Case Index

Title
Date
A LOSO Vs. STATE OF MANIPUR
May 22, 1987
ACHARYA ATNATIRTHANAND AVADUTA AND TWO OTHERS Vs. STATE OF TRIPURA AND TWO OTHERS
August 17, 1987
ADHIKAR GOSWAMI Vs. STATE OF ASSAM AND ORS.
October 26, 1987
AHMED ALI Vs. SUPDT DIST JAIL TEZPUR
May 21, 1987
AJGOR ALI Vs. STATE OF ASSAM
August 19, 1987
AKANMAN BORA Vs. STATE OF ASSAM
May 14, 1987
AKANMAN BORA Vs. STATE OF ASSAM
May 19, 1987
ALA UDDIN Vs. SISHIR KUMAR DUTTA
April 23, 1987
AMAL SAHA Vs. BASANA SAHA
April 8, 1987
AMAL SAHA Vs. BASONA SHAH
April 1, 1987
AMIR ALI Vs. STATE OF ASSAM
May 26, 1987
AMJOT ALI MUNSHI Vs. STATE OF ASSAM
February 6, 1987
ANCHAR ALI Vs. STATE OF ASSAM
August 7, 1987
ANCHAR ALI AND ORS. Vs. STATE OF ASSAM AND ORS.
July 15, 1987
ASHOK KHICH Vs. D.P. JESWAL
December 14, 1987
BABBAN TIWARI Vs. USHA RANJAN CHAKRABORTY
March 24, 1987
BEST MORNING Vs. NIRMALENDU
June 2, 1987
BHADRESWAR LOYING Vs. STATE OF ASSAM
August 5, 1987
BIDHAN CHANDRA CHAKMA Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA, NO
July 21, 1987
BIHARILAL Vs. TAMIZUL HAQUE
June 25, 1987
BIJAY KUMAR DALMIA Vs. SANWARMAL JALAL
March 17, 1987
BIJAY KUMAR DALMIA Vs. SANWARMAL JALAL
May 17, 1987
BIJU BORA Vs. STATE OF ASSAM
May 11, 1987
BILAWATI PEGU Vs. PHUKAN PEGU
August 25, 1987
BIPIN CHANDRA THAKURIA Vs. STATE OF ASSAM
November 16, 1987
BRIJMOHAN BHARADWAJ Vs. PREMA PRABHA DAS
May 12, 1987
CHANDRAMA SINGH Vs. STATE OF ASSAM
August 21, 1987
CHUNILAL Vs. BIKASH
July 24, 1987
COLLECTOR OF KAMRUP Vs. SREE APURBARAM OF BAROOAH AND ANR.
June 22, 1987
DAINIK SAMBAD Vs. STATE OF TRIPURA
December 15, 1987
DANDI NATH Vs. STATE OF ASSAM
August 7, 1987
DANMAL PILLANIA AND ANOTHER Vs. STATE OF ASSAM
April 2, 1987
DEBENDRA CH RAVA Vs. STATE OF ASSAM
July 24, 1987
DEBENDRA RISHI Vs. STATE OF MEGHALAYA
August 13, 1987
DEBRAJ OJAH Vs. MAHENDRA NATH BARMAN
February 6, 1987
DEWAN MONTAZ ALI Vs. MUSTT. BADIRANNESSA AND ORS.
December 3, 1987
DHAN PAD CHETRI Vs. STATE OF ASSAM
August 18, 1987
DHANESWAR DAS AND OTHERS Vs. ARUN KUMAR BURAGOHAIN AND OTHERS
December 3, 1987
DHANSIRAM AGARWALLA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
April 20, 1987
DHIRENDRA CH DUTTA Vs. STATE OF ASSAM
September 8, 1987
DHIRESH BARMAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
December 17, 1987
DILIP KUMAR KAR & ATULANANDA GOSWAMI Vs. STATE OF ASSAM AND ORS.
September 9, 1987
DILIP MAZUMDAR Vs. BHABEN DAS
February 11, 1987
DWIJEN DEKA Vs. LALITA DAS
April 29, 1987
GOLAP CHANDRA DAS Vs. STATE OF ASSAM
June 10, 1987
GOPAL CHANDRA DUTTA Vs. ANAND CHANDRA DUTTA AND OTHERS
April 8, 1987
GURU NANAK SAW MILL Vs. STATE OF ASSAM
February 9, 1987
HADIS MIA Vs. STATE OF ASSAM
July 1, 1987
HAIDAR ALI Vs. STATE OF ASSAM
July 10, 1987
HANSKUMAR JAIN Vs. JADUNANDAN SHARMA
May 14, 1987
HAROLD D. SANTOS Vs. BISWANATH GOENKA AND ORS.
