110024
March 11, 1987
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 8, 1987
FOOD CORPORATION OF INDIA HARYANA REGION Vs. PRESIDING OFFICER CENTRAL GOVT IND TRIBUNAL
March 8, 1987
FRONTIER EGGS STORE Vs. COMMISSIONER OF INCOME-TAX
September 10, 1987
G.L. NAGPAL Vs. M.P. RAIZADA
January 29, 1987
G.S. CHAWLA Vs. THE STATE OF HARYANA AND ORS.
July 14, 1987
GAINDA RAM Vs. SATYA RANI
February 24, 1987
GANDHI KHADDAR BHANDAR Vs. BANWARI LAL
May 7, 1987
GANESH DUTT Vs. MOLU RAM
July 13, 1987
GANGA RAM Vs. PEHLAD
September 15, 1987
GELA RAM Vs. SAT PAL SHARMA
September 14, 1987
GENERAL MANAGER Vs. GURDIAL RAM
January 27, 1987
GENERAL MANAGER Vs. NANAK SINGH
July 24, 1987
GENERAL MANAGER, PUNJAB ROADWAYS Vs. BALBIR SINGH
August 26, 1987
GHAMANDI Vs. SUKH DEVI
March 24, 1987
GHANSHAYAM SHARMA Vs. STATE OF HARYANA
September 11, 1987
GHOTU Vs. KHEM CHAND
March 6, 1987
GHUKAR SINGH Vs. BHAGWAN SINGH
November 18, 1987
GIAN DEVI Vs. BACHAN MOTOR FINANCERS (P ) LTD
September 5, 1987
GIAN DEVI Vs. RAJINDER PARSHAD
July 24, 1987
GIAN KAUR Vs. PAL SINGH
May 7, 1987
GIAN KAUR AND OTHERS Vs. DILBAGH SINGH
December 17, 1987
GIAN SINGH Vs. STATE OF PUNJAB
June 1, 1987
GIAN SINGH AND ORS Vs. DEVINDERJIT KAUR
February 18, 1987
GIDDERBAHA CO OP MARKETING CUM PROCESSING SOC LTD Vs. SURJA RAM
November 28, 1987
GITA DEVI Vs. FINANCIAL COMMISSIONER
February 17, 1987
GITA DEVI Vs. PARMA NAND AND HARI RAM
April 15, 1987
GITA RAM Vs. ROHTAS GIR AND OTHERS
July 24, 1987
GODAVARI DEVI Vs. UNION OF INDIA
June 2, 1987
GOMTI DEVI Vs. SATYA PARKASH
August 5, 1987
GOPAL SINGH Vs. JAMIATPURA DHERU CO-OPERATIVE JOINT FARMING SOCIETY LTD
September 7, 1987
GOPAL SINGH Vs. STATE OF PUNJAB
March 24, 1987
GOPAL SINGH Vs. MANJIT KAUR
March 31, 1987
GOPI CHAND Vs. KANHIYA LAL
January 30, 1987
GOPI RAM Vs. SUMANTRA DEVI
January 28, 1987
GOVER LAL Vs. KAMLESH
July 20, 1987
GOVIND RAM Vs. STATE OF HARYANA
November 2, 1987
GRAM PANCHAYAT Vs. STATE OF HARYANA
July 15, 1987
GRAM PANCHAYAT AT VILLAGE MANDER Vs. DILBAG SINGH
April 9, 1987
GRAM PANCHAYAT MEHNGROWAL Vs. AUDITYA RAM
July 28, 1987
GRAM PANCHAYAT OF VILLAGE BHADDI Vs. OM PARKASH
May 5, 1987
GRAM PANCHAYAT SUNGARPUR Vs. STATE OF HARYANA
May 12, 1987
GRAM PANCHAYAT VILLAGE SALEM SHAH Vs. SADHU RAM
May 13, 1987
GRAM PANCHAYAT, OF VILLAGE PHUGLANA Vs. FAQIR CHAND
November 12, 1987
GULAB SINGH Vs. STATE OF PUNJAB
March 30, 1987
GULSHAN KUMAR Vs. CHANDER BHAN
May 6, 1987
GULZAR SINGH Vs. STATE OF PUNJAB
January 16, 1987
GURA MASIH Vs. STATE OF PUNJAB
January 28, 1987
GURA SINGH Vs. STATE OF PUNJAB
May 13, 1987
GURBACHAN SINGH Vs. STATE OF PUNJAB
December 3, 1987
GURBACHAN SINGH Vs. STATE OF HARYANA
January 19, 1987
GURBAX SINGH Vs. STATE OF PUNJAB
August 31, 1987
GURBUX SINGH Vs. STATE OF PUNJAB
July 14, 1987
GURCHARAN KAUR Vs. JAGMOHAN SINGH
May 12, 1987
GURCHARAN SINGH Vs. STATE OF PUNJAB
February 6, 1987
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 16, 1987
GURCHARAN SINGH Vs. LAKHWINDER KAUR
March 9, 1987
GURCHARAN SINGH ALIAS GURBACHAN SINGH BAJWA Vs. HARVINDER KAUR
October 29, 1987
GURCHARAN SINGH ALIAS GURMUKH SINGH Vs. STATE OF PUNJAB
July 27, 1987
GURDEEP SINGH Vs. TEHAL SINGH
September 28, 1987
GURDEEP SINGH Vs. STATE OF PUNJAB
May 7, 1987
GURDEEP SINGH Vs. STATE OF PUNJAB
November 16, 1987
GURDEV KAUR Vs. RALLA SINGH
February 27, 1987
GURDEV SINGH Vs. STATE OF PUNJAB
September 25, 1987
GURDEV SINGH Vs. STATE OF PUNJAB
November 26, 1987
GURDEV SINGH Vs. STATE OF PUNJAB
August 26, 1987
GURDIAL Vs. STATE OF PUNJAB
July 28, 1987
GURDIAL BATRA Vs. SHRI RAJ KUMAR JAIN
August 5, 1987
GURDIAL SINGH Vs. MAHANT BHAGWAN DASS
March 6, 1987
GURDIAL SINGH Vs. STATE OF PUNJAB
November 10, 1987
GURDIAL SINGH Vs. STATE OF HARYANA
September 1, 1987
GURDIP KAUR Vs. PRITAM SINGH
September 15, 1987
GURKIRPAL SINGH Vs. STATE OF PUNJAB
November 11, 1987
GURKIRPAL SINGH Vs. THE STATE OF PUNJAB THROUGH THE LAND AQCUISITION COLLECTOR, URBAN DEVELOPMENT, PUNJAB, CHANDIGARH
September 7, 1987
GURMAIL SINGH Vs. STATE OF PUNJAB
July 16, 1987
GURMEET SINGH Vs. DIRECTOR GENERAL & INSPECTOR GENERAL OF PRISONS, HARYANA
November 19, 1987
GURMEET SINGH GILL AND ORS. Vs. THE CHIEF AGRICULTURAL OFFICER AND ORS.
March 3, 1987
GURMEJ KAUR AND ANOTHER Vs. TEJA SINGH AND ANOTHER
December 16, 1987
GURMEJ SINGH Vs. STATE OF PUNJAB
March 12, 1987
GURMIT @ LAL MITI Vs. STATE OF PUNJAB
May 26, 1987
GURMIT KAUR Vs. DHANTO
April 17, 1987
GURMUKH SINGH Vs. PUNJAB STATE
March 24, 1987
GURNAM SINGH Vs. STATE OF PUNJAB
February 23, 1987
GURNAM SINGH Vs. PRITAM KAUR
August 25, 1987
GURPARTAP SINGH Vs. NARINDER PAL SINGH
October 5, 1987
GURSEWAK SINGH Vs. STATE OF PUNJAB
November 26, 1987
GURU NANAK KHALSA HIGH SCHOOL, SECTORS 30-B, CHANDIGARH Vs. THE CHANDIGARH ADMINISTRATION THROUGH THE SECRETARY FINANCE-CUM-EDUCATION, CHANDIGARH AND OTHERS
February 23, 1987
GYANI BALDEV SINGH Vs. UNION TERRITORY, CHANDIGARH
April 9, 1987
H D BANSAL Vs. STATE OF HARYANA AND OTHERS
July 23, 1987
H K SHARMA Vs. HSEB
October 13, 1987
H.D. CHOPRA, EXCISE AND TAXATION OFFICER Vs. STATE OF PUNJAB AND ANOTHER
June 5, 1987
HAKAM SINGH Vs. UNION TERRITORY CHANDIGARH
May 22, 1987
HAKAM SINGH (DECEASED) Vs. BANTA SINGH AND OTHERS
October 30, 1987
HAKAM SINGH AND OTHERS Vs. NACHAATTAR SINGH AND ANOTHER
October 13, 1987
HANS RAJ Vs. THE STATE OF PUNJAB AND OTHERS
March 23, 1987
HANS RAJ Vs. BANARSI DASS
September 1, 1987
HANS RAJ Vs. RAJ IRON STORE
March 6, 1987
HANSA AGENCIES PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
April 13, 1987
HAR GOBIND Vs. RAM CHAND
May 15, 1987
HAR KAWAL Vs. THE STATE OF PUNJAB AND ANOTHER
May 15, 1987
HAR LAL Vs. STATE OF HARYANA
September 14, 1987
HARBANS KAUR Vs. MOHINDER SINGH
January 28, 1987
HARBANS LAL SHARMA Vs. CHEMICAL VESSELS FABRICATORS PVT LTD
January 19, 1987
HARBANS SINGH Vs. UNION OF INDIA
August 18, 1987
HARBANS SINGH Vs. STATE OF HARYANA
August 8, 1987
HARBANS SINGH Vs. UNION OF INDIA
August 10, 1987
HARBANS SINGH Vs. KRISHNA WANTI
March 2, 1987
HARBANS SINGH Vs. STATE OF PUNJAB
August 17, 1987
HARBANS SINGH Vs. GURBAKHSH SINGH
February 17, 1987
HARBANS SINGH AND OTHERS Vs. PHANGAN SINGH
March 23, 1987
HARBANS SINGH S Vs. JASWANT SINGH
February 23, 1987
HARBBAJAN SINGH Vs. STATE OF HARYANA
May 7, 1987
HARBHAJAN KAUR Vs. HARDIT SINGH
July 17, 1987
HARBHAJAN SINGH Vs. STATE OF PUNJAB
May 25, 1987
HARBHAJAN SINGH Vs. VED MITTER
April 2, 1987
HARBHAJAN SINGH Vs. STATE OF PUNJAB
November 18, 1987
HARBINDER SINGH Vs. STATE OF PUNJAB
July 16, 1987
HARCHARAN KAUR Vs. NACHHATTAR SINGH
May 22, 1987
HARCHARAN SINGH BHATIA Vs. INCOME-TAX OFFICER A-WARD
November 16, 1987
HARDEV SINGH Vs. STATE OF PUNJAB
March 17, 1987
HARDIAL SINGH Vs. UNION OF INDIA
May 26, 1987