July 9, 1987
HAZI MUNIRUDDIN CHOUDHURY Vs. AMULYA CHARAN HALDAR
August 24, 1987
HEMENDRA DUTTA CHOUDHURY Vs. ARUN KUMAR BORDOLOI
August 7, 1987
IJIRANGBE JEME Vs. THE STATE OF ASSAM AND ORS.
August 11, 1987
ISMAIL ALI Vs. STATE OF ASSAM
January 30, 1987
JAHAN SANGHA Vs. STATE OF ASSAM
December 14, 1987
JAMNADAS MODI CHARITY TRUST Vs. TINSUKIA MUNICIPAL BOARD AND ORS.
August 11, 1987
JIBON CH BHARALI Vs. STATE OF ASSAM
April 25, 1987
JOY KANTA HIRA Vs. STATE OF ASSAM
March 23, 1987
JUGALKISHORE Vs. STATE OF ASSAM
May 8, 1987
K VUNGZALIAN Vs. J F RATHANGLIANA
January 23, 1987
K. KUGHAHO AND ANOTHER Vs. THE STATE OF NAGALAND AND OTHERS
November 27, 1987
KA AMAL LYNGDOH Vs. U JABIN PAKEM
May 15, 1987
KAKAYA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
November 4, 1987
KAMALPUR ASSAM TEA ESTATE PRIVATE LIMITED Vs. SUPERINTENDENT OF TAXES
October 27, 1987
LAKSHMI KANTA ROY CHOUDHURY Vs. DUGAR PROPERTIES AND INVESTMENT CO. AND ORS.
December 19, 1987
LONGJAM ONGBI PISHAK DEVI AND ANOTHER Vs. LONGJAM ONGBI TOYAIMA DEVI AND OTHERS
January 22, 1987
LT Vs. UNION OF INDIA AND OTHERS
April 25, 1987
M/S. ALL INDIA GENERAL TRANSPORT CORPORATION LTD. & OTHERS Vs. M/S. GANGADHAR PURANMAL & OTHERS
July 30, 1987
M/S. CHARIDUAR BRAHMAPUTRA AND KHALOIBEEL FISHERY CO Vs. THE STATE OF ASSAM & OTHERS
June 19, 1987
MADHAB CHANDRA DAS Vs. THE STATE OF ASSAM & OTHERS
April 30, 1987
MAKLIS UDDIN MAKLISUR RAHMAN Vs. STATE OF ASSAM
November 18, 1987
MANIJAN BIBI Vs. NAMEIRAKPAM MANGI SINGH
July 31, 1987
MANIKIAL ACHARJEE Vs. STATE OF ASSAM
August 14, 1987
MANINDRA CHANDRA KARMAKAR Vs. STATE OF TRIPURA
February 19, 1987
MANZOOR AHMED MAZUMDAR Vs. THE STATE OF MEGHALAYA & OTHERS
June 12, 1987
MAYENGBAM NINGOL NONGMEIKAPAM ONGBI ANURADHA DEVI Vs. STATE OF MANIPUR
December 15, 1987
MD HAFIZ Vs. NOORJAHAN
July 10, 1987
MD. ABDUL MATIN AND 45 ORS. Vs. THE STATE OF ASSAM AND ANR.
December 7, 1987
MD. ABDUS SATTAR AND 5 ORS. Vs. THE UNION OF INDIA (UOI) AND 2 ORS.
November 27, 1987
MIJANUR RAHMAN Vs. TAJUDDIN AHMED
November 24, 1987
MINAKSHI Vs. BIRESH RANJAN
July 1, 1987
MINI DREAMLAND AND ANR. Vs. THE STATE OF MEGHALAYA AND ORS.
September 8, 1987
MISS HAGE YALYO DAI AND ANR. Vs. SHRI HAGE TABIN
July 17, 1987
MOHAMMAD ALI KHAN Vs. DEPUTY COMMISSIONER, KAMRUP, GAUHATI AND OTHERS
July 15, 1987
MOHAMMAD NURUL HAQUE Vs. STATE OF ASSAM
May 26, 1987
MOULABI HUSSAIN AHMED Vs. STATE OF ASSAM
July 20, 1987
MRS. ARATI DUTTA Vs. MESSRS EASTERN TEA ESTATE (P) LTD.
June 4, 1987
MUHIBUR RAHMAN Vs. STATE OF ASSAM
August 19, 1987
MUJIBUR RAHMAN Vs. MUSTAFIZUR RAHMAN AND ORS.
May 9, 1987
NAGA PEOPLES MOVEMENT FOR HUMAN RIGHTS Vs. UNION OF INDIA
October 28, 1987
NAGA PEOPLES MOVEMENT FOR HUMAN RIGHTS (NPMHR) Vs. UNION OF INDIA (UOI) AND ORS.
December 15, 1987
NANAB ALI ALIAS SAMSUDDIN Vs. STATE OF ASSAM
April 1, 1987
NAOSAM NINGOL CHANDAM ONGBI NENGSHITOMBI DEVI Vs. RISHANG KEISHING, CHIEF MINISTER OF MANIPUR AND ORS.
September 11, 1987
NEW INDIA ASSURANCE COMPANY Vs. MEMBER, MOTOR ACCIDENT CLAIM
November 17, 1987
NIRMALENDU BISWAS Vs. THE STATE
June 20, 1987
NIRMALENDU BISWAS Vs. STATE
June 30, 1987
ON THE DEATH OF RASHIK ROY HIS HEIRS SMTI RENU ROY AND OTHERS Vs. SHRI BOLO RAM KALITA
December 9, 1987
ON THE DEATH OF RASHIK ROY HIS HEIRS SMTI. RENU ROY AND ORS. Vs. SHRI. BOLO RAM KALITA
November 2, 1987
ORIENTAL FIRE AND GENERAL INS CO Vs. NANI BALA DEVI
January 5, 1987
P K OLEARY Vs. STATE OF ASSAM
August 31, 1987
PHATIK CHANDRA GOGOI Vs. STATE OF ASSAM
February 20, 1987
PRABIN CHANDRA BONGJANG Vs. THE COLLECTOR, KAMRUP
June 21, 1987
PRADIP KUMAR SAVASORIA Vs. SRIMATI KATARINA MARAK
December 1, 1987
PRAFULLA BORA Vs. STATE OF ASSAM
March 3, 1987
PRANAB KUMAR Vs. DIBRUGARH UNIVERSITY
September 21, 1987
PURNA KOCH @ PURNA KANTA KOCH Vs. LOKNATH DUTTA
May 9, 1987
RADHESHYAM AGARWALLA Vs. STATE OF ASSAM
September 10, 1987
RAMJAN ALI Vs. STATE OF ASSAM
August 14, 1987
RATAN MIA Vs. STATE OF ASSAM
August 11, 1987
RATNESWAR DUTTA & OTHERS Vs. THE STATE OF ASSAM & OTHERS
June 12, 1987
S N HAZARIKA Vs. P SARMA BARUA
May 9, 1987
SABDAR MEAN AND SABDAR ALIKHAN Vs. JADU GOALA
February 4, 1987
SAMARESH KUMAR BHATTACHARJEE Vs. STATE OF ASSAM AND OTHERS
July 17, 1987
SAMIR RANJAN BARMAN Vs. BHANU LAL SAHA
December 23, 1987
SANKARLAL BAGRI Vs. STATE OF ASSAM & OTHERS
November 19, 1987
SHEODHARI DAS ALIAS SRIDHARI DAS Vs. ASSAM BOARD OF REVENUE AND ORS.
July 14, 1987
SHRI ABEDUR RAHMAN Vs. SHRI BANAMALI CHOUDHURY
October 28, 1987
SHRI BALABHADRA NATH ROY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, WESTERN RA
June 24, 1987
SHRI CHELIE KEVICHUSA Vs. HOKISE SEMA AND OTHERS
July 29, 1987
SHRI DHAN BAHDUR NEWAR AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
May 26, 1987
SHRI DUGDHA NATH SARMA Vs. SMTI. SARADA BEZBARUA & OTHERS
April 2, 1987
SHRI DURGADAS PURKAYASTHA Vs. HONBLE GAUHATI HIGH COURT AND ORS.
September 1, 1987
SHRI GOJENDRA CHANDRA BORA Vs. STATE OF ASSAM REPRESENTED BY HOME SECRETARY, GOVT. OF ASSAM & OTHERS
May 11, 1987
SHRI GOKUL CHANDRA HOJAI Vs. THE STATE OF ASSAM AND ORS.
December 4, 1987
SHRI GOPAL CHANDRA LEKHARU Vs. SMT. HIRA LEKHARU
November 16, 1987
SHRI HARENDRA KUMAR BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
November 20, 1987
SHRI HEMANTA KUMAR ROY Vs. CHAIRMAN, ASSAM STATE ELECTRICITY BOARD, NARANGI & OTHERS
May 14, 1987
SHRI HEMENDRA KUMAR BHATTACHARJEE Vs. ASSAM ADMINISTRATIVE TRIBUNAL AND ORS.
September 7, 1987
SHRI INDRACHAND JAJU Vs. THE SUB-DIVISIONAL OFFICER AND ANR.