HARI CHAND Vs. STATE OF HARYANA
June 2, 1987
HARI DATT Vs. STATE OF HARYANA
April 13, 1987
HARI KISHAN Vs. RAM SARUP
August 19, 1987
HARI KISHAN DAS Vs. DALJIT KAUR AND OTHERS
February 17, 1987
HARI KRISHANA SHARMA Vs. SUPERINTENDENT OF POLICE, SPECIAL POLICE ESTABLISHMENT, CHANDIGARH
November 10, 1987
HARI MITTAL Vs. B.M. SIKKA
February 20, 1987
HARI SINGH Vs. AMBO
December 25, 1987
HARI SINGH (DECEASED) REPRESENTED BY HIS LRS. Vs. GURMEJ KAUR AND OTHERS
February 9, 1987
HARINDER KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD
September 1, 1987
HARISH CHAND Vs. KIRPA RAM
January 23, 1987
HARISH CHANDER AND ANOTHER Vs. BAHADUR CHAND AND ANOTHER
July 14, 1987
HARJEET SINGH Vs. STATE OF HARYANA
April 16, 1987
HARJI RAM Vs. MOHAR SINGH
May 6, 1987
HARJINDER KAUR Vs. EMPLOYEES STATE INSURANCE CORPN
May 1, 1987
HARJINDER SINGH Vs. STATE OF PUNJAB
June 5, 1987
HARJINDER SINGH Vs. STATE OF HARYANA
March 11, 1987
HARJIT SINGH Vs. RAGHBIR CHAND
September 1, 1987
HARKARNAIL SINGH Vs. RAM KUMAR
March 3, 1987
HARNAM SINGH Vs. GURMAIL KAUR
February 24, 1987
HARPARSHAD Vs. STATE OF PUNJAB
April 10, 1987
HARVINDER SINGH Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA AND ANOTHER
July 14, 1987
HARYANA FINANCIAL CORPN Vs. H G S RE ROLLING MILLS NARNAUL
September 1, 1987
HARYANA ROADWAYS AND OTHERS Vs. PURAN CHAND
June 3, 1987
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJINDER KAUR
January 15, 1987
HARYSANA APEX CO OP BANKS EMPLOYEES UNION Vs. REGISTRAR
December 7, 1987
HAWA SINGH Vs. SANTOSH ALIAS GUDDO
September 17, 1987
HAZARA SINGH KANDOHLA Vs. MADAN LAL
January 30, 1987
HAZURA SINGH Vs. JAGIR SINGH
September 17, 1987
HAZURA SINGH- Vs. STATE OF PUNJAB
August 3, 1987
HEM CHANDER SHARMA Vs. STATE OF HARYANA
March 19, 1987
HET RAM Vs. RAJINDER PARSHAD
November 4, 1987
HINDUSTAN INSTRUMENTS LTD Vs. STATE
April 10, 1987
HIRA ASSOCIATES Vs. UNION OF INDIA
April 1, 1987
HIRA NAND Vs. SAVITA RANI
March 12, 1987
HUKAM CHAND Vs. HARYANA STATE
October 9, 1987
HUKAMI DEVI AND OTHERS Vs. THE MUNICIPALITY AMBAIA AND OTHERS
July 21, 1987
HUKMA Vs. DAULAT RAM
April 8, 1987
HUKMI BAI Vs. RATTAN CHAND
March 10, 1987
INCOME-TAX OFFICER Vs. JAGDISH RAM MANAK CHAND
March 6, 1987
INDER DASS Vs. HEM RAJ
September 22, 1987
INDER KAUR Vs. JAGAN NATH
March 2, 1987
INDER SINGH Vs. STATE OF HARYANA
November 18, 1987
INDER SINGH Vs. RAGHBIR CHAND
September 17, 1987
INDER SINGH Vs. STATE OF HARYANA
April 27, 1987
INDER SINGH Vs. STATE OF PUNJAB
July 17, 1987
INDERJIT SINGH Vs. MANJIT KAUR
September 8, 1987
ISH KUMAR Vs. SMT. SURINDER ALIAS GEETA
May 28, 1987
ISHER DEVI Vs. VIRSHA SINGH
July 30, 1987
ISHER SINGH Vs. BADAN SINGH
October 8, 1987
J K DHIR Vs. STATE OF PUNJAB
June 5, 1987
J K DHIR Vs. STATE OF PUNJAB
June 15, 1987
J M P MANUFACTURING COMPANY Vs. UNION OF INDIA
July 27, 1987
J R GROVER DIRECTOR OF K D WOOLLEN MILLS P LTD Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE GOVERNMENT OF
April 6, 1987
JAG SINGH Vs. BALVIR KAUR
March 20, 1987
JAGAN NATH Vs. DHARAM NATH
February 24, 1987
JAGAN NATH Vs. SHRI DEV CHAWLA
August 14, 1987
JAGAT RAM Vs. STATE
February 23, 1987
JAGDEEP SINGH ALIAS JAGDISH SINGH S Vs. STATE OF HARYANA
July 30, 1987
JAGDEEP SINGH ALIAS RANA Vs. STATE OF HARYANA
June 3, 1987
JAGDEV SINGH Vs. HAZARA SINGH
February 7, 1987
JAGDEV SINGH Vs. UNION OF INDIA
May 26, 1987
JAGDISH AND ANOTHER Vs. THE STATE OF HARYANA
April 9, 1987
JAGDISH CHANDER Vs. STATE OF HARYANA
October 29, 1987
JAGDISH KUMAR Vs. RAJ KUMAR
March 11, 1987
JAGDISH KUMAR Vs. NEELAM RANI
December 11, 1987
JAGDISH LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 17, 1987
JAGDISH PARSHAD Vs. MADAN LAL
August 25, 1987
JAGDISH PARSHAD SHARMA Vs. SITA RAM
April 20, 1987
JAGDISH RAI Vs. STATE OF PUNJAB
November 24, 1987
JAGDISH RAI Vs. STATE OF PUNJAB
January 29, 1987
JAGDISH SINGH Vs. BIR MATI
August 11, 1987
JAGDISH SINGH DAIRY WALA Vs. CAPT. RANBIR SINGH JOLLY
July 28, 1987
JAGE RAM Vs. STATE OF HARYANA
February 2, 1987
JAGGAR SINGH Vs. STATE OF PUNJAB
September 25, 1987
JAGIR SINGH Vs. JHANDA SINGH
May 26, 1987
JAGIR SINGH Vs. MOHAR SINGH
August 5, 1987
JAGIR SINGH Vs. STATE OF PUNJAB
March 3, 1987
JAGIR SINGH AND ORS. Vs. AJMERO AND ORS.
May 20, 1987
JAGJIT MEHTA Vs. DEV BRAT SHARMA
August 24, 1987
JAGJIT SINGH Vs. STATE OF PUNJAB
October 5, 1987
JAGJIT SINGH Vs. STATE OF PUNJAB
June 1, 1987
JAGJIT SINGH MANN Vs. BARINDER PAL SINGH
March 5, 1987
JAGTAR SINGH Vs. STATE OF PUNJAB
June 4, 1987
JAGTAR SINGH Vs. STATE OF PUNJAB
October 30, 1987
JAI BHAGWAN AND OTHERS Vs. HAKIM SAWAN RAM
November 3, 1987
JAI DEV Vs. GORA LAL
August 19, 1987
JAI JAGDAMBA TRADING CO. Vs. ASHARAFI DEVI
August 24, 1987
JAI KISHAN AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
August 25, 1987
JAI KUMAR JAIN Vs. BABU RAM
February 18, 1987
JAI PARKASH Vs. STATE OF HARYANA
June 1, 1987
JAI RAM Vs. ACHHRU MAL
March 3, 1987
JAI SINGH Vs. NAND LAL
August 5, 1987
JAI SINGH Vs. STATE OF HARYANA
July 22, 1987
JAI SINGH Vs. STATE OF PUNJAB
November 28, 1987
JAI SINGH Vs. STATE OF HARYANA
January 30, 1987
JAIN SHUDH VANASPATI LTD Vs. STATE OF PUNJAB
April 8, 1987
JAIRAM DASS Vs. VED PARKASH
April 23, 1987
JAL KAUR Vs. AJAIB SINGH
September 22, 1987
JALPA PARSHAD AGGARWAL Vs. STATE OF HARYANA
July 24, 1987
JAMNA DASS Vs. MOHAN LAL
August 11, 1987
JAMNA DEVI Vs. UNION OF INDIA
August 13, 1987
JAMSHED Vs. SULTAN
March 9, 1987
JANAK RAJ Vs. STATE OF HARYANA
January 15, 1987
JANG SINGH Vs. STATE OF HARYANA
May 4, 1987
JANGIR SINGH Vs. STATE OF PUNJAB
January 22, 1987
JANGIR SINGH Vs. GURDIT SINGH AND OTHERS
October 16, 1987
JANGIR SINGH AND OTHERS Vs. KHETA SINGH
October 20, 1987
JANKI DASS Vs. SMT. SHANTI
September 23, 1987
JANKI DEVI Vs. KHUSHIA
August 6, 1987
JARNAIL SINGH Vs. STATE OF PUNJAB
September 7, 1987
JARNAIL SINGH Vs. GRAM SABHA OF VILLAGE SARABHA
February 18, 1987
JASBIR KAUR Vs. JASWANT SINGH
December 18, 1987
JASBIR SINGH Vs. GURMEET KAUR
October 5, 1987
JASBIR SINGH Vs. SEWA RAM
January 27, 1987
JASBIR SINGH Vs. INCOME-TAX OFFICER
April 27, 1987
JASJIT SINGH Vs. RONKI RAM
August 14, 1987
JASMAT Vs. KAMLESH
April 1, 1987
JASMEL KAUR Vs. UNION OF INDIA
July 15, 1987
JASMER SINGH Vs. STATE OF HARYANA
August 12, 1987
JASPAL KAUR Vs. SUKHDEV SINGH
April 28, 1987
JASWANT KAUR Vs. SARLA DEVI
May 19, 1987
JASWANT KUMAR Vs. CHANDIGRH (U.T.) UNION TERRITORY ADMINISTRATIVE AND OTHERS
March 11, 1987
JASWANT RAI JAIN Vs. STATE OF HARYANA
May 13, 1987
JASWANT SINGH Vs. STATE OF PUNJAB
January 9, 1987
JASWANT SINGH Vs. MOHINDER SINGH
May 11, 1987
JASWANT SINGH Vs. MOHINDER KUMAR
May 25, 1987
JASWANT THEATRE Vs. STATE OF PUNJAB
March 27, 1987
JASWINDER KAUR Vs. JAWALA SINGH
March 24, 1987
JASWINDER KAUR Vs. BALWINDER SINGH & ANR.