August 4, 1987
SHRI JOLESWAR KALITA Vs. THE STATE OF ASSAM AND OTHERS
October 28, 1987
SHRI K. SHETRIMAYUM KULLA SINGH Vs. WANGKHEM NINGOL PHEIROIJAM ONGBI NUPIMACHA DEVI
August 31, 1987
SHRI MEWALAL Vs. CHIEF PROJECT MANAGER, THE NATIONAL HYDRO ELECTRIC POWER CORPORATION, LOKTAK, MANIPUR AND OTHERS
December 8, 1987
SHRI NILMANI DUTTA & OTHERS Vs. STATE OF ASSAM & OTHERS
March 6, 1987
SHRI OHIDUZ ZAMAN Vs. STATE OF ASSAM AND OTHERS
November 2, 1987
SHRI PREMESWAR DAS AND SHRI NITYANANDA GOGOI Vs. THE STATE OF ASSAM AND ANOTHER
December 22, 1987
SHRI SANKAR GOALA AND ORS. Vs. SHRI MUFIZUDDIN AND ORS.
November 25, 1987
SHYAM SUNDER SARMA Vs. STATE OF ASSAM
March 11, 1987
SIRIS KUMAR DAS Vs. NAGENDRA NATH DAS
April 3, 1987
SMT. LEENA DAS Vs. PRESIDING OFFICER, STATE TRANSPORT APPELLATE, TRIBUNAL, ASSAM
April 3, 1987
SMTI LEISHANGTHEM ONGBI IBEMHAL DEVI Vs. THE STATE OF MANIPUR AND OTHERS
December 15, 1987
SMTI. SHILPI RANI SAHA & 7 OTHERS Vs. STATE OF ASSAM & OTHERS
May 26, 1987
SMTI. SIKMIK RAJKHOWA Vs. STATE OF ASSAM AND ORS.
December 16, 1987
SONFULIA CHANDIK Vs. CHATURBHUJ GUPTA
June 19, 1987
SRI BHAVEN CHANDRA PEGU AND Vs. THE STATE OF ASSAM AND ORS.
September 21, 1987
SRI CHIDANANDA DUTTA AND OTHERS Vs. THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, FINANCE (TAXATION BRANCH). GAUHATI AND OTHERS
November 18, 1987
SRI DURGADHAR SONOWAL Vs. DEPUTY COMMISSIONER AND ORS.
August 12, 1987
SRI KESHARDEO KHEMANI AND OTHERS Vs. SRI BINOY KUMAR KEDIA
June 4, 1987
SRI VED PRAKASH GOEL Vs. SRI P. BANIA, SUPERINTENDENT OF POLICE, CMS SPECIAL VIGILANCE CELL, ASSAM, DISPUR AND ANOTHER
August 31, 1987
SRIMATI SUKTA RANI NAUG Vs. SRI NANI GOPAL NAUG
June 19, 1987
SRINIVAS GOPAL Vs. UNION TERRITORY OF ARUNACHAL PRADESH
August 14, 1987
STATE Vs. W P F ROBERTS
May 26, 1987
STATE OF ASSAM Vs. ROHINI KANTA ROY
May 28, 1987
STATE OF ASSAM Vs. DEBENDRA LAL SAMAJPATI AND OTHERS
July 13, 1987
STATE OF MEGHALAYA Vs. JOHN FRANCIS MANLIANA
February 11, 1987
STATE OF TRIPURA Vs. NIRANJIT SINGH
February 24, 1987
SUNIL KR SARKAR Vs. AGHOR KR BASU
May 9, 1987
SUREN CHANDRA PAUL Vs. DARA SINGH
March 18, 1987
SURENDRA MOHAN Vs. KHETRINATH
May 15, 1987
TAPAN BARUAH Vs. LAKSHMI KANTA DAS
May 26, 1987
THE LILONG CHAOBOK FISHING AND AGRICULTURAL MULTIP Vs. THE STATE OF MANIPUR AND OTHERS
March 31, 1987
THE MANAGER, BIRJHORA TEA ESTATE Vs. ASSISTANT EXECUTIVE ENGINEER AND ORS.
November 17, 1987
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SHRI BALINDRA NATH SARMA AND ORS.
August 28, 1987
THE STATE BANK OF INDIA Vs. LAISHRAM MOHAN SINGH AND ANR.
February 2, 1987
THE WORKMAN OF NAHARANI TEA ESTATE & ORS. Vs. THE MANAGER OF NAHARANI TEA ESTATE
August 22, 1987
UNION OF INDIA Vs. SANTI BALA DEY
May 22, 1987
UNION OF INDIA AND ANR. Vs. FOOD CORPORATION OF INDIA
September 18, 1987
UNITED COMMERCIAL BANK Vs. M/S. REKHAB CHAND SOHANLAL
November 24, 1987
UNITED INDIA INSURANCE CO. LTD Vs. MUKTI NATH DAS
June 10, 1987
USHA KANTA CHAKRAVORTY Vs. STATE OF ASSAM & OTHERS
July 10, 1987
YENDREMBAM ONGBI MUNAL DEVI Vs. STATE OF MANIPUR
January 20, 1987