August 6, 1987
JASWINDER SINGH ALIAS, JAGA Vs. STATE OF PUNJABT
November 18, 1987
JAWAHAR LAL Vs. MANGU RAM
June 5, 1987
JEET SINGH Vs. STATE OF HARYANA
August 24, 1987
JEETO Vs. RAM SINGH AND OTHERS
March 11, 1987
JEETO Vs. CHANNA
October 5, 1987
JEEVAN SINGH Vs. STATE UNION TERRITORY OF CHANDIGARH
June 3, 1987
JETHA NAND Vs. RAM GAPAL
April 9, 1987
JIA LAL Vs. KISHORE KUMAR KHULLAR
September 21, 1987
JINDAL RICE AND GENERAL MILLS Vs. MEHTAB RICE MILLS, DHARAMKOT
May 13, 1987
JIT SINGH Vs. STATE OF PUNJAB
February 9, 1987
JIT SINGH Vs. STATE OF PUNJAB
April 13, 1987
JIWAN DASS AND ANOTHER Vs. CHAMAN LAL
November 9, 1987
JIWANA Vs. MOHINDER SINGH
May 15, 1987
JIWANI DEVI Vs. MURARI LAL
February 18, 1987
JODH SINGH Vs. CHANDI RAM
September 25, 1987
JOGA SINGH Vs. STATE OF HARYAN
November 19, 1987
JOGINDER PAL SINGH Vs. STATE OF PUNJAB
July 3, 1987
JOGINDER SINGH Vs. STATE OF HARYANA
November 13, 1987
JOGINDER SINGH Vs. STAT OF PUNJAB
May 1, 1987
JOGINDER SINGH Vs. STATE OF PUNJAB
July 23, 1987
JOGINDER SINGH Vs. KULDIP SINGH
September 14, 1987
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 8, 1987
JOGINDER SINGH Vs. GURNAM SINGH
August 14, 1987
JOGINDER SINGH BAJWA Vs. KULDIP SINGH
May 8, 1987
JUSTICE D.K. MAHAJAN AND OTHERS Vs. THE UNION OF INDIA, THROUGH THE SECRETARY TO GOVT. OF INDIA, AND ANOTHER
March 19, 1987
K K SHARMA Vs. PUNJAB STATE
July 16, 1987
KABLA SINGH Vs. JOGINDER SINGH
March 12, 1987
KAILASH CHAND Vs. MOOL RAJ SONDHI
March 11, 1987
KAILASH KUMARI Vs. BHOLA
November 16, 1987
KALA ALIAS ASHOK KUMAR Vs. DHARAMPAL
August 17, 1987
KALU RAM Vs. HARISH KUMAR
December 11, 1987
KAMLA Vs. DAYA KAUR
May 15, 1987
KAMLA DEVI Vs. MAHENDER PARTAP
October 6, 1987
KAMLESH KUMARI Vs. KRISHAN
September 8, 1987
KANJI Vs. CHOHAL SINGH
September 3, 1987
KANTA RANI Vs. SAT PAL
August 31, 1987
KAPIL DEV GUPTA Vs. RAM KISHAN
August 18, 1987
KAPOOR SINGH Vs. STATE OF PUNJAB
August 4, 1987
KAPOOR SINGH Vs. STATE OF PUNJAB
May 14, 1987
KAPUR SINGH Vs. STATE OF PUNJAB
December 3, 1987
KARAM SINGH Vs. STATE OF PUNJAB
November 10, 1987
KARAM SINGH Vs. VED PARKASH
November 26, 1987
KARAM SINGH Vs. CHANAN SINGH
January 8, 1987
KARAM SINGH Vs. STATE OF PUNJAB
March 20, 1987
KARAM SINGH AND OTHERS Vs. HARNAM SINGH AND ANOTHER
March 25, 1987
KARAMJIT KAUR Vs. PARAMJIT SINGH
March 5, 1987
KARAMJIT SINGH Vs. STATE OF U T CHANDIGARH
April 15, 1987
KARAN SINGH Vs. STATE OF HARYANA
April 20, 1987
KARAN SINGH Vs. STATE OF HARYANA
November 28, 1987
KARMU AND OTHERS Vs. MOHINDER SINGH, ADOPTED SON, AND OTHERS
October 20, 1987
KARNAIL SINGH Vs. STATE OF PUNJAB
December 3, 1987
KARNAIL SINGH Vs. KISHAN SINGH AND ORS
November 9, 1987
KARTAR SINGH Vs. PUNJAB AND SIND BANK
May 15, 1987
KARTAR SINGH Vs. STATE OF PUNJAB
September 21, 1987
KARTAR SINGH Vs. AJAIB SINGH
September 16, 1987
KARTAR SINGH Vs. UDHAM SINGH SHANI
September 11, 1987
KARTARA Vs. STATE OF PUNJAB
March 12, 1987
KASHMIR KAUR ALIAS GURMEET KAUR Vs. MAJOR SINGH
March 20, 1987
KASHMIR SINGH Vs. STATE OF PUNJAB
May 19, 1987
KAUR SINGH Vs. STATE OF PUNJAB
February 17, 1987
KAUR SINGH JEEWAR Vs. STATE OF PUNJAB
February 20, 1987
KAUSHALAYA DEVI Vs. DARSHAN SINGH
September 22, 1987
KAUSHALYA DEVI Vs. BHOLA NATH
March 24, 1987
KAUSHALYA DEVI (DECEASED) SUBSTITUTED BY SUKHPAL SINGH Vs. UNION OF INDIA
May 20, 1987
KEHAR SINGH Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL, LUDHIANA IMPROVEMENT TRUST
May 5, 1987
KESAR SINGH Vs. SAT PAL
March 11, 1987
KEWAL GKPRN JAIN Vs. CHANDIGARH (UNION TERRITORY) CHANDIGARH ADMINISTRATION AND OTHERS
May 4, 1987
KEWAL KRISHAN Vs. MAHESHWARI DUTT
February 9, 1987
KEWAL KRISHAN Vs. LAJWANTI
November 24, 1987
KEWAL KRISHAN Vs. SUDESH BALA
April 8, 1987
KEWAL RAM Vs. STATE OF HARYANA
March 5, 1987
KEWAL SINGH Vs. STATE OF PUNJAB
April 8, 1987
KEWAL SINGH Vs. STATE OF PUNJAB
August 25, 1987
KHANNA GAS CENTRE, H P Vs. HINDUSTAN PETROLEUM CORPORATION
September 15, 1987
KHEM CHAND Vs. STATE OF HARYANA
August 18, 1987
KHUSHAL SINGH Vs. GURDIP SINGH
March 27, 1987
KHUSHIA RAM Vs. FINANCIAL COMMISSIONER
July 14, 1987
KIRAN BALA Vs. TARSEM LAL
May 18, 1987
KIRAN DEV Vs. CHET KAUR
September 9, 1987
KIRPAL KAUR Vs. SURINDER SINGH
August 17, 1987
KISHAN Vs. MUKANDI
January 14, 1987
KISHAN DEV RISHI Vs. CHHAJU RAM
March 24, 1987
KISHAN LAL SACHDEVA Vs. SOM DUTT
April 17, 1987
KISHAN LAL VIG Vs. SHRI SUNDER LAL
August 26, 1987
KISHAN PAL SINGH Vs. BIMLA
August 4, 1987
KISHORI LAL Vs. KUNDAN LAL
March 24, 1987
KRANTI KUMAR CHOPRA Vs. GOVERNMENT OF INDIA AND ORS.
June 5, 1987
KRISHAN CHAND Vs. ROSHAN LAL
February 19, 1987
KRISHAN KUMAR Vs. DAROPDI DEVI ALIAS DAROPTI DEVI
May 5, 1987
KRISHAN KUMAR Vs. STATE OF HARYANA
May 5, 1987
KRISHAN LAL Vs. SMT. KAMLESH RANI
August 20, 1987
KRISHAN LAL Vs. RAM RATTAN
March 12, 1987
KRISHAN LAL ALIAS KALLA Vs. DES RAJ SETHI
November 24, 1987
KRISHAN LAL NANGIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 17, 1987
KULBIR CHAND Vs. DIST MAGISTRATE AMRITSAR
October 9, 1987
KULBIR KUMAR Vs. STATE OF PUNJAB
March 19, 1987
KULDIP KAUR Vs. STATE OF PUNJAB
October 28, 1987
KULDIP SINGH Vs. STATE OF PUNJAB
February 24, 1987
KULDIP SINGH Vs. STATE OF PUNJAB
April 1, 1987
KULDIP SINGH ANAND Vs. NANAK SINGH
March 2, 1987
KULDIP SINGH AND ORS Vs. GURDIAL SINGH AND DYAL SINGH AND ORS
February 25, 1987
KULDIP SINGH SAHNI, ADVOCATE, SHER-E-PUNJAB MARKET, PATIALA Vs. STATE OF PUNJAB
October 5, 1987
KULDIP SINGH WADALA Vs. STATE OF PUNJAB
May 28, 1987
KULTAR SINGH Vs. NIMBO
December 3, 1987
KULWANT SINGH Vs. STATE OF PUNJAB
May 27, 1987
KULWANT SINGH Vs. SANATAN DHARAM MANDIR SABHA (REGD ) THROUGH ITS SECRETARY
April 28, 1987
KULWANT SINGH ALIAS CHHINDA ALIAS PARAMJIT SINGH Vs. SUKHWINDER KAUR
December 1, 1987
KUM KUM PURI Vs. ASHWANI KUMAR TANGRI
October 26, 1987
KUNDAN LAL Vs. MOHINDER SINGH
October 5, 1987
KUNDAN LAL NARANG Vs. STATE OF HARYANA THRU SECRETARY TO GOVT , HARYANA, LOCAL SELF DEPARTMENT, CHANDIGARH
August 25, 1987
KUNDAN SINGH Vs. STATE OF HARYANA
May 11, 1987
KUNTI DEVI Vs. TEK CHAND
August 14, 1987
L D KHANNA Vs. SIDHSONS
March 24, 1987
LABH SINGH Vs. SUNEHRI DEVI
May 27, 1987
LABH SINGH Vs. BACHAN SINGH
May 26, 1987
LABHU RAM Vs. GURNAM SINGH AND OTHERS
December 18, 1987
LACHHMAN DASS Vs. DES RAJ
September 21, 1987
LACHHMAN DASS Vs. STATE OF PUNJAB
November 27, 1987
LACHHMAN SINGH Vs. STATE OF PUNJAB
June 20, 1987
LACHHMI CHAND Vs. STATE OF HARYANA
December 10, 1987
LAJPAT RAI Vs. KARNAIL SINGH
September 3, 1987
LAKHA SINGH Vs. STATE OF PUNJAB
August 24, 1987
LAKHAMI CHAND Vs. SARLA DEVI
June 6, 1987
LAKHMI CHAND Vs. SARLA DEVI
June 5, 1987
LAKHPAT RAI AND OTHERS Vs. THE MANAGING DIRECTOR THE PUNJAB STATE CO
January 23, 1987
LAKHWINDER SINGH Vs. BALVINDER SINGH
July 16, 1987
LAKHWINDERJIT KAUR Vs. GURMEET SINGH
September 23, 1987
LAL CHAND Vs. SAVITRI PARKASH
February 17, 1987
LAL CHAND Vs. HARNAM KAUR
April 8, 1987
LAL CHAND Vs. BAL KISHAN
July 16, 1987
LAL CHAND Vs. MADAN LAL
April 17, 1987
LALAN SINGH Vs. STATE OF HARYANA
May 3, 1987
LALIT MOHAN SURI Vs. GENERAL PUBLIC
March 20, 1987
LAXMI CHAND Vs. RAM BHAGAT
February 27, 1987
LEADER VALVES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
April 13, 1987
LEKH RAM Vs. JHANDU
October 16, 1987
LEKH RAM (DECEASED) AND OTHERS Vs. HART SINGH
February 11, 1987
LIEUT COL OM ADHAR Vs. SHRI BHUSHAN KUMAR
August 31, 1987
LIKHI RAM Vs. BANE SINGH
May 11, 1987
LIKHI RAM Vs. BANE SINGH
March 11, 1987
LILA SINGH Vs. STATE OF PUNJAB
September 9, 1987
LOVELY DAUGHTER OF SIKANDER BHASIN Vs. SANTOSH KUMARI
September 28, 1987
LT. COL. OM ADHAR Vs. BHUSHAN KUMAR
August 31, 1987
M M AND SONS OF COAL DEPOT HOLDER Vs. NATIONAL FERTILIZERS LTD
September 25, 1987
M.L. SEKHRI, DIRECTOR, PLANT DESIGN, THEIN DAM PROJECT, PUNJAB Vs. STATE OF PUNJAB AND OTHERS
August 21, 1987
M/R RATAN PARKASHAN MANDIR Vs. SHRI LAJPAT RAI
April 1, 1987
M/S BRIJ LAL RAM RICHHPAL, REWARI, THORUGH ITS PARTNER RAJINDER PARSHAD, GUR BAZAR, REWARI Vs. THE CHIEF ADMINISTRATOR, THE HARYANA AGRICULTURAL MARKETING BOARD, PANCHKULA AND ANOTHER
August 18, 1987
M/S HARYANA TRACTOR, G.T. ROAD, HANSI Vs. STATE BANK OF INDIA AND OTHER
January 7, 1987
M/S INDIA WOOLLEN TEXTILE MILLS (P) LTD. Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
October 12, 1987
M/S PINTOO INDUSTRIES, CHANDIGARH AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
September 15, 1987
M/S. LACHHMAN DASS SIKRI Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, CHANDIGARH AND ANOTHER
March 6, 1987
M/S. PUNJAB SPORTS HOUSE AMBALA CANTT. Vs. SMT. LILA WATI
September 9, 1987
M/S. SADHU RAM & CO. Vs. RATTAN PAUL JUGGA, ADVOCATE
June 2, 1987
MADAN GOPAL Vs. DIN DAYAL
December 1, 1987
MADAN GOPAL Vs. BALU ALIS BAL KRISHAN
March 3, 1987
MADAN LAL Vs. MANGE RAM
December 11, 1987
MADAN LAL Vs. KRISHAN LAL
January 12, 1987
MADAN LAL KATYAL Vs. DEPUTY COMMISSIONER KARNAL
October 18, 1987
MADANJIT SINGH Vs. SHRIMATI NASIB KAUR
November 16, 1987
MAGHAR SINGH Vs. BACHAN SINGH ALIAS PANCH
February 4, 1987
MAHABIR SINGH Vs. SUPERINTENDING ENGINEER
April 8, 1987
MAHABIR SINGH Vs. STATE OF HARYANA
May 28, 1987
MAHADEV PARSHAD Vs. DHUMI
April 15, 1987
MAHANT RAVINDER DAS CHELA MAHANT BIKRAM DAS Vs. MAHANT SANT SARUP CHELA MAHANT JOTI SARUP
October 27, 1987
MAHANT SANT SARUP Vs. KALYAN SINGH
January 8, 1987
MAHAVIR SINGH Vs. GIAN PARKASH KHURANA
May 27, 1987
MAHIPAL Vs. STATE OF PUNJAB
August 31, 1987
MAJOR SINGH Vs. STATE OF PUNJAB
May 1, 1987
MAL SINGH Vs. UNION OF INDIA
August 12, 1987
MALA CHAWLA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
September 1, 1987
MALERKOTLA AUTO UDYOG Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
September 11, 1987
MALKIAT KAUR Vs. BANT SINGH
January 1, 1987
MALKIAT SINGH Vs. STATE OF PUNJAB
August 20, 1987
MALKIAT SINGH Vs. STATE OF PUNJAB
November 17, 1987
MALKIAT SINGH Vs. STATE OF PUNJAB
February 18, 1987
MALKIAT SINGH Vs. STATE OF PUNJAB
August 7, 1987
MALWA BUS SERVICE P LTD Vs. AMRIT KAUR
March 3, 1987
MAMTA Vs. AJAY KUMAR MOHAN
January 12, 1987
MAN MOHAN SAHANI Vs. STATE OF HARYANA
February 19, 1987
MANDAR SINGH Vs. STATE OF PUNJAB
December 1, 1987
MANGAL PATI AND ORS. Vs. HARI SINGH AND ORS.
April 17, 1987
MANGAL SINGH Vs. STATE OF PUNJAB
July 23, 1987
MANGAL SINGH Vs. PHUMAN SINGH AND OTHERS
May 7, 1987
MANGAT RAI Vs. D.D. MEHTA
March 5, 1987
MANGE RAM Vs. STATE OF HARYANA
October 6, 1987
MANGE RAM Vs. LAKHMI CHAND
July 16, 1987
MANIL KUMAR MIDHA Vs. STATE OF HARYANA
December 10, 1987
MANINDER KAUR Vs. STATE OF PUNJAB
August 19, 1987
MANN DEV Vs. STATE OF HARYANA
March 10, 1987
MANOHAR LAL Vs. KRISHAN KUMAR
May 8, 1987
MANOHAR LAL Vs. VASDEV
September 9, 1987
MANOHAR LAL AND ANOTHER Vs. OM PARKASH AND OTHERS
May 8, 1987
MANZOOR HUSSAIN Vs. VED PAL
March 17, 1987
MANZOORAN Vs. STATE OF PUNJAB
February 4, 1987
MARKET COMMITTEE, JHABAL, AMRITSAR Vs. MANJIT SINGH AND ANOTHER
December 4, 1987
MAST RAM Vs. J K MENON
August 19, 1987
MASTAN SINGH Vs. STATE OF PUNJAB
May 5, 1987
MATESHWAR DAYAL Vs. KRISHAN LAL
February 25, 1987
MATU RAM Vs. STATE OF HARYANA
January 7, 1987
MATU RAM Vs. UNION TERRITORY OF CHANDIGARH
October 12, 1987
MAWA SINGH Vs. DARBARA SINGH
September 7, 1987
MAYA DEVI Vs. UNION TERRITORY OF CHANDIGARH
October 12, 1987
MAYA DEVI Vs. MEHRIA GRAM DALL MILL
April 28, 1987
MAYA DEVI Vs. OM PARKASH
December 15, 1987
MAYA WANTI Vs. RAJINDER SINGH
December 3, 1987
MEENA CHOUDHARY Vs. SATYA NARAIN KANWAR
October 12, 1987
MEENA RANI JAIN Vs. HAZARI LAL
October 20, 1987
MEHAL SINGH Vs. STATE OF PUNJAB
March 6, 1987
MEHAR SINGH Vs. VIDYA PARKASH
March 24, 1987
MEHMA SINGH Vs. STATE OF PUNJAB THRO SECTION PUNJAB GOVT HOME DEPTT
August 7, 1987
MEHTAB KAUR Vs. STATE OF PUNJAB
March 30, 1987
MEHTAB SINGH Vs. TILAK RAJ ARORA
October 13, 1987
MESSRS VEDSONS (P) LIMITED Vs. CHIEF JUDICIAL MAGISTRATE, CHANDIGARH
November 2, 1987
MEWA SINGH Vs. STATE OF PUNJAB
February 18, 1987
MISS SHEHNAJ THROUGH HER NEXT FRIEND SMT. HAJRAN Vs. ABDUL REHMAN
July 24, 1987
MOHAN LAL Vs. STATE OF HARYANA
November 16, 1987
MOHAN LAL Vs. MEGH RAJ
March 3, 1987
MOHAN LAL Vs. STATE OF PUNJAB
December 11, 1987
MOHAN LAL Vs. JAI BHAGWAN
August 14, 1987
MOHAN LAL Vs. JATINDER NATH
February 4, 1987
MOHD. HANIF Vs. GIAN CHAND
August 18, 1987
MOHD. RASHID Vs. MOHD. HANIF AND OTHERS
December 8, 1987
MOHINDER KAUR Vs. BALJIT SINGH
May 12, 1987
MOHINDER SINGH Vs. UNION OF INDIA
September 17, 1987
MOHINDER SINGH Vs. STATE OF PUNJAB
February 9, 1987
MOHINDER SINGH Vs. STATE OF PUNJAB
August 11, 1987
MOHINDER SINGH Vs. PARAMJIT KAUR
June 5, 1987
MOHINDER SINGH Vs. STATE OF PUNJAB
March 2, 1987
MOHINDER SINGH Vs. STATE OF PUNJAB
November 24, 1987
MOHINDER SINGH ALIAS PRABHU Vs. STATE OF PUNJAB
November 11, 1987
MOHINDER SINGH EX HEAD CONSTABLE NO 101/GRF Vs. STATE OF HARYANA THRU DIRECTOR GENERAL OF POLICE HARYANA, CHANDIGARH
May 1, 1987
MOOL CHAND Vs. STATE OF PUNJAB
March 11, 1987
MOTI RAM DHOBI Vs. LAJPAT RAI
November 18, 1987
MRS. KIRAN JYOTI Vs. SHRI KULBUSHAN KUMAR RISHI
October 8, 1987
MUKESH KUMAR Vs. COLLECTOR LAND ACQUISITION COLONIZATION DEPTT , PUNJAB, CHANDIGARH
May 5, 1987
MUKHTIAR SINGH Vs. STATE OF PUNJAB
November 23, 1987
MUKHTIAR SINGH Vs. GURPINDER KAUR
July 15, 1987
MUNICIPAL COMMITTEE Vs. MOHINDER SINGH
March 23, 1987
MUNICIPAL COMMITTEE Vs. CHAUDHRY SAT PAL
March 13, 1987
MUNICIPAL COMMITTEE Vs. MOHAN SINGH
October 16, 1987
MUNICIPAL COMMITTEE KHARKHODA Vs. BHIM SINGH
March 2, 1987
MUNICIPAL COMMITTEE SULTANPUR LODHI Vs. BANWARI LAL
September 9, 1987
MUNICIPAL CORPORATION OF LUDHIANA Vs. SARGODHA IRON AND HARDWARE STORE
July 25, 1987
MUNICIPAL CORPORATION, LUDHIANA Vs. M/S RAM PARSHAD KIDAR NATH
July 21, 1987
MUNSHI RAM Vs. ISHWAR DATT
March 2, 1987
MURTI SHRI DURGA BHAWANI (HETUWALI) TRUST Vs. HARBHAJAN SINGH
July 22, 1987
MURTI SHRI RAM CHANDER JI MAHARAJ, INSTALLED IN THAKARDWARA KALAN, TALAB NAURANG RAI Vs. STATE OF HARYANA
January 17, 1987
MURTI SHRI RAM CHANDER JIT MAHARAJ. INSTALLED IN THAKARDWARA KALAN. TALAB NAURANJ RAI Vs. STATE OF HARYANA AND ANOTHER
February 17, 1987
N.K. SHARMA Vs. S.P.E./C.B.I. CHANDIGARH
August 20, 1987
NAAZ THEATRE Vs. MUNICIPAL CORPORATION OF JULLUNDUR
February 6, 1987
NAGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 21, 1987
NAHAR SINGH Vs. SATE OF PUNJAB
February 18, 1987
NAHAR SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER
March 13, 1987
NAIB TEHSILDAR PIRTHI SINGH Vs. HARBANS SINGH
February 17, 1987
NANAK CHAND Vs. AMI LAL AND OTHERS
August 26, 1987
NANAK CHAND Vs. STATE OF PUNJAB
March 6, 1987
NANAK CHAND Vs. PANCHAYAT SAMITI
January 7, 1987
NAND KISHORE ALIAS NAND BABA Vs. HEM RAJ
August 28, 1987
NAND LAL Vs. STATE OF HARYANA
May 22, 1987
NAND LAL Vs. STATE OF HARYANA
July 22, 1987
NAND LAL Vs. STATE OF PUNJAB
May 14, 1987
NAND SINGH Vs. RAM NARAIN SAHOONJA
April 21, 1987
NARAIN SINGH Vs. DAVINDER SINGH
August 31, 1987
NARESH BANSAL Vs. STATE OF PUNJAB AND OTHERS
July 29, 1987
NARESH KUMAR (MINOR) THROUGH HIS FATHER Vs. M/S MALA RAM MANGE RAM
August 17, 1987
NARINDER KUMAR BANSAL Vs. STATE OF PUNJAB AND ANOTHER
January 28, 1987
NARINDER NATH SAINI Vs. PREM PARKASH KAUR
April 23, 1987
NARINDER PARKASH Vs. DIAL SINGH
February 24, 1987
NARINDER SINGH Vs. DIN DYAL
April 9, 1987
NARINDER SINGH Vs. STATE OF PUNJAB
April 28, 1987
NARINDER SINGH BHULLAR Vs. STATE OF PUNJAB
September 29, 1987
NATH SINGH Vs. STATE OF PUNJAB
March 17, 1987
NATHA SINGH Vs. STATE OF HARYANA
May 12, 1987
NATHI RAM AND OTHERS Vs. STATE OF HARYANA THROUGH THE SECRETARY LOCAL BODIES, DEPARTMENT, CHANDIGARH AND ANOTHER
November 2, 1987
NATHIA DEVI Vs. NAND KISHORE
January 30, 1987
NATHU RAM Vs. S N GOYAL
December 1, 1987
NATIONAL FERTILIZERS CORPORATION OF INDIA LTD Vs. PREM NATH KAPUR
March 11, 1987
NATIONAL INSURANCE CO LTD , CHANDIGARH Vs. TEJINDER SINGH GUJRAL, ADVOCATE
May 19, 1987
NAURATA Vs. RAUNQI
November 18, 1987
NAURATA RAM Vs. MAM CHAND
March 26, 1987
NAURATA RAM Vs. BAGGA SINGH
February 23, 1987
NAZIR Vs. STATE OF PUNJAB
May 15, 1987
NEBH RAJ BHATIA Vs. CHAMAN LAL BHATIA
February 19, 1987
NEELAM CHAUHAN Vs. MADAN GOPAL
February 23, 1987
NEELAM KUMARI Vs. ANIL KUMAR
April 20, 1987
NEGINDER SINGH Vs. KULWANT KAUR
January 29, 1987
NEHAR SINGH Vs. STATE OF PUNJAB
July 16, 1987
NEW INDIA ASSURANCE CO LTD Vs. BALDEV RAJ
July 28, 1987
NEW INDIA ASSURANCE CO LTD Vs. AJIT SINGH
August 13, 1987
NEW INDIA ASSURANCE CO. LTD Vs. KISHAN DEI
October 6, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. CHANDRAWATI
August 3, 1987
NEW KRISHI SEWAK CO GURGAON Vs. PARTAP SINGH
September 11, 1987
NIHAL KAUR AND OTHERS Vs. MADAN LAL AND OTHERS
January 16, 1987
NINDER SINGH Vs. THE GRAM PANCHAYAT, VILLAGE BHULLER AND OTHERS
September 28, 1987
NIRANJAN SINGH Vs. UNION OF INDIA (UOI) AND OTHERS
October 9, 1987
NIRBHAI SINGH Vs. STATE OF PUNJAB
November 18, 1987
NIRBHAI SINGH Vs. STATE OF PUNJAB
November 27, 1987
NIRMAL JEET Vs. HARBANS SINGH
January 27, 1987
NIRMAL SINGH Vs. NIRANJAN KAUR
September 7, 1987
NIRMAL SINGH Vs. GURBACHAN SINGH
March 23, 1987
NIRMAL SINGH Vs. SIRI RAM
August 5, 1987
NIRMALA Vs. BHOJ RAM
August 5, 1987
NIRMALA DEVI Vs. PRITAM SINGH
November 2, 1987
NIRMALA RANI Vs. LACHAMAN DASS
August 14, 1987
NIRMALJIT SINGH S Vs. STATE OF PUNJAB
February 17, 1987
NISHAN SINGH Vs. STATE OF PUNJAB
December 18, 1987
NITYA NAND Vs. GULLU RAM
February 19, 1987
O P LAMBA Vs. TARUN MEHTA
March 4, 1987
OM PARKASH Vs. STATE OF HARYANA
May 12, 1987
OM PARKASH Vs. RAMESHWAR DASS
February 19, 1987
OM PARKASH Vs. STATE OF HARYANA
October 9, 1987
OM PARKASH Vs. STATE OF PUNJAB
April 27, 1987
OM PARKASH Vs. STATE OF HARYANA
July 21, 1987
OM PARKASH Vs. MISRI DEVI
September 24, 1987
OM PARKASH Vs. THE STATE OF HARYANA AND ANOTHER
November 11, 1987
OM PARKASH AND ORS. Vs. JOINT DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT AND ANR.
April 2, 1987
OM PARKASH BALDEV KRISHAN Vs. STATE OF PUNJAB
July 16, 1987
OM PARKASH BHATIA Vs. JAGIR SINGH
September 18, 1987
OM PARKASH HIDER Vs. STATE OF PUNJAB
November 13, 1987
OM PARKASH MEHRA Vs. KARAM SINGH
March 24, 1987
OM PRAKASH Vs. STATE OF HARYANA
January 23, 1987
OSWAL OIL AND SOAP INDUSTRIES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
May 14, 1987
OSWAL VANASPATI AND ALLIED INDUSTRIES Vs. TAHASILDAR
February 6, 1987
P and H HIGH COURT BAR ASSOCN Vs. CHANDIGARH ADMN
February 3, 1987
P.R. VALAYU DHAN Vs. R.P. KHOSLA
September 14, 1987
PANKAJ DHIR Vs. DIRECTOR TECHNICAL EDUCATION & IND TRAINING PB CHANDIGARH
September 7, 1987
PARAMJIT ALIAS GHUDDA Vs. STATE OF PUNJAB
March 9, 1987
PARAS RAM Vs. SHIV KUMAR
April 9, 1987
PARAS RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 30, 1987
PARBHU DAYAL Vs. STATE OF HARYANA
March 2, 1987
PARDEEP Vs. STATE OF HARYANA
October 8, 1987
PARKASH ALIAS OM PARKASH Vs. STATE OF HARYANA
August 13, 1987
PARKASH KAUR Vs. BIKRAMJIT SINGH
July 27, 1987
PARKASH MEHRA Vs. KARAM SINGH
March 25, 1987
PARKASH SINGH BADAL Vs. UNION OF INDIA
May 1, 1987
PARMA NAND Vs. MANOHAR LAL
April 23, 1987
PARMESHWARI DASS Vs. UNION OF INDIA
May 6, 1987
PARSOTAM LAL Vs. STATE OF PUNJAB
June 2, 1987
PARTAP Vs. STATE OF HARYANA
October 5, 1987
PARTAP SINGH TANWAR AND ORS. Vs. THE COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINES AND ANR.
March 26, 1987
PARVEEN KHANNA Vs. STATE OF PUNJAB
August 19, 1987
PARVINDER SINGH DAKH Vs. STATE OF PUNJAB
November 16, 1987
PAUL Vs. RESHMO
August 12, 1987
PAVITAR SINGH Vs. STATE OF PUNJAB
October 27, 1987
PAWAN KUMAR Vs. CHANCHAL KUMARI
August 21, 1987
PERBHU Vs. MADAN MOHAN
May 8, 1987
PHULEL SINGH Vs. STATE OF PUNJAB
January 28, 1987
PHULLA SINGH Vs. SULAKHAN SINGH
November 20, 1987
PHULLI Vs. RAM
February 20, 1987
PIARA SINGH Vs. STATE OF PUNJAB
October 19, 1987
PIARE LAL Vs. CHARANJIT WALIA
April 17, 1987
POORAN CHAND Vs. STATE OF PUNJAB
August 5, 1987
PRABHU RAM Vs. NANAK CHAND
July 29, 1987
PRAN NATH Vs. CHIEF JUDICIAL MAGISTRATE
November 2, 1987
PREM CHAND Vs. MEHAR SINGH
July 14, 1987
PREM DEVI Vs. DIRECTOR GENERAL OF POLICE HARYANA
November 6, 1987
PREM KUMAR SURI Vs. SHRI SAIN DASS COMAR
March 6, 1987
PREM NATH Vs. STATE OF PUNJAB
January 30, 1987
PREM PATI Vs. RANBIR SINGH
January 1, 1987
PREM SINGH Vs. RAJ RANI
October 29, 1987
PRESTOLITE OF INDIA LIMITED Vs. STATE OF HARYANA
December 16, 1987
PRITAM SINGH Vs. STATE OF PUNJAB
March 31, 1987
PRITAM SINGH Vs. HARYANA ADMINISTRATION
June 2, 1987
PRITAM SINGH Vs. KAILASH CHAND
April 18, 1987
PRITAM SINGH Vs. STATE OF PUNJAB
September 25, 1987
PRITAM SINGH Vs. M/S S.B. SAINI BROTHERS
January 28, 1987
PRITPAL SINGH Vs. STATE OF PUNJAB
February 20, 1987
PROM SINGH Vs. PARBATI
January 23, 1987
PROVIDENT FUND INSPECTOR Vs. PRESTOLITE OF INDIA LTD
March 3, 1987
PT RAM PARKASH Vs. KANTA SURI
April 10, 1987
PUJNAB WAKF BOARD Vs. KISHAN CHAND
August 14, 1987
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION Vs. CHANDIGARH ADMINISTRATION
February 3, 1987
PUNJAB NATIONAL BANK Vs. GANESH FOUNDRY WORKS
May 11, 1987
PUNJAB SMALL INDUSTRIES AND EXPORT CORPN LTD Vs. SARDUL SINGH
August 5, 1987
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD , CHANDIGARH Vs. VILKHU & SONS, ENGINEERS & GOVT CONTRACTORS, CHANDIGARH
June 4, 1987
PUNJAB STATE Vs. SATNAM SINGH
January 9, 1987
PUNJAB STATE Vs. HAZARA SINGH
August 19, 1987
PUNJAB STATE AND ANOTHER Vs. DARSHAN SINGH LECTURER AND OTHERS
August 7, 1987
PUNJAB STATE AND ANOTHER Vs. MALKIAT SINGH
April 20, 1987
PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. SONA SPICES PVT LTD
January 13, 1987
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. MALKIAT SINGH
August 20, 1987
PUNJAB STATE ELECTRICITY BOARD Vs. AMAR NATH
August 14, 1987
PUNJAB STATE ELECTRICITY BOARD Vs. JAGDISH RAJ SETHI
July 15, 1987
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. M/S J.K. CABLE INDUSTRIES, JAMMU
October 9, 1987
PUNJAB STATE THROUGH CHIEF SECRETARY Vs. MEGH RAJ UJAL
January 28, 1987
PUNJAB STATE THROUGH COLLECTOR AMRITSAR Vs. SHRI DEVI DASS
January 21, 1987
PUNJAB STATE THROUGH THE SECRETARY TRANSPORT DEPARTMENT, PUNJAB, CHANDIGARH Vs. GURMEJ SINGH
January 19, 1987
PUNJAB WAKF BOARD Vs. NATHA SINGH
September 16, 1987
PUNJAB WAKF BOARD Vs. SANATAM DHARAM BOYS HIGHER SECONDARY SCHOOL HANSI
May 15, 1987
PUNJAB WAKF BOARD, THROUGH ITS SECRETARY AMBALA CANTT Vs. DARB SINGH (DECEASED) THROUGH HIS L.R.S.
November 3, 1987
PURAN CHAND Vs. STATE OF HARYANA
August 19, 1987
PURAN CHAND Vs. STATE OF PUNJAB
April 27, 1987
PURAN DEVI Vs. KLAR Z S ITO
September 8, 1987
PURAN SINGH Vs. SUPERINTENDING CANAL OFFICER
August 4, 1987
PURSHOTAM DASS Vs. STATE OF HARYANA
January 28, 1987
PURSHOTAM DASS Vs. TARA CHAND
November 20, 1987
QUDRAT SINGH Vs. STATE OF HARYANA
April 28, 1987
R L CHADHA Vs. INCOME TAX OFFICER
May 12, 1987
R P JAGGA, ADVOCATE AND OTHERS Vs. SADHU RAM AND CO THRU SHRI PAWAN KUMAR AND OTHERS
August 19, 1987
R P KHOSLA Vs. UNION OF INDIA
October 5, 1987
R T GUPTA INDUSTRIES Vs. KWALITY SPINNER LUDHIANA
August 3, 1987
R.K. KHANNA Vs. STATE BANK OF INDIA AND OTHERS
October 16, 1987
R.K. YADAV Vs. UNION OF INDIA AND ANOTHER
April 3, 1987
RACHPAL SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
June 3, 1987
RADHA BOPARAI Vs. ATMA RAM KUNDRA
February 6, 1987
RADHE SHAM Vs. STATE OF HARYANA
August 3, 1987
RAGHBIR DASS BAWA Vs. BALJIT KAUR
October 5, 1987
RAGHBIR KAUR Vs. UNION OF INDIA
October 16, 1987
RAGHBIR SINGH Vs. STATE OF HARYANA
December 9, 1987
RAGHU RAM (DIED) THRU SHANTI DEVI Vs. NANU MAL (DIED) THRU HIS L RS
August 6, 1987
RAGHUNATH Vs. STATE OF PUNJAB
January 19, 1987
RAIKOT CO OP MARKETING CUM PROCESSING SOCIETY LTD Vs. STATE OF PUNJAB
May 21, 1987
RAIZIAN Vs. DHARA
August 3, 1987
RAJ DULARI Vs. SUPERINTENDING ENGINEER P S E B
October 8, 1987
RAJ DULARI Vs. RAJINDER NATH
March 2, 1987
RAJ DULARI Vs. RAMESH CHANDER
August 3, 1987
RAJ KUMAR Vs. SURAJ BHAN
August 6, 1987
RAJ KUMAR Vs. GIRDHARILAL
September 10, 1987
RAJ KUMAR Vs. STATE OF PUNJAB
January 21, 1987
RAJ KUMAR Vs. MANGU RAM
September 1, 1987
RAJ KUMAR SETHI Vs. STATE OF PUNJAB
February 4, 1987
RAJ KUMARI Vs. THE STATE OF PUNJAB AND OTHERS
February 5, 1987
RAJ MAL Vs. BHAGTI AND OTHERS
September 22, 1987
RAJ PAL Vs. STATE OF PUNJAB
February 4, 1987
RAJ PAL Vs. SMT. SUKHBIR
October 13, 1987
RAJ PAUL OSWAL Vs. COMMISSIONER OF WEALTH-TAX
October 1, 1987
RAJ SINGH Vs. DEEPAK KUMAR
February 19, 1987
RAJ SINGH Vs. PREM SINGH
March 24, 1987
RAJA RAM Vs. STATE OF HARYANA
September 1, 1987
RAJBIR ALIAS RAJ KUMAR Vs. SH. MANGE RAM AND ANOTHER
May 4, 1987
RAJESH INDUSTRIAL CORPORATION Vs. BANK OF MAHARASHTRA
April 23, 1987
RAJINDER KAUR Vs. MANGAL SINGH AND OTHERS
February 20, 1987
RAJINDER KAUR Vs. GURDAS RAM AND ANOTHER
August 26, 1987
RAJINDER SINGH Vs. KAMLESH ALIAS RAJNI
July 16, 1987
RAJINDER SINGH Vs. MAJOR SINGH
March 20, 1987
RAJINDER SINGH Vs. STATE OF HARYANA
February 27, 1987
RAJINDER SINGH Vs. STATE OF PUNJAB
May 27, 1987
RAJINDER SINGH Vs. STATE OF HARYANA
September 24, 1987
RAJINDER SINGH Vs. STATE OF PUNJAB
September 17, 1987
RAJINDER SINGH ALIAS INDER SINGH Vs. STATE OF HARYANA
January 14, 1987
RAJKUMAR Vs. MOHINDER PAL GUPTA
February 6, 1987
RAJPAL SINGH Vs. SUB DIVISIONAL OFFICER
July 27, 1987
RAKESH KUMAR Vs. STATE OF PUNJAB
December 10, 1987
RAKESH KUMARI Vs. PUNJAB SCHOOL EDUCATION BOARD
May 7, 1987
RAKESH TALWAR Vs. KEWAL KUMAR SEHGAL
October 20, 1987
RAM AVTAR Vs. GRAM PANCHAYAT VILLAGE NIYAMATPUR
October 12, 1987
RAM BALLABH AND OTHERS Vs. MUSSADI LAL AND OTHERS
January 22, 1987
RAM BHAGAT SINGH Vs. STATE OF HARYANA AND ANR.
June 5, 1987
RAM CHAND Vs. MISS SANTOSH BHASIN
September 11, 1987
RAM CHAND Vs. KARAMVIR
May 28, 1987
RAM CHAND Vs. HARI DEVI
January 8, 1987
RAM CHANDER Vs. LALA BANARSI DASS
February 24, 1987
RAM CHANDER Vs. DATAR SINGH
November 18, 1987
RAM CHANDER Vs. STATE OF HARYANA
March 5, 1987
RAM KUMAR Vs. STATE OF HARYANA
July 22, 1987
RAM KUMAR Vs. KARTAR SINGH
January 12, 1987
RAM LAL Vs. SURINDER KAUR
October 16, 1987
RAM LAL Vs. RAJINDER KAUR
August 31, 1987
RAM LAL Vs. CHANDRO DEVI
July 16, 1987
RAM MEHAR SINGH Vs. STATE OF HARYANA
February 17, 1987
RAM MURTI Vs. STATE OF PUNJAB AND ANOTHER
September 21, 1987
RAM NATH SINGLA Vs. HARBHAGWAN DASS
May 11, 1987
RAM NIWAS Vs. PREM CHAND
July 28, 1987
RAM PAL Vs. JAGRUP SINGH
March 11, 1987
RAM PAL Vs. HARISH CHAND
March 23, 1987
RAM PAL Vs. SHAKUNTLA DEVI EX-WIFE OF SHRI RAM PAL
July 21, 1987
RAM PARKASH Vs. CHANDER BHAN
February 19, 1987
RAM PARKASHMALI BAI Vs. MALI BAI
February 4, 1987
RAM PARSHAD Vs. KESHO RAM
February 27, 1987
RAM PARTAP Vs. DAYAL CHAND
January 13, 1987
RAM SARUP Vs. STATE OF HARYANA
March 5, 1987
RAM SARUP Vs. ZILE SINGH (DIED) BY HIS L RS
May 7, 1987
RAM SINGH Vs. STATE OF HARYANA
April 21, 1987
RAM SINGH Vs. JAGDISH SINGH TANWAR
July 29, 1987
RAM SINGH Vs. KALLU RAM
August 10, 1987
RAMEL DASS Vs. RAM PIARI
February 24, 1987
RAMESH KUMAR Vs. RAMESHWAR DASS
August 6, 1987
RAMESH KUMAR Vs. STATE OF HARYANA
March 2, 1987
RAMESH KUMAR ALIAS KALA Vs. STATE OF PUNJAB
March 18, 1987
RAMESH NARU Vs. GULSHAN RAI MALIK
May 22, 1987
RAMESH PAL Vs. HANS RAJ KAPOOR
May 22, 1987
RAMESHWAR DASS Vs. RAM SARAN AND OTHERS
February 9, 1987
RAMESHWAR NATH Vs. RANJIT SINGH
October 15, 1987
RAMINDER KAUR Vs. HARMOHINDER SINGH
September 8, 1987
RAMPAT Vs. MANDIR THAKUR DWARA AT SUHRA
May 20, 1987
RANBIR SINGH Vs. THAPAR INSTITUTE OF ENGG and TECHNOLOGY
May 15, 1987
RANBIR SINGH Vs. STATE OF HARYANA
December 4, 1987
RANDHIR SINGH Vs. STATE OF PUNJAB
July 28, 1987
RANG RAO SINGH Vs. GOBIND RAM
May 27, 1987
RANJIT KAUR Vs. KULRAJ SINGH PAUL
April 17, 1987
RANJIT SINGH Vs. DARSHAN SINGH
December 14, 1987
RANJIT SINGH Vs. STATE OF PUNJAB
August 10, 1987
RANJIT SINGH ALIAS NIDHARAK Vs. STATE OF PUNJAB
December 7, 1987
RATNI DEVI Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD, CHANDIGARH
May 5, 1987
RATTAN AMOL SINGH Vs. STATE OF PUNJAB
December 11, 1987
RATTAN LAL Vs. DEPUTY SECRETARY TO GOVERNMENT
February 3, 1987
RATTAN SINGH Vs. K. NAGRATH
February 6, 1987
RATTAN SINGH Vs. PRITAM SINGH AND ANOTHER
July 15, 1987
RATTI RAM Vs. STATE OF HARYANA
March 19, 1987
RAVEL SINGH Vs. UNION TERRITORY CHANDIGARH
November 9, 1987
RAVEL SINGH Vs. STATE OF UNION TERRITORY OF CHANDIGARH
November 19, 1987
RAVI KUMAR MEHRA Vs. COMMISSIONER OF INCOME-TAX
October 26, 1987
RAVINDER MANKU Vs. PUNJAB UNIVERSITY CHANDIGARH
October 8, 1987
RAVINDER PAL SINGH Vs. PUNJAB TRACTORS LTD
March 18, 1987
RAVINDER PAUL Vs. REGISTRAR CO-OP SOCIETIES PUNJAB
May 25, 1987
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LACHHMAN DASS SIKRI & SONS
July 15, 1987
REHTU RAM Vs. SANTOSH KUMARI
May 19, 1987
REKHA SHARMA Vs. SHANKER DEVI
November 24, 1987
RISALDAR SURJIT SINGH Vs. T.N. SOOD
January 12, 1987
RISHI KUMAR Vs. STATE OF HARYANA
October 14, 1987
ROBUST TYRE AND RUBBER COMPANY (P) LTD Vs. STATE BANK OF INDIA AND OTHERS
July 16, 1987
ROHTAS SINGH Vs. HARYANA S B T EDUCATION
May 22, 1987
ROHTASH KUMAR Vs. STATE OF HARYANA
May 26, 1987
ROMESH KUMAR Vs. ATMA DEVI
November 2, 1987
ROSHAN Vs. MAMO
April 27, 1987
ROSHAN Vs. STATE OF HARYANA
May 19, 1987
ROSHAN LAL Vs. STATE OF PANJAB
August 13, 1987
ROSHAN LAL Vs. STATE OF PUNJAB
March 9, 1987
ROSHAN LAL Vs. STATE OF HARYANA
May 22, 1987
ROSHAN LAL GHAT AND SONS Vs. PUNJAB HOUSING DEVELOPMENT BOARD
January 7, 1987
ROSHNI DEVI Vs. STATE OF HARYANA
April 9, 1987
RUP CHAND Vs. HARI CHAND
April 17, 1987
S CHARANJIT SINGH Vs. BHARATINDER SINGH
February 2, 1987
S GURBUX SINGH SAFIR Vs. S INDER SINGH
August 21, 1987
S K ANAND Vs. PRAKASH CHAND SETHI
April 8, 1987
S LABH SINGH Vs. PANESER MECH WORKS PVT LTD
March 13, 1987
S.S. MONGIA Vs. STATE OF PUNJAB
September 21, 1987
SADA SINGH Vs. STATE OF PUNJAB
December 11, 1987
SADHA SINGH Vs. HARNAM SINGH AND OTHERS
November 24, 1987
SADHI AND ANR. Vs. ATMA SINGH AND ORS.
August 17, 1987
SADHU SINGH Vs. STATE OF PUNJAB
November 3, 1987
SADHU SINGH Vs. STATE OF PUNJAB
March 5, 1987
SAIN DASS Vs. JAI SINGH
March 3, 1987
SAMPURAN SINGH Vs. JATINDER NATH
February 23, 1987
SAMPURAN SINGH Vs. BALBIR KAUR
October 19, 1987
SANJHI RAM Vs. MAHINDRO
July 16, 1987
SANJOYTA SEHGAL Vs. STATE OF HARYANA
April 8, 1987
SANSAR SINGH Vs. STATE OF HARYANA
September 16, 1987
SANT KAUR Vs. RAM LAL
July 27, 1987
SANT NARAIN SINGH SEWADAR Vs. SADHU SINGH
September 9, 1987
SANT RAM Vs. SHANTI DEVI
May 8, 1987
SANT SINGH Vs. STATE OF HARYANA
July 23, 1987
SANTOKH SINGH Vs. MANJIT KAUR
September 11, 1987
SANTOSH KUMARI PASSI Vs. KAMLA WATI
March 27, 1987
SAPINDER SINGH Vs. BAIJINDER SINGH
April 17, 1987
SARABJIT SINGH Vs. STATE OF PUNJAB
May 8, 1987
SARABJIT SINGH SANDHU Vs. SMT. MANINDER SANDHU AND ANR.
November 27, 1987
SARDARA Vs. GRAM SABHA OF VILLAGE KHURDI
March 13, 1987
SARDARNI KULDIP KAUR Vs. STATE OF HARYANA
February 2, 1987
SARUP CHAND Vs. STATE OF HARYANA
March 3, 1987
SARUP SINGH Vs. CHANAN SINGH
August 17, 1987
SAT PAL Vs. STATE OF HARYANA
March 27, 1987
SAT PAL Vs. STATE OF PUNJAB
March 10, 1987
SAT PAL NANDA Vs. NATHU RAM
April 15, 1987
SAT PAL SINGH Vs. RAMESHWAR SINGH
September 24, 1987
SATBACHAN SINGH Vs. STATE OF PUNJAB
November 10, 1987
SATBIR SINGH Vs. BALWANT SINGH
July 23, 1987
SATINDER KAUR Vs. RANJIT SINGH SABLOK
March 13, 1987
SATINDER SINGH Vs. MARUTI LIMITED IN LIQUIDATION
August 24, 1987
SATNAM SINGH ETC. Vs. STATE OF HARYANA
January 15, 1987
SATPAL Vs. FINANCIAL COMMISSIONER
February 7, 1987
SATPAL MAINI Vs. RAM ASARA (MISTRY) AND OTHERS
March 30, 1987
SATWANT KAUR Vs. PIARA SINGH
September 1, 1987
SATYA BHALLA Vs. BISHAMBER DASS
August 11, 1987
SATYA DEVI Vs. ASHOK KUMAR
July 28, 1987
SATYAPAL SINGH Vs. SH. P.P. CAPRIHAN, THE ACTING VICE
January 28, 1987
SAUDAGAR SINGH Vs. HARNAM KAUR AND OTHERS
February 23, 1987
SAVITA CHADHA Vs. RAVINDER SINGH CHADHA
August 5, 1987
SAVITRI DEVI AND OTHERS Vs. SHRI BIJENDER SINGH AND OTHERS
February 6, 1987
SECRETARY TO GOVERNMENT PUNJAB, TRANSPORT DEPARTMENT AND OTHERS Vs. SUBASH CHANDER, CONDUCTOR
January 27, 1987
SEEMA CHAWLA Vs. MOHINDER SINGH
August 27, 1987
SEETA RAM Vs. PIRTHI CHAND
August 7, 1987
SEHGAL PAPERS LTD Vs. SHRINIWAS CHEMICALS
November 27, 1987
SEHGAL REFRIGERATING CORPN Vs. NATIONAL FERTILIZERS LTD
January 21, 1987
SH. HARBANS SINGH Vs. SH. HARBHAJAN SINGH AND ANOTHER
January 9, 1987
SH. SUDARSHAN KUMAR BERI Vs. SH. MAHESH KUMAR AND OTHERS
February 23, 1987
SHAFAQAT ALI KHAN Vs. ABDUL LATIF KHAN
January 28, 1987
SHAKTI CHAND Vs. STATE OF PUNJAB
August 4, 1987
SHAKUNTLA Vs. JAGDISH RAM GUPTA
March 11, 1987
SHAKUNTLA Vs. STATE OF HARYANA
January 8, 1987
SHAKUNTLA DEVI Vs. DARSHAN KUMAR
January 15, 1987
SHAKUNTLA RANI Vs. JAGDISH PARSHAD
February 27, 1987
SHAKUNTLA SONDHI Vs. SH. NARINDER KUMAR SHARMA
December 15, 1987
SHAM SINGH Vs. SARAN SINGH
October 29, 1987
SHAM SUNDER Vs. DISTRICT MAGISTRATE
March 9, 1987
SHANGARA SINGH Vs. DIDAR SINGH
December 1, 1987
SHANKAR SINGH AND OTHERS Vs. THE UNION OF INDIA
October 5, 1987
SHANKER SINGH Vs. P.C. SHARMA
April 9, 1987
SHANTA DEVI Vs. COMMISSIONER OF INCOME-TAX
October 5, 1987
SHASHI Vs. SUBASH
April 1, 1987
SHASHI BHUSHAN Vs. U T CHANDIGARH
November 10, 1987
SHASHI KUMAR GUPTA Vs. G M INDIAN BANK
August 22, 1987
SHAYAMI Vs. STATE OF HARYANA
February 19, 1987
SHEO CHAND Vs. MALKHAN SINGH
April 21, 1987
SHEOBAI Vs. BHAGWANA
April 27, 1987
SHERA Vs. ASHA RAM
February 9, 1987
SHIAM LAL SUNDER LAL Vs. STATE OF HARYANA
February 11, 1987
SHIV CHARAN LAL AGGARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 19, 1987
SHIV DAYAL SINGH Vs. STATE OF HARYANA
March 17, 1987
SHIV KUMAR GUPTA Vs. STATE OF PUNJAB
February 3, 1987
SHIV KUMAR JINDAL Vs. PUNJABI UNIVERSITY, PATIALA
February 23, 1987
SHIV RAJ @ SHINAJA Vs. STATE OF PUNJAB
April 9, 1987
SHIV RAJ SINGH Vs. HARYANA STATE
May 11, 1987
SHIV SAHAI Vs. MOHINDER KUMAR
May 14, 1987
SHIVALIK ICE FACTORY AND COLD STORAGE PVT LTD Vs. REGISTRAR OF COMPANIES
May 28, 1987
SHMT. HAR KAUR Vs. SHRI BALAKI RAM
August 14, 1987
SHRI AJAIB SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY, LOCAL BODIES, CHANDIGARH AND ANOTHER
January 21, 1987
SHRI BISHNA RAM, DISTRICT REVENUE OFFICER, JIND Vs. STATE OF HARYANA AND ANOTHER
May 12, 1987
SHRI BRIJ BHUSHAN Vs. THE UNION TERRITORY ADMINISTRATION, CHANDIGARH AND OTHERS
March 10, 1987
SHRI DEWAN KISHAN Vs. RADHASOAMI SATSANG SABHA, AT DAYAL BAGH
September 10, 1987
SHRI FATEH CHAND VERMA Vs. SHRI BALBIR SINGH
February 2, 1987
SHRI HARSHARAN SINGH Vs. MURTI SHRI BANKE BEHARI JI
September 29, 1987
SHRI KESHO MASTH Vs. SHRI TUNIA RAM AND OTHERS
January 15, 1987
SHRI S.S. JAIN SABHA, HANSI Vs. SMT. KRISHNA DEVI SHARMA (DEAD) L.R.S.
March 24, 1987
SHRI SAHIB DAYAL Vs. FOOD CORPORATION OF INDIA, GURDEV NAGAR, LUDHIANA AND OTHERS
September 1, 1987
SHRIMATI LAJWANTI Vs. SHRI KEWAL KRISHAN
January 22, 1987
SHRIMATI PARMESHWART DEVI (DIED) Vs. M.P. RAIZADA AND OTHERS
January 29, 1987
SHRIMATI SHANTI DEVI Vs. SH. OM PARKASH
March 27, 1987
SHRIMATI SUKHNANDAN KAUR Vs. RAM CHAND
August 31, 1987
SHRIMATI TARA RANI ALIAS AMAR WATI Vs. SAT PAL LAMBARDAR
August 14, 1987
SHRIT TEHAL SINGH Vs. MALKIAT KAUR
July 17, 1987
SIMITRA DEVI Vs. GIRDHARI LAL
March 23, 1987
SIRI NIWAS AND OTHERS THROUGH SHRI GANPAT RAI Vs. THE STATE OF HARYANA THROUGH THE COLLECTOR ROHTAK AND ANOTHER
October 12, 1987
SIS RAM Vs. STATE OF HARYANA
September 1, 1987
SMART ADVERTISING CO P LTD Vs. RAMESH K NANCHAHAL
September 17, 1987
SMT. CHAND BAI AND OTHER Vs. PAHLAD RAI AND ANOTHER
September 8, 1987
SMT. DALJIT KAUR AND OTHERS Vs. SHRI BISHAN SINGH AND ANOTHER
December 18, 1987
SMT. HARBANS KAUR Vs. ANOOP SINGH AND ANOTHER
November 2, 1987
SMT. HARDIAL KAUR Vs. POKHAR SINGH (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS
September 24, 1987
SMT. LAXMI DEVI Vs. SURENDER KUMAR
September 11, 1987
SMT. RAJ BALA Vs. GAJINDER SINGH AND OTHERS
September 22, 1987
SMT. SALOCHANA DEVI Vs. SITA RAM MALIK
March 6, 1987
SMT. SANTOSH KUMARI Vs. RAJESH KUMAR
September 24, 1987
SMT. SAYTA VATI AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 5, 1987
SMT. SHAKUNTLA Vs. RAJBIR
October 8, 1987
SMT. SUKHWINDER KAUR Vs. NISHAN SINGH
September 23, 1987
SMT. SURASTI DEVI AND ANR. Vs. SMT. SHANTI DEVI AND ORS.
August 17, 1987
SMT. SURINDER KAUR Vs. SHRI RAJINDER SINGH
September 21, 1987
SOBHA SINGH Vs. CHAJJU SINGH
November 2, 1987
SOFIA DAHIYA Vs. MAHARISHI DAYANAND UNIVERSITY
November 6, 1987
SOHAN LAL Vs. STATE OF HARYANA
December 3, 1987
SOHAN LAL Vs. HARDEVI
March 27, 1987
SOHAN LAL BHATIA Vs. BHAGWAN DASS SATIJA
February 2, 1987
SOHAN LAL CHOPRA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORTION LTD
January 22, 1987
SOHAN LAL JAIN, PROP. M/S LAKSHMI SYNTHETICS Vs. M/S SUN FLAG TEXTILES LIMITED
November 2, 1987
SOHAN SINGH Vs. STATE OF HARYANA
January 12, 1987
SOHAN SINGH Vs. SURAJ PARKASH
May 13, 1987
SOHAN SINGH Vs. S AVTAR SINGH
March 2, 1987
SOHINDER SINGH Vs. BARINDER SINGH
September 29, 1987
SOHNA RAM Vs. STATE OF HARYANA
March 27, 1987
SOM NATH ALISA SOM KUMAR ALIAS SOM PAL Vs. STATE OF HARYANA
June 4, 1987
SOM PARKASH MEHTA Vs. STATE OF PUNJAB
October 16, 1987
SOUTH DELHI LAND, FINANCE CO Vs. STATE OF HARYANA
December 16, 1987
STATE BANK OF INDIA Vs. SHRI AVTAR SINGH
August 11, 1987
STATE BANK OF INDIA Vs. DEPRO FOODS LTD
June 4, 1987
STATE BANK OF INDIA Vs. B R VAID
August 6, 1987
STATE OF CHARANJIT Vs. STATE OF PUNJAB
February 23, 1987
STATE OF HARYANA Vs. J K JAIN
July 14, 1987
STATE OF HARYANA Vs. MURTI DEVTA MANDIR PARSOON BADKHAL
July 22, 1987
STATE OF HARYANA Vs. RAM CHAND
February 24, 1987
STATE OF HARYANA Vs. NURSA
May 6, 1987
STATE OF HARYANA Vs. NAGESHWAR
May 27, 1987
STATE OF HARYANA Vs. HANS RAJ
August 11, 1987
STATE OF HARYANA Vs. HARI RAM
August 11, 1987
STATE OF HARYANA Vs. SHIV LAL
January 16, 1987
STATE OF HARYANA Vs. NEK PAL
November 18, 1987
STATE OF PUNJAB Vs. NIRMAL SINGH
December 7, 1987
STATE OF PUNJAB Vs. KRISHAN KUMAR
September 1, 1987
STATE OF PUNJAB Vs. JAI DEV
September 29, 1987
STATE OF PUNJAB Vs. SINGLA BRICK INDUSTRIES
September 22, 1987
STATE OF PUNJAB Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 1, 1987
STATE OF PUNJAB Vs. RAJINDER PAL GROVER
March 12, 1987
STATE OF PUNJAB Vs. SHAKUNTLA DEVI
July 30, 1987
STATE OF PUNJAB Vs. JOGA SINGH
July 24, 1987
STATE OF PUNJAB Vs. KULWANT SINGH
July 15, 1987
STATE OF PUNJAB Vs. RAM SARUP BHALLA
August 19, 1987
STATE OF PUNJAB Vs. SATNAM DASS
January 27, 1987
STATE OF PUNJAB Vs. DEV RAJ
January 19, 1987
STATE OF PUNJAB Vs. SONA GIR
November 16, 1987
STATE OF PUNJAB Vs. SURJA RAM
September 8, 1987
STATE OF PUNJAB Vs. ANITA MADAN
July 23, 1987
STATE OF PUNJAB Vs. KRISHAN LAL
May 4, 1987
STATE OF PUNJAB Vs. PARMINDER SINGH
April 6, 1987
STATE OF PUNJAB Vs. KESARI CHAND
January 13, 1987
STATE OF PUNJAB Vs. BOHAR SINGH
August 18, 1987
STATE OF PUNJAB Vs. GURMEET SINGH
October 12, 1987
STATE OF PUNJAB Vs. SCHEDULED CASTE CO OP L O S LTD
October 19, 1987
STATE OF PUNJAB Vs. BOHAR SINGH
July 30, 1987
STATE OF PUNJAB AND ANOTHER Vs. AMAR SINGH
April 15, 1987
STATE OF PUNJAB AND ANOTHER Vs. SMT. PARMODH BALA
September 22, 1987
STATE OF PUNJAB AND ANOTHER Vs. JAGDISH PARSHAD DRESSER
November 30, 1987
STATE OF PUNJAB AND OTHERS Vs. EX
February 4, 1987
STATE OF PUNJAB FINANCE DEPARTMENT AND ANOTHER Vs. LAL CHAND ANA ANOTHER
January 21, 1987
SUBASH CHANDER MEHTA Vs. SMT. RITA MEHTA
October 16, 1987
SUBE SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 29, 1987
SUBHASH CHAND Vs. STATE OF HARYANA
January 14, 1987
SUBHASH CHANDER Vs. STATE OF HARYANA
March 17, 1987
SUBHASH CHANDER Vs. STATE OF HARYANA
December 10, 1987
SUBHASH CHANDER Vs. STATE OF HARYANA
September 10, 1987
SUBHASH KUMAR Vs. STATE OF PUNJAB
September 10, 1987
SUBHASH TANEJA Vs. STATE OF HARYANA
August 17, 1987
SUCHA SINGH Vs. STATE OF PUNJAB
January 19, 1987
SUCHNAM SINGH Vs. STATE OF PUNJAB
September 16, 1987
SUDAMA Vs. STATE OF HARYANA
August 24, 1987
SUDAMA PARSHAD Vs. SURINDER KUMAR
February 11, 1987
SUDARSH AHLUWALIA AND SMT ANJIV AHLUWALIA Vs. Z S KLAR INCOME-TAX OFFICER
September 8, 1987
SUDERSHAN KUMAR Vs. TEJINDER SINGH
April 23, 1987
SUDHA RANI Vs. MAHESH KUMAR GUPTA
May 12, 1987
SUHLAR Vs. RAM SINGH
January 19, 1987
SUJAN SINGH Vs. STATE OF HARYANA
April 17, 1987
SUKH LAL Vs. STATE OF HARYANA
January 8, 1987
SUKHDEV RAJ Vs. KAUSHALAYA
March 26, 1987
SUKHDEV SINGH Vs. STATE OF PUNJAB
April 27, 1987
SUKHDEV SINGH Vs. SANTOKH SINGH
July 16, 1987
SUKHDEV SINGH Vs. UNION OF INDIA
May 11, 1987
SUKHINDER SINGH Vs. UNION TERRITORY
May 14, 1987
SUKHJINDER SINGH Vs. HARJIT KAUR
February 4, 1987
SUKHJINDER SINGH Vs. STATE OF PUNJAB
February 3, 1987
SUKHJIT SINGH Vs. STATE OF HARYANA
February 9, 1987
SUKHWINDER KAUR Vs. HARNEK SINGH
September 29, 1987
SULINDER SINGH Vs. DIDAR SINGH
September 8, 1987
SUMAN LATA AGGARWAL Vs. UNION BANK OF INDIA
November 20, 1987
SUMER CHAND Vs. SANDHURAN RANI
May 11, 1987
SUNDER SHAM KAPOOR AND ORS. Vs. HONBLE CHIEF JUSTICE AND HARYANA HIGH COURT AND ORS.
August 6, 1987
SUNEHRA SINGH Vs. STATE OF HARYANA
July 29, 1987
SUNIL KOHLI Vs. STATE OF PUNJAB
September 25, 1987
SUNIL KUMAR Vs. SMT. JYOTI ALIAS MEENA
December 8, 1987
SUNIL KUMAR GOEL Vs. STATE OF HARYANA
January 28, 1987
SUNITA GANDHI Vs. UPENDRA GANDHI
December 16, 1987
SUNITA GANDHI Vs. UPENDRA GANDHI
December 12, 1987
SUNITA RANI Vs. HARYANA SCHOOL EDUCATION BOARD
November 21, 1987
SUNITA RANI Vs. HARYANA SCHOOL EDUCATION BOARD
January 21, 1987
SURAJ BHAN Vs. PHOOLPATI
May 26, 1987
SURAJ BHANAND Vs. MIR SINGH
March 17, 1987
SURAJ MAL Vs. DEVI SINGH
August 21, 1987
SURAJ PARKASH Vs. MOHINDER PAL SHARMA
January 9, 1987
SURAJ PARKASH Vs. MOHINDER PAL
September 8, 1987
SURAJ PARKASH Vs. RAJ KAUR
March 13, 1987
SURAT SINGH Vs. STATE OF PUNJAB
February 27, 1987
SURESH KUMAR Vs. MOOL CHAND
March 4, 1987
SURESH KUMAR Vs. SAROJ BALA
July 17, 1987
SURI SONS Vs. COMMISSIONER OF INCOME-TAX
April 13, 1987
SURINDER KAUR Vs. KARNAIL SINGH
September 16, 1987
SURINDER KUMAR Vs. STATE OF PUNJAB
August 21, 1987
SURINDER KUMAR Vs. STATE OF PUNJAB
October 9, 1987
SURINDER KUMAR Vs. STATE OF HARYANA
December 18, 1987
SURINDER KUMAR Vs. STATE OF PUNJAB
February 3, 1987
SURINDER KUMAR VERMA Vs. STATE OF HARYANA
May 6, 1987
SURINDER PAL Vs. STATE OF PUNJAB
November 13, 1987
SURINDER PAL Vs. PUNJAB TRACTORS, LTD., AND ANOTHER
July 28, 1987
SURINDER SINGH Vs. STATE OF PUNJAB
March 10, 1987
SURINDER SINGH Vs. STATE OF PUNJAB
March 4, 1987
SURJAN SINGH Vs. STATE OF PUNJAB
January 16, 1987
SURJEET SINGH Vs. KARTAR SINGH
February 9, 1987
SURJIT KAUR Vs. STATE OF PUNJAB
November 2, 1987
SURJIT KAUR Vs. UJAGGAR SINGH
April 2, 1987
SURJIT KAUR Vs. GURMEET SINGH
November 17, 1987
SURJIT KAUR Vs. SURJIT KAUR
March 9, 1987
SURJIT KAUR ALIAS JEETO Vs. SMT. GURBACHAN KAUR AND OTHERS
January 27, 1987
SURJIT SINGH Vs. STATE OF PUNJAB
March 9, 1987
SURJIT SINGH Vs. STATE OF PUNJAB
March 19, 1987
SURJIT SINGH Vs. STATE OF PUNJAB
November 24, 1987
SURJIT SINGH Vs. STATE OF PUNJAB
July 29, 1987
SURJIT SINGH Vs. STATE OF PUNJAB
December 18, 1987
SURJIT SINGH Vs. STATE OF PUNJAB
January 14, 1987
SURJIT SINGH Vs. GOSPEL PAPER BOARD MILLS
June 5, 1987
SURJIT SINGH Vs. STATE OF PUNJAB
May 12, 1987
SURJIT SINGH Vs. JOGINDER KAUR
January 13, 1987
SURJIT SINGH (DECEASED) AND OTHERS Vs. MOHINDER PAL SINGH AND ANOTHER
January 23, 1987
SURJIT SINGH ALIAS JITA ALIAS MOUR Vs. STATE OF PUNJAB
July 31, 1987
SURJIT SINGH SOOD Vs. STATE OF PUNJAB
August 18, 1987
SURSATI Vs. BACHAN SINGH
March 25, 1987
SUSHILA Vs. RAJINDER NATH
May 13, 1987
SWARAJ Vs. CHETAN DASS
January 15, 1987
SWARAN KAKKAR Vs. GULSHAN KAKKAR
September 8, 1987
SWARAN KAUR Vs. NEW PYAR BUS PRIVATE LTD
July 22, 1987
SWARAN SINGH Vs. STATE OF PUNJAB
May 28, 1987
SWARAN SINGH KHALSA Vs. STATE OF PUNJAB
November 10, 1987
SWARNA Vs. STATE OF PUNJAB
January 16, 1987
SWASTIKA SPINNING MILLS Vs. COLLECTOR OF CUSTOMS
July 14, 1987
SWATANTRA KUMAR LAMBA Vs. SHEILA DIDI
February 24, 1987
SWINDER SINGH Vs. SUKHWANT KAUR
January 22, 1987
TAKHAT RAM Vs. THE ZILA PARISHAD FEROZEPORE AND OTHERS
February 17, 1987
TALE RAM (DIED) BY LRS Vs. ASSTT COLLECTOR 1ST GRADE BAHADURGARH
February 5, 1987
TARA CHAND Vs. KARTAR SINGH
May 4, 1987
TARA CHAND Vs. OM PARKASH
April 16, 1987
TARA SINGH Vs. MITHU SINGH
February 2, 1987
TARA SINGH Vs. SMT. SHANTI AND OTHERS
November 24, 1987
TARA SINGH Vs. STATE OF PUNJAB
July 31, 1987
TARLOCHAN SINGH Vs. RANJIT KAUR
September 25, 1987
TARLOK SINGH Vs. STATE OF PUNJAB
September 23, 1987
TARSEM KUMAR Vs. CHARANJIT LAL
January 9, 1987
TARSEM LAL Vs. SURINDERA RANI
August 28, 1987
TEHAL SINGH Vs. STATE OF PUNJAB
March 20, 1987
TEJ RAM Vs. STATE OF PUNJAB
March 4, 1987
TEJINDER SINGH Vs. INDERJIT SINGH
August 31, 1987
TELU Vs. KURDIA
April 1, 1987
THAKAR Vs. SANTOSH KUMAR
December 14, 1987
THAKAR LAL Vs. BRIJ LAL
March 25, 1987
THE HINDUSTAN SANITARY-WARE AND INDUSTRIES LTD. (FORMERLY HINDUSTAN TWYFORDS LTD.) BAHADURGARH AND ANOTHER Vs. THE STATE OF HARYANA, CHANDIGARH THROUGH THE COLLECTOR, ROHTAK AND OTHERS
November 19, 1987
THE HOSIERY INDUSTRY FEDERATION, (REGD.) LUDHIANA Vs. SHRI RAM MAINI
October 5, 1987
THE PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD. Vs. M/S. SONA SPICES PVT. LTD.
January 19, 1987
THURU RAM Vs. STATE OF PUNJAB
March 20, 1987
TIKAM CHAND JAIN Vs. STATE GOVERNMENT OF HARYANA
May 6, 1987
TIKAM DASS Vs. GRAM PANCHAYAT OF VILLAGE JHUMIAN WALI
August 6, 1987
TIKKA RAM GAUR Vs. SUKH RAM
August 19, 1987
TILAK RAJ Vs. STATE OF PUNJAB
February 2, 1987
TILAK RAJ BHALLA Vs. STATE OF PUNJAB
April 21, 1987
TIRATH RAM Vs. STATE OF HARYANA
March 23, 1987
TIRLOK CHAND Vs. RAJ KUMAR
May 20, 1987
TRIPTA SONI Vs. S.P. JAIN
January 29, 1987
TULSI DASS AND OTHERS Vs. SMT. BACHAN MALA
April 24, 1987
TULSI RAM Vs. KESAR (DECEASED) REPRESENTED BY HIS LRS
November 2, 1987
UDHO RAM Vs. KISHAN CHAND
November 17, 1987
UJAGAR SINGH Vs. URBAN IMPROVEMENT COMPANY PVT LTD
July 14, 1987
UJAGAR SINGH AND OTHERS Vs. UNION BANK OF INDIA, JALANDHAR AND ANOTHER
February 3, 1987
UMED SINGH Vs. RAJPATI
August 17, 1987
UMED SINGH AND OTHERS Vs. THE STATE OF HARYANA
May 8, 1987
UMRAO SINGH Vs. SUKHDEV (DECEASED) NOW REPRESENTED BY HIS LEGAL HEIRS
April 27, 1987
UNDER SECRETARY TO GOVERNMENT PUNJAB CO-OPERATIVE DEPARTMENT Vs. BHAGWAN SINGH DARDI
September 24, 1987
UNION BANK OF INDIA Vs. VANDANA EXPORTS, SUBHASH BAZAR, KHANNA THRU ITS PARTNER, SHRI DHARAM PAL
July 29, 1987
UNION OF INDIA Vs. R K & CO
September 15, 1987
UNION OF INDIA Vs. DISTRICT JUDGE
February 2, 1987
UNION OF INDIA Vs. DHANNO S PREM SINGH
April 27, 1987
UNION OF INDIA Vs. INDER SINGH
April 30, 1987
UNION OF INDIA Vs. SUBHASH CHANDER
October 18, 1987
UNION OF INDIA Vs. GIAN CHAND
October 15, 1987
UNION OF INDIA THROUGH THE SECRFTARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR AND OTHERS
January 28, 1987
UNION TERRITORY, CHANDIGARH Vs. AJUDHYA PARKASH PURI
May 13, 1987
UNITED COMMERCIAL BANK, JALANDHAR CITY Vs. NEW MODEL INDUSTRIES P LTD
May 8, 1987
UNITED INDIA INSURANCE CO LTD , Vs. RATTAN SINGH
August 10, 1987
UNIVERSAL WOOLLEN MILLS-INDIA, GALI CHHAPA KHANA, SADDAR BAZAR, DELHI Vs. UNIVERSAL WOOLLEN MILLS, LUDHIANA
November 19, 1987
URMILA DEVI Vs. HARI PARKASH
January 21, 1987
USHA ATTRI Vs. STATE OF HARYANA THROUGH SECRETARY, MINISTRY OF TRANSPORT HARYANA
July 29, 1987
USHA KAPOOR Vs. STATE OF PUNJAB
December 9, 1987
V B AGGARWAL, ADVOCATE, DISTRICT COURTS, KURUKSHETRA Vs. LAJO
April 3, 1987
VANEET DHILLON Vs. PANJAB UNIVERSITY
December 16, 1987
VARINDER KUMAR Vs. JANAK RAJ
August 28, 1987
VASDEV SINGH Vs. MISS PARMIN KAUR
June 2, 1987
VED PARKASH Vs. RAMESH CHAND
May 11, 1987
VED PARKASH AND OTHERS Vs. BRAHAM PARKASH AND OTHERS
January 14, 1987
VEENA RANI ALIAS JANAK RANI Vs. BANKE BIHARI
June 3, 1987
VEENA SALUJA Vs. STATE OF HARYANA
August 19, 1987
VIDYA BAI Vs. MATHRA DASS
March 9, 1987
VIDYA RATTAN Vs. MARKET COMMITTEE, NABHA
August 31, 1987
VIDYA WANTI Vs. SHANTI DEVI
April 17, 1987
VIJAY KUMAR Vs. BACHNU
August 5, 1987
VIJAY LAXMI SHIVAJIRAO JAGTAP Vs. DELHI AUTOMOBILES (P) LTD
July 30, 1987
VIKRAM SINGH AND OTHERS Vs. THE SUBORDINATE SERVICES SELECTION BOARD HARYANA AND OTHERS
May 28, 1987
VINOD DOSHI Vs. SHIV KUMAR JAM
March 26, 1987
VINOD KUMAR Vs. STATE OF PUNJAB
June 2, 1987
VIR BHAN ALIAS VIRU RAM Vs. SUBHASH CHANDER KOHLI
January 28, 1987
VIR CHAND Vs. MOOL CHAND
April 17, 1987
VIR SINGH Vs. GRAM PANCHAYAT VILLAGE DABKHERI
March 9, 1987
VIRENDER SINGH Vs. HARYANA AGRICULTURE UNIVERSITY
March 23, 1987
VIVEK S Vs. SURINDER SINGH
March 9, 1987
WALAITI LAL ALIAS SURINDER KUMAR Vs. STATE
February 19, 1987
WARYAM SINGH Vs. PARKASH CHAND
April 21, 1987
WAZIR SINGH Vs. UNION OF INDIA AND OTHERS
February 5, 1987
WAZIR SINGH Vs. JOGINDER SINGH
August 14, 1987
WESTON ELECTRONICS LTD. Vs. CHAND RADIO AND ORS.
December 16, 1987
YAD RAM Vs. DAYA RAM
February 3, 1987
YADVINDER SINGH Vs. STATE OF PUNJAB
November 19, 1987
YAMUNA NAGAR CANE GROWERS CO OP SOC LTD Vs. CANE COMMR
January 7, 1987
YASH KUMAR SHARMA Vs. STATE OF PUNJAB
January 21, 1987
YASH PAL Vs. SUNITA
May 14, 1987
YASHPAL Vs. CHATAR BIHARI
August 20, 1987
YOGESH KUMAR Vs. MUNICIPAL COMMITTEE, BASSI PATHANAN THROUGH ITS EXECUTIVE OFFICER/PRESIDENT
March 11, 1987
ZILE SINGH Vs. PIARE
January 12, 1987
ZILE SINGH AND OTHERS Vs. UMAR SINGH AND OTHERS
November 16, 1987
ZORA SINGH Vs. UNION OF INDIA
May 21, 1